DHANESHWAR MAHTO Vs. STATE OF JHARKHAND
|
May 17, 2013 |
RAJ KUMAR AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 18, 2013 |
A.B. SINGH @ AZIR BIHARI SINGH Vs. STATE OF JHARKHAND
|
January 11, 2013 |
A.K.AMBASTHA Vs. STATE OF JHARKHAND
|
April 22, 2013 |
A.P.ARYA Vs. STATE OF JHARKHAND
|
April 12, 2013 |
A.P.Transport Company Vs. State of Jharkhand
|
July 8, 2013 |
Aakankcha Security & Company Pvt.Ltd. Vs. State of Jharkhand
|
February 22, 2013 |
Aalam Ansari Vs. State of Jharkhand
|
June 19, 2013 |
ABDUL HAMID AND OTHERS Vs. STATE OF JHARKHAND AND ORS.
|
February 11, 2013 |
Abdul Hamid Ansari Raj Ballabh Singh Vs. State of Jharkhand
|
July 3, 2013 |
ABDUL QAIYAM Vs. STATE OF JHARKHAND
|
March 7, 2013 |
ABDUL RAHIM Vs. STATE OF JHARKHAND
|
November 20, 2013 |
ABHAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 13, 2013 |
ABHIMANYU PRASAD @ ABHIMANYU PRASAD SETH Vs. STATE OF JHARKHAND
|
September 18, 2013 |
ABHISHEKH SINGH @ ABHESIKH SINGH Vs. UNION OF INDIA
|
December 13, 2013 |
ABINASH KUMAR SINHA Vs. STATE OF BIHAR
|
February 7, 2013 |
ACC LIMITED Vs. STATE OF JHARKHAND
|
October 1, 2013 |
ADARSH CHILUKURI Vs. STATE OF JHARKHAND
|
January 14, 2013 |
Adhunik Alloys & Power Limited Vs. State of Jharkhand
|
January 24, 2013 |
Adi Burjorji Godrej Vs. State of Jharkhand
|
July 17, 2013 |
ADIT SINGH Vs. STATE OF BIHAR
|
April 4, 2013 |
ADITYAPUR VIKAS SAMITTEE Vs. STATE OF JHARKHAND AND OTHERS
|
June 19, 2013 |
ADVOCATE ASSOCIATION Vs. STATE OF JHARKHAND
|
July 30, 2013 |
AFTAB ALAM Vs. STATE OF JHARKHAND
|
December 2, 2013 |
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
April 30, 2013 |
AHLUWALIA CONTRACTS (INDIA) LIMITED Vs. STATE OF JHARKHAND & OTHERS
|
November 11, 2013 |
AHMAD JAMALUDDIN Vs. STATE OF BIHAR
|
November 21, 2013 |
AHSANUL HAQUE Vs. STATE OF JHARKHAND
|
August 1, 2013 |
AJANTA BOTTLERS & BLENDERS PVT. LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY- CUM-COMMISSIONER
|
July 25, 2013 |
AJAY BARA Vs. STATE OF JHARKHAND
|
April 11, 2013 |
AJAY KUMAR Vs. STATE OF JHARKHAND AND ANR.
|
April 1, 2013 |
AJAY KUMAR SINGH Vs. C.B.I
|
April 9, 2013 |
AJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
February 14, 2013 |
AJAY LAL AND DROPDI DEVI Vs. STATE OF JHARKHAND AND ANR
|
July 3, 2013 |
AJAY LAL AND DROPDI DEVI Vs. STATE OF JHARKHAND
|
January 29, 2013 |
Ajay Narayan Das Vs. Asha Devi
|
April 23, 2013 |
AJAY PRADHAN Vs. STATE OF JHARKHAND
|
March 6, 2013 |
AJAY RAM Vs. STATE OF JHARKHAND
|
June 5, 2013 |
Ajit Kumar Choudhary Vs. Coal India Limited, Kolkata
|
April 5, 2013 |
Ajit Kumar Das Vs. State of Jharkhand
|
March 8, 2013 |
AJIT KUMAR DAS Vs. THE STATE OF JHARKHAND AND SMT. ALKA TEWARI
|
November 20, 2013 |
AJIT KUMAR KESRI Vs. STATE OF JHARKHAND
|
December 18, 2013 |
AJIT KUMAR SAHAY Vs. STATE OF JHARKHAND
|
February 12, 2013 |
Ajit Kumar Sharma @ Jhunjhun Vs. State of Jharkhand
|
June 13, 2013 |
AKHAURY BRAJESH KUMAR Vs. STATE OF JHARKHAND
|
March 1, 2013 |
AKHIL BHARTIYA ADIVASHI VIKASH PARISHAD Vs. UNION OF INDIA THROUGH THE SECRETARY
|
January 10, 2013 |
AKHILESH KUMAR SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
March 15, 2013 |
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
July 15, 2013 |
AKHILESH SINGH Vs. THE STATE OF JHARKHAND
|
June 21, 2013 |
AKHILESHWAR PRASAD & ANOTHER Vs. STATE OF JHARKHAND & OTHERS
|
January 2, 2013 |
Akshay Kumar Mandal Vs. State of Jharkhand
|
April 12, 2013 |
Akshay Steel Works Pvt.Ltd. Vs. Union of India
|
July 19, 2013 |
Akshayar Ojha Vs. State of Jharkhand
|
January 8, 2013 |
ALAMGIR Vs. STATE OF JHARKHAND
|
January 9, 2013 |
ALCHEMIST INFRA REALTY LIMITED & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
|
May 10, 2013 |
ALIJAN MIAN Vs. STATE OF JHARKHAND
|
July 5, 2013 |
ALIM ANSARI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
ALL INDIA PROGRESSIVE WOMEN'S ASSOCIATION Vs. DON BOSCO TECH, DON BOSCO YUVA KENDRA, NEW DELHI
|
November 11, 2013 |
All Jharkhand Madrasa Students Union, Sahebganj, through its Secretary Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
|
September 4, 2013 |
ALLAHABAD BANK Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 3, 2013 |
AMAN ANSARI Vs. STATE OF BIHAR
|
February 21, 2013 |
Amar Nath Jha Vs. State of Jharkhand
|
June 20, 2013 |
AMAR NATH JHA Vs. STATE OF JHARKHAND
|
December 3, 2013 |
AMAR NATH PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 4, 2013 |
AMAR NATH PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
January 18, 2013 |
AMARDEEP KACHHAP Vs. STATE OF JHARKHAND
|
June 18, 2013 |
Amardeep Singh Vs. State of Jharkhand
|
September 19, 2013 |
AMBRISH S.VIDYARTHI Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
April 25, 2013 |
AMIN ANSARI Vs. STATE OF JHARKHAND
|
September 27, 2013 |
Amin Majhi Vs. State of Jharkhand
|
July 2, 2013 |
AMIRAN KHATOON Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
AMIT CHOUDHARY Vs. STATE OF JHARKHAND
|
February 20, 2013 |
AMIT DEY @ NEPALI DEY Vs. STATE OF JHARKHAND
|
September 11, 2013 |
AMIT GOSWAMI Vs. STATE OF JHARKHAND
|
May 9, 2013 |
AMIT KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 11, 2013 |
AMIT KUMAR SHAH Vs. STATE OF JHARKHAND
|
June 19, 2013 |
AMITABH BANERJEE Vs. UNION BANK OF INDIA
|
May 29, 2013 |
Amod Kumar Jha Vs. State of Jharkhand
|
June 21, 2013 |
AMOL CHANDRA THAKUR Vs. STATE OF JHARKHAND
|
November 19, 2013 |
AMRENDRA KUMAR @ MANTU Vs. THE STATE OF JHARKHAND & ANR.
|
April 23, 2013 |
Amresh Narayan Sinha Vs. State of Jharkhand
|
February 28, 2013 |
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND
|
April 4, 2013 |
Amreshwar Prasad Vs. State of Jharkhand
|
April 25, 2013 |
Amrit Soreng Vs. Union of India
|
March 8, 2013 |
ANAND AUTOMOBILES Vs. STATE BANK OF INDIA
|
December 5, 2013 |
ANAND KUMAR Vs. DIRECTOR PERSONNEL, C C L AND ANR
|
September 11, 2013 |
Ananda Prasad Mandal Vs. State of Jharkhand
|
January 9, 2013 |
ANANT AGUSTIN KERKETTA Vs. STATE OF JHARKHAND
|
December 11, 2013 |
ANANTA JENA Vs. STATE OF JHARKHAND
|
April 11, 2013 |
Anee Agnesh Murmu Vs. State of Jharkhand
|
July 22, 2013 |
ANGAD KUMAR SINGH @ ANGAD SINGH Vs. STATE OF JHARKHAND
|
August 8, 2013 |
Anil Barhai Vs. State of Jharkhand
|
June 28, 2013 |
ANIL KHIRWAL Vs. STATE OF JHARKHAND
|
January 10, 2013 |
ANIL KUMAR Vs. STATE OF JHARKHAND
|
May 16, 2013 |
Anil Kumar Kerketta Vs. Ranchi University, Ranchi
|
June 21, 2013 |
Anil Kumar Lal Vs. Central Coalfields Limited
|
April 20, 2013 |
Anil Kumar Mishra Vs. State of Jharkhand
|
June 21, 2013 |
Anil Kumar Pandey Vs. State of Jharkhand
|
August 3, 2013 |
ANIL KUMAR PANDEY Vs. STATE OF JHARKHAND
|
October 23, 2013 |
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 17, 2013 |
ANIL KUMAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ORS
|
August 19, 2013 |
ANIL KUMAR TIWARY Vs. STATE OF JHARKHAND
|
February 13, 2013 |
Anil Kumar Tiwary @ Anil Tiwary Vs. State of Jharkhand
|
February 3, 2013 |
ANIL KUMAR VERMA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 18, 2013 |
ANIL SINGH Vs. STATE OF JHARKHAND
|
September 27, 2013 |
ANIL SINGH Vs. STATE OF JHARKHAND
|
June 11, 2013 |
Anima Baa Vs. State of Jharkhand
|
June 27, 2013 |
ANIRUDH KUMAR @ ANIRUDHA KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
April 5, 2013 |
ANISHA BIBI Vs. EZAZ AHMED
|
March 4, 2013 |
ANISUL ANSARI @ ANSUL ISLAM @ ANISUL Vs. STATE OF JHARKHAND
|
June 27, 2013 |
Anita Devi Vs. State of Jharkhand
|
February 5, 2013 |
ANITA DEVI Vs. THE JHARKHAND STATE AGRICULTURE MARKETING BOARD AND OTHERS
|
December 3, 2013 |
ANITA KUMARI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
ANJAN BANDOPADHYAY @ ANJAN BANDYOPADHYAY AND ORS Vs. STATE OF JHARKHAND
|
June 18, 2013 |
ANJAN KR. KHAN Vs. UNION OF INDIA AND OTHERS
|
August 16, 2013 |
ANJANI DEVI Vs. STATE OF JHARKHAND AND ORS
|
January 10, 2013 |
ANJANI KUMAR CHOUBEY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 25, 2013 |
ANJANI KUMAR MISHRA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
April 5, 2013 |
ANJANI KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 30, 2013 |
ANJU EKKA Vs. STATE OF JHARKHAND
|
June 12, 2013 |
ANNABUL ANSARI @ MD ANABUL ANSARI Vs. STATE OF JHARKHAND
|
June 20, 2013 |
Ansu Kumar Sinha Vs. Jharkhand State Electricity Board
|
June 26, 2013 |
ANTHONY KULLU Vs. STATE OF JHARKHAND
|
June 27, 2013 |
ANTU RAM Vs. STATE OF JHARKHAND & ORS.
|
July 12, 2013 |
Anup Electronics, a proprietorship concern situated at Shree Durga Market, Dhanbad Vs. Bank of India
|
February 25, 2013 |
Anup Jain @ Anup Kumar Jain Vs. State of Jharkhand through Vigilance
|
July 9, 2013 |
ANVIL CABLES PVT. LTD Vs. COMMR. OF C. EX. & S.T.
|
June 12, 2013 |
ANWAR SHEIKH Vs. STATE OF JHARKHAND
|
February 26, 2013 |
ANWARUL HAQUE Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 22, 2013 |
APPU ANAND Vs. STATE OF JHARKHAND
|
November 22, 2013 |
ARBIND KUMAR JHA Vs. STATE OF JHARKHAND
|
March 1, 2013 |
ARBIND KUMAR SINHA Vs. DEVENDRA KUMAR SINHA
|
September 17, 2013 |
ARBIND PRASAD SINHA Vs. STATE OF JHARKHAND
|
September 6, 2013 |
ARIF PALL Vs. BIJAY KUMAR SARAWAGI
|
January 4, 2013 |
ARJUN KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
October 22, 2013 |
ARJUN KUMAR SINGH Vs. UNION OF INDIA & ORS.
|
July 1, 2013 |
ARJUN MAHTO Vs. STATE OF JHARKHAND
|
December 2, 2013 |
ARJUN PASWAN Vs. STATE OF JHARKHAND
|
November 19, 2013 |
Arjun Prasad Vs. Coal Mines Provident Fund Organization, Dhanbad
|
April 16, 2013 |
Arjun Prasad Singh Vs. State of Jharkhand
|
August 17, 2013 |
ARJUN ROY Vs. STATE OF JHARKHAND
|
May 10, 2013 |
ARSHDEEP FINANCE LTD Vs. STATE OF JHARKHAND
|
April 26, 2013 |
Artemas Marandi Vs. State of Jharkhand
|
August 19, 2013 |
ARTI BURMAN Vs. UNION OF INDIA
|
March 20, 2013 |
ARUN CHANDRA MAHATO & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
|
January 31, 2013 |
Arun Kumar Vs. State of Jharkhand
|
July 22, 2013 |
Arun Kumar Vs. State of Jharkhand
|
June 19, 2013 |
ARUN KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
July 15, 2013 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 13, 2013 |
Arun Kumar Singh Vs. State of Jharkhand
|
August 7, 2013 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 25, 2013 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 6, 2013 |
ARUN KUMAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ORS.
|
July 31, 2013 |
ARUN KUMAR YADAV @ ARUN YADAV Vs. THE STATE OF JHARKHAND AND KAPILDEO YADAV
|
August 5, 2013 |
ARUN MEHTA Vs. STATE OF JHARKHAND AND OTHERS
|
July 15, 2013 |
ARUNA DEVI Vs. STATE OF JHARKHAND
|
March 7, 2013 |
ARUP KUMAR CHATTERJEE Vs. VINOBA BHAVE UNIVERSITY
|
February 5, 2013 |
ARVIND BALLABH CHAUBEY Vs. STATE OF JHARKHAND
|
December 19, 2013 |
ARVIND KUMAR CHOUDHARY @ ARBIND KUMAR CHOUDHARY Vs. SUDHIR KUMAR DAS : STATE OF JHARKHAND
|
August 19, 2013 |
ARVIND KUMAR SINGH Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
December 12, 2013 |
ARVIND KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 11, 2013 |
ARVIND KUMAR SINHA AND OTHERS Vs. STATE OF JHARKHAND
|
July 18, 2013 |
ARVIND KUMAR VERMA @ ARVIND VERMA Vs. STATE OF JHARKHAND
|
September 20, 2013 |
ARVIND ORAON Vs. STATE OF JHARKHAND AND OTHERS
|
November 21, 2013 |
ASFA BIBI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Ashim Kumar Samanta Vs. State of Jharkhand
|
February 6, 2013 |
ASHOK HAZARI Vs. STATE OF JHARKHAND
|
June 14, 2013 |
Ashok Kmar Singh @ Vijay Singh Vs. State of Jharkhand
|
May 14, 2013 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
May 1, 2013 |
ASHOK KUMAR CHAURASIA Vs. STATE OF JHARKHAND AND ANOTHER
|
March 8, 2013 |
Ashok Kumar Chourasia Vs. State of Jharkhand
|
August 12, 2013 |
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND & ANR
|
January 14, 2013 |
ASHOK KUMAR JHA Vs. STATE OF JHARKHAND
|
August 7, 2013 |
ASHOK KUMAR KHOWALA Vs. STATE OF JHARKHAND
|
January 9, 2013 |
ASHOK KUMAR MAHTO Vs. STATE OF JHARKHAND
|
April 25, 2013 |
Ashok Kumar Mahto Vs. State of Jharkhand
|
May 9, 2013 |
ASHOK KUMAR MAITY Vs. STATE OF JHARKHAND
|
March 14, 2013 |
Ashok Kumar Rajak Vs. Commissioner, C.M.P.F. Organization
|
October 18, 2013 |
ASHOK KUMAR ROY Vs. STATE OF JHARKHAND
|
November 21, 2013 |
ASHOK KUMAR SINGH @ ASHOK SINGH Vs. STATE OF JHARKHAND
|
June 10, 2013 |
ASHOK KUMAR SINHA Vs. UNION OF INDIA
|
December 13, 2013 |
ASHOK KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
May 2, 2013 |
Ashok Kumar Sinha @ A.K. Sinha Vs. State of Jharkhand
|
May 11, 2013 |
ASHOK PADA SEN Vs. NABI RASOOL
|
December 6, 2013 |
Ashok Roy Vs. Bihar State Cooperative Land Development Bank through its Administrator, Patna
|
June 20, 2013 |
ASHOK SARKAR Vs. STATE OF JHARKHAND
|
June 12, 2013 |
ASHOK SINGH Vs. STATE OF JHARKHAND
|
June 17, 2013 |
ASHOK VERMA Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
|
September 13, 2013 |
ASHUTOSH SHAHI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
December 13, 2013 |
ASHWANI KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 25, 2013 |
ASHWINI KUMAR SRIHAN @ A.K. SRIHAN Vs. STATE OF JHARKHAND
|
January 24, 2013 |
ASMA AZFAR Vs. STATE OF JHARKHAND
|
June 17, 2013 |
ASWINI KUMAR KUNDU Vs. STATE OF JHARKHAND
|
March 15, 2013 |
AUTO CENTRE Vs. STATE OF JHARKHAND
|
January 3, 2013 |
AVIRAL PARWATI BHAGWATI MINERALS Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Awadh Kumar Singh Vs. Central Coalfields Ltd.
|
July 30, 2013 |
AWADHA KISHORE PRASAD Vs. STATE OF JHARKHAND
|
November 21, 2013 |
AWADHESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
March 20, 2013 |
Awadhesh Prasad Vs. Jharkhand State Electricity Board, Ranchi
|
January 30, 2013 |
AWANEESH KUMAR Vs. STATE OF JHARKHAND
|
April 29, 2013 |
AWANI KANT SHARMA Vs. STATE OF JHARKHAND
|
May 10, 2013 |
AWDHESH KUMAR Vs. STATE OF JHARKHAND
|
January 24, 2013 |
Awdhesh Kumar Vs. State of Jharkhand
|
February 5, 2013 |
AWDHESH KUMAR SINGH Vs. UNION OF INDIA
|
April 18, 2013 |
AYUB KHAN @ AZAD KHAN Vs. STATE OF JHARKHAND AND ANR.
|
November 28, 2013 |
AZAD ANSARI Vs. STATE OF JHARKHAND
|
September 11, 2013 |
AZHAR ALI Vs. STATE OF JHARKHAND
|
July 11, 2013 |
AZIM KHAN Vs. STATE OF JHARKHAND
|
April 4, 2013 |
B M S ASSOCIATES, JAMSHEDPUR Vs. STATE OF JHARKHAND AND ORS
|
March 19, 2013 |
B.K.CHAND @ BIRENDRA KUMAR CHAND Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 3, 2013 |
B.S.K. COLLEGE MAITHEN Vs. STATE OF JHARKHAND
|
January 10, 2013 |
BABA AMRESHWAR DHAM PRABABDH SAMITTEE Vs. STATE OF JHARKHAND AND ORS
|
June 17, 2013 |
BABBAN SINGH Vs. UNION OF INDIA
|
April 15, 2013 |
Babita Tandi Vs. Life Insurance Corporation of India
|
August 13, 2013 |
BABLI KUMARI Vs. M/S. BHARAT COKING COAL LTD. AND OTHERS
|
July 26, 2013 |
BABLOO KUMAR Vs. STATE OF JHARKHAND
|
January 16, 2013 |
BABLOO KUMAR Vs. UNION OF INDIA
|
December 2, 2013 |
BABLOO KUMAR Vs. UNION OF INDIA
|
December 9, 2013 |
Bablu @ Dabla Pal Vs. State of Jharkhand
|
June 24, 2013 |
Bablu Khan @ Bablu Sahid Vs. State of Jharkhand
|
February 19, 2013 |
Babudhan Hansda Vs. State of Jharkhand
|
January 9, 2013 |
BABULAL MARANDI AND BODRA HANSDA ALIAS BODA HANSDA Vs. STATE OF JHARKHAND
|
August 5, 2013 |
BABULAL SINGH, KAILESH PRASAD SINGH AND JITENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 5, 2013 |
BACHA SINGH Vs. DIRECTOR (PERSONNEL)
|
March 8, 2013 |
Bachchu Prasad Vs. State of Jharkhand
|
April 2, 2013 |
BACHCHU PRASAD YADAV Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 25, 2013 |
BACHHA SINGH Vs. STATE OF JHARKHAND
|
March 7, 2013 |
BACHOO SINGH Vs. STATE OF JHARKHAND
|
February 18, 2013 |
BADRA ALAM Vs. STATE OF JHARKHAND
|
February 26, 2013 |
BAGESHWAR SINGH Vs. BOKARO STEEL PLANT
|
February 26, 2013 |
BAHA MURUM Vs. STATE OF JHARKHAND
|
November 11, 2013 |
BAHADUR RAM Vs. STATE OF JHARKHAND
|
January 11, 2013 |
BAHADUR SAW AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
October 25, 2013 |
BAIDYA MAJHI Vs. STATE OF JHARKHAND
|
March 1, 2013 |
BAIDYA NATH SINGH Vs. STATE OF JHARKHAND
|
January 9, 2013 |
BAIDYANATH PRASAD Vs. UNION OF INDIA
|
November 29, 2013 |
BAJRANG LAL NAGELIA Vs. STATE OF JHARKHAND
|
September 4, 2013 |
Bajrang Sahu @ Bajrang Kumar Sahu Vs. State of Jharkhand
|
April 11, 2013 |
Bal Krishna Dubey Vs. State of Jharkhand
|
February 18, 2013 |
BALAJEE ELECTROSTEELS LTD. Vs. UNION OF INDIA AND ORS.
|
May 3, 2013 |
Balaji Enterprises Vs. State of Jharkhand
|
April 3, 2013 |
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
|
May 2, 2013 |
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
|
April 30, 2013 |
BALE HEMBRAM Vs. STATE OF JHARKHAND OPP
|
January 22, 2013 |
BALESHWAR RAVIDAS Vs. STATE OF JHARKHAND
|
January 23, 2013 |
Balgovind Singh Vs. State of Jharkhand
|
July 8, 2013 |
BALIRAM PRAMANIK Vs. STATE OF JHARKHAND
|
January 9, 2013 |
BALKESH YADAV Vs. STATE OF JHARKHAND
|
March 1, 2013 |
Bana Bablu Banra Vs. State of Jharkhand
|
June 19, 2013 |
Banchha Ram Chakrawarti Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
|
April 26, 2013 |
BANESHWAR MANJHI Vs. STATE OF JHARKHAND
|
January 15, 2013 |
BANESHWAR RABIDAS Vs. THE STATE OF JHARKHAND
|
May 8, 2013 |
BANI BRATA PAUL Vs. SMT. CHANCHALA KUMARI WITH
|
September 2, 2013 |
Bankat Garodia Vs. State of Jharkhand
|
June 27, 2013 |
Banowari Lal Agarwalla Pvt.Ltd. Vs. DVC through its Chairman
|
January 18, 2013 |
BANWARI MAHTO Vs. STATE OF JHARKHAND
|
June 17, 2013 |
BAPPA CHATTERJEE Vs. STATE OF JHARKHAND
|
August 31, 2013 |
BAR ASSOCIATION OF PORAHAT Vs. STATE OF JHARKHAND
|
June 10, 2013 |
BAR ASSOCIATION, JHARKHAND HIGH COURT,
RANCHI Vs. STATE OF JHARKHAND & OTHERS
|
July 29, 2013 |
Barmeshwar Nath Singh Yadav Vs. State of Jharkhand
|
April 18, 2013 |
BASANT KUMAR Vs. STATE OF JHARKHAND
|
March 1, 2013 |
Basant Kumar Jha Vs. State of Jharkhand
|
August 14, 2013 |
Basant Kumar Jhawar Vs. State of Jharkhand through Vigilance Bureau
|
June 28, 2013 |
Basant Kumar Singh Vs. State of Jharkhand
|
July 31, 2013 |
BASANT MANDAL Vs. STATE OF JHARKHAND
|
March 15, 2013 |
Basanti Devi Vs. State of Jharkhand
|
March 14, 2013 |
BASANTI DEVI Vs. STATE OF JHARKHAND
|
March 15, 2013 |
BASHISHTH NARAYAN JHA Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY AND ORS.
|
November 20, 2013 |
BASMATI DAS Vs. STATE OF JHARKHAND
|
July 8, 2013 |
BASO DEVI Vs. STATE OF JHARKHAND
|
September 4, 2013 |
BASTI VIKAS SAMITI Vs. STATE OF JHARKHAND
|
December 3, 2013 |
Basudeo Mandal Vs. State of Jharkhand
|
April 29, 2013 |
BASUDEO YADAV AND ORS. Vs. THE STATE OF JHARKHAND & ANOTHER
|
July 26, 2013 |
BASUKI NATH TUDU & ANOTHER Vs. STATE OF JHARKHAND AND ORS
|
June 19, 2013 |
BEGAN RANA Vs. STATE OF JHARKHAND
|
February 1, 2013 |
BELY GANGULY Vs. STATE OF JHARKHAND
|
March 15, 2013 |
BHAGIRATHI SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 15, 2013 |
BHAGWAN BIRSA SEWA SANSTHAN Vs. STATE OF JHARKHAND
|
October 17, 2013 |
BHAGWAN SINGH Vs. LAL PRASAD
|
February 22, 2013 |
Bhagwati Singh Vs. Jharkhand State Electricity Board
|
February 1, 2013 |
BHAIRO RAUT Vs. STATE OF JHARKHAND
|
July 12, 2013 |
BHALOTIA AUTO PRODUCTS LIMITED Vs. THE STATE OF JHARKHAND & OTHERS
|
July 2, 2013 |
BHALOTIA ENGINEERING WORKS LTD Vs. STATE OF JHARKHAND
|
March 22, 2013 |
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND, THROUGH C.B.I.
|
January 9, 2013 |
BHANUKAR DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 13, 2013 |
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN REP BY B K GHOSE
|
August 7, 2013 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHRKHAND
|
April 10, 2013 |
BHARAT COKING COAL LTD Vs. STATE OF JHARKHAND
|
February 13, 2013 |
Bharat Petroleum Corporation Ltd. Vs. State of Jharkhand
|
August 17, 2013 |
BHARAT PETROLEUM CORPORATION LTD. Vs. M/S PETROLEUM CORPORATION
|
December 17, 2013 |
BHARAT PRASAD VERMA Vs. STATE OF JHARKHAND
|
February 22, 2013 |
BHARAT SANCHAR NIGAM LIMITED (BSNL) Vs. UNION OF INDIA
|
June 21, 2013 |
Bharat Sharma Vs. Chairman-cum-Managing Director Bharat Coking Coal Ltd.
|
July 1, 2013 |
Bhawan Singh Vs. Heavy Engineering Corporation Limited
|
September 19, 2013 |
BHAWESH NARAYAN THAKUR Vs. STATE OF JHARKHAND
|
April 5, 2013 |
BHIKHARI PRASAD Vs. STATE OF JHARKHAND
|
September 24, 2013 |
BHIKHO YADAV Vs. STATE OF JHARKHAND
|
August 17, 2013 |
BHIMLAL CHANDRAVANSHI AND ORS. Vs. STATE OF JHARKHAND THROUGH THE SECRETARY PERSONNEL, GOVERNMENT OF JHARKHAND, RANCHI AND ANR.
|
November 29, 2013 |
BHISHMA SINGH Vs. STATE OF JHARKHAND
|
November 13, 2013 |
BHOLA KUMAR ALIAS BHOLA SINGH Vs. STATE OF JHARKHAND
|
March 1, 2013 |
BHOLA NATH PANDEY Vs. STATE OF JHARKHAND
|
January 9, 2013 |
BHOLA NATH RAJAK, RAMCHANDER SAHU AND ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 20, 2013 |
BHOLA PASWAN Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
January 10, 2013 |
BHOLA RAM DUBEY Vs. STATE OF JHARKHAND
|
November 11, 2013 |
Bhola Turi Vs. State of Jharkhand
|
January 21, 2013 |
BHUBNESHWAR MALLICK Vs. CMD, CCL
|
July 23, 2013 |
BHUKHA AHIR Vs. THE STATE OF JHARKHAND
|
June 24, 2013 |
BIBASH KISHORE JHA Vs. STATE OF JHARKHAND
|
June 20, 2013 |
BIBI AMNA KHATOON Vs. STATE OF JHARKHAND
|
January 8, 2013 |
BIBI HARIRA KHATOON Vs. STATE OF JHARKHAND
|
August 20, 2013 |
Bidya Kant Upadhyay Vs. State of Jharkhand
|
May 3, 2013 |
BIHAR JHARKHAND SALES REPRESENTATIVE UNION Vs. HINDUSTAN ANTIBIOTIC LIMITED & ORS.
|
July 1, 2013 |
BIHAR PUBLIC SERVICE COMMISSION(BPSC) Vs. NEMI CHAND VIJAY AND OTHERS
|
June 19, 2013 |
BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF JHARKHAND
|
December 13, 2013 |
Bihar State Industrial Development Corporation Ltd. Vs. State of Jharkhand
|
January 30, 2013 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
February 21, 2013 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. MACHARI MAHASANGH Vs. STATE OF JHARKHAND
|
October 22, 2013 |
BIJAY DEHRI Vs. STATE OF JHARKHAND
|
May 1, 2013 |
BIJAY DEHRI Vs. STATE OF JHARKHAND
|
March 19, 2013 |
BIJAY KANT PANDEY Vs. STATE OF JHARKHAND
|
April 18, 2013 |
BIJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
July 15, 2013 |
BIJAY KUMAR MAHATO Vs. STATE OF JHARKHAND
|
December 9, 2013 |
BIJAY KUMAR PRADHAN Vs. STATE OF JHARKHAND
|
September 26, 2013 |
BIJAY PRASAD Vs. STATE OF JHARKHAND
|
January 24, 2013 |
BIJENDRA SINGH Vs. STATE OF JHARKHAND
|
April 3, 2013 |
Bikas Kumar Singh Vs. Union of India
|
March 22, 2013 |
BIKASH KUMAR MANDAL Vs. STATE OF JHARKHAND
|
June 27, 2013 |
BILLE PAJI @ JARNAIL SINGH @ BELLU PAGE Vs. STATE OF JHARKHAND
|
July 11, 2013 |
BILSI DEVI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Bimal Kumar Jha Vs. Union of India through Secretary, Ministry of Personal, Public Grievance and Pension, New Delhi
|
September 13, 2013 |
BIMAL PRASAD VERMA Vs. STATE OF JHARKHAND
|
March 8, 2013 |
Bimal Singh Ghale Vs. Union of India through Secretary, Home Affairs, Department of Home
|
April 12, 2013 |
BIMLA LAL BEGIN Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
BIMLESH KUMAR Vs. STATE OF JHARKHAND
|
December 20, 2013 |
BINA DEVI Vs. STATE OF JHARKHAND
|
June 27, 2013 |
BINDAL RAM @ BINDA RAM Vs. STATE OF JHARKHAND
|
June 18, 2013 |
BINDESHWARI PRASAD Vs. HINDUSTAN COPPER LTD
|
March 15, 2013 |
BINIT KUMAR Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Binita Kumari Vs. State of Jharkhand
|
October 30, 2013 |
BINOD BHUINYA Vs. B.C.C.L. AND OTHERS
|
October 17, 2013 |
Binod Gope Vs. Union of India
|
July 23, 2013 |
BINOD KUMAR Vs. STATE OF JHARKHAND
|
March 12, 2013 |
BINOD KUMAR BHUKANIA Vs. STATE OF JHARKHAND
|
February 18, 2013 |
Binod Kumar Choudhary Vs. Union of India
|
March 12, 2013 |
BINOD KUMAR MITTAL Vs. STATE OF JHARKHAND
|
January 7, 2013 |
BINOD KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 18, 2013 |
Binod Kumar Singh Vs. State of Jharkhand
|
June 13, 2013 |
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 7, 2013 |
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 19, 2013 |
BINOD RAUT Vs. BINA RAUT
|
April 9, 2013 |
BINOD SHANKAR Vs. STATE OF JHARKHAND
|
February 12, 2013 |
BIPLABI Vs. STATE OF JHARKHAND AND ORS
|
December 3, 2013 |
BIR BAHADUR SINGH Vs. STATE OF JHARKHAND
|
April 9, 2013 |
Bir Bhawani Vs. State of Jharkhand
|
July 23, 2013 |
BIRBAL SAO AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2013 |
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
|
April 18, 2013 |
BIRENDRA KUMAR THAKUR Vs. STATE OF JHARKHAND AND OTHERS
|
September 25, 2013 |
BIRENDRA KUNWAR Vs. STATE OF JHARKHAND
|
January 30, 2013 |
Birendra Prasad Vs. Bihar State Electricity Board
|
March 21, 2013 |
Birendra Thakur @ Birendar Thakur @ Birendra Nath Thakur Vs. State of Jharkhand
|
July 23, 2013 |
BISHAL KUMAR @ BISHAL MANJHI Vs. STATE OF JHARKHAND
|
August 23, 2013 |
BISHESHWAR MAHTO Vs. STATE OF JHARKHAND
|
February 22, 2013 |
BISHNU KUMAR BUDHIA Vs. STATE OF JHARKHAND &ORS
|
June 19, 2013 |
BISHNU KUMAR MAHTO @ BISHNU MAHTO Vs. STATE OF JHARKHAND
|
September 6, 2013 |
Bishwajeet Nayak Vs. State of Jharkhand
|
January 24, 2013 |
Bishwanath Prasad Vs. Ashok Kumar Dubey
|
January 10, 2013 |
BISNUDEO RAM Vs. UNION OF INDIA AND OTHERS
|
January 23, 2013 |
BIVA JHA Vs. STATE OF JHARKHAND
|
December 19, 2013 |
BMC FERROCAST (P) LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
|
August 7, 2013 |
BRAHAMDEO SINGH AND ORS Vs. TAPESHWAR SINGH AND ORS
|
January 2, 2013 |
BRAHMANAND FARMS AND RESEARCH CENTER Vs. STATE OF JHARKHAND
|
December 5, 2013 |
BRAHMANAND SINGH Vs. STATE OF JHARKHAND
|
December 10, 2013 |
BRAJ KISHORE JHA Vs. STATE OF JHARKHAND
|
March 8, 2013 |
Braj Nandan Prasad Verma Vs. State of Jharkhand through the Secretary, Department of Animal Husbandry, Ranchi
|
March 15, 2013 |
BRAJA GOPAL GHOSH Vs. CENTRAL COALFIELDS LIMITED
|
February 8, 2013 |
BRAJESH KUMAR Vs. UNION OF INDIA
|
February 26, 2013 |
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 16, 2013 |
BRANCH MANAGER, HDFC BANK LTD Vs. RAJESH KUMAR PRASAD
|
January 18, 2013 |
BRANCH MANAGER, HDFC BANK LTD Vs. RAJESH KUMAR PRASAD HDFC BANK LTD
|
January 1, 2013 |
Brigadiar Mangalore Damodar Kamath Vs. State of Jharkhand
|
March 8, 2013 |
BRIGADIER NASIB SINGH RANA Vs. UNION OF INDIA THROUGH C.B.I
|
July 5, 2013 |
BRIJ BHUSHAN MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2013 |
Brother Francis Umor Vs. State of Jharkhand
|
January 15, 2013 |
BUDHAN MAHTO & OTHERS Vs. CHETO MAHTO & OTHERS
|
June 19, 2013 |
BUDHI KUMAR Vs. STATE OF JHARKHAND
|
December 4, 2013 |
BUDHOO ORAON Vs. STATE OF JHARKHAND
|
July 9, 2013 |
BULAKI PANDIT Vs. STATE OF JHARKHAND
|
April 10, 2013 |
C R KRISHNA PRIYA, W/O K M BALAJI AND ORS Vs. MANAGING DIRECTOR, B M T C CENTRAL OFFICE AND ORS
|
February 19, 2013 |
C.C.E. Vs. KUMARDHUBI METAL CASTING & ENGG. LTD.
|
January 3, 2013 |
C.R.PRABHU Vs. STATE OF JHARKHAND
|
April 9, 2013 |
Cambridge Institute of Technology Vs. All India Council for Technical Education
|
July 19, 2013 |
CARE VISION MUTUAL BENEFIT LTD Vs. STATE OF JHARKHAND
|
April 30, 2013 |
CENTRAL COAL FIELDS LIMITED Vs. ANTU @ VIJAY PRASAD SINGH
|
December 12, 2013 |
CENTRAL COALFIELDS LIMITED Vs. HIRA DEVI
|
January 2, 2013 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
April 16, 2013 |
CENTRAL COALFIELDS LIMITED Vs. ANIL KUMAR LAL
|
January 24, 2013 |
Central Coalfields Limited Vs. Jamuna Harizan @ Jamuna Ahirwar
|
March 6, 2013 |
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LIMITED Vs. COMMISSIONER, CENTRAL EXCISE
|
January 23, 2013 |
CENTRAL SILK BOARD Vs. ZMS KHAN
|
December 6, 2013 |
CHAMCHAM DEVI Vs. STATE OF JHARKHAND
|
June 18, 2013 |
CHAMELI DEVI Vs. STATE OF JHARKHAND
|
April 2, 2013 |
Champa Devi Vs. State of Jharkhand
|
March 19, 2013 |
CHAMPA DEVI AND Vs. STATE OF JHARKHAND
|
April 2, 2013 |
CHAMU HEMBROM Vs. STATE OF JHARKHAND
|
June 17, 2013 |
CHANCHALA KUMARI Vs. STATE OF JHARKHAND
|
February 5, 2013 |
Chand Khan @ Khalilullah Khan @ Md. Khalid Khan Vs. State of Jharkhand
|
July 18, 2013 |
CHANDAMANI TUTU Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Chandan Agarwal Vs. Rajeev Ranjan Asthana
|
March 21, 2013 |
CHANDAN KUMAR Vs. STATE OF JHARKHAND
|
August 20, 2013 |
CHANDAN KUMAR CHOUDHARY Vs. UNION OF INDIA & ORS
|
March 12, 2013 |
Chandan Kumar Singh @ Chandan Kumar Vs. State of Jharkhand
|
April 23, 2013 |
CHANDI PRASAD NAGELIA Vs. STATE OF JHARKHAND AND OTHERS
|
July 9, 2013 |
CHANDRA BALI SHARMA Vs. STATE OF JHARKHAND
|
January 23, 2013 |
CHANDRA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
June 28, 2013 |
CHANDRA DEO MAHTO Vs. STATE OF JHARKHAND
|
November 25, 2013 |
CHANDRA MOULI JHA Vs. STATE OF JHARKHAND
|
September 27, 2013 |
CHANDRA SEKHAR BANERJEE & ANOTHER Vs. BHARAT COKING COAL LTD & OTHERS
|
June 18, 2013 |
CHANDRA SHEKHAR CHAUBEY Vs. STATE OF JHARKHAND
|
September 21, 2013 |
CHANDRA SHEKHAR JHA Vs. STATE OF JHARKHAND
|
December 2, 2013 |
CHANDRA SHEKHAR MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
November 27, 2013 |
Chandra Shekhar Singh @ Chand Shekhar Singh Vs. Chairman, Steel Authority of India Ltd.
|
March 19, 2013 |
CHANDRADEEP RAM Vs. STATE OF JHARKHAND AND ANOTHER
|
July 11, 2013 |
CHANDRADEEP YADAV AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
July 12, 2013 |
CHANDRAKANT RAIPAT Vs. UNION OF INDIA
|
July 3, 2013 |
CHANDRAMATI DEVI Vs. STATE OF JHARKHAND
|
October 18, 2013 |
CHANDRAMOULI PRASAD Vs. STATE OF JHARKHAND
|
October 4, 2013 |
CHANDRANI DIGGI Vs. UNION OF INDIA
|
March 18, 2013 |
CHANDRASHEKHAR PRASAD SINGH @ C.P. SINGH Vs. STATE OF JHARKHAND
|
June 17, 2013 |
CHANDRAWATI DEVI Vs. ANAND PRAKASH HONDA
|
September 5, 2013 |
Chandreshwar Prasad Vs. State of Jharkhand
|
April 17, 2013 |
Chandu Ram Vs. State of Jharkhand
|
April 4, 2013 |
CHANO DEVI Vs. STATE OF JHARKHAND
|
November 19, 2013 |
Charanjit Singh Vs. State of Jharkhand
|
February 8, 2013 |
CHARLES ORAON Vs. STATE OF JHARKHAND
|
January 24, 2013 |
CHHAKU RAM AND ORS. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
October 28, 2013 |
CHHAYA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
September 17, 2013 |
CHHOTAN ORAON ALIAS RABINDRA ORAON Vs. STATE OF JHARKHAND
|
April 1, 2013 |
CHINTA MANI KUMARI Vs. CENTRAL COALFIELDS LIMITED & ORS.
|
September 25, 2013 |
CHINTU KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND & OTHERS
|
January 22, 2013 |
Chitarpur Matsayajeevi Sahyog Samiti through its Secretary Kishori Ram Choudhary Vs. State of Jharkhand
|
April 3, 2013 |
CHITTARANJAN MAITY Vs. STATE OF JHARKHAND AND ANR.
|
August 23, 2013 |
CHOUDHARY CONSTRUCTION Vs. ALLAHABAD BANK
|
March 8, 2013 |
CHUNDA SORENG @ CHUNDA SOREN Vs. STATE OF JHARKHAND
|
June 19, 2013 |
CLASSIC COAL CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
July 15, 2013 |
Coal Mines Provident Fund Organization, Government of India Vs. Ram Pravesh Sharma
|
January 9, 2013 |
COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
|
January 15, 2013 |
Commissioner of Central Excise Vs. Pensol Industries Ltd., Ranchi
|
February 4, 2013 |
Commissioner of Central Excise Ranchi Vs. Maithan Ceramics Ltd.Dhanbad
|
February 4, 2013 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA CHANDRA GANDHI JAN SHIKSHA NYAS
|
December 19, 2013 |
COMMISSIONER OF INCOME TAX Vs. M/S GULAB WIRE PRODUCTS PVT. LTD.
|
December 6, 2013 |
COMMISSIONER OF INCOME TAX Vs. TATA YODOGAWA LTD
|
January 2, 2013 |
COMMISSIONER OF INCOME TAX AND ORS Vs. V NARAYANASWAMY
|
February 19, 2013 |
COMMISSIONER OF INCOME TAX,CENTRAL REVENUE Vs. SHAKTI SPRING INDUSTRIES PVT. LTD
|
January 3, 2013 |
COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION Vs. PRAVIR SOREN & ORS
|
June 21, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
July 1, 2013 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 16, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 20, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
December 18, 2013 |
Court on its own motion Vs. State of Jharkhand
|
February 6, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
September 19, 2013 |
Court on its own motion Vs. State of Jharkhand
|
April 26, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND OTHERS
|
August 1, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 14, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND & ORS.
|
January 15, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
May 8, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 16, 2013 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
September 9, 2013 |
D.K. FABRICATORS Vs. UNION OF INDIA
|
February 6, 2013 |
DABLOO LINDA Vs. STATE OF JHARKHAND
|
January 22, 2013 |
DALIP CHAND Vs. UNION OF INDIA
|
March 7, 2013 |
DAMODAR MANDAL ALIAS SURESH MANDAL Vs. STATE OF JHARKHAND
|
July 12, 2013 |
Damodar Prasad Roy Vs. State of Jharkhand
|
March 22, 2013 |
Damodar Thapa Vs. State of Jharkhand
|
January 4, 2013 |
Damodar Valley Corporation Vs. Commissioner of Central Excise and Service Tax, Central Excise and Service Tax Department, Ranchi
|
September 3, 2013 |
DAMODAR VALLEY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
March 21, 2013 |
Dashrath Ram Vs. State of Jharkhand
|
April 23, 2013 |
DAYA DEVI Vs. THE STATE OF JHARKHAND & ORS.
|
July 4, 2013 |
DAYA SUNDER PASAD SINHA Vs. STATE OF JHARKHAND AND ANOTHER
|
August 29, 2013 |
DAYAL MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
April 3, 2013 |
Dayanand Prasad Vs. Coal India Ltd., Kolkata
|
May 3, 2013 |
DAYANAND PRASAD Vs. STATE OF JHARKHAND
|
September 2, 2013 |
DEBA PRASAD CHAKRABORTY Vs. STATE OF JHARKHAND
|
August 31, 2013 |
DEBAL MALLIK Vs. STATE OF JHARKHAND
|
March 19, 2013 |
Deenanath Ram Vs. State of Jharkhand
|
July 3, 2013 |
DEEPAK KUMAR PODDAR @ DEEPAK PODDAR Vs. STATE OF JHARKHAND
|
February 27, 2013 |
DEEPAK PRASAD NAYAK & ORS. Vs. THE STATE OF JHARKHAND & ORS
|
February 13, 2013 |
DEEPANKAR HALDAR Vs. STATE OF JHARKHAND
|
January 9, 2013 |
DEO CHARAN TIWARI Vs. THE STATE OF JHARKHAND
|
July 1, 2013 |
DEO DARSHAN SINGH Vs. STATE OF JHARKHAND
|
September 2, 2013 |
DEO KUMAR PANDIT ALIAS LEDA PANDIT Vs. STATE OF JHARKHAND
|
July 12, 2013 |
Deo Kumar Paswan Vs. State of Jharkhand
|
July 23, 2013 |
DEO MANI SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
August 7, 2013 |
Deo Narayan Das Vs. State of Jharkhand
|
July 23, 2013 |
DEO NARAYAN SAO AND SHEKH KETABUL HUSSAIN Vs. STATE OF JHARKHAND
|
November 13, 2013 |
Deo Naresh Das Vs. State of Jharkhand
|
January 30, 2013 |
DEOMUNI DEVI Vs. STATE OF JHARKHAND
|
September 12, 2013 |
DEORAJ KUMAR TANTI Vs. STATE OF JHARKHAND
|
October 29, 2013 |
DEORAM SOREN Vs. STATE OF JHARKHAND
|
July 11, 2013 |
DEV NARAYAN RAY Vs. STATE OF JHARKHAND
|
November 27, 2013 |
DEVENDRA KUMAR DAS Vs. STATE OF JHARKHAND
|
February 26, 2013 |
Devendra Prasad Vs. Employers in relation to the Management of Angar Pathra Colliery
|
March 8, 2013 |
DEVENDRA SINGH Vs. BIHAR STATE FINANCIAL COR
|
May 10, 2013 |
DEVIDAS GUPTA Vs. STATE OF JHARKHAND
|
December 10, 2013 |
DEVKABAI VELJI Vs. STATE OF JHARKHAND
|
May 1, 2013 |
DHANANJAY KUMAR DUBEY Vs. STATE OF JHARKHAND
|
February 1, 2013 |
DHANANJAY KUMAR SHUKLA Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
|
September 2, 2013 |
DHANESHWAR MANDAL Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
DHANI RAM BARI Vs. STATE OF JHARKHAND
|
November 13, 2013 |
DHANJI SINGH Vs. STATE OF JHARKHAND
|
August 17, 2013 |
Dhannu Prasad Sahu Vs. State of Jharkhand
|
July 24, 2013 |
DHANPAT PANDEY Vs. STATE OF JHARKHAND
|
February 18, 2013 |
DHANPAT PRASAD Vs. STATE OF JHARKHAND
|
June 26, 2013 |
Dharam Das Mandal Vs. State of Bihar (Now Jharkhand)
|
July 11, 2013 |
DHARAM DEO NARAYAN SINGH Vs. STATE OF BIHAR
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February 18, 2013 |
DHARAM PAL GULATI Vs. STATE OF JHARKHAND AND ANR.
|
January 23, 2013 |
Dharam Shah Oraon Vs. Stated Jharkhand
|
September 19, 2013 |
DHARANIDHAR TIWARI Vs. STATE OF JHARKHAND
|
April 4, 2013 |
DHARMNATH RAM Vs. HINDUSTAN STEEL CONSTRUCTION WORKS LTD
|
February 21, 2013 |
DHIRENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
June 17, 2013 |
DHRUB KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 2, 2013 |
Dhrubashish Bhattacharya @ D. Bhattacharya Vs. State of Jharkhand
|
June 13, 2013 |
DHULLU MAHTO Vs. STATE OF JHARKHAND
|
August 14, 2013 |
DHULLU MAHTO Vs. STATE OF JHARKHAND
|
November 13, 2013 |
DIBYENDU NARAYAN SHEKHAR Vs. STATE OF JHARKHAND
|
April 26, 2013 |
DIGVIJAY NARAYAN SINGH Vs. STATE OF JHARKHAND
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October 3, 2013 |
Digvijay Narayan Singh Vs. State of Jharkhand
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June 28, 2013 |
DIL CHAND KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 22, 2013 |
DILESH GOPE Vs. STATE OF JHARKHAND
|
February 14, 2013 |
DILESH GOPE Vs. STATE OF JHARKHAND
|
January 14, 2013 |
Dilip Baskey Vs. State of Jharkhand
|
June 14, 2013 |
DILIP DAS Vs. SMT. KANCHAN DAS
|
November 21, 2013 |
DILIP KR.AGRAWAL @ DILIP AGRAWAL Vs. STATE OF JHARKHAND
|
September 2, 2013 |
DILIP KUMAR YADAV Vs. UNION OF INDIA & OTHERS
|
June 20, 2013 |
Dinesh Das Vs. State of Jharkhand
|
February 4, 2013 |
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
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May 8, 2013 |
Dinesh Kumar Yadav Vs. State of Jharkhand
|
September 25, 2013 |
Dinesh Oraon Vs. State of Jharkhand
|
July 1, 2013 |
DINESH PRASAD KESHRI Vs. STATE OF JHARKHAND
|
June 18, 2013 |
Dinesh Prasad Singh Vs. State of Jharkhand
|
July 18, 2013 |
DINESH SHAW AND RANJEET SHAW @ RANJEET KUMAR SHAW Vs. THE STATE OF JHARKHAND
|
January 4, 2013 |
DINESH SINGH Vs. STATE OF JHARKHAND
|
March 6, 2013 |
DINESH SINGH Vs. THE STATE OF JHARKHAND, THE INSPECTOR GENERAL (PRISONERS), THE DIRECTOR, PROBATION SERVICES AND THE SUPERINTENDENT
|
March 8, 2013 |
DINESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 2, 2013 |
Dineshwar Tiwary Vs. State of Jharkhand
|
July 15, 2013 |
DIP BHAI PATEL Vs. STATE OF JHARKHAND AND OTHERS
|
November 19, 2013 |
Dipak Ranjan Vs. State of Jharkhand
|
February 6, 2013 |
DIPAK RANJAN, Vs. THE STATE OF JHARKHAND AND MAHENDRA RUPARAL
|
February 16, 2013 |
District Bar Association, Deoghar Vs. State of Jharkhand
|
July 4, 2013 |
DIVISIONAL MANAGER Vs. PRESIDING OFFICER LABOUR
|
March 7, 2013 |
DIWAKAR MANDAL Vs. STATE OF JHARKHAND
|
October 1, 2013 |
DIWAN INDRA NIL SINHA Vs. STATE OF JHARKHAND
|
December 16, 2013 |
DIWAN INDRANIL SINHA Vs. STATE OF JHARKHAND
|
November 22, 2013 |
DR. J.J. IRANI Vs. STATE OF JHARKHAND AND ANOTHER
|
February 22, 2013 |
DR. RAM BADAN SINGH Vs. THE STATE OF JHARKHAND,
|
July 26, 2013 |
DR. SHAKTI PAD SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
April 23, 2013 |
DR. SHASHI BHUSHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 2, 2013 |
DR. SMT. MUKTA KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
August 17, 2013 |
DRAEGER SAFETY ASIA PTE LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
April 9, 2013 |
Duke Cement and Building Materials, Ranchi, through one of Its partner Nand Kishore Sahu Vs. Bank of India, Ranchi, through its Deputy General Manager
|
January 17, 2013 |
Dukhni Devi Vs. Bharat Coking Coal Ltd.
|
October 29, 2013 |
Durga Oraon Vs. State of Jharkhand
|
February 4, 2013 |
DURGA PATHAK Vs. STATE OF JHARKHAND
|
September 27, 2013 |
DURGA PRASAD JHA Vs. STATE OF JHARKHAND
|
May 1, 2013 |
DURYODHAN BISWAKARMA ALIAS DURJODHAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
July 15, 2013 |
EASTERN COALFIELDS LTD. Vs. RABINDRA NATH TIWARI AND ANOTHER
|
November 18, 2013 |
EHSHAN ALI Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Ekram Ahmad Vs. State of Bihar (Now Jharkhand)
|
July 12, 2013 |
Ekramul Ghani Vs. State of Jharkhand
|
March 7, 2013 |
Electrosteel Steels Limited Vs. State of Jharkhand
|
April 3, 2013 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI B.P. SINGH, MANAGING DIRECTOR & ORS.
|
July 5, 2013 |
EMPLOYER IN RELATION TO THE MANAGEMENT OF BANK OF INDIA Vs. THEIR WORKMAN NAMELY INDERAWATI DEVI
|
November 25, 2013 |
EMPLOYERS IN RELATION TO MANAGEMENT OF RAJRAPPA CO Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
|
March 14, 2013 |
Employers in relation to the Management of Bhagaband Colliery of M/s Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
|
September 25, 2013 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABAND COLLIERY OF M/S. BHARAT COKING COAL LTD Vs. PRESIDING OFFICER
|
August 1, 2013 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S. ACC LTD. Vs. UPENDRA KUMAR
|
December 18, 2013 |
ENCEE ENTERPRISES Vs. UNION OF INDIA
|
May 3, 2013 |
ERSHISANYE CONSTRUCTION GROUP CO LTD Vs. UNION OF INDIA
|
July 8, 2013 |
ETWA MINZ Vs. STATE OF JHARKHAND
|
June 19, 2013 |
ETWA SINGH Vs. STATE OF JHARKHAND
|
January 21, 2013 |
Ex. Constable Shri Awadh Kishore Singh Vs. State of Jharkhand
|
September 27, 2013 |
FAGUWA ORAON Vs. STATE OF BIHAR
|
October 18, 2013 |
FAGUWA ORAON, MANGA @ MANGRA ORAON, GHANSIA ORAON @ GHARIA ORAON AND SUKRA ORAON Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
October 28, 2013 |
Falguni Mahto Vs. Bharat Coking Coal Ltd., Dhanbad
|
July 19, 2013 |
FAST TRACK TOUR & TRAVELS Vs. UNION OF INDIA
|
January 23, 2013 |
FATHER C.R. PRABHU Vs. STATE OF JHARKHAND AND ANOTHER
|
April 9, 2013 |
FATIK DOM Vs. STATE OF JHARKHAND
|
May 1, 2013 |
Firoj Alam Vs. State of Jharkhand
|
July 8, 2013 |
FIROJ ALAM Vs. STATE OF JHARKHAND
|
May 16, 2013 |
FIROZ ALAM Vs. STATE OF JHARKHAND
|
January 17, 2013 |
FULA KUER Vs. STATE OF JHARKHAND AND ORS.
|
January 2, 2013 |
Fuli Singh Vs. State of Jharkhand through the Chief Secretary, Ranchi
|
September 26, 2013 |
FULLORA GHOSH Vs. STATE OF JHARKHAND
|
October 22, 2013 |
FUNNU MIAN Vs. CONSTRUCTION CORPORATION LTD
|
January 29, 2013 |
FUNNU MIAN Vs. MANAGING DIRECTOR, BIHAR STATE CONSTRUCTION CORPORATION LTD. AND OTHERS
|
May 3, 2013 |
G.N. DUTTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 19, 2013 |
GANESH MAHTO Vs. STATE OF JHARKHAND
|
January 23, 2013 |
GANESH MINERALS Vs. STATE OF JHRARKHAND
|
March 18, 2013 |
GANESH THAKUR Vs. STATE OF JHARKHAND
|
May 2, 2013 |
GANESH TIWARI Vs. RAMA KANT TIWARI
|
July 30, 2013 |
GANGA SHARAN SINGH Vs. STATE OF JHARKHAND
|
March 21, 2013 |
GANGESHWAR DUBEY Vs. STATE OF JHARKHAND
|
October 29, 2013 |
GARIBA MEHTA Vs. STATE OF JHARKHAND
|
March 7, 2013 |
GAURANG ALLOYS & IRON LTD Vs. STATE OF JHARKHAND
|
April 16, 2013 |
GAUTAM BHARTI Vs. THE STATE OF JHARKHAND AND ORS.
|
September 30, 2013 |
GAUTAM KUMAR Vs. TRIPATHY PRASAD GUPTA
|
July 2, 2013 |
Gautam Kumar Vs. State of Jharkhand
|
August 16, 2013 |
GEDA PAHAN Vs. CENTRAL COAL FIELDS LTD
|
September 26, 2013 |
GEETA AGARWALLA Vs. STATE OF JHARKHAND
|
March 20, 2013 |
Geeta Das Vs. State of Jharkband through State Vigilance
|
February 18, 2013 |
GEETA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND OTHERS
|
August 7, 2013 |
Geeta Devi Vs. Bank of India through the Managing Director, Bank of India, Mumbai
|
April 12, 2013 |
GEORGE MUSTAFA KHAN Vs. STATE OF JHARKHAND AND ANOTHER
|
September 18, 2013 |
GHANSHYAM AGARWAL Vs. STATE OF JHARKHAND
|
July 12, 2013 |
GHANSHYAM PRASAD SAH Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Giribala Devi Vs. State of Jharkhand
|
February 1, 2013 |
GIRIDHAR CHANDRA DAS Vs. STATE OF JHARKHAND
|
February 14, 2013 |
Giridhar Mandal Vs. State of Jharkhand
|
February 18, 2013 |
Giridih Kshetriya Gramin Vs. Giridih Kshetriya Gramin
|
January 8, 2013 |
Girija Sinha Vs. State of Jharkhand
|
February 13, 2013 |
GOBIND MAHATO Vs. STATE OF JHARKHAND
|
April 1, 2013 |
GOBINDO MAJHI, MANOS NANDI AND SMT. JAMALUDDIN Vs. STATE OF JHARKHAND
|
April 29, 2013 |
GODAI MANDAL Vs. STATE OF JHARKHAND
|
April 11, 2013 |
Gokhuleshwar Pandey Vs. State of Jharkhand
|
July 5, 2013 |
GOLAK BIHARI MANDAL Vs. KAMLA DEVI
|
April 6, 2013 |
GOLAK BIHARI MANDAL AND ORS. Vs. KAMLA DEVI AND ORS.
|
April 5, 2013 |
GOMIA BIBI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Gopal Barelia Vs. State of Jharkhand
|
March 19, 2013 |
GOPAL MACHUA Vs. STATE OF JHARKHAND
|
February 1, 2013 |
GOPAL PRASAD THAKUR Vs. STATE OF JHARKHAND
|
April 18, 2013 |
Gopi Krishna Dey @ Gopi Dey Vs. State of Jharkhand
|
April 10, 2013 |
GOPINATH GHOSH Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 18, 2013 |
GOPINATH GHOSH Vs. STATE OF JHARKHAND & ORS
|
June 18, 2013 |
GORAKH NATH @ GORAKH NATH SAW Vs. CENTRAL COAL FIELDS LIMITED
|
November 11, 2013 |
GORE CHAND CHAKRAVORTY AND ORS Vs. KALPANA ROY CHOWDHURY
|
June 18, 2013 |
GOURI BANERJEE Vs. STATE OF JHARKHAND
|
April 15, 2013 |
GOVIND PRASAD Vs. STATE OF JHARKHAND
|
May 17, 2013 |
GOVIND RAI Vs. STATE OF JHARKHAND
|
April 9, 2013 |
Govind Yadav Vs. State of Jharkhand
|
April 1, 2013 |
GOVINDEGOWDA, S/O DEVEGOWDA Vs. DEPUTY COMMISSIONER, MYSORE DISTRICT
|
February 20, 2013 |
GUDDI DEVI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
GULAB SAFI Vs. STATE OF JHARKHAND
|
May 6, 2013 |
GUNWATI SINGH SALUJA Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
June 10, 2013 |
GUPIN MARANDI Vs. STATE OF JHARKHAND
|
August 5, 2013 |
GUPTESHWAR CHOUDHARY Vs. STATE OF JHARKHAND
|
February 22, 2013 |
Gupteshwar Ram Vs. State of Jharkhand
|
January 8, 2013 |
Gupteshwar Ram Vs. State of Jharkhand
|
January 18, 2013 |
GURIA BHAGAT NOW GURIA RAWANI Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 27, 2013 |
Guru Prasad @ Guru Prasad Sahu Vs. State of Jharkhand
|
April 2, 2013 |
GURU PRASANNA DAS Vs. UNION OF INDIA
|
December 10, 2013 |
Gyan Enterprises (Trade Division) Vs. Coal India Ltd.
|
June 12, 2013 |
HABIL PURTY Vs. STATE OF JHARKHAND
|
April 3, 2013 |
HADI @ HARI CHARAN SIJUI AND ORS Vs. STATE OF JHARKHAND
|
December 3, 2013 |
HALEN KERKETTA Vs. STATE OF JHARKHAND
|
March 14, 2013 |
HANIF MIAN Vs. STATE OF JHARKHAND
|
January 16, 2013 |
HAR NARAIN LAKHOTIA Vs. STATE OF JHARKHAND
|
September 17, 2013 |
HARADHAN MAHTO Vs. STATE OF JHARKHAND
|
May 17, 2013 |
Hare Krishna Jha Vs. State of Jharkhand
|
February 28, 2013 |
HARENDRA NARAYAN VERMA Vs. STATE OF JHARKHAND
|
March 15, 2013 |
Harendra Singh Vs. Union of India through Ministry of.Home Affairs, Government of India, New Delhi
|
March 8, 2013 |
Hari Kishore Singh Vs. Allahabad Bank, Netaji Subhash Road, Kolkata
|
June 21, 2013 |
HARI NANDAN PRASAD VERMA Vs. STATE OF JHARKHAND
|
April 4, 2013 |
HARI NARAYAN GUPTA Vs. STATE OF JHARKHAND
|
May 3, 2013 |
HARI NARAYAN GUPTA @ HARI NARAYAN SAH & ORS. Vs. THE STATE OF JHARKHAND
|
May 5, 2013 |
Hari Om Sharma Vs. Union of India
|
February 28, 2013 |
HARIHAR PANDA Vs. STATE OF JHARKHAND
|
June 11, 2013 |
HARILAL SHARMA Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Harish Chandra Tandon Vs. State of Jharkhand
|
May 8, 2013 |
Haru Sk. Vs. State of Jharkhand
|
April 22, 2013 |
HATIA MAZDOOR UNION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
November 28, 2013 |
Havildar Rajendra Singh @ Rajendra Singh Vs. State of Jharkhand
|
July 4, 2013 |
Hazi Shah Hussain Baksh Khan & Sons Vs. State of Jharkhand
|
January 28, 2013 |
HEMAN MANDAL Vs. UNION OF INDIA
|
January 24, 2013 |
HEMANAND BARAIK Vs. STATE OF JHARKHAND
|
January 2, 2013 |
HEMANT KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 27, 2013 |
Hemendra Pratap Dehati Vs. State of Jharkhand
|
January 18, 2013 |
HEZI SHAH HUSSAIN BAKSH KHAN Vs. STATE OF JHARKHNAD
|
January 28, 2013 |
HIKIM CHANDRA MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2013 |
HIMANSHU SHEKHAR Vs. STATE OF JHARKHAND &ORS.
|
May 6, 2013 |
HINDUSTAN COPPER LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
February 27, 2013 |
Hindustan Steelworks Construction' Ltd. Vs. Union of India
|
January 29, 2013 |
HIRA DEVI Vs. STATE OF JHARKHAND
|
February 1, 2013 |
HIRAMAN MAHATA Vs. STATE OF JHARKHAND
|
January 15, 2013 |
HUBLAL MAHATO Vs. THE STATE OF JHARKHAND & OTHERS
|
September 10, 2013 |
Iftikar Ahmad Vs. State of Jharkhand
|
May 7, 2013 |
IGNITE STEEL PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 1, 2013 |
IMTEYAZ AHMAD Vs. STATE OF JHARKHAND
|
December 13, 2013 |
IN THE MATTER OF AN APPLICATION Vs. DURGA PATHAK
|
September 27, 2013 |
IN THE MATTER OF AN APPLICATION Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Inder Mohan Soni Vs. State of Jharkhand
|
April 12, 2013 |
INDO SAO Vs. THE STATE OF JHARKHAND & ANR.
|
August 7, 2013 |
INDRA DEO GOPE Vs. STATE OF JHARKHAND
|
January 23, 2013 |
INDRA DEO PRASAD Vs. STATE OF JHARKHAND
|
June 18, 2013 |
INDRA DEO SINGH Vs. UNION OF INDIA
|
March 1, 2013 |
INDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 18, 2013 |
INDRA NATH JHA Vs. STATE OF JHARKHAND
|
April 26, 2013 |
INDRAJEET MAHTO AND OTHERS Vs. UNION OF INDIA AND ORS.
|
August 7, 2013 |
INDRESHWAR TIWARY Vs. STATE OF JHARKHAND
|
December 9, 2013 |
INDU BHUSHAN PRASAD Vs. CENTRAL COALFIELDS LTD.
|
November 13, 2013 |
ISHWAR PRASAD TIWARI Vs. STATE OF JHARKHAND
|
November 22, 2013 |
ISHWARI PRASAD MANDAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 8, 2013 |
ISRAIL ANSARI Vs. STATE OF JHARKHAND
|
November 26, 2013 |
J.J.Irani Vs. State of Jharkhand
|
February 22, 2013 |
J.R.RAKSHIT Vs. HEAVY ENGINEERING CORPORATION
|
January 4, 2013 |
J.R.RAKSHIT Vs. HEAVY ENGINEERING CORPORATION
|
January 31, 2013 |
JAG NARAIN SINGH Vs. STATE OF JHARKHAND
|
July 19, 2013 |
JAG NARAIN SINGH Vs. STATE OF JHARKHAND
|
April 16, 2013 |
JAG NARAIN SINGH @ JAI NARAIN SINGH @ J. N. SINGH Vs. STATE OF JHARKHAND
|
May 17, 2013 |
JAG NARAYAN SINGH Vs. STATE OF JHARKHAND
|
December 19, 2013 |
JAGANNATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
November 29, 2013 |
JAGAT VIJAY SINGH Vs. STATE OF JHARKHAND & ORS
|
July 17, 2013 |
JAGDEO RAM Vs. THE MANAGING DIRECTOR & OTHERS
|
November 13, 2013 |
JAGDISH DAS Vs. STATE OF JHARKHAND
|
April 12, 2013 |
JAGDISH PRASAD Vs. THE GENERAL MANAGER(REGION), FOOD CORPORATION OF INDIA, RANCHI & ORS.
|
June 12, 2013 |
JAGDISH PRASAD Vs. GENERAL MANAGER
|
July 12, 2013 |
Jagdish Prasad Singh Vs. State of Jharkhand
|
July 17, 2013 |
JAGDISH SHARMA Vs. STATE OF JHARKHAND
|
December 6, 2013 |
JAGDISH SHARMA Vs. STATE OF JHARKHAND
|
March 4, 2013 |
JAGDISH SHARMA Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
December 2, 2013 |
JAGDISH SINGH Vs. STATE OF JHARKHAND
|
January 3, 2013 |
Jagjiwan Singh Vs. State of Bihar (Now Jharkhand)
|
July 18, 2013 |
Jagrani Kerketta Vs. State of Jharkhand
|
September 16, 2013 |
JAHIRUDIN Vs. CENTRAL COALFIELDS LIMITED
|
December 9, 2013 |
JAI HANUMAN COAL SUPPLIERS Vs. BHARAT COKING COAL LIMITED
|
July 12, 2013 |
JAI PRAKASH MANDAL Vs. STATE OF JHARKHAND
|
June 20, 2013 |
JAI RAM MAHTO Vs. STATE OF JHARKHAND
|
February 28, 2013 |
JAINENDRA KUMAR SINGH @ RAJA Vs. STATE OF JHARKHAND
|
April 4, 2013 |
JAINSON Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 1, 2013 |
JAIPRAKASH MISTRY Vs. STATE OF JHARKHAND
|
February 8, 2013 |
Jaiprakash Singh Vs. State of Jharkhand
|
August 20, 2013 |
JAISHREE JHA Vs. STATE OF JHARKHAND
|
February 12, 2013 |
Jaishree Jha Vs. State of Jharkhand
|
February 21, 2013 |
JAISWAL TRADERS Vs. STATE OF JHARKHAND
|
February 25, 2013 |
JALESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 5, 2013 |
James Jatadhar Lugun Vs. State of Jharkhand through the Secretary (Secondary Education), Human Resources Development Department
|
October 24, 2013 |
Jamshed J.Irani Vs. State of Jharkhand
|
April 18, 2013 |
JAMSHED MIAN Vs. STATE OF JHARKHAND
|
June 27, 2013 |
Jamshedpur Blood Bank (JBB) Vs. State of Jharkhand
|
January 24, 2013 |
JANAKDEO PRASAD, MALTI DEVI Vs. STATE OF JHARKHAND
|
January 22, 2013 |
Janardan Lal Vs. Vice Chancellor
|
March 15, 2013 |
JANARDAN SAO Vs. STATE OF JHARKHAND
|
February 4, 2013 |
JASINTA BHENGRA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 23, 2013 |
JAWAHAR Vs. CENTRAL COALFIELDS LTD. AND OTHERS
|
November 19, 2013 |
Jawahar Lal Rajak Vs. Union of India
|
June 14, 2013 |
JAWAHAR PRASAD Vs. STATE OF JHARKHAND AND ORS
|
August 19, 2013 |
Jawahar Thakur Vs. State of Bihar (Now Jharkhand)
|
August 23, 2013 |
Jawed Akhtar Vs. State of Jharkhand
|
July 4, 2013 |
JAY BEE ENTERPRISES Vs. SHIV BASANT
|
March 1, 2013 |
JAY PRAKASH SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
December 2, 2013 |
JAY PRAKASH SINGH Vs. THE STATE OF JHARKHAND, INSPECTOR GENERAL OF POLICE, JHARKHAND ARMED POLICE, DEPUTY INSPECTOR GENERAL OF POLICE, JHARKHAND ARMED POLICE AND COMMANDANT, JHARKHAND ARMED POLICE-IV
|
December 3, 2013 |
JAYANT KUMAR NAYAK Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 11, 2013 |
JAYANT KUMAR VERMA Vs. STATE OF JHARKHAND
|
February 13, 2013 |
JAYANTI DEVI Vs. STATE OF JHARKHAND
|
September 20, 2013 |
JAYANTI DUTTA Vs. STATE OF JHARKHAND & ORS.
|
November 18, 2013 |
JAYMANTI DEVI Vs. STATE OF JHARKHAND
|
May 17, 2013 |
Jaytun Purty Vs. State of Jharkhand
|
January 3, 2013 |
Jaytun Purty Vs. State of Jharkhand
|
January 30, 2013 |
Jeevna Nand Pani Vs. State of Jharkhand
|
August 12, 2013 |
JHALKI MANDALIAN Vs. BISHESHWAR MANDAL
|
March 7, 2013 |
JHAMAN MAHTO Vs. STATE OF JHARKHAND
|
September 11, 2013 |
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
|
May 6, 2013 |
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
|
May 10, 2013 |
JHARKHAND AGAINST CORRUPTION Vs. THE STATE OF JHARKHAND
|
September 19, 2013 |
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
|
January 28, 2013 |
JHARKHAND CO-OPERATIVE EXTENSION OFFICERS ASSOCIATION Vs. STATE OF JHARKHAND
|
February 8, 2013 |
JHARKHAND DALIT ADHIKAR MORCHA Vs. STATE OF JHARKHAND & OTHERS
|
December 2, 2013 |
JHARKHAND HIGH COURT ANITA GORAI Vs. STATE OF JHARKHAND
|
July 17, 2013 |
Jharkhand Ispat Pvt.Ltd Vs. State of Jharkhand
|
March 8, 2013 |
JHARKHAND MINERALS Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Jharkhand Public Service Commission Vs. State of Jharkhand
|
February 1, 2013 |
Jharkhand Rabta Haj Committee Vs. State of Jharkhand
|
May 9, 2013 |
JHARKHAND RAJYA JANSEWAK SANGH Vs. STATE OF JHARKHAND
|
December 12, 2013 |
Jharkhand Rajya Lok Swasthya Abhiyantram Vibhag Karamchari Sangh Zila Sakha Ranchi Vs. State of Jharkhand
|
July 11, 2013 |
JHARKHAND STATE ELECTRICITY BOARD Vs. CORPORATION BANK
|
March 22, 2013 |
JHARKHAND STATE ELECTRICITY BOARD Vs. MD. EKRAM ANSARI
|
January 10, 2013 |
JHARKHAND STATE ELECTRICITY BOARD Vs. BAIKUNTH NANDAN SINGH
|
November 22, 2013 |
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. CORPORATION BANK
|
June 28, 2013 |
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD Vs. CHANDRESHWAR PRASAD
|
January 7, 2013 |
Jharkhand State Housing Board Vs. Brajendra Prasad Verma
|
April 30, 2013 |
JHIBRA URAON Vs. STATE OF JHARKHAND
|
February 28, 2013 |
JIBAN KRISHNA DAS Vs. STATE OF JHARKHAND
|
June 10, 2013 |
Jimedar Singh Vs. State of Jharkhand
|
July 31, 2013 |
JITENDRA NATH VERMA Vs. DAMODAR VALLEY CORPORATION
|
February 14, 2013 |
Jitendra Prasad Shukla Vs. State of Jharkhand
|
February 27, 2013 |
JIURA ORAON Vs. STATE OF JHARKHAND
|
March 8, 2013 |
JIVAN ORAON Vs. STATE OF BIHAR
|
February 28, 2013 |
JOGINDER CHAND KAPUR Vs. STATE OF JHARKHAND
|
January 17, 2013 |
Joy Kumar Mahto Vs. State of Jharkhand
|
October 25, 2013 |
JOYEN KISKU @ JAIN KISKU @ JAINEN KISKU Vs. STATE OF JHARKHAND
|
January 11, 2013 |
Juha Bala Devi Vs. Babuchand Mahto
|
April 9, 2013 |
JULLU REHMAN Vs. STATE OF JHARKHAND
|
October 23, 2013 |
JUSTIN TIRKEY Vs. UNION OF INDIA
|
March 22, 2013 |
Juveda Khatoon Vs. State of Jharkhand
|
September 6, 2013 |
JYOTIRESVER SINGH Vs. STATE OF JHARKHAND
|
March 7, 2013 |
JYOTIRESVER SINGH Vs. STATE OF JHARKHAND
|
March 6, 2013 |
JYOTISH RANA Vs. STATE OF JHARKHAND
|
June 28, 2013 |
KABIR Vs. UMION OF INDIA
|
February 13, 2013 |
KABITA DEVI Vs. STATE OF JHARKHAND
|
April 10, 2013 |
KABITA PAUL Vs. JAYANTA PAUL
|
June 10, 2013 |
KADAN MANJHI Vs. STATE OF JHARKHAND
|
August 16, 2013 |
KADIR ANSARI Vs. STATE OF JHARKHAND
|
February 21, 2013 |
KAHAN HANSDA Vs. STATE OF JHARKHAND
|
May 1, 2013 |
KAILASH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
October 21, 2013 |
KAILASH PATI MAHATHA Vs. DIVISIONAL FOREST OFFICER
|
August 29, 2013 |
KAILASH PRASAD YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
November 27, 2013 |
Kailash Rajak Vs. State of Jharkhand
|
February 26, 2013 |
KAIYUM ANSARI Vs. UNION OF INDIA
|
April 5, 2013 |
KALACHAND MAHTO Vs. STATE OF JHARKHAND
|
December 10, 2013 |
Kaldip Kachhap Vs. Steel Authority of India Limited, through Chairman, SAIL, Ispat Bhawan, New Delhi
|
March 15, 2013 |
KALI PADA DUTTA Vs. STATE OF JHARKHAND
|
January 23, 2013 |
KALIMAN BIBI Vs. STATE OF JHARKHAND
|
April 5, 2013 |
KALIMUDDIN ANSARI Vs. THE STATE OF JHARKHAND & OTHERS
|
August 5, 2013 |
KALIPADA PAUL Vs. STATE OF JHARKHAND
|
December 12, 2013 |
Kalive Pratap Kumar Vs. State Bank of India
|
August 8, 2013 |
KALLU @ BIRENDRA YADAV @ BIRENDRA KUMAR @ KALLU YADAV Vs. STATE OF JHARKHAND
|
February 5, 2013 |
KALLU RAI Vs. STATE OF JHARKHAND
|
August 17, 2013 |
KALPANA KUMARI Vs. STATE OF JHARKHAND
|
April 18, 2013 |
KALYAN MAHARAJ Vs. STATE OF JHARKHAND
|
March 1, 2013 |
KAMAL AHMAD ANSARI Vs. STATE OF JHARKHAND
|
September 2, 2013 |
Kamal Dev Giri Vs. State of Jharkhand
|
May 17, 2013 |
KAMAL KOLE Vs. STATE OF JHARKHAND & ANOTHER
|
June 10, 2013 |
KAMAL KUMAR SINGHANIA Vs. STATE OF JHARKHAND
|
May 3, 2013 |
KAMAL KUMAR SINGHANIA Vs. THE STATE OF JHARKHAND & OTHERS
|
May 7, 2013 |
KAMAL KUMAR SINGHANIA AND OTHERS Vs. STATE OF JHARKHAND
|
October 31, 2013 |
KAMAL SHEIKH Vs. STATE OF JHARKHAND
|
March 19, 2013 |
KAMALA PRASAD SINGH Vs. EXECUTIVE DIRECTOR SAIL, BOKARO
|
December 3, 2013 |
KAMALA REWANI Vs. SRI TRIBEDNI REWANI AND ORS.
|
July 3, 2013 |
KAMBAI MARANDI Vs. STATE OF JHARKHAND WITH
|
October 31, 2013 |
Kamla Prasad Singh Vs. State of Jharkhand
|
July 8, 2013 |
KAMLESH KUMAR & OTHERS Vs. STATE OF JHARKHAND & OTHERS
|
June 27, 2013 |
Kamlesh Kumar Gour Vs. State of Jharkhand
|
July 4, 2013 |
KAMLESH KUMAR RAI Vs. P.K. JAJHORIA
|
May 17, 2013 |
KANAKLATA DEVI Vs. STATE OF JHARKHAND
|
January 28, 2013 |
KANCHAN KAPILA Vs. STATE OF JHARKHNAND
|
May 10, 2013 |
KANCHAN PANDEY Vs. STATE OF JHARKHAND
|
April 18, 2013 |
Kanhaiya Kumar Jha Vs. Manager, U.B.I, Bokaro
|
July 19, 2013 |
KANHAIYA LAL Vs. STATE OF JHARKHAND
|
April 16, 2013 |
KANHAIYA PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
|
September 18, 2013 |
KANNAN RAMACHANDRAN Vs. STATE OF JHARKHAND
|
March 12, 2013 |
KANTI MAHANTY ROHINI Vs. STATE OF JHARKHAND
|
February 27, 2013 |
KANTI SHARMA Vs. STATE OF JHARKHAND
|
June 18, 2013 |
KAPILDEO CHOUDHARY Vs. MEELA DEVI
|
February 26, 2013 |
Kapildeo Singh Vs. State of Jharkhand
|
May 17, 2013 |
KARTIK SINGH Vs. STATE OF JHARKHAND
|
October 3, 2013 |
KAULESHWAR PRAJAPATI Vs. STATE OF JHARKHAND AND OTHERS
|
August 29, 2013 |
KAVITA DEVI @ KAVITA JHA Vs. STATE OF JHARKHAND
|
September 24, 2013 |
KEDAR RAM MODI Vs. STATE OF JHARKHAND
|
January 2, 2013 |
KHAGENDRA KUMAR Vs. STATE OF JHARKHAND
|
August 22, 2013 |
KHAJMUDDIN SEIKH Vs. M/S. CENTRAL COALFIELDS LIMITED AND OTHERS
|
July 22, 2013 |
Khatu Shyam Udyog Vs. Jharkhand State Electricity Board
|
January 3, 2013 |
KHIRU TURI AND SHIVENDRA KUMAR MAHTO Vs. STATE OF JHARKHAND & OTHERS
|
September 25, 2013 |
KHUNTI JILA ANGANBARI KARAMCHARI SHABHA Vs. STATE OF JHARKHAND AND ORS
|
June 18, 2013 |
KHURSHID ALAM Vs. STATE OF JHARKHAND AND ANR.
|
January 2, 2013 |
KHURSHID ALAM Vs. STATE OF JHARKHAND
|
July 12, 2013 |
KINU MANJHI Vs. CENTRAL COALFILEDS LTD
|
February 14, 2013 |
KIRAN KUMAR SHARMA Vs. STATE OF JHARKHAND
|
July 19, 2013 |
KIRAN KUNWAR Vs. STATE OF JHARKHAND
|
December 3, 2013 |
Kishan Kumar Vs. Central Coal Fields Limited through its Chairman-cum-Managing Director, Ranchi
|
November 11, 2013 |
Kishore Kumar Vs. State of Jharkhand
|
February 12, 2013 |
KISHORE KUMAR Vs. STATE OF JHARKHAND
|
June 26, 2013 |
KISHORE KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND AND ORS
|
June 19, 2013 |
KISHORE MANDAL Vs. STATE OF JHARKHAND
|
October 31, 2013 |
Kishore Sao Vs. State of Jharkhand
|
June 13, 2013 |
KISHORI KUMAR Vs. STATE OF JHARKHAND
|
January 31, 2013 |
KISHORI KUMAR Vs. STATE OF JHARKHAND
|
January 3, 2013 |
KISHUN GOPE Vs. STATE OF JHARKHAND
|
February 8, 2013 |
KISHUN SHARMA Vs. RAM PREET MAHATO & ORS.
|
July 25, 2013 |
KOHINOOR STEEL PRIVATE LIMITED Vs. UNION OF INDIA
|
December 17, 2013 |
KRISHNA BAITHA Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Krishna Chandra Sahu Vs. State of Jharkhand
|
January 17, 2013 |
Krishna Deo Tiwari Vs. State of Jharkhand
|
July 18, 2013 |
Krishna Devi Vs. State of Jharkhand
|
January 8, 2013 |
KRISHNA GOPAL AGRAWAL Vs. UNION OF INDIA & ORS
|
June 28, 2013 |
Krishna Kumar Vs. State of Jharkhand
|
January 21, 2013 |
KRISHNA KUMAR Vs. STATE OF JHARKHAND
|
February 20, 2013 |
Krishna Kumar Agrawal Vs. Droupadi Devi Modi
|
April 30, 2013 |
KRISHNA KUMAR BAITHA Vs. THE STATE OF JHARKHAND & OTHERS
|
July 22, 2013 |
KRISHNA KUMAR KHAWARE Vs. ACHARYA VINOBA BHAVE UNIVERSITY
|
January 2, 2013 |
KRISHNA KUMAR SHARMA Vs. ABHA UPADHYAY
|
April 1, 2013 |
KRISHNA MODI Vs. STATE OF JHARKHAND
|
August 5, 2013 |
KRISHNA MODI AND ORS Vs. STATE OF JHARKHAND
|
August 5, 2013 |
KRISHNA MOHAN MANDAL @ KISHAN MANDAL AND OTHERS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
KRISHNA MURARI PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
January 22, 2013 |
Krishna Murari Rai Vs. Jharkhand State Electricity Board, Engineers Building, Dhurwa, Ranchi
|
July 9, 2013 |
Krishna Prasad Rai Vs. State of Jharkhand
|
January 16, 2013 |
KRISHNA SANTHALIA Vs. STATE OF JHARKHAND
|
March 6, 2013 |
KRISHNA SINGH & OTHERS Vs. STATE OF JHARKHAND & OTHERS
|
December 3, 2013 |
KUBRAJ MARANDI Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPUTY COMMISSIONER-CUM-DISTRICT PROGRAM COORDINATOR, PAKUR AND BLOCK DEVELOPMENT OFFICER, PAKUR
|
November 11, 2013 |
Kumar Arjun @ Arjun Singh Vs. State of Jharkhand
|
August 6, 2013 |
KUMAR BIRENDRA SINGH @ BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 1, 2013 |
KUMARI BIPLABI Vs. STATE OF JHARKHAND
|
December 3, 2013 |
KUNAL TYAGI Vs. STATE OF JHARKHAND
|
September 12, 2013 |
Kundan Kumar Vs. State of Jharkhand
|
July 22, 2013 |
Kundan Kumar Singh Vs. Jharkhand State Mineral Development Corporation
|
February 27, 2013 |
Kunti Devi Vs. State of Jharkhand
|
September 21, 2013 |
KURBAN ANSARI Vs. STATE OF JHARKHAND
|
February 4, 2013 |
KUSUM CHAUHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RANCHI
|
July 5, 2013 |
L & T FINANCE LIMITED Vs. KUNAL BHARDWAJ & ORS.
|
July 11, 2013 |
L.K.CONSTRUCTION Vs. STATE OF JHARKHAND
|
March 22, 2013 |
Lagan Deo Prasad Vs. Jharkhand State Electricity Board
|
April 23, 2013 |
LAKHI SINGH Vs. CHUTO SINGH
|
March 14, 2013 |
LAKHO DEVI Vs. STATE OF JHARKHAND
|
February 11, 2013 |
LAKSHMAMMA, W/O BULLET RAMANNA Vs. BABU SHIVARAM MAHISHALE AND ORS
|
February 19, 2013 |
Lakshman Lal Vs. State of Jharkhand
|
October 22, 2013 |
Lakshman Ram Vs. State of Jharkhand
|
August 31, 2013 |
LAKSHMAN RAM Vs. BRAHMA NAND SINGH
|
February 6, 2013 |
LAKSHMI UPADHAYA Vs. STATE OF JHARKHAND
|
January 24, 2013 |
LAKSMISREE BANERJEE Vs. STATE OF JHARKHAND
|
November 27, 2013 |
lal Babu Khan Vs. State of Jharkhand
|
February 26, 2013 |
Lal Bahadur Mahto Vs. State of Jharkhand
|
May 3, 2013 |
LAL DHARMA RAJ NATH SHAHDEO Vs. STATE OF JHARKHAND
|
April 17, 2013 |
LAL MOHAN SINGH Vs. STATE OF JHARKHAND
|
November 25, 2013 |
Lal Mohan Singh Vs. State of Jharkhand
|
February 6, 2013 |
LAL SINGH BHUMIJ Vs. STATE OF JHARKHAND
|
January 2, 2013 |
LAL SINGH BHUMIJ Vs. THE STATE OF JHARKHAND
|
February 7, 2013 |
Lal Singh Bhumij Vs. State of Jharkhand
|
February 5, 2013 |
Lalan Kumar Sharma Vs. State of Jharkhand
|
June 19, 2013 |
LALAN SINGH Vs. STATE OF JHARKHAND
|
April 25, 2013 |
LALIT KUMAR Vs. STATE OF BIHAR
|
February 7, 2013 |
LALIT KUMAR LALA Vs. BHARAT COKING COAL LIMITED
|
September 7, 2013 |
LALIT KUMAR LALA Vs. BHARAT COKING COAL LIMITED
|
September 3, 2013 |
Lalita Shukla Vs. State of Jharkhand
|
February 13, 2013 |
LALU PRASAD Vs. STATE OF JHARKHAND
|
May 3, 2013 |
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND THROUGH CBI
|
July 1, 2013 |
Lalu Prasad @ Lalu Prasad Yadav Vs. State of Jharkhand through C.B.I.
|
October 31, 2013 |
LATIFAN BIBI Vs. STATE OF JHARKHAND
|
March 7, 2013 |
Lawlesh Sharma Vs. Jharkhand State Electricity Board
|
August 30, 2013 |
Laxmi Business and Cement Company Private Ltd. Vs. Jharkhand State Electricity Board
|
January 9, 2013 |
LAXMI NARAIN BHAGAT Vs. NARESH PRASAD
|
February 22, 2013 |
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. SAVITA DEVI
|
April 5, 2013 |
LIMITED Vs. PRESIDING OFFICER
|
March 14, 2013 |
Lochan Mahto Vs. State of Jharkhand
|
September 19, 2013 |
LODHRU TUDU Vs. THE STATE OF JHARKHAND
|
July 2, 2013 |
LOGEN SOREN Vs. STATE OF JHARKHAND
|
June 19, 2013 |
LUIS KONGARI Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Lutheran Middle School, Burju Vs. State of Jharkhand
|
August 22, 2013 |
M.FASIUDDIN Vs. STATE OF JHARKHAND
|
August 8, 2013 |
M.MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
February 13, 2013 |
M/S AHLUWALIA CONTRACTS (INDIA) LIMITED Vs. STATE OF JHARKHAND
|
November 11, 2013 |
M/S AUTO MOBILES ANCILLIERY INDUSTRIES Vs. CENTRAL POLLUTION CONTROL BOARD
|
February 7, 2013 |
M/S BIHAR SPONGE IRON LTD. Vs. STATE OF JHARKHAND
|
June 21, 2013 |
M/S CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
November 25, 2013 |
M/S FERTILIZER CORPORATION OF INDIA LTD Vs. UNION OF INDIA
|
November 26, 2013 |
M/S. AUROMA COKE LTD Vs. STATE THROUGH S.P, C.B.I
|
December 6, 2013 |
M/S. BEBBCO COMMERCIAL VEHICLES (P) LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 17, 2013 |
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
April 14, 2013 |
M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
|
July 19, 2013 |
M/S. BHARAT COKING COAL LIMITED AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
June 27, 2013 |
M/S. CENTRAL COALFIELDS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 10, 2013 |
M/S. CRYSTAL RESIDENCY, KADRU DIVISION ROAD Vs. THE AIRPORTS AUTHORITY OF INDIA & OTHERS
|
July 31, 2013 |
M/S. CRYSTAL RESIDENCY, KADRU DIVISION ROAD, RANCHI Vs. AIRPORTS AUTHORITY OF INDIA(BIRSA MUNDA AIRPORT, RANCHI) & OTHERS
|
July 31, 2013 |
M/S. TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
July 4, 2013 |
M/S. TATA STEEL LTD. Vs. STATE OF JHARKHAND
|
December 20, 2013 |
MAA KALI ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
|
May 8, 2013 |
Madan Kumar Vs. State of Jharkhand
|
March 15, 2013 |
MADHAB CHANDRA MAHTO Vs. STATE OF JHARKHAND
|
April 18, 2013 |
Madhu Saksena Vs. Bank of India, Mumbai
|
March 1, 2013 |
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
|
June 20, 2013 |
Magdali Xess Vs. State of Jharkhand
|
August 13, 2013 |
MAHABIR MAHATO Vs. CENTRAL COAL FIELDS LTD
|
April 9, 2013 |
Mahabir Oraon Vs. Union of India
|
September 6, 2013 |
MAHABIR PRASAD RUNGTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
|
January 9, 2013 |
Mahadeo Mahto Vs. State of Jharkhand
|
July 4, 2013 |
MAHADEO PRASAD BARANWAL Vs. STATE OF JHARKHAND
|
August 7, 2013 |
MAHADEO SAO & OTHERS Vs. JAGARNATH SAO @ GUDAN SAO & OTHERS
|
April 23, 2013 |
MAHADEOSHAL SEWA SAMITEE Vs. PANDIT KUNJ BIHARI MISHRA
|
March 8, 2013 |
MAHADEOSHAL SEWA SAMITEE, GOELKERA Vs. STATE OF JHARKHAND
|
November 22, 2013 |
MAHADEV GOPE Vs. STATE OF JHARKHAND
|
March 6, 2013 |
MAHADEV GOPE Vs. STATE OF JHARKHAND
|
September 17, 2013 |
Maharangi Devi Vs. State of Jharkhand
|
July 8, 2013 |
MAHENDRA BHUIYAN Vs. STATE OF JHARKHAND
|
February 1, 2013 |
MAHENDRA KUMAR RUIYA Vs. STATE OF JHARKHAND
|
June 27, 2013 |
MAHENDRA NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
March 12, 2013 |
Mahendra Pal Bhatia Vs. Bharat Coking Coal Limited
|
June 20, 2013 |
MAHENDRA PRASAD Vs. STATE OF JHARKHAND
|
August 19, 2013 |
MAHENDRA PRASAD KESHRI Vs. STATE OF JHARKHAND
|
January 7, 2013 |
MAHENDRA PRASAD KESHRI Vs. STATE OF JHARKHAND
|
January 3, 2013 |
MAHESH KEJRIWAL @ MAHESH KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
|
June 26, 2013 |
MAHESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 15, 2013 |
MAHESH MAHTO Vs. STATE OF JHARKHAND
|
March 7, 2013 |
Mahesh Mishra Vs. State of Jharkhand
|
August 17, 2013 |
MAHESHI SAW Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT
|
March 12, 2013 |
MAHESHWAR PRASAD TIWARY Vs. STATE OF JHARKHAND
|
January 15, 2013 |
MAHESHWARI MINERALS Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Mailee Devi Vs. Damodar Valley Corporation through its Managing Director
|
October 24, 2013 |
MALLU YADAV Vs. STATE OF JHARKHAND
|
April 1, 2013 |
MALTI DEVI Vs. BHARAT COKING COAL LTD. THROUGH ITS CHAIRMAN
|
October 24, 2013 |
MAMTA KUMARI Vs. STATE OF JHARKHAND
|
April 11, 2013 |
MAMUN ALI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
September 10, 2013 |
MAN MOHAN LAL SHARMA @ MOHAN LAL SHARMA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
August 15, 2013 |
MANAGEMENT OF DAMODAR VALLEY CORPORATION Vs. THEIR WORKMEN REPRESETED BY DVN
|
July 24, 2013 |
MANAGEMENT OF JAGANNATH NAGAR COLLEGE Vs. RAMESH CHANDRA MISHRA
|
March 5, 2013 |
MANAGEMENT OF M/S. BOKARO STEEL PLANT Vs. GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT
|
December 2, 2013 |
MANCHUR DEVI Vs. CENTRAL COALFIELD LIMITED
|
October 23, 2013 |
MANGAL HEMBROM Vs. STATE OF BIHAR
|
February 25, 2013 |
MANGAL KUMAR @ MINU AGARWAL @ MAMA Vs. STATE OF JHARKHAND
|
October 24, 2013 |
MANGRA BIRHAR Vs. STATE OF JHARKHAND
|
July 12, 2013 |
Mangra Oraon Vs. State of Jharkhand
|
January 9, 2013 |
MANIJER SINGH Vs. BHARAT COKING COAL LIMITED
|
December 11, 2013 |
MANIK CHANDRA DAS Vs. STATE OF JHARKHAND
|
April 1, 2013 |
Manik Ratan Banerjee Vs. State Bank of India
|
August 1, 2013 |
MANIR ANSARI Vs. LAL KRISHNA NATH SAHDEO
|
February 5, 2013 |
Maniruddin Ansari @ Maniruddin Mian @ Ansari Vs. State of Jharkhand
|
May 6, 2013 |
Manish Kumar Vs. State of Jharkhand
|
July 30, 2013 |
MANISH KUMAR KAPSIME Vs. STATE OF JHARKHAND
|
January 14, 2013 |
MANISH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
October 21, 2013 |
MANISH KUMAR SINGH @ MANISH KUMAR AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
MANISH PASWAN Vs. STATE OF JHARKHAND
|
July 11, 2013 |
Manju Devi Vs. Central Coalfields Limited through its Chairman-Cum-Managing Director, Ranchi
|
July 18, 2013 |
Manju Devi Vs. Bharat Coking Coal Limited
|
February 13, 2013 |
MANJU KUMARI Vs. STATE OF JHARKHAND
|
February 26, 2013 |
MANJUR ANSARI Vs. STATE OF JHARKHAND
|
February 27, 2013 |
MANJUSHREE PAUL Vs. STATE OF JHARKHAND
|
November 26, 2013 |
MANMOHAN LAL SHARMA Vs. STATE OF JHARKHAND
|
September 25, 2013 |
MANMOHAN LAL SHARMA Vs. STATE OF JHARKHAND
|
September 21, 2013 |
MANOHAR DAS Vs. STATE OF JHARKHAND
|
March 8, 2013 |
Manohar Panda Vs. State of Jharkhand
|
September 26, 2013 |
MANOJ CHOUDHARY Vs. UNION OF INDIA
|
January 7, 2013 |
Manoj Das @ Manoj Kumar Srivastava Vs. State of Jharkhand
|
August 8, 2013 |
Manoj Kumar Vs. Central Coal Field Ltd.
|
February 20, 2013 |
Manoj Kumar Vs. State of Jharkhand
|
January 16, 2013 |
MANOJ KUMAR @ BABLOO Vs. THE STATE OF JHARKHAND
|
January 10, 2013 |
Manoj Kumar Bhagat Vs. State of Jharkhand through C.B.I.
|
January 18, 2013 |
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 2, 2013 |
MANOJ KUMAR RAWANI Vs. STATE OF JHARKHAND
|
August 17, 2013 |
Manoj Kumar Sahu Vs. State of Jharkhand
|
September 21, 2013 |
MANOJ KUMAR SINGH Vs. STATE
|
December 4, 2013 |
Manoj Kumar Sinha Vs. State of Jharkhand
|
March 15, 2013 |
MANOJ KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 4, 2013 |
Manoj Kumar Verma Vs. State of Jharkhand
|
September 20, 2013 |
MANOJ SALUJA @ PINTU Vs. STATE OF JHARKHAND
|
February 12, 2013 |
MANOJ YADAV @ MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 20, 2013 |
MANORANJAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 28, 2013 |
Manorma Devi Vs. State of Jharkhand
|
July 9, 2013 |
MANORMA SAHAY Vs. STATE OF JHARKHAND
|
June 28, 2013 |
Manorma Singh Vs. Ramjhari Devi
|
June 20, 2013 |
MANORMA VERMA Vs. STATE OF JHARKHAND
|
August 7, 2013 |
Mansoor Ansari Vs. State of Jharkhand
|
June 17, 2013 |
MAQBUL AHMAD KHAN Vs. PAWAN KUMAR SAO
|
June 17, 2013 |
Maqsood Alam Vs. State of Jharkhand
|
July 22, 2013 |
Maria Madhu Bara Vs. State of Jharkhand
|
July 5, 2013 |
MARKANDEY SINGH Vs. REGIONAL INSTITUTE OF TECHNOLOGY
|
April 25, 2013 |
MARUTI MANNA AND ORS Vs. STATE OF JHARKHAND
|
June 18, 2013 |
Mathura Hembrom Vs. State of Bihar (Now Jharkhand)
|
January 22, 2013 |
MATILDA TOPPO & OTHERS Vs. STATE OF JHARKHAND
|
May 17, 2013 |
MAYANK P TRIVEDI Vs. STATE OF JHARKHAND AND ANOTHER
|
September 12, 2013 |
MAYANK P. TRIVEDI Vs. STATE OF JHARKHAND
|
September 12, 2013 |
Mayank Tiwari Vs. State of Jharkhand
|
July 5, 2013 |
MD AKHTAR ANSARI @ AKHTAR ANSARI Vs. STATE OF JHARKHAND & ANOTHER
|
June 10, 2013 |
MD ANWAR HUSSAIN ANSARI @ ANWAR Vs. STATE OF JHARKHAND
|
June 19, 2013 |
MD GULZAR Vs. STATE OF JHARKHAND
|
June 17, 2013 |
MD ILLIYAS Vs. STATE OF JHARKHAND
|
June 27, 2013 |
MD ISRAR KHAN @ ISRAR KHAN Vs. STATE OF JHARKHAND AND OTHERS
|
April 5, 2013 |
MD KURBAN Vs. STATE OF JHARKHAND
|
May 1, 2013 |
MD MINHAJ HUSSAIN Vs. UNION OF INDIA
|
January 18, 2013 |
MD SAJJAK Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
MD YUSUF ANSARI Vs. SIRAJ KHATUN
|
December 5, 2013 |
MD ZAFAR ALAM Vs. STATE OF JHARKHAND & ANOTHER
|
June 19, 2013 |
MD. AZHAR HUSSAIN Vs. THE STATE OF JHARKHAND & OTHERS
|
September 12, 2013 |
MD. ISRAIL ANSARI Vs. MANAGEMENT, M/S. PHOOLEEN SWAIN SEVA SANSTHA MAHILA CHETANA VIKAS KENDRA
|
July 4, 2013 |
MD. JILANI Vs. STATE OF JHARKHAND AND ANOTHER
|
April 1, 2013 |
MD. KALIM Vs. STATE OF JHARKHAND
|
April 11, 2013 |
MD. KASHIM Vs. STATE OF JHARKHAND AND OTHERS
|
October 24, 2013 |
Md. Kayum Ansari Vs. Mineral Area Development Authority through its Managing Director, Dhanbad
|
July 9, 2013 |
MD. LAL ALI Vs. STATE OF JHARKHAND
|
November 11, 2013 |
Md. Minhaj @ Munna Vs. State of Bihar (Now Jharkhand)
|
June 27, 2013 |
MD. MUKHTAR AHMAD Vs. STATE OF JHARKHAND
|
January 2, 2013 |
MD. NAUSHAD Vs. THE STATE OF JHARKHAND
|
May 16, 2013 |
MD. NIYAZ AHMAD KADRI Vs. BHARAT COKING COAL LTD. AND OTHERS
|
November 19, 2013 |
MD. RAHIM ANSARI @ S.K. RAHIM ANSARI @ RAHIM ANSARI @ S.K. RAHIM AND MD. RAMJAN ANSARI @ S.K. RAMJAN ANSARI @ RAMJAN ANSARI @ S.K. RAMJAN Vs. THE STATE OF JHARKHAND
|
May 5, 2013 |
MD. RIZWAN Vs. STATE OF JHARKHAND
|
December 6, 2013 |
MD. SAHEB JAN Vs. STATE OF JHARKHAND
|
December 3, 2013 |
MD. SALAHUDDIN ANSARI Vs. MD. JALALUDDIN ANSARI
|
August 5, 2013 |
MD. SHAHID Vs. STATE OF JHARKHAND
|
November 12, 2013 |
MD. SUHAIL KHAN @ SUHAIL KHAN @ SOHAIL KHAN Vs. THE STATE OF JHARKHAND
|
November 29, 2013 |
MD. ZAHID ASLAM Vs. STATE OF JHARKHAND
|
November 13, 2013 |
Md.Abdul Manan Ansari @ Abdul Manan Ansari Vs. State of Jharkhand
|
May 1, 2013 |
Md.Aslam Ansari Vs. State of Jharkhand
|
June 13, 2013 |
Md.Esrarul Haque Vs. State of Jharkhand
|
January 17, 2013 |
Md.Gayasuddin Ansari Vs. Steel Authority of India Limited, Lodhi Road, New Delhi
|
June 14, 2013 |
Md.Ghulam Ali Vs. Md.Suleman
|
April 16, 2013 |
Md.Ishrail Ansari Vs. State of Jharkhand
|
March 19, 2013 |
Md.Khurshid Anwar Vs. State of Jharkhand
|
July 9, 2013 |
Md.Kudus Ansari Vs. State of Jharkhand
|
January 16, 2013 |
Md.Mustafa Vs. State of Jharkhand
|
July 18, 2013 |
Md.Ruhullah Khan Vs. State of Jharkhand
|
March 15, 2013 |
Md.Salamat Ansari Vs. State of Jharkhand
|
July 15, 2013 |
Meena Devi Vs. Shanti Devi
|
February 20, 2013 |
MEENA DEVI AND ANOTHER Vs. STATE OF JHARKHAND
|
February 28, 2013 |
MEENA KUMARI RAI Vs. STATE OF JHARKHAND
|
November 19, 2013 |
MEERA DEVI Vs. BIRENDRA PRASAD BHAGAT
|
March 12, 2013 |
MEERA DEVI KEJRIWAL Vs. STATE OF JHARKHAND AND OTHERS
|
October 18, 2013 |
MEGH NATH JHA Vs. STATE OF JHARKHAND
|
September 13, 2013 |
Meghna Ruby Kachhap Vs. State of Jharkhand
|
September 19, 2013 |
Meghnath Mahto Vs. Central Coalfields Limited
|
July 31, 2013 |
MEHARNOSH M. MADAN Vs. BANK OF INDIA
|
October 17, 2013 |
MENON EKKA @ MENON UJJANA EKKA Vs. STATE OF JHARKHAND
|
December 13, 2013 |
Meruni Hembrom Vs. State of Jharkhand
|
July 24, 2013 |
Mina Devi Vs. State of Jharkhand
|
March 15, 2013 |
MINA SINHA Vs. INDIAN SCHOOL OF MINES, DHANBAD
|
November 28, 2013 |
MINTU KASHYAP Vs. STATE OF JHARKHAND
|
March 12, 2013 |
Miraz Ahmad Vs. Union of India, through the Secretary Home Affairs Department, New Delhi
|
June 14, 2013 |
Mithila Devi Vs. State of Jharkhand
|
April 2, 2013 |
MITHILESH KUMAR Vs. STATE OF JHARKHAND
|
October 21, 2013 |
MITHILESH KUMAR OJHA Vs. THE STATE OF BIHAR THROUGH INSPECTOR GENERAL OF POLICE, THE DIVISIONAL INSPECTOR GENERAL, W.C. RANGE, THE SUPERINTENDENT OF POLICE, GIRIDIH AND SRI S.B. ROY
|
November 22, 2013 |
MITHILESH KUMAR RAY Vs. STATE OF JHARKHAND
|
March 7, 2013 |
Mithilesh Kumar Singh Vs. State of Jharkhand
|
September 2, 2013 |
MITHLESH KUMAR Vs. STATE OF JHARKHAND AND ORS
|
February 7, 2013 |
MITHLESHWAR VERMA Vs. STATE OF JHARKHAND
|
January 23, 2013 |
MITTAN SAHA Vs. STATE OF JHARKHAND
|
May 30, 2013 |
MODI PROJECTS LTD , RANCHI Vs. STATE OF JHARKHAND & ORS
|
October 18, 2013 |
MODI RUBBER LIMITED Vs. STATE OF JHARKHAND
|
March 21, 2013 |
MOHAN DUSADH Vs. BHARAT COKING COAL LIMITED
|
April 12, 2013 |
MOHAN PRASAD Vs. STATE OF JHARKHAND & ORS.
|
July 4, 2013 |
Mohan Rajwar Vs. Bharat Coking Coal Ltd.
|
April 17, 2013 |
MOHAR LAL MAHTO Vs. STATE OF JHARKHAND
|
April 1, 2013 |
MOHAR LAL MAHTO Vs. THE STATE OF JHARKHAND & ORS.
|
April 6, 2013 |
MOHIT KUMAR Vs. THE STATE OF JHARKHAND
|
January 3, 2013 |
MOHIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 17, 2013 |
MOINUDDIN Vs. STATE OF JHARKHAND
|
December 12, 2013 |
Mokhtar Singh Vs. Heavy Engineering Corporation Ltd. through Chairman-cum-Managing Director, Ranchi
|
August 5, 2013 |
MOST PUNIA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
January 28, 2013 |
MOST. BATASO DEVI Vs. SITALO DEVI
|
January 11, 2013 |
MOST. JANWA DEVI Vs. STATE OF JHARKHAND
|
January 24, 2013 |
MOST. KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
March 12, 2013 |
MOTI LAL MANJHI Vs. STATE OF JHARKHAND
|
January 11, 2013 |
Moti Lal Sah Vs. State of Jharkhand
|
January 29, 2013 |
MOULISHRI PRIYA Vs. STATE OF JHARKHAND
|
September 26, 2013 |
MRS. ASHA GUPTA AND ANR. Vs. NAND LAL BARNWAL AND ORS.
|
July 11, 2013 |
MUKESH D. AMBANI Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
Mukesh D.Ambani @ Mukesh Ambani, Chairman & Managing Director, Reliance Industries Limited Vs. State of Jharkhand
|
June 19, 2013 |
MUKESH PASWAN Vs. STATE OF JHARKHAND
|
May 9, 2013 |
MUKHDEO SINGH Vs. STATE OF JHARKHAND
|
December 3, 2013 |
MUKUND MISHRA Vs. THE STATE OF JHARKHAND & OTHERS
|
July 5, 2013 |
MULUK CHAND MURMU Vs. STATE OF JHARKHAND AND ORS
|
December 9, 2013 |
Mundrika Yadav Vs. State of Jharkhand
|
April 22, 2013 |
Munna @ Israr Ahmad Vs. State of Bihar (Now Jharkhand)
|
July 5, 2013 |
MUNNA @ ISRAR AHMAD Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 8, 2013 |
MUNNA TOPPO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 20, 2013 |
MUNNA YADAV Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Munni Kumari Vs. State of Jharkhand
|
November 12, 2013 |
MUNSHI MURMU Vs. STATE OF JHARKHAND
|
December 3, 2013 |
MURARI PRASAD BHADANI Vs. STATE OF JHARKHAND
|
September 5, 2013 |
MURLI GOPE AND ORS. Vs. THE DAMODAR VALLEY CORPORATION AND ORS.
|
July 11, 2013 |
MURLIDHAR DATTA AND OTHERS Vs. MECON LIMITED AND OTHERS
|
August 6, 2013 |
MURTAZA Vs. STATE OF JHARKHAND
|
March 19, 2013 |
Murty Devi Vs. Central Coal Fields Ltd.
|
April 2, 2013 |
N.K. SRIVASTAVA Vs. CHAIRMAN, COAL INDIA LTD.,
|
July 26, 2013 |
NAFISHA KHATOON Vs. BHARAT COKING COAL LIMITED
|
March 21, 2013 |
NAFISHA KHATOON Vs. BHARAT COKING COAL LIMITED
|
March 17, 2013 |
NAGEN HEMBROM Vs. STATE OF JHARKHAND
|
November 11, 2013 |
NAGENDRA KUMAR SINGH @ NAGENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
October 4, 2013 |
Nagendra Nath Kumar Vs. State of Jharkhand
|
July 23, 2013 |
Nagendra Singh Vs. Central Industrial Security Force
|
January 9, 2013 |
NAGESHWAR BHAGAT Vs. STATE OF JHARKHAND
|
October 25, 2013 |
NAGESHWAR KUMAR Vs. STATE OF JHARKHAND
|
September 5, 2013 |
NAGESHWAR PRASAD SHAW Vs. UNION OF INDIA
|
April 12, 2013 |
NAJIB NEYAZ AHMAD Vs. STATE OF JHARKHAND
|
January 4, 2013 |
NAJIR ANSARI Vs. STATE OF JHARKHAND
|
June 27, 2013 |
NAKUL MANDAL Vs. STATE OF JHARKHAND
|
July 25, 2013 |
NAKUL TATWA & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
July 22, 2013 |
NALIN SOREN Vs. STATE OF JHARKHAND
|
October 29, 2013 |
Nalin Soren Vs. State of Jharkhand
|
May 17, 2013 |
NALIN SOREN Vs. STATE OF JHARKHAND
|
July 17, 2013 |
Nand Kishore Prasad Singh Vs. State of Jharkhand
|
May 15, 2013 |
NAND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 18, 2013 |
Nand Lal Gupta Vs. State of Jharkhand
|
April 2, 2013 |
NANDJEE SINGH Vs. STATE OF JHARKHAND
|
May 6, 2013 |
NANKU MAHTO Vs. STATE OF JHARKHAND
|
January 9, 2013 |
NARAD DAS TARAM Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
September 19, 2013 |
Narayan Addi Vs. State of Jharkhand
|
August 7, 2013 |
NARAYAN CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ASHOK KUMAR SINGH
|
November 29, 2013 |
NARAYAN DAS Vs. STATE OF JHARKHAND
|
June 11, 2013 |
NARAYAN MAHTO Vs. THE STATE OF JHARKHAND
|
December 2, 2013 |
Narayan Murti Vs. State of Jharkhand
|
March 1, 2013 |
NARAYAN MURTI Vs. STATE OF JHARKHAND
|
April 25, 2013 |
NARAYAN SINGH Vs. STATE OF JHARKHAND
|
May 1, 2013 |
NARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, RANCHI AND ORS.
|
December 19, 2013 |
Narendra Kumar Jain Vs. State of Jharkhand
|
June 14, 2013 |
Narendra Kumar Paswan Vs. State of Jharkhand
|
July 22, 2013 |
NARENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
July 26, 2013 |
NARESH KUMAR Vs. STATE OF JHARKHAND
|
April 5, 2013 |
NARESH KUMAR Vs. STATE OF JHARKHAND
|
March 8, 2013 |
NARESH KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2013 |
Naresh Kumar Vs. State of Jharkhand through S.P. Vigilance, Ranchi
|
July 19, 2013 |
NARESH KUMAR AGARWAL Vs. INCOME TAX APPELLATE TRIBUNAL, RANCHI & ANOTHER
|
December 2, 2013 |
Naresh Kumar Rastogi Vs. State of Jharkhand through Vigilance
|
July 19, 2013 |
NARESH KUMAR RASTOGI @ NARESH RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
July 28, 2013 |
NARESH KUMAR RASTOGI @ NARESH RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
June 28, 2013 |
NARESH KUMAR SAHAY Vs. STATE OF JHARKHAND
|
October 22, 2013 |
Naresh Prasad Vs. State of Jharkhand
|
February 22, 2013 |
NARSING RANA Vs. RABARI DEVI
|
March 1, 2013 |
NARWEDESHWAR RAY Vs. STATE OF JHARKHAND
|
April 10, 2013 |
NASEEM ANSARI Vs. STATE OF JHARKHAND
|
May 7, 2013 |
NASIB SINGH RANA AND ORS Vs. UNION OF INDIA
|
July 5, 2013 |
NASIR MIAN Vs. STATE OF JHARKHAND
|
May 16, 2013 |
Nasru Querishi Vs. Hazra Khatoon
|
May 10, 2013 |
NATHO HERENZ Vs. STATE OF JHARKHAND & OTHERS
|
September 10, 2013 |
NATIONAL DOMESTIC WORKERS WELFARE TRUST Vs. STATE OF JHARKHAND
|
November 12, 2013 |
NATIONAL INSTITUTE OF TECHNOLOGY TEACHERS' ASSOCIATION Vs. UNION OF INDIA
|
September 23, 2013 |
NATIONAL INSURANCE CO LTD Vs. SHAZIA SHAMIM AND ORS
|
October 29, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. DHARNI GOPE & ANOTHER
|
May 4, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. SHANTI DEVI AND OTHERS
|
November 12, 2013 |
NATIONAL INSURANCE CO.LTD Vs. DHARNI GOPE
|
May 3, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. DHANU SAO
|
November 11, 2013 |
Natwa Hansdak Vs. State of Jharkhand
|
July 23, 2013 |
NAVIN CHOUDHARY Vs. ADMINISTRATOR, RANCHI MUNICIPALITY
|
April 12, 2013 |
NAVIN SAHU Vs. STATE OF JHARKHAND
|
August 17, 2013 |
Navjeewan Grih Nirman Samitee Limited Vs. Singhbhum District Central Cooperative Bank Limited
|
July 30, 2013 |
NAVLEEN SINGH @ NAVNEEL SINGH Vs. STATE OF JHARKHAND
|
June 21, 2013 |
Nawal Kishore Chaudhary Vs. State of Jharkhand
|
September 24, 2013 |
NAWAL KISHORE YADAV Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, RANCHI
|
December 3, 2013 |
NAZAMUDDIN SHEIKH AND ORS. Vs. STATE OF JHARKHAND AND ANOTHER
|
June 24, 2013 |
NAZHAL PARWEEN Vs. THE STATE OF JHARKHAND AND ANR.
|
July 16, 2013 |
NAZIR ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
May 7, 2013 |
Nazma Khatoon Vs. Bibi Halima khatoon
|
January 18, 2013 |
NAZMA KHATOON & OTHERS Vs. BIBI HALIMA KHATOON
|
January 11, 2013 |
NEELAM DUBEY Vs. STATE OF JHARKHAND
|
May 10, 2013 |
NEPAL MANDAL AND SADANAND MANDAL Vs. STATE OF JHARKHAND
|
July 5, 2013 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MOTILAL PRASAD : ANIL AGARWAL : RAM DAYAL SINGH
|
September 20, 2013 |
NEYAZ AHMAD Vs. STATE OF JHARKHAND
|
July 11, 2013 |
NIBARAN CHANDRA PATNAIK Vs. STATE OF JHARKHAND
|
October 23, 2013 |
NICHOLAS SURIN Vs. UNION OF INDIA
|
October 23, 2013 |
Nilambar Thakur Vs. State of Jharkhand
|
January 22, 2013 |
NIMAI CHANDRA GORAI Vs. STEEL AUTHORITY OF INDIA LIMITED AND OTHERS
|
July 26, 2013 |
NIMMI KHALKHO Vs. STATE OF JHARKHAND
|
November 22, 2013 |
Niraj Kumar @ Niraj Sahu Vs. State of Jharkhand
|
March 15, 2013 |
NIRAJ KUMAR VERMA Vs. STATE OF JHARKHAND & OTHERS
|
June 28, 2013 |
NIRAMAL KUMAR AGARWAL Vs. STATE OF JHARKHAND & ANR.
|
March 21, 2013 |
NIRANJAN JHA Vs. STATE OF JHARKHAND
|
January 28, 2013 |
NIRANJAN RAWANI Vs. STATE OF JHARKHAND
|
March 7, 2013 |
NIRANJAN ROY Vs. STATE OF JHARKHAND
|
March 21, 2013 |
NIRANJAN SINGH KHANUJA Vs. STATE OF JHARKHAND
|
April 15, 2013 |
NIRBHAY KR. SHAHABADI AND ANOTHER Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 12, 2013 |
Nirbhay Pandey Vs. State of Jharkhand
|
February 27, 2013 |
Nirmal Kumar Vs. State of Jharkhand
|
April 23, 2013 |
NIRMAL KUMAR Vs. STATE OF JHARKHAND
|
April 21, 2013 |
Nirmal Kumar Agarwal Vs. State of Jharkhand
|
March 21, 2013 |
Nirmal Kumar Agarwal Vs. State of Jharkhand
|
April 1, 2013 |
NIRMALA BESRA Vs. STATE OF JHARKHAND
|
October 1, 2013 |
NIRMALA DEVI Vs. STATE OF JHARKHAND & OTHERS
|
September 26, 2013 |
NIRMALA DEVI Vs. STATE OF JHARKHAND
|
October 17, 2013 |
NIRMALA KISPOTTA Vs. NANKI TIGGA
|
January 7, 2013 |
NIRMALA KISPOTTA Vs. NANKI TIGGA
|
January 2, 2013 |
NIROJ KUMAR CHOUBEY Vs. STATE OF JHARKHAND
|
March 4, 2013 |
NISHI KANT GUPTA Vs. UNION OF INDIA
|
December 2, 2013 |
NISHIKANT DUBEY Vs. STATE OF JHARKHAND AND ORS.
|
May 3, 2013 |
Nitesh Kumar Singh Vs. State of Jharkhand
|
September 26, 2013 |
Nitya Nand Jha Vs. State of Bihar (Now Jharkhand)
|
January 31, 2013 |
NITYA NAND MISHRA Vs. STATE OF JHARKHAND & OTHERS
|
March 6, 2013 |
NITYA NAND SINHA Vs. GOVERNMENT OF INDIA
|
April 11, 2013 |
NITYANAND PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
September 18, 2013 |
NIZAMUDDIN KHAN Vs. STATE OF JHARKHAND
|
February 7, 2013 |
NO 922334258 EX-CONSTABLE SURINDER SINGH Vs. UNION OF INDIA
|
July 19, 2013 |
NO 941380063 CONSTABLE SATYENDRA CHAUHAN Vs. UNION OF INDIA & ORS
|
June 17, 2013 |
Noel Runda Vs. Central Coal Field Limited
|
July 9, 2013 |
Noor Mohammad Vs. State of Jharkhand
|
July 2, 2013 |
OBAID ANSARI Vs. STATE OF JHARKHAND
|
June 27, 2013 |
OM PRAKASH Vs. STATE OF JHARKHAND
|
November 28, 2013 |
OM PRAKASH Vs. AWADESH KUMAR PANDEY
|
December 3, 2013 |
OM PRAKASH DUBEY Vs. STATE OF JHARKHAND
|
September 11, 2013 |
Om Prakash Mishra Vs. State of Jharkhand
|
September 6, 2013 |
OM PRAKASH RAJGARHIA AND ORS Vs. STATE OF BIHAR
|
October 18, 2013 |
OM PRAKASH SHAW Vs. STATE OF JHARKHAND
|
March 13, 2013 |
Om Prakash Singh Vs. State of Jharkhand
|
June 14, 2013 |
OM PRAKASH SINHA Vs. STATE OF JHARKHAND
|
June 27, 2013 |
OM PRAKASH THAKUR Vs. STATE OF JHARKHAND
|
January 2, 2013 |
OM PRAKASH VISHWAKARMA Vs. THE STATE OF JHARKHAND & ORS.
|
April 5, 2013 |
OM SERVICE STATION Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD THROUGH ITS MANAGING DIRECTOR & OTHERS
|
January 5, 2013 |
OMEC ENGINEERS, a partnership firm Vs. Jharkhand State Electricity Board
|
July 23, 2013 |
Oriental Insurance Co.Ltd. Vs. Shabbir Hussain
|
January 24, 2013 |
OTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2013 |
P AND M INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND & OTHERS
|
June 21, 2013 |
P R KUMARI W/O A B DODDARANGE GOWDA AND ORS Vs. T K RAFEEQ S/O MAYAN SHARIFF MANJIL AND ORS
|
February 19, 2013 |
P. EASWARAN Vs. STATE OF JHARKHAND
|
January 7, 2013 |
P.K. ABRAHAM Vs. THE UNION OF INDIA
|
December 12, 2013 |
P.N. SINGH Vs. STATE OF JHARKHAND
|
May 1, 2013 |
PADARI BALMUCHU Vs. STATE OF JHARKHAND
|
June 18, 2013 |
PAHAL TANTI Vs. THE STATE OF JHARKHAND & ANR
|
January 7, 2013 |
PALLAV ROY Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
Panchanand Choudhary Vs. State of Jharkhand
|
February 27, 2013 |
PANCHU PAHAN @ PACHU PAHAN Vs. STATE OF JHARKHAND
|
September 11, 2013 |
Pandey Dayanand Sharma Vs. State of Jharkhand
|
May 15, 2013 |
Pandey Janardan Prasad Sinha Vs. State of Jharkhand
|
January 30, 2013 |
Pandra Manjhi Vs. State of Jharkhand
|
April 4, 2013 |
Pandu Tuti Vs. State of Jharkhand
|
September 10, 2013 |
PANKAJ KUMAR DANGI Vs. STATE OF JHARKHAND
|
September 6, 2013 |
PANKAJ KUMAR MEHTA Q Vs. STATE OF JHARKHAND
|
February 1, 2013 |
PANKAJ KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
May 1, 2013 |
Pankaj Rana Vs. State of Jharkhand
|
July 17, 2013 |
PANKAJ SAHAY Vs. STATE OF JHARKHAND
|
February 11, 2013 |
PARAMBY ANHONY CHAKOCHAN Vs. STATE OF JHARKHAND
|
July 16, 2013 |
PARAS NATH ORAON Vs. STATE OF JHARKHAND
|
June 17, 2013 |
PARASH NATH GOPE Vs. STATE OF JHARKHAND
|
January 3, 2013 |
PARMANAND PANDEY Vs. STATE OF JHARKHAND AND ANOTHER
|
April 1, 2013 |
PARMESHWAR PANDIT Vs. STATE OF JHARKHAND
|
January 28, 2013 |
PARVATI KUMARI Vs. STATE OF JHARKHAND
|
September 16, 2013 |
Parvatia No.1 Vs. Central Coal Fields Ltd.
|
March 4, 2013 |
PARWATI DEVI Vs. STATE OF JHARKHAND
|
November 20, 2013 |
Patras Samad Vs. State of Jharkhand
|
May 2, 2013 |
PAWAL KHALKHO AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
PAWAN KUMAR Vs. STATE OF JHARKHAND
|
September 30, 2013 |
PAWAN KUMAR DHOOT Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 1, 2013 |
Pawan Kumar Jha Vs. Bharat Coking Coal Ltd. Through its Chairman-cum-Managing Director, Dhanbad
|
November 13, 2013 |
Pawan Kumar Singh Vs. State of Jharkhand
|
September 5, 2013 |
PAWAN KUMAR SINGH Vs. RAMGARH CANTONMENT BOARD
|
January 3, 2013 |
PEE CEE CABLES NETWORK Vs. HEAD POST MASTER
|
March 15, 2013 |
PELONG DEVI Vs. CENTRAL COALFIELD LIMITED & OTHERS
|
July 18, 2013 |
Philip Barjo Vs. State of Jharkhand
|
April 29, 2013 |
PHILMON CHERMAKO Vs. STATE OF JHARKHAND
|
May 6, 2013 |
Pinki Devi Vs. State of Jharkhand
|
September 26, 2013 |
Pinki Devi Vs. State of Jharkhand
|
August 30, 2013 |
PINTU DEOGHARIA Vs. STATE OF JHARKHAND & ANOTHER
|
June 18, 2013 |
PINTU KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 11, 2013 |
PINTU YADAV Vs. STATE OF JHARKHAND
|
September 26, 2013 |
PIRI ORAIN Vs. ORIENTAL INSURANCE CO LTD
|
October 28, 2013 |
PODIN DEVI Vs. CENTRAL COALFIELDS LTD
|
May 1, 2013 |
Poonam Devi Vs. State of Jharkhand
|
July 8, 2013 |
POONAM DEVI Vs. STATE OF JHARKHAND
|
April 10, 2013 |
Poonam Kaur Vs. State of Jharkhand
|
June 28, 2013 |
POONAM SINHA Vs. STATE OF JHARKHAND
|
January 2, 2013 |
PRABATH MISHRA Vs. STATE OF JHARKHAND
|
March 22, 2013 |
PRABHA TOPPO Vs. STATE OF JHARKHAND
|
January 31, 2013 |
Prabhat Kumar Gupta Vs. Coal India Limited
|
July 18, 2013 |
PRABHU BHUAIN Vs. STATE OF JHARKHAND
|
April 18, 2013 |
Prabhu Niaran Samuel Surin Vs. Union of India
|
January 15, 2013 |
PRABIR KUMAR BARAT Vs. STATE OF JHARKHAND & OTHERS
|
December 2, 2013 |
PRABIR KUMAR BARAT Vs. THE STATE OF JHARKHAND AND ORS.
|
January 17, 2013 |
PRADEEP BESRA Vs. STATE OF JHARKHAND
|
September 10, 2013 |
Pradeep Kumar Vs. Debt Recovery Tribunal, Jharkhand
|
April 3, 2013 |
Pradeep Kumar Nayak Vs. Registrar General, Jharkhand High Court, Ranchi
|
February 8, 2013 |
Pradeep Kumar Nishad Vs. Union of India
|
September 6, 2013 |
PRADEEP KUMAR NISHAD Vs. UNION OF INDIA
|
September 2, 2013 |
PRADEEP KUMAR SAHU Vs. STATE OF JHARKHAND
|
June 19, 2013 |
PRADIP KUMAR ROY Vs. STATE OF JHARKHAND
|
January 10, 2013 |
PRADIP KUMAR SAH Vs. STATE OF JHARKHAND AND ORS
|
December 2, 2013 |
PRADYUT GOSWAMI Vs. STATE OF JHARKHAND THROUGH ITS O.C
|
September 30, 2013 |
PRAHLAD KUMAR MAITY Vs. STATE OF JHARKHAND
|
February 20, 2013 |
PRAKASH CHANDRA SAH Vs. STATE OF JHARKHAND
|
February 8, 2013 |
Prakash Kisku Vs. State of Jharkhand
|
April 9, 2013 |
PRAKASH MANDAL Vs. STATE OF JHARKHAND
|
November 12, 2013 |
PRAKASH SINGH Vs. COAL INDIA LIMITED
|
January 2, 2013 |
Prakash Singh @ Shree Babu Vs. Registrar General, Jharkhand High Court
|
January 10, 2013 |
Pramila Devi Vs. State of Jharkhand
|
November 19, 2013 |
PRAMOD DUBEY Vs. STATE OF JHARKHAND
|
January 8, 2013 |
PRAMOD KUMAR AGRAWAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 1, 2013 |
PRAMOD KUMAR VERMA Vs. STATE OF JHARKHAND
|
June 17, 2013 |
PRAMOD LAKRA Vs. STATE OF JHARKHAND
|
February 5, 2013 |
PRAMOD THAKUR Vs. PALAMAU KSHETRIYA GRAMIN BANK
|
January 23, 2013 |
PRAMOD THAKUR Vs. PALAMAU KSHETRIYA GRAMIN BANK
|
January 28, 2013 |
PRANDHAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 15, 2013 |
Prasad Gope @ Ram Prasad Gope Vs. State of Jharkhand
|
April 4, 2013 |
Prasadi Bhuia Vs. B.C.C.L.Employers in relation to Management of Burragarh Colliery
|
July 2, 2013 |
PRASADI YADAV Vs. STATE OF JHARKHAND
|
June 17, 2013 |
Prasanna Kumar Das Vs. State of Jharkhand
|
June 24, 2013 |
PRASANNA V GHOTAGE Vs. STATE OF KARNATAKA AND ORS
|
February 19, 2013 |
PRASHANT KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 8, 2013 |
PRASHANT VERMA Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 29, 2013 |
PRASHURAM SINGH Vs. THE STATE OF JHARKHAND
|
January 23, 2013 |
PRATAP SINHA @ SANAT SINHA Vs. STATE OF JHARKHAND
|
February 1, 2013 |
Pratima Sen Vs. State of Jharkhand
|
January 2, 2013 |
PRATIMA SEN AND PATAMUNI BASKI Vs. THE STATE OF JHARKHAND
|
January 12, 2013 |
Praveen Kumar Vs. Union of India
|
March 15, 2013 |
PRAVEEN KUMAR Vs. INSPECTOR GENERAL OF POLICE
|
March 15, 2013 |
PRAVEEN KUMAR VERMA Vs. STATE OF JHARKHAND & ORS.
|
April 18, 2013 |
PRAWIND KUMAR RASTOGI Vs. SHEO SHANKAR PRASAD RASTOGI
|
March 6, 2013 |
PREM CHAND TRIPATHI Vs. STATE OF JHARKHAND & ORS
|
August 1, 2013 |
PREM CHANDRA TIWARI Vs. STATE OF JHARKHAND
|
December 13, 2013 |
PREM CHANDRA, PRASAD VERMA Vs. STATE OF JHARKHAND
|
January 11, 2013 |
PREM KUMAR Vs. SECRETARY AGRICULTURE AND CANE DEVELOPMENT DEPARTMENT AND OTHERS
|
December 6, 2013 |
PREM KUMAR Vs. STATE OF JHARKHAND & OTHERS
|
December 5, 2013 |
PREM KUMAR TIWARY Vs. STATE OF JHARKHAND
|
April 3, 2013 |
Prem Pandey @ Prem @ Prem Kumar Pandey Vs. State of Jharkhand
|
July 12, 2013 |
PREM PRAKASH Vs. STATE OF JHARKHAND
|
November 11, 2013 |
PRINCE Vs. STATE OF JHARKHAND
|
February 1, 2013 |
PRINCIPAL Vs. KUMAR DEVENDRA
|
May 1, 2013 |
PRIYA DUBEY Vs. STATE OF JHARKHAND
|
November 13, 2013 |
PRIYABHANSHU RANJAN Vs. STATE OF JHARKHAND
|
April 30, 2013 |
PRIYANKA KUMARI Vs. JHARKHAND ACADEMIC COUNCIL
|
November 20, 2013 |
PROJECT OFFICER, BASDEOPUR COLLIERY Vs. DHANESWARI DEVI
|
September 24, 2013 |
Promila Srihan Vs. Ranchi University, Ranchi
|
June 21, 2013 |
PULKIT SATYAM Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 1, 2013 |
PUNJAB VIDYA SABHA Vs. STATE OF JHARKHAND
|
January 18, 2013 |
PURAN MAL AGARWAL Vs. STATE OF JHARKHAND
|
July 19, 2013 |
PURNIMA KUMARI Vs. STATE OF JHARKHAND
|
January 23, 2013 |
Purnima Sinha Vs. State of Jharkhand
|
June 21, 2013 |
PURUSHOTTAM RAM TIBREWAL Vs. STATE OF BIHAR
|
August 5, 2013 |
Purusottam Lal Rungta Vs. Raajesh Kasera
|
August 16, 2013 |
PUSHPA CHOUDHARY Vs. STATE OF JHARKHAND
|
March 6, 2013 |
PUSHPA PRASAD Vs. STATE OF JHARKHAND
|
April 2, 2013 |
PUSHPALATA DEO Vs. STATE OF JHARKHAND
|
January 21, 2013 |
PUSHPALATA DEO Vs. STATE OF JHARKHAND
|
January 8, 2013 |
PUSHPENDRA KUMAR SINHA Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
June 21, 2013 |
PUTUL KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
November 27, 2013 |
QAYAMUDDIN KHAN Vs. STATE OF JHARKHAND
|
June 21, 2013 |
R S SINGH Vs. MANAGING DIRECTOR
|
May 10, 2013 |
R. KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2013 |
R.Dutta @ Ranjit Kumar Dutta Vs. State of Jharkhand
|
June 13, 2013 |
R.K.RANA @ RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
May 17, 2013 |
R.SUNDARASAMY Vs. UNION OF INDIA
|
March 19, 2013 |
Rabindra Kumar Gupta @ Ravindra Gupta Vs. State of Jharkhand
|
July 5, 2013 |
RABINDRA NATH SOREN @ RAVINDRA NATH SOREN Vs. STATE OF JHARKHAND
|
August 31, 2013 |
RABINDRA PRASAD Vs. STATE OF JHARKHAND
|
January 10, 2013 |
Rabindra Prasad Sharma Vs. State of Jharkhand through Principal Secretary, Water Resource Department, Ranchi
|
September 18, 2013 |
Radha Raman Sahay Vs. State of Bihar
|
January 16, 2013 |
RADHA RAMAN SAHAY & ORS Vs. STATE OF BIHAR & OTHERS
|
December 4, 2013 |
Radhey Shyam Ram Vs. State of Jharkhand through the Chief Secretary, Govt.of Jharkhand
|
April 26, 2013 |
Radhey Shyam Ram Vs. Muni Tiwari
|
July 11, 2013 |
RADHEY SHYAM RAM Vs. STATE OF JHARKHAND
|
March 26, 2013 |
RADHEY SHYAM SAHU Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
October 1, 2013 |
Radhey Shyam Sahu Vs. State of Jharkhand
|
April 18, 2013 |
Radhey Shyam Singh Vs. State of Jharkhand
|
February 14, 2013 |
RAFIQUE ROY Vs. STATE OF JHARKHAND
|
February 20, 2013 |
Raghu Hajra Vs. Bharat Coking Coal Ltd.
|
April 2, 2013 |
Raghu Nandan Mahto Vs. State of Jharkhand
|
July 9, 2013 |
Raghunath Bhogta Vs. Central Coalfield Ltd.
|
June 4, 2013 |
RAGHUNATH BHOGTA Vs. CENTRAL COALFIELD LTD. AND ORS.
|
July 4, 2013 |
RAGNI DEVI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
RAHIM MIAN Vs. BIBI JAIBUNISHA
|
October 24, 2013 |
RAJ BALLAVA SINGH Vs. PRESIDING OFFICER
|
May 10, 2013 |
RAJ DEO DUBEY Vs. STATE OF JHARKHAND
|
December 2, 2013 |
RAJ DEO DUBEY Vs. STATE OF JHARKHAND
|
April 12, 2013 |
RAJ KISHOR BHAGAT Vs. THE STATE OF JHARKHAND
|
July 4, 2013 |
Raj Kishore Prasad Singh Vs. State of Jharkhand
|
May 15, 2013 |
RAJ KUMAR Vs. PARVATI DEVI
|
June 18, 2013 |
RAJ KUMAR Vs. STATE OF JHARKHAND & ANOTHER
|
September 10, 2013 |
Raj Kumar Vs. State of Jharkhand
|
June 18, 2013 |
RAJ KUMAR AGARWAL Vs. ELECTION COMMISSION OF INDIA
|
July 19, 2013 |
RAJ KUMAR AHUJA Vs. STATE OF JHARKHAND
|
June 20, 2013 |
RAJ KUMAR RAVIDAS AND OTHERS Vs. EASTERN COALFIELDS LIMITED AND OTHERS
|
December 3, 2013 |
RAJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
August 16, 2013 |
Raj Kumar Singh Vs. State of Jharkhand
|
July 22, 2013 |
RAJ KUMAR THAKUR Vs. STATE OF JHARKHAND AND ORS.
|
January 3, 2013 |
RAJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 17, 2013 |
RAJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
May 16, 2013 |
RAJ NARAYAN RAI Vs. STATE OF JHARKHAND
|
March 1, 2013 |
RAJ NARAYAN SINGH Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
|
April 9, 2013 |
RAJA RAM KUIRY Vs. STATE OF JHARKHAND
|
March 5, 2013 |
RAJA RAM SINGH Vs. THE STATE OF JHARKHAND AND ANR.
|
February 25, 2013 |
RAJAN RAMASWAMY Vs. UNION OF INDIA
|
November 13, 2013 |
Rajan Shukla Vs. State of Jharkhand
|
April 3, 2013 |
Rajendra Goswami Vs. State of Jharkhand
|
April 26, 2013 |
RAJENDRA KUMAR GUPTA Vs. STATE OF JHARKHAND
|
February 12, 2013 |
Rajendra Kumar Samad Vs. State of Jharkhand
|
August 1, 2013 |
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
February 6, 2013 |
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
February 10, 2013 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
March 8, 2013 |
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
|
January 8, 2013 |
Rajendra Prasad Sah Vs. Bank of India, Mumbai
|
September 13, 2013 |
RAJENDRA PRASAD SAHU Vs. SUNIL KUMAR BHAGAT
|
April 15, 2013 |
RAJENDRA PRASAD SINHA Vs. PRESIDING OFFICER
|
April 26, 2013 |
RAJENDRA PRASAD SINHA Vs. PRESIDING OFFICER, JAMSHEDPUR
|
May 10, 2013 |
RAJENDRA RAVIDAS Vs. STATE OF JHARKHAND
|
November 12, 2013 |
RAJENDRA SINGH @ RAJU SINGH Vs. THE STATE OF JHARKHAND
|
January 28, 2013 |
RAJENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
|
May 3, 2013 |
RAJENDRA YADAV @ RAJENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
|
January 29, 2013 |
RAJESH BOURI Vs. STATE OF JHARKHAND
|
June 7, 2013 |
RAJESH HEMBROM Vs. STATE OF JHARKHAND
|
March 6, 2013 |
RAJESH KHANNA Vs. STATE OF JHARKHAND
|
November 22, 2013 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2013 |
RAJESH KUMAR FOGLA Vs. STATE OF JHARKHAND THROUGH CBI
|
December 17, 2013 |
RAJESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 8, 2013 |
RAJESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 21, 2013 |
Rajesh Ravidas Vs. State of Jharkhand
|
April 1, 2013 |
RAJESH, S/O HANUMAPPA Vs. STATE OF KARNATAKA AND ORS
|
February 19, 2013 |
RAJESHWAR MAHTO Vs. STATE OF JHARKHAND
|
March 7, 2013 |
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
October 1, 2013 |
Rajeshwar Prasad Singh Vs. State of Jharkhand
|
July 5, 2013 |
RAJIV KUMAR JHA Vs. STATE OF JHARKHAND
|
June 12, 2013 |
Rajiv Kumar Ranjan Vs. State of Jharkhand
|
July 8, 2013 |
RAJIV RANJAN SINGH @ LALAN KUMAR SINGH Vs. UNION OF INDIA
|
December 3, 2013 |
RAJIV RANJAN SINGH @ LALLAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 14, 2013 |
RAJIV RANJAN SINGH ALIAS LALLAN KUMAR Vs. UNION OF INDIA AND ORS.
|
March 7, 2013 |
RAJNISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 9, 2013 |
RAJU ANSARI Vs. STATE OF JHARKHAND
|
February 1, 2013 |
RAJU BHUIYAN @ RAJU KUMAR BHUIYAN Vs. STATE OF JHARKHAND
|
June 18, 2013 |
RAJU KUMAR MEHATAR Vs. STATE OF JHARKHAND
|
May 1, 2013 |
RAJU KUMAR MEHTA Vs. STATE OF JHARKHAND
|
August 17, 2013 |
Raju Mahato Vs. State of Jharkhand
|
May 2, 2013 |
RAJU MEHTA Vs. STATE OF JHARKHAND
|
May 6, 2013 |
RAJU TOPPO Vs. STATE OF JHARKHAND
|
December 7, 2013 |
RAJU TURI Vs. CENTRAL COALFIELDS LIMITED
|
August 5, 2013 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
September 17, 2013 |
Rakesh Kumar Vs. State of Jharkhand
|
November 13, 2013 |
Rakesh Kumar Goswami Vs. State of Jharkhand
|
July 18, 2013 |
RAKESH KUMAR GOSWAMI AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 6, 2013 |
Rakesh Kumar Rajak Vs. Jharkhand Tourism Development Corporation, Ranchi
|
January 24, 2013 |
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
March 5, 2013 |
RAKESH SACHDEVA Vs. STATE OF JHARKHAND
|
July 30, 2013 |
RAM ASHISH TIWARI Vs. THE STATE OF JHARKHAND, OFFICER IN CHARGE, TATISILWAY P.S. AND RAJENDRA CHATURBEDI
|
March 18, 2013 |
RAM BADAN SINGH MEDICAL OFFICER Vs. STATE OF JHARKHAND
|
July 26, 2013 |
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
July 23, 2013 |
Ram Chandra Jha Vs. State of Bihar
|
February 21, 2013 |
RAM CHANDRA PRASAD Vs. STATE OF JHARKHAND
|
February 22, 2013 |
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
March 8, 2013 |
RAM DAS URAON AND ORS. Vs. STATE OF JHARKHAND
|
January 3, 2013 |
Ram Deep Singh Vs. State of Jharkhand
|
August 29, 2013 |
RAM DEO SINGH Vs. STATE OF BIHAR (NOW JHARKHAND) & ORS.
|
January 30, 2013 |
Ram Gopal Aggrawal @ Ram Gopal Agarwalla Vs. State of Jharkhand
|
April 1, 2013 |
Ram Govind Institute of Technology, Koderma through its Secretary Vs. Vinoba Bhave University, Hazaribagh through its Vice Chancellor
|
May 15, 2013 |
Ram Kishore Prasad Vs. State of Bihar (Now Jharkhand)
|
February 21, 2013 |
RAM KUMAR SINGH Vs. BHARAT COCKING COAL LIMITED
|
March 20, 2013 |
Ram Kumar Upadhyay Vs. State of Jharkhand
|
July 8, 2013 |
RAM LAKHAN MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 24, 2013 |
RAM LAL MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
September 6, 2013 |
RAM MISHRA Vs. STATE OF JHARKHAND
|
February 11, 2013 |
RAM NARESH PRASAD Vs. STEEL AUTHORITY OF INDIA LTD.
|
October 23, 2013 |
Ram Naresh Singh Vs. Bokaro Steel Plant
|
January 11, 2013 |
RAM NATH SHARMA Vs. STATE OF JHARKHAND & OTHERS
|
September 10, 2013 |
RAM PRATAP SINGH Vs. STATE OF JHARKHAND
|
June 14, 2013 |
RAM PRAVESH SINGH Vs. STATE OF JHARKHAND
|
September 21, 2013 |
RAM PUKAR PANDEY Vs. STATE OF JHARKHAND
|
January 21, 2013 |
Ram Sharan Sinha Vs. State of Jharkhand
|
October 24, 2013 |
RAM SUDHIR SINGH AND ORS. Vs. STATE OF JHARKHAND
|
July 12, 2013 |
RAM SWARATH PASWAN Vs. STATE OF JHARKHAND
|
August 29, 2013 |
Rama Shankar Ram Vs. State of Jharkhand
|
March 21, 2013 |
RAMA SHANKAR RAM Vs. UNION OF INDIA
|
January 2, 2013 |
RAMADHAR SINGH Vs. STATE OF JHARKHAND
|
November 21, 2013 |
Ramagaya Pandey Vs. State of Jharkhand
|
August 17, 2013 |
RAMASHANKAR DUBEY Vs. STATE OF JHARKHAND
|
April 5, 2013 |
RAMASHIS SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 12, 2013 |
RAMASHISH SINHA Vs. STATE OF JHARKHAND
|
February 25, 2013 |
Ramashray Kumar Pathak Vs. Union of India
|
September 12, 2013 |
Ramashray Rajwar Vs. State of Jharkhand
|
June 19, 2013 |
RAMASHRAY SHARMA Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
Ramawatar Poddar Vs. State of Jharkhand
|
June 14, 2013 |
RAMAWATI DEVI @ RAMAWAIT DEVI Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED
|
December 10, 2013 |
RAMBOL YADAV AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND
|
September 13, 2013 |
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND AND ANR.
|
February 7, 2013 |
Ramchandra Prasad Verma Vs. State of Jharkhand
|
July 23, 2013 |
RAMCHANDRA SAHU Vs. STATE OF JHARKHAND
|
June 17, 2013 |
RAMCHANDRA SAW Vs. STATE OF JHARKHAND
|
July 22, 2013 |
RAMDEEP PRASAD VISHWAKARMA Vs. STATE OF JHARKHAND
|
June 27, 2013 |
RAMESH CHANDRA JHA Vs. STATE OF JHARKHAND
|
September 6, 2013 |
RAMESH GOPE Vs. CENTRAL COALFIELDS LTD
|
December 3, 2013 |
RAMESH KUMAR GOYAL Vs. STATE OF JHARKHAND
|
July 12, 2013 |
RAMESH KUMAR MANDAL Vs. BHARAT COKING COAL LIMITED
|
April 18, 2013 |
Ramesh Kumar Rahi Vs. State of Jharkhand through its Chief Secretary, Ranchi
|
October 19, 2013 |
RAMESH KUMAR SINHA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
May 3, 2013 |
Ramesh Ram Vs. State of Jharkhand
|
August 6, 2013 |
Ramesh Sachdeva Vs. State of Jharkhand
|
May 10, 2013 |
RAMESHWAR DAS Vs. STATE OF JHARKHAND
|
September 17, 2013 |
RAMESHWAR DUBEY Vs. STATE OF BIHAR
|
December 12, 2013 |
Rameshwar Mahto Vs. State of Jharkhand
|
June 24, 2013 |
RAMESHWAR MAHTO Vs. STATE OF JHARKHAND
|
February 14, 2013 |
RAMESHWAR PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
March 22, 2013 |
RAMESHWAR SAO AND OTHERS Vs. THE STATE OF JHARKHAND AND ANR.
|
November 29, 2013 |
Ramjanam Mishra Vs. State of Jharkhand
|
June 20, 2013 |
RAMJEE PASWAN Vs. STATE OF JHARKHAND
|
July 19, 2013 |
RAMJEE SINGH Vs. STATE OF JHARKHAND
|
June 5, 2013 |
RAMJEE YADAV Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
September 25, 2013 |
RAMNATH MUNDA Vs. STATE OF JHARKHAND
|
June 13, 2013 |
RAMPAL ORAON AND FAGUA ORAON @ FAGU ORAON Vs. THE STATE OF JHARKHAND & ANR.
|
January 14, 2013 |
Rampati Ram Vs. State of Jharkhand
|
January 3, 2013 |
RAMRAN BIJAY SINGH Vs. STATE OF JHARKHAND
|
February 18, 2013 |
RAMSWAROOP SAHU Vs. STATE OF JHARKHAND
|
February 12, 2013 |
RAMU PRASAD JAISWAL Vs. RAKESH NARAYAN
|
May 9, 2013 |
RAN VIJAY SINGH Vs. STATE OF BIHAR
|
January 15, 2013 |
RAN VIJAY SINGH, PRAKASH SINGH, JALIAN SINGH Vs. STATE OF BIHAR
|
February 15, 2013 |
Rana Anil Kumar Verma Vs. State of Jharkhand
|
July 15, 2013 |
RANA PRATAP Vs. STATE OF JHARKHAND
|
November 11, 2013 |
Rana Pratap Singh Vs. State of Jharkhand
|
June 11, 2013 |
RANA UMESH SINGH Vs. STATE OF JHARKHAND
|
July 22, 2013 |
RANCHI COLD STORAGE LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
February 14, 2013 |
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. M/S. FILLFURED MARKETING AND MANUFACTURING CORPORATION
|
December 10, 2013 |
RANI LAKSHMI CHHAYA CHOUDHARY Vs. STATE OF JHARKHAND
|
April 11, 2013 |
Ranjan Kumar Vs. State Bank of India
|
June 20, 2013 |
RANJAN KUMAR Vs. STATE OF JHARKHAND & OTHERS
|
July 22, 2013 |
RANJEET KUMAR SINGH @ RANJEET BIHARI Vs. STATE OF JHARKHAND
|
June 14, 2013 |
Ranjit Kaur Arora Vs. State of Jharkhand
|
October 28, 2013 |
Ranjit Kujur Vs. State of Jharkhand
|
June 28, 2013 |
RANJIT KUMAR MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
July 12, 2013 |
RANJIT MADHESIA Vs. KAMESHWAR PRASAD SHARMA
|
February 12, 2013 |
Ranjit Majhi Vs. State of Jharkhand
|
September 17, 2013 |
Ranjit Sahni Vs. State of Jharkhand
|
August 27, 2013 |
RAPAZ CHANDA KISKOO Vs. STATE OF JHARKHAND
|
February 9, 2013 |
RAPAZ CHANDA KISKOO Vs. STATE OF JHARKHAND AND ANR.
|
February 5, 2013 |
RASHID MIAN @ RASHID ANSARI AND ORS Vs. STATE OF JHARKHAND AND ORS
|
June 18, 2013 |
RASHIDA BIBI Vs. STATE OF JHARKHAND
|
September 2, 2013 |
RASHMI MEHTA Vs. KISHORI MOHAN DEKA
|
April 5, 2013 |
Ratan Kumar Singh Vs. State of Jharkhand
|
July 29, 2013 |
RATNA RITA TOPNO Vs. STATE OF JHARKHAND
|
September 5, 2013 |
RATNESH KUMAR Vs. STATE OF JHARKHAND
|
April 10, 2013 |
RAVI KUMAR ORAON Vs. STATE OF JHARKHAND
|
July 11, 2013 |
RAVI SHANKAR PRASAD Vs. BHARAT COKING COAL LIMITED
|
November 11, 2013 |
RAVIJEET SINGH @ RAVIJIT SINGH Vs. STATE OF JHARKHAND
|
October 17, 2013 |
RAVIKANT GOPALKA Vs. STATE OF JHARKHAND AND OTHERS
|
December 4, 2013 |
RAVINANDAN SINGH Vs. THE STATE OF JHARKHAND AND SUKARMANI DEVI
|
July 4, 2013 |
RAVINDRA DANGI Vs. STATE OF JHARKHAND
|
September 11, 2013 |
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
December 19, 2013 |
RAVINDRA KUMAR DAS @ VAKIL Vs. STATE OF JHARKHAND
|
February 5, 2013 |
Ravindra Kumar Ojha Vs. State of Jharkhand
|
April 17, 2013 |
RAVINDRA KUMAR PATHAK Vs. STATE OF JHARKHAND
|
August 7, 2013 |
Ravindra Prasad Singh Vs. State of Jharkhand
|
June 21, 2013 |
RAVINDRA SINGH Vs. STATE OF JHARKHAND
|
February 13, 2013 |
RAZI AHMAD Vs. STEEL AUTHORITY OF INDIA LTD.
|
December 3, 2013 |
REDDY VEERANNA Vs. STATE OF JHARKHAND
|
July 26, 2013 |
Reddy Veeranna Vs. State of Jharkhand
|
June 26, 2013 |
REEMA DEVI Vs. STATE OF JHARKHAND
|
June 17, 2013 |
Rehana Khatoon Vs. State of Jharkhand
|
June 13, 2013 |
REKHA DEVI Vs. STATE OF JHARKHAND
|
January 23, 2013 |
Rekha Kumari Vs. State of Jharkhand
|
July 30, 2013 |
Rekha Singh Vs. State of Jharkhand
|
February 20, 2013 |
REMAN DEVI Vs. RANCHI KSHETRIYA GRAMIN BANK
|
April 4, 2013 |
RENU DEVI Vs. CENTRAL COALFIELD LIMITED & OTHERS
|
September 12, 2013 |
RENU RAUT Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY
|
July 1, 2013 |
REV. BASANT KUMAR BARLA, SECRETARY, MANAGING COMMITTEE Vs. SIYA SHARAN PRASAD
|
June 19, 2013 |
Rev.Basant Kumar Barla Vs. Siya Sharan Prasad
|
June 19, 2013 |
Reyazur Rahman Vs. State of Jharkhand
|
January 3, 2013 |
RINKU BARUA Vs. STATE OF JHARKHAND
|
June 18, 2013 |
RISHABH KUMAR @ CHUTAR Vs. STATE OF JHARKHAND
|
October 28, 2013 |
RITA DEVI Vs. STATE OF JHARKHAND & ORS
|
October 22, 2013 |
RITA DEVI Vs. INDIAN OIL CORPORATION
|
August 17, 2013 |
RITA MAHATO Vs. STATE OF JHARKHAND & OTHERS
|
September 10, 2013 |
RITA MUKHERJEE AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
October 3, 2013 |
RIYAZ KHAN FARIDI Vs. STATE OF JHARKHAND
|
April 12, 2013 |
Riyaz Khan Faridi Vs. State of Jharkhand
|
April 5, 2013 |
ROHINTON H PITHWALLA Vs. STATE OF JHARKHAND
|
February 18, 2013 |
ROHIT KHAITAN Vs. STATE OF JHARKHAND
|
March 12, 2013 |
ROHIT MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2013 |
Ropa Oraon Vs. State of Jharkhand
|
July 3, 2013 |
ROSHINA MALTO Vs. STATE OF JHARKHAND
|
April 1, 2013 |
Rubi Kumari Vs. State of Jharkhand
|
September 18, 2013 |
RUDRAWATI STEEL WORKS PVT. LTD. Vs. ALLAHABAD BANK
|
April 12, 2013 |
Rukhsana Najnin Vs. Union of India
|
June 27, 2013 |
RUKHSANA NAJNIN & OTHERS Vs. UNION OF INDIA & OTHERS
|
May 16, 2013 |
RUPAM DHAR Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
S. KUJUR Vs. STATE OF JHARKHAND
|
October 24, 2013 |
S.A. Wahab Vs. Union of India
|
August 23, 2013 |
S.K. MUSTAQUE AHMAD Vs. STATE OF JHARKHAND
|
February 6, 2013 |
S.N.Hazra @ Samarendra Nath Hazra Vs. State of Jharkhand
|
June 12, 2013 |
S.P.SINGH @ SURESH PRASAD SINGH Vs. UNION OF INDIA THROUGH C.B.I.
|
January 11, 2013 |
SACHCHIDA NAND SINHA Vs. STATE OF JHARKHAND
|
September 16, 2013 |
SACHIDA NAND LAL Vs. STATE OF JHARKHAND
|
December 13, 2013 |
Sachida Nand Pandit Vs. State of Jharkhand
|
May 7, 2013 |
SACHIDANAND BHAGAT Vs. MADHUSUDAN OJHA
|
June 11, 2013 |
SACHIDANAND PRASAD Vs. STATE OF JHARKHAND AND ANR.
|
July 15, 2013 |
SADA SHIV JHA Vs. STATE OF JHARKHAND
|
December 12, 2013 |
SADAN LAL Vs. STATE OF JHARKHAND
|
March 15, 2013 |
Sadanand Dutta Vs. State of Jharkhand
|
July 15, 2013 |
Sadanand Ray Vs. Union of India
|
July 5, 2013 |
SAFINA SHABNAM JAHAN Vs. THE STATE OF JHARKHAND & OTHERS
|
September 10, 2013 |
SAHADEO CHOUDHARY Vs. JHARKHAND GRAMIN BANK
|
September 2, 2013 |
Sahdeo Gorain Vs. State of Jharkhand
|
January 30, 2013 |
SAHEB SINGH Vs. STATE OF JHARKHAND
|
April 18, 2013 |
SAHIDUL SK. ALIAS SOHIDUL SK. Vs. STATE OF JHARKHAND AND ANR.
|
July 11, 2013 |
SAHJADA AKRAM Vs. STATE OF JHARKHAND
|
June 20, 2013 |
Sajesh Kumar Lal Vs. State of Jharkhand
|
May 7, 2013 |
Sajjad Vs. Husna Ara
|
February 5, 2013 |
SAJO BIBI AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
SAKALDIP ROY Vs. CHAIRMAN, STEEL AUTHORITY OF INDIA LTD. AND OTHERS
|
April 1, 2013 |
SAKHI GOPAL DUTTA Vs. THE STATE OF JHARKHAND AND PARTHA SARTHI DUTTA
|
August 21, 2013 |
Sakindra Bhuiyan @ Sakendra Bhuiyan Vs. State of Jharkhand
|
November 11, 2013 |
Sakra Oraon Vs. State of Jharkhand
|
February 6, 2013 |
SAKRU MAHTO ALIAS SHANKAR MAHTO Vs. STATE OF JHARKHAND
|
January 2, 2013 |
SALAMAT ANSARI Vs. STATE OF JHARKHAND & ORS
|
July 15, 2013 |
SALIM Vs. STATE OF JHARKHAND
|
March 19, 2013 |
SAMBHU NATH JHA Vs. STATE OF JHARKHAND
|
April 3, 2013 |
SAMEER LAKRA Vs. THE STATE OF JHARKHAND
|
May 10, 2013 |
SAMIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 22, 2013 |
Samiul Haque @ Budnu Vs. State of Jharkhand
|
April 15, 2013 |
Samiur Rahman Ansari Vs. State of Jharkhand
|
March 5, 2013 |
Sammukh Yadav Vs. State of Jharkhand
|
July 25, 2013 |
Sampat Das Vs. State of Jharkhand
|
June 17, 2013 |
SAMRU TANTI Vs. STATE OF JHARKHAND
|
June 17, 2013 |
SAMUAL EARNEST JAYRAJ LAKRA Vs. STATE OF BIHAR
|
February 7, 2013 |
SAMUEL TIRKEY Vs. STATE OF JHARKHAND
|
October 24, 2013 |
SANAUL SK Vs. STATE OF JHARKHAND
|
March 18, 2013 |
SANDEEP KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
February 5, 2013 |
SANDHIR SAMAD Vs. STATE OF JHARKHAND
|
February 12, 2013 |
SANDHYA DAS AND ORS. Vs. STATE OF JHARKHAND
|
February 18, 2013 |
SANDHYA SINHA Vs. STATE OF BIHAR
|
April 5, 2013 |
SANGRAM BIRUA Vs. STATE OF JHARKHAND
|
June 17, 2013 |
Sanjay Chamria Vs. State of Jharkhand
|
July 31, 2013 |
Sanjay Kumar Vs. State of Jharkhand
|
September 17, 2013 |
Sanjay Kumar Vs. Union of India, through its Secretary in the Ministry of Home Affairs, Government of India, New Delhi
|
September 19, 2013 |
SANJAY KUMAR BOSE Vs. STATE OF JHARKHAND
|
March 15, 2013 |
SANJAY KUMAR MANDAL @ SANJAY MANDAL Vs. STATE OF JHARKHAND
|
May 10, 2013 |
Sanjay Kumar Mandal @ Sanjay Mandal Vs. State of Jharkhand
|
May 16, 2013 |
SANJAY KUMAR SAO @ SANJAY KUMAR SHAW Vs. STATE OF JHARKHAND
|
June 20, 2013 |
SANJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
|
May 2, 2013 |
Sanjay Kumar Singh Vs. State of Jharkhand
|
April 9, 2013 |
SANJAY KUMAR TIWARY Vs. STATE OF JHARKHAND AND ORS.
|
November 18, 2013 |
Sanjay M. Patel Vs. State of Jharkhand
|
November 18, 2013 |
Sanjay Mandal Vs. State of Jharkhand
|
February 4, 2013 |
SANJAY ORAON Vs. STATE OF JHARKHAND
|
June 18, 2013 |
Sanjay Prasad Vs. Central Coalfields Limited through its Chairman-cum-Managing Director
|
August 8, 2013 |
SANJAY PRASAD AND ANOTHER Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
|
August 10, 2013 |
SANJAY PRASAD GUPTA ALIAS SANJAY PRASAD Vs. STATE OF JHARKHAND
|
August 17, 2013 |
SANJAY SINGH Vs. STATE OF JHARKHAND
|
December 2, 2013 |
Sanjay Singh Vs. State of Jharkhand
|
March 5, 2013 |
Sanjay Singh Vs. State of Jharkhand
|
April 3, 2013 |
SANJAY YADAV Vs. THE STATE OF JHARKHAND
|
July 3, 2013 |
SANJEEV ARORA & OTHERS Vs. STATE OF JHARKHAND & OTHERS
|
June 17, 2013 |
Sanjeev Kumar Vs. State of Jharkhand
|
September 21, 2013 |
SANJEEV KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, CABINET (VIGILANCE) DEPARTMENT RANCHI AND OTHERS
|
January 29, 2013 |
SANJEEV KUMAR PRASAD Vs. STATE OF JHARKHAND
|
July 18, 2013 |
Sanjeev Kumar Raha Vs. Coal India Ltd.
|
January 21, 2013 |
Sanjiv Agarwal Vs. Suman Agrawal
|
April 17, 2013 |
SANJIV KUMAR GHOSH Vs. STATE OF JHARKHAND
|
September 3, 2013 |
SANJIV PAUL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 31, 2013 |
SANJIWAN NAG Vs. STATE OF JHARKHAND
|
December 3, 2013 |
SANJOY MISRA Vs. STATE OF JHARKHAND
|
March 6, 2013 |
Sanjoy Sinha Vs. State of Jharkhand
|
September 9, 2013 |
Sanjukta Prasad Vs. State of Jharkhand
|
January 16, 2013 |
Sankadeep Sahu Vs. Ranchi University, Ranchi
|
August 16, 2013 |
SANKADEEP SAHU Vs. RANCHI UNIVERSITY
|
February 11, 2013 |
SANTANMA SAHA Vs. HOLIKA DEVI
|
November 28, 2013 |
SANTOSH CHOURASIA Vs. STATE OF JHARKHAND
|
March 14, 2013 |
SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
June 10, 2013 |
Santosh Kumar Vs. Central Coalfields Limited, Ranchi, through its Chairman-cum-Managing Director
|
June 20, 2013 |
SANTOSH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
April 11, 2013 |
Santosh Kumar Singh Vs. State of Jharkhand
|
January 30, 2013 |
SANTOSH PANDEY Vs. STATE OF JHARKHAND
|
June 17, 2013 |
SANTOSH PRASAD Vs. NARBADESHWAR PRASAD SINGH
|
October 22, 2013 |
SANYUKTA KUMARI JHA Vs. STATE OF JHARKHAND
|
November 12, 2013 |
Sapan Kumar Dan Vs. State of Jharkhand
|
June 21, 2013 |
SARASWATI DEVI AND ORS. Vs. STATE OF JHARKHAND
|
July 12, 2013 |
Saraswati Mehra @ Saaswati Mahar Vs. Hindustan Copper Ltd.
|
July 31, 2013 |
SARDAR HARPAL SINGH Vs. STATE OF JHARKHAND
|
January 3, 2013 |
SARDAR RABINDRA SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
January 15, 2013 |
SARDAR SINGH MUNDARI Vs. FOOD CORPORATION OF INDIA
|
February 22, 2013 |
SARYU YADAV Vs. STATE OF JHARKHAND
|
February 20, 2013 |
SATEYNDRA KUMAR TRIPATHI Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ANOTHER
|
July 11, 2013 |
SATISH CHANDRA DHAR Vs. JHARKHAND STATE HOUSING BOARD
|
January 3, 2013 |
SATISH RAJ ALIAS CHHOTU KUMAR ALIAS CHHOTU Vs. STATE OF JHARKHAND
|
July 12, 2013 |
SATISH SINGH Vs. STATE OF JHARKHAND
|
July 11, 2013 |
SATYA DEO RAM Vs. STATE OF JHARKHAND
|
November 29, 2013 |
Satya Narain Paswan. Vs. State of Jharkhand
|
June 13, 2013 |
Satya Narayan Vs. State of Jharkhanda
|
July 8, 2013 |
SATYA NARAYAN CHOWDHARY Vs. STATE OF JHARKHAND & ORS
|
June 19, 2013 |
SATYA NARAYAN GUPTA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
January 28, 2013 |
SATYA NARAYAN PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
August 19, 2013 |
SATYA PRAKASH Vs. STATE OF JHARKHAND
|
December 9, 2013 |
SATYADEO PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 11, 2013 |
SATYAWAN MAHTO Vs. STATE OF JHARKHAND
|
November 22, 2013 |
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2013 |
Satyendra Kumar Pandey Vs. State of Jharkhand
|
September 26, 2013 |
Satyendra Narayan Kunwar Vs. State of Jharkhand
|
August 31, 2013 |
SAUDAGAR SINGH Vs. STATE OF JHARKHAND
|
September 11, 2013 |
SAVITRI DEVI @ SAVITRI TIWARI AND ORS Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
SAVITRI SINGH Vs. UNION OF INDIA & OTHERS
|
February 20, 2013 |
Sawana Lakra Vs. State of Jharkhand
|
July 25, 2013 |
SAYADI Vs. STATE OF JHARKHAND
|
March 1, 2013 |
SEEMA DEVI & ORS Vs. STATE OF JHARKHAND & ORS
|
August 1, 2013 |
SEEMA ENGINEERING & CONSTRUCTION WORKS Vs. HEC
|
December 2, 2013 |
SEEMA KUMARI Vs. STATE OF JHARKHAND
|
May 6, 2013 |
SEEMA KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
|
August 5, 2013 |
SEETHARAM S/O LATE NARAYANAPPA Vs. NEW INDIA ASSURANCE CO LTD AND ORS
|
February 19, 2013 |
SEFALI SINHA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 12, 2013 |
SERAJ KHAN @ SERAJ AHMAD AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
SERAJUL HAQUE Vs. STATE OF JHARKHAND
|
February 21, 2013 |
Shabana Parveen @ Sabana Vs. State of Jharkhand
|
July 30, 2013 |
SHABNAM KHATOON @ SHABNAMB KHATOON Vs. STATE OF JHARKHAND
|
June 17, 2013 |
SHAFIQUE ANSARI Vs. STATE OF JHARKHAND AND ANOTHER
|
June 19, 2013 |
SHAHID ANSARI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Shailendra Katyal Vs. State of Jharkhand
|
February 21, 2013 |
Shailendra Kumar Sinha Vs. State of Jharkhand
|
March 6, 2013 |
Shailendra Kumar Sinha Vs. Bharat Coking Coal Ltd., Dhanbad
|
April 12, 2013 |
SHAILESH KISHORE SINHA Vs. STATE OF JHARKHAND THROUGH VIGILANCE WITH
|
August 6, 2013 |
SHAILESH KISHORE SINHA AND BIPIN BIHARI SINHA Vs. STATE OF JHARKHANDTHROUGH VIGILANCE
|
August 7, 2013 |
Shakuntala Mahatawain Vs. State of Jharkhand
|
January 10, 2013 |
SHAMA PRAVEEN @ SAMMA PRAVEEN Vs. STATE OF JHARKHAND
|
June 17, 2013 |
SHAMBHU KUMAR RAVI Vs. STATE OF JHARKHAND
|
July 17, 2013 |
Shambhu Nath Mehta Vs. State of Jharkhand
|
September 3, 2013 |
SHAMBHU NATH SAHAY Vs. STATE OF JHARKHAND
|
July 8, 2013 |
SHAMBHU SHARMA Vs. THE STATE OF JHARKHAND
|
November 29, 2013 |
Shambhunath Jha Vs. Mineral Area Development Authority, Dhanbad
|
July 19, 2013 |
SHAMBU SARAN Vs. STATE OF JHARKHAND
|
January 16, 2013 |
SHAMEEM, W/O SHEIK JAVED AND ORS Vs. ABDUL HAMEED, S/O ABDUL AZEEZ AND ORS
|
February 19, 2013 |
SHAMSAD KHAN Vs. UNION OF INDIA
|
December 19, 2013 |
SHANKAR BHAGWAN MISHRA Vs. ADITYPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
April 26, 2013 |
SHANKAR HEMBRAM Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
September 2, 2013 |
SHANKAR MUNDA Vs. STATE OF JHARKHAND
|
June 17, 2013 |
Shankar Prasad Singh Vs. State of Jharkhand
|
October 25, 2013 |
SHANKAR RAM Vs. STATE OF JHARKHAND
|
March 6, 2013 |
SHANKAR RAM RAVIDAS Vs. SHYAM NANDAN SAHAY
|
November 18, 2013 |
SHANKAR SHARMA Vs. UNION OF INDIA & OTHERS
|
February 20, 2013 |
SHANKAR SINGH Vs. STATE OF JHARKHAND
|
October 30, 2013 |
Shantanu Kumar Choudhary Vs. State of Jharkhand
|
May 1, 2013 |
SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
September 26, 2013 |
SHANTI DEVI Vs. STATE OF JHARKHAND
|
March 20, 2013 |
Shanti Devi Vs. State of Jharkhand
|
October 24, 2013 |
SHANTI GOPAL KARAN & ORS. Vs. KOLHAN UNIVERSITY
|
July 15, 2013 |
Shanu Paul Vs. State of Jharkhand
|
June 28, 2013 |
SHARAD CHANDRA GUPTA Vs. STATE OF JHARKHAND
|
June 28, 2013 |
Sharmistha Anand Vs. Damodar Valley Corporation
|
March 8, 2013 |
SHASHI KANT KUMAR BARNWAL Vs. STATE OF
|
August 19, 2013 |
Shashi Kant Pandey Vs. State of Jharkhand
|
June 17, 2013 |
Shashi Kumar Vs. State of Jharkhand
|
October 30, 2013 |
Shashi Kumar Gupta Vs. State of Jharkhand
|
November 18, 2013 |
SHASHI RANJAN SINGH Vs. STATE OF JHARKHAND
|
November 28, 2013 |
SHASHI SEKHAR PATHAK @ SEKHAR PATHAK Vs. STATE OF JHARKHAND
|
January 9, 2013 |
Shasti Mondal Vs. Eastern Coalfield Ltd.
|
February 13, 2013 |
SHAUKAT ALI ANSARI Vs. THE STATE OF JHARKHAND AND OTHERS
|
October 25, 2013 |
Sheo Kumar Madhur Vs. State of Jharkhand
|
January 7, 2013 |
Sheo Kumar Narayan Vs. Birsa Agriculture University
|
July 24, 2013 |
SHEO PRASAD SAHU Vs. RANCHI KSHETRIYA GRAMIM BANK
|
April 11, 2013 |
Sheo Ram Vs. State of Bihar
|
May 16, 2013 |
SHEO SHANKAR BHAGAT Vs. STATE OF BIHAR
|
December 5, 2013 |
SHESH NATH CHOUBEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 25, 2013 |
SHIBAMOY DUTTA AND ORS Vs. STATE OF JHARKHAND
|
June 18, 2013 |
Shila Singh Vs. State of Jharkhand
|
January 31, 2013 |
SHILENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 9, 2013 |
Shio Narayan Singh Vs. State of Jharkhand through Secretary, Road Construction Department, Ranchi
|
September 2, 2013 |
SHIO NARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY AND ORS.
|
September 4, 2013 |
SHISHIR BODRA Vs. STATE OF JHARKHAND
|
August 16, 2013 |
SHISHIR TIRKEY AND ANMOL BAXLA Vs. THE STATE OF JHARKHAND
|
January 10, 2013 |
SHITAL ORAON Vs. STATE OF JHARKHAND
|
April 18, 2013 |
SHIV BACHAN KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2013 |
SHIV GURU STONE WORKS Vs. STATE OF JHARKHAND
|
April 12, 2013 |
SHIV KUMAR BERI Vs. STATE OF JHARKHAND
|
March 20, 2013 |
Shiv Nath Prasad Vs. Jharkhand State Electricity Board, Supply Division Kusai Colony, Ranchi
|
June 21, 2013 |
Shiv Prasad Sahu Vs. Ranchi Kshetriya Gramin Bank
|
July 25, 2013 |
SHIV RAM BHAGAT Vs. SMT. CHAPLABALA DEVI AND ORS.
|
July 3, 2013 |
SHIV SHANKAR BHARTI Vs. STATE OF JHARKHAND
|
June 19, 2013 |
SHIV SHANKAR MUNDA Vs. CHAIR PERSON, NATIONAL COUNCIL FOR THE TEACHER EDU
|
June 19, 2013 |
SHIVAKUMAR, S/O MURTHY Vs. B RAMAIAH S/O LATE BASAPPA
|
February 19, 2013 |
SHIVDEV SINGH Vs. STATE OF JHARKHAND
|
April 29, 2013 |
SHIVJI SINGH Vs. STATE OF JHARKHAND
|
January 8, 2013 |
Shravan Kumar @ Sharwan Kumar Vs. State of Jharkhand
|
April 16, 2013 |
SHRAWAN JHA @ SHARWAN KR JHA Vs. STATE OF JHARKHAND
|
June 17, 2013 |
SHRAWAN MAHTO Vs. STATE OF BIHAR
|
March 12, 2013 |
SHREE BALAJEE COKE AND FACTORY Vs. STATE OF JHARKHAND
|
July 25, 2013 |
SHREE BALAJI ENTERPRISES Vs. STATE OF JHARKHAND & OTHERS
|
June 18, 2013 |
SHREE GANESH TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2013 |
SHRI BINOD MAHATO Vs. MOHIT MAHATO AND ORS.
|
July 12, 2013 |
SHRIKANT ROY Vs. STATE OF JHARKHAND
|
May 2, 2013 |
Shrutimala Vs. State of Jharkhand
|
April 25, 2013 |
SHYAM KISHORE Vs. STATE OF JHARKHAND
|
May 10, 2013 |
SHYAM KISHORE CHOUDHARY @ S.K. CHOUDHARY Vs. THE STATE OF JHARKHAND AND ANOTHER
|
April 15, 2013 |
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
January 1, 2013 |
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
February 1, 2013 |
Shyam Lal Iron & Steel Company Vs. Jharkhand State Electricity Board through its Chairman, Engineers Bhawan, Dhurwa, Ranchi
|
April 26, 2013 |
Shyam Pado Mandal Vs. State of Jharkhand
|
October 29, 2013 |
SHYAM SUNDAR PATHAK Vs. JHARKHAND STATE ELECTRICITY BOARD & OTHERS
|
October 22, 2013 |
SIBAN MAHATO Vs. BHARAT COKING COAL LTD
|
February 12, 2013 |
SIBANDIH AZAAD URDU MIDDLE SCHOOL Vs. STATE OF JHARKHAND
|
January 14, 2013 |
SIKANDAR PRASAD AND CHANDRASHEKHAR JHA Vs. STATE OF JHARKHAND
|
July 22, 2013 |
Sikandar Prasad Singh Vs. State of Jharkhand
|
July 9, 2013 |
SIKANDER BHARTI Vs. STATE OF JHARKHAND
|
April 11, 2013 |
SINGBHUM THIKEDAR MAZDOOR SANGH Vs. STATE OF JHARKHAND
|
May 6, 2013 |
SINGHBHUM THIKEDAR Vs. STATE OF JHARKHAND
|
May 4, 2013 |
Singhbhum Thikedar Mazdoor Sangh through its General Secretary Chandeshwar Singh Vs. State of Jharkhand through the Secretary, Department of Labour, Employment & Training, Govt.of Jharkhand
|
May 6, 2013 |
SINGHWAHINI CEMENT PVT. LTD. & OTHERS Vs. THE UNION OF INDIA & OTHERS
|
January 11, 2013 |
SITA RAM ORAON Vs. STATE OF JHARKHAND
|
February 13, 2013 |
Sita Ram Oraon Vs. State of Jharkhand
|
February 6, 2013 |
SITA RAM ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
February 16, 2013 |
SITA RAM PASWAN Vs. UNION OF INDIA
|
November 11, 2013 |
SITA RAM PRASAD Vs. STATE OF JHARKHAND
|
January 9, 2013 |
Sitaram Khandelwal Vs. Ranchi Municipal Corporation
|
July 8, 2013 |
SITARAM MEHTA Vs. STATE OF BIHAR WITH
|
January 29, 2013 |
SIYARAM RAI Vs. DHANBAD MUNICIPAL CORPORATION
|
June 11, 2013 |
SIYARAM YADAV Vs. STATE OF JHARKHAND
|
December 2, 2013 |
SM. MADHU LOYALKA @ MADHU A. LOYALKA AND ORS. Vs. THE STATE OF JHARKHAND AND ANOTHER
|
December 14, 2013 |
SMALL CRUSHER OWNERS ASSOCIATION Vs. UNION OF INDIA
|
May 7, 2013 |
SMT. ANJANI DEVI Vs. THE STATE OF JHARKHAND, SUB-DIVISIONAL OFFICER, GUMLA AND BLOCK SUPPLY OFFICER, GUMLA
|
January 10, 2013 |
SMT. LAXMI DEVI Vs. THE DIRECTOR (PERSONNEL) BCCL AND ORS.
|
July 3, 2013 |
SMT. MADHU LOYALKA @ MADHU A. LOYALKA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 13, 2013 |
SMT. SARITA DEVI Vs. KRISHNA KUMAR SINGH
|
January 31, 2013 |
Snigdha Vs. Birla Institute of Technology
|
July 1, 2013 |
SOBRAM GOPE Vs. STATE OF JHARKHAND & ORS
|
June 19, 2013 |
Sobran Gope Vs. State of Jharkhand
|
September 5, 2013 |
Sohrab Ansari Vs. State of Jharkhand
|
May 2, 2013 |
SOMA ORAON Vs. STATE OF JHARKHAND AND ORS.
|
January 2, 2013 |
SOMA YADAV Vs. STATE OF JHARKHAND
|
December 11, 2013 |
Somdatt Builders (P) Ltd. Vs. State of Jharkhand
|
April 12, 2013 |
SOMNATH DAS Vs. SHEOLI HATI
|
May 7, 2013 |
Somnath Das Vs. Sheoli Hati
|
May 17, 2013 |
SONARAM MAHATO Vs. STATE OF JHARKHAND
|
April 10, 2013 |
SONBHADRA TIWARI Vs. STATE OF JHARKHAND
|
January 9, 2013 |
SONU KUMAR BHAGAT ALIAS SANJEEV RANJAN Vs. STATE OF JHARKHAND
|
July 11, 2013 |
SOURABH @ PINKU @ SAURABH Vs. STATE OF JHARKHAND AND ORS
|
June 18, 2013 |
SOURAV MITTAL Vs. ANCHAL MITTAL
|
February 1, 2013 |
SRI SALASAR MINERAL PROCESSING WORKS Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
September 20, 2013 |
SRI. RAJU PRAJAPATI Vs. SRI. OM PRAKASH DUBEY
|
January 7, 2013 |
SRIKANT PANDEY Vs. STATE OF JHARKHAND
|
April 18, 2013 |
SRIMATI KUMARI Vs. STATE OF JHARKHAND
|
March 12, 2013 |
ST XAVIERS SCHOOL Vs. STATE OF JHARKHAND
|
July 26, 2013 |
St.Peters Evangelical & Educational Society Vs. State of Jharkhand
|
July 15, 2013 |
Stan Commodities Pvt.Ltd. Vs. Union of India
|
January 31, 2013 |
STATE BANK OF INDIA Vs. M/S. INTERNATIONAL EQUIPMENT & SERVICES
|
December 3, 2013 |
STATE OF BIHAR Vs. CHAMAN KISHORE PRASAD
|
September 12, 2013 |
STATE OF BIHAR Vs. SMT. USHA RANI PAL & ORS.
|
July 12, 2013 |
STATE OF BIHAR Vs. BRINDA DEVI
|
September 5, 2013 |
STATE OF JHARKHAND Vs. BAIJNATH HANSDA & ORS.
|
May 3, 2013 |
STATE OF JHARKHAND Vs. MANJU SURI
|
January 3, 2013 |
State of Jharkhand Vs. Akul Chandra Mahto
|
April 23, 2013 |
STATE OF JHARKHAND Vs. SANJAY KUMAR
|
February 6, 2013 |
STATE OF JHARKHAND Vs. ARUN KUMAR DHAR
|
June 20, 2013 |
STATE OF JHARKHAND Vs. TAURIAN INFRASTRUCTURE PVT. LTD
|
December 2, 2013 |
STATE OF JHARKHAND Vs. TULSI YADAV
|
January 28, 2013 |
STATE OF JHARKHAND Vs. UMESH CHANDRA SINGH
|
December 6, 2013 |
State of Jharkhand Vs. Jaiswal Traders
|
April 10, 2013 |
State of Jharkhand Vs. Dewashish Goswami
|
August 27, 2013 |
State of Jharkhand Vs. Maheshwar Tiwari
|
July 25, 2013 |
STATE OF JHARKHAND Vs. SANJAY MONDAL
|
April 10, 2013 |
STATE OF JHARKHAND Vs. RAVINDRA MOHAN TEWARI
|
January 11, 2013 |
STATE OF JHARKHAND & ORS Vs. PRASAD CONSTRUCTION
|
June 21, 2013 |
STATE OF JHARKHAND AND ORS Vs. PANCHANAND CHOUDHARY
|
June 18, 2013 |
STATE OF JHARKHAND THROUGH CHIEF SECRETARY Vs. BRAJNESH CHANDRA VIDYARTHI
|
October 22, 2013 |
State of Jharkhand through Principal Secretary, Department of Agriculture and Sugarcane, Ranchi Vs. Prashant Verma
|
January 30, 2013 |
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA
|
January 2, 2013 |
STEEL AUTHORITY OF INDIA LTD. AND OTHERS Vs. KALDEEP KACHHAP
|
November 26, 2013 |
Subash Chandra Sah Vs. State of Jharkhand
|
April 22, 2013 |
SUBHASH BALMIKI Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
SUBHASH CHANDRA JHA Vs. STATE OF JHARKHAND
|
September 17, 2013 |
SUBHASH KUMAR MAHATO @SUBHASH MAHATO Vs. THE STATE OF JHARKHAND
|
October 3, 2013 |
SUBHASH ORAON AND ORS Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Subodh Chandra Ambastha Vs. State of Jharkhand
|
January 16, 2013 |
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 8, 2013 |
Subodh Kumar Verma Vs. State of Jharkhand
|
March 7, 2013 |
SUBODH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
April 17, 2013 |
SUBODH PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2013 |
SUBODH RANJAN VERMA Vs. STATE OF JHARKHAND
|
September 24, 2013 |
SUBODHAN SOREN Vs. STATE OF BIHAR (NOW JHARKHAND) & ORS
|
July 4, 2013 |
Sudarshan Choubey Vs. State of Jharkhand through the Secretary/Principal Secretary, Road Construction Department, Dhurwa, Ranchi
|
September 25, 2013 |
SUDARSHAN SONI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
January 3, 2013 |
SUDHA GOSWAMI Vs. STATE OF JHARKHAND
|
April 23, 2013 |
SUDHARSHAN MAHTO Vs. STATE OF JHARKHAND
|
June 19, 2013 |
SUDHIR KUMAR Vs. STATE OF JHARKHAND
|
August 17, 2013 |
SUDHIR MAHATO Vs. STATE OF JHARKHAND & ORS
|
December 3, 2013 |
Sudhir Nath Modi Vs. Bank of India
|
June 27, 2013 |
SUDHIR PRASAD SINGH ALIAS NATAN SINGH Vs. STATE OF JHARKHAND
|
July 11, 2013 |
SUDIP KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
July 31, 2013 |
SUJEET KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2013 |
SUKHDEO MANDAL AND ORS. Vs. BRAJ NANDAN MANDAL AND ORS.
|
February 1, 2013 |
SUKHDEO PRASAD Vs. THE STATE OF JHARKHAND & OTHERS
|
October 21, 2013 |
SUKHDEO SAW @ SUKHDEO PRASAD Vs. STATE OF JHARKHAND
|
June 27, 2013 |
SUKRA RAM GOPE Vs. STATE OF JHARKHAND & OTHERS
|
June 19, 2013 |
SUKRAT ORAON; SUSHILA HORO AND ORS Vs. STATE OF JHARKHAND
|
September 3, 2013 |
SUKUL KISAN Vs. STATE OF JHARKHAND
|
June 20, 2013 |
SUKUMAR GHOSH Vs. STATE OF JHARKHAND
|
June 20, 2013 |
SUKUMAR MODAK Vs. STATE OF JHARKHAND
|
January 16, 2013 |
SUMAN Vs. STATE OF JHARKHAND
|
March 15, 2013 |
SUMAN DEVI Vs. RUPESH SAHU
|
January 7, 2013 |
SUMAN DUBEY Vs. STATE OF JHARKHAND
|
September 26, 2013 |
SUMAN KUMAR SANAM Vs. STATE OF JHARKHAND
|
October 22, 2013 |
SUMAN KUMAR SINGH AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
|
June 21, 2013 |
SUMAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
December 20, 2013 |
SUMAN KUMARI Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY
|
September 2, 2013 |
SUMAN KUMARI MEHTA Vs. STATE OF JHARKHAND & ORS
|
June 10, 2013 |
Sumermall Jain Vs. Radha Rani Dutta
|
February 28, 2013 |
SUNAND PRASAD SAO Vs. STATE OF JHARKHAND
|
August 16, 2013 |
Sunder Lal Yadav @ Sunder Yadav Vs. State of Jharkhand
|
June 14, 2013 |
SUNDERSAI MAHTO & ORS Vs. STATE OF JHARKHAND
|
September 11, 2013 |
SUNIL KERKETTA Vs. STATE OF JHARKHAND
|
May 17, 2013 |
SUNIL KR. VERMA Vs. STATE OF JHARKHAND
|
June 18, 2013 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
November 11, 2013 |
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
March 8, 2013 |
Sunil Kumar Maheshwari @ Sunil Maheshwari Vs. Central Bureau of Investigation
|
May 1, 2013 |
SUNIL KUMAR RAJAK Vs. STATE OF JHARKHAND
|
June 19, 2013 |
SUNIL SHARMA AND AMAL SHARMA @ AMAL KUMAR SHARMA Vs. STATE OF JHARKHAND
|
February 19, 2013 |
SUNIMOY BHATTACHARJEE Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF FOOD SUPPLY AND COMMERCE, GOVERNMENT OF JHARKHAND
|
August 31, 2013 |
SUNITA DEVI Vs. BOKARO STEEL PLANT
|
October 1, 2013 |
SUNITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
January 2, 2013 |
SUNITA DEVI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
October 24, 2013 |
SUNITA SINHA Vs. STATE OF JHARKHAND
|
September 25, 2013 |
SUNITI NATH ROY Vs. STATE OF JHARKHAND AND ORS
|
February 14, 2013 |
SUNNY KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
March 1, 2013 |
SUNPLANT AGRO LIMITED Vs. STATE OF JHARKHAND
|
April 2, 2013 |
SUPRIAN SORENG Vs. UNION OF INDIA & OTHERS
|
September 13, 2013 |
SUPRIYA SEN Vs. STATE OF JHARKHAND
|
January 2, 2013 |
SURAJ DEO MISHRAV. Vs. DHANBAD MUNICIPAL CORPORATION AND ORS.
|
April 10, 2013 |
SURAJ KUMAR & ANR. Vs. PUNJAB NATIONAL BANK & ANR.
|
July 29, 2013 |
SURAJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
March 7, 2013 |
SURAT PRASAD MEHTA Vs. BHARAT COKING COAL LIMITED, DHANBAD
|
February 18, 2013 |
SURDHANI DEVI Vs. STATE OF JHARKHAND
|
March 12, 2013 |
SUREN TIRIYA, DAMU SANRA, MD. SABIR AND SANJAY SHARMA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
October 25, 2013 |
Surendra Choudhary Vs. State of Jharkhand
|
November 13, 2013 |
SURENDRA KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2013 |
SURENDRA KUMAR SARAWGI Vs. STATE OF JHARKHAND
|
June 27, 2013 |
SURENDRA NATH MISHRA Vs. STATE OF JHARKHAND
|
November 18, 2013 |
SURENDRA PRASAD RAI Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
|
November 11, 2013 |
SURENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
April 12, 2013 |
Suresh Chand Jain Vs. State of Jharkhand
|
June 18, 2013 |
SURESH KUMAR & ORS. Vs. STATE OF JHARKHAND & ORS.
|
November 13, 2013 |
SURESH MAHATO Vs. STATE OF JHARKHAND
|
January 4, 2013 |
SURESH MAHTO Vs. STATE OF JHARKHAND
|
October 23, 2013 |
Suresh Mehta Vs. State of Jharkhand
|
April 3, 2013 |
SURESH ORAON Vs. UNION OF INDIA
|
December 2, 2013 |
SURESH ORAON Vs. UNION OF INDIA AND ORS.
|
July 25, 2013 |
SURESH ORAON Vs. UNION OF INDIA AND ORS.
|
January 3, 2013 |
SURESH PRASAD Vs. STATE OF JHARKHAND
|
February 1, 2013 |
SURESH PRASAD SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
|
March 1, 2013 |
Suresh Ram Vs. State of Jharkhand
|
February 25, 2013 |
SURESH TUDU Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPUTY COMMISSIONER-CUM-DISTRICT PROGRAM COORDINATOR, PAKUR AND BLOCK DEVELOPMENT OFFICER, PAKUR
|
November 11, 2013 |
SURITH SINGH Vs. ADMINISTRATOR
|
March 1, 2013 |
SURJA KUJUR Vs. STATE OF JHARKHAND
|
August 16, 2013 |
SURYDEO PANDEY Vs. MINERAL AREA DEVELOPMENT AUTHORITY & OTHERS
|
September 10, 2013 |
SUSHANTA MANDAL Vs. DAMODAR VALLEY CORPORATION
|
January 15, 2013 |
SUSHIL KUMAR LAL DAS Vs. STATE OF JHARKHAND
|
May 6, 2013 |
Sushil Murmu (in 699), Shiblal Murmu (in 640) Vs. State of Jharkhand
|
February 5, 2013 |
Sushila Devi Vs. Bharat Coking Coal Limited
|
October 25, 2013 |
SUSHILA SAH Vs. STATE OF JHARKHAND & ANR
|
June 18, 2013 |
SUSHREE KAMLA KUNKAL Vs. STATE OF JHARKHAND
|
January 9, 2013 |
SWAMI BIBHU DEO Vs. STATE OF JHARKHAND
|
November 29, 2013 |
SWAMI MAHIMANAND SARASWTI Vs. STATE OF JHARKHAND
|
January 2, 2013 |
SWARN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 21, 2013 |
SWAROOP GHOSH Vs. STATE OF JHARKHAND
|
April 5, 2013 |
SYED ISHTYAQUE AHMAD Vs. YASMIN PRAVIN
|
April 30, 2013 |
TADASHA MISHRA Vs. STATE OF JHARKHAND
|
September 5, 2013 |
Tahera Shabnam Vs. State of Jharkhand
|
March 14, 2013 |
TAJUUDDIN FAROOQ Vs. STATE OF JHARKHAND
|
April 3, 2013 |
TALA HEMBRUM Vs. STATE OF JHARKHAND
|
December 11, 2013 |
Talcem Casting (P) Ltd. Vs. State of Jharkhand
|
July 12, 2013 |
TALHA SAKIB Vs. THE STATE OF JHARKHAND AND SAHIN KAHAKASA
|
July 25, 2013 |
TANWIR ANSARI @ TANMIR ANSARI Vs. STATE OF JHARKHAND
|
May 22, 2013 |
TAPAS KUMAR BANERJEE Vs. STATE OF JHARKHAND
|
September 6, 2013 |
Tapendra Kumar Singh @ Laddu Singh Vs. State of Jharkhand
|
January 7, 2013 |
TAPESHWAR MAHTO Vs. STATE OF JHARKHAND
|
September 25, 2013 |
TARA CHOUDHARY Vs. STATE OF JHARKHAND
|
August 17, 2013 |
TARA DEVI Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
|
November 11, 2013 |
Tara Devi Vs. State of Jharkhand
|
June 19, 2013 |
TARA PRASANNA DUTTA Vs. STATE OF JHARKHAND
|
January 14, 2013 |
Tarak Nath Choudhury Vs. Bharat Coking Coal Ltd.
|
August 30, 2013 |
TAREJA CHOPRA Vs. CHIEF MANAGER, S.B.I.
|
April 10, 2013 |
TARSEM SINGH Vs. STATE BANK OF INDIA & OTHERS
|
June 19, 2013 |
TATA CUMMINS LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
January 9, 2013 |
TATA HITACHI CONSTRUCTION MACHINERY COMPANY LIMITED Vs. STATE OF JHARKHAND
|
March 5, 2013 |
TATA MOTORS LTD. Vs. UNION OF INDIA AND OTHERS
|
January 29, 2013 |
Tata Sky Limited, Ranchi Vs. State of Jharkhand
|
January 29, 2013 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
March 21, 2013 |
Tata Steel Limited Vs. Bihar State Electricity Board now Jharkhand State Electricity Board
|
January 17, 2013 |
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
May 2, 2013 |
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 17, 2013 |
TEJ BAHADUR PRASAD Vs. STATE OF JHARKHAND
|
April 5, 2013 |
TEJ NARAYAN SINGH AND ANR. Vs. JHARKHAND STATE TOURIST DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
May 3, 2013 |
TEJ NARAYAN SINGH AND NAND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
December 20, 2013 |
TEJU BEDIA Vs. UNION OF INDIA
|
September 12, 2013 |
TETRU PRADHAN Vs. STATE OF JHARKHAND
|
June 19, 2013 |
Thakur Prasad Mandal Vs. State of Jharkhand
|
April 12, 2013 |
Thakur Sarayu Prasad Singh Vs. Steel Authority of India Ltd.
|
July 12, 2013 |
THE COMMISSIONER OF INCOME TAX Vs. THE DHANBAD CENTRAL CO-OPERATIVE BANK LTD.
|
April 15, 2013 |
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI A.K. MITRA
|
July 25, 2013 |
THE JHARKHAND INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION THROUGH ITS MANAGING DIRECTOR AND OTHERS Vs. ANIMESH TETARWAY AND THE DIRECTOR INDUSTRIES, DEPARTMENT OF INDUSTRIES AND OTHERS
|
September 9, 2013 |
THE NEW INDIA ASSURANCE COMPANY LTD Vs. SUNAINA DEVI
|
November 20, 2013 |
THE STATE OF JHARKHAND & ORS. Vs. PREM LATA SINHA & ORS.
|
July 23, 2013 |
THE STATE OF JHARKHAND AND OTHERS Vs. BINOD KUMAR RANA
|
November 27, 2013 |
THEIR WORKMEN, BIHAR COLLIERY KAMGAR UNION Vs. M/S. BHARAT COKING COAL LTD.
|
December 4, 2013 |
TILAKDHARI RAVIDAS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
November 26, 2013 |
TILKU NAG Vs. STATE OF JHARKHAND
|
February 13, 2013 |
Tinkal Kumar Choudhary Vs. State of Jharkhand
|
November 13, 2013 |
Tirath Nath Kashyap Vs. State of Jharkhand
|
June 26, 2013 |
TIRATH SINGH Vs. STATE OF BIHAR
|
January 10, 2013 |
Tirth Raj Shree Shikharji Jain Samanway Samiti Vs. State of Jharkhand through the Chief Secretary, Home Department
|
July 18, 2013 |
TRF LIMITED Vs. COMMISSIONER
|
March 8, 2013 |
Trilochan Mahto Vs. State of Jharkhand
|
March 8, 2013 |
TRILOK SINGH Vs. CCL
|
January 2, 2013 |
TRIVENI CONSTRUCTION COMPANY Vs. STATE OF JHARKHAND
|
July 23, 2013 |
TULSI PRASAD GHOSH Vs. STATE OF JHARKHAND
|
February 11, 2013 |
U.S. PAREKH @ U.S. PRAKASH Vs. STATE OF JHARKHAND
|
September 2, 2013 |
Uday Shankar Prasad Vs. State of Jharkhand
|
January 31, 2013 |
Ujjala Bala Goswami Vs. Eastern Coalfield Limited through its Chairman, Burdwan, West Bengal
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July 8, 2013 |
UMA SHANKAR SAH Vs. THE STATE OF JHARKHAND, THE STATE DISABILITY COMMISSIONER AND THE MANAGING DIRECTOR
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July 8, 2013 |
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
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February 13, 2013 |
Umang Kejriwal Vs. State of Jharkhand
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July 24, 2013 |
Umang Mehta Vs. Indian School of Mines, Dhanbad
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July 24, 2013 |
UMAR SHEIKH Vs. STATE OF JHARKHAND
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June 27, 2013 |
Umesh Chandra Sinha Vs. State of Jharkhand
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April 16, 2013 |
UMESH JAISWAL Vs. STATE OF JHARKHAND
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March 1, 2013 |
UMESH KUMAR Vs. STATE OF JHARKHAND
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February 27, 2013 |
Umesh Kumar, Sanjeev Kumar, Debashis Mahapatra Vs. State of Jharkhand through Vigilance
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March 21, 2013 |
Umesh Prasad Vs. State of Jharkhand
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January 28, 2013 |
UMESH PRASAD GUPTA Vs. STATE OF JHARKHAND AND BIRBAL SINGH MUNDA
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August 8, 2013 |
UMESH RAM Vs. STATE OF JHARKHAND AND OTHERS
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September 12, 2013 |
UMESH YADAV AND ORS Vs. STATE OF JHARKHAND
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June 18, 2013 |
UNION OF INDIA Vs. GAUTAM DEY
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June 20, 2013 |
UNION OF INDIA Vs. PIA MAJUMDAR
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October 22, 2013 |
UNION OF INDIA Vs. EKTA TELECOMMUNICATION SYSTEM
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April 29, 2013 |
UNION OF INDIA Vs. HARENDER SINGH
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January 31, 2013 |
Union of India Vs. Rameshwar Prasad
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June 11, 2013 |
UNITED INDIA INSURANCE CO. LTD Vs. M/S. D.P.S. COMPUTERS & ALLIED PRODUCT (P) LTD
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October 25, 2013 |
UNITED INDIA INSURANCE CO.LTD Vs. BINA DEVI
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April 12, 2013 |
United India Insurance Co.Ltd. Vs. Bina Devi
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April 5, 2013 |
UPENDRA KUMAR Vs. STATE OF JHARKHAND
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March 1, 2013 |
UPENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
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December 4, 2013 |
UPENDRA KUMAR Vs. UNION OF INDIA
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January 16, 2013 |
UPENDRA KUMAR THAKUR & ORS Vs. STATE OF JHARKHAND & ANOTHER
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June 28, 2013 |
UPENDRA NATH GORAIN Vs. STATE OF JHARKHAND & ORS
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June 28, 2013 |
UPENDRA PASWAN Vs. STATE OF JHARKHAND
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March 4, 2013 |
UPENDRA RAM Vs. STATE OF JHARKHAND
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April 11, 2013 |
Urmila Devi Vs. Steel Authority of India Ltd through its Chairman
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January 30, 2013 |
URMILA DEVI Vs. STEEL AUTHORITY OF INDIA LTD
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January 20, 2013 |
URSELLA TOPNO Vs. STATE OF JHARKHAND
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January 7, 2013 |
Usha Devi Vs. State of Jharkhand
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April 2, 2013 |
USHA DEVI AND ANR. Vs. STATE OF JHARKHAND
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April 1, 2013 |
USHA KUMARI SHARMA Vs. STATE OF JHARKHAND
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February 5, 2013 |
Usha Narsaria @ Usha Devi Narsaria Vs. State of Jharkhand through Vigilance
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July 9, 2013 |
UTTAM KUMAR Vs. STATE OF JHARKHAND
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November 12, 2013 |
UZRA KHATOON Vs. STATE OF JHARKHAND
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March 1, 2013 |
V.JAYRAM Vs. STATE OF JHARKHAND
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May 8, 2013 |
V.N. JHA @ VIVEKA NAND JHA Vs. STATE OF JHARKHAND
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July 4, 2013 |
V.S. MULAY @ MULEY V.S. Vs. STATE OF JHARKHAND
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October 29, 2013 |
Vaishanavi Ferro Tech (P) Ltd. Vs. Jharkhand State Electricity Board
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January 30, 2013 |
VAKIL PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
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October 25, 2013 |
VEENA DEVI Vs. STATE OF JHARKHAND AND OTHERS
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September 24, 2013 |
VEENA TRIPATHI Vs. STATE OF JHARKHAND & ORS.
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May 3, 2013 |
VEER KRISHNA SAHAY Vs. STATE OF BIHAR
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February 28, 2013 |
VEER KRISHNA SAHAY & ANOTHER Vs. STATE OF BIHAR & ORS
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February 26, 2013 |
VICKEY SINGH Vs. THE STATE OF JHARKHAND
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January 24, 2013 |
VICTOR FRANCIS Vs. UNITED COMMERCIAL BANK, KOLKATA
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February 8, 2013 |
VIDYA SAGAR SHUKLA Vs. HEAVY ENGINEERING CORPORATION LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, GENERAL MANAGER, CHIEF OF PLANT/HEAVY MACHINE BUILDING PLANT
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July 5, 2013 |
Vijay Kumar Vs. State of Jharkhand
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July 18, 2013 |
Vijay Kumar Vs. Bank of India through its Chairman, Mumbai
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June 14, 2013 |
VIJAY KUMAR RASTOGI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
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January 11, 2013 |
Vijay Prasad Singh Vs. Jharkhand State Electricity Board
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July 11, 2013 |
VIJAY RAWANI @ BIJAY RAWANI Vs. STATE OF JHARKHAND
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December 3, 2013 |
Vijay Shankar Thakur Vs. State of Jharkhand
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February 27, 2013 |
Vijaya Florence Tiru Vs. State of Bihar
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May 3, 2013 |
Vikas Kumar Vs. State of Jharkhand
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March 6, 2013 |
Vikas Kumar Mahto Vs. State of Jharkhand
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January 16, 2013 |
VIKASH YADAV Vs. STATE OF JHARKHAND AND ORS.
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November 21, 2013 |
VIKRAM KUNAL Vs. BANK OF MAHARASHTRA, RANCHI AND ORS.
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January 3, 2013 |
VIKRAM SINHA Vs. STATE OF JHARKHAND
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April 23, 2013 |
VINAY KUMAR PANDEY Vs. STATE OF JHAKHAND
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July 15, 2013 |
VINAY KUMAR TIWARI Vs. STATE OF JHARKHAND
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April 10, 2013 |
VINCENT BARWA @ BISHOP VINCENT BARWA Vs. STATE OF JHARKHAND
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September 3, 2013 |
Vindhya Construction Vs. State of Jharkhand
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April 17, 2013 |
VINDHYACHAL SINGH Vs. STATE OF JHARKHAND
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March 13, 2013 |
VINITA CHAUDHARY Vs. CHAIRMAN, JHARKHAND ACADEMIC
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December 9, 2013 |
VIRENDRA PRATAP DUBEY Vs. STATE OF JHARKHAND
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April 5, 2013 |
Vishwajit Mishra Vs. State of Jharkhand
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February 22, 2013 |
VISWAS KUMAR BARNWAL Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY AND ORS.
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November 21, 2013 |
Vivek Kumar Vs. State of Jharkhand through the Chief Secretary
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September 3, 2013 |
VIVEKANAND SINGH Vs. STATE OF JHARKHAND
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January 16, 2013 |
VOLTAS LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, JAMSHEDPUR & ANR
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March 6, 2013 |
WORKMAN MAN DUTT RAJAK Vs. STATE OF JHARKHAND
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July 2, 2013 |
WORKMAN MAN DUTT RAJAK Vs. STATE OF JHARKHAND
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July 4, 2013 |
WORLD CLASS SERVICES Vs. STATE OF JHARKHAND
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December 17, 2013 |
XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES Vs. STATE OF JHARKHAND
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March 7, 2013 |
YAGYANAND PATHAK Vs. STATE OF JHARKHAND
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October 18, 2013 |
YAMUNA RAM Vs. STATE OF JHARKHAND AND OTHERS
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July 23, 2013 |
YASHAWANT SHARAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
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January 10, 2013 |
YASMATIA KUER Vs. THE STATE OF JHARKHAND & OTHERS
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September 12, 2013 |
Yogendra Prasad Singh Vs. State of Jharkhand
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September 23, 2013 |
Yogesh Khandelwal Vs. State of Jharkhand
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February 25, 2013 |
Yudhisthir Mandal Vs. State of Jharkhand
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July 2, 2013 |
YUGAL KISHORE BHUWANIA Vs. STATE OF JHARKHAND
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February 12, 2013 |
ZAFAR EQBAL AHMAD Vs. THE STATE OF BIHAR AND ORS.
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January 28, 2013 |
ZAFAR EQBAL AHMAD Vs. STATE OF BIHAR
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November 28, 2013 |
Zahida Khatoon Vs. Md.Rafique
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July 4, 2013 |
Zenith Forge Ltd.Industrial Area, Adityapur, Jamshedpur Vs. Jharkhand State Electricity Board
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July 25, 2013 |
ZILA PARISHAD DUKANDAR SANGH Vs. STATE OF JHARKHAND
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September 16, 2013 |
ZULU MONDAL Vs. DAMODAR VALLEY CORPORATION THROUGH ITS SECRETARY
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November 12, 2013 |