|
A.P. ARYA Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2014 |
|
AADARSH KUMAR Vs. UNION OF INDIA AND ORS.
|
November 26, 2014 |
|
ABANI BHUSAN SAHU Vs. STATE OF JHARKHAND
|
April 3, 2014 |
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ABDUL HAMID Vs. STATE OF JHARKHAND
|
February 11, 2014 |
|
ABHAY MINZ Vs. STATE OF JHARKHAND
|
July 18, 2014 |
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ABHAY PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
August 19, 2014 |
|
ABHIJEET HAZARIBAGH TOLL ROAD LIMITED Vs. UNION OF INDIA
|
April 10, 2014 |
|
ABHISHEK ANAND Vs. THE STATE OF JHARKHAND
|
September 18, 2014 |
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ABHISHEK NITIN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
December 18, 2014 |
|
ABHISHEK PRAKASH Vs. STATE OF JHARKHAND
|
February 24, 2014 |
|
ABHISHEKH KUMAR AGARWAL Vs. THE STATE OF JHARKHAND
|
December 22, 2014 |
|
ABU FAZAL SHAKIL AHMAD Vs. STATE OF JHARKHAND
|
April 9, 2014 |
|
ACCROPOLY METAL INDUSTRIES PRIVATE LTD Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
ACCROPOLY METAL INDUSTRIES PRIVATE LTD Vs. STATE OF JHARKHAND
|
July 7, 2014 |
|
ACHAL KUMAR CHOURASIA Vs. THE STATE OF JHARKHAND
|
September 4, 2014 |
|
ACHAL KUMAR CHOURASIA Vs. STATE OF JHARKHAND AND ORS.
|
September 1, 2014 |
|
ADARSH ARUN BALMUCHU Vs. THE UNION OF INDIA AND ORS.
|
August 28, 2014 |
|
AGNES KISKU AND OTHERS Vs. DY. CHIEF PERSONNEL OFFICER (W), CHITRANJAN LOCOMOTIVE WORKS AND OTHERS
|
June 30, 2014 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SARYU PRASAD GUPTA
|
May 2, 2014 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE, GARHWA Vs. SARYU PRASAD GUPTA
|
January 28, 2014 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE, GARHWA Vs. SARYU PRASAD GUPTA
|
April 22, 2014 |
|
AJAY DUBEY, RAM LAKHAN DUBEY AND KEDAR NATH PANDEY Vs. PALAMAU KSHETRIYA GRAMIN BANK
|
January 18, 2014 |
|
AJAY KUMAR Vs. THE STATE OF JHARKHAND THROUGH CBI
|
November 14, 2014 |
|
AJAY KUMAR RAI Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 7, 2014 |
|
AJAY PANDEY Vs. UNION OF INDIA
|
October 14, 2014 |
|
AJAY PRASAD Vs. THE STATE OF JHARKHAND
|
November 17, 2014 |
|
AJAY SAHU Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
AJAY SAHU Vs. STATE OF JHARKHAND
|
September 10, 2014 |
|
AJAY TIRKEY Vs. THE STATE OF JHARKHAND & OTHERS
|
October 16, 2014 |
|
AJIT KUMAR Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
AJIT KUMAR Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
AJIT KUMAR GOPE Vs. CHAIRMAN, EXAMINATION CONTROLLER
|
April 28, 2014 |
|
AJIT KUMAR MISTRY Vs. THE STATE OF JHARKHAND
|
December 19, 2014 |
|
AJIT NATH MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
May 16, 2014 |
|
AJIT SINGH NAMDHARI Vs. STATE OF JHARKHAND
|
March 22, 2014 |
|
AJMIRA KHATOON AND NASIDA KHATUN Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
AKHASH KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
January 20, 2014 |
|
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
January 24, 2014 |
|
AKHILESHWAR PRASAD SINGH Vs. THE STATE OF JHARKHAND
|
November 14, 2014 |
|
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
|
July 18, 2014 |
|
ALAKH NATH PANDEY Vs. ANIRUDH RAM
|
January 28, 2014 |
|
ALICE USHA RANI SINGH Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
ALIZABETH MARANDI Vs. THE STATE OF JHARKHAND & OTHERS
|
December 5, 2014 |
|
ALL INDIA PROGRESSIVE WOMEN ASSOCIATION, JHARKHAND CHAPTER Vs. THE UNION OF INDIA
|
November 20, 2014 |
|
ALLAHABAD BANK, PARK MARKET BRANCH, HIRAPUR Vs. STATE OF JHARKHAND
|
July 17, 2014 |
|
ALOK KUMAR PITAMBAR Vs. UNION OF INDIA
|
January 22, 2014 |
|
ALOK SINGH @ MUNNA @ ALOK KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND
|
December 4, 2014 |
|
ALOKE KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
AMAR BAHADUR SINGH Vs. STATE OF JHARKHAND
|
September 26, 2014 |
|
AMAR NATH DALMIA Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2014 |
|
AMAR NATH MISHRA Vs. UNION OF INDIA
|
January 8, 2014 |
|
AMAR NATH MISHRA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 28, 2014 |
|
AMAR NATH PANDEY Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
AMARDIP SINGH Vs. STATE OF JHARKHAND
|
January 15, 2014 |
|
AMARENDER KUMAR SINGH Vs. CENTRAL COALFIELDS LTD. AND OTHERS
|
April 22, 2014 |
|
AMARENDRA PAUL Vs. STATE OF JHARKHAND
|
January 24, 2014 |
|
AMARNATH MAHLI Vs. THE STATE OF JHARKHAND
|
August 13, 2014 |
|
AMARNATH MAHTO Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
|
AMBRISH @ AMRISH MAHTO Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
AMENDRA KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
AMERIKA PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
AMLESH KUMAR SINGH @ AMLESH SINGH Vs. THE STATE OF JHARKHAND
|
November 14, 2014 |
|
AMRENDRA KUMAR Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 18, 2014 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
June 25, 2014 |
|
AMRENDRA KUMAR SINGH Vs. CENTRAL BANK OF INDIA THROUGH ITS ZONAL MANAGER, PATNA
|
May 2, 2014 |
|
AMRIT COAL CARRIERS Vs. EASTERN COALFIELDS LIMITED AND ORS.
|
November 28, 2014 |
|
AMRIT SINGH Vs. CENTRAL COALFIELDS LIMITED, SWANG WASHERY THROUGH PROJECT OFFICER SRI S.R. ANANTWAR
|
January 23, 2014 |
|
AMRUDH SAHU Vs. STATE OF JHARKHAND
|
April 24, 2014 |
|
ANAND KUMAR Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY
|
October 31, 2014 |
|
ANAND MASIH TOPNO Vs. THE STATE OF JHARKHAND
|
August 4, 2014 |
|
ANAND PRAKASH Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
ANANDA RTAMBHARA Vs. BHAIYA RAMESH CHANDRA PRASAD
|
August 12, 2014 |
|
ANANT PRASAD JAISWAL Vs. CHANCELLOR OF UNIVERSITIES
|
September 16, 2014 |
|
ANCHALA DEVI @ ACHALA DEVI Vs. CENTRAL COALFIELDS LTD. AND OTHERS
|
January 17, 2014 |
|
ANIL GUPTA Vs. STATE OF JHARKHAND
|
May 6, 2014 |
|
ANIL KUMAR AKELA Vs. STATE BANK OF INDIA
|
September 10, 2014 |
|
ANIL KUMAR MARANDI Vs. THE UNION OF INDIA
|
December 1, 2014 |
|
ANIL KUMAR RAJHANS Vs. STATE OF JHARKHAND
|
January 10, 2014 |
|
ANIL KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
|
November 11, 2014 |
|
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
December 2, 2014 |
|
ANIL SHARMA Vs. BANK OF INDIA
|
September 12, 2014 |
|
ANIRUDHA MANDAL Vs. STATE OF JHARKHAND
|
March 3, 2014 |
|
ANITA DEVI Vs. UNION OF INDIA
|
July 2, 2014 |
|
ANJANA RASHMI MINZ Vs. STATE OF JHARKHAND
|
December 11, 2014 |
|
ANJANI SINGH Vs. STATE OF JHARKHAND
|
November 10, 2014 |
|
ANJU KUMARI Vs. THE STATE OF JHARKHAND
|
July 15, 2014 |
|
ANJUMAN FAIZAL GHURBA MUSLIM SOCIETY Vs. STATE OF JHARKHAND
|
December 1, 2014 |
|
ANMOL KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 11, 2014 |
|
ANNAPURNA KUNDU Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
ANSHU BEHL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
November 28, 2014 |
|
ANSHUL AGROCHEMICALS Vs. STATE OF JHARKHAND
|
August 29, 2014 |
|
ANTU GOPE Vs. STATE OF JHARKHAND
|
July 10, 2014 |
|
ANULICA KUMAR Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
ANUP KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2014 |
|
ANUP KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 25, 2014 |
|
ANUP KUMAR TIWARI Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
ANURADHA GUPTA Vs. THE STATE OF JHARKHAND
|
August 21, 2014 |
|
APICAL EXIM PRIVATE LIMITED AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
May 12, 2014 |
|
ARBIND KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
ARBIND SHARMA Vs. STATE OF JHARKHAND
|
November 27, 2014 |
|
ARJUN KUMAR SINGH Vs. UNION OF INDIA
|
March 24, 2014 |
|
ARJUN PRASAD SINHA Vs. THE STATE OF JHARKHAND
|
November 26, 2014 |
|
ARJUN SINGH ALIAS BIRSA SINGH AND KAMAL SINGH Vs. STATE OF JHARKHAND
|
January 22, 2014 |
|
ARJUN TIWARI Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
ARTI SINHA Vs. THE STATE OF JHARKHAND
|
January 29, 2014 |
|
ARUN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 17, 2014 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
ARUN KUMAR @ KUMAR ARUN Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
ARUN KUMAR KARN Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
October 20, 2014 |
|
ARUN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 13, 2014 |
|
ARUN KUMAR SINGH, SON OF SRI ARJUN SINGH, PRESIDENT JHARKHAND VIKLANG MANCH Vs. STATE OF JHARKHAND AND ORS.
|
December 2, 2014 |
|
ARUN KUMAR SRIVASTAVA Vs. BANK OF INDIA
|
January 9, 2014 |
|
ARUN PRASAD Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
ARUN SONI Vs. THE STATE OF JHARKHAND
|
January 23, 2014 |
|
ARUNA RANI PRAJAPATI Vs. THE STATE OF JHARKHAND AND ORS.
|
December 11, 2014 |
|
ARUNA SINGH Vs. THE STATE OF JHARKHAND
|
October 20, 2014 |
|
ARUNI DUKARIA Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
ARVIND KUMAR JHA Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, VIGILANCE BUREAU, GOVERNMENT OF JHARKHAND, RANCHI
|
July 9, 2014 |
|
ARVIND KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
ASHA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 24, 2014 |
|
ASHOK AND COMPANY Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
February 11, 2014 |
|
ASHOK KUMAR BHARTI Vs. STATE OF JHARKHAND
|
January 30, 2014 |
|
ASHOK KUMAR DE Vs. STATE OF JHARKHAND
|
July 9, 2014 |
|
ASHOK KUMAR RAVI Vs. STATE OF JHARKHAND AND ORS
|
July 21, 2014 |
|
ASHOK KUMAR SHARMA Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
ASHOK KUMAR SINGH Vs. ST AT E OF JHARKHAND
|
December 2, 2014 |
|
ASHOK KUMAR SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
|
April 24, 2014 |
|
ASHOK RAM, BINU RAM AND TILAK RAM Vs. STATE OF JHARKHAND
|
February 19, 2014 |
|
ASHWINI KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 21, 2014 |
|
ASIF EKRAM Vs. STATE OF JHARKHAND THROUGH CBI
|
November 14, 2014 |
|
ASLAM Vs. THE STATE OF JHARKHAND AND ORS.
|
December 3, 2014 |
|
ATAUR RAHMAN Vs. STATE OF JHARKHAND
|
April 28, 2014 |
|
ATC TELECOM TOWER CORPORATION PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
July 22, 2014 |
|
ATHANAS MUNDA Vs. STATE OF JHARKHAND
|
March 12, 2014 |
|
AWADH KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
|
March 5, 2014 |
|
AWADHESH SINGH ALIAS ABHAY PRATAP SINGH Vs. STATE OF JHARKHAND
|
March 7, 2014 |
|
AWANTI BALA GUPTA Vs. THE STATE OF JHARKHAND
|
December 2, 2014 |
|
AWDESH KUMAR PANDEY @ A.K.PANDEY Vs. UNION OF INDIA
|
June 25, 2014 |
|
AYUB RAZA Vs. STATE OF JHARKHAND
|
December 10, 2014 |
|
AZIJ ANSARI Vs. THE UNION OF INDIA
|
July 17, 2014 |
|
B.R. PRASAD @ BANGALORE RAM PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 11, 2014 |
|
BABAN SINGH Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
BABAN SINGH AND ORS. Vs. COAL MINES PROVIDENT FUND AND ORS.
|
November 12, 2014 |
|
BABITA KUMARI Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
BABLOO KUMAR Vs. THE UNION OF INDIA
|
May 8, 2014 |
|
BABLU BHAKAT Vs. STATE OF JHARKHAND
|
October 21, 2014 |
|
BABUDHAN MURMU Vs. STATE OF JHARKHAND
|
September 3, 2014 |
|
BABULOG JHA Vs. THE STATE OF JHARKHAND
|
December 17, 2014 |
|
BABURAM KISKU Vs. THE STATE OF JHARKHAND
|
September 3, 2014 |
|
BADAL SOREN AND ORS. Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED. AND ORS.
|
December 10, 2014 |
|
BADRI PRASAD BHARTIYA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 6, 2014 |
|
BAHA MURMU Vs. STATE OF JHARKHAND AND OTHERS
|
July 1, 2014 |
|
BAHA MURMU Vs. STATE OF JHARKHAND
|
July 4, 2014 |
|
BAIJAN HEMBRUM Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
BAIJU MURMU Vs. RANCHI UNIVERSITY, RANCHI
|
March 6, 2014 |
|
BALBINDER KAUR Vs. UOI
|
May 6, 2014 |
|
BALESHWAR LOHAR Vs. THE STATE OF JHARKHAND
|
November 17, 2014 |
|
BALESHWAR MISHRA Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
BALESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
March 20, 2014 |
|
BALESHWAR RABIDAS Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
BALESHWAR YADAV; RAMCHANDRA YADAV; BAIJNAT H DAS; BHUNESHWAR DAS; KALAWATI Vs. STATE OF JHARKHAND
|
November 3, 2014 |
|
BALRAM KUNDU Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2014 |
|
BALRAM SINGH Vs. M/S BHARAT COKING COAL LTD. AND ORS.
|
March 5, 2014 |
|
BALRAM TRANSPORT CORPORATION Vs. ORIENTAL INSURANCE COMPANY LTD.
|
January 23, 2014 |
|
BALWANT KUMAR NISHAD Vs. THE STATE OF JHARKHAND & OTHERS
|
October 14, 2014 |
|
BALWANT SAHAY Vs. STETE OF JHARKHAND
|
February 21, 2014 |
|
BANDANA RUI DAS Vs. THE STATE OF JHARKHAND
|
April 21, 2014 |
|
BANDANA RUI DAS Vs. STATE OF JHARKHAND
|
January 20, 2014 |
|
BANESHWAR KUMBHKAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2014 |
|
BANWARI SAHU @ BANWARI SAO Vs. MAYA DEVI
|
February 21, 2014 |
|
BARAHAN MIAN Vs. BHARAT COKING COAL LIMITED
|
December 5, 2014 |
|
BARBRIK PROJECT LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
November 19, 2014 |
|
BARBRIK PROJECT LIMITED Vs. STATE OF JHARKHAND
|
November 18, 2014 |
|
BARONIKA BODRA Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
BARUN KUMAR NEOGI Vs. UNION OF INDIA
|
April 1, 2014 |
|
BARUN PANDIT Vs. STATE OF JHARKHAND
|
January 15, 2014 |
|
BASANT KUMAR AND DEVASHISH PATRA Vs. STATE OF JHARKHAND AND ANR
|
May 6, 2014 |
|
BASANT KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2014 |
|
BASANT PRAKASH Vs. STATE OF JHARKHAND
|
December 5, 2014 |
|
BASANTI DEVI AND ORS. Vs. DILIP BHAGAT AND ORS.
|
August 26, 2014 |
|
BASI DEOGAM Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
BASISTHA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
January 2, 2014 |
|
BASKI NATH RAWANI Vs. STATE OF JHARKHAND
|
May 7, 2014 |
|
BASUDEB DEY Vs. UNION OF INDIA
|
May 12, 2014 |
|
BASUDEO PRASAD TRIYAR Vs. STATE OF JHARKHAND
|
July 6, 2014 |
|
BASUDEO PRASAD TRIYAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 16, 2014 |
|
BELA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
December 22, 2014 |
|
BELAL @ BILLO @ MD. BELAL Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
BETTA MURMU Vs. STATE OF JHARKHAND
|
October 20, 2014 |
|
BHADWA BEDIA Vs. CENTRAL COALFIELDS LIMITED
|
October 7, 2014 |
|
BHAGIRATH SHARMA Vs. STATE OF JHARKHAND
|
September 11, 2014 |
|
BHAGWAN CHOUDHARY Vs. THE STATE OF JHARKHAND & ORS.
|
August 8, 2014 |
|
BHAGWAN NAIDU Vs. STATE OF JHARKHAND AND ORS.
|
June 25, 2014 |
|
BHAGWAN SINGH Vs. THE STATE OF JHARKHAND & OTHERS
|
October 7, 2014 |
|
BHAGWATI PRASAD AGARWALA Vs. STATE OF JHARKHAND
|
July 31, 2014 |
|
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND DIRECTORATE OF ENFORCEMENT
|
July 8, 2014 |
|
BHARAT COKING COAL LIMITED Vs. SOCIO-TECHNO ENVIRONMENTAL INSTITUTE
|
January 2, 2014 |
|
BHARAT COKING COAL LIMITED Vs. VIJAY PRASAD SINGH
|
December 16, 2014 |
|
BHARAT COKING COAL LIMITED Vs. SUPREMEDEV PL (JV), DHANBAD
|
May 9, 2014 |
|
BHARAT COKING COAL LTD. Vs. ARUN KRISHNA RAO HAZARE
|
December 16, 2014 |
|
BHARAT COKING COAL LTD. Vs. BRAJENDRA KUMAR CHOUBEY
|
June 16, 2014 |
|
BHARAT COKING COAL LTD. Vs. D. MUKHERJEE
|
June 27, 2014 |
|
BHARAT COKING COAL LTD. & OTHERS Vs. SARSWATI HARD COKE MANUFACTURERS & ORS.
|
January 28, 2014 |
|
BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD. Vs. RANCHI MUNICIPAL CORPORATION
|
July 4, 2014 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR (NOW JHARKHAND) & OTHERS
|
January 9, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. SHARDINDU KUNDU
|
May 6, 2014 |
|
BHARAT SINGH AND ORS. Vs. BHARAT COKING COAL LTD.
|
December 19, 2014 |
|
BHARATESHWAR NARAYAN LAL DAS Vs. STATE OF JHARKHAND AND OTHERS
|
January 17, 2014 |
|
BHARTI SINHA Vs. STATE OF JHARKHAND
|
April 22, 2014 |
|
BHARTI TELEMEDIA LIMITED Vs. STATE OF JHARKHAND
|
January 30, 2014 |
|
BHASKAR NANDAN Vs. STATE OF JHARKHAND
|
May 16, 2014 |
|
BHIM MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
September 15, 2014 |
|
BHIM MODI Vs. STATE OF JHARKHAND AND ORS.
|
November 7, 2014 |
|
BHIM ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
November 18, 2014 |
|
BHIM SINGH Vs. UNION OF INDIA
|
January 24, 2014 |
|
BHIMLAL CHANDRAVANSHI Vs. STATE OF JHARKHAND
|
August 12, 2014 |
|
BHOLA NATH MAHTO Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
BHOLA NATH RAJAK Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
BHOLA ORAON Vs. STATE OF BIHAR
|
January 30, 2014 |
|
BHOLA PRASAD SAH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
September 4, 2014 |
|
BHUMI ADHIGRAHAN VISTHAPAN AVAM PUNARVAS SANGHARSH Vs. THE STATE OF JHARKHAND
|
July 22, 2014 |
|
BHUNESHWAR SAW Vs. UNION OF INDIA
|
January 22, 2014 |
|
BHUSHAN SHARMA Vs. STATE OF JHARKHAND
|
April 25, 2014 |
|
BHUWNESHWAR CHAUHAN Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
BIBHISHAN MAHATO Vs. UNION OF INDIA
|
January 2, 2014 |
|
BIBI KAMRUN NISHA Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
BIDHATA SINGH @ GULLU SINGH Vs. STATE OF JHARKHAND
|
March 24, 2014 |
|
BIDHU NATH ACHARYA Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
BIGAN MIAN @ SIRAJ MIAN Vs. STATE OF JHARKHAND
|
January 15, 2014 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. AND ORS. Vs. RAM CHANDRA RAM
|
December 22, 2014 |
|
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF JHARKHAND
|
March 12, 2014 |
|
BIJAN KUMAR DUTTA Vs. STATE OF JHARKHAND
|
September 19, 2014 |
|
BIJAY KUMAR DASH Vs. STATE OF JHARKHAND
|
July 14, 2014 |
|
BIJAY KUMAR DUBEY Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
BIJAY KUMAR SINGH Vs. THE UNION OF INDIA
|
December 10, 2014 |
|
BIJAY SAO Vs. STATE OF JHARKHAND AND ANR.
|
March 7, 2014 |
|
BIKASH SHAW Vs. EASTERN COALFIELDS LIMITED
|
April 1, 2014 |
|
BIMAL KUMAR JHA Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
BIMAL KUMAR JHA Vs. STATE OF JHARKHAND
|
April 11, 2014 |
|
BIMAL KUMAR KHAITAN Vs. STATE OF JHARKHAND
|
September 23, 2014 |
|
BIMLA DEVI Vs. STATE OF JHARKHAND
|
June 25, 2014 |
|
BIMLA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
January 15, 2014 |
|
BINAY KUMAR BAGARIA Vs. STATE OF JHARKHAND
|
June 17, 2014 |
|
BINAY KUMAR SINHA AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 10, 2014 |
|
BINDESHWAR MAHTO AND ORS. Vs. MOTILAL GOPE AND ORS.
|
December 12, 2014 |
|
BINDESHWARI DAS AND GANSHYAM MAHTO @ YADAV @ GANSHYAM YADAV Vs. STATE OF JHARKHAND
|
January 31, 2014 |
|
BINOD BHUINYA Vs. BHARAT COKING COAL LTD
|
March 24, 2014 |
|
BINOD BIHARI VERMA Vs. STATE OF JHARKHAND
|
June 16, 2014 |
|
BINOD BOURI AND ORS Vs. STATE OF JHARKHAND
|
February 20, 2014 |
|
BINOD PRASAD GUPTA Vs. BIRSA AGRICULTURAL UNIVERSITY
|
November 7, 2014 |
|
BINOD SINGH Vs. RAGHUNATH TIWARI
|
January 23, 2014 |
|
BIPENDRA SINGH Vs. STATE OF JHARKHAND
|
July 7, 2014 |
|
BIPIN BIHARI SINGH Vs. STATE OF JHARKHAND
|
March 21, 2014 |
|
BIPIN MURMU Vs. CENTRAL COALFILEDS LTD.
|
April 28, 2014 |
|
BIR PRATAP SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
April 23, 2014 |
|
BIRANCHI ROUT Vs. THE STATE OF JHARKHAND AND ORS.
|
July 23, 2014 |
|
BIRBAL MAHTO Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
BIRENDRA CHOUDHARY @ BIRENDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
BIRENDRA KUMAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
March 13, 2014 |
|
BIRENDRA RAM Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2014 |
|
BIRLAL PRASAD Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 7, 2014 |
|
BIRSI DEVI Vs. THE STATE OF JHARKHAND
|
November 21, 2014 |
|
BIRSI KUJUR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 3, 2014 |
|
BIRU MANJHI Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
BISHESWAR MAHTO Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
BISHNU AGARWAL Vs. STATE OF JHARKHAND
|
March 3, 2014 |
|
BISHU HEMBROM Vs. STATE OF JHARKHAND
|
April 29, 2014 |
|
BISHWANATH SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
March 7, 2014 |
|
BISWANATH PAN Vs. STATE OF JHARKHAND
|
August 21, 2014 |
|
BISWANATH SARKAR Vs. M/S. URANIUM CORPORATION OF INDIA LTD.
|
March 20, 2014 |
|
BOKARO STEEL LIMITED Vs. RAM NARESH SINGH
|
January 24, 2014 |
|
BOKLA SHEIKH AND CHARKA SHEIK Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
BRAJ MOHAN KUMAR Vs. THE STATE OF JHARKHAND
|
August 8, 2014 |
|
BRAJENDRA KUMAR SINHA Vs. BCCL
|
July 3, 2014 |
|
BRAJENDRA KUMAR SINHA Vs. BCCL
|
July 9, 2014 |
|
BRAJENDRA MISHRA Vs. STATE OF JHARKHAND
|
June 20, 2014 |
|
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
BRAJESH KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
July 7, 2014 |
|
BRANCH MANAGER Vs. AKEL
|
May 6, 2014 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY Vs. ABDUL QAIYUM
|
January 22, 2014 |
|
BRIJ BHUSHAN Vs. STATE OF JHARKHAND
|
February 28, 2014 |
|
BRIJ BHUSHAN Vs. ALOKE KUMAR GUHA @ A.K.GUHA
|
February 28, 2014 |
|
BULA ROY Vs. STATE OF JHARKHAND
|
July 16, 2014 |
|
C.P. PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 28, 2014 |
|
CAPTAIN RABINDRA NATH SINGH Vs. UNION OF INDIA
|
January 23, 2014 |
|
CENTRAL COAL FIELDS LTD. Vs. STATE OF JHARKHAND
|
March 14, 2014 |
|
CENTRAL COALFIELDS LIMITED Vs. SHYAM NARAIN SINGH
|
February 20, 2014 |
|
CENTRAL COALFIELDS LIMITED Vs. KINU MANJHI
|
February 11, 2014 |
|
CENTRAL COALFIELDS LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
|
April 28, 2014 |
|
CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, RANCH Vs. MD MUSLIM ANSARI & ANOTHER
|
December 2, 2014 |
|
CENTRAL COALFIELDS LIMITED, RANCHI Vs. SANTOSH KUMAR
|
July 18, 2014 |
|
CENTRAL COALFIELDS LTD. Vs. SANJAY PRASAD AND ORS.
|
November 12, 2014 |
|
CENTRAL COALFIELDS LTD. Vs. RANA ANAND PRAKASH SINGH
|
August 6, 2014 |
|
CENTURY FOAM INDUSTRIES Vs. STATE OF JHARKHAND
|
September 3, 2014 |
|
CHAIBASA CHAMBER OF COMMERCE AND INDUSTRIES Vs. UNION OF INDIA
|
February 28, 2014 |
|
CHAKRADHAR KUMHAR Vs. BCCL
|
March 26, 2014 |
|
CHAKRADHARI MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
January 20, 2014 |
|
CHANANI TRANSPORT, RAMGARH Vs. CENTRAL COALFIELDS LIMITED, RANCHI
|
September 9, 2014 |
|
CHANCHALA GORAI Vs. UNION OF INDIA
|
January 20, 2014 |
|
CHAND QURESHI AND ORS. Vs. THE STATE OF JHARKHAND
|
April 23, 2014 |
|
CHANDAN RAJ CHAUDHARY Vs. THE STATE OF JHARKHAND
|
January 20, 2014 |
|
CHANDAN RAVIDAS Vs. BHARAT COKING COAL LIMITED
|
October 15, 2014 |
|
CHANDANA RANI BARIK Vs. THE STATE OF JHARKHAND AND ORS.
|
November 18, 2014 |
|
CHANDRA BATI DEVI Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
CHANDRA BHUSHAN KUMAR AND ASHOK KUMAR NAG Vs. STATE OF JHARKHAND
|
January 18, 2014 |
|
CHANDRA KUMAR JUNEJA Vs. STATE OF JHARKHAND
|
December 17, 2014 |
|
CHANDRA KUMAR PANDEY Vs. THE STATE OF JHARKHAND & OTHERS
|
November 10, 2014 |
|
CHANDRA SHEKHAR JHA Vs. STATE OF JHARKHAND
|
July 22, 2014 |
|
CHANDRA SHEKHAR PRASAD SINGH Vs. CENTRAL COALFIELDS LTD.
|
September 1, 2014 |
|
CHANDRA VIHAR COLONY, DEVELOPMENT & MAINTENANCE SOCIETY Vs. MINING AREA DEVELOPMENT AUTHORITY
|
February 25, 2014 |
|
CHANDRAJEET KUMAR Vs. THE STATE OF JHARKHAND
|
December 2, 2014 |
|
CHANDRAMOLESHWAR CHAURASIA Vs. SPECIAL OFFICER, DEOGHAR MUNICIPALITY
|
February 14, 2014 |
|
CHANDRIKA RAM Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
CHANDU MARLA AND ORS. Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
November 3, 2014 |
|
CHARLES ORAON, BALWA ORAON AND SUKRA ORAON Vs. STATE OF JHARKHAND
|
February 19, 2014 |
|
CHETLAL MAHTO AND ORS. Vs. STATE OF JHARKHAND
|
November 5, 2014 |
|
CHHATISGARH DISTILLERIES LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2014 |
|
CHHITARMAL AGRAWAL Vs. STATE OF JHARKHAND AND ANOTHER
|
September 1, 2014 |
|
CHHOTI MEHTA Vs. AWADH KISHOR SINGH
|
October 8, 2014 |
|
CHHOTI MEHTA AND OTHERS Vs. AWADH KISHOR SINGH AND OTHERS
|
August 8, 2014 |
|
CHIEF GENERAL MANAGER, M/S. BHARAT COKING COAL LIMITED, KATRAS Vs. STATE
|
November 21, 2014 |
|
CHITARI MATHA Vs. THE STATE OF JHARKHAND
|
July 14, 2014 |
|
CHITRA CHAKRABORTY Vs. UNION OF INDIA
|
April 30, 2014 |
|
CHITRA MITRA Vs. BANDANA MITRA
|
April 16, 2014 |
|
CHUNA RAM HEMBRAM Vs. STATE OF JHARKHAND AND OTHERS
|
January 17, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. UNION ENTERPRISES, JAMSHEDPUR
|
January 8, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KUNDAN JAN VIKAS SAMITI
|
January 23, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR MODI
|
February 20, 2014 |
|
COMMISSIONER OF INCOME TAX, CENTRAL PATNA Vs. MANISHA AGARWAL
|
January 18, 2014 |
|
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S. HITECH CHEMICAL (P) LTD.
|
February 14, 2014 |
|
COMMISSIONER OF INCOME TAX, PATNA Vs. TIRUPATI JEWELLERS, RANCHI
|
January 20, 2014 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
March 1, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 24, 2014 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
August 7, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
July 14, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 24, 2014 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS
|
August 8, 2014 |
|
COURT ON ITS OWN MOTION Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME AND OTHERS
|
August 4, 2014 |
|
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND AND OTHERS
|
February 7, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF JHARKHAND, RANCHI AND OTHERS
|
May 15, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 31, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 18, 2014 |
|
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
|
August 6, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
May 8, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
May 13, 2014 |
|
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
|
August 5, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
February 28, 2014 |
|
CWE-SOMA CONSORTIUM Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
CYRIL TOPPO Vs. UNION OF INDIA
|
January 18, 2014 |
|
D.K. PAL, A.N. LAL AND MRS. NILIMA SINGH Vs. UNION OF INDIA
|
January 22, 2014 |
|
DABLU BEDIA Vs. CENTRAL COALFIELDS LTD.
|
January 9, 2014 |
|
DADAN KUMAR Vs. THE STATE OF JHARKHAND
|
November 3, 2014 |
|
DAKSHAYAN CONSTRUCTIONS PRIVATE LIMITED Vs. BULAKAN PRASAD
|
September 16, 2014 |
|
DALJIT SINGH Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
DAMODAR VALLEY CORPORATION Vs. RAMESHWAR PRASAD
|
April 23, 2014 |
|
DAMODAR VALLEY CORPORATION AND ORS. Vs. MAILEE DEVI
|
November 26, 2014 |
|
DAMRU MAHTO Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
DAVID HUDSON, MANAGING DIRECTOR @ D.I. HUDSAN Vs. STATE OF BIHAR NOW JHARKHAND AND LABOUR ENFORCEMENT OFFICER
|
April 10, 2014 |
|
DAYAL ALLOY AND STEEL CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
January 8, 2014 |
|
DEB LAL MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
March 27, 2014 |
|
DEBU MAHTO Vs. STATE OF JHARKHAND
|
February 19, 2014 |
|
DEBU MAHTO AND SWAPAN MAHTO Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
DEEP CHANDRA VERMA Vs. THE STATE OF JHARKHAND
|
July 30, 2014 |
|
DEEPAK Vs. STATE OF JHARKHAND AND OTHERS
|
July 3, 2014 |
|
DEEPAK KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
September 17, 2014 |
|
DEEPAK KUMAR BIRULY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 21, 2014 |
|
DEEPAK MAHTO Vs. STATE OF JHARKHAND
|
July 9, 2014 |
|
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
|
July 7, 2014 |
|
DEOGHAR MILL (DEOGHAR RICE MILL) JHAUSAGARHI Vs. UNION OF INDIA
|
September 12, 2014 |
|
DEOSAGAR SINGH Vs. STATE OF BIHAR
|
March 6, 2014 |
|
DEVASHISH ROBINSON TIGGA Vs. RANCHI UNIVERSITY THROUGH ITS REGISTRAR, RANCHI AND OTHERS
|
July 8, 2014 |
|
DEVENDER NATH PANDEY Vs. STATE OF JHARKHAND
|
February 14, 2014 |
|
DEVENDRA KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 18, 2014 |
|
DEVENDRA KUMAR RAY @ D.K. RAY Vs. UNION OF INDIA AND OTHERS
|
August 28, 2014 |
|
DEVENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 29, 2014 |
|
DEVENDRA KUMAR SINGH Vs. ORIENTAL INSURANCE COMPANY
|
March 26, 2014 |
|
DEVENDRA SINGH Vs. THE STATE OF JHARKHAND
|
December 11, 2014 |
|
DEVENDRA THAKUR Vs. STATE OF JHARKHAND
|
February 24, 2014 |
|
DEVI @ LEENA KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
|
November 5, 2014 |
|
DEVI AGARWAL Vs. RAJESH KUMAR AGARWAL
|
March 5, 2014 |
|
DEVI PRASAD BANDYAPDHYAY Vs. STATE OF JHARKHAND AND ORS.
|
December 11, 2014 |
|
DEVKABAI VELJI Vs. STATE OF JHARKHAND
|
June 24, 2014 |
|
DEW CONCRETE TIES PRIVATE LIMITED Vs. JHARKHAND URJA VIKASH NIGAM LTD. AND ORS.
|
November 19, 2014 |
|
DHANBANTI DEVI Vs. SITARAM MAHTO
|
October 20, 2014 |
|
DHANSAR ENGINEERING CO. PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
February 14, 2014 |
|
DHARMA NAND JHA Vs. STATE OF JHARKHAND
|
July 16, 2014 |
|
DHARMENDRA JERAI Vs. STATE OF JHARKHAND AND OTHERS
|
December 11, 2014 |
|
DHARMENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
December 23, 2014 |
|
DHARMENDRA KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
July 9, 2014 |
|
DHARMENDRA KUMAR UPADHYAY Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, LABOUR EMPLOYMENT & TRAINING DEPARTMENT, NEPAL HOUSE, RANCHI AND ORS.
|
October 20, 2014 |
|
DHARMU ORAON Vs. THE STATE OF JHARKHAND
|
December 4, 2014 |
|
DHARMU ORAON Vs. STATE OF JHARKHAND
|
December 3, 2014 |
|
DHIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 6, 2014 |
|
DHIRENDRA SRIVASTEVA Vs. STATE OF JHARKHAND
|
July 15, 2014 |
|
DHORAI MANDAL Vs. MANIK MANDAL
|
September 3, 2014 |
|
DIGAMBER RABIDAS Vs. STATE OF JHARKHAND
|
January 31, 2014 |
|
DILA BAURI & ORS Vs. STATE OF JHARKHAND
|
August 13, 2014 |
|
DILIP BHUIYAN Vs. CENTRAL COALFIELD LIMITED
|
January 16, 2014 |
|
DILIP GARODIA Vs. STATE OF JHARKHAND
|
October 17, 2014 |
|
DILIP KUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
|
October 14, 2014 |
|
DILIP KUMAR DAS Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
August 8, 2014 |
|
DILIP KUMAR MAHLI @ DILILP KUMAR Vs. STATE OF JHARKHAND, PRINCIPAL, NETARHAT, LATEHAR AND DY COMMISSIONER-CUM-CHAIRMAN, LATEHAR
|
May 6, 2014 |
|
DILIP KUMAR ROUTH Vs. UNION OF INDIA AND ORS.
|
December 1, 2014 |
|
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 2, 2014 |
|
DILIP KUMAR SINGH CHOUDHARY Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
DINDAYAL DROLIA Vs. STATE OF JHARKHAND AND ORS.
|
January 22, 2014 |
|
DINESH KUMAR MAHTO Vs. BHARAT COKING COAL LIMITED
|
November 10, 2014 |
|
DINESH KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
May 15, 2014 |
|
DINESH MAHTO Vs. STATE OF JHARKHAND
|
July 8, 2014 |
|
DINESH PRADHAN Vs. STATE OF JHARKHAND AND OTHERS
|
December 11, 2014 |
|
DINESHWAR RAM Vs. STATE OF JHARKHAND
|
September 12, 2014 |
|
DIPAK KUMAR VERMA Vs. STATE OF JHARKHAND AND ORS.
|
January 22, 2014 |
|
DIPENDRA NARAYAN GHOSH Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
DIPIKA OIL CENTRE Vs. STATE OF JHARKHAND
|
February 3, 2014 |
|
DIVISIONAL FOREST OFFICER, BOKARO Vs. BHUWANESHWAR SHARMA
|
April 29, 2014 |
|
DOMCO SMOKELESS FUELS PVT LTD Vs. BHARAT COKING COAL LIMITED
|
April 1, 2014 |
|
DOROTHIA KERKETTA Vs. STATE OF JHARKHAND
|
April 24, 2014 |
|
DR. (CAPT.)VIDYA BINOD PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
April 1, 2014 |
|
DR. ASHA KUMARI SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
February 26, 2014 |
|
DR. DHIRAJ SINHA Vs. THE STATE OF JHARKHAND
|
December 10, 2014 |
|
DR. KUMARI BHARTI SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 7, 2014 |
|
DR. NARINDER NATH AGGARWAL Vs. STATE OF JHARKHAND AND OTHERS
|
August 13, 2014 |
|
DR. SANJAY KUMAR SIDDHARTH @ S. K. SIDDARTH AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
December 23, 2014 |
|
DR. SHOBHA KUMARI Vs. STATE OF JHARKHAND AND ORS.
|
December 17, 2014 |
|
DR.AWADHESH KUMAR AGRAWAL Vs. STATE OF JHARKHAND AND OTHERS
|
June 30, 2014 |
|
DRAEGER SAFETY ASIA PVT. LIMITED Vs. CENTRAL COAL FIELDS LIMITED
|
April 23, 2014 |
|
DROPADI DEVI Vs. UNION OF INDIA
|
April 1, 2014 |
|
DUMKESHWAR MAHATO AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
March 4, 2014 |
|
DURBIN HEMBRUM Vs. STATE OF JHARKHAND
|
March 20, 2014 |
|
DURBIN HEMBRUM Vs. STATE OF JHARKHAND
|
July 18, 2014 |
|
DURGA KISKU AND LELHA KOLE Vs. STATE OF JHARKHAND
|
January 23, 2014 |
|
DURGA ORAON Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
DURGESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
DWARIKA NATH MISHRA Vs. STATE OF JHARKHAND
|
January 24, 2014 |
|
DWARIKA SONAR Vs. BINDWA DEVI
|
October 8, 2014 |
|
DWARKADAS MANGALCHAND Vs. MANMOHAN KEDIA AND ORS.
|
December 15, 2014 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. GOVERNMENT OF INDIA THROUGH SECRETARY, MINISTRY OF COAL, NEW DELHI AND ANR.
|
October 21, 2014 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. GOVERNMENT OF INDIA
|
June 24, 2014 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPAL KRISHNA BAGARIA
|
September 9, 2014 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF RAJHARA Vs. PRESIDENT RAJHARA
|
March 3, 2014 |
|
EMPLOYERS IN RELATION OF THE MANAGEMENT OF BHAGABAND COLLIERY OF BHARAT COKING COAL LTD. Vs. THEIR WORKMEN BEING REPRESENTED BY SRI D. MUKHERJEE
|
June 27, 2014 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASTACOLLA AREA NO. IX OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
|
February 13, 2014 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF PINDRA COLLIERY Vs. THEIR WORKMEN SARJU SAW
|
February 25, 2014 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE Vs. SHAKUNTALA DEVI
|
November 20, 2014 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF WEST MOODIDIH COLLIERY OF BHARAT COKING COAL LIMITED Vs. MAHESHI SAW
|
March 10, 2014 |
|
ESSKAY MINERALS Vs. COAL INDIA LIMITED
|
September 4, 2014 |
|
EXCEL VENTURE CONSTRUCTION CO. (P) LTD. Vs. THE STATE OF JHARKHAND
|
November 21, 2014 |
|
EXCEL VENTURE PVT. LTD. Vs. STATE OF JHARKHAND
|
April 25, 2014 |
|
EZAZ Vs. THE STATE OF JHARKHAND AND ORS.
|
December 12, 2014 |
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FABIOLA DUNGDUNG Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
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FAHIM KHAN Vs. THE STATE OF JHARKHAND
|
September 25, 2014 |
|
FORUM INFRASTRUCTURE (P) LTD, KOLKATA Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
September 26, 2014 |
|
FREDRIC MINZ Vs. STATE OF JHARKHAND
|
December 15, 2014 |
|
FULJEMS KANDULNA Vs. STATE OF JHARKHAND
|
January 13, 2014 |
|
FULLORA GHOSH Vs. STATE OF JHARKHAND
|
March 10, 2014 |
|
FULMANI KERKETTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 16, 2014 |
|
G. HARI DAS NAIR Vs. BUTHIKA DAS AND OTHERS
|
August 19, 2014 |
|
G.J.S. INFRATECH PVT. LTD. Vs. BHARAT COKING COAL LTD.
|
December 3, 2014 |
|
G.N. VERMA, A.K. SINGH AND J.G. SINGH Vs. THE STATE OF JHARKHAND
|
April 10, 2014 |
|
GAINA MURMU Vs. STATE OF JHARKHAND
|
January 23, 2014 |
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GAJADHAR RAJAK Vs. STATE OF JHARKHAND
|
April 7, 2014 |
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GAJADHAR SAH Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
GANAURI SINGH Vs. STATE OF JHARKHAND
|
January 28, 2014 |
|
GANDUR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND
|
December 15, 2014 |
|
GANESH PRASAD Vs. UNION OF INDIA
|
April 3, 2014 |
|
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
October 9, 2014 |
|
GANESH RABIDAS Vs. STATE OF JHARKHAND AND OTHERS
|
January 20, 2014 |
|
GANESH RAM DOKANIA Vs. THE STATE OF JHARKHAND
|
September 19, 2014 |
|
GARIB MAHTO Vs. UNION OF INDIA
|
May 1, 2014 |
|
GARIB MAHTO Vs. UNION OF INDIA
|
April 23, 2014 |
|
GAUR SING MUNDA Vs. STATE OF JHARKHAND
|
March 20, 2014 |
|
GAURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
June 19, 2014 |
|
GAURI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 27, 2014 |
|
GAUTAM BHARTI Vs. STATE OF JHARKHAND
|
March 6, 2014 |
|
GAZI SAFDAR HAYAT KHAN Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
GEETA HARI Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
October 20, 2014 |
|
GENDHARI SINGH Vs. STATE OF JHARKHAND
|
February 24, 2014 |
|
GENERAL MANAGER Vs. DEO NANDAN GWALA
|
December 11, 2014 |
|
GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LTD., HAZARIBAGH AND ANOTHER Vs. JAGDISH PRASAD
|
June 30, 2014 |
|
GENERAL MANAGER, WESTERN WASHERY ZONE OF BHARAT COKING COAL LTD Vs. BRAJENDRA KUMAR CHOUBEY
|
June 16, 2014 |
|
GEORGE EDWARD DAS @ JORGE ADWARD DAS @ JARZE ADWARD DAS Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
GHANSHYAM PATHAK Vs. SANTHAL PARGANAS GRAMIN BANK
|
January 23, 2014 |
|
GHANSHYAM THAKUR Vs. STATE OF JHARKHAND
|
March 26, 2014 |
|
GIRIJA SHANKAR DUBEY Vs. STATE OF JHARKHAND
|
May 16, 2014 |
|
GIRISH KUMAR Vs. THE STATE OF JHARKHAND
|
September 15, 2014 |
|
GIRISH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD.
|
April 16, 2014 |
|
GIRISH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD. THROUGH CHAIRMAN
|
April 4, 2014 |
|
GIRVAR DAYAL PANDAY Vs. STATE OF JHARKHAND
|
December 8, 2014 |
|
GOKUL AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 11, 2014 |
|
GOLD MOHUR FOODS AND FEEDS LIMITED AND OTHERS Vs. STATE OF JHARKHAND
|
July 30, 2014 |
|
GOPAL CHANDRA MONDAL (IN 6198) Vs. COAL INDIA LTD. AND OTHERS
|
August 8, 2014 |
|
GOPAL LALL CHOUDHARY Vs. STATE OF JHARKHAND
|
March 27, 2014 |
|
GOPAL MANJHI Vs. STATE OF JHARKHAND
|
February 19, 2014 |
|
GOPAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 19, 2014 |
|
GOPAL SWAMI @ GOPAL GOSWAMI Vs. TARA CHAND JAISWAL AND OTHERS
|
January 21, 2014 |
|
GOPAL SWAMI @ GOPAL GOSWAMI Vs. TARA CHAND JAISWAL, PREM CHAND JAISWAL AND RAJ KUMAR JAISWAL
|
March 5, 2014 |
|
GOPI NANDAN PRASAD Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
GOPI NANDAN PRASAD Vs. STATE OF JHARKHAND
|
January 10, 2014 |
|
GOPI NATH GHOSH Vs. STATE OF JHARKHAND
|
January 10, 2014 |
|
GOPINATH SINGH BED COLLEGE Vs. STATE OF JHARKHAND
|
December 5, 2014 |
|
GOUR CHANDRA GORAI Vs. STATE OF JHARKHAND
|
December 10, 2014 |
|
GOVIND CHOUDHARY Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
GOVIND JHA Vs. THE STATE OF JHARKHAND
|
January 10, 2014 |
|
GOVIND YADAV Vs. M/S. CCL AND OTHERS
|
March 10, 2014 |
|
GOVIND YADAV Vs. C.C.L.
|
July 28, 2014 |
|
GOVIND YADAV Vs. C.C.L.
|
March 13, 2014 |
|
GULSHAN BANO Vs. THE STATE OF JHARKHAND AND ORS.
|
November 12, 2014 |
|
GUMDA GOPE Vs. STATE OF JHARKHAND
|
January 29, 2014 |
|
GUNJAN KUMAR YADAV Vs. STATE OF JHARKHAND
|
May 6, 2014 |
|
GURU GHOSH Vs. SPECIAL OFFICER, HAZARIBAGH MUNICIPALITY, HAZARIBAGH & ORS.
|
January 20, 2014 |
|
GURU SOREN Vs. UNION OF INDIA
|
May 2, 2014 |
|
GURUDEV MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
December 22, 2014 |
|
GYAN BAHADUR SINGH Vs. STATE OF JHARKHAND
|
August 13, 2014 |
|
GYAN JYOTI Vs. THE STATE OF JHARKHAND AND ORS.
|
December 1, 2014 |
|
HAKEMA BEWA Vs. ANUP KUMAR MANDAL
|
December 4, 2014 |
|
HARE KANT JHA Vs. STATE OF JHARKHAND
|
August 14, 2014 |
|
HARENDRA NARAYAN VERMA Vs. STATE OF JHARKHAND
|
March 10, 2014 |
|
HARI BHUIYAN Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
HARI MOHAN RAM Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
HARI PADA BANDOPADHYAY Vs. STATE OF BIHAR
|
January 9, 2014 |
|
HARI PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 10, 2014 |
|
HARIHAR COLD STORAGE Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 1, 2014 |
|
HARJEET SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
December 18, 2014 |
|
HAVILDAR BAL MUKUND SHUKLA @ BAL MUKUND SHUKLA Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
HAZARIBAGH MINES BOARD Vs. AJAY KUMAR
|
September 9, 2014 |
|
HELEN TIRKEY Vs. STATE OF BIHAR
|
April 30, 2014 |
|
HEM BAHADUR LIMBU Vs. THE STATE OF JHARKHAND
|
December 12, 2014 |
|
HEMANT KUMAR HANSDA Vs. STATE OF JHARKHAND
|
August 6, 2014 |
|
HEMANT KUMAR HANSDA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
August 4, 2014 |
|
HIDAYAT ULLAH KHAN Vs. STATE OF JHARKHAND
|
December 2, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
|
March 4, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA AND ORS.
|
March 13, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
November 28, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
|
November 28, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. UMRAVATI DEVI
|
January 20, 2014 |
|
IFICO REFRACTORIES PLANT, A UNIT OF BHARAT REFRACTORIES LTD. Vs. THE STATE OF JHARKHAND
|
December 2, 2014 |
|
IN RE: PRINCIPAL SECRETARY Vs. STATE
|
February 6, 2014 |
|
INDIAN SCHOOL OF MINES UNIVERSITY TEACHERS' ASSOCIATION Vs. UNION OF INDIA
|
March 28, 2014 |
|
INDRADEO MANDAL AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 22, 2014 |
|
INDRAJIT SAH Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
INDUSLND BANK LTD. Vs. DAYANAND CHOURASIA AND ORS.
|
November 10, 2014 |
|
ISHAK ANSARI Vs. STATE OF JHARKHAND
|
July 3, 2014 |
|
J.G. GARMENTS Vs. CENTRAL BANK OF INDIA
|
December 4, 2014 |
|
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
|
July 21, 2014 |
|
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
JAGDEO RAM Vs. MANAGING DIRECTOR, BOKARO STEEL CITY
|
March 3, 2014 |
|
JAGDISH CHANDRA ADHIKARI Vs. STATE OF JHARKHAND
|
July 4, 2014 |
|
JAGDISH NAYAK Vs. THE STATE OF JHARKHAND
|
July 14, 2014 |
|
JAGJIT KOUR Vs. STATE OF JHARKHAND
|
August 4, 2014 |
|
JAI PRAKASH BHAGAT Vs. STATE OF JHARKHAND
|
May 16, 2014 |
|
JAI PRAKASH MAHTO Vs. VIDHAN LAKHIYAR
|
July 30, 2014 |
|
JAI PRAKASH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
JAIDEO RAY Vs. THE STATE OF JHARKHAND
|
August 29, 2014 |
|
JAIDEV GORAI @ JAYA Vs. STATE OF JHARKHAND
|
February 7, 2014 |
|
JAIRAM Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
JAMSHEDPUR ROLLER FLOUR MILLS (PVT.) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 11, 2014 |
|
JANAKI HEMBROM Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 3, 2014 |
|
JANARDHAN MANDAL Vs. STATE OF JHARKHAND
|
October 7, 2014 |
|
JANKI DEVI Vs. STATE OF JHARKHAND
|
April 16, 2014 |
|
JANTA MAZDOOR SANGH Vs. BHARAT COOKING COAL LTD.
|
July 18, 2014 |
|
JAREENA KHATUN @ JAREENA BIBI AND OTHERS Vs. THE STATE OF JHARKHAND
|
December 10, 2014 |
|
JASIM Vs. STATE OF JHARKHAND
|
October 9, 2014 |
|
JASPAL SINGH Vs. STATE OF JHARKHAND & ANR.
|
January 17, 2014 |
|
JASWA DEVI Vs. GAUTAM KUMAR
|
July 30, 2014 |
|
JASWINDER SINGH Vs. FAIK OLIVIER
|
August 19, 2014 |
|
JASWINDER SINGH Vs. SALA GIANPAOLO AND OTHERS
|
August 19, 2014 |
|
JASWINDER SINGH Vs. FLORINDA PACITTI
|
August 19, 2014 |
|
JASWINDER SINGH Vs. PORRO MASSIMO
|
August 19, 2014 |
|
JAWAHAR PODDAR Vs. UNION OF INDIA
|
April 21, 2014 |
|
JAY KUMAR SINGHANIA Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
JAY PRAKASH PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 25, 2014 |
|
JEETA ORAON Vs. STATE OF JHARKHAND
|
September 4, 2014 |
|
JHABOO PANDIT Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
JHANDU MAHTO Vs. UNION OF INDIA
|
March 31, 2014 |
|
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
|
August 21, 2014 |
|
JHARKHAND AGAINST CORRUPTION THROUGH ITS VICE PRESIDENT SANTOSH KUMAR SINGH, RANCHI Vs. STATE OF JHARKHAND AND ORS.
|
December 8, 2014 |
|
JHARKHAND HUMAN RIGHTS CONFERENCE-JHRC Vs. THE STATE OF JHARKHAND
|
August 11, 2014 |
|
JHARKHAND INCOME TAX BAR ASSOCIATION Vs. UNION OF INDIA
|
June 26, 2014 |
|
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
|
July 9, 2014 |
|
JHARKHAND PUBLIC SERVICE COMMISSION, RANCHI Vs. STATE OF JHARKHAND
|
March 7, 2014 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. SUMAN KUMAR
|
April 1, 2014 |
|
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. DEVENDRA PRASAD YADAV
|
September 22, 2014 |
|
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD. Vs. MAHENDRA NATH DWIVEDI
|
April 24, 2014 |
|
JHARKHAND TEACHERS TRAINING COLLEGE AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS
|
January 15, 2014 |
|
JHARKHAND URJA VIKASH NIGAM LIMITED Vs. DEW CONCRETE PVT. TILES LTD. AND ORS.
|
November 19, 2014 |
|
JHARKHAND VIDYUT KAMGAR SANGH (INTAK) Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
June 30, 2014 |
|
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
November 19, 2014 |
|
JITENDRA SAH Vs. STATE OF JHARKHAND
|
December 18, 2014 |
|
JIURA ORAON Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
JOHAN MINZ Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
JOKHAN CHOUDHARY Vs. THE STATE OF JHARKHAND
|
December 15, 2014 |
|
JOYDEB DEY Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 20, 2014 |
|
JUSTINA ORAIN Vs. STATE OF JHARKHAND AND ORS.
|
December 2, 2014 |
|
JYOTI MINZ Vs. STATE OF JHARKHAND
|
February 21, 2014 |
|
JYOTI SURIN Vs. THE STATE OF JHARKHAND
|
December 15, 2014 |
|
K JAYA KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
January 29, 2014 |
|
KAFIL AHMAD Vs. THE STATE OF JHARKHAND
|
September 19, 2014 |
|
KAFIL AHMED Vs. HEAVY ENGINEERING CORPORATION LTD. THROUGH ITS CHAIRMAN
|
February 3, 2014 |
|
KAILASH KUMAR SHARMA Vs. STATE OF JHARKHAND AND ANR.
|
January 20, 2014 |
|
KAILASH PASWAN Vs. STATE OF JHARKHAND
|
March 13, 2014 |
|
KALI PADA MAHATO Vs. STATE OF JHARKHAND
|
August 26, 2014 |
|
KALIA SOREN Vs. STATE OF JHARKHAND
|
July 15, 2014 |
|
KALICHARAN PRASAD (IN 497), SAROJINI TOPPO (IN 508), SATYANARAYAN PRASAD (IN 514), HILARIUS KULLU (IN 514), TAWHID ANSARI (IN 518), RAHIL PURTY (IN 654), SR. ANGELA KULLU (IN 1080) Vs. STATE OF JHARKHAND AND OTHERS
|
March 7, 2014 |
|
KALIM ANSARI AND ANOTHER Vs. STATE OF JHARKHAND
|
August 19, 2014 |
|
KALPANA KUMARI Vs. STATE OF JHARKHAND
|
March 12, 2014 |
|
KALYAN MAITY, EXECUTIVE DIRECTOR Vs. STATE
|
July 4, 2014 |
|
KAMAL Vs. STATE OF JHARKHAND
|
July 15, 2014 |
|
KAMAL DAS Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
KAMAL KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LTD. AND OTHERS
|
August 30, 2014 |
|
KAMAL NAYAN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
December 2, 2014 |
|
KAMALA GANGOLI Vs. RAM LAKHAN SINGH YADAV COLLEGE
|
April 29, 2014 |
|
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
April 21, 2014 |
|
KAMESHWAR PRASAD Vs. THE CENTRAL COALFIELDS LTD.
|
August 8, 2014 |
|
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
March 22, 2014 |
|
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
December 10, 2014 |
|
KANAI LAL BOSE Vs. STATE OF JHARKHAND
|
July 18, 2014 |
|
KANCHAN DEVI Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
KANHAIYA MISHRA Vs. RANCHI UNIVERSITY
|
March 6, 2014 |
|
KANTI MAHANTY ROHINI Vs. THE STATE OF JHARKHAND
|
September 12, 2014 |
|
KANTI MAHANTY ROHINI; RAHAT SAYEED KHAN Vs. STATE OF JHARKHAND
|
November 7, 2014 |
|
KANWAR RAM Vs. MANAGING DIRECTOR BOKARO STEEL CITY BOKARO
|
February 19, 2014 |
|
KAPILDEV CHAUDHARY Vs. AJMERUN BIBI
|
February 24, 2014 |
|
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS LIMITED Vs. STATE OF JHARKHAND AND ANOTHER
|
January 17, 2014 |
|
KARTAR MINERAL AND STEEL PVT. LTD. Vs. CCL
|
November 19, 2014 |
|
KARTIK KUMAR PRABHAT Vs. UNION OF INDIA
|
December 5, 2014 |
|
KARUNA SHANKAR MISHRA Vs. UNION OF INDIA AND ORS.
|
November 10, 2014 |
|
KASHIM Vs. STATE OF JHARKHAND AND ORS.
|
December 5, 2014 |
|
KASHINATH SINGH Vs. SABU DEVI
|
January 27, 2014 |
|
KASHIRAN Vs. C.M.D., CENTRAL COALFIELD LTD.
|
March 3, 2014 |
|
KASHYAP CONSTRUCTION CO. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 1, 2014 |
|
KAUSHAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
August 7, 2014 |
|
KAUSHAL KUMAR Vs. STATE OF JHARKHAND
|
January 9, 2014 |
|
KAUSHAL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
May 15, 2014 |
|
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
March 27, 2014 |
|
KESHAV KUMAR SINHA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
|
September 20, 2014 |
|
KESHAVA NANDAN PRASAD Vs. STATE OF JHARKHAND
|
March 6, 2014 |
|
KESWAR ORAON Vs. BIRIA ORAON
|
October 9, 2014 |
|
KETKU PRASAD YADAV Vs. UNION OF INDIA
|
May 7, 2014 |
|
KHURSHID KHAN Vs. STATE OF JHARKHAND
|
May 19, 2014 |
|
KIRAN KUMARI Vs. STATE OF JHARKHAND
|
September 19, 2014 |
|
KIRAN KUMARI Vs. THE STATE OF JHARKHAND
|
September 5, 2014 |
|
KIRAN KUMARI @ GURIA DEVI @ PUNAM DEVI Vs. STATE OF JHARKHAND AND ORS.
|
September 1, 2014 |
|
KISHAN MANDAL Vs. UNION OF INDIA
|
May 2, 2014 |
|
KISHAN PARASRAMPURIA Vs. RANCHI MUNICIPAL CORPORATION
|
December 10, 2014 |
|
KISHAN PARASRAMPURIA Vs. RANCHI MUNICIPAL CORPORATION
|
October 7, 2014 |
|
KISHNA KUMAR SHARMA Vs. SAJJAN PODDAR
|
September 10, 2014 |
|
KISHORE EKKA Vs. STATE OF JHARKHAND
|
January 23, 2014 |
|
KISHORE KINDO Vs. STATE OF JHARKHAND
|
June 25, 2014 |
|
KISHORE KINDO AND OTHERS Vs. STATE OF JHARKHAND
|
April 25, 2014 |
|
KISHORI MOHAN OJHA Vs. STATE OF JHARKHAND
|
August 5, 2014 |
|
KISHUN DUSADH Vs. STATE OF JHARKHAND
|
August 27, 2014 |
|
KISHUN KUMHAR Vs. STATE OF JHARKHAND
|
August 4, 2014 |
|
KOHINOOR STEEL PRIVATE LIMITED Vs. GOPAL SINGH
|
March 14, 2014 |
|
KOHINOOR STEEL PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 19, 2014 |
|
KOKILA DEVI Vs. STATE OF JHARKHAND
|
September 17, 2014 |
|
KOKILA DEVI Vs. STATE OF JHARKHAND
|
August 20, 2014 |
|
KRISHNA APARTMENT SOCIETY Vs. STATE OF JHARKHAND AND ORS.
|
December 4, 2014 |
|
KRISHNA DEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
November 21, 2014 |
|
KRISHNA DEO SINGH Vs. HEAVY ENGINEERING CORPORATION LTD AND ORS
|
January 16, 2014 |
|
KRISHNA DEO SINHA Vs. REGIONAL INSTITUTE OF TECHNOLOGY
|
January 30, 2014 |
|
KRISHNA GOPE Vs. NITYA NAND PANDEY
|
February 3, 2014 |
|
KRISHNA KANT MEHTA Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
KRISHNA KUMAR PODDAR Vs. THE STATE OF JHARKHAND
|
July 31, 2014 |
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KRISHNA KUMAR SHARMA Vs. VERSUS SAJJAN PODDAR
|
September 16, 2014 |
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KRISHNA MAHTO Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
December 11, 2014 |
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KRISHNA PRASAD Vs. STATE OF JHARKHAND
|
March 25, 2014 |
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KRISHNA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 10, 2014 |
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KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
April 11, 2014 |
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KRISHNA SADHUKHAN Vs. STATE OF JHARKHAND
|
February 14, 2014 |
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KRISHNA SINGH Vs. THE STATE OF JHARKHAND
|
September 19, 2014 |
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KUKNA CHAMPIA Vs. STATE OF JHARKHAND
|
July 10, 2014 |
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KULDIP NARAIN JAISWAL Vs. SHEO NARAIN JAISWAL
|
March 15, 2014 |
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KUMAR GUBARDHAN PRASAD SINGH Vs. STATE OF BIHAR
|
January 23, 2014 |
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KUMAR MAHATO Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
January 9, 2014 |
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KUMAR SUMAN JEE Vs. THE STATE OF JHARKHAND & OTHERS
|
September 18, 2014 |
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KUMARI BHARTI SINGH Vs. STATE OF JHARKHAND
|
January 7, 2014 |
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KUMUD BEEN BANDHU SAHAY TIRKEY Vs. STATE OF JHARKHAND AND ORS.
|
November 17, 2014 |
|
KUNTI SAHU @ KUNTI DEVI Vs. STATE OF JHARKHAND
|
March 22, 2014 |
|
KUNWAR RAM Vs. MANAGING DIRECTOR, BOKARO STEEL CITY, BOKARO & ORS.
|
February 19, 2014 |
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KURBAN ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
December 19, 2014 |
|
KUSHESHWAR PRASAD SINGH Vs. CHANCELLOR, RANCHI UNIVERSITY, RANCHI AND ORS.
|
March 27, 2014 |
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KUSHWAHA CLAY PRODUCTS Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
KUSUM DEVI Vs. STATE OF JHARKHAND
|
February 19, 2014 |
|
LABORATE PHARMACEUTICALS INDIA LTD Vs. STATE OF JHARKHAND
|
May 7, 2014 |
|
LAKHAN VISHWAKARMA Vs. THE STATE OF JHARKHAND
|
September 8, 2014 |
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LAL ALI Vs. STATE OF JHARKHAND
|
March 24, 2014 |
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LAL BABU PASWAN Vs. STATE OF JHARKHAND
|
December 9, 2014 |
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LAL BABU PASWAN Vs. STATE OF JHARKHAND
|
December 5, 2014 |
|
LAL BIHARI NAPIT Vs. THE STATE OF JHARKHAND
|
July 21, 2014 |
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LAL MUNI DEVI AND ORS. Vs. STATE OF JHARKHAND
|
March 3, 2014 |
|
LALAN KUMAR Vs. STATE OF JHARKHAND
|
July 23, 2014 |
|
LALAN PRASAD Vs. SIMDEGA CLUB
|
August 22, 2014 |
|
LALU PRASAD Vs. STATE OF JHARKHAND
|
November 14, 2014 |
|
LANDU DEOGAM Vs. UNION OF INDIA
|
January 17, 2014 |
|
LAXMI SONAR AND ORS. Vs. THE STATE OF JHARKHAND
|
April 3, 2014 |
|
LAXMIN SWANSI Vs. SANICHARIA SWANSI
|
January 18, 2014 |
|
LEELAWATI NARAYAN Vs. STATE OF JHARKHAND & OTHERS
|
April 11, 2014 |
|
LEKHO PRASAD Vs. THE STATE OF JHARKHAND
|
September 11, 2014 |
|
LETHA MUNDA Vs. MAHABIR SAHU
|
March 26, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. HARJEET KAUR
|
April 30, 2014 |
|
LILADHAR SINGH Vs. THE STATE OF JHARKHAND
|
December 5, 2014 |
|
LOBHNATH RAM Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
LUCKY COKE INDUSTRIES Vs. UNION OF INDIA
|
July 23, 2014 |
|
M.S. TRADERS Vs. STATE OF JHARKHAND
|
August 29, 2014 |
|
M.V.V. PRAKASH Vs. UNION OF INDIA
|
July 24, 2014 |
|
M/S APICAL EXIM PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
May 12, 2014 |
|
M/S TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
May 21, 2014 |
|
M/S TATA STEEL LIMITED Vs. THE STATE OF JHARKHAND & ORS.
|
November 27, 2014 |
|
M/S. ASHOK & COMPANY Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
M/S. BHARAT COKING COAL LIMITED Vs. BUDHNI MAHTAIN;
|
May 1, 2014 |
|
M/S. BHARAT COKING COAL LTD. Vs. M/S. SARSWATI HARD COKE MANUFACTURERS
|
January 28, 2014 |
|
M/S. BHARAT HEAVY ELECTRICAL LTD Vs. STATE OF JHARKHAND
|
March 25, 2014 |
|
M/S. BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR
|
January 9, 2014 |
|
M/S. GYAN PRESS METAL PRIVATE LTD. Vs. CENTRAL BANK OF INDIA AND OTHERS
|
January 15, 2014 |
|
M/S. PADAM KUMAR JAIN Vs. UNION OF INDIA
|
February 25, 2014 |
|
M/S. TATA STEEL LTD. Vs. STATE OF JHARKHAND
|
December 18, 2014 |
|
MADAN KUMAR CHAURASIA Vs. ACCOUNTANT GENERAL
|
May 16, 2014 |
|
MADAN MOHAN GOND Vs. STATE OF JHARKHAND
|
January 23, 2014 |
|
MADAN MOHAN MISHRA Vs. STATE OF JHARKHAND
|
August 21, 2014 |
|
MADAN PRASAD Vs. BHARAT COKING COAL LIMITED
|
July 4, 2014 |
|
MADAN RAM AND ORS. Vs. THE STATE OF BIHAR
|
December 18, 2014 |
|
MADAN SINGH Vs. BHARAT COKING COAL LTD.
|
January 16, 2014 |
|
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
|
July 10, 2014 |
|
MADHUSUDAN TIWARY Vs. PROJECT AND DEVELOPMENT INDIA LTD.
|
April 25, 2014 |
|
MADINA KHATOON Vs. UNION OF INDIA
|
November 11, 2014 |
|
MAHABIR PRASAD RUNGTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
|
January 9, 2014 |
|
MAHADEO BHUIAN Vs. CENTRAL COALFIELDS LTD.
|
April 16, 2014 |
|
MAHADEV SHARAN SINGH Vs. STATE OF JHARKHAND
|
October 14, 2014 |
|
MAHALI ORAON Vs. THE STATE OF JHARKHAND
|
December 12, 2014 |
|
MAHARAJ NAG OHDAR Vs. STATE OF JHARKHAND AND ORS.
|
March 5, 2014 |
|
MAHAVIR KHARWAR Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
MAHAVIR MAHTO @ MAHABIR MAHTO Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
MAHESH PRASAD SINHA Vs. STATE OF JHARKHAND
|
July 4, 2014 |
|
MAHESH SINGH Vs. THE STATE OF JHARKHAND
|
December 12, 2014 |
|
MAHESH SINGH Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
MAHESHWAR MARIK Vs. STATE OF BIHAR
|
November 1, 2014 |
|
MAHESHWAR THAKUR @ MAHESH THAKUR Vs. UNION OF INDIA
|
October 14, 2014 |
|
MAINAK DUTTA Vs. COAL INDIA LIMITED
|
March 12, 2014 |
|
MAJOR SREEKUMAR SREEDHARAN POTTI Vs. STATE OF JHARKHAND
|
July 17, 2014 |
|
MAK SUDAN SINGH @ MASUDAN SINGH Vs. UNION OF INDIA
|
January 6, 2014 |
|
MAKSUDAN YADAV Vs. THE UNION OF INDIA AND ORS.
|
December 2, 2014 |
|
MALA KUMARI Vs. VIJAY KUMAR @ VIJAY SHANKAR RAI
|
June 24, 2014 |
|
MALTI SINGH Vs. STATE OF JHARKHAND
|
February 3, 2014 |
|
MANA BIRUA Vs. THE STATE OF JHARKHAND
|
December 12, 2014 |
|
MANAGEMENT OF TISCO Vs. PRESIDING OFFICER LABOUR COURT PATNA
|
March 27, 2014 |
|
MANDODARI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 24, 2014 |
|
MANGA BANDO PAHAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 15, 2014 |
|
MANGAL BODRA Vs. STATE OF JHARKHAND
|
April 30, 2014 |
|
MANGAL KOYA Vs. STATE OF JHARKHAND
|
August 14, 2014 |
|
MANGAR RAY Vs. THE STATE OF JHARKHAND
|
January 16, 2014 |
|
MANGU GOPE Vs. STATE OF JHARKHAND
|
July 30, 2014 |
|
MANI RAY Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 6, 2014 |
|
MANIK RATAN BANERJEE Vs. STATE BANK OF INDIA
|
May 5, 2014 |
|
MANIRUDDIN @ PANCHU @ PANCHU MIAN @ MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
January 18, 2014 |
|
MANISH KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
MANISH KUMAR GUPTA AND ORS. Vs. THE AUTHORIZED OFFICER, UNITED BANK OF INDIA AND ORS.
|
September 19, 2014 |
|
MANJHALI DEVI Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
MANJHI TUDU Vs. STATE OF JHARKHAND
|
October 15, 2014 |
|
MANJU DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 8, 2014 |
|
MANJU DEVI Vs. BHARAT COKING COAL LIMITED
|
March 4, 2014 |
|
MANJU SINGH @ MANJU SINHA Vs. STATE OF JHARKHAND
|
January 28, 2014 |
|
MANJU SINHA Vs. ISNIGDHA MUKHERJEE
|
April 1, 2014 |
|
MANJU SINHA Vs. STATE OF JHARKHAND & ANR.
|
June 26, 2014 |
|
MANOHAR PRASAD Vs. STATE OF JHARKHAND
|
August 5, 2014 |
|
MANOHAR SAHU Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
August 8, 2014 |
|
MANOJ KUMAR AGARWAL Vs. UNION OF INDIA AND ORS.
|
March 7, 2014 |
|
MANOJ KUMAR JAIN Vs. STATE OF JHARKHAND
|
August 7, 2014 |
|
MANOJ KUMAR JHA Vs. THE STATE OF JHARKHAND & OTHERS
|
November 1, 2014 |
|
MANOJ KUMAR MANDAL Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
MANOJ KUMAR PANDEY Vs. UNION OF INDIA AND ORS.
|
December 16, 2014 |
|
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND
|
September 1, 2014 |
|
MANOJ KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
December 1, 2014 |
|
MANOJ RAI Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2014 |
|
MANOJ SOREN AND ORS. Vs. THE STATE OF JHARKHAND
|
December 17, 2014 |
|
MANOJ THAKUR Vs. STATE OF JHARKHAND
|
May 16, 2014 |
|
MANOJ YADAV AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 22, 2014 |
|
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE OF VIVEKANAND VIDYA MANDIR
|
July 30, 2014 |
|
MANOWAR ANSARI Vs. STATE OF JHARKHAND
|
August 4, 2014 |
|
MANTI DEVI Vs. STATE OF JHARKHAND
|
April 15, 2014 |
|
MANTOSH MAHTO Vs. INDIAN IRON AND STEEL COMPANY
|
April 29, 2014 |
|
MANTU BHAGAT Vs. STATE OF JHARKHAND
|
March 28, 2014 |
|
MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 5, 2014 |
|
MANTU SINGH Vs. SOMONA NANDI AND ORS.
|
August 6, 2014 |
|
MANU BIRUA Vs. STATE OF JHARKHAND AND ANOTHER
|
December 12, 2014 |
|
MAQBOOL ALAM Vs. JUBEDA KHATOON
|
October 13, 2014 |
|
MARIYAM TIRKEY Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
MARS MARCANTILES PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 19, 2014 |
|
MATILDA TOPPO Vs. THE STATE OF JHARKHAND
|
October 15, 2014 |
|
MD EZAZ @ RAJA BABU Vs. STATE OF JHARKHAND
|
December 12, 2014 |
|
MD FAIYAZ KHAN Vs. SHAHINA PARWEEN
|
December 4, 2014 |
|
MD ISLAM KHALIFA Vs. MUSTAKEEM KHALIPHA
|
April 10, 2014 |
|
MD JAHANGIR KHAN Vs. CENTRAL COALFIELDS LTD
|
February 19, 2014 |
|
MD MOSAHEB ALI Vs. STATE OF JHARKHAND
|
May 12, 2014 |
|
MD SHAHIN KHAN Vs. STATE OF JHARKHAND
|
December 1, 2014 |
|
MD. ADIL AND ORS. Vs. STATE OF JHARKHAND
|
March 11, 2014 |
|
MD. AFROZ ALAM Vs. STATE OF JHARKHAND
|
February 14, 2014 |
|
MD. IDRIS ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
April 11, 2014 |
|
MD. IMTIYAZ ANSARI Vs. UNION OF INDIA
|
April 25, 2014 |
|
MD. JAMALUDDIN ANSARI Vs. STATE OF JHARKHAND
|
May 19, 2014 |
|
MD. MUSHTAQUE AHMED Vs. STATE OF JHARKHAND
|
April 7, 2014 |
|
MEENA BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
April 25, 2014 |
|
MEENA DEVI Vs. STATE OF JHARKHAND
|
November 21, 2014 |
|
MEENA DEVI Vs. SAKUNTALA DEVI
|
January 6, 2014 |
|
MEHRUN BIBI Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
MEHRUN NISHA Vs. STATE OF JHARKHAND
|
January 23, 2014 |
|
MILAN KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
November 13, 2014 |
|
MINERAL TRADERS & ENGINEERS Vs. CENTRAL COALFIELDS LIMITED
|
March 7, 2014 |
|
MINI CONSTRUCTION Vs. THE STATE OF JHARKHAND
|
March 27, 2014 |
|
MIRA BAURI Vs. EASTERN COALFIELDS LIMITED AND ORS.
|
August 28, 2014 |
|
MIRA MAHANANDA Vs. UNION OF INDIA
|
January 27, 2014 |
|
MISRILALL JAIN & SONS Vs. UNION OF INDIA
|
February 25, 2014 |
|
MISTER AZAD Vs. THE STATE OF JHARKHAND AND ORS.
|
November 28, 2014 |
|
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 11, 2014 |
|
MITHILESH KUMAR VERMA Vs. STATE OF JHARKHAND
|
May 15, 2014 |
|
MMTC Vs. SAJJAN KUMAR BHUDOLIA
|
April 22, 2014 |
|
MOHAN GANJHU Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
MOHAN MAHTO Vs. UNION OF INDIA
|
February 3, 2014 |
|
MOHAN MAHTO AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 7, 2014 |
|
MOREISH FOODS LIMITED Vs. DASRATH MAHTO
|
November 17, 2014 |
|
MOSEMAT DARBI DEVI Vs. RENU KOTHARI
|
April 1, 2014 |
|
MOSO KAITHA Vs. STATE OF JHARKHAND
|
February 20, 2014 |
|
MOSRAT ZIYA TARA Vs. STATE OF JHARKHAND
|
July 7, 2014 |
|
MOST LATA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 3, 2014 |
|
MOST. JAGIA DEVI Vs. UNION OF INDIA THROUGH THE ACCOUNTANT GENERAL, RANCHI & ORS.
|
February 12, 2014 |
|
MOST. JAGIA DEVI Vs. UNION OF INDIA
|
February 13, 2014 |
|
MOSTT. KESHIYA DEVI Vs. SUNIL SINGH
|
April 29, 2014 |
|
MOTI DEVI Vs. STATE OF JHARKHAND
|
March 20, 2014 |
|
MOTI DEVI Vs. STATE OF JHARKHAND
|
February 20, 2014 |
|
MOTI GANJHU Vs. STATE OF JHARKHAND
|
January 16, 2014 |
|
MOTI KUMARI Vs. THE STATE OF JHARKHAND
|
November 18, 2014 |
|
MOTILAL PADIT Vs. STATE OF JHARKHAND AND ORS.
|
March 4, 2014 |
|
MOULLSHREE Vs. THE STATE OF JHARKHAND AND ORS.
|
December 12, 2014 |
|
MRINAL KANTI DAS Vs. STATE OF JHARKHAND AND ORS.
|
April 23, 2014 |
|
MRITUNJAY GORAI Vs. STATE OF JHARKHAND & ANR.
|
February 28, 2014 |
|
MRITUNJAY KUMAR Vs. STATE OF JHARKHAND
|
October 20, 2014 |
|
MRITYUNJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 1, 2014 |
|
MRS. INDIRA VISHWA MOHINI MISHRA Vs. SMT. KIRAN DEVI AND OTHERS
|
February 6, 2014 |
|
MUCHI RAM MAHATO Vs. SANTISH MAHATO
|
October 14, 2014 |
|
MUKESH JAISWAL Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
MUKESH KUMAR @ RAJU TIWARI Vs. STATE OF JHARKHAND
|
January 2, 2014 |
|
MUKESH KUMAR LAYAK Vs. THE STATE OF JHARKHAND AND ORS.
|
October 17, 2014 |
|
MUKESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 15, 2014 |
|
MUKTA CHEROWA Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
MUKTA KUMAR Vs. STATE OF JHARKHAND
|
May 16, 2014 |
|
MUKTI CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
MULTI STATE CO Vs. GIRIJA TIWARI
|
February 17, 2014 |
|
MUMTAZ BEGUM Vs. THE STATE OF JHARKHAND AND ORS.
|
December 10, 2014 |
|
MUNDRIKA VISHWAKARMA @ MUNDRIKA DEVI AND OTHERS Vs. RAJU RAM
|
December 1, 2014 |
|
MUNGRU KERAI Vs. THE STATE OF JHARKHAND
|
September 4, 2014 |
|
MUNICHETTY SARASWATI Vs. THE STATE OF JHARKHAND
|
February 28, 2014 |
|
MUNKI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
February 5, 2014 |
|
MUNNI JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 7, 2014 |
|
MUNNI KUMARI Vs. STATE OF JHARKHAND
|
June 30, 2014 |
|
MUNSHI YADAV Vs. STATE OF JHARKHAND
|
October 17, 2014 |
|
MURLI MARANDI Vs. STATE OF JHARKHAND
|
May 6, 2014 |
|
MURLIWALA MINERALS PVT. LTD. Vs. UNION OF INDIA
|
April 28, 2014 |
|
MURSALIM SK. @ CHIMMU SK. Vs. STATE OF JHARKHAND
|
January 7, 2014 |
|
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
|
January 30, 2014 |
|
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 11, 2014 |
|
NAND KISHORE PRASAD Vs. UNION OF INDIA
|
May 6, 2014 |
|
NAND LAL PANDEY Vs. STATE OF JHARKHAND
|
November 11, 2014 |
|
NAND LAL PRASAD GUPTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 4, 2014 |
|
NAND LAL SHARMA Vs. RAJ KUMAR SHARMA
|
April 24, 2014 |
|
NANHAKU RAM Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
NARAIN KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION AN
|
July 28, 2014 |
|
NARAYAN CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
NARAYAN TUDU Vs. STATE OF JHARKHAND
|
June 26, 2014 |
|
NARAYANI FUELS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
September 4, 2014 |
|
NARENDRA BUTALA Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
NARENDRA CHOUDHARY Vs. THE STATE OF JHARKHAND
|
November 20, 2014 |
|
NARENDRA KUMAR JHA Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
NARENDRA KUMAR PASWAN Vs. STATE OF JHARKHAND
|
March 10, 2014 |
|
NARENDRA KUMAR SINGH Vs. BOKARO STEEL PLANT MANAGING DIRECTOR
|
February 19, 2014 |
|
NARENDRA KUMAR VERMA Vs. BANK OF BARODA
|
February 26, 2014 |
|
NARENDRA MOHAN SINGH AND ANKITA SINGH Vs. DIRECTORATE OF ENFORCEMENT
|
March 22, 2014 |
|
NARENDRA SAHI Vs. STATE OF JHARKHAND
|
September 9, 2014 |
|
NARESH KUMAR KEJRIWAL Vs. THE UNION OF INDIA
|
March 12, 2014 |
|
NARESH SHARMA Vs. UNION OF INDIA
|
March 27, 2014 |
|
NAROTTAM KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 3, 2014 |
|
NARSINGH ISPAT LIMITED Vs. STATE OF JHARKHAND
|
August 20, 2014 |
|
NARSINGH ISPAT LIMITED Vs. STATE OF JHARKHAND AND ANOTHER
|
July 20, 2014 |
|
NASIM KHAN Vs. THE STATE OF JHARKHAND
|
August 13, 2014 |
|
NASIM KHAN Vs. STATE OF JHARKHAND
|
December 18, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. JANKI DEVI AND ORS.
|
July 21, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. IMRANA KHATOON
|
January 6, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BANDANA SAW
|
January 6, 2014 |
|
NATU HEMBROM Vs. STATE OF JHARKHAND
|
April 24, 2014 |
|
NATWAR SINGH Vs. UNION OF INDIA
|
March 26, 2014 |
|
NAVRANG TIWARY Vs. USHA DEVI
|
November 3, 2014 |
|
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
March 13, 2014 |
|
NAYAN KANT PATHAK Vs. THE STATE OF JHARKHAND
|
September 10, 2014 |
|
NAYEEM HASSAN Vs. STATE OF JHARKHAND
|
February 18, 2014 |
|
NEELANCHAL GRIHA NIRMAN SWABALAMBI SAHAKARI SAMITY LTD. Vs. THE STATE OF JHARKHAND
|
September 10, 2014 |
|
NEERAJ GOLIYAN Vs. THE UNION OF INDIA AND ORS.
|
November 26, 2014 |
|
NEHA KHAN Vs. STATE OF JHARKHAND
|
May 12, 2014 |
|
NEO BUILT CORPORATION Vs. STATE OF JHARKHAND
|
July 2, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAIDA KHATOON
|
March 25, 2014 |
|
NICHOLAS EKKA Vs. LAL EKKA
|
July 16, 2014 |
|
NILAM KUMARI Vs. STATE OF JHARKHAND
|
October 8, 2014 |
|
NINA DEVI Vs. STATE OF JHARKHAND
|
October 31, 2014 |
|
NIRANJAN PRASAD Vs. STATE OF JHARKHAND
|
January 2, 2014 |
|
NIRMAL KUMAR JHA Vs. THE STATE OF JHARKHAND
|
July 16, 2014 |
|
NIRMAL KUMAR PRABHAKAR Vs. THE STATE OF JHARKHAND & OTHERS
|
November 18, 2014 |
|
NIRMAL KUMAR RAWANI @ NIRMAL RAWANI Vs. THE STATE OF JHARKHAND AND ANOTHER
|
October 17, 2014 |
|
NIRMAL KUMAR SINGH Vs. THE BHARAT COKING COAL LIMITED AND ORS.
|
December 12, 2014 |
|
NIRMAL KUMAR TIWARY Vs. STATE OF JHARKHAND
|
July 7, 2014 |
|
NIRMALA BESRA Vs. STATE OF JHARKHAND
|
February 3, 2014 |
|
NIROTI DEVI Vs. BALAJI ROADWAYS
|
March 25, 2014 |
|
NISAT AHMAD Vs. STATE OF JHARKHAND
|
February 18, 2014 |
|
NISHA LAKRA Vs. STATE OF JHARKHAND
|
July 1, 2014 |
|
NISHA LAKRA Vs. STATE OF JHARKHAND
|
July 4, 2014 |
|
NITESH KUMAR Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
NITU JHA Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2014 |
|
NITYA NAND SHARMA Vs. STATE OF JHARKHAND
|
October 16, 2014 |
|
NITYANAND CHAUDHARY Vs. UNION OF INDIA
|
April 25, 2014 |
|
NOEL KERKETTA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 12, 2014 |
|
NOONOOLAL PRASAD Vs. STATE OF JHARKHAND & ANR.
|
January 21, 2014 |
|
OM PRAKASH Vs. STATE OF JHARKHAND
|
February 12, 2014 |
|
OM PRAKASH RAJAK Vs. STATE OF JHARKHAND
|
July 14, 2014 |
|
OMKAR RAM Vs. THE STATE OF JHARKHAND
|
July 16, 2014 |
|
OMPRAKASH VISHWAKARMA Vs. STATE OF JHARKHAND
|
July 30, 2014 |
|
ONKAR NATH PANDEY @ DIPU @ JHAGRU PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 19, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MANOJ KUMAR SINGH @ JASPAL PD. SINGH AND OTHERS
|
July 21, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BENU KAMAKAR
|
February 19, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MOST. KEWALI DEVI AND ANOTHER
|
April 15, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SALIM MIAN
|
January 20, 2014 |
|
P. BHATTACHARJEE Vs. STATE OF JHARKHAND
|
August 6, 2014 |
|
P. UDAY KUMAR Vs. STATE OF JHARKHAND
|
February 5, 2014 |
|
P.K. KAUL Vs. STATE OF JHARKHAND AND ORS.
|
December 17, 2014 |
|
P.P.G. STEEL PVT. LIMITED Vs. THE STATE OF JHARKHAND
|
August 6, 2014 |
|
P.R. MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
April 25, 2014 |
|
P.V. KOTHAIYA Vs. STATE OF JHARKHAND
|
February 21, 2014 |
|
PADAM KUMAR JAIN Vs. UNION OF INDIA AND ORS
|
February 25, 2014 |
|
PANCHANAN PAUL Vs. STATE OF JHARKHAND
|
May 21, 2014 |
|
PANKAJ MANDAL Vs. STATE OF JHARKHAND
|
April 9, 2014 |
|
PAPPU SINGH Vs. UMI SPECIAL STEEL LTD.
|
March 26, 2014 |
|
PARIKHA RAM Vs. UNION OF INDIA
|
January 22, 2014 |
|
PARITRAN TRUST Vs. PUNJAB NATIONAL BANK
|
October 14, 2014 |
|
PARMA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 22, 2014 |
|
PARMATMA SINGH Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
|
PARMESHWAR YADAV Vs. STATE OF JHARKHAND
|
November 21, 2014 |
|
PARTHA KUMAR DEY Vs. THE STATE OF JHARKHAND
|
September 2, 2014 |
|
PARWATI HASDA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2014 |
|
PATRAS Vs. CENTRAL COALFIELDS LTD. RANCHI
|
September 22, 2014 |
|
PAVITRA KUMAR BHATTACHARYA AND ANR. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI & OTHERS
|
April 24, 2014 |
|
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 16, 2014 |
|
PETER ANAND KUMAR EKKA Vs. MECON LIMITED
|
April 3, 2014 |
|
PETER ANAND KUMAR EKKA Vs. MECON LIMITED AND OTHERS
|
March 5, 2014 |
|
PETER BARLA Vs. THE STATE OF JHARKHAND
|
December 17, 2014 |
|
PETER KHALKHO AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 11, 2014 |
|
PINKI DEVI Vs. UNION OF INDIA
|
January 10, 2014 |
|
POULUS LAKRA Vs. STATE OF JHARKHAND
|
January 22, 2014 |
|
PRABHA RANJAN GUPTA Vs. STATE OF JHARKHAND
|
May 6, 2014 |
|
PRABHUDAN TIRKEY Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
PRABIR PRADHAN Vs. STATE OF JHARKHAND
|
March 12, 2014 |
|
PRABIR PRADHAN @ PRAVIR PRADHAN Vs. STATE OF JHARKHAND
|
March 3, 2014 |
|
PRADEEP KUMAR Vs. THE STATE OF JHARKHAND
|
August 28, 2014 |
|
PRADEEP KUMAR MISHRA Vs. UNION OF INDIA
|
November 11, 2014 |
|
PRADEEP KUMAR RAI Vs. STATE OF JHARKHAND
|
March 13, 2014 |
|
PRADIP KUMAR CHOUBEY Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
PRADYUMAN PRASAD SAH Vs. DAMODAR VALLEY CORPORATION
|
October 8, 2014 |
|
PRADYUMAN PRASAD SAH Vs. STATE OF JHARKHAND AND OTHERS
|
June 30, 2014 |
|
PRAHALAD PRASAD Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
PRAKASH MANDAL Vs. STATE OF JHARKHAND
|
October 20, 2014 |
|
PRAMESHWARI DEVI Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
PRAMOD BIHARI SINHA Vs. STATE OF JHARKHAND
|
September 18, 2014 |
|
PRAMOD KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
January 17, 2014 |
|
PRAMOD KUMAR DAS, ASHOK KUMAR AND KUMARI HEMLATA @ NILAM DEVI @ HEMLATA DEVI Vs. STATE OF JHARKHAND
|
January 15, 2014 |
|
PRAMOD KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND OTHERS
|
March 13, 2014 |
|
PRANAYA KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 25, 2014 |
|
PRASAD EXPLOSIVES & CHEMICALS Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
December 2, 2014 |
|
PRASANTO MAITY Vs. STATE OF JHARKHAND
|
November 5, 2014 |
|
PRAVEEN MITTAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 13, 2014 |
|
PREM CHANDRA PD. VERMA Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
PREM CHANDRA TRIPATHI Vs. THE STATE OF JHARKHAND
|
May 15, 2014 |
|
PREM KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
PREM LAL SAHU Vs. STATE OF BIHAR
|
March 27, 2014 |
|
PREMSONS MOTOR UDYOG PVT. LTD. Vs. DR. S.S. NARNOLLY AND OTHERS
|
September 3, 2014 |
|
PRIYANKA Vs. JHARKHAND ACADEMIC COUNCIL
|
July 4, 2014 |
|
PUNU MUDI Vs. THE COAL INDIA LTD.
|
August 8, 2014 |
|
PURNANAND SINGH Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
PURNMAN THAPA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 18, 2014 |
|
PUSHPA KUMARI Vs. STATE OF JHARKHAND
|
April 24, 2014 |
|
PUSHPA SINGH Vs. STATE OF JHARKHAND THROUGH CBI
|
February 14, 2014 |
|
PUSPA MAJUMDAR Vs. UNION OF INDIA
|
January 15, 2014 |
|
R D CONSTRUCTION, DUMKA Vs. STATE OF JHARKHAND
|
October 8, 2014 |
|
R K RAI Vs. UNION OF INDIA AND OTHERS
|
July 16, 2014 |
|
R S TEACHERS T RAINING COLLEGE Vs. VINOBA BHAVE UNIVERSITY
|
December 12, 2014 |
|
R.B. TRADING AGENCY Vs. STEEL AUTHORITY OF INDIA LIMITED
|
November 11, 2014 |
|
R.D.S. BRICKS Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
R.D.S. BRICKS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 7, 2014 |
|
RAAJ CONSTRUCTION CO Vs. STATE OF JHARKHAND
|
December 15, 2014 |
|
RABINDRA KUMAR Vs. USHA DEVI
|
March 5, 2014 |
|
RABINDRA NATH DUBEY Vs. STATE OF JHARKHAND
|
July 15, 2014 |
|
RABINDRA NATH RAY Vs. THE UNION OF INDIA
|
August 28, 2014 |
|
RABINDRA NATH TIWARY Vs. STATE OF JHARKHAND
|
February 25, 2014 |
|
RADHA BHATNAGAR Vs. JHARKHAND HIGH COURT
|
June 27, 2014 |
|
RADHA DEVI Vs. HINDUSTAN COOPER LIMITED
|
June 20, 2014 |
|
RADHESHYAM MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
January 24, 2014 |
|
RADHEY SHYAM SAHU Vs. STATE OF JHARKHAND
|
August 27, 2014 |
|
RADHIYA DEVI AND ORS. Vs. MAHESH VISHWAKARMA AND ORS.
|
August 5, 2014 |
|
RAGHAW PRASAD SHAHI Vs. BIHAR STATE ELECT RICITY BOARD
|
December 12, 2014 |
|
RAHUL DEV UPADHAYAY Vs. STATE OF JHARKHAND AND ORS.
|
November 19, 2014 |
|
RAJ BALLABH SINGH Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
RAJ BANSH PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
December 8, 2014 |
|
RAJ GOPAL GUPTA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 2, 2014 |
|
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
RAJ KUMAR RAJESH Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
|
RAJ MANI DEVI Vs. STATE OF BIHAR
|
August 29, 2014 |
|
RAJA ACHARJI AND ANR. Vs. THE STATE OF JHARKHAND & ANR
|
October 8, 2014 |
|
RAJA HANSDA Vs. STATE OF JHARKHAND
|
March 13, 2014 |
|
RAJAN BOURI AND ORS. Vs. THE STATE OF JHARKHAND
|
November 27, 2014 |
|
RAJAN KUMAR SINGH Vs. THE UNION OF INDIA
|
November 11, 2014 |
|
RAJAN MUNDA Vs. LENGA MUNDA
|
January 18, 2014 |
|
RAJBALLABH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 6, 2014 |
|
RAJEEV KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
June 25, 2014 |
|
RAJENDRA KISHORE Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
RAJENDRA KUMAR BHOKTA Vs. STATE OF JHARKHAND
|
August 26, 2014 |
|
RAJENDRA MAHATO Vs. STATE OF JHARKHAND
|
December 3, 2014 |
|
RAJENDRA MANDAL Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
January 17, 2014 |
|
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
April 23, 2014 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS
|
December 5, 2014 |
|
RAJENDRA PRASAD SINHA Vs. THE STATE OF JHARKHAND
|
September 12, 2014 |
|
RAJENDRA SHARMA @ PINTU Vs. STATE OF JHARKHAND
|
January 29, 2014 |
|
RAJESH KUMAR OHDAR Vs. JHARKHAND ACADEMIC COUNCIL
|
July 30, 2014 |
|
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 1, 2014 |
|
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
November 7, 2014 |
|
RAJESH NIDHI @ RAJESH SINGH Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
RAJESH RAVIDAS Vs. CENTRAL COALFIELDS LTD.
|
November 5, 2014 |
|
RAJESH SHARMA Vs. VIPUL DIVYA AND ANR.
|
March 5, 2014 |
|
RAJESHWAR SINGH Vs. COAL INDIA LIMITED
|
June 17, 2014 |
|
RAJKISHORE PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2014 |
|
RAJNEESH MISHRA Vs. UNION OF INDIA
|
January 6, 2014 |
|
RAJNI KANT THAKUR Vs. UNION OF INDIA
|
May 12, 2014 |
|
RAJU GULATHI Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
RAKESH RANJAN Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
RAM AWTAR SINGH Vs. SANTOSH KUMAR GUPTA
|
August 25, 2014 |
|
RAM BABU @ RAM BABU PRASAD Vs. STATE OF JHARKHAND
|
January 6, 2014 |
|
RAM BHAKRA ROY Vs. STATE OF JHARKHAND AND ORS.
|
January 24, 2014 |
|
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
January 27, 2014 |
|
RAM DAHIN SAO Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
RAM KHELAWAN SAO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 9, 2014 |
|
RAM KUMAR DUBEY Vs. STATE OF JHARKHAND
|
April 23, 2014 |
|
RAM LAKHAN MEHTA Vs. THE STATE OF JHARKHAND
|
December 22, 2014 |
|
RAM LAKHAN PODDAR Vs. STATE OF JHARKHAND
|
January 28, 2014 |
|
RAM LAKHAN RAM Vs. THE STATE OF JHARKHAND, DEPUTY COMMISSIONER AND SUB-DIVISIONAL OFFICER
|
March 4, 2014 |
|
RAM LAKHAN RAM Vs. STATE OF JHARKHAND
|
April 9, 2014 |
|
RAM LAL DUBEY Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
RAM NARESH CHOUDHURY Vs. CENTRAL COALFIELDS LIMITED, RANCHI
|
January 18, 2014 |
|
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
|
April 29, 2014 |
|
RAM NARESH SINGH Vs. STATE OF JHARKHAND
|
May 9, 2014 |
|
RAM NATH SAHA Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
RAM NIHORA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 21, 2014 |
|
RAM PARVESH RAY Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
RAM PRAKASH JHA Vs. UNION OF INDIA
|
December 1, 2014 |
|
RAM PRASAD MAHTON Vs. STATE OF BIHAR
|
March 6, 2014 |
|
RAM PYARE SINGH Vs. BHARAT COKING COAL LTD
|
July 18, 2014 |
|
RAM RAKSHA SHAW Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 3, 2014 |
|
RAM SEWAK SINGH, SON OF FEROO SINGH Vs. STATE OF JHARKHAND
|
February 6, 2014 |
|
RAM SUNDAR RAM Vs. STATE OF JHARKHAND
|
July 15, 2014 |
|
RAM SUNDER SINGH Vs. M/S DURGA DEVELOPERS (P) LTD., RANCHI
|
May 2, 2014 |
|
RAMA DEVI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KENDUADIN COLLIERY OF M/S B.C.C.L.
|
September 4, 2014 |
|
RAMA DEVI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KENDUADIH COLLIERY OF M/S. B.C.C.L.
|
September 5, 2014 |
|
RAMADHAR SINGH Vs. THE STATE OF JHARKHAND
|
November 18, 2014 |
|
RAMADHAR YADAV Vs. STATE OF JHARKHAND
|
November 21, 2014 |
|
RAMAN KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
February 25, 2014 |
|
RAMASHRAY CHOUDHARY Vs. STATE OF JHARKHAND
|
February 18, 2014 |
|
RAMASHRAYA SINGH Vs. STATE OF JHARKHAND
|
May 12, 2014 |
|
RAMDEO BHARTI Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
|
RAMDEO ORAON Vs. UNION OF INDIA
|
April 9, 2014 |
|
RAMESH CHANDRA KAITHAL Vs. STATE OF JHARKHAND
|
May 8, 2014 |
|
RAMESH DUTT PATHAK Vs. STATE OF JHARKHAND
|
April 23, 2014 |
|
RAMESH KUMAR Vs. THE STATE OF JHARKHAND
|
May 6, 2014 |
|
RAMESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 10, 2014 |
|
RAMESH ORAON Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
RAMESH YADAV Vs. STATE OF JHARKHAND
|
January 13, 2014 |
|
RAMESHWAR GOPE Vs. JHARKHANDI CHOUDHARY
|
October 13, 2014 |
|
RAMESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
May 15, 2014 |
|
RAMESHWARA JUTE MILLS LTD. Vs. UNION OF INDIA
|
February 25, 2014 |
|
RAMJEE SAH Vs. STATE OF JHARKHAND
|
May 8, 2014 |
|
RAMJI SINGH Vs. STATE OF JHARKHAND
|
May 5, 2014 |
|
RAMJI YADAV Vs. THE STATE OF JHARKHAND
|
July 15, 2014 |
|
RAMJILAL AGARWAL Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
RAMPATH RAVIDAS Vs. STATE OF JHARKHAND
|
January 29, 2014 |
|
RAMSNEHI THAKUR Vs. STATE OF JHARKHAND
|
June 16, 2014 |
|
RAMU KISKU Vs. STATE OF JHARKHAND
|
September 24, 2014 |
|
RAMU MANDAL & OTHERS Vs. STATE OF JHARKHAND
|
November 21, 2014 |
|
RANA SARKAR Vs. STATE OF JHARKHAND
|
June 26, 2014 |
|
RANCHI Vs. JITESH ARORA
|
May 1, 2014 |
|
RANCHI DISTRICT CRUSHERS ASSOCIATION Vs. STATE OF JHARKHAND
|
February 28, 2014 |
|
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. VEER SINGH
|
August 8, 2014 |
|
RANCHI POWER DISTRIBUTION COMPANY LIMITED AND ANOTHER Vs. JHARKHAND BIJLI VITARAN NIGAM LIMITED AND OTHERS
|
July 15, 2014 |
|
RANCHI POWER DISTRIBUTION COMPANY LIMITED AND ORS. Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED AND ORS.
|
July 22, 2014 |
|
RANJAN KUMAR PATHAK Vs. THE STATE OF JHARKHAND AND ORS.
|
November 14, 2014 |
|
RANJIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
November 27, 2014 |
|
RASHIK LAL BESRA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 3, 2014 |
|
RASHMI BHAYANI Vs. STATE OF JHARKHAND
|
February 24, 2014 |
|
RATAN LAL SAHU Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
RATNESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
May 15, 2014 |
|
RAVI SHANKAR Vs. THE STATE OF JHARKHAND
|
July 23, 2014 |
|
RAVI SHANKAR PRASAD Vs. BHARAT COKING COAL LIMITED
|
March 25, 2014 |
|
RAVI SHEKHAR Vs. STATE OF JHARKHAND
|
December 1, 2014 |
|
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
October 31, 2014 |
|
RAVINDRA MOHAN TIWARI Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
REENA KUMARI Vs. SANDEEP SANTOSH
|
July 30, 2014 |
|
RELIANCE INFRATEL LTD. Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY AND OTHERS
|
July 10, 2014 |
|
RELIANCE RETAIL LIMITED Vs. THE STATE OF JHARKHAND
|
August 29, 2014 |
|
RESHMU EKKA Vs. STATE OF JHARKHAND, PRINCIPAL, NETARHAT, LATEHAR AND DY COMMISSIONER-CUM-CHAIRMAN, LATEHAR
|
May 6, 2014 |
|
RIDHI SIDHI TRANSPORT Vs. CENTRAL COALFIELDS LIMITED
|
March 11, 2014 |
|
RIMPU DEVI Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
RINKI KUMARI Vs. THE STATE OF JHARKHAND
|
September 10, 2014 |
|
RIYAJUDDIN AHMAD Vs. STATE OF JHARKHAND
|
August 19, 2014 |
|
ROMA MUKHERJEE Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
RONALD JAWAHAR HANSDAH Vs. STATE OF JHARKHAND AND OTHERS
|
January 15, 2014 |
|
ROSE VALLEY HOTELS & ENTERTAINMENT LTD. Vs. THE STATE OF JHARKHAND
|
October 21, 2014 |
|
RUBI VARU Vs. SANDEEP VARU
|
December 4, 2014 |
|
RUDRESHWARI PRASAD SINGH Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
April 3, 2014 |
|
RUP CHAND JAIN AND SUMER CHAND JAIN Vs. COMMISSIONER OF HAZARIBAGH NAGAR PARISHAD
|
August 11, 2014 |
|
RUPAM SINHA Vs. STATE OF JHARKHAND
|
April 14, 2014 |
|
S. AIKAT Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
|
S. NASEEMUDDIN Vs. STATE OF JHARKHAND
|
July 3, 2014 |
|
S.M. BHASIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 4, 2014 |
|
S.N. LAL MARUTI SERVICE STATION Vs. STATE BANK OF INDIA
|
September 17, 2014 |
|
SABAN MARSHALEN BHENGRA Vs. STATE OF JHARKHAND
|
January 7, 2014 |
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SABIR ALAM Vs. THE STATE OF JHARKHAND
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September 21, 2014 |
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SABIR ALAM Vs. STATE OF JHARKHAND
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October 21, 2014 |
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SACHIDA NAND PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
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January 29, 2014 |
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SACHIDANAND PRASAD Vs. STATE OF JHARKHAND
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February 20, 2014 |
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SADA SHIV JHA Vs. STATE OF JHARKHAND
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January 2, 2014 |
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SADDAM ANSARI Vs. STATE OF JHARKHAND
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March 21, 2014 |
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SADDAM ANSARI Vs. THE STATE OF JHARKHAND
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November 21, 2014 |
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SADHNA SINHA Vs. DIPESH SINHA
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April 1, 2014 |
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SADIQUE AHMAD Vs. STATE OF JHARKHAND
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April 30, 2014 |
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SADRUL Vs. STATE OF JHARKHAND
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August 28, 2014 |
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SAHADAT MIAN Vs. STATE OF JHARKHAND
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February 19, 2014 |
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SAHADEO MANJHI Vs. STATE OF JHARKHAND
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January 28, 2014 |
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SAHEB LAL MURMU AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 1, 2014 |
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SAHEB RAM MAHTO Vs. STATE OF JHARKHAND
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May 5, 2014 |
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SAILENDRA SINGH Vs. UNION OF INDIA
|
August 28, 2014 |
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SAJAL Vs. STATE OF JHARKHAND
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March 12, 2014 |
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SAJJAD Vs. STATE OF JHARKHAND
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April 1, 2014 |
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SAKINA ARJUM Vs. STATE OF JHARKHAND
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May 8, 2014 |
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SAKUNTALA Vs. CENTRAL COAL FIELD LTD.
|
July 11, 2014 |
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SAMAR KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
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July 16, 2014 |
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SAMARJIT KUMAR Vs. STATE OF JHARKHAND AND OTHERS
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April 10, 2014 |
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SAMEER LAKRA Vs. STATE OF JHARKHAND
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November 7, 2014 |
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SAMPHOOL DEVI Vs. THE STATE OF JHARKHAND AND ORS.
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November 20, 2014 |
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SAMRENDRA KUMAR SINGH Vs. STATE BANK OF INDIA
|
January 17, 2014 |
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SAMRENDRA NATH HAZRA @ S.N. HAZRA Vs. STATE OF JHARKHAND
|
January 16, 2014 |
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SAMUEL LINDA Vs. STATE OF JHARKHAND AND ORS.
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November 26, 2014 |
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SANCHA Vs. STATE OF JHARKHAND
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July 23, 2014 |
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SANDEEP BAKSHI Vs. STATE OF JHARKHAND
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September 8, 2014 |
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SANDHYA DEVI Vs. JHARKHAND STATE HOUSING BOARD
|
September 3, 2014 |
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SANDHYA PAUL Vs. THE STATE OF JHARKHAND AND ORS.
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November 10, 2014 |
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SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND THROUGH C.B.I AND ANOTHER
|
April 16, 2014 |
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SANJAY KUMAR KUSHWAHA Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
|
January 20, 2014 |
|
SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
October 8, 2014 |
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SANJAY RUNGTA Vs. COMMISSIONER OF INCOME TAX (APPEALS), RANCHI
|
January 16, 2014 |
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SANJEEV AGARWAL Vs. STATE OF JHARKHAND
|
December 8, 2014 |
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SANJEEV KUMAR Vs. STATE OF JHARKHAND
|
March 4, 2014 |
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SANJEEV KUMAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
March 11, 2014 |
|
SANJEEV KUMAR PANDEY @ SANJEEV KUMAR Vs. STATE OF JHARKHAND
|
May 1, 2014 |
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SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 15, 2014 |
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SANJEEV SHARAN Vs. STATE OF JHARKHAND
|
March 8, 2014 |
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SANJEEV SHARAN Vs. THE STATE OF JHARKHAND
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October 14, 2014 |
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SANJEEV TRADING COMPANY Vs. THE STATE OF JHARKHAND
|
June 27, 2014 |
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SANJEEV TRADING COMPANY Vs. JHARKHAND STATE URJA VIKAS NIGAM LIMITED
|
December 4, 2014 |
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SANJIB KUMAR SINGH AND SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 12, 2014 |
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SANJIV KAPILA Vs. THE STATE OF JHARKHAND
|
August 29, 2014 |
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SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 21, 2014 |
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SANTOSH KUMAR SONI Vs. EXAMINATION CONTROLLER, JHARKHAND PUBLIC SERVICE COMMISSION
|
July 15, 2014 |
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SANTOSH MAHTO Vs. STATE OF JHARKHAND
|
March 7, 2014 |
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SANTOSH MANDAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
May 2, 2014 |
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SANTU MAHTO Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
SANWARMAL AGARWAL @ SANWARMAL BANSAL Vs. STATE OF JHARKHAND
|
September 11, 2014 |
|
SARASWATI DEVI Vs. UNION OF INDIA
|
November 11, 2014 |
|
SARDAR PRADIP SINGH Vs. STATE OF JHARKHAND
|
January 18, 2014 |
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SARFUDDIN ANSARI Vs. B.C.C.L.
|
March 20, 2014 |
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SARGUN RAM Vs. B.C.C.L.
|
July 22, 2014 |
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SARITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
December 23, 2014 |
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SARITA DEVI Vs. STATE OF JHARKHAND
|
January 27, 2014 |
|
SARITA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
December 2, 2014 |
|
SARJU YADAV @ SARYU YADAV Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
SAROJ KUMAR Vs. UNION OF INDIA
|
August 28, 2014 |
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SAROJ KUMAR JHA Vs. THE STATE OF JHARKHAND & ORS.
|
August 8, 2014 |
|
SAROJ KUMAR SARKHEL Vs. THE STATE OF JHARKHAND
|
November 27, 2014 |
|
SAROJ SAHU Vs. STATE OF JHARKHAND
|
July 2, 2014 |
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SARYU PRASAD Vs. STATE OF JHARKHAND
|
March 26, 2014 |
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SATENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
January 6, 2014 |
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SATISH KUMAR Vs. STATE OF JHARKHAND
|
February 25, 2014 |
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SATRUGHAN BASKE Vs. SILSIA KERKETTA
|
March 25, 2014 |
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SATWANTI AUTOMOBILES Vs. STATE BANK OF INDIA
|
September 17, 2014 |
|
SATYA NARAYAN YADAV Vs. STATE OF JHARKHAND
|
January 27, 2014 |
|
SATYANARAYAN AGRAWAL Vs. STATE OF JHARKHAND
|
July 31, 2014 |
|
SATYANARAYAN MANDAL Vs. THE STATE OF BIHAR
|
November 5, 2014 |
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SATYENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
April 3, 2014 |
|
SATYENDRA YADAV AND BINAY YADAV Vs. STATE OF JHARKHAND
|
January 15, 2014 |
|
SAURAV KUMAR Vs. UNION OF INDIA
|
October 10, 2014 |
|
SAURAV KUMAR NARSARIA Vs. STATE OF JHARKHAND
|
January 8, 2014 |
|
SAURYA CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
July 8, 2014 |
|
SAVITA KUMARI NAYAK Vs. STATE OF JHARKHAND
|
October 16, 2014 |
|
SAWANA LAKRA Vs. STATE OF JHARKHAND
|
April 21, 2014 |
|
SAYEED KHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
November 28, 2014 |
|
SCHOOL NARBHERAM HANSRAJ GUJARATI M.E. SCHOOL Vs. JAMSHEDPUR GUJARATI SAMAJ AND OTHERS
|
April 25, 2014 |
|
SECURITY & INTELLIGENCE SERVICES (INDIA) LTD Vs. STATE OF JHARKHAND
|
April 29, 2014 |
|
SETH JAYENDRABHAI SHANTILAL SHAH Vs. R.K. JAIN
|
January 30, 2014 |
|
SHAHAWAJ ANSARI Vs. STATE OF JHARKHAND
|
February 20, 2014 |
|
SHAHIN KHAN Vs. THE STATE OF JHARKHAND
|
December 4, 2014 |
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SHAHNAWAJ AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 4, 2014 |
|
SHAILENDRA KUMAR VERMA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. & ORS.
|
August 19, 2014 |
|
SHAKOOR KHAN & ORS. Vs. STATE OF JHARKHAND & ANR.
|
October 16, 2014 |
|
SHAKUNTALA DEVI Vs. THE STATE OF JHARKHAND
|
September 10, 2014 |
|
SHAKUNTALA PATODIA Vs. STATE OF JHARKHAND
|
December 1, 2014 |
|
SHAMBHU CHAUDHARY Vs. STATE OF BIHAR
|
January 17, 2014 |
|
SHAMBHU KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2014 |
|
SHAMBHU MAHTO Vs. STATE OF JHARKHAND
|
January 18, 2014 |
|
SHAMBHU MAHTO Vs. B.C.C.L.
|
September 19, 2014 |
|
SHAMBHU NATH MANDAL Vs. STEEL AUTHORITY OF INDIA LTD
|
February 25, 2014 |
|
SHAMBHU NATH MEHTA Vs. STATE OF JHARKHAND
|
March 31, 2014 |
|
SHAMBHU PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
|
December 17, 2014 |
|
SHAMBHU PRASAD SINHA Vs. THE STATE OF JHARKHAND
|
September 12, 2014 |
|
SHAMBHU RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 12, 2014 |
|
SHAMBHU SHARAN SHRIVASTAVA Vs. STAFF ASSOCIATION, N I T JAMSHEDPUR AND ANR
|
February 6, 2014 |
|
SHAMBHU SHARAN SHRIVASTAVA Vs. UNION OF INDIA
|
January 6, 2014 |
|
SHAMBHU SHARAN SHRIVASTAVA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 6, 2014 |
|
SHAMBHU SHARMA Vs. STATE OF JHARKHAND
|
May 6, 2014 |
|
SHAMIM AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 15, 2014 |
|
SHAMIM AHMED KHAN AND OTHERS Vs. STATE OF JHARKHAND
|
June 26, 2014 |
|
SHANKAR KUMAR MAHTO Vs. THE CENTRAL COAL FIELDS LTD.
|
August 6, 2014 |
|
SHANKAR MAHTO AND ANOTHER Vs. THE STATE OF JHARKHAND
|
November 14, 2014 |
|
SHANKAR NARAYAN SINGH Vs. BHARAT COKING COAL LIMITED
|
November 27, 2014 |
|
SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
June 16, 2014 |
|
SHANKAR PRASAD Vs. UNION OF INDIA
|
January 23, 2014 |
|
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 4, 2014 |
|
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 5, 2014 |
|
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
August 6, 2014 |
|
SHANTI DEVI Vs. STATE OF JHARKHAND
|
February 10, 2014 |
|
SHANTI JAISWAL Vs. STATE BANK OF INDIA
|
September 10, 2014 |
|
SHASHI KUMAR @ SHASHI KUMAR BELDAR Vs. BHARAT COKING COAL LIMITED
|
January 6, 2014 |
|
SHASHI SHEKHAR KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
June 26, 2014 |
|
SHATRUDHAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 20, 2014 |
|
SHATUNJAY TRIPATHY Vs. STATE OF JHARKHAND
|
May 1, 2014 |
|
SHEIKH ANWAR Vs. THE STATE OF JHARKHAND
|
August 22, 2014 |
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SHEKHAR BHUSHAN NAG Vs. STATE OF JHARKHAND
|
July 31, 2014 |
|
SHEO NANDAN PRASAD Vs. UCO BANK
|
August 6, 2014 |
|
SHEO PRASAD THAKUR Vs. STATE OF JHARKHAND
|
March 10, 2014 |
|
SHIBLAL RAI Vs. THE STATE OF JHARKHAND
|
September 19, 2014 |
|
SHILA DEVI Vs. THE STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
October 15, 2014 |
|
SHISHIR SHRIVASTAVA Vs. STATE OF JHARKHAND AND ORS.
|
February 5, 2014 |
|
SHISHIR TUTI Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
SHIV BACHAN SINGH Vs. STATE OF JHARKHAND
|
March 28, 2014 |
|
SHIV KUMAR NIRALA Vs. STATE OF JHARKHAND
|
April 11, 2014 |
|
SHIV KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
December 16, 2014 |
|
SHIV MUNI RAM Vs. STATE OF JHARKHAND
|
August 8, 2014 |
|
SHIV NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
November 12, 2014 |
|
SHIV NARAYAN JHA Vs. STATE OF JHARKHAND
|
August 8, 2014 |
|
SHIV NARAYAN SAH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 28, 2014 |
|
SHIV SHANKAR MUNDA Vs. CHAIR PERSON, NATIONAL COUNCIL FOR TEACHERS EDUCATION AND OTHERS
|
August 4, 2014 |
|
SHIV SHANKAR PRASAD SINHA Vs. STATE OF JHARKHAND
|
January 2, 2014 |
|
SHIVA CHANDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
January 17, 2014 |
|
SHIVA KANT SHARMA Vs. STATE OF JHARKHAND
|
April 1, 2014 |
|
SHIVDHAR PANDEY Vs. MOST. RAJMUNI DEVI AND OTHERS
|
February 19, 2014 |
|
SHIVDHARI RAM Vs. STATE OF JHARKHAND
|
April 23, 2014 |
|
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 9, 2014 |
|
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2014 |
|
SHOOL PANI SINGH @ SHUL PANI SINGH @ SHOOL PARI SINGH Vs. STATE OF JHARKHAND AND ANR.
|
March 10, 2014 |
|
SHREE GAJPATI FOODS (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 17, 2014 |
|
SHREE KRISHNA PANDEY Vs. STATE OF JHARKHAND
|
May 15, 2014 |
|
SHREEKANT SINGH Vs. RAMCHANDRA SAHU, SMT. RAJMANTI DEVI
|
March 12, 2014 |
|
SHREYA KASHYAP Vs. STATE OF JHARKHAND UNION OF INDIA & ORS
|
August 29, 2014 |
|
SHUBHAM PANDEY Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
SHUKDEV PRASAD SAHU Vs. STATE OF JHARKHAND
|
July 21, 2014 |
|
SHWETA VED Vs. STATE OF JHARKHAND AND OTHERS
|
July 8, 2014 |
|
SHYAM BIHARI SINGH Vs. THE STATE OF JHARKHAND
|
April 15, 2014 |
|
SHYAM CHATOMBA Vs. STATE OF JHARKHAND
|
September 2, 2014 |
|
SHYAM SUNDER SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 17, 2014 |
|
SHYAMA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 17, 2014 |
|
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA
|
January 10, 2014 |
|
SHYAMASHREE SARKAR @SHAIMOSHRI SARKAR Vs. STATE OF JHARKHAND AND ANOTHER
|
December 2, 2014 |
|
SHYAMDEO PRASAD Vs. QUURBAN HUSSAIN HAWARI
|
April 16, 2014 |
|
SHYAMESHWAR DAYAL SINGH Vs. BHUKHU GHASI @ BHUKLA GHASI
|
May 9, 2014 |
|
SIDDHARTH JEWELLERS PRIVATE LIMITED; VIJAY VERMA; BABITA VERMA Vs. STATE BANK OF INDIA
|
August 19, 2014 |
|
SIDH NATH MEHRA Vs. STATE OF JHARKHAND
|
May 7, 2014 |
|
SIDH NATH MEHRA @ S.N.MEHRA Vs. STATE OF JHARKHAND
|
May 2, 2014 |
|
SIDHESHWAR MANJHI Vs. THE STATE OF JHARKHAND
|
July 15, 2014 |
|
SIKENDAR ALI @ SHEIKH Vs. STATE OF JHARKHAND
|
October 17, 2014 |
|
SINHA SERVICE STATION Vs. THE INDIAN OIL CORPORATION LIMITED
|
September 16, 2014 |
|
SISTER SHANTILA KUJUR Vs. STATE OF JHARKHAND
|
January 17, 2014 |
|
SITA BHUAIN Vs. LILAWATI DEVI
|
June 24, 2014 |
|
SITA SOREN Vs. UNION OF INDIA
|
September 11, 2014 |
|
SITA SOREN Vs. UNION OF INDIA THROUGH C.B.I.
|
February 17, 2014 |
|
SITARAM BARIK Vs. THE STATE OF JHARKHAND
|
August 13, 2014 |
|
SIYA RAM SINGH Vs. THE STATE OF JHARKHAND
|
November 14, 2014 |
|
SMT. AFROZI KHATOON Vs. STATE OF JHARKHAND AND ORS.
|
November 27, 2014 |
|
SMT. DURGA DEVI AND OTHERS Vs. BHAGIRATHMAL AGARWALLA AND OTHERS
|
August 27, 2014 |
|
SMT. KUSUM LATA Vs. JHARKHAND STATE HOUSING BOARD RANCHI
|
August 27, 2014 |
|
SOHRI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 2, 2014 |
|
SOHWA DEVI Vs. THE STATE OF JHARKHAND
|
July 17, 2014 |
|
SOM NATH BANERJEE Vs. THE STATE OF JHARKHAND AND ANOTHER
|
December 22, 2014 |
|
SOM NATH ROY & OTHERS Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY / SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT & OTHERS
|
November 26, 2014 |
|
SOMNATH DAS Vs. SHEOLI HATI
|
November 5, 2014 |
|
SOMNATH PATHAK Vs. THE STATE OF JHARKHAND
|
September 16, 2014 |
|
SONA RAM TIU Vs. STATE OF JHARKHAND
|
July 24, 2014 |
|
SONU THAPA Vs. STATE OF JHARKHAND
|
March 28, 2014 |
|
SPARX TECHNOLOGIES PVT LTD, BISTUPUR Vs. STATE OF JHARKHAND
|
October 17, 2014 |
|
SR DIVISIONAL COMMERCIAL MANAGER Vs. SUNIT A SINGH
|
December 3, 2014 |
|
SR. CECILIS KUJUR Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
SR. HIRAMANI NAGESIA Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2014 |
|
SRI NARAIN KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
|
July 28, 2014 |
|
SRI RAM MINERAL COMPANY Vs. UNION OF INDIA
|
February 25, 2014 |
|
SRIKANT PODDAR Vs. ANJU KUMARI & ANR.
|
November 17, 2014 |
|
SRISTHI FOOD PRODUCTS PVT LTD, JAMSHEDPUR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 17, 2014 |
|
STATE BIHAR Vs. AJAY KUMAR NAND @ JAI PRAKASH MANDAL
|
January 8, 2014 |
|
STATE OF BIHAR Vs. RAVINDRA PRASAD SINGH
|
April 22, 2014 |
|
STATE OF BIHAR (NOW JHARKHAND) Vs. KRISHNA MAHATO
|
January 16, 2014 |
|
STATE OF BIHAR (NOW JHARKHAND) Vs. RAGHUNATH KARMALI
|
March 3, 2014 |
|
STATE OF JHARKHAND Vs. KANHAIYA LAL SAO @ KANHAI LAL SAO & ANR
|
January 6, 2014 |
|
STATE OF JHARKHAND Vs. SYED MUMTAZ AHMAD
|
April 7, 2014 |
|
STATE OF JHARKHAND Vs. SUBODH BASKI AND ORS.
|
November 11, 2014 |
|
STATE OF JHARKHAND Vs. JAISHREE JHA
|
January 28, 2014 |
|
STATE OF JHARKHAND Vs. JITENDRA PRASAD SHARMA
|
January 31, 2014 |
|
STATE OF JHARKHAND Vs. UNION OF INDIA
|
March 6, 2014 |
|
STATE OF JHARKHAND Vs. BANGALI YADAV
|
October 15, 2014 |
|
STATE OF JHARKHAND Vs. MARIUM SUREN
|
September 26, 2014 |
|
STATE OF JHARKHAND Vs. KISHORE KUMAR
|
July 9, 2014 |
|
STATE OF JHARKHAND Vs. DINESH PRASAD, THE DEPUTY SECRETARY
|
April 7, 2014 |
|
STATE OF JHARKHAND Vs. SULOCHANA KUMARI
|
July 14, 2014 |
|
STATE OF JHARKHAND Vs. RADHIKA DEVI
|
March 13, 2014 |
|
STATE OF JHARKHAND Vs. TEJ NARAYAN SINGH
|
October 21, 2014 |
|
STATE OF JHARKHAND Vs. CHAMPA PATHAK
|
March 28, 2014 |
|
STATE OF JHARKHAND Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELF
|
August 28, 2014 |
|
STATE OF JHARKHAND Vs. DEBABRATA DASGUPTA
|
February 18, 2014 |
|
STATE OF JHARKHAND Vs. KOHINOOR STEEL PVT LTD
|
July 3, 2014 |
|
STATE OF JHARKHAND Vs. AJAMBER AHIR
|
May 13, 2014 |
|
STATE OF JHARKHAND Vs. ARUNA DEVI
|
June 17, 2014 |
|
STATE OF JHARKHAND Vs. NIRBHAY KUMAR JHA
|
July 9, 2014 |
|
STATE OF JHARKHAND Vs. NANDKESHWAR RAM
|
June 30, 2014 |
|
STATE OF JHARKHAND Vs. ANIL KUMAR MEHTA
|
June 27, 2014 |
|
STATE OF JHARKHAND Vs. RAJENDRA PRASAD MAHTO
|
August 7, 2014 |
|
STATE OF JHARKHAND Vs. DAMODAR HOTTA
|
April 21, 2014 |
|
STATE OF JHARKHAND Vs. RAM PRAVESH KUMAR
|
August 1, 2014 |
|
STATE OF JHARKHAND AND ANR. Vs. BACCHU PRASAD
|
June 30, 2014 |
|
STATE OF JHARKHAND AND ORS. Vs. PARAS MANI PANDEY AND ANR.
|
December 4, 2014 |
|
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER Vs. GAYATRI DEVI
|
February 11, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. RANCHI MUNICIPAL CORPORATION
|
July 18, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. RATI RAM MANJHI
|
July 15, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
January 30, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. THE STATE OF JHARKHAND
|
November 13, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
December 19, 2014 |
|
STEEL AUTHORITY OF INDIA LIMITED, RANCHI Vs. STATE OF JHARKHAND
|
October 16, 2014 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. SARSWATI DEVI
|
July 1, 2014 |
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STEEL AUTHORITY OF INDIA LTD. Vs. PROGRESSIVE CONSTRUCTION CORPORATION
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April 3, 2014 |
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STEEL AUTHORITY OF INDIA LTD. Vs. BHIMENDRA KUMAR KASHYAP
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February 3, 2014 |
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SUBAS KUMAR Vs. STATE OF JHARKHAND
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August 13, 2014 |
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SUBASH KUMAR PANDEY Vs. UNION OF INDIA
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May 5, 2014 |
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SUBHAN @ SUBHAM BHAGAT Vs. RAJMATIA KUAR
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July 7, 2014 |
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SUBHAS SIMON MUNDU Vs. STATE OF JHARKHAND
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October 16, 2014 |
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SUBHASH CHANDRA SINGH AND MRS. MINA SINGH Vs. UNION OF INDIA
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May 6, 2014 |
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SUBODH BILUNG Vs. STATE OF JHARKHAND
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January 6, 2014 |
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SUBODH KUMAR NANDKEOLYAR Vs. THE STATE OF JHARKHAND REPRESENTED THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND AND ORS.
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March 4, 2014 |
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SUDAN CHANDRA MAHATO Vs. THE STATE OF JHARKHAND
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April 10, 2014 |
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SUDHIR CHANDRA HANSDA Vs. STATE OF JHARKHAND
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March 14, 2014 |
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SUDHIR DUBEY Vs. STATE OF JHARKHAND
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August 7, 2014 |
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SUDHIR FABRICATIONS Vs. STATE OF JHARKHAND
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October 20, 2014 |
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SUDHIR KUMAR Vs. STATE OF JHARKHAND
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January 16, 2014 |
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SUDHIR KUMAR SADHU KHAN Vs. THE STATE OF JHARKHAND
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December 11, 2014 |
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SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
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January 18, 2014 |
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SUDHIR MAHATO Vs. STATE OF JHARKHAND
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February 7, 2014 |
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SUDHIR MAHATO Vs. STATE OF JHARKHAND
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March 13, 2014 |
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SUGRIV YADAV, BIRJU YADAV, RAM KISHUN YADAV Vs. STATE OF BIHAR
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March 21, 2014 |
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SUJIT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
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November 12, 2014 |
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SUJIT KUMAR PANDEY Vs. ANJALI DEVI
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July 22, 2014 |
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SUKHDEO SINGH AND MUNSHI SINGH Vs. STATE OF JHARKHAND
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March 20, 2014 |
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SUKHLAL Vs. STATE OF JHARKHAND
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February 17, 2014 |
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SUKHLAL SIRKA Vs. STATE OF JHARKHAND
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January 15, 2014 |
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SUMA DEVI Vs. STATE OF JHARKHAND
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May 2, 2014 |
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SUMAN DEVI Vs. STATE OF JHARKHAND
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July 31, 2014 |
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SUMAN KUMAR SINHA Vs. STATE OF JHARKHAND
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July 4, 2014 |
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SUMANTI KUMARI Vs. THE STATE OF JHARKHAND
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August 19, 2014 |
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SUMIT KUMAR MAHATO Vs. BHARAT COKING COAL LIMITED
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January 9, 2014 |
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SUMIT SINGH Vs. STATE OF JHARKHAND AND OTHERS
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January 17, 2014 |
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SUNAND PRASAD SAO Vs. STATE OF JHARKHAND
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April 24, 2014 |
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SUNIL GHOSH Vs. STATE OF JHARKHAND
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November 21, 2014 |
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SUNIL KUMAR CHOURASIA Vs. THE STATE OF JHARKHAND AND ORS.
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November 19, 2014 |
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SUNIL KUMAR JHA Vs. STATE OF JHARKHAND
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January 16, 2014 |
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SUNIL KUMAR MARANDI Vs. THE STATE OF JHARKHAND AND ORS.
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November 28, 2014 |
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SUNIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND
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October 7, 2014 |
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SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
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February 20, 2014 |
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SUNIL KUMAR TULSYAN Vs. DEPUTY COMMISSIONER, DHANBAD AND OTHERS
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July 21, 2014 |
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SUNPLANT AGRO LTD. Vs. THE STATE OF JHARKHAND AND ORS.
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April 7, 2014 |
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SUPREME-DEV PL (JV) Vs. BHARAT COOKING COAL LTD.
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August 19, 2014 |
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SURA BHUMIJ Vs. BHARAT COKING COAL LIMITED
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October 9, 2014 |
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SURENDRA BHUSHAN Vs. COAL INDIA LIMITED
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January 7, 2014 |
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SURENDRA KUMAR Vs. STATE OF JHARKHAND
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August 7, 2014 |
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SURENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
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April 10, 2014 |
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SURENDRA PAL SINGH Vs. STATE OF JHARKHAND AND ORS.
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January 29, 2014 |
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SURENDRA PRASAD THAKUR Vs. STATE OF JHARKHAND
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May 16, 2014 |
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SURENDRA YADAV Vs. THE STATE OF JHARKHAND AND ORS.
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November 27, 2014 |
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SURESH CHOUDHARY & ORS. Vs. JITENDRA JHA & ORS.
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November 12, 2014 |
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SURESH MISHRA Vs. STATE OF JHARKHAND
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July 2, 2014 |
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SURESH PRASAD BHAGAT Vs. STATE OF JHARKHAND
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January 16, 2014 |
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SURESH PRASAD MEHTA Vs. THE STATE OF JHARKHAND AND ANR.
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October 16, 2014 |
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SURESH PRASAD SINGH Vs. STATE OF JHARKHAND
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April 9, 2014 |
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SURESH SHARMA Vs. THE STATE OF JHARKHAND
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September 12, 2014 |
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SURJAN SORENG Vs. STATE OF JHARKHAND
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April 21, 2014 |
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SURJEET MUKHERJEE Vs. STATE OF JHARKHAND
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March 21, 2014 |
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SURJEET MUKHERJEE Vs. STATE OF JHARKHAND
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November 13, 2014 |
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SURJIT KUMAR CHOLLI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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April 29, 2014 |
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SURYA MOHAN SAH Vs. THE STATE OF JHARKHAND
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March 31, 2014 |
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SURYA NARAYAN ROY Vs. STATE OF JHARKHAND
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March 7, 2014 |
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SURYA NATH PANDEY Vs. THE STATE OF JHARKHAND
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October 17, 2014 |
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SUSHIL AND COMPANY Vs. BHARAT COKING COAL LIMITED AND ORS.
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September 2, 2014 |
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SUSHIL ERGAT Vs. STATE OF JHARKHAND AND OTHERS
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January 13, 2014 |
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SUSHIL KUMAR Vs. STATE OF JHARKHAND
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April 3, 2014 |
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SUSHIL KUMAR SINGH Vs. THE STATE OF JHARKHAND
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November 13, 2014 |
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SUSHIL KUMAR SINHA Vs. STATE OF JHARKHAND
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January 28, 2014 |
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SUSHIL MINZ Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P
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May 1, 2014 |
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SUSHILA DEVI Vs. BCCL
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July 2, 2014 |
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SUSHILA DEVI Vs. BCCL
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July 1, 2014 |
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SUSHMA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
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November 17, 2014 |
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SUSHMA MISHRA Vs. UNION OF INDIA
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July 30, 2014 |
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SUSHMA MISHRA Vs. UNION OF INDIA
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August 30, 2014 |
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SWAPNA BANERJEE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BCCL
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January 30, 2014 |
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SWARN LATA Vs. STATE OF JHARKHAND
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October 20, 2014 |
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T. A. ENTERPRISES, CHANDRAPURA, BOKARO Vs. UNION OF INDIA
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March 25, 2014 |
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TAPAS KUMAR NAG Vs. STATE OF JHARKHAND
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August 11, 2014 |
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TARAMANI SAMAD Vs. STATE OF JHARKHAND
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January 7, 2014 |
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TARKESHWAR PRASAD Vs. STATE OF JHARKHAND
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August 11, 2014 |
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TARKESHWAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
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August 12, 2014 |
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TARKESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
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May 2, 2014 |
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TATA CAPITAL FINANCIAL SERVICES LTD Vs. STATE OF JHARKHAND
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May 9, 2014 |
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TATA CUMMINS LIMITED Vs. THE STATE OF JHARKHAND
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December 17, 2014 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 15, 2014 |
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TATA MOTORS LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
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October 21, 2014 |
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TATA STEEL LIMITED Vs. STATE OF JHARKHAND AND ORS.
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December 22, 2014 |
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TATA STEEL LIMITED Vs. THE STATE OF JHARKHAND
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September 26, 2014 |
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TATA STEEL LIMITED Vs. STATE OF JHARKHAND
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March 12, 2014 |
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TATA STEEL LTD Vs. STATE OF JHARKHAND
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December 11, 2014 |
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TATA STEEL LTD. Vs. STATE OF JHARKHAND AND ORS.
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December 23, 2014 |
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TEJ NARAYAN SAW Vs. STATE OF JHARKHAND
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May 6, 2014 |
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TELESPHORE BAGE Vs. STATE OF JHARKHAND
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June 17, 2014 |
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TEZU MUNDA Vs. THE STATE OF JHARKHAND
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August 6, 2014 |
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THAKUR DAS MAHTO Vs. STATE OF JHARKHAND AND ORS.
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March 10, 2014 |
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THAKUR ORAON Vs. THE STATE OF JHARKHAND
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March 26, 2014 |
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THE STATE OF JHARKHAND Vs. STEEL AUTHORITY OF INDIA LIMITED
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December 11, 2014 |
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THE STATE OF JHARKHAND Vs. ITKI SAW MILL
|
July 18, 2014 |
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THE STATE OF JHARKHAND AND ORS. Vs. SUDHIR KUMAR SINHA
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November 25, 2014 |
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THE STATE OF JHARKHAND AND ORS. Vs. AWADHA KISHORE PRASAD AND ORS.
|
September 8, 2014 |
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THE STATE OF JHARKHAND AND ORS. Vs. SHIV NANDAN PRASAD GUPTA
|
December 15, 2014 |
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THE UNION OF INDIA Vs. ZILEH SINGH SAGAR
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August 6, 2014 |
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THEIR WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUJU AREA OF C.C. LTD.
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July 18, 2014 |
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THEIR WORKMEN, BIHAR COLLIERY KAMGAR UNION Vs. BHARAT COKING COAL LTD.
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March 28, 2014 |
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TIBRA Vs. STATE OF JHARKHAND
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April 30, 2014 |
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TIKAIT MISTRY Vs. THE STATE OF JHARKHAND
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August 20, 2014 |
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TILOKA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
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December 17, 2014 |
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TOHIMA KHATOON Vs. THE STATE OF JHARKHAND
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December 1, 2014 |
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TOWER VISION INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
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July 10, 2014 |
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TRIVENI ENGICONS PVT. LTD. Vs. STATE OF JHARKHAND
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July 23, 2014 |
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TUILA TUDU Vs. STATE OF JHARKHAND
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May 7, 2014 |
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TUILA TUDU Vs. STATE OF JHARKHAND
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March 7, 2014 |
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TULA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD.
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January 27, 2014 |
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TULA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
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January 17, 2014 |
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TULSI CHOUDHARY Vs. IISCO LTD
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April 25, 2014 |
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TULSI MAHTO Vs. STATE OF JHARKHAND
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January 28, 2014 |
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TULSI SAO Vs. THE STATE OF JHARKHAND
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December 1, 2014 |
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TUNTUN RAI Vs. STATE OF JHARKHAND
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April 3, 2014 |
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TUNTUN THAKUR Vs. STATE OF JHARKHAND
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February 18, 2014 |
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UDAI SINGH @ UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
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May 6, 2014 |
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UDAY KANT JHA Vs. THE STATE OF JHARKHAND
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August 29, 2014 |
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UDAY PRASAD @ UDAL PRASAD Vs. STATE OF JHARKHAND
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October 8, 2014 |
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UMA DEVI JOSHI Vs. HEMWANTI DEVI
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December 18, 2014 |
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UMA PRASAD Vs. STATE OF JHARKHAND
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January 16, 2014 |
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UMA SHANKAR SINGH Vs. CENTRAL COALFIELDS LIMITED
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September 16, 2014 |
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UMESH PRASAD SINGH Vs. STATE OF JHARKHAND
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March 21, 2014 |
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UMESH THAKUR Vs. THE STATE OF JHARKHAND
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July 31, 2014 |
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UMESH YADAV Vs. STATE OF JHARKHAND
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June 16, 2014 |
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UNION OF INDIA Vs. GAFFUR
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June 30, 2014 |
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UNION OF INDIA Vs. AJAY KUMAR
|
May 12, 2014 |
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UNION OF INDIA Vs. N. JANARDAN RAO
|
July 18, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. JYOTI
|
May 6, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. AZEEM
|
September 20, 2014 |
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UPENDRA NATH TRIPATHI Vs. UNION OF INDIA
|
April 28, 2014 |
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UPENDRA PASWAN Vs. STATE OF JHARKHAND
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September 18, 2014 |
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UPENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 26, 2014 |
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URMILA DEVI Vs. STATE OF BIHAR
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October 31, 2014 |
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URMILA DEVI Vs. SUMAN SAMANTA
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August 29, 2014 |
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URMILA DEVI AND ORS. Vs. MANOJ KUMAR YADAV AND ORS.
|
November 10, 2014 |
|
USHA KUMARI Vs. STATE OF JHARKHAND
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May 12, 2014 |
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USHA MARTIN LIMITED Vs. DASHRATH UPADHYAY
|
January 10, 2014 |
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UTTAM KUMAR Vs. STATE OF JHARKHAND
|
March 24, 2014 |
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UTTAM KUMAR Vs. STATE OF JHARKHAND
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February 18, 2014 |
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UTTAM KUMAR BALMUCHU Vs. THE UNION OF INDIA
|
August 28, 2014 |
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UTTAM KUMAR MONDAL Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL RANCHI
|
July 30, 2014 |
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V.R. KOCHAR Vs. THE STATE OF BIHAR
|
August 12, 2014 |
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VAISHNAVI FERRO TECH (P) LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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November 21, 2014 |
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VEENA ANJANA LAKARA Vs. STATE OF JHARKHAND
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March 12, 2014 |
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VEER KUMAR JHA Vs. THE REGISTRAR GENERAL, HIGH COURT OF JHARKHAND
|
December 11, 2014 |
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VERMA JEWELLERS Vs. CENTRAL BANK OF INDIA
|
June 25, 2014 |
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VICE PRESIDENT, SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
|
August 21, 2014 |
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VIJAY KUMAR Vs. STATE OF JHARKHAND
|
November 14, 2014 |
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VIJAY PRATAP SINGH @ VIJAY SINGH AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 26, 2014 |
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VIJAY SINGH GOPE Vs. STATE OF JHARKHAND AND ORS.
|
November 21, 2014 |
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VIJETA PROJECTS & INFRASTRUCTURES LTD. Vs. THE STATE OF JHARKHAND
|
October 15, 2014 |
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VIJOY KUMAR MINOCHA Vs. SUNITA BAGROY
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May 9, 2014 |
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VIMAL KUMAR PATNI Vs. STATE OF JHARKHAND
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July 10, 2014 |
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VINAYAK PRASAD MISHRA Vs. STATE OF JHARKHAND AND ORS.
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November 26, 2014 |
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VINCENT BARHI TOPPO Vs. STATE OF JHARKHAND AND ORS.
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January 22, 2014 |
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VINCENT SURIN Vs. STATE OF JHARKHAND
|
January 7, 2014 |
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VINOD KUMAR PATHAK Vs. STATE OF BIHAR
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October 17, 2014 |
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VINOD KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
November 10, 2014 |
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VIOLET KERKETTA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 12, 2014 |
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VISHAL KUMAR Vs. UNION OF INDIA
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March 13, 2014 |
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VISHAL KUMAR Vs. UNION OF INDIA
|
January 6, 2014 |
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VISHWANATH NONIA Vs. CENTRAL COALFIELDS LIMITED
|
August 29, 2014 |
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W.F. ALBERTS @ WENDELL FREDRICH ALBERTS AND CELINE ALBERTS Vs. STATE OF JHARKHAND
|
February 5, 2014 |
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WAHID HUSSAIN Vs. STATE OF JHARKHAND
|
March 4, 2014 |
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WORKMAN REPRESENTED THESECRETARY BIHAR JASNTA KHAN MAZDOOR SANGH Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF SIJUA AREA OF BHARAT COKING COAL LTD
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May 13, 2014 |
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WORKMEN, UNITED COAL WORKERS UNION Vs. EMPLOYERS, MANAGEMENT OF KUJU AREA OF M/S C.C.LTD, P.O. KUJU, DIST.
|
July 18, 2014 |
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XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES Vs. STATE OF JHARKHAND
|
December 17, 2014 |
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YAMUNA SINGH Vs. STATE OF JHARKHAND
|
January 10, 2014 |
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YATINDRA KUMAR DAS Vs. THE STATE OF JHARKHAND
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September 19, 2014 |
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YOGENDRA BARAIK Vs. THE STATE OF JHARKHAND
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August 25, 2014 |
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YUDHISTHIR DAS Vs. THE STATE OF JHARKHAND
|
June 16, 2014 |
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ZABIR ANSARI Vs. STATE OF JHARKHAND
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April 21, 2014 |
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ZAINUL ABEDIN Vs. STATE OF JHARKHAND AND OTHERS
|
July 16, 2014 |
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ZUBAIR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 11, 2014 |
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