BAHUJAN SADAN MORCHA Vs. STATE OF JHARKHAND
|
December 6, 2012 |
SHIVA KANT JHA @ S.K.JHA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
June 14, 2012 |
SONU @ SANDEEP KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 10, 2012 |
A.K. Balaji Vs. Government of India
|
February 21, 2012 |
A.K. Banerjee Vs. Coal India Ltd., through its Chairmancum Managing Director, Calcutta
|
June 27, 2012 |
A.K.BALYAN, DR.ASHOK KUMAR BALYAN Vs. STATE OF JHARKHAND
|
March 13, 2012 |
A.P. SRIVASTAVA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
April 3, 2012 |
ABBAS ANSARI, MD HAFIZ Vs. STATE OF JHARKHAND
|
March 6, 2012 |
ABDUL LATIF Vs. STATE OF JHARKHAND AND KAMALUDDIN QURAISHI
|
March 29, 2012 |
Abdul Rahim Ansari Vs. State of Jharkhand
|
May 4, 2012 |
Abdul Salim Vs. Administrator, Bihar State Road Transport Corporation, Patna
|
January 13, 2012 |
ABHAY AGRAWAL Vs. STATE OF JHARKHAND
|
April 3, 2012 |
Abhay Kumar Sinha Vs. State of Jharkhand
|
October 5, 2012 |
ABHAY RANA ALIAS ABHAY KUMAR RANA Vs. STATE OF JHARKHAND
|
July 13, 2012 |
ABHIJIT DAS @ BABU @ NARAYAN DAS Vs. STATE OF JHARKHAND AND ANOTHER
|
April 16, 2012 |
Abhijit Gaurav @ Rohit Vs. State of Jharkhand
|
May 17, 2012 |
Abhimanu Kumar Vs. State of Jharkhand
|
March 28, 2012 |
ABHISHEK PRAKASH Vs. STATE OF JHARKHAND
|
November 21, 2012 |
ABHISHEKH SINGH @ ABHESIKH SINGH Vs. UNION OF INDIA THROUGH C.B.I.
|
December 13, 2012 |
Abid Ali Vs. State of Jharkhand
|
July 16, 2012 |
ABINASH KUMAR OJHA Vs. STATE OF JHARKHAND
|
April 10, 2012 |
Accropoly Metal Industries Private Limited Vs. State of Jharkhand
|
February 15, 2012 |
ACE INTEGRATED SOLUTIONS PVT LTD Vs. STATE OF JHARKHAND & ORS
|
October 10, 2012 |
ACET SWAROJGAR SANGH Vs. STATE OF JHARKHAND
|
October 9, 2012 |
ADHUNIK ALLOYS & POWER LTD Vs. STATE OF JHARKHAND
|
November 27, 2012 |
ADITYA KUMAR MISHRA Vs. THE STATE OF JHARKHAND & ORS.
|
July 6, 2012 |
ADITYA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 2, 2012 |
Adityapur Industrial Area Development Authority Vs. Sanderson Industries Limited
|
July 24, 2012 |
Advocate Association Vs. State of Jharkhand
|
February 1, 2012 |
Aftab Khan Vs. State of Jharkhand
|
April 25, 2012 |
Aghanu Manjhi Vs. State of Jharkhand
|
January 19, 2012 |
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 25, 2012 |
AHUTI SWAIN Vs. CENTRAL COALFIELDS LTD
|
December 5, 2012 |
AINUL HAQUE @ ANUL HAQUE Vs. STATE JHARKHAND & ANOTHER
|
July 13, 2012 |
AIRPORT AUTHORITY OF INDIA Vs. JHARKHAND STATE ELECTRICITY
|
July 23, 2012 |
Aishna Shukla Vs. State of Jharkhand
|
March 20, 2012 |
Ajanta Sarkar @ Anju Sarkar Vs. Union of India
|
August 6, 2012 |
AJANTA TRADERS Vs. STATE OF JHARKHAND
|
December 20, 2012 |
Ajay Kumar Vs. State of Jharkhand
|
March 22, 2012 |
Ajay Kumar Bhagat Vs. Om Prakash Bhagat
|
April 27, 2012 |
Ajay Kumar Chaubey @ Ajay Choubey Vs. State of Jharkhand
|
August 31, 2012 |
AJAY KUMAR GUPTA Vs. SABITRI KESHRI & OTHERS
|
September 3, 2012 |
AJAY KUMAR GUPTA @ AJAY GUPTA Vs. STATE OF JHARKHAND
|
April 10, 2012 |
Ajay Kumar Sahu Vs. State of Jharkhand, through the Secretary Ministry of Forest and Environment, Government of Jharkhand
|
September 10, 2012 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 3, 2012 |
Ajay Kumar Singh @ Ajay Singh Vs. Rakesh Narayan
|
May 8, 2012 |
Ajay Prakash Verma Vs. Income Tax officer, Range-1, Ward-1, Dhanbad
|
July 25, 2012 |
AJFARUL HAQUE Vs. STATE OF JHARKHAND
|
July 10, 2012 |
AJIT KUMAR ALIAS AJIT KUMAR TOPPO Vs. STATE OF JHARKHAND
|
August 8, 2012 |
AJIT KUMAR DAS Vs. STATE OF JHARKHAND
|
September 19, 2012 |
AJIT KUMAR MODI Vs. STATE OF JHARKHAND
|
July 3, 2012 |
Ajit Kumar Singh Vs. State of Jharkhand
|
August 31, 2012 |
Ajit Kumar Thakur Vs. State of Jharkhand
|
March 19, 2012 |
Ajit Rajak Vs. All India Council
|
February 15, 2012 |
AJIT KUMAR HEMBRAM Vs. SECRETARY, AGRICULTURE AND SUGARCANE DEVELOPMENT JHARKHAND
|
May 11, 2012 |
AKHILESH KR. JAISWAL Vs. THE STATE OF JHARKHAND AND AMITA JAISWAL @ MONA
|
April 12, 2012 |
AKHILESH PRASAD Vs. STATE OF JHARKHAND
|
May 15, 2012 |
Akhilesh Singh @ Akhilesh Kumar Singh Vs. State of Jharkhand
|
May 16, 2012 |
ALAKH NARAYAN JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 14, 2012 |
Albin @ Daman Marandi Vs. State of Jharkhand
|
February 15, 2012 |
ALEKH RANJAN MAHTO Vs. THE STATE OF JHARKHAND
|
October 6, 2012 |
Alice Institute of Technology,Ranchi Vs. State of Jharkhand
|
August 1, 2012 |
Allahabad Bank Vs. State of Jharkhand
|
November 22, 2012 |
Alok Kumar Biswas @ Alok Kumar Biswas @ Bapi Biswas Vs. Sahani Dispendrapal Singh @ Sabani Dispendrapal Singh
|
June 19, 2012 |
Alok Kumar Mallick Vs. Janardan Mahadani
|
March 16, 2012 |
ALOK KUMAR SINGH @ MUNNA SINGH Vs. SANJAY SINGH
|
September 11, 2012 |
Aloke Dutta Vs. State of Jharkhand
|
September 5, 2012 |
ALOKE GHOSH Vs. STATE OF JHARKHAND
|
March 15, 2012 |
ALSTOM T&D INDIA LTD. Vs. STATE OF JHARKHAND & ORS.
|
August 28, 2012 |
AMAN ANSARI AND ANOTHER Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
|
February 21, 2012 |
AMAR CHANDRA MANDAL AND PARAM MANDAL @ PARAN MANDAL Vs. STATE OF JHARKHAND
|
March 1, 2012 |
AMAR GUPTA @ SAH @ AMAR KUMAR GUPTA Vs. SANJIV KUMAR AND ORS
|
October 12, 2012 |
AMAR KUMAR SINHA Vs. J C TO S C
|
July 30, 2012 |
Amar Singh Parmar Vs. State of Jharkhand
|
August 7, 2012 |
Amit Kumar Vs. State of Jharkhand
|
March 16, 2012 |
AMIT KUMAR Vs. SUDESH KUMAR MAHTO
|
September 6, 2012 |
AMIT KUMAR Vs. STATE OF JHARKHAND
|
September 19, 2012 |
Amit Roy Vs. Anand Sah @ Anand Sao
|
March 16, 2012 |
Amitabh Kamal Vs. State of Jharkhand
|
October 3, 2012 |
Amitej Kumar Vs. State of Jharkhand
|
November 6, 2012 |
AMIYA KUMAR MAJI Vs. STATE OF JHARKHAND
|
August 3, 2012 |
AMRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 28, 2012 |
Amrendra Ram Vs. Union of India through Chairman-Cum-Commandant, Recruitment Boad, CISF, NISA, Hyderabad
|
March 23, 2012 |
AMRESH RAMAN Vs. STATE OF JHARKHAND
|
July 13, 2012 |
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH S.P
|
September 21, 2012 |
Amreshwar Prasad Vs. State of Jharkhand through S.P. Vigilance, Ranchi
|
September 25, 2012 |
AMRIT SAGAR MITTAL Vs. THE STATE OF JHARKHAND & ANR.
|
April 11, 2012 |
Anand Ekka Vs. Presiding Officer, Labour Court, Ranchi
|
February 2, 2012 |
Anand Kumar Gape Vs. Ghanshyam Gope
|
March 19, 2012 |
ANAND KUMAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 5, 2012 |
Anand Kumar Sahu Vs. State of Jharkhand
|
March 22, 2012 |
ANANDA PRASAD MANDAL Vs. STATE OF JHARKHAND
|
July 23, 2012 |
ANANT MANDAL Vs. STATE OF JHARKHAND
|
September 17, 2012 |
Anant Ram Vs. Prabha Devi @ Prabhat Devi
|
April 10, 2012 |
ANCHAL KUMAR Vs. STATE OF JHARKHAND
|
September 21, 2012 |
Andeshanand Jha Vs. State of Jharkhand
|
July 26, 2012 |
ANEE AGNESH MURMU & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
November 21, 2012 |
Anil Gope Vs. State of Jharkhand
|
April 16, 2012 |
ANIL JETHWA @ JETUA Vs. STATE OF JHARKHAND AND ANOTHER
|
September 17, 2012 |
Anil Kumar Vs. State of Jharkhand
|
February 1, 2012 |
ANIL KUMAR Vs. CANTONMENT BOARD RAMGARH CANTT
|
July 23, 2012 |
ANIL KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
June 14, 2012 |
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 21, 2012 |
ANIL KUMAR LAL Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR & ORS.
|
April 20, 2012 |
ANIL KUMAR MEHTA Vs. RAMESHWAR PRASAD MEHTA
|
May 7, 2012 |
Anil Kumar Sharma Vs. State of Jharkhand
|
September 20, 2012 |
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 3, 2012 |
Anil Kumar Singh Vs. State of Jharkhand through CBI
|
October 31, 2012 |
Anil Kumar Sinha Vs. Union of India
|
September 3, 2012 |
ANIL KUMAR SRIVASTAVA Vs. THE MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD THROUGH ITS MANAGING DIRECTOR AND ORS.
|
November 6, 2012 |
Anil Kumar Yadav Vs. State of Jharkhand
|
March 20, 2012 |
ANIL PANDIT Vs. THE STATE OF JHARKHAND AND KUNTI DEBI
|
December 6, 2012 |
Anil Ram Vs. State of Jharkhand
|
November 6, 2012 |
Anil Sharma Vs. State of Jharkhand
|
September 21, 2012 |
ANIL SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 18, 2012 |
ANIL SINGH Vs. STATE OF JHARKHAND
|
February 23, 2012 |
ANIL YADAV Vs. THE STATE OF JHARKHAND
|
September 5, 2012 |
Anima Ghose Vs. State of Jharkhand
|
May 3, 2012 |
ANIMA GHOSE Vs. STATE OF JHARKHAND
|
May 3, 2012 |
ANIMESH TRIVEDI Vs. KIRAN BAGAI
|
March 27, 2012 |
ANIRUDH SAH Vs. STATE OF JHARKHAND
|
July 30, 2012 |
ANITA DEVI Vs. INDIAN OIL CORPORATION LIMITED
|
April 2, 2012 |
Anita Kumari Vs. State of Jharkhand
|
November 22, 2012 |
ANJALI KUMARI Vs. CHANDRESHWAR PRASAD
|
August 2, 2012 |
Anjaney Ferro Alloys Limited Vs. Raj Hans Steel Ltd.
|
August 29, 2012 |
ANJANEY FERRO ALLOYS LTD Vs. STATE OF JHARKHAND
|
April 3, 2012 |
ANJANI KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
April 5, 2012 |
ANJANI KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
April 2, 2012 |
ANJANI KUMAR SRIVASTAVA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
May 11, 2012 |
Anjarul Sheikh Vs. State of Jharkhand
|
October 5, 2012 |
ANJU LATA Vs. PRADEEP SHARMA
|
October 10, 2012 |
Anjuman Islahul Musalmeen, Parsa, Godda Vs. State of Jharkhand
|
October 8, 2012 |
Anthony School, represented by Vice Principal, Sri C.A. Francis, Ranchi Vs. Employees Provident Fund Organisation, Regional Office, Ranchi
|
July 9, 2012 |
ANUP AGRAWAL @ ANUP KEWELKA Vs. STATE OF JHARKHAND
|
December 4, 2012 |
ANUP AGRAWAL @ ANUP KEWELKA AND ALOK AGRAWAL @ ALOK KEWELKA Vs. STATE OF JHARKHAND AND ANOTHER
|
December 15, 2012 |
ANUP KUMAR Vs. STATE OF JHARKHAND
|
February 1, 2012 |
Anup Kumar Agrawal Vs. Union of India
|
December 12, 2012 |
ANUP KUMAR CHATTERJEERAJENDRA DAVE Vs. STATE OF JHARKHAND AND MR. JAGDISH YADAVSTATE OF JHARKHAND AND MRS. SUMAN PATHAK, THE CIRCLE OFFICER, TOWN ANCHAL, RANCHI SADAR, RANCHI
|
March 12, 2012 |
ANUP KUMAR GUPTA Vs. STATE OF BIHAR
|
February 22, 2012 |
ANUPAM FOOD PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 4, 2012 |
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR
|
August 14, 2012 |
ANUPAMA NUTAN BARA Vs. STATE OF JHARKHAND
|
June 25, 2012 |
ANURADHA KESHARI Vs. STATE OF JHARKHAND
|
July 30, 2012 |
Anurag Murmu Vs. State of Jharkhand
|
November 30, 2012 |
Anurupa Bose @ Anurupa Basu Vs. State of Jharkhand
|
March 28, 2012 |
Anwar Prasad Jaiswal Vs. State of Bihar
|
March 2, 2012 |
Appollo Health & Lifestyle Limited Vs. State of Jharkhand
|
April 20, 2012 |
ARATI JAISWAL Vs. STATE OF JHARKHAND
|
July 31, 2012 |
ARBIND KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 12, 2012 |
ARBIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 26, 2012 |
ARJUN OSTA Vs. STATE OF JHARKHAND AND OTHERS
|
September 14, 2012 |
ARJUN RAI AND ARNIND KUMAR YADAV Vs. STATE OF JHARKHAND
|
May 8, 2012 |
Arjun Sao @ Arjun Sahu Vs. State of Jharkhand
|
August 8, 2012 |
ARTI DEVI Vs. BHARAT COKING COAL LTD
|
May 11, 2012 |
Arun Kumar Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
|
July 30, 2012 |
Arun Kumar Vs. State of Jharkhand
|
November 7, 2012 |
ARUN KUMAR BURNWAL Vs. STATE OF JHARKHAND
|
April 30, 2012 |
ARUN KUMAR JHA Vs. THE STATE OF JHARKHAND & OTHERS
|
September 5, 2012 |
Arun Kumar Paswan Vs. Union of India
|
June 14, 2012 |
Arun Kumar Singh Vs. State of Jharkhand
|
March 6, 2012 |
ARUN KUMAR SINGH @ A.K. SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
March 13, 2012 |
ARUN SHARMA Vs. STATE OF JHARKHAND
|
July 5, 2012 |
ARUN SINHA Vs. AWADH BIHARI MISHRA
|
November 6, 2012 |
Arun Tirkey Vs. State of Jharkhand
|
September 11, 2012 |
ARUN WAG @ ARUN KUMAR NAG, JITBAHAN SAHU AND NAKUL SAHU Vs. STATE OF JHARKHAND AND INSPECTOR OF POLICE, KOLEBIRA P.S., SIMDEGA
|
April 12, 2012 |
ARUNA YADAV Vs. STATE OF JHARKHAND
|
June 15, 2012 |
ARUNADITYA PROJECTS & MINERAL Vs. STATE OF JHARKHAND & ORS.
|
May 18, 2012 |
ARVIND GANERIWALA @ ARVIND KUMAR GANERIWALA Vs. STATE OF JHAKRHAND
|
October 30, 2012 |
ARVIND KUMAR Vs. STATE OF JHARKHAND
|
November 7, 2012 |
ARVIND KUMAR MISHRA Vs. UNION OF INDIA
|
March 13, 2012 |
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 17, 2012 |
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 10, 2012 |
ARVIND YADAV Vs. STATE OF JHARKHAND
|
February 7, 2012 |
ARWIND KUMAR DUBEY AND SATISH PRASAD SINGH Vs. STATE OF BIHAR
|
March 1, 2012 |
ASHA DEVI Vs. STATE OF JHARKHAND
|
November 22, 2012 |
Asha Jha Vs. J.S.E.B.
|
July 26, 2012 |
Asha Kumari Vs. State of Jharkhand
|
March 6, 2012 |
ASHIKA STOCK BROKING LIMITED, RANCHI Vs. THE STATE OF JHARKHAND AND ANOTHER
|
February 7, 2012 |
ASHIM GHOSH Vs. SEEMA GHOSH
|
November 1, 2012 |
ASHIM KUMAR CHATTERJEE Vs. STATE OF JHARKHAND
|
July 4, 2012 |
Ashish Kumar Vs. State of Jharkhand
|
July 20, 2012 |
Ashish Kumar Jain Vs. State of Jharkhand
|
April 27, 2012 |
ASHISH RAM Vs. THE STATE OF JHARKHAND & ANOTHER
|
March 13, 2012 |
ASHISH RANJAN Vs. STATE OF JHARKHAND
|
June 27, 2012 |
Ashok Agrawal Vs. State of Jharkhand
|
April 12, 2012 |
ASHOK DUBEY Vs. STATE OF JHARKHAND
|
July 17, 2012 |
ASHOK KUMAR Vs. STATE OF JHARKHAND, SECRETARY, DEPARTMENT OF AGRICULTURE, GOVT. OF JHARKHAND, RANCHI AND MANAGING DIRECTOR, JHARKHAND STATE AGRICULTURAL MARKETING BOARD, RANCHI
|
March 14, 2012 |
Ashok Kumar Vs. Bhaura Kumhar
|
December 7, 2012 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
September 28, 2012 |
Ashok Kumar Agarwal Vs. State of Jharkhand
|
August 1, 2012 |
ASHOK KUMAR BHARTI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
October 5, 2012 |
Ashok Kumar Chourasia Vs. State of Jharkhand
|
September 25, 2012 |
ASHOK KUMAR MANGAL ALIAS ASHOK KUMAR AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX RANCHI
|
October 5, 2012 |
ASHOK KUMAR SAHANI @ ASHOK SAHANI Vs. STATE OF JHARKHAND
|
November 2, 2012 |
Ashok Kumar Singh Vs. Central Coalfields Limited
|
May 2, 2012 |
ASHOK KUMAR SINGH Vs. JHARKHAND STATE MINERAL
|
July 3, 2012 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 26, 2012 |
ASHOK KUMAR SINGH Vs. THE STATE OF JHARKHAND & OTHERS
|
February 10, 2012 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
|
January 2, 2012 |
Ashok Kumar Sinha Vs. Union of India
|
December 13, 2012 |
Ashok Mehta @ A.K.Mehta Vs. State of Jharkhand
|
April 19, 2012 |
ASHOK RAWANI Vs. THE STATE OF JHARKHAND AND SAVITA DEVI
|
August 4, 2012 |
ASHOK RAWANI Vs. STATE OF JHARKHAND
|
August 3, 2012 |
ASHOK SHARMA @ SHRINIVAS SHARMA Vs. STATE OF JHARKHAND AND ORS
|
July 4, 2012 |
Ashok Singh Vs. State of Jharkhand
|
July 16, 2012 |
ASHOKE KUMAR MISHRA Vs. UNION OF INDIA
|
July 30, 2012 |
Ashwani Kumar Sahu Vs. State of Jharkhand
|
April 23, 2012 |
Asim Kumar Dutta Vs. State of Jharkhand
|
June 15, 2012 |
ASIN MANJHI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL COALFIELD LTD., RANCHI
|
March 1, 2012 |
Association of Retired Employees of Coal Association Vs. Parth Sarathi Bhattacharyya
|
February 8, 2012 |
Association of Retired Employees of Coal Association, Ranchi Harihar Das Vs. Partha Sarathi Bhattacharyya, Chairman, Coal India Ltd.
|
April 30, 2012 |
ATAULLAH ANSARI Vs. RASHIDA KHATOON
|
May 2, 2012 |
Atin Banerjee Vs. State of Bihar
|
January 5, 2012 |
AWADH KISHOR RAJGARHIA Vs. STATE OF JHARKHAND
|
September 20, 2012 |
Awadh Kishore Singh Vs. State of Jharkhand
|
March 26, 2012 |
Awadhesh Kumar Singh Vs. State of Jharkhand
|
April 11, 2012 |
AYUB MIAN Vs. STATE OF JHARKHAND
|
May 14, 2012 |
Ayushman Pandey Vs. State of Jharkhand
|
July 19, 2012 |
Azam Khan Vs. State of Jharkhand
|
December 17, 2012 |
Azimullah Ansari Vs. State of Jharkhand
|
May 10, 2012 |
AZIMULLAH ANSARI Vs. STATE OF JHARKHAND
|
May 11, 2012 |
B K VERMA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 3, 2012 |
B KUMAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 16, 2012 |
B L RAINA Vs. STATE OF BIHAR
|
February 16, 2012 |
B PODDAR Vs. DEEPAK ROSHAN
|
July 27, 2012 |
B.I.F.R. Vs. UMI SPECIAL STEEL LTD
|
January 20, 2012 |
B.K.VERMA Vs. STATE OF BIHAR (NOW JHARKHAND) AND SHRI NARESH KUMAR SINHA
|
March 4, 2012 |
B.N. BROTHERS A PROPRIETORSHIP FIRM HAVING ITS REGISTERED OFFICE AT 44/45, KINGS ROAD, HOWRAH Vs. UNION OF INDIA AND OTHERS
|
August 6, 2012 |
B.N.Hotels Private Limited, Rajendra Kumar Gupta Vs. State of Jharkhand, Pradeep Kumar Sonthalia
|
May 18, 2012 |
B.XESS @ BALARU XESS @ BELARUS KHESS Vs. STATE OF JHARKHAND
|
February 3, 2012 |
BABAJEE SINGH Vs. STATE OF JHARKHAND
|
July 16, 2012 |
BABAN LAL Vs. MD MOKHTAR KHAN
|
August 1, 2012 |
BABAN PARAHIYA Vs. STATE OF JHARKHAND
|
December 6, 2012 |
Babloo Kumar Vs. State of Jharkhand
|
July 5, 2012 |
BABLU @ BABLU PASWAN @ NAGESHWAR PASWAN Vs. THE STATE OF JHARKHAND
|
September 12, 2012 |
Bablu Marandi Vs. State of Jharkhand
|
August 23, 2012 |
BABLU NANDI Vs. STATE OF JHARKHAND
|
July 17, 2012 |
BABUL CHOUDHARY, MONTA CHAKROBARTY AND. GOVINDA CHAKROVARTI Vs. STATE OF BIHAR ( NOW JHARKHAND) AND BRANCH MANAGER, BIHAR STATE FINANCIAL CORPORATION, DEOGHAR
|
March 26, 2012 |
Baby Kumari Vs. Bharat Coking Coal Ltd.
|
July 31, 2012 |
Bachha Singh @ Bachcha Singh Vs. State of Jharkhand
|
August 22, 2012 |
BADAL GORAIN AND ORS. Vs. THE STATE OF JHARKHAND AND LATIKA BAURI
|
September 27, 2012 |
Badri Bhuian Vs. State of Jharkhand
|
April 6, 2012 |
BADRI BHUIAN AND ARJUN BHUIAN Vs. THE STATE OF JHARKHAND
|
April 26, 2012 |
BADURUDDIN ANSARI Vs. STATE OF JHARKHAND
|
May 15, 2012 |
BAIDYANATH PRASADSENIOR DIVISIONAL ENGINEER (EAST) RANCHI Vs. STATE OF JHARKHAND & ORS.BAIDYANATH PRASAD
|
April 24, 2012 |
BAIJ NATH THAKUR Vs. STATE OF BIHAR
|
May 15, 2012 |
Baijal Tuddu Vs. State of Bihar now Jharkhand
|
January 23, 2012 |
BAIJNATH HANSDA Vs. STATE OF JHARKHAND
|
October 8, 2012 |
Baikunth Nandan Singh Vs. Bihar State Electricity Board, through its Chairman, Patna
|
March 30, 2012 |
Baikunth Nath Tiwari Vs. State of Jharkhand
|
March 29, 2012 |
Bajaj Allianz General Insurance Co.Ltd. Vs. Supriya Munda
|
September 10, 2012 |
BAJRANG LAL CHOUDHARY Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Bajrangi Tanti Vs. State of Jharkhand
|
September 19, 2012 |
Bal Kishan Tewari Vs. State of Jharkhand
|
January 18, 2012 |
BALA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
July 30, 2012 |
BALAJEE PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY
|
August 6, 2012 |
BALAJEE PANDEY PETITIONER Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPTT., PATNA,
|
August 9, 2012 |
BALARAMAN MANI Vs. STATE OF BIHAR
|
June 14, 2012 |
BALDEO DAS SANTHAL CHARITY TRUST Vs. RAMAKANT ROY
|
September 4, 2012 |
BALESHWAR PRASAD @ BALESHWAR PD Vs. STATE OF JHARKHAND
|
November 22, 2012 |
BALESHWAR RAWANI @ RAMANI AND ORS. Vs. THE STATE OF JHARKHAND
|
March 13, 2012 |
BALGOBIND TIRKI @ BALGOVIND ORAON Vs. STATE OF JHARKHAND
|
November 6, 2012 |
Baliram Yadav Vs. State of Jharkhand
|
March 28, 2012 |
BALKRISHNA BHAGAT AND ANR Vs. STATE OF JHARKHAND AND ORS
|
February 23, 2012 |
Balmukund Sponge Vs. Union of India
|
March 20, 2012 |
BAMIYA MAJHI Vs. STATE OF JHARKHAND
|
March 5, 2012 |
Bana Munda Vs. State of Bihar (now Jharkhand)
|
July 26, 2012 |
BANARAS SINGH AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
|
December 10, 2012 |
BANDANA DEVI Vs. STATE OF JHARKHAND
|
November 30, 2012 |
Bandhain Devi Vs. State of Jharkhand
|
July 27, 2012 |
Bandhu Construction Pvt.Ltd. Vs. State of Jharkhand
|
November 6, 2012 |
BANKIM CHOUDHARY, ASHOK PRADHAN Vs. STATE OF JHARKHAND
|
October 12, 2012 |
Banshidhar Singh Vs. State of Jharkhand
|
April 10, 2012 |
BANTI SINGH Vs. STATE OF JHARKHAND
|
November 22, 2012 |
BAPI DAS ROY @ BAPI Vs. STATE OF JHARKHAND
|
January 24, 2012 |
BAR ASSOCIATION JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
|
July 16, 2012 |
BAR ASSOCIATION JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
|
July 10, 2012 |
BAR ASSOCIATION JHARKHAND HIGH COURT RANCHI Vs. STATE OF JHARKHAND
|
August 6, 2012 |
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
|
December 5, 2012 |
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Bar Association, Jharkhand High Court, Doranda, Ranchi Vs. State of Jharkhand
|
May 16, 2012 |
BARDHAN Vs. STATE OF BIHAR
|
March 30, 2012 |
BARNABAS TIRKEY Vs. STATE OF JHARKHAND
|
October 1, 2012 |
BASANT PD. SAHU Vs. STATE OF JHARKHAND
|
April 10, 2012 |
BASANTI DEVI Vs. STATE OF JHARKHAND
|
September 19, 2012 |
Basanti Devi Vs. State of Jharkhand
|
July 24, 2012 |
BASANTI URAON @ BASANT URAON Vs. STATE OF JHARKHAND
|
April 17, 2012 |
Basmatia Devi Vs. Central Coalfields Ltd.
|
September 25, 2012 |
BASUDEO BHUIYA Vs. BHARAT COKING COAL LIMITED, DHANBAD
|
January 13, 2012 |
Basudeo Mandal Vs. State of Jharkhand
|
February 9, 2012 |
Basudeo Mandal @ Kalua @ Kalu Mandal Vs. State of Bihar
|
May 9, 2012 |
BASUDEO MISHRA Vs. STATE OF JHARKHAND
|
April 11, 2012 |
BASUDEO PRADHAN AND OTHERS Vs. STATE OF JHARKHAND & OTHERS
|
January 9, 2012 |
BASUDEO PRASAD Vs. ALLAHABAD BANK, RANCHI AND OTHERS
|
January 2, 2012 |
BASUDEO TIWARY Vs. STATE OF JHARKHAND
|
February 23, 2012 |
Bechan Vs. Central Coalfields Limited
|
November 26, 2012 |
BELAL ANSARI Vs. THE STATE OF JHARKHAND
|
October 31, 2012 |
Bengal Orissa Bihar Baptist Churches Association Vs. State of Jharkhand
|
March 12, 2012 |
BENJAMIN KERKETTA Vs. STATE OF JHARKHAND
|
January 10, 2012 |
BHADI BHUINI Vs. BHARAT COKING COAL LTD
|
July 30, 2012 |
BHAG CHAND JAIN Vs. STATE OF JHARKHAND
|
November 22, 2012 |
BHAGAL SAHU BHAGAL Vs. STATE OF JHARKHAND
|
May 4, 2012 |
Bhaghwati Prasad Agarwala Vs. Allahabad Bank through its authorised officer having office at Allahabad Bank, Harmu Colony Branch, Ranchi
|
June 26, 2012 |
Bhagwan Das Yadav Vs. State of Jharkhand through C.B.I.
|
September 17, 2012 |
Bhagwati Devi Vs. Managing Director, Jharkhand State Housing Board
|
September 12, 2012 |
Bhalotia Engineering Works Ltd Vs. State of Jharkhand
|
April 9, 2012 |
Bhanmati @ Manmati Vs. State of Jharkhand
|
July 4, 2012 |
Bhanu Prakash Singh Vs. State of Jharkhand
|
April 26, 2012 |
BHANU PRATAP SAHU AND DR. H.N. CHATURVEDI Vs. THE STATE OF JHARKHAND AND SHABHAPATI SINGH
|
April 12, 2012 |
BHARAT BHUSHAN Vs. STATE OF JHARKHAND
|
May 4, 2012 |
BHARAT BHUSHAN AGARWAL Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 17, 2012 |
BHARAT COKING COAL LIMITED Vs. SOUTH TISRA COLLIERY CO (P) LTD
|
July 13, 2012 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
September 20, 2012 |
BHARAT COKING COAL LIMITED Vs. BHARAT FIRE BRICKS AND POTTERY WORKS P LTD
|
February 7, 2012 |
Bharat Coking Coal Limited Vs. workmen
|
March 1, 2012 |
BHARAT COKING COAL LIMITED Vs. SHASHI MAHTO
|
November 1, 2012 |
Bharat Coking Coal Limited through Chief General Manager, Kustore Area of Bharat Coking Coal Limited, Dhanbad Vs. Madhavendra Singh alias Madhav Singh
|
September 13, 2012 |
BHARAT COKING COAL LTD Vs. WORKMEN
|
August 2, 2012 |
BHARAT COKING COAL LTD Vs. THEIR WORKMEN BEING REPRESENTED BY THE PRESIDENT
|
March 1, 2012 |
Bharat Coking Coal Ltd. Vs. State of Jharkhand
|
March 15, 2012 |
Bharat Coking Coal Ltd. Vs. State of Jharkhand
|
June 22, 2012 |
BHARAT COKING COAL LTD. Vs. STATE OF JHARKHAND AND ORS.
|
August 30, 2012 |
Bharat Coking Coal Ltd. being represented by their employers in relation to the management of Bhowra Colliery Vs. Presiding Officer, CAT No.2, Dhanbad
|
August 2, 2012 |
Bharat Coking Coal Ltd.Dhanbad Vs. Savitri Pandey
|
November 24, 2012 |
BHARAT KARMAKAR Vs. VEENA KARMAKAR
|
December 20, 2012 |
BHARAT KUMAR PODDAR Vs. STATE OF JHARKHAND
|
September 12, 2012 |
BHARAT MAHTO Vs. DASRATH MAHTO
|
July 19, 2012 |
BHARAT MINERALS GRINDING INDUSTRIES Vs. STATE OF JHARKHAND
|
August 8, 2012 |
BHARAT SHARMA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, M/S. BHARAT COKING COAL LIMITED AND OTHERS
|
July 10, 2012 |
BHARTI DEY Vs. STATE OF JHARKHAND
|
September 20, 2012 |
Bharti Mishra Vs. State of Jharkhand
|
June 27, 2012 |
Bhasker Thappa Vs. State of Jharkhand
|
September 12, 2012 |
BHIM SINGH MUNDA Vs. STATE OF JHARKHAND
|
September 13, 2012 |
BHOLA CHOUDHARY Vs. STATE OF JHARKHAND
|
September 12, 2012 |
BHOLA DAS @ SHISHIR DAS Vs. STATE OF JHARKHAND
|
December 6, 2012 |
BHOLA MODI Vs. STATE OF JHARKHAND
|
August 14, 2012 |
BHOLA NATH PRASAD @ BHOLA PRASAD Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 6, 2012 |
Bhola Prasad Vs. State of Bihar
|
March 2, 2012 |
Bhola Saw Vs. State of Jharkhand
|
December 21, 2012 |
BHOLANATH KUMAR Vs. STATE OF JHARKHAND
|
August 8, 2012 |
BHUNESHWAR MAHTO Vs. STATE OF JHARKHAND
|
September 4, 2012 |
Bhuneshwar Pandey Vs. State of Jharkhand
|
December 21, 2012 |
Bhuneshwar Sao Vs. State of Jharkhand
|
March 23, 2012 |
BHUNESWAR SINGH Vs. STATE OF BIHAR
|
September 13, 2012 |
BIBHUTI BHUSHAN RAM Vs. STATE OF JHARKHAND
|
November 5, 2012 |
BIBHUTI SAH BHUSHAN Vs. STATE OF JHARKHAND
|
March 29, 2012 |
Bibi Khadija Bano @ Khadija Bano Vs. State of Jharkhand
|
April 23, 2012 |
BIDHI CHANDRA RAM AND RAM CHANDRA PASWAN Vs. THE STATE OF BIHAR & OTHERS
|
April 10, 2012 |
Bidhu Nath Acharya Vs. State of Jharkhand
|
April 5, 2012 |
Bidya Bhushan Prasad Vs. Choudhary Jagarnath Singh
|
July 27, 2012 |
Bidya Lakhan Bhagat Vs. State of Jharkhand
|
December 19, 2012 |
BIHAR CEMENT CONCRETE PRODUCTS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
August 8, 2012 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
|
September 13, 2012 |
Bihar Foundary & Castings Limited Vs. State of Jharkhand
|
April 26, 2012 |
Bihar High Area Lift Irrigation Corporation Vs. Jharkhand Hill Area Lift Irrigation Corporation
|
November 5, 2012 |
BIHAR HILL AREA LIFT IRRIGATION CORPORATION Vs. JHARKHAND HILL AREA LIFT IRRIGATION CORPORATION & ORS.
|
October 31, 2012 |
BIHAR MICA EXPORTERS ASSOCIATION Vs. STATE OF JHARKHAND
|
March 29, 2012 |
BIHAR MICA EXPORTERS ASSOCIATION Vs. STATE OF JHARKHAND
|
May 11, 2012 |
Bihar Sponge Iron Limited, Chandil Vs. Union of India
|
July 19, 2012 |
Bihar Sponge Iron Ltd. Vs. State of Jharkhand
|
August 3, 2012 |
BIHAR SPONGE IRON LTD., SERAIKELA KHARSAWAN Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI
|
March 6, 2012 |
BIHAR STATE ELECTRICITY BOARD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 17, 2012 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
October 29, 2012 |
BIJAY BASANTA OSTAD Vs. STATE OF JHARKHAND
|
January 17, 2012 |
Bijay Kishore Prasad Vs. State of Jharkhand
|
September 20, 2012 |
BIJAY KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
September 11, 2012 |
Bijay Kumar Bathwal Vs. State of Bihar
|
January 23, 2012 |
BIJAY KUMAR GUPTA Vs. STATE OF JHARKHAND
|
April 24, 2012 |
BIJAY KUMAR SINGH Vs. STATE OF JHARKHAND, SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI AND MANAGING DIRECTOR, DUMKA CENTRAL COOPERATIVE BANK LTD., DUMKA
|
April 12, 2012 |
BIJAY KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY
|
May 11, 2012 |
Bijendra Kumar Sinha Vs. State of Jharkhand
|
March 1, 2012 |
BIJENDRA SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
|
April 3, 2012 |
BIJESH KUMAR SAHU Vs. ASHA PRASAD
|
December 13, 2012 |
Bijli Mahato Vs. State of Jharkhand
|
February 15, 2012 |
Bilash Mishra Vs. State of Bihar
|
November 27, 2012 |
BILASI DEVI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND
|
March 19, 2012 |
BIMAL KUMAR DEY Vs. COPPER LIMITED KOLKATA
|
May 9, 2012 |
BIMAL KUMAR DEY Vs. CHAIRMAN HINDUSTAN COPPER LIMITED
|
May 9, 2012 |
Bimal Kumar Dey Vs. Chairman, Hindustan Copper Limited, Kolkata
|
April 23, 2012 |
Bimal Kumar Dey Vs. Chairman, Hindustan Copper Ltd.
|
May 14, 2012 |
BIMAL KUMAR KEDIA Vs. STATE OF JHARKHAND
|
July 10, 2012 |
BIMLA DEVI Vs. STATE OF JHARKHAND
|
July 25, 2012 |
Bimla Devi Vs. State of Jharkhand
|
June 18, 2012 |
BIMLA DEVI @ BIMLA DEVI & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
August 2, 2012 |
Bina Devi Vs. State of Jharkhand
|
April 24, 2012 |
Bina Devi Vs. State of Jharkhand
|
March 27, 2012 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 12, 2012 |
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 9, 2012 |
BINAY KUMAR SINHA Vs. THE STATE OF JHARKHAND, INSPECTOR GENERAL OF POLICE, JHARKHAND, RANCHI,
|
November 8, 2012 |
BINDESHWAR ROY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 19, 2012 |
Bindeshwari Mandal Vs. State of Jharkhand
|
April 17, 2012 |
BINDESHWARI PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND & ORS.
|
March 5, 2012 |
Bindeshwari Prasad Jha Vs. State of Jharkhand through Vigilance
|
August 31, 2012 |
BINDU DEVI Vs. AKHILESH KUMAR SINGH
|
July 19, 2012 |
BINDU RAM Vs. STATE OF JHARKHAND
|
September 1, 2012 |
BINDU TRIPATHI ALIAS BINDU PANDEY Vs. STATE OF JHARKHAND
|
July 20, 2012 |
Bingul Sawaiyan Ho Vs. State of Jharkhand
|
April 26, 2012 |
Binod Agarwal Vs. Hardwari Prasad
|
February 22, 2012 |
BINOD GOPE @ BINOD YADAV Vs. STATE OF JHARKHAND
|
September 12, 2012 |
BINOD KR SINGH ALIAS VINOD SINGH Vs. STATE OF JHARKHAND
|
July 16, 2012 |
Binod Kumar Singh Vs. State of Jharkhand
|
July 13, 2012 |
BINOD SHANKAR MISHRA Vs. STATE OF JHARKHAND & ORS.
|
March 21, 2012 |
BINOD SINGH Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD. & ORS.
|
September 17, 2012 |
BINOD TRIVEDI & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
September 5, 2012 |
Binoy Kumar Vs. State of Jharkhand
|
July 16, 2012 |
BIPAD TARAN DAS Vs. STATE OF JHARKHAND
|
May 7, 2012 |
Bipin Bihari Dubey @ Bipin Dubey Vs. State of Jharkhand
|
August 8, 2012 |
Bipin Bihari Jha @ B.B.Jha Vs. T.R.F.Limited
|
September 10, 2012 |
Bipin Kumar Verma Vs. Employers in relation to the Management of UCO Bank, Hirapur, Dhanbad
|
April 12, 2012 |
BIPIN KUMAR VERMA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF UCO BANK, HIRAPUR, DHANBAD
|
April 2, 2012 |
BIR STEELS (P) LIMITED, GIRIDIH THROUGH ITS DIRECTOR Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY, INDUSTRIES DEPARTMENT, RANCHI, DIRECTOR OF INDUSTRIES, RANCHI, DEPUTY DIRECTOR OF
|
March 23, 2012 |
BIRAJ MANJHI & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
December 13, 2012 |
BIREN BHANDARI @ KRISHNA BHANDARI Vs. STATE OF JHARKHAND
|
June 14, 2012 |
BIRENDRA BEDIA Vs. CENTRAL COALFIELDS LTD
|
February 7, 2012 |
BIRENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 1, 2012 |
BIRENDRA PRASAD RAI Vs. THE STATE OF JHARKHAND & ORS.
|
March 5, 2012 |
Birendra Prasad Singh Vs. Heavy Engineering Corporation through its CMD, Ranchi
|
July 30, 2012 |
Birendra Roy Vs. State of Jharkhand
|
April 17, 2012 |
BIROJ SINGH Vs. STATE OF JHARKHAND
|
August 1, 2012 |
Birsa Munda Kala Parishad Vs. State of Jharkhand
|
October 30, 2012 |
BISESWAR MANDAL Vs. STATE OF JHARKHAND
|
November 9, 2012 |
Bishal Singh Vs. State of Jharkhand
|
September 17, 2012 |
BISHMANI ORAIN Vs. STATE OF JHARKHAND
|
August 7, 2012 |
BISHMANI ORAIN Vs. THE STATE OF JHARKHAND AND ORS.
|
August 9, 2012 |
Bishnu Dayal @ Vishnu Dayal Gupta Vs. State of Jharkhand
|
January 17, 2012 |
BISHOP SAMUEL R.THOMAS Vs. STATE OF JHARKHAND
|
May 7, 2012 |
BISHWA BHARAN NAND TIWARY Vs. STATE OF JHARKHAND & ORS
|
April 10, 2012 |
Bishwa Nath Majhi Vs. State of Jharkhand
|
March 13, 2012 |
Bishwajit Mukherjee Vs. State of Bihar
|
March 28, 2012 |
Biswajit Das @ Raja Vs. State of Jharkhand
|
December 11, 2012 |
BISWANATH AGARWALLA @ BISHWANATH DOKANIA Vs. SONY KUNWAN & ORS
|
July 13, 2012 |
BITTU MALAKAR Vs. THE STATE OF JHARKHAND
|
September 3, 2012 |
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION (B.I.F.R.) Vs. RAJ HANS STEEL LIMITED
|
January 6, 2012 |
Bodh Manjhi Vs. State of Bihar
|
September 20, 2012 |
Bokaro Karmchari panchayat Vs. Management of M/s Bokaro Steel Plant
|
April 26, 2012 |
Boyo Bari Vs. State of Jharkhand
|
January 24, 2012 |
BRAHMDEO PANDEY AND ORS. Vs. THE STATE OF JHARKHAND
|
September 12, 2012 |
Brahmi Impex Ltd. Vs. State of Jharkhand
|
June 19, 2012 |
BRAJ MOHAN KUMAR Vs. THE STATE OF JHARKHAND, THE PRINCIPAL SECRETARY, WATER RESOURCE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI,
|
November 7, 2012 |
Braj Shankar Prasad Sinha Vs. State of Jharkhand
|
December 4, 2012 |
BRAJESH RAI Vs. STATE OF JHARKHAND
|
August 23, 2012 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOSMAT TRIPTA
|
July 31, 2012 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED HAZARIBAGH Vs. MOSMAT TRIPTA
|
July 27, 2012 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. LILMUNI ORAIN
|
April 3, 2012 |
BRIJ KISHORE SINGH Vs. STATE OF JHARKHAND
|
July 17, 2012 |
Brij Mohan Singh Vs. State of Jharkhand
|
November 8, 2012 |
Brij Nath Rajbhar Vs. State of Jharkhand
|
December 6, 2012 |
BRIJENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2012 |
BRIJSHANTIMANI Vs. STATE OF JHARKHAND
|
April 11, 2012 |
Brinda Mahto Vs. State of Jharkhand
|
January 12, 2012 |
BRINDABAN SINGH Vs. MANAGING DIRECTOR, BOKARO STEEL CITY, BOKARO & OTHERS
|
September 17, 2012 |
BUDH DEO ORAON Vs. STATE OF JHARKHAND
|
June 14, 2012 |
BUDH DEO ORAON Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2012 |
Budhwa Munda Vs. State of Jharkhand
|
May 18, 2012 |
BUTTAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
September 5, 2012 |
C.I.S.F. No. 802230188, Constable B.N. Sharma @ Biswanath Sharma Vs. Union of India representing Central Industrial Security Force Department
|
July 26, 2012 |
C.I.S.F.. UNIT, BOKARO STEEL PLANT, BOKARO (JHARKHAND) Vs. SRI RAM MOHAN NATH SINGH & ORS.
|
March 22, 2012 |
C.S.P.CHOUDHARY Vs. UNION OF INDIA
|
September 12, 2012 |
CENTRAL BUREAU OF INVESTIGATION Vs. STATE PF JHARKHAND
|
March 23, 2012 |
CENTRAL COAL FIELDS LTD Vs. CIT
|
February 1, 2012 |
CENTRAL COALFIELDS LTD Vs. CENTRAL COALFIELDS LTD
|
March 22, 2012 |
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
|
February 6, 2012 |
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
|
November 2, 2012 |
Central Coalfields Ltd. Vs. State of Jharkhand
|
August 29, 2012 |
Central Coalfields Ltd. Vs. State of Bihar
|
March 1, 2012 |
CENTRAL COALFIELDS LTD. & ANR. Vs. BHUWANESHWAR THAKUR
|
December 6, 2012 |
Central Coalfileds Ltd., Ranchi Vs. Balaji Fuels Private Ltd., Ranchi
|
January 18, 2012 |
CENTRAL SILK BOARD Vs. ZMS KHAN
|
March 27, 2012 |
Chaitu Mahli Vs. State of Jharkhand
|
May 15, 2012 |
Chakradhar Kumhar Vs. BCCL
|
August 9, 2012 |
Chamra Laguri Vs. The State of Jharkhand
|
June 28, 2012 |
CHAMU SAHU Vs. STATE OF BIHAR (NOW JHARKHAND) AND BANDINI ORAIN
|
April 5, 2012 |
Chand Kumari Prasad Vs. Union of India
|
September 4, 2012 |
CHAND KUMARI PRASAD & ORS. Vs. UNION OF INDIA & ORS.
|
September 8, 2012 |
Chandan Kumar Vs. Bokaro Steel Plant
|
February 15, 2012 |
CHANDAN LAHA CHANDAN KUMAR LAHA Vs. STATE OF JHARKHAND
|
May 14, 2012 |
Chandan Ravidas Vs. Bharat Coking Coal Limited through The Chairman-cum-Managing Director, Koyala Bhawan, Koyala Nagar, Dhanbad
|
August 30, 2012 |
Chandeshwar Prasad Vs. State of Bihar
|
June 27, 2012 |
CHANDRA BHUSHAN YADAV @ BHUSHAN YADAV Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
CHANDRA GUPTA DIWEDI @ CHANDRAGUPT DWIBEDI Vs. THE STATE OF JHARKHAND AND M/S RUNGTA SONS PVT. LTD.
|
October 31, 2012 |
Chandra Kala Devi Vs. State of Jharkhand
|
February 15, 2012 |
Chandra Mauleshwar Singh Vs. State of Jharkhand
|
October 29, 2012 |
CHANDRA MOHAN PATEL Vs. STATE OF JHARKHAND
|
July 10, 2012 |
CHANDRA NATH BANERJEE Vs. STATE OF JHARKHAND
|
November 6, 2012 |
CHANDRA PRASAD SINGH AZAD Vs. STATE OF JHARKHAND
|
May 14, 2012 |
CHANDRA SHEKHAR ALANI Vs. STATE OF JHARKHAND
|
October 9, 2012 |
CHANDRA SHEKHAR KANTH Vs. THE STATE OF JHARKHAND
|
April 9, 2012 |
Chandra Shekhar Sinha Vs. State of Jharkhand through CBI, Ranchi
|
December 14, 2012 |
Chandrakant Gopalka Vs. State of Bihar
|
February 24, 2012 |
CHANDRASHEKHAR AND DAYAMOY ROY Vs. STATE OF JHARKHAND
|
March 27, 2012 |
Chandrika Prasad Vs. Central Coalfields Limited
|
February 17, 2012 |
Chandrika Prasad Kiran Vs. State of Jharkhand
|
November 9, 2012 |
CHANDRIKA TIWARY & ORS. Vs. AUGUST TIWARY & ORS.
|
February 22, 2012 |
CHANGO BODRA Vs. STATE OF JHARKHAND
|
September 21, 2012 |
CHANGO BODRA AND ORS. Vs. THE STATE OF JHARKHAND
|
September 20, 2012 |
CHATURBHUJ MAHAPATRA Vs. KALU MURMU
|
January 20, 2012 |
Chetlal Mahto Vs. State of Jharkhand
|
October 11, 2012 |
Chhata Devi Vs. Bharat Coking Coal Ltd. through its C.M.D., Dhanbad
|
September 7, 2012 |
CHHAYA RANI BOSE Vs. STATE OF JHARKHAND
|
February 14, 2012 |
CHHOTAN @ ISHWAR PAL @ CHOTAN PAL Vs. THE STATE OF JHARKHAND AND RIMPA DEY @ PAL
|
March 14, 2012 |
CHHOTU MACHHUA Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
CHHUTNI MAHTO Vs. BHAJOHARI MAHTO & ORS.
|
April 12, 2012 |
CHHUTU DUTTA Vs. BHARAT COKING COAL LTD. AND OTHERS
|
October 29, 2012 |
CHHUTU DUTTA Vs. BHARAT COKING COAL LTD
|
July 17, 2012 |
CHIDANAND JHA AND JAGDISH PRASAD YADAV Vs. STATE OF JHARKHAND
|
March 2, 2012 |
Chitranjan Kumar Vs. Steel Authority of India Ltd ,Bokaro Steel Plant
|
January 3, 2012 |
Chotu Gorai Vs. State of Jharkhand
|
August 7, 2012 |
Choyta Bodra Vs. State of Jharkhand
|
February 6, 2012 |
Chunari Devi Vs. Central Coalfields Umited
|
January 25, 2012 |
CHUNNU BHANDARI Vs. STATE OF JHARKHAND
|
August 14, 2012 |
Chunu Buskey Vs. State of Bihar
|
August 1, 2012 |
CHUNU BUSKEY, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
August 5, 2012 |
CITICORP FINANCE (INDIA) LIMITED Vs. DHRUB SHANKER THAKUR
|
October 3, 2012 |
CITIZEN'S CAUSE Vs. STATE OF JHARKHAND
|
January 8, 2012 |
Citizens Vs. State of Jharkhand
|
January 18, 2012 |
Citizens Cause, Ranchi Vs. State of Jharkhand
|
September 18, 2012 |
Coal India Limited Vs. Manik Dutta
|
December 12, 2012 |
COAL MINES ENGINEERING WORKERS ASSOCIATION, BCCL, DHANBAD AND RAM BACHAN MEHTA, DHANBAD Vs. CHAIRMAN, COAL INDIA LTD. CALCUTTA,
|
April 24, 2012 |
Commissioner of Central Excise Vs. Ram Needle Bearings
|
December 7, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. XENON, ADITYAPUR
|
October 12, 2012 |
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. M/S TINPLATE COMPANY OF INDIA LTD
|
July 20, 2012 |
Commissioner of Central Excise, Jamshedpur Vs. Vikas Steel, Bokaro
|
November 5, 2012 |
Commissioner of Central Excise, Jamshedpur Vs. TRF Ltd.
|
July 27, 2012 |
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. LA OPALA, RG LTD.
|
September 14, 2012 |
COMMISSIONER OF INCOME TAX Vs. LATE MISRILAL JAIN THROUGH THE EXECUTOR
|
November 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AUTO LTD
|
September 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. R.M.SINGH
|
October 31, 2012 |
COMMISSIONER OF INCOME TAX Vs. METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD
|
December 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. RANCHI MEDICAL RESEARCH AND DEVELOPMENT FOUNDATION P LTD
|
September 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. BIHAR SPONGE IRON LTD
|
August 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
|
September 5, 2012 |
Commissioner of Income Tax Vs. Central Mines Planning & Design Institute Ltd.Ranchi
|
December 12, 2012 |
Commissioner of Income Tax Vs. J.Ram & Sons
|
September 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. PLAXPO INDUSTRIES (P) LTD
|
June 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR AGARWAL
|
July 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. GANESH TRADING COMPANY
|
September 20, 2012 |
COMMISSIONER OF INCOME TAX Vs. TATA ROBINS FRASER LIMITED
|
September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. PRADEEP IRON INDUSTRIES (P) LTD
|
September 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. M/S CENTRAL COALFIELDS LIMITED
|
June 13, 2012 |
Commissioner of Income Tax, Dhanbad Vs. Jugal Kishore Kejriwal, Prop of M/s J.B. Ishpat, P.N. Ghosh Street, Purulia
|
July 4, 2012 |
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S MITHILA MOTORS LIMITED
|
November 6, 2012 |
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S. TIMKEN INDIA LTD. JAMSHEDPUR
|
September 14, 2012 |
COMMISSIONER OF INCOME TAX, RANCHI Vs. USHA BELTRON LTD., RANCHI
|
November 6, 2012 |
COMMISSIONER OF INCOME TAX, RANCHI Vs. CENTRAL COALFIELDS LTD.
|
November 1, 2012 |
Commissioner of Income Tax, Ranchi Vs. Central Coal Fields Ltd.
|
October 12, 2012 |
Commissioner of Income Tax, Ranchi Vs. Sheo Prasad Poddar (HUF), Lohardaga
|
September 21, 2012 |
Commissioner of Income-Tax, Central Revenue Building, Main Road, Ranchi Vs. Mini Construction, Church Road, Palamau
|
August 16, 2012 |
Commissioner of Income-Tax, Jamshedpur East Singhbhum Vs. Bharat Safety Glass (P) Ltd. Saraikella-Kharsawan
|
June 22, 2012 |
Constable No. 892294004 Harender Singh alias Harender Singh Vs. Union of India through its Secretary, Ministry of Home, North Block, New Delhi
|
June 20, 2012 |
Constable No.319 Ramashish Sharma Vs. State of Jharkhand
|
November 27, 2012 |
Cosmic Construction Private Limited Vs. State of Jharkhand
|
August 7, 2012 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B.K. JHA
|
December 5, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 25, 2012 |
Court on its own motion Vs. State of Jharkhand
|
June 18, 2012 |
Court on its Own Motion Vs. State of Jharkhand
|
April 16, 2012 |
Court on its own Motion Vs. State of Jharkhand
|
August 14, 2012 |
Court on its own motion Vs. Union of India
|
June 26, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 27, 2012 |
Court on its Own Motion Vs. State of Jharkhand
|
December 6, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
July 10, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 7, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 6, 2012 |
D.D. MAHESHWARI Vs. STATE OF JHARKHAND
|
June 18, 2012 |
D.Mohan Vs. State of Jharkhand
|
July 2, 2012 |
D.N. Singh Construction Co. Vs. State of Bihar
|
February 29, 2012 |
Dalchand Mahto Vs. State of Jharkhand
|
September 3, 2012 |
DAMODAR VALLEY CORPORATION Vs. ANJANEY FERRO ALLOYS LTD.
|
September 21, 2012 |
Damodar Valley Corporation Vs. State of Jharkhand
|
October 31, 2012 |
DAMODAR VALLEY CORPORATION Vs. TATA STEEL LTD
|
September 21, 2012 |
DAMODAR VALLEY CORPORATION AND ANOTHER Vs. GAUTAM FERRO ALLOYS
|
March 12, 2012 |
Danro Water Reservoir Project Vs. State of Jharkhand
|
November 1, 2012 |
Dasharathi Paul Vs. State of Jharkhand
|
January 13, 2012 |
DASHRATH GAGRAI ALIAS KRISHNA GAGRAI Vs. STATE OF JHARKHAND
|
August 6, 2012 |
DASO RAM Vs. STATE OF JHARKHAND
|
November 1, 2012 |
DASRATH SHARMA @ DASHRATH MISTRI Vs. STATE OF JHARKHAND AND REKHA DEVI
|
March 15, 2012 |
DAUD AKHTAR ALI @ DAUD ALI KHAN Vs. STATE OF JHARKHAND
|
September 12, 2012 |
Daya Nidhi Singh Vs. Land Development Bank through its MD, Budh Marg, Patna
|
June 15, 2012 |
DEB KUMAR MITRA Vs. STATE OF JHARKHAND
|
July 5, 2012 |
DEB NILAM DEVI Vs. SATENDRA SINGH
|
April 13, 2012 |
DEBABRATA DASGUPTA Vs. STATE OF JHARKHAND & OTHERS
|
September 5, 2012 |
DEBABRATA SHIT Vs. UNION OF INDIA THROUGH THE INSPECTOR GENERAL OF POLICE, B/S, CENTRAL RESERVE POLICE FORCE, PATNA
|
March 2, 2012 |
DEBASHISH GHOSH Vs. THE STATE OF JHARKHAND
|
September 24, 2012 |
DEBISWAR SOREN Vs. STATE OF JHARKHAND
|
May 19, 2012 |
Deepak Kumar Sanwaria @ Dabbu Sanwaria Vs. State of Jharkhand
|
February 3, 2012 |
Delip Jerath Vs. State of Jharkhand
|
October 6, 2012 |
DELIP JERATH Vs. M KHAN
|
August 6, 2012 |
DEO KUMAR RAM Vs. RANCHI MUNICIPAL CORPORATION
|
June 19, 2012 |
DEO KUMAR SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
July 2, 2012 |
DEO NARAYAN TIWARI Vs. UNION OF INDIA
|
July 30, 2012 |
Deodhari Saha Vs. State of Jharkhand, through the Secretary, Industries Department, Nepal House, Ranchi
|
July 13, 2012 |
DEOGHAR MUNICIPAL CORPORATION THROUGH CHIEF EXECUTIVE OFFICER,DEOGHAR MUNICIPALITY, DEOGHAR Vs. BHARAT OJHA
|
April 2, 2012 |
Deoki Ram Vs. State of Jharkhand
|
September 5, 2012 |
DEONANDAN Vs. CENTRAL COALFIELDS LIMITED
|
July 17, 2012 |
Deputy Inspector General Vs. Ram Mohan Nath Singh
|
March 22, 2012 |
DEVENDRA KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 30, 2012 |
Devendra Nath Sharma Vs. State of Jharkhand
|
April 17, 2012 |
DEVENDRA PRASAD Vs. STATE OF JHARKHAND
|
October 8, 2012 |
Devendra Singh @ Debi Singh Vs. State of Jharkhand
|
May 1, 2012 |
Devendra Yadav Vs. State of Jharkhand
|
December 11, 2012 |
DEVENDRAJI Vs. JHARKHAND STATE HOUSING BOARD
|
October 1, 2012 |
Devendu Kumar Singh @ Subodhjee @ Anand Jee Vs. State of Jharkhand
|
December 13, 2012 |
DEWANTI DEVI Vs. THE STATE OF JHARKHAND
|
December 21, 2012 |
DGM Vs. TRIPTY PAUL
|
September 11, 2012 |
Dhananjay Kumar Vs. State of Jharkhand
|
June 29, 2012 |
Dhananjay Singh Vs. State of Jharkhand
|
July 24, 2012 |
DHANBIR MUNDA Vs. STATE OF JHARKHAND
|
February 14, 2012 |
DHANESHWAR MAHATO Vs. STATE OF JHARKHAND
|
January 12, 2012 |
DHANI RAM MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
July 16, 2012 |
Dhaniram Mahto Vs. Most. Rango Devi
|
October 12, 2012 |
DHANU BARHA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
March 15, 2012 |
DHARAMVIR BHADARIAARUN KUMAR SINGH Vs. UNION OF INDIA THROUGH S.P., C.B.I.STATE OF JHARKHAND THROUGH C.B.I.
|
February 28, 2012 |
Dharma Girih Vs. State of Jharkhand
|
July 5, 2012 |
DHARMENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 4, 2012 |
DHARMENDRA KUMAR Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Dharmshila Devi Vs. State of Jharkhand
|
June 19, 2012 |
DHEERAJ LULLA Vs. STATE OF JHARKHAND AND OTHER
|
August 30, 2012 |
Dheeraj Lulla Vs. State of Jharkhand
|
September 28, 2012 |
DHIREN KAPRI @ DHIRENDRA KAPRI Vs. STATE OF JHARKHAND
|
June 14, 2012 |
DHIREN SINGH Vs. STATE OF JHARKHAND
|
February 10, 2012 |
DHIRENDRA NARAYAN ALIAS DHIRENDRA NARAIN @ DHIRENDRA Vs. STATE OF JHARKHAND
|
August 3, 2012 |
DHIRENDRA NARH OJHA Vs. RANCHI UNIVERSITY, RANCHI
|
February 1, 2012 |
Dhiresh Parmar Vs. State of Jharkhand
|
April 26, 2012 |
DHRUBNARAIN SINGH Vs. STATE OF JHARKHAND
|
October 29, 2012 |
Digeshwar Mistry @ Digu Mistry Vs. State of Jharkhand
|
February 9, 2012 |
Dilip Goyal Vs. State of Jharkhand
|
March 27, 2012 |
DILIP KUMAR GHOSHAL Vs. STATE OF JHARKHAND
|
July 9, 2012 |
Dilip Kumar Jaiswal Vs. State of Jharkhand
|
August 9, 2012 |
DILIP KUMAR MANDAL Vs. STATE OF JHARKHAND
|
July 24, 2012 |
DILIP KUMAR PANDEY ALIAS DILIP PANDEY Vs. STATE OF JHATKHAND
|
April 19, 2012 |
DILIP KUMAR PRASAD Vs. STATE OF JHARKHAND
|
December 13, 2012 |
DILIP KUMAR RABIDAS Vs. STATE OF JHARKHAND, THE SECRETARY, DEPARTMENT OF HEALTH, GOVT.OF JHARKHAND, RANCHI, DEPUTY SECRETARY, DEPARTMENT OF HEALTH, GOVT.OF JHARKHAND, RANCHI AND CIVIL
|
February 10, 2012 |
Dilip Kumar Verma Vs. State of Jharkhand
|
September 17, 2012 |
Dilip Murmu Vs. State of Jharkhand
|
December 19, 2012 |
DINESH CHANDRA MISHRA Vs. PROJECT AND DEVELOPMENT INDIA LTD
|
April 16, 2012 |
DINESH CHANDRA MISHRA AND ANOTHER Vs. PROJECT AND DEVELOPMENT INDIA LTD., DHANBAD & ORS.
|
April 17, 2012 |
DINESH CHANDRA ROY Vs. HIGH COURT OF JHARKHAND
|
June 15, 2012 |
DINESH KUMAR JALAN @ DINESH JALAN Vs. THE STATE OF JHARKHAND AND JAGDISH RAI @ JAGGUMAL
|
March 12, 2012 |
DINESH KUMAR NAIK Vs. THE STATE OF BIHAR (NOW JHARKHAND) & ORS.
|
April 12, 2012 |
DINESH MAHTO Vs. STATE OF JHARKHAN
|
June 18, 2012 |
Dinesh Pandey Vs. State of Jharkhand
|
September 20, 2012 |
DINESH SHARMA Vs. JHARKHAND STATE HOUSING BOARD THROUGH MANAGING DIRECTOR, RANCHI, REVENUE OFFICER (HEAD QUARTER), JHARKHAND STATE HOUSING BOARD, RANCHI, EXECUTIVE ENGINEER
|
March 21, 2012 |
DINESHWAR PRASAD Vs. C.M.D., C.C.L, RANCHI
|
September 27, 2012 |
DINESHWAR SINGH AND ORS. Vs. JITNATH SINGH AND ORS.
|
May 18, 2012 |
DIP KUMAR PAL Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
December 5, 2012 |
DIPAK KUMAR DAS Vs. STATE OF JHARKHAND & ORS.
|
November 26, 2012 |
DIPENDRA KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2012 |
DIRECTOR, HIGHER EDUCATION, HUMAN RESOURCE DEVELOPMENT DEPARTMENT Vs. SURENDRA PRASAD SAHU
|
March 20, 2012 |
District Bar Association, Gumla Vs. State of Jharkhand
|
August 30, 2012 |
DIVISION, CHAKRADHARPUR AND PRABIR KUMAR GANGOPADHYAY Vs. STATE OF JHARKHAND AND SARDAR MAHENDRA SINGH
|
February 23, 2012 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD Vs. MUNI DEVI
|
September 28, 2012 |
Divisional Manager, New India Assurance Company Ltd. Vs. Siberia Minz
|
September 14, 2012 |
DIWAKAR MANDAL Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
DOBRO SUNDI Vs. STATE OF JHARKHAND
|
February 14, 2012 |
DOMAN MANDAL Vs. STATE OF JHARKHAND
|
May 16, 2012 |
Doman Sikdar Vs. Eastern Coalfields Ltd.through it's C.M.D.
|
November 23, 2012 |
DR. ANAND RANJAN Vs. DR. (MRS.) SUNITA SINHA
|
October 8, 2012 |
DR. BIMAL KUMAR MISHRA & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
April 27, 2012 |
DR. DHIRENDRA NARAYAN @ DHIRENDRA NARAIN @ DHIRENDRA PRASAD Vs. THE STATE OF JHARKHAND AND YUGESHWAR PRASAD
|
August 7, 2012 |
DR. RAKESH KUMAR Vs. THE STATE OF JHARKHAND & OTHERS
|
July 6, 2012 |
DR.ANANT KUMAR AKHOURI Vs. VICE CHANCELLOR, RANCHI UNIVERSITY, RANCHI
|
January 6, 2012 |
DR.BAHADUR SINGH Vs. VINOBA BHAVE UNIVERSITY
|
February 8, 2012 |
DR.PRADEEP KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
March 30, 2012 |
DTC SECURITIES LIMITED Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPN. & ORS.
|
October 13, 2012 |
DTC Securities Limited Vs. Jharkhand State Mineral Development Corpn.
|
October 6, 2012 |
Dubki Devi Vs. Union of India
|
January 9, 2012 |
DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON
|
May 3, 2012 |
DUKHAN GOPE Vs. STATE OF JHARKHAND
|
July 5, 2012 |
DUKHANI DEVI Vs. BCCL
|
May 11, 2012 |
Dukru Laguri Vs. State of Jharkhand
|
May 15, 2012 |
DULAL CHANDRA PRAMANIK AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
August 30, 2012 |
DULLA SOREN AND KAMRU SOREN Vs. STATE OF JHARKHAND
|
May 16, 2012 |
Durga Gagrai Vs. State of Jharkhand
|
January 4, 2012 |
DURGA ORAON Vs. STATE OF JHARKHAND
|
July 30, 2012 |
DURGA ORAON Vs. STATE OF JHARKHAND
|
January 24, 2012 |
DURGA ORAON Vs. STATE OF JHARKHAND
|
January 17, 2012 |
DURGA ORAON Vs. STATE OF JHARKHAND & ORS.
|
May 17, 2012 |
DURGA ORAON Vs. STATE OF JHARKHAND
|
September 3, 2012 |
DURGA ORAONAMAN MUNDA Vs. STATE OF JHARKHAND & OTHERSUNION OF INDIA THROUGH CBI
|
May 18, 2012 |
EASTERN COALFIELDS LIMITED Vs. JAI NARAIN KUNWAR @ JAI NARAIN KUMAR
|
March 15, 2012 |
EASTERN COALFIELDS LIMITED AND THE GENERAL MANAGER, MUGMA AREA, EASTERN COALFIELDS LTD. Vs. M/S. SATISH CONSTRUCTIONS
|
December 9, 2012 |
EKRAM ANSARI @ EBRAMAR AND MD. IDRISH ANSARI Vs. THE STATE OF JHARKHAND
|
September 11, 2012 |
Ekramuddin Ansari Vs. State of Jharkhand
|
June 14, 2012 |
ELECTROSTEEL STEELS LTD Vs. JHARKHAND STATE POLLUTION
|
November 5, 2012 |
Employees State Insurance Corporation Vs. State of Jharkhand
|
September 12, 2012 |
Employer in relation to Management of Swang Colliery of M/s.Central Coalfields Ltd. Vs. Presiding Officer, Labour Court Bokaro
|
April 19, 2012 |
Employer in relation to the management of PB Area of M/s BCCL Vs. Their Workman being represented by the President, Rastriya Colliery Mazdoor Sangh, Dhanbad
|
March 12, 2012 |
EMPLOYERS IN RELATION TO MANAGEMENT Vs. THEIR WORKMEN
|
September 5, 2012 |
Employers in relation to Management of Kusunda Vs. Workman being represented by Sri N.J.Arun
|
March 29, 2012 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. GENERAL SECRETARY
|
January 5, 2012 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN
|
January 9, 2012 |
Employers in relation to the Management of Bhowra Area No.XI of M/s BCCL, Dhanbad Vs. Presiding Officer, Central Government Industrial Tribunal
|
July 26, 2012 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KEDLA OPEN Vs. PRESIDING OFFICER
|
August 2, 2012 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSTORE AREA OF B.C.C.I Vs. THEIR WORKMAN BEING REPRESENTEDBY N.G.ARUN
|
March 22, 2012 |
Employers in relation to the Management of N.K. Area of M/s. Central Coalfields Ltd. Vs. Workman Nizamuddin Ansari
|
April 24, 2012 |
Employers in relation to the Management of Rajrappa Coal Washery of Central Coalfields Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad
|
August 14, 2012 |
ERIK HESSA Vs. STATE OF JHARKHAND
|
January 25, 2012 |
Eros Multi Media Private Ltd. Vs. State of Jharkhand
|
April 16, 2012 |
ESIC Vs. STATE OF JHARKHAND
|
September 12, 2012 |
Etwa Mahli Vs. State of Jharkhand
|
December 17, 2012 |
Etwa Munda Vs. State of Jharkhand
|
January 23, 2012 |
FAGU ORAON Vs. STATE OF JHARKHAND
|
September 3, 2012 |
Fagu Soren Vs. State of Jharkhand
|
January 18, 2012 |
FAIJUDDIN SHEIKH Vs. STATE OF JHARKHAND
|
November 5, 2012 |
FAIZ MURTAZA ALI Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM & ANR.
|
January 4, 2012 |
FAIZAL KHAN Vs. STATE
|
March 26, 2012 |
Farid Sheikh Vs. State of Bihar
|
July 26, 2012 |
Feku Mahato Vs. Miliya Devi
|
December 7, 2012 |
Feku Ram Vs. State of Jharkhand
|
October 31, 2012 |
FIROZ KHAN Vs. STATE OF JHARKHAND
|
April 16, 2012 |
FIROZ KHAN Vs. THE STATE OF JHARKHAND & ANOTHER
|
May 14, 2012 |
Fr.Barbat Kujur Vs. Chief Engineer, Jharkhand State Electricity Board
|
December 6, 2012 |
FREDRICK TIRKEY Vs. STATE OF JHARKHAND
|
October 3, 2012 |
FULCHAND Vs. CENTRAL COALFIELD LTD
|
July 2, 2012 |
FULCHAND PURAN Vs. STATE OF JHARKHAND
|
May 19, 2012 |
FULMANI TUDU Vs. STATE OF JHARKHAND
|
August 8, 2012 |
G.C. Jha Vs. Steel Authority of India Ltd.
|
March 27, 2012 |
GAFUR MIAN Vs. STATE OF JHARKHAND
|
February 10, 2012 |
GAJENDRA NAG Vs. THE STATE OF JHARKHAND AND ANR.
|
August 30, 2012 |
GAJENDRA KUMAR SINGH Vs. MEERA KUMAR
|
May 1, 2012 |
Ganauri Mistry Vs. State of Jharkhand
|
December 18, 2012 |
Gandur Sao Vs. State of Jharkhand
|
January 18, 2012 |
GANESH BHAGAT Vs. STATE OF JHARKHAND
|
March 13, 2012 |
Ganesh Chandra Paul Vs. State of Jharkhand
|
December 5, 2012 |
GANESH CHIK BARAIK Vs. STATE OF JHARKHAND
|
January 19, 2012 |
Ganesh Kumar Vs. State of Jharkhand
|
September 5, 2012 |
Ganesh Mahali @ Ganesh Mahli Vs. State of Jharkhand
|
May 17, 2012 |
Ganesh Pandey Vs. State of Jharkhand
|
January 3, 2012 |
Ganga Dhar Vs. Bharat Coking Coal Ltd. represented by its Chairman-cum-Managing Director
|
July 18, 2012 |
GANGA MUNI DEVI Vs. THE STATE OF JHARKHAND & OTHERS
|
July 25, 2012 |
GANGA PRASAD MAHTO AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
|
September 21, 2012 |
GANGADHAR DUBEY Vs. STATE OF JHARKHAND THROUGH C B I
|
August 23, 2012 |
Ganpati Metallics Vs. Union of India
|
March 22, 2012 |
GARDEN REACH SHIPBUILDERS & ENGINEERS LIMITED Vs. TRIPTY PAUL AND ORS
|
September 11, 2012 |
Gardi Leyangi Vs. State of Jharkhand
|
February 2, 2012 |
GAURANGA DUTTA Vs. STATE
|
January 12, 2012 |
GAURI SHANKAR SAHU Vs. THE STATE OF JHARKHAND & OTHERS
|
April 10, 2012 |
Gautam Ferro Alloys Vs. Union of India
|
March 20, 2012 |
GAUTAM MAHANTY Vs. SMT. JAYASHREE MAHANTY
|
January 30, 2012 |
Gautam Mandal Vs. State of Jharkhand
|
November 2, 2012 |
Gayathri Sales Vs. Jharkhand State Electricity Board
|
August 7, 2012 |
Gayatri Devi Vs. Union of India
|
November 26, 2012 |
GAYTRI DEVI KHAITAN Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
October 1, 2012 |
Gazi Md.Masud Alam Vs. State of Jharkhand
|
March 23, 2012 |
GEETA DEVI Vs. SRI BIRENDRA KUMAR SHRIVASTAVA, MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD., BOKARO & ORS.
|
March 13, 2012 |
GEETA DEVI Vs. STATE OF JHARKHAND
|
March 16, 2012 |
GENERAL MANAGER Vs. DUDHESHWAR SINGH
|
July 31, 2012 |
GHAMANDI YADAV Vs. THE STATE OF JHARKHAND
|
November 8, 2012 |
GHANSHAYAM YADAV AND ARVIND YADAV @ FUTUN YADAV Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
GHANSHYAM DAS TAYAL Vs. THE STATE OF BIHAR (NOW JHARKHAND),
|
February 15, 2012 |
GHANSHYAM GOPE Vs. THE STATE OF JHARKHAND & ANOTHER
|
April 5, 2012 |
GHANSHYAM SAO AND MOST.SHANTI Vs. STATE OF JHARKHAND
|
March 14, 2012 |
Ghazi Mohammad Masud Alam Vs. State of Jharkhand
|
June 18, 2012 |
GHULAM MIAN Vs. STATE OF JHARKHAND AND ORS
|
May 10, 2012 |
Giridhari Mahto Vs. State of Jharkhand
|
February 29, 2012 |
GIRIJA SHANKAR DUBEY & ORS. Vs. STATE OF JHARKHAND & ORS.
|
October 31, 2012 |
GIRIWAR BAITHA Vs. STATE OF JHARKHAND
|
October 9, 2012 |
GIRJA SHANKAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
December 13, 2012 |
Girja Shankar Tiwary Vs. State of Jharkhand
|
December 5, 2012 |
GOBARDHAN SINGH CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 10, 2012 |
GOBIND PRASAD AGRAWAL @ GOVIND PRASAD BOHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
September 4, 2012 |
Gokul Chandra Mahto Vs. State of Jharkhand
|
September 20, 2012 |
GOL BIBI Vs. STEEL AUTHORITY OF INDIA
|
September 4, 2012 |
Gomati Singh Vs. State of Jharkhand
|
April 26, 2012 |
GOPAL BAURI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
|
September 13, 2012 |
GOPAL CHANDRA SINGH Vs. STATE OF JHARKHAND
|
May 15, 2012 |
Gopal Krishna Vs. Priti Bala
|
March 19, 2012 |
GOPAL KRISHNA BAGARIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 25, 2012 |
Gopal Mandal Vs. State of Jharkhand
|
April 9, 2012 |
GOPI DAS Vs. STATE OF JHARKHAND
|
April 12, 2012 |
GOPI NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 2, 2012 |
GOPINATH NAYAK Vs. M/S. EASTERN COALFIELDS LTD. & ORS.
|
October 29, 2012 |
Gossner Evangelical Lutheran (GEL) Church Vs. State of Jharkhand
|
August 7, 2012 |
GOUR BAURI Vs. BHARAT COKING COAL LIMITED
|
July 5, 2012 |
Gour Chandra Saha Vs. Parimal Kumar Banerjee
|
September 17, 2012 |
GOURI SHANKAR MOHTA Vs. STATE
|
May 7, 2012 |
GOURI SHANKAR SINGH Vs. THE STATE OF JHARKHAND & ANOTHER
|
April 12, 2012 |
GOVIND CHOUDHARY Vs. STATE OF JHARKHAND
|
August 7, 2012 |
GOVIND PRASAD PANJIYARA Vs. STATE OF JHARKHAND
|
July 20, 2012 |
Govind Thakur Vs. Bihar State Food & Civil Supply Corporation Ltd.
|
November 5, 2012 |
GOVIND YADAV Vs. STATE OF JHARKHAND
|
July 3, 2012 |
GRAM SABHA, SHAMUTOLA (KHAIRBONI), GOVINDPUR, EAST SINGHBHUM & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
December 11, 2012 |
GRAMIN EKTA MANCH Vs. STATE OF JHARKHAND
|
July 16, 2012 |
GUDDU MISHRA AND ORS Vs. STATE OF JHARKHAND
|
April 16, 2012 |
GUJARAT CO OERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF JHARKHAND
|
December 6, 2012 |
Gulab Bhagat Vs. State of Jharkhand
|
February 2, 2012 |
GULAM JILANI Vs. STATE OF JHARKHAND AND SAHIRA BIBI
|
March 13, 2012 |
GULAM MOHAMMD Vs. STATE OF JHARKHAND
|
May 14, 2012 |
GULJAR ANSARI Vs. STEEL AUTHORITY OF INDIA LTD, THROUGH CHAIRMAN, NEW DELHI
|
January 3, 2012 |
GULTU SHARMA Vs. STATE OF JHARKHAND
|
May 1, 2012 |
Gulu Gupta @ Kamal Kishore Gupta Vs. State of Jharkhand
|
August 31, 2012 |
GUPTA PLASTIC INDUSTRIES Vs. STATE OF JHARKHAND
|
July 27, 2012 |
GURUSHARAN SINGH Vs. UNION OF INDIA
|
October 1, 2012 |
Guruwa Munda Vs. State of Jharkhand
|
March 20, 2012 |
GYAN CHAND JAIN Vs. COMMISSIONER OF WEALTH TAX
|
December 12, 2012 |
GYAN PRAKASH BAKHALA Vs. STATE OF JHARKHAND
|
January 4, 2012 |
Gyanendra Mandal Vs. Union of India
|
May 8, 2012 |
GYANENDRA NARAIN Vs. KONDA PRABHAKAR RAO
|
May 14, 2012 |
GYNENDRA PANDEY G PANDEY Vs. STATE OF JHARKHAND
|
May 9, 2012 |
H.K.Akhauri Vs. State of Bihar
|
April 10, 2012 |
HANSRAJ JAIN Vs. THE STATE OF JHARKHAND AND PRAKASH CHANDRA AGARWAL
|
March 15, 2012 |
HARBANS KUMAR Vs. STATE OF JHARKHAND
|
November 5, 2012 |
Hare Krishna Prasad Vs. State through C.B.I.
|
December 14, 2012 |
HARE RAM SINGH Vs. STATE OF JHARKHAND & ORS.
|
June 18, 2012 |
HARENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH ITS CHAIRMAN, CENTRAL OFFICE, MUMBAI
|
February 2, 2012 |
HARENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 10, 2012 |
HARENDRA NARAYAN SINGH @ HARENDRA SINGH-@ HARENDRA NATH SINGH Vs. BHARAT COOKING COAL LTD., DHANBAD GENERAL MANAGER, B.C.C.L., DHANBAD PROJECT OFFICER, B.C.C.L., DHANBAD
|
March 3, 2012 |
Harendra Narayan Singh @ Harendra Singh@ Harendra Nath Singh Vs. Bharat Cooking Coal Ltd.
|
July 3, 2012 |
HARI PRASAD KAPRI Vs. STATE OF JHARKHAND
|
July 13, 2012 |
Haridwar Paswan Vs. B.C.C.L., Dhanbad
|
June 28, 2012 |
Harihar Mishra Vs. State of Jharkhand
|
March 21, 2012 |
Harihar Sao Vs. Shyamdeo Prasad
|
December 21, 2012 |
Harihar Singh Private Ltd Vs. State of Jharkhand
|
September 24, 2012 |
HARIHAR YADAV Vs. STATE OF JHARKHAND
|
November 26, 2012 |
HARIHAR YADAV Vs. STATE OF JHARKHAND
|
December 17, 2012 |
HARIHAR YADAV & ORS Vs. STATE OF JHARKHAND & ORS
|
October 30, 2012 |
Harijan Awasiya Madhya Vidyalaya, Lakrahi Tola, Palamau Vs. State of Jharkhand
|
July 31, 2012 |
HARILAL RAM Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 10, 2012 |
HARIPAL YADAV Vs. STATE OF JHARKHAND
|
December 5, 2012 |
HARISH CHANDRA Vs. BHARAT COKING COAL LIMITED
|
July 2, 2012 |
HARISH CHANDRA LALA Vs. THE STATE OF JHARKHAND AND ROHIT FOGLA
|
April 5, 2012 |
Harish Chandra Singh Vs. State of Jharkhand
|
September 20, 2012 |
Harish Kumar Singh @ Chhote Singh Vs. State of Jharkhand
|
April 13, 2012 |
HARISH KUMAR SINGH @ CHHOTU SINGH Vs. STATE OF JHARKHAND
|
April 19, 2012 |
HARNEDRA RAI @ HARENDRA RAI @ HARENDRA RAY Vs. STATE OF JHARKHAND & ANOTHER
|
November 2, 2012 |
HASINA BIBI Vs. STATE OF BIHAR
|
January 13, 2012 |
HAZAR KHAN, FATMA BIBI AND HAFIZ KHAN Vs. THE STATE OF JHARKHAND AND ASIYA KHATOON
|
September 12, 2012 |
HEAVY ENGINEERING Vs. THEIR WORKMEN REPRESENTED BY THE ENGINEERING MAZDOR PANCHAYAT UNION
|
May 1, 2012 |
HEAVY ENGINEERING CORPORATION LIMITED, RANCHI Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
|
March 12, 2012 |
HEAVY ENGINEERING CORPORATION LTD Vs. RATAN LAL AGARWAL
|
August 6, 2012 |
Heman Mandal Vs. State of Jharkhand
|
December 7, 2012 |
Hemant I.Thakkar @ Hemant I.Thaker Vs. State of Jharkhand
|
August 28, 2012 |
Hemant Kumar @ Hemant Kumar Jain Vs. State of Jharkhand
|
December 20, 2012 |
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND
|
July 17, 2012 |
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND
|
January 31, 2012 |
HEMRAJ PRASAD MEHTA AND MITHITESH PRASAD MEHTA Vs. STATE OF JHARKHAND
|
March 20, 2012 |
HIBARAN YADAV Vs. STATE OF JHARKHAND
|
September 12, 2012 |
HIGH COURT OF JHARKHAND Vs. UNION OF INDIA
|
July 18, 2012 |
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 20, 2012 |
Hindustan Malleables & Forgings Ltd. Vs. State of Bihar
|
March 1, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD, V K SINHA, R Vs. STATE OF JHARKHAND, RASHIDA BANO
|
October 31, 2012 |
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA
|
June 27, 2012 |
HINDUSTAN STEELWORKS LTD. Vs. NEW INDIA INSURANCE COMPANY AND ANR.
|
November 7, 2012 |
Hindustan Zinc Limited Vs. State of Jharkhand
|
August 14, 2012 |
HIRA DEVI Vs. STATE OF JHARKHAND
|
September 17, 2012 |
HIRA DEVI Vs. STATE OF JHARKHAND
|
September 5, 2012 |
Hiralal Das Vs. State of Jharkhand
|
October 4, 2012 |
Hit Narayan Jha Vs. State of Jharkhand
|
January 5, 2012 |
HOTEL WOOLAND Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 5, 2012 |
HRIDAY NARAYAN BHANDARI Vs. STATE OF BIHAR
|
August 6, 2012 |
HRIDYANAND MISHRA Vs. STATE OF JHARKHAND, SUMANT KUMAR MISHRA, JASWANT KUMAR MISHRA AND PARASHNATH MISHRA
|
February 1, 2012 |
Hulash Verma Vs. State of Jharkhand
|
August 8, 2012 |
I.K.JHA ALIAS INDRA KANT JHA Vs. STATE OF JHARKHAND
|
April 24, 2012 |
I.V.R.Moorti Vs. State of Jharkhand
|
December 13, 2012 |
Ibrahim Mian Vs. State of Jharkhand
|
January 2, 2012 |
ICON DAIRY FOODS LTD Vs. EMPLOYEES PROVIDENT FUND
|
October 6, 2012 |
IN THE MATTER OF AN APPLICATION UNDER ARTICLE 226 OF THE CONSTITUTION OF INDIA Vs. STATE OF JHARKHAND
|
May 4, 2012 |
INDER KUMAR Vs. CHHOTANAGPUR BANKING ASSOCIATION
|
August 3, 2012 |
INDIAN BUILDERS JAMSHEDPUR Vs. STATE OF JHARKHAND
|
July 20, 2012 |
Indian Builders, Jamshedpur Vs. State of Jharkhand
|
May 11, 2012 |
INDRA DEO SINGH Vs. STEEL AUTHORITY OF INDIA LTD & OTHERS
|
September 10, 2012 |
Indra Kumar Lal Karn Vs. Jharkhand State Electricity Board
|
April 11, 2012 |
INDRADEO HAZRA Vs. STATE OF JHARKHAND
|
November 23, 2012 |
INDRADEO JHA Vs. STATE OF JHARKHAND
|
January 16, 2012 |
Indradeo Vishwakarma Vs. State of Jharkhand
|
July 3, 2012 |
INDRAJIT BANERJEE Vs. STATE OF JHARKHAND
|
July 2, 2012 |
INDRAJIT SINHA Vs. RAJAN RAJ
|
July 23, 2012 |
Indu Bhushan Prasad Vs. State of Jharkhand
|
March 28, 2012 |
Indu Devi Vs. Hemand Kumar Poddar
|
July 24, 2012 |
INDU MISHRA Vs. STATE OF JHARKHAND
|
May 1, 2012 |
Irfan Ahamad Vs. State of Jharkhand
|
March 13, 2012 |
ISHWAR MURMU AND PANDU MURMU Vs. THE STATE OF JHARKHAND
|
September 11, 2012 |
ISHWARI PRASAD Vs. STATE OF JHAKRHAND
|
October 30, 2012 |
ISLAM ANSARI Vs. STATE OF JHARKHAND
|
February 9, 2012 |
J. J. IRANI Vs. STATE OF JHARKHAND
|
October 1, 2012 |
J.R.Rakshit Vs. H.E.C.Ranchi
|
September 24, 2012 |
Jag Narain Singh Vs. State of Jharkhand through S.P. Vigilance
|
November 7, 2012 |
Jagarnath Hansda Vs. State of Jharkhand
|
February 29, 2012 |
Jagarnath Oraon Vs. State of Jharkhand
|
February 14, 2012 |
JAGAT KISHORE PRASAD Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Jagdish Das Vs. State of Jharkhand
|
March 29, 2012 |
Jagdish Khattar Vs. State of Bihar (Now Jharkhand)
|
May 15, 2012 |
JAGDISH MANJHI Vs. THE C.M.D., CENTRAL COALFIELDS LIMITED, RANCHI AND THE PROJECT OFFICER, HENDEGIR COLLIERY, HAZARIBAGH
|
August 7, 2012 |
JAGDISH MANJHI Vs. C M D CENTRAL COALFIELDS LIMITED
|
August 6, 2012 |
Jagdish Pandey Vs. Bharat Coking Coal Limited
|
August 28, 2012 |
JAGDISH PRASAD Vs. FOOD CORPORATION OF INDIA
|
July 16, 2012 |
JAGDISH RAM Vs. CENTRAL COALFIELD LTD
|
July 30, 2012 |
JAGDISH SINGH Vs. M/S. BHARAT COKING COAL LIMITED & OTHERS
|
January 4, 2012 |
JAGDISH SINGH Vs. BHARAT COKING COAL LIMITED
|
November 5, 2012 |
JAGESHWAR BARAIK Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Jageshwar Mahto Vs. Sate of Jharkhand
|
November 2, 2012 |
JAGNARAIN SINGH @ JINARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
April 5, 2012 |
JAGRAM OROON @ JAGRAM KACHHAP Vs. STATE OF JHARKHAND
|
July 10, 2012 |
JAGRAM OROON @ JAGRAM KACHHAP Vs. CHIMNI ORAIN
|
July 10, 2012 |
JAHIR ABBAS, MD. ALTAF HUSSAIN AND SALMA BIBI Vs. STATE OF JHARKHAND
|
March 22, 2012 |
JAI BAJRANG ENTERPRISES Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Jai Karn Sinha Vs. State of Jharkhand
|
August 23, 2012 |
Jai Mangal Prasad Mandal Vs. State of Jharkhand
|
September 18, 2012 |
JAI NARAYAN KUNWAR AND SANJAY KUMAR SINGH @ SANJAY KUNWAR Vs. STATE OF JHARKHAND
|
March 13, 2012 |
Jai Prakash Mallik Vs. State of Bihar
|
September 12, 2012 |
JAI PRAKASH SHARMA, OM PRAKASH SHARMA AND SATYA NARAIN SHARMA FONI Vs. RITA DEVI
|
March 13, 2012 |
JAIGI ORAON @ JATRU ORAON Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
September 5, 2012 |
JAISWAL Vs. STATE OF BIHAR (NOW STATE OF JHARKHAND)
|
January 9, 2012 |
Jakra Kalundiya Vs. State of Jharkhand
|
March 29, 2012 |
JALESHWAR BARAIK Vs. THE STATE OF JHARKHAND THROUGH SECRETARY HOME, GOVERNMENT OF JHARKHAND, RANCHI & ORS.
|
December 14, 2012 |
JAMES GREGORY INDWAR Vs. STATE OF JHARKHAND THROUGH C.B.I
|
September 12, 2012 |
JAMES JONKO Vs. THE STATE OF JHARKHAND AND ORS.
|
July 9, 2012 |
JAMIL AKHTAR Vs. MANAGEMENT OF REGIONAL DIRECTOR
|
September 13, 2012 |
JAMILA KHATOON Vs. MD MUSTAFA
|
August 3, 2012 |
Jamshedpur Blood Bank (JBB), Jamshedpur Vs. State of Jharkhand
|
September 27, 2012 |
JAMSHEDPUR COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SARJU BHAGAT & ANR
|
August 16, 2012 |
Jamshedpur Gujrati Samaj, Jamshedpur Vs. State of Jharkhand
|
July 2, 2012 |
JANARDAN PRASAD SINGH Vs. THE STATE OF JHARKHAND & OTHERS
|
April 9, 2012 |
JANARDAN SINGH Vs. STATE OF JHARKHAND
|
June 15, 2012 |
JANKI HEMBROM Vs. THE STATE OF JHARKHAND & ORS.
|
October 6, 2012 |
Jawa Kachhap Vs. State of Bihar
|
February 23, 2012 |
JAWAHAR PRASAD Vs. STEEL AUTHORITY INDIA LTD
|
November 1, 2012 |
JAY JYOTI SAMANTA Vs. STATE OF JHARKHAND
|
October 3, 2012 |
JAY PRAKASH YADAV AND SUSHANT MAHAPATRA @ SUSHANT KUMAR MOHAPATRA Vs. STATE OF JHARKHAND
|
September 20, 2012 |
Jay Ram Hembram Vs. State of Jharkhand
|
July 30, 2012 |
JAY SHANKAR PATHAK Vs. ELECTION COMMISSION OF INDIA
|
April 5, 2012 |
JAYA KEJRIWAL Vs. AMRIT KEJRIWAL
|
August 7, 2012 |
Jayshree Service Station Vs. State of Jharkhand
|
December 20, 2012 |
JBI Engineering Corporation Vs. State of Jharkhand
|
October 30, 2012 |
JEERA KUMARI Vs. UNION OF INDIA
|
August 22, 2012 |
JETU TELI Vs. BOKARO STEEL PLANT THROUGH ITS MANAGING DIRECTOR
|
August 8, 2012 |
JETU TELI Vs. BOKARO STEEL PLANT THROUGH ITS MANAGING DIRECTOR, ADMINISTRATIVE BUILDING, BOKARO STEEL PLANT, BOKARO,
|
July 9, 2012 |
Jhaban Marandi Vs. State of Bihar
|
July 26, 2012 |
JHAGRU MAHTO Vs. STATE OF JHARKHAND
|
November 1, 2012 |
JHARKHAND ACADEMIC COUNCIL, RANCHI Vs. THE STATE OF JHARKHAND & OTHERS
|
September 21, 2012 |
JHARKHAND AYURVEDIC & UNANI MEDICAL OFFICERS UNION Vs. STATE OF JHARKHAND & ORS.
|
August 7, 2012 |
JHARKHAND DEVELOPERS PRIVATE LTD.GRIDIH Vs. STATE OF JHARKHAND
|
February 21, 2012 |
Jharkhand Ispat Private Limited Vs. Union of India
|
March 22, 2012 |
Jharkhand Public Service Commission Vs. Pramod Kumar Jha
|
May 15, 2012 |
JHARKHAND STATE ELECTRICITY BOAR Vs. THE UNION OF INDIA
|
February 28, 2012 |
JHARKHAND STATE ELECTRICITY BOARD Vs. RANCHI CLUB LIMITED
|
August 3, 2012 |
JHARKHAND STATE ELECTRICITY BOARD Vs. RAJ STEEL AND FERRO ALLOYS PVT LTD
|
April 26, 2012 |
Jharkhand State Electricity Board Vs. Basanteshwari Prasad
|
November 29, 2012 |
JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs. RISHI CEMENT COMPANY LIMITED
|
August 13, 2012 |
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. PAWAN MISTRI
|
May 1, 2012 |
JHARKHAND STATE STATISTICAL SERVICE ASSOCIATION THROUGH ITS SECRETARY, RANCHI Vs. STATE OF JHARKHAND
|
April 11, 2012 |
JHARKHAND TEACHERS TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
October 3, 2012 |
JHIMI LAL PASWAN Vs. STATE OF JHARKHAND
|
April 9, 2012 |
JHUNIA MANDALAIN Vs. LUKMAN PANJIARA
|
June 14, 2012 |
JILANI MIAN Vs. THE STATE OF JHARKHAND
|
September 10, 2012 |
JITAN SOREN Vs. STATE OF JHARKHAND
|
May 14, 2012 |
Jitendra Bahadur Singh Vs. Hazaribagh Kshetriya Gramin Bank through its Chairman, Hazaribagh
|
September 28, 2012 |
JITENDRA KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
July 3, 2012 |
JITENDRA PRASAD Vs. STATE OF JHARKHAND
|
April 11, 2012 |
JITENDRA PRASAD SAH Vs. STATE OF JHARKHAND
|
July 2, 2012 |
JITENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
September 19, 2012 |
JITENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
June 19, 2012 |
JITENDRA TIWARY Vs. STATE OF BIHAR
|
September 20, 2012 |
JITENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
May 14, 2012 |
Jitesh Arora Vs. Central Coalfields Limited
|
September 10, 2012 |
Jitu Ram @ Jitu Kumar Ram Vs. State of Jharkhand
|
January 24, 2012 |
Jiura Oraon Vs. State of Jharkhand
|
July 17, 2012 |
JOAKIM KINDO Vs. THE STATE OF JHARKHAND
|
November 8, 2012 |
JOHAN MUNDA AND BIRSA MUNDA Vs. STATE OF JHARKHAND
|
January 23, 2012 |
John Hansda Vs. State of Jharkhand
|
March 29, 2012 |
John Murmu Vs. District Education Officer, Sahibganj
|
May 1, 2012 |
JOINT COMMISSIONER OF INCOME TAX Vs. TATA ROBIN FRASER LTD
|
June 20, 2012 |
Joseph Ekka Vs. State of Jharkhand
|
February 13, 2012 |
JOSEPH HEMBRAM Vs. STATE OF JHARKHAND
|
December 6, 2012 |
JUGAL KISHORE AGRAWALA Vs. STATE OF JHARKHAND
|
October 4, 2012 |
JUGAL KISHORE ORAON Vs. BUSRA KHATOON
|
July 2, 2012 |
Jugal Mahatha Vs. Project Officer, Madhuban Coal Washary, BCCL
|
May 10, 2012 |
Juliana Hembrom Vs. State of Jharkhand
|
August 14, 2012 |
JULIE KUMARI MEHTA Vs. RANCHI UNIVERSITY & ORS.
|
January 10, 2012 |
JYOTI @ JOYTI LAL GOPE Vs. STATE OF BIHAR
|
September 20, 2012 |
JYOTI PRAKASH ORAON @ JYOTO PRAKASH ORAON & ORS. Vs. STANISLAS MINJ @ STANILAS MINJ & ORS.
|
November 8, 2012 |
JYOTIKA SRIVASTAVA Vs. STATE OF JHARKHAND
|
November 2, 2012 |
JYOTISH PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 10, 2012 |
JYOTISH PRASAD SINGH Vs. STATE OF BIHAR
|
May 10, 2012 |
JYOTSNA KANAUJIA (KACHHAP) Vs. THE STATE OF JHARKHAND
|
April 13, 2012 |
K.M. Sarkar Vs. State of Bihar
|
February 17, 2012 |
K.S. SWAMINATHAN, SUDIN BHATTACHARYA AND DEOBRATA UPADHYAY Vs. THE STATE OF JHARKHAND AND LAL TUDU
|
April 11, 2012 |
Kabir Welfare Trust, Zakir Nagar, Jamshedpur Vs. Raushan Perween
|
May 17, 2012 |
KAILASH HAJRA @ KAILA HAZRA @ KAILA PASWAN Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
Kailash Jha Vs. State of Bihar
|
April 16, 2012 |
KAILASH PRASAD Vs. STATE OF JHARKHAND
|
July 2, 2012 |
KAILASH YADAV Vs. THE STATE OF JHARKHAND & ANOTHER
|
September 12, 2012 |
Kalika Kumar Vs. State of Jharkhand, through the Director General of Police, Ranchi, Jharkhand
|
April 5, 2012 |
Kallol Sarkar @ Kallon Sarkar Vs. State of Jharkhand
|
November 27, 2012 |
Kamakhya Narayan Giri alias Kamakhya Giri Vs. State of Jharkhand
|
December 19, 2012 |
KAMAL HAIBURU Vs. STATE OF JHARKHAND & OTHERS
|
February 15, 2012 |
Kamal Kishore Vs. State of Jharkhand
|
August 7, 2012 |
Kamal Nath Singh Vs. State of Jharkhand
|
February 1, 2012 |
KAMAL NATH SINGH Vs. STATE OF JHARKHAND
|
January 1, 2012 |
Kamala Sahu Vs. State of Jharkhand
|
December 18, 2012 |
KAMDEO DAS Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE DEPARTMENT, GOVT.OF
|
January 17, 2012 |
KAMDEO SINGH Vs. STATE OF JHARKHAND
|
May 4, 2012 |
KAMDEO YADAV @ MUKESH PRASAD YADAV Vs. STATE OF JHARKHAND
|
September 17, 2012 |
KAMESHWAR GIRI Vs. STATE OF JHARKHAND & ANOTHER
|
July 13, 2012 |
Kameshwar Prasad Sinha Vs. State of Jharkhand
|
December 11, 2012 |
Kameshwar Sahu Vs. State of Jharkhand
|
February 13, 2012 |
Kameshwar Singh Vs. State of Jharkhand
|
April 27, 2012 |
KAMESHWAR SOREN Vs. THE STATE OF JHARKHAND AND SUSMITA DEVI
|
December 5, 2012 |
KAMESHWAR TIWARY Vs. STATE OF JHARKHAND
|
December 14, 2012 |
KAMESHWR THAKUR Vs. STATE OF JHARKHAND
|
July 24, 2012 |
KAMIYA DEVI Vs. KRISHNA KUMAR AGARWAL @ TEKRIWAL
|
September 25, 2012 |
KAMLA DEVI Vs. STATE OF JHARKHAND
|
August 13, 2012 |
Kamla Prasad Singh Vs. Union of India
|
January 3, 2012 |
Kamla Tanti Vs. Uranium Corporation of India Ltd. through its Chairman-cum-Managing Director
|
November 23, 2012 |
KAMLESH KUMAR Vs. STATE OF JHARKHAND
|
July 19, 2012 |
Kamlesh Kumar Gour Vs. State of Jharkhand
|
September 1, 2012 |
KAMLESH KUMAR GOUR Vs. THE STATE OF JHARKHAND
|
September 2, 2012 |
KAMLESH KUMAR SINGH Vs. SUDHA DEVI
|
August 23, 2012 |
Kamlesh Kumar Singh @ Kamlesh Singh Vs. State of Jharkhand through Directorate of Enforcement
|
May 16, 2012 |
KAMLESH ORAON Vs. STATE OF JHARKHAND
|
May 11, 2012 |
KAMLESH SAHAY Vs. STATE OF JHARKHAND
|
July 10, 2012 |
Kamlesh Yadav Vs. State of Jharkhand
|
January 17, 2012 |
Kamleshwary Rai @ Kamleshwari Roy Vs. Most.Sushila Debya @ Sushila Devi
|
June 29, 2012 |
Kamta Prasad Singh Vs. State of Jharkhand through C.B.I.
|
August 1, 2012 |
KAMTA PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
|
August 6, 2012 |
Kamta Singh Vs. State of Jharkhand
|
April 17, 2012 |
Kanai Munda Vs. State of Jharkhand
|
June 26, 2012 |
Kandey Ram Purty Vs. State of Jharkhand
|
February 22, 2012 |
Kanke Prakhand Matsyajeevi Sahyog Samiti Limited Vs. State of Jharkhand
|
July 31, 2012 |
Kanti Devi Vs. State of Jharkhand
|
February 1, 2012 |
KANTI KUMAR Vs. STATE OF JHARKHAND
|
March 28, 2012 |
KAPIL DEO SHARMA Vs. STATE OF JHARKHAND
|
September 5, 2012 |
KAPIL PRASAD SAH Vs. STATE OF JHARKHAND
|
May 1, 2012 |
KAPILDEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 19, 2012 |
Kapildev Chaudhary Vs. Ajmerun Bibi
|
March 2, 2012 |
Karam Chand Manjhi@ Karama Manjhi Vs. State of Jharkhand
|
June 18, 2012 |
KARAMBIR YADAV Vs. AWADHESH RAVIDAS AND OTHERS
|
February 7, 2012 |
KARMA MUNDA Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Kartik Prasad Deo Vs. State of Jharkhand through its Deputy Commissioner, Deoghar
|
April 24, 2012 |
Karu @ Sunil Kumar Singh Vs. State of Jharkhand
|
January 10, 2012 |
Kashi Prasad Vs. State of Jharkhand
|
May 1, 2012 |
Kashmir Vastralaya Collections, Ranchi Vs. Commissioner of Income Tax, Ranchi
|
May 2, 2012 |
KAULESHWAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
August 2, 2012 |
KAUSHAL KISHORE, BHIKHARI RAM, SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
November 6, 2012 |
KAUSHAL RAY @ KAUSHAL KUMAR RAI Vs. STATE OF JHARKHAND AND ANOTHER
|
April 9, 2012 |
KAUSHALIYA DEVI Vs. STATE OF JHARKHAND
|
April 11, 2012 |
KAUSHIK J. GHORA ALIAS KAUSHIK J. GHORAH ALIAS KAUSHIK WARAH Vs. STATE OF JHARKHAND
|
November 29, 2012 |
KAWINDER SAO ALIAS KAWINDU SAO AND ORS Vs. STATE OF BIHAR
|
April 18, 2012 |
KEDAR NATH Vs. STATE OF JHARKHAND
|
June 22, 2012 |
KEDAR NATH GUPTA Vs. THE STATE OF JHARKHAND
|
December 5, 2012 |
Kejriwal Brothers Vs. State of Jharkhand
|
August 7, 2012 |
KESAW PRASAD SINGH Vs. LILADHAR MISHRA AND OTHERS
|
November 8, 2012 |
Kesaw Prasad Singh Vs. Liladhar Mishra
|
December 10, 2012 |
KESHAB PAHARIA Vs. STATE OF JHARKHAND
|
December 5, 2012 |
KESHAB PAHARIA Vs. STATE OF JHARKHAND & OTHERS
|
December 9, 2012 |
Keshari Devi Vs. Divisional Manager, National Insurance Company Ltd.
|
December 18, 2012 |
Keshaw Prasad Vs. Steel Authority of India Ltd.
|
July 26, 2012 |
Keshawa Prasad Singh Vs. State of Bihar
|
January 5, 2012 |
Keshri Kumar Singh Vs. State of Jharkhand
|
September 21, 2012 |
KHALIL MIAN Vs. STATE OF JHARKHAND
|
September 1, 2012 |
Khatu Shyam Udyog Vs. Jharkhand State Electricity Board, H.E.C., Dhurwa, Ranchi
|
January 3, 2012 |
Khem Bhadur Sarki Vs. State of Jharkhand
|
December 10, 2012 |
Khetro Bhumij @ Krishna Chandra Vs. Gurubari Bhumijani
|
April 27, 2012 |
Kinu Oraon Vs. State of Jharkhand
|
April 20, 2012 |
KINU ORAON Vs. STATE OF JHARKHAND
|
April 24, 2012 |
KINU ORAON Vs. STATE OF JHARKHAND
|
April 23, 2012 |
KIRAN AGRAWAL Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Kiran Devi @ Kiran Singh Vs. State of Jharkhand
|
February 2, 2012 |
KIRAN MANJHI STATE OF JHARKHAND Vs. STATE OF JHARKHAND
|
April 18, 2012 |
KIRAN MANJHISTATE OF JHARKHAND Vs. STATE OF JHARKHAND
|
March 14, 2012 |
Kishore Kumar Vs. State of Jharkhand
|
March 20, 2012 |
KISHORE MANDAL Vs. STATE OF JHARKHAND
|
June 26, 2012 |
Kishori Kumar Gupta @ Kishore Prasad Gupta Vs. State of Jharkand
|
March 20, 2012 |
Kishori Prasad Sao Vs. State of Jharkhand
|
August 14, 2012 |
KISHORI RAM Vs. STATE OF JHARKHAND & ORS.
|
April 11, 2012 |
KISHUN MAHTO Vs. THE STATE OF JHARKHAND
|
September 12, 2012 |
Kochukunju Daniel Vs. State of Bihar
|
February 23, 2012 |
KOHINOOR STEEL (P) LTD Vs. JHARKHAND STATE MINERAL DEVELOPMENT
|
June 18, 2012 |
KOHINOOR STEEL (P) LTD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
September 18, 2012 |
KOLHAN SAMVEDAK SANGH Vs. STATE OF JHARKHAND AND ORS.
|
October 12, 2012 |
Koylanchal Sahkari Grih Nirman Samiti Ltd Vs. State of Jharkhand
|
April 20, 2012 |
Kripanandan Prasad Vs. State of Jharkhand
|
January 13, 2012 |
KRIPANANDAN PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 6, 2012 |
KRISH CONSTRUCTION Vs. PRABHUNATH TIWARY
|
May 4, 2012 |
Krishna Ballave Singh Vs. State of Jharkhand
|
July 20, 2012 |
KRISHNA DEO LAL BARNWAL @ CHHOTU BARNWAL Vs. STATE OF JHARKHAND
|
March 15, 2012 |
Krishna Kant Rajak @ Krishna Padmesh Vs. State of Jharkhand
|
July 5, 2012 |
Krishna Kant Tiwary Vs. State of Jharkhand
|
July 23, 2012 |
KRISHNA KANT TIWARY Vs. STATE OF JHARKHAND
|
February 7, 2012 |
KRISHNA MANDAL Vs. THE STATE OF JHARKHAND
|
May 14, 2012 |
Krishna Murari Prasad Vs. State of Jharkhand
|
June 27, 2012 |
Krishna Nand Tripathi Vs. State of Jharkhand
|
February 14, 2012 |
KRISHNA PANDEY Vs. STATE OF JHARKHAND
|
August 1, 2012 |
KRISHNA PRASAD Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY AND ORS.
|
November 6, 2012 |
KRISHNA RAM Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Krishna Ram Vs. State of Jharkhand
|
June 14, 2012 |
KRISHNA KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
May 2, 2012 |
KRISHNADEO PRASAD AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 19, 2012 |
Krishnajee Vs. State of Jharkhand
|
July 26, 2012 |
Krishnapada Aich Vs. State of Jharkhand
|
September 5, 2012 |
KULDEV DAGRI & OTHERS Vs. STATE OF JHARKHAND & ANOTHER
|
September 3, 2012 |
KUMAR JITENDRA SINGH Vs. STATE OF JHARKHAND
|
April 12, 2012 |
Kumar Ranjeev Vs. State of Jharkhand
|
May 15, 2012 |
Kumar Sanjay @ Sanjay Kumar Singh @ Chhote @ Chhotu Singh Vs. State of Bihar
|
August 1, 2012 |
Kumar Satyendra Prasad Vs. Coal India Limited
|
July 19, 2012 |
KUMAR SHAILENDRA MOHAN Vs. BIRSA AGRICULTURE UNIVERSITY
|
June 28, 2012 |
KUMAR YATENDRA & OTHERS Vs. THE STATE OF JHARKHAND & ANOTHER
|
April 10, 2012 |
KUMARDHUBI STEEL PVT. LTD Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
|
September 21, 2012 |
KUMARI ARCHANA Vs. STATE OF JHARKHAND
|
July 16, 2012 |
KUMARI RAMBHA Vs. PRINCIPAL SURAJ MANDAL HIGH SCHOOL RAUNDHIYA SARRIYAHAT DUMKA
|
July 30, 2012 |
KUNAL BHARDWAJ Vs. STATE OF JHARKHAND
|
July 13, 2012 |
Kunal Kishor Singh alias Sonu Singh Vs. The State of Jharkhand
|
January 9, 2012 |
Kunal Kishore Singh @ Sonu Singh Vs. State of Jharkhand
|
January 9, 2012 |
KUNAL BHARDWAJ Vs. STATE OF JHARKHAND
|
May 4, 2012 |
KUNDAN KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 4, 2012 |
KUSHMI DEVI, SAHDEO DAS AND BALDEO DAS @ BALDEO PRASAD DAS Vs. THE STATE OF JHARKHAND
|
February 6, 2012 |
Kushnu Banda Vs. State of Jharkhand
|
January 10, 2012 |
Kusum Devi Vs. State of Jharkhand
|
April 24, 2012 |
Kutubbudin Kalifa Vs. State of Jharkhand
|
September 11, 2012 |
KUTUBUDDIN MOMIN Vs. THE STATE OF JHARKHAND
|
February 13, 2012 |
LAGAN DEVI Vs. STATE OF JHARKHAND
|
September 20, 2012 |
LAGO SINKU @ SUNIL SINKU Vs. STATE OF JHARKHAND
|
February 7, 2012 |
Lakhan Kumar Vs. Central Coal Fields Ltd.
|
December 17, 2012 |
LAKHAN LAL SAHU ALIAS LAKHAN SAHU, PRADEEP SAHU Vs. THE STATE OF JHARKHAND
|
February 28, 2012 |
LAKHIRAM MAHTO Vs. STATE OF JHARKHAND
|
December 4, 2012 |
Lal Babu Prasad Vs. Coal India Limited
|
November 27, 2012 |
LAL BABU SAO Vs. STATE OF JHARKHAND
|
March 23, 2012 |
Lal Babu Tube Company Ltd.Kolkata Vs. State of Jharkhand
|
July 31, 2012 |
Lal Chand Mahto Vs. State of Jharkhand
|
June 26, 2012 |
Lala Krishna Prasad Vs. State of Bihar
|
March 14, 2012 |
Lala Singh Vs. State of Jharkhand
|
December 11, 2012 |
Lalan Kumar Singh Vs. State of Jharkhand
|
April 2, 2012 |
LALAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 1, 2012 |
LALAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 11, 2012 |
LALAN PRASAD Vs. STATE OF JHARKHAND
|
June 14, 2012 |
Lalit Kumar Mishra Vs. Bihar State Financial Corporation
|
September 13, 2012 |
Laljee Kuswaha Vs. Ranju Devi
|
March 20, 2012 |
LALL FERRO ALLOYS COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND & ORS.
|
September 3, 2012 |
LALLAN SINGH Vs. STATE OF JHARKHAND AND LABOUR ENFORCEMENT OFFICER
|
April 10, 2012 |
LALMUNI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 13, 2012 |
Lambodar Mahto Vs. State of Jharkhand
|
August 14, 2012 |
LAW TIWARI @ UPENDRA KUMAR TIWARY Vs. SANJAY RAM
|
May 7, 2012 |
LAWJEE Vs. STEEL AUTHORITY OF INDIA LTD
|
January 11, 2012 |
LAXAMI DEVI Vs. DIRECTOR
|
September 5, 2012 |
Laxman Choudhary Vs. State of Jharkhand
|
January 10, 2012 |
Laxman Das Vs. Kalabati Devi
|
August 8, 2012 |
LAXMI NARAYAN SINGHA Vs. UNION OF INDIA
|
August 6, 2012 |
LAXMI NARAYAN SINGHA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND ORS.
|
August 10, 2012 |
LEMOS CEMENT LTD RANCHI Vs. REGIONAL PROVIDENT FUND
|
September 21, 2012 |
LEMOS CEMENTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 13, 2012 |
LIAN KUNGA Vs. STATE OF JHARKHAND AND ANOTHER
|
December 17, 2012 |
Lilmuni Manjhian Vs. Bharat Coking Coal Ltd.
|
November 7, 2012 |
LILU MAHATO Vs. MAHAJAN MAHATO
|
February 7, 2012 |
LINUS KERKETTA Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 9, 2012 |
LIVINUS LAKRA Vs. BIHAR STATE FINANCIAL CORPORATION PATNA
|
August 2, 2012 |
LOK NATH @ LOK NATH JOSHI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 17, 2012 |
LOKNATH DAS Vs. THE STATE OF JHARKHAND & ORS.
|
March 14, 2012 |
Loseya Pingua @ Tapu Pingua Vs. State of Jharkhand
|
January 17, 2012 |
M SINHA @ MANOJ SINHA Vs. STATE OF JHARKHAND
|
June 27, 2012 |
M.M.T.C. Vs. MIHIR KUMAR CHATTERJEE
|
July 26, 2012 |
M.N. DUSTUR & CO. (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPN. & ORS.
|
September 17, 2012 |
M/S ANJANEY FERRO ALLOYS LIMITED Vs. M/S RAJHANS STEEL LTD
|
July 20, 2012 |
M/S BALAJEE MINERAL AND COKE PVT. LTD. AND ANR. Vs. STATE OF JHARKAHND
|
October 30, 2012 |
M/S BHARAT COKING COAL LTD. REPRESENTED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, DHANBAD & OTHERS Vs. GOPAL PRASAD SINGH
|
March 14, 2012 |
M/S BHARAT SAFETY GLASS P. LTD Vs. COMMISSIONER OF INCOME TAX
|
October 10, 2012 |
M/S BHARDWAJ CONSTRUCTION CO. PVT. LTD Vs. STATE OF JHARKHAND
|
May 18, 2012 |
M/S FARINNI ELEVEN UP Vs. STATE OF JHARKHAND
|
April 3, 2012 |
M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA AND ORS.
|
December 5, 2012 |
M/S ICON DAIRY FOODS (I) LTD Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
|
October 3, 2012 |
M/S MANTRA INTERNATIONAL Vs. UNION OF INDIA & OTHERS
|
April 3, 2012 |
M/S PANCH SHEEL UDYOG Vs. UNION OF INDIA
|
May 18, 2012 |
M/S PREM KUMAR Vs. THE STATE OF JHARKHAND & OTHERS
|
July 20, 2012 |
M/S SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. UDAY SHANKAR PAUL
|
October 5, 2012 |
M/S SAHARA INDIA, RANCHI Vs. AJAY KUMAR PATHAK @ AJAY PATHAK
|
July 16, 2012 |
M/S SHIV NARESH SPORTS PVT. LTD. Vs. THE STATE OF JHARKHAND & ANR.
|
August 9, 2012 |
M/S SHRI RAM MULTICOM PVT LTD Vs. M/S B N HOTELS (P) LTD
|
January 6, 2012 |
M/S SRI KHATU SHYAM UDYOG Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 27, 2012 |
M/S TATA IRON & STEEL COMPANY LIMITED, JAMSHEDPURM/S TATA STEEL LTD Vs. STATE OF JHARKHAND AND OTHERS THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY
|
April 23, 2012 |
M/S TETULIA COKE PLANT PVT. LTD., DHANBAD, THROUGH ITS DIRECTOR SAILESH AGARWALLA & OTHERS Vs. BANK OF INDIA, HIRAPUR (SME) BRANCH, THROUGH ITS CHIEF MANAGER & ANOTHER
|
July 10, 2012 |
M/S. ACCROPOLY METAL INDUSTRIES PVT. LTD. Vs. STATE OF JHARKHAND & ORS.
|
April 25, 2012 |
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
June 13, 2012 |
M/S. BHARAT COKING COAL LTD. Vs. THE STATE OF JHARKHAND & OTHERS
|
August 30, 2012 |
M/S. CHINNAMASTIKA SPONGE IRON LTD. Vs. STATE OF JHARKHAND & ORS.
|
August 8, 2012 |
M/S. HINDUSTAN UNILEVER LIMITED Vs. THE STATE OF JHARKHAND & ORS.
|
December 7, 2012 |
M/S. NATIONAL PRINTERS, LALPUR, RANCHI Vs. STATE OF JHARKHAND & ORS.
|
April 2, 2012 |
M/S. PARIKH ENGINEERING & BODY BUILDING LTD., JAMSHEDPUR Vs. COMMISSIONER OF INCOME TAX, BIHAR-II, RANCHI
|
April 19, 2012 |
M/S. S.N.L.BEARING LTD Vs. UNION OF INDIA
|
October 4, 2012 |
M/S. SAI INTERNATIONAL Vs. THE STATE OF JHARKHAND & ORS.
|
September 18, 2012 |
M/S. SUJATA PICTURE PALACE & ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2012 |
M/S. ZEAL INDIA CHEMICALS Vs. THE STATE OF JHARKHAND & OTHERS
|
September 18, 2012 |
M/S.BHARAT COKING COAL LIMITED, DHANBAD Vs. BHARAT FIRE BRICKS AND POTTERY WORKS (P) LIMITED, JHARIA
|
February 7, 2012 |
M/S.CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
March 6, 2012 |
M/S.HINDUSTAN MALLEABLES & FORGINGS LTD Vs. STATE OF BIHAR
|
March 8, 2012 |
M/S.JHARIA FIREBRICKS PVT.LTD Vs. M/S.BHARAT COKING COAL LTD. (B.C.C.L), GENERAL MANAGER, AREA VI, KUSUNDA AREA AND THE ESTATE OFFICER, AREA VI, KUSUNDA AREA
|
April 11, 2012 |
M/S.SAUMYA MINING LTD Vs. STATE OF JHARKHAND
|
March 23, 2012 |
M/S.TATA MOTORS LIMITED Vs. UNION OF INDIA
|
February 15, 2012 |
MAA BHAGWATI COKE Vs. STATE OF JHARKHAND
|
May 7, 2012 |
MAA JAYANTI ENGICON (PVT.) LTD Vs. STATE OF JHARKHAND
|
December 20, 2012 |
MACHHALI-PATHA-ANDA-EWAM-SAG-SABJI Vs. BIHAR STATE AGRICULTURE PRODUCE
|
July 30, 2012 |
Madan Vs. Central Coalfields Ltd.
|
January 11, 2012 |
MADAN GOPAL SRIVASTAVA Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, RANCHI AND ORS.
|
September 6, 2012 |
Madan Lal Goel Vs. State of Jharkhand
|
June 14, 2012 |
MADAN MOHAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
|
July 31, 2012 |
Madan Pd. Singh Vs. State of Jharkhand through the Secretary, Department of Transport and Civil Aviation, Ranchi
|
July 2, 2012 |
MADARSA BAITUL OLUM Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Madhab Kumar, S/o Sri Charan Kumar, Hatia Vs. Union of India
|
May 2, 2012 |
MADHAV PRASAD Vs. STATE OF JHARKHAND
|
July 24, 2012 |
MADHESHWAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2012 |
Madhey Chandra Mandal Vs. State of Jharkhand
|
November 6, 2012 |
MADHU KODA @ MADHU KORA Vs. THE STATE OF JHARKHAND THROUGH CBI
|
April 9, 2012 |
Madhu Singh Vs. State of Jharkhand through C.B.I.
|
December 13, 2012 |
MADHU SINGH Vs. BIDESH SINGH
|
September 25, 2012 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 8, 2012 |
Madhuri Devi Vs. Mohan Singh
|
July 16, 2012 |
Madhuri Prasad Vs. Nakul Lal
|
May 8, 2012 |
MADHUSUDAN BUILDERS & DEVELOPERS LTD. Vs. STATE OF BIHAR
|
October 31, 2012 |
MADHUSUDAN PRAJAPATI Vs. TENUGHAT VIDYUT NIGAM LIMITED, RANCHI
|
June 18, 2012 |
MADO DEVI & ORS. Vs. PUNNI DEVI & ANO.
|
November 8, 2012 |
Mahabeer Enterprises Vs. Steel Authority of India Ltd.
|
January 31, 2012 |
MAHABIR BARAIK Vs. STATE OF JHARKHAND
|
May 1, 2012 |
MAHABIR DAS, CHANDRA DEVI, MAHENDRA DAS, BITTU DAS AND KULESHWAR DAS @ TULESHWAR DAS Vs. THE STATE OF JHARKHAND AND MUNNI DEVI
|
December 6, 2012 |
Mahabir Mahto Vs. State of Jharkhand
|
August 27, 2012 |
MAHABIR PRASAD YADAV AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 9, 2012 |
MAHADEO SHARMA Vs. STATE OF JHARKHAND AND SHIVJEE SHARMA
|
April 10, 2012 |
MAHADEO SINGH Vs. STATE OF JHARKHAND
|
November 6, 2012 |
Mahanand Singh Vs. Karmi Devi
|
March 2, 2012 |
MAHAVIR PRASAD JALAN Vs. STATE OF JHARKHAND
|
October 3, 2012 |
MAHENDRA ARYA Vs. STATE OF JHARKHAND
|
June 18, 2012 |
MAHENDRA KAMAT Vs. STATE OF JHARKHAND
|
August 2, 2012 |
MAHENDRA KAMAT Vs. THE STATE OF JHARKHAND AND ORS.
|
August 4, 2012 |
MAHENDRA MUNDA @ PANDU MUNDA Vs. STATE OF BIHAR
|
September 20, 2012 |
MAHENDRA NARAIN MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
May 17, 2012 |
Mahendra Narain Mishra Vs. State of Jharkhand
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April 17, 2012 |
MAHENDRA PASWAN Vs. STATE OF JHARKHAND
|
May 16, 2012 |
MAHENDRA PRASAD GUPTA & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
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December 6, 2012 |
MAHENDRA PRASAD JHA Vs. STATE OF JHARKHAND
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September 7, 2012 |
Mahendra Prasad Sahu Vs. State of Jharkhand
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August 9, 2012 |
MAHENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND & ORS.
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May 2, 2012 |
MAHENDRA SINGH Vs. THE STATE OF JHARKHAND
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September 19, 2012 |
MAHENDRA THAKUR Vs. STATE OF JHARKHAND
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July 9, 2012 |
MAHESH BHATIA Vs. THE STATE OF JHARKHAND
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April 2, 2012 |
Mahesh Choudhary Vs. Commissioner of Income Tax, Bihar II, Ranchi
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November 2, 2012 |
MAHESH KUMAR PAPPU SINHA Vs. STATE OF JHARKHAND
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May 7, 2012 |
Mahesh Pandey Vs. State of Jharkhand
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May 7, 2012 |
Mahesh Prasad Daga Vs. State of Jharkhand
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August 1, 2012 |
MAHESH PRASAD LUNKESH Vs. STATE OF JHARKHAND
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March 12, 2012 |
MAHESH PRASAD LUNKESH Vs. STATE OF JHARKHAND
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January 17, 2012 |
Mahesh Prasad Singh Vs. State of Jharkhand
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April 11, 2012 |
MAHESH SHARMA Vs. STATE OF JHARKHAND
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May 2, 2012 |
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
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November 6, 2012 |
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I:
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November 6, 2012 |
MAHIMA DEVI AND ORS Vs. STATE OF JHARKHAND AND ORS
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January 3, 2012 |
MAHINDER SINGH Vs. THE CENTRAL COAL FIELDS LIMITED AND ORS.
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November 23, 2012 |
Mahinder Singh Vs. Giridih Municipality
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August 23, 2012 |
Mahipal Mishra Vs. State of Jharkhand
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January 25, 2012 |
MAHIPAL MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
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February 22, 2012 |
Mahli Bhengra @ Manish Bhengra Vs. State of Jharkhand
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July 4, 2012 |
Maina Bansfor Vs. State of Jharkhand
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April 12, 2012 |
Majhi Samad Vs. State of Jharkhand
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February 2, 2012 |
MAKHAN LAIYA @ SINHA @ ABHISHEK KUMAR Vs. STATE OF JHARKHAND
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April 5, 2012 |
MAKHAN SARDAR Vs. STATE OF JHARKHAND
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August 6, 2012 |
MAKRUDDIN ANSARI @ MAKRUDDIN MIA Vs. STATE OF JHARKHAND AND ANOTHER
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April 16, 2012 |
Malti Devi Vs. State of Bihar (Now State of Jharkhand)
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January 2, 2012 |
MALTI DEVI AND SRITA DEVI Vs. THE STATE OF JHARKHAND
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September 5, 2012 |
MALTI PATAR Vs. STATE OF JHARKHAND
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June 13, 2012 |
MALTI SAHA Vs. UNION OF INDIA
|
March 1, 2012 |
Mamta Devi Vs. State of Jharkhand
|
October 10, 2012 |
Mamta Prasad Vs. State of Jharkhand
|
June 29, 2012 |
MANAGEMENT OF M/S BOKARO STEEL PLANT Vs. THEIR WORKMAN, J P SINGH
|
February 7, 2012 |
MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED Vs. WORKMEN
|
July 26, 2012 |
MANAGEMENT OF TISCO Vs. PRESIDING OFFICER
|
August 28, 2012 |
MANAGEMENT OF M/S. GAJRAJ ESTATES P)LTD Vs. THEIR WORKMAN SHRI ANIL KUMAR AGARWAL
|
May 3, 2012 |
MANAGING DIRECTOR IISCO STEEL AUTHORITY OF INDIA LIMITED Vs. SUKHDEO PANDEY
|
July 10, 2012 |
MANAGING DIRECTOR, BIHAR STATE MINERAL DEVELOPMENT CORP Vs. PRESIDING OFFICER, LABOUR COURT
|
February 2, 2012 |
MANAGING DIRECTOR, BIHAR STATE MINERAL DEVELOPMENT CORPN. LTD., RANCHI Vs. THE PRESIDING OFFICER, LABOUR COURT, RANCHI & ORS.
|
February 9, 2012 |
Maneshwari Devi @ Mannkishwari Devi Vs. State of Jharkhand through State Vigilance
|
September 3, 2012 |
Mangal Mahali @ Mangla Mahali Vs. State of Jharkhand
|
January 13, 2012 |
Mangal Murmu Vs. State of Jharkhand
|
November 1, 2012 |
MANGAL SINGH BANKIRA Vs. THE STATE OF JHARKHAND
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April 12, 2012 |
Mangara Oraon Vs. State of Jharkhand
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April 16, 2012 |
MANGLA NAND MARIK Vs. THE STATE OF JHARKHAND & ORS.
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December 21, 2012 |
MANIK LAL DUTTA Vs. CENTRAL COALFILEDS LTD. & OTHERS
|
April 10, 2012 |
MANIRUL HAQUE Vs. STATE OF JHARKHAND
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September 12, 2012 |
MANISH KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
February 6, 2012 |
MANISHA DEVI Vs. STATE OF JHARKHAND
|
August 3, 2012 |
MANISHAL MURMU Vs. STATE OF JHARKHAND
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September 1, 2012 |
MANJEET KAUR GEETA Vs. STATE OF JHARKHAND
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May 8, 2012 |
MANJU DEVI & OTHERS Vs. NAND KISHORE SINGH & OTHERS
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October 3, 2012 |
MANJU SINGH Vs. STATE OF JHARKHAND
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January 24, 2012 |
Manju Sinha Vs. State of Jharkhand
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June 27, 2012 |
MANNU PASWAN Vs. THE STATE OF JHARKHAND
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December 6, 2012 |
Manohar Prasad Bhadani Vs. State of Jharkhand
|
April 19, 2012 |
Manohar Prasad Bhadani Vs. State of Jharkhand
|
March 29, 2012 |
Manohar Saba @ Mohan Saba Vs. State of Jharkhand
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January 4, 2012 |
MANOJ GHOSH ALIAS MANOJ KUMAR GHOSH Vs. STATE OF JHARKHAND
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August 22, 2012 |
MANOJ JAISWAL @MANOJ Vs. THE STATE OF JHARKHAND
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September 2, 2012 |
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ANOTHER
|
November 13, 2012 |
Manoj Kumar Vs. State of Jharkhand
|
November 6, 2012 |
MANOJ KUMAR @ MANOJ KUMAR YADAV AND OTHERS Vs. THE STATE OF JHARKHAND
|
September 20, 2012 |
MANOJ KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
August 28, 2012 |
Manoj Kumar Agarwal @ Manoj Agarwal Vs. State of Jharkhand
|
April 20, 2012 |
MANOJ KUMAR BABULAL PUNAMIYA Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
|
February 13, 2012 |
Manoj Kumar Bhagat Vs. State of Jharkhand
|
May 8, 2012 |
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
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September 4, 2012 |
MANOJ KUMAR SAHU Vs. STATE OF JHARKHAND
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July 3, 2012 |
Manoj Kumar Sharma Vs. State of Jharkhand
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November 26, 2012 |
Manoj Kumar Singh Vs. State of Jharkhand
|
September 17, 2012 |
MANOJ KUMAR SINGH ALIAS AND BHOLA SINGH ALIAS BHOLA Vs. STATE OF JHARKHAND
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January 25, 2012 |
MANOJ MAHTO Vs. UNION OF INDIA
|
June 20, 2012 |
MANOJ PRASAD AND NANDIYA DEVI Vs. THE STATE OF JHARKHAND AND TALESHWAR PRASAD
|
April 12, 2012 |
MANORAMA GUPTA Vs. STATE OF JHARKHAND & ORS.
|
November 8, 2012 |
MANORAMA PANDEY Vs. STATE OF JHARKHAND
|
February 21, 2012 |
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE GREENLAND PUBLIC SCHOOL
|
July 19, 2012 |
Manoranjan Prasad Sinha Vs. Managing Committee of Delhi/Public School, SAIL Township, Ranchi
|
November 6, 2012 |
MANSHA MARANDI Vs. STATE OF JHARKHAND
|
November 1, 2012 |
MANTU SINGH @ MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 3, 2012 |
MANU KARMALI Vs. CENTRAL COALFIELD LTD
|
May 8, 2012 |
Maqbul Ansari Vs. State of Jharkhand
|
May 17, 2012 |
Marang Baski Vs. State of Jharkhand
|
November 5, 2012 |
MARWARI KANWAR SANGH DHARAMSHALA Vs. STATE OF JHARKHAND
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September 5, 2012 |
MATA PRASAD MISHRA Vs. STATE OF JHARKHAND
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July 4, 2012 |
MATHURA PRASAD Vs. STATE OF JHARKHAND
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September 20, 2012 |
MATIAS MINZ @ MATI Vs. STATE OF JHARKHAND
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March 29, 2012 |
MATLU SINGH Vs. STATE OF JHARKHAND
|
June 19, 2012 |
Mayarani Devi Vs. Steel Authority of India Ltd , through its Chairman, New Delhi
|
January 3, 2012 |
Mazhar Imam Vs. Zaibun Nissah
|
June 13, 2012 |
MD ALIM ANSARI Vs. RANCHI UNIVERSITY
|
August 14, 2012 |
MD ALIMUDDIN Vs. STATE OF JHARKHAND
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July 4, 2012 |
MD ARIF Vs. STATE OF JHARKHAND
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October 15, 2012 |
MD ASHIQUE ADAMED Vs. UNION OF INDIA
|
July 17, 2012 |
MD AZIMUDDIN Vs. STATE OF JHARKHAND
|
May 7, 2012 |
MD FASIUDDIN Vs. STATE OF BIHAR NOW JHARKHAND
|
May 7, 2012 |
MD MAKBUL ALAM Vs. STATE OF JHARKHAND
|
July 5, 2012 |
MD NAYEEM AHMAD Vs. RANCHI MUNICIPAL CORPORATION
|
July 9, 2012 |
Md Sanaul Haque Vs. Chairman
|
March 21, 2012 |
MD SARFARAJ AHMAD Vs. STATE OF JHARKHAND
|
July 23, 2012 |
MD SENAUL SHEIKH Vs. STATE OF JHARKHAND
|
July 4, 2012 |
MD WAJID ALI Vs. STATE OF JHARKHAND
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May 4, 2012 |
MD. ABBAS Vs. STATE OF JHARKHAND
|
December 7, 2012 |
MD. ABID HUSSAIN ANSARI Vs. STATE OF JHARKHAND
|
September 17, 2012 |
MD. AKHTAR ANSARI @ AKHTAR ANSARI & ORS. Vs. THE STATE OF JHARKHAND AND ZAHIDA PARWEEN
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August 8, 2012 |
MD. ASLAM, Vs. THE STATE OF JHARKHAND & ANR.
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February 7, 2012 |
Md. Azimuddin Ansari Vs. State of Jharkhand
|
June 18, 2012 |
MD. FERDOUS ANJUM Vs. STATE OF JHARKHAND
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July 30, 2012 |
MD. HABIBUR RAHMAN Vs. STATE OF JHARKHAND & OTHERS
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April 13, 2012 |
MD. HAFIZ Vs. THE STATE OF JHARKHAND
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September 24, 2012 |
MD. HARISUDDIN ANSARI AT HARISUDDIN MIAN @ HARISUDDIN ANSARI, NAIMA BIBI AND SANJEEDA KHATOON @ SANJEEDA BIBI Vs. THE STATE OF JHARKHAND
|
July 5, 2012 |
MD. HARISUDDIN ANSARI HARISUDDIN MIAN HARISUDDIN ANSARI Vs. STATE OF JHARKHAND
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May 7, 2012 |
MD. IMRAN KHAN Vs. STATE OF JHARKHAND
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July 9, 2012 |
MD. IRFAN ALI Vs. STATE OF JHARKHAND
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October 5, 2012 |
MD. IRFAN GANI Vs. STATE OF JHARKHAND
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September 19, 2012 |
MD. JAINUDDIN Vs. STATE OF JHARKHAND
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September 17, 2012 |
MD. MOIN ANSARI Vs. THE STATE OF JHARKHAND
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November 23, 2012 |
MD. NAZIR ANSARI @ NAZIR ANSARI Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
MD. QUAISER Vs. STATE OF JHARKHAND & ANR.
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February 14, 2012 |
Md. Reyajuddin Ansari Vs. State of Jharkhand
|
January 24, 2012 |
Md. Sajaur Rahman Khan @ Md. Sajau Rahman Khan Vs. State of Jharkhand
|
July 2, 2012 |
MD. SALAHUDDIN KHAN Vs. STATE OF JHARKHAND
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November 1, 2012 |
MD. SANAUL HAQUE Vs. UOI
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March 21, 2012 |
Md. Sayem Ali Vs. State of Jharkhand
|
September 10, 2012 |
MD. WAJID HASSAN KHAN Vs. THE STATE OF JHARKHAND & ORS.
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March 13, 2012 |
MD. ZOOLFAR ANSARI Vs. STATE OF JHARKHAND
|
September 11, 2012 |
MD.HARUN RASID Vs. STATE OF JHARKHAND, THE INSPECTOR GENERAL OF POLICE, KOYLA RANGE, BOKARO AND THE SUPERINTENDENT OF POLICE, DHANBAD
|
March 6, 2012 |
Md.Jamaluddin Ansari Vs. State of Jharkhand
|
June 28, 2012 |
Md.Quddus Ansari Vs. State of Jharkhand
|
July 23, 2012 |
MD.SARFARAJ AHMAD Vs. STATE OF JHARKHAND
|
February 6, 2012 |
MD.YAQUB ANSARI @ MD. AYUB ANSARIMANTU DAS Vs. STATE OF JHARKHANDTHE STATE OF BIHAR (NOW JHARKHAND)
|
March 22, 2012 |
MECON Limited Vs. State of Jharkhand
|
May 4, 2012 |
Meena Devi Vs. State of Jharkhand
|
May 17, 2012 |
MEENA NARAYAN AND OTHERS Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND SHRI L. VIJAY SAGAR
|
March 30, 2012 |
Meera Devi Vs. State of Jharkhand
|
November 27, 2012 |
Meera Devi Vs. State of Jharkhand
|
December 10, 2012 |
Meghnath Mahto Vs. State of Jharkhand
|
December 5, 2012 |
Mehrun Nisa Vs. State of Jharkhand
|
March 29, 2012 |
MEMBER SECRETARY, RAILWAY RECRUITMENT BOARD Vs. SECRETARY, CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 6, 2012 |
MENON EKKA Vs. STATE OF JHARKHAND
|
December 13, 2012 |
Messrs Heavy Engineering Corporation Limited Vs. Presiding Officer, Labour Court, Ranchi
|
September 13, 2012 |
METALDYNE INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
September 27, 2012 |
Metaldyne Industries Ltd., Jamshedpur Vs. Commissioner of Income Tax, Jamshedpur
|
June 29, 2012 |
Metallurgical Engineering & Consultant Vs. Commissioner of Income Tax
|
February 9, 2012 |
MEWA SAO Vs. STATE OF JHARKHAND
|
September 13, 2012 |
MIDDLE SCHOOL CHITARI, DAD Vs. STATE OF JHARKHAND
|
January 16, 2012 |
MILAN PODDAR Vs. COMMISSIONER OF INCOME TAX CENTRAL REVENUE
|
July 18, 2012 |
MINU SHARMA Vs. ARUN KUMAR SHARMA
|
July 3, 2012 |
Misir Hansda Vs. State of Jharkhand
|
January 16, 2012 |
MISTER BASKEY Vs. THE STATE OF JHARKHAND
|
September 6, 2012 |
MITA PANDEY Vs. STATE OF JHARKHAND
|
July 2, 2012 |
MITA PANDEY Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT, GOVT OF JHARKHAND, RANCHI
|
February 13, 2012 |
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 5, 2012 |
MODI PROJECTS LTD. Vs. STATE OF JHARKHAND
|
April 3, 2012 |
MODIHOLLI ALAPPA Vs. UNION OF INDIA
|
May 1, 2012 |
MOHAN HIMMATSINGKA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
April 10, 2012 |
MOHAN LAL SARAOGI Vs. JHARKHAND STATE HOUSING BOARD THROUGH MANAGING DIRECTOR, RANCHI
|
March 21, 2012 |
MOHAN MAHTO Vs. STEEL AUTHORITY OF INDIA LTD BOKARO STEEL PLANT
|
January 3, 2012 |
MOHAN MONDAL @ SUSHANT MONDAL Vs. STATE OF JHARKHAND
|
February 22, 2012 |
MOHAN SAHU Vs. THE STATE OF JHARKHAND AND KAVITA SAHU
|
September 2, 2012 |
Mohinder Kaur Vs. Union of India
|
June 14, 2012 |
MOHIUDDIN KHAN Vs. STATE OF JHARKHAND
|
June 27, 2012 |
Mokhtar Ahmad Vs. State of Jharkhand
|
November 6, 2012 |
MOKHTAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & OTHERS
|
May 14, 2012 |
Mokhtar Singh Vs. Jharkhand State Electricity Board, Ranchi
|
May 2, 2012 |
Moral Murmu Vs. State of Jharkhand
|
February 22, 2012 |
Most.Fatima Khatoon Vs. State of Jharkhand
|
June 27, 2012 |
Most.Kusum Singh Vs. State of Jharkhand
|
December 20, 2012 |
Most.Ratni Devi Vs. State of Jharkhand
|
March 21, 2012 |
Most.Sundari Vs. Narendra Kumar @ Narendra Kumar Sondi
|
October 5, 2012 |
MOST.TARU DEVI Vs. STATE OF JHARKHAND
|
March 2, 2012 |
Mostt. Nirmala Pandey Vs. Bihar State Road Transport Corporation
|
July 9, 2012 |
MOTI CHAND Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY, JAMSHEDPUR & ORS.
|
October 31, 2012 |
MOTILAL MURMU Vs. STATE OF JHARKHAND
|
May 7, 2012 |
Moun Mouri Vs. State of Jharkhand
|
December 17, 2012 |
MR. BALARAMAN MANI Vs. STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
|
June 14, 2012 |
MR. SARFARAJ AHMAD Vs. THE STATE OF JHARKHAND & OTHERS
|
December 6, 2012 |
MRITUNJAY KUMAR SINGH @ MRITUNJAY SINGH Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Mritunjay Singh Vs. State of Jharkhand
|
March 20, 2012 |
Mritunjay Singh @ Mritunja Kumar Singh Vs. State of Jharkand
|
March 20, 2012 |
MSA MAHALINGA SHIVA Vs. STATE OF JHARKHAND
|
May 15, 2012 |
Mukesh Kumar Vs. State of Jharkhand through the Secretary, Water Resources, Department
|
May 10, 2012 |
Mukesh Kumar Yadav @ Mukesh Yadav Vs. State of Jharkhand
|
January 19, 2012 |
MUKESH KUMAR YADAV @ MUKESH YADAV Vs. STATE OF JHARKHAND
|
November 19, 2012 |
Mukesh Ranjan Singh Vs. State of Bihar
|
February 16, 2012 |
MUKUL BHAGAT Vs. PRIYA RANJAN BHAGAT
|
October 3, 2012 |
MUKUND NAYAK Vs. STATE OF JHARKHAND
|
August 14, 2012 |
MULAZIM MIAN Vs. STATE OF JHARKHAND
|
July 10, 2012 |
MULK RAJ SINGH Vs. STATE OF JHARKHAND
|
July 17, 2012 |
MUMTAZ ANSARI Vs. STATE OF JHARKHAND
|
May 2, 2012 |
MUNGALAL MAHTO @ MUNGALAL KUMAR CHITRA Vs. STATE OF JHARKHAND
|
March 15, 2012 |
MUNI LAL SHARMA Vs. STATE OF JHARKHAND
|
October 5, 2012 |
MUNIBA KHATOON Vs. THE STATE OF JHARKHAND & OTHERS
|
April 10, 2012 |
MUNNA DEVI Vs. STATE OF JHARKHAND
|
July 16, 2012 |
Munna Rai Vs. State of Jharkhand
|
March 20, 2012 |
Munni Devi Vs. State of Jharkhand
|
May 15, 2012 |
MURALIWALA MINERALS PVT. LTD Vs. UNION OF INDIA
|
November 22, 2012 |
Murari Pandey Vs. State of Jharkhand
|
April 2, 2012 |
Muriel Kumar Vs. State of Jharkhand
|
December 10, 2012 |
MURLI GOPE Vs. DAMODAR VALLEY CORPN
|
August 30, 2012 |
MURLIDHAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2012 |
Musa Mian Vs. State of Jharkhand
|
January 27, 2012 |
Muslim Khan Vs. State of Jharkhand
|
April 12, 2012 |
MUTAR DHOBI Vs. PARBIL DHOBI
|
May 7, 2012 |
NAGENDAR KANT CHOUDHARY Vs. ARMY HQ SIG REGT SIGNALS
|
September 12, 2012 |
NAGENDRA PATHAK Vs. STATE OF JHARKHAND AND THE DEPUTY COMMISSIONER, GARHWA
|
March 15, 2012 |
NAGENDRA TIWARY Vs. STATE OF JHARKHAND
|
July 24, 2012 |
NAGESHVAR PRASAD Vs. P.O.C.G.I.T.NO.20, DHANBAD
|
August 30, 2012 |
Nageshwar Mahto Vs. State of Jharkhand
|
September 27, 2012 |
NAGESHWAR PRASAD SULTANIA AND BINOD KUMAR SULTANIA Vs. STATE, THROUGH THE CHIEF SECRETARY, JHARKHAND, RANCHI
|
April 25, 2012 |
Nagina Bhagat Vs. State of Jharkhand
|
June 13, 2012 |
Nago Rajak Vs. Pushpa Jain
|
November 6, 2012 |
NAKUL SAO Vs. STATE OF JHARKHAND
|
August 13, 2012 |
Nakul Yadav Vs. State of Jharkhand
|
September 1, 2012 |
NAKUL YADAV AND ORS. Vs. THE STATE OF JHARKHAND
|
September 2, 2012 |
NAMAL SOREN Vs. STATE OF JHARKHAND
|
December 19, 2012 |
Namita Devi @ Namita Kumari Vs. State of Jharkhand
|
December 5, 2012 |
Nancy Tudu Vs. State of Jharkhand
|
July 9, 2012 |
NAND DULAL ROY Vs. STATE OF JHARKHAND
|
May 11, 2012 |
NAND KISHORE LAL Vs. STATE OF JHARKHAND
|
August 23, 2012 |
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
November 5, 2012 |
NAND KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
|
November 8, 2012 |
Nand Lal Mahto Vs. State of Jharkhand
|
April 30, 2012 |
NAND LAL SAHU @ NAND LAL SAW Vs. STATE OF JHARKHAND
|
October 1, 2012 |
NANDKI KUMARI Vs. STATE OF JHARKHAND
|
June 15, 2012 |
Nandki Kumari Vs. State of Jharkhand
|
June 18, 2012 |
NANHAKU PRASAD VERMA Vs. STATE OF JHARKHAND & OTHERS
|
August 9, 2012 |
NANHU RAM @ NANHU SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 9, 2012 |
NARASINGH KUMAR PATHAK Vs. STATE OF JHARKHAND
|
April 2, 2012 |
NARAYAN DAS Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Narayan Prasad Jha Vs. State of Jharkhand
|
April 26, 2012 |
NARENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
October 29, 2012 |
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
September 7, 2012 |
NARENDRA PRATAP SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 9, 2012 |
NARESH KUMAR Vs. STATE OF JHARKHAND THROUGH S.P. VIGILANCE, RANCHI
|
November 7, 2012 |
Naresh Kumar Bhagat Vs. State of Bihar
|
March 15, 2012 |
NARESH PANERI Vs. STATE OF JHARKHAND & ANR
|
October 11, 2012 |
NARESH YADAV Vs. THE STATE OF JHARKHAND
|
September 14, 2012 |
NARSINGH PRASAD SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
October 31, 2012 |
Nasim Ansari Vs. State of Jharkhand
|
August 9, 2012 |
NASIRUDDIN SHAH Vs. STATE OF JHARKHAND
|
September 5, 2012 |
NATIONAL COAL WORKERS CONGRESS Vs. PRESIDING OFFICER
|
August 2, 2012 |
NATIONAL INSTITUTE OF TECHNOLOGY TEACHERS ASSOCIATION, JAMSHEDPUR Vs. THE UNION OF INDIA & OTHERS
|
April 2, 2012 |
National Insurance Co.Ltd. Vs. Md.Anjar Alam
|
November 2, 2012 |
National Insurance Co.Ltd., Bokaro Vs. Hakibun Bibi
|
December 14, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. USHA RANI MANDAL
|
August 24, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. KABITA DEVI
|
August 1, 2012 |
National Insurance Company Ltd. Vs. Binod Singh
|
July 13, 2012 |
National Insurance Company Ltd. Vs. Geeta Devi
|
July 13, 2012 |
National Printers Vs. State of Jharkhand
|
April 19, 2012 |
National Printers Vs. State of Jharkhand
|
April 27, 2012 |
NATWA HANSDAK Vs. STATE OF JHARKHAND
|
September 12, 2012 |
Navin Sinha Vs. Kalawati Devi
|
May 10, 2012 |
NAWAL KISHOR PRASAD Vs. STATE OF JHARKHAND
|
April 11, 2012 |
NAWAL KISHORE Vs. STATE OF JHARKHAND
|
November 1, 2012 |
Nawal Kishore Prasad Sinha Vs. State of Jharkhand
|
April 10, 2012 |
NAYAN MUNDA Vs. SUKRO DEVI
|
June 15, 2012 |
Nayeem Akhtar @ Nayeem Sk Vs. State of Jharkhand
|
September 5, 2012 |
NAZM ALAM @ NIZAM ANSARI Vs. STATE OF JHARKHAND AND AZIJAN BIBI
|
January 17, 2012 |
NAZMUZ ZAMAN KHAN Vs. STATE OF JHARKHAND
|
July 26, 2012 |
NAZRUL ANSARI Vs. THE STATE OF JHARKHAND AND NARESHA BIBI
|
September 24, 2012 |
NEELAM SINHA Vs. STATE OF JHARKHAND
|
August 2, 2012 |
NEELAM SINHA Vs. STATE OF JHARKHAND AND ANOTHER
|
August 13, 2012 |
NEERAJ AGARWAL Vs. STATE OF JHARKHAND AND SUJATA PRASAD
|
February 3, 2012 |
NEHAL GOPE Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 9, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. GURUBARI
|
June 14, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH KUMAR MEHTA
|
December 10, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH THE DIVISIONAL MANAGER Vs. SMT. PURNIMA RAI AND ORS.
|
July 31, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. GITA DEVI
|
September 11, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIKHANI DEVI
|
September 6, 2012 |
New India Assurance Company Ltd. Vs. Dilip Ram @ Dilip Koiri
|
November 29, 2012 |
New India Assurance Company Ltd. Vs. Chandni Mukhi
|
September 17, 2012 |
New India Assurance Company Ltd., Daltonganj Vs. State of Jharkhand
|
August 3, 2012 |
NILAMBAR RAM Vs. STATE OF JHARKHAND & OTHERS
|
June 15, 2012 |
NILAMBER THAKUR Vs. STATE OF JHARKHAND
|
July 23, 2012 |
NILOTPAL ROY CHOUDHARY ALIAS CHOUDHURI Vs. STATE OF JHARKHAND
|
August 24, 2012 |
Niraj Thakur @ Niraj Kumar Thakur Vs. State of Jharkhand
|
January 24, 2012 |
NIRAJ KUMAR SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY, JAMSHEDPUR
|
September 11, 2012 |
NIRANJAN MARANDI Vs. THE STATE OF JHARKHAND & ORS.
|
November 6, 2012 |
NIRANJAN METALLIC LTD Vs. STATE OF JHARKHAND
|
May 4, 2012 |
NIRANJAN SINGH KHANUJA Vs. STATE OF JHARKHAND
|
July 5, 2012 |
NIRBHAY KUMAR JHA Vs. THE STATE OF BIHAR, THE DIRECTOR, SECONDARY EDUCATION, PATNA, REGIONAL DEPUTY DIRECTOR OF EDUCATION, RANCHI AND DISTRICT EDUCATION OFFICER, RANCHI
|
September 20, 2012 |
NIRBHAY KUMAR SHAHABADI Vs. PRADEEP BALMUCHU
|
August 1, 2012 |
NIRBHAY PANDEY Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Nirmal Kumar Bagaria @ Nirmal Bagaria Vs. State of Jharkhand
|
August 7, 2012 |
NIRMAL KUMAR DUBEY Vs. STATE OF JHARKHAND
|
July 27, 2012 |
Nirmal Mahto Vs. State of Jharkhand
|
March 6, 2012 |
NIRMALA DEVI Vs. STATE OF JHARKHAND
|
June 13, 2012 |
NISHA CHOUDHARY Vs. STATE OF JHARKHAND
|
July 17, 2012 |
Nita Shekhar Vs. Swarn Mani Devi
|
August 14, 2012 |
NITESH RAJ Vs. THE STATE OF JHARKHAND,
|
November 6, 2012 |
Niwaran Mandal Vs. State of Jharkhand
|
November 22, 2012 |
Niwas Singh Vs. Bokaro Steel Plant, Bokaro
|
January 6, 2012 |
Nizamuddin @ Md. Nizamuddin Siddique Vs. State of Jharkhand
|
October 11, 2012 |
Nizamuddin @ Nizamuddin Ansari Vs. Bharat Coking Coal Ltd., Dhanbad through its C.M.D.
|
July 18, 2012 |
NUNESHWAR PRASAD YADAV @ NUNESHWAR YADAV AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
March 15, 2012 |
Om Enterprises Vs. Commissioner of Income Tax, Dhanbad
|
August 16, 2012 |
Om Metallic Vs. State of Jharkhand
|
January 23, 2012 |
Om Narayan Singh @ Tuntun Singh Vs. Union of India
|
December 20, 2012 |
Om Prakash Vs. Union of India
|
October 31, 2012 |
Om Prakash Agrawal Vs. Kamla Prasad Gupta
|
October 31, 2012 |
OM PRAKASH ARYA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
August 8, 2012 |
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
October 1, 2012 |
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
October 8, 2012 |
Om Prakash Sah @ Om Prakash Sahu Vs. State of Jharkhand
|
December 19, 2012 |
Om Prakash Sultania Vs. State of Bihar
|
April 10, 2012 |
OMIYO RANJAN JAISWAL Vs. STATE OF BIHAR
|
January 9, 2012 |
Oriental Insurance Co.Ltd. Vs. Satendra Kumar
|
August 8, 2012 |
Oriental Insurance Company Limited, Kutchery Road, Ranchi Vs. Bodya Oraon
|
April 30, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. ASHIS KUMAR
|
September 6, 2012 |
Oriental Insurance Company Ltd Vs. Manish Kumar
|
March 2, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. MALA DEVI
|
September 6, 2012 |
Oriental Insurance Company Ltd. Vs. Sunil Kumar Singh
|
November 30, 2012 |
Oriental Insurance company Ltd.through its Divisional Manager, Ranchi Vs. Prasd Plastic & polythene Industries through its Partner, Om Prakash Gupta, Ranchi
|
June 19, 2012 |
P K SARAF Vs. STATE OF BIHAR
|
February 16, 2012 |
P.K. AGNIHOTRI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
January 12, 2012 |
PABSCON Vs. STATE OF JHARKHAND
|
July 5, 2012 |
PACHE @ PACHCHEPALI KERAI Vs. STATE OF JHARKHAND
|
December 8, 2012 |
Pache @ Pachchepali Kerai Vs. State of Jharkhand
|
February 8, 2012 |
PADAM KUMAR JAIN Vs. STATE OF JHARKHAND
|
September 19, 2012 |
PADMA LOCHAN MAHATO Vs. THE STATE OF JHARKHAND AND SHATRUGHAN PRASAD SINGH
|
May 13, 2012 |
Padma Lochan Mahato Vs. State of Jharkhand
|
May 18, 2012 |
PADMA LOCHAN MAHATO Vs. STATE OF JHARKHAND
|
April 18, 2012 |
PADMAWATI DEVI Vs. STATE OF JHARKHAND
|
March 20, 2012 |
PAHALWAN SOREN @ PALHAN SOREN Vs. STATE OF JHARKHAND
|
January 2, 2012 |
PALLAVI DEVI @ PALLAVI KUMARI Vs. STATE OF JHARKHAND
|
July 13, 2012 |
PANCH SHEEL UDYOG Vs. UNION OF INDIA
|
February 3, 2012 |
Panch Sheel Udyog, Jamshedpur Vs. Union of India
|
November 30, 2012 |
PANCHAM SINGH Vs. STATE OF JHARKHAND
|
October 9, 2012 |
PANCHU MARANDI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 1, 2012 |
Pandav Kumar Vs. Union of India
|
February 24, 2012 |
Pandu Diggi Vs. State of Jharkhand
|
August 2, 2012 |
PANKAJ BAGARIA Vs. STATE OF JHARKHAND
|
July 20, 2012 |
Pankaj Kumar Vs. State of Jharkhand
|
June 28, 2012 |
PANKAJ KUMAR MEHTA Vs. STATE OF JHARKHAND
|
February 1, 2012 |
PANKAJ KUMAR SINGH Vs. THE STATE OF JHARKHAND AND VIBHA SINGH
|
December 6, 2012 |
PANKAJ MARANDI @ SIDHESHWAR MARANDI Vs. THE STATE OF JHARKHAND
|
July 4, 2012 |
PANKHI MONDAL & ORS Vs. NABO GOPAL KHAN &ANR
|
September 11, 2012 |
PANNA LAL PRASAD @ PANNA LALL PRASAD Vs. THE STATE OF JHARKHAND & ORS.
|
May 17, 2012 |
Pappu Kumar Sharma Vs. State of Jharkhand
|
January 18, 2012 |
parag Boobna Vs. State of Jharkhand
|
June 14, 2012 |
PARAS KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
September 17, 2012 |
PARAS SINGH Vs. UNION OF INDIA
|
June 18, 2012 |
PARESH GHOSHAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 6, 2012 |
PARESH NATH Vs. THE STATE OF JHARKHAND & ANR.
|
March 12, 2012 |
PARIKHA RAM Vs. UNION OF INDIA
|
July 10, 2012 |
PARINA THAPA Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Parmanand Koiri Vs. Gouri Shankar Gupta
|
December 11, 2012 |
Parmanand Pandey Vs. State of Jharkhand
|
September 13, 2012 |
Parmani Devi Vs. Union of India
|
February 22, 2012 |
PARMESHSWAR PRASAD JAISWAL Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
March 23, 2012 |
Parmeshwar Sharma Vs. State of Jharkhand
|
September 18, 2012 |
PARMESHWAR VISHWAKARMA Vs. THE STATE OF JHARKHAND
|
March 14, 2012 |
PARMESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 7, 2012 |
PARTHA SARATHI KUMAR Vs. STATE OF JHARKHAND
|
December 18, 2012 |
Parvati Devi Vs. State of Jhakhand
|
March 22, 2012 |
Parwati Mahato Vs. State of Jharkhand
|
September 10, 2012 |
Paulo Czarlariello Vs. State of Jharkhand
|
October 29, 2012 |
PAVITRI DEVI Vs. THE STATE OF JHARKHAND AND SUNITA DEVI
|
October 31, 2012 |
Pawan Biscuit Company Pvt. Vs. State of Jharkhand
|
March 15, 2012 |
Pawan Kumar Gupta Vs. Devanti Devi
|
March 30, 2012 |
PAWAN KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
July 17, 2012 |
PAWAN MAHTO, CHATUWA MAHTO AND NIRMALA DEVI Vs. THE STATE OF JHARKHAND
|
September 11, 2012 |
PAWAN RAM Vs. STATE OF JHARKHAND
|
May 11, 2012 |
PENCHEN THENDAP BHOTIA Vs. STATE OF JHARKHAND
|
July 16, 2012 |
Perfect Electric Concern Ltd. Vs. Jharkhand State Electricity Board
|
September 25, 2012 |
PHILIP KHARIA @ PHALIPS KHARIA Vs. KAMIL KHARIA
|
January 23, 2012 |
PHULWANTI DEVI Vs. UNION OF INDIA
|
December 14, 2012 |
Pick Up Credit and Trading Co.Pvt.Ltd. Vs. State of Jharkhand
|
June 19, 2012 |
POOJA SINGH Vs. STATE OF JHARKHAND
|
May 15, 2012 |
Poonam Singh Vs. State of Jharkhand
|
May 3, 2012 |
Poornima Kumari Vs. State of Jharkhand
|
December 5, 2012 |
PRABHA MINZ Vs. STATE OF JHARKHAND
|
September 13, 2012 |
PRABHAR KUMAR SINHA Vs. DIRECTOR DAMODAR VALLY CORPORATION
|
July 9, 2012 |
PRABHAS SINGH PRABHAS KUMAR Vs. STATE OF JHARKHAND
|
May 3, 2012 |
PRABHAT KUMAR SHAH AND PRAKASH KUMAR SHAH Vs. ANAND KUMAR MODI
|
May 7, 2012 |
PRABHU NIARAN SAMUEL SURIN Vs. UNION OF INDIA
|
November 29, 2012 |
PRABIR KUMAR PAHARI & ORS. Vs. STATE OF JHARKHAND & ORS.
|
July 2, 2012 |
PRABODH KUMAR & JAYANT KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2012 |
PRADEEP KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
February 15, 2012 |
PRADEEP KUMAR DUTTA Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
December 20, 2012 |
Pradeep Kumar Jaiswal Vs. State of Jharkhand
|
July 3, 2012 |
PRADEEP RAM Vs. THE STATE OF JHARKHAND
|
September 5, 2012 |
PRADHAN KHANDAIT ALIAS BOYA Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Pradip Kumar Upadhyay Vs. State of Jharkhand through S.P.Vigilance
|
August 30, 2012 |
Pradip Rubber Industries Vs. Jharkhand State Electricity Board
|
November 27, 2012 |
PRAFULLA KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 25, 2012 |
PRAGYA MANINI Vs. STATE OF JHARKHAND
|
March 26, 2012 |
PRAHALAD RAI AGRAWAL Vs. STATE OF JHARKHAND
|
January 18, 2012 |
Prakash Chandra Gandharav Vs. State of Jharkhand
|
April 24, 2012 |
Prakash Chandra Gandharav Vs. State of Jharkhand
|
April 27, 2012 |
Prakash Engineering Vs. Bharat Cooking Coal Limited
|
December 21, 2012 |
Prakash Kumar Sharma Vs. State of Jharkhand
|
May 11, 2012 |
PRAKASH MANDAL AND GOURA DEVI Vs. STATE OF JHARKHAND
|
March 13, 2012 |
Prakash Rajak Vs. State of Jharkhand
|
December 13, 2012 |
Prakash Singh @ Shree Babu Vs. State of Jharkhand
|
November 8, 2012 |
PRAMILA DEVI Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 31, 2012 |
PRAMOD KHOSLA Vs. STATE OF JHARKHAND
|
April 3, 2012 |
PRAMOD KUMAR GUPTA Vs. STATE OF JHARKHAND
|
August 7, 2012 |
PRASHANT BOTHRA Vs. STATE OF JHARKHAND
|
August 22, 2012 |
PRASHANT KUMAR BHAGAT @ BILTU Vs. KALPANA DEVI
|
September 18, 2012 |
PRASHANT VERMA Vs. STATE OF JHARKHAND
|
July 2, 2012 |
PRATIK MULTIFILMS Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 8, 2012 |
PRAVEEN JAIN Vs. STATE OF JHARKHAND
|
December 20, 2012 |
PRAVESH KUMAR @ PRAVESH KUMAR LAKHAMANI Vs. STATE OF JHARKHAND
|
September 5, 2012 |
PRAYAG PRASAD MANDAL Vs. STATE OF JHARKHAND
|
July 31, 2012 |
PRAYAG SAO Vs. STATE OF JHARKHAND
|
December 6, 2012 |
PRE-STRESSED UDYOG (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
March 30, 2012 |
Prem Ballabh Narayan Singh Vs. Regional Commissioner (RII), Coal Mines Provident Fund, Ranchi
|
September 20, 2012 |
Prem Narain Sao Vs. State of Jharkhand
|
January 24, 2012 |
Premashish Mishra Vs. State of Jharkhand
|
April 11, 2012 |
PRITHVI SINGH Vs. STATE OF JHARKHAND
|
October 5, 2012 |
PRITI KUMARI Vs. STATE OF JHARKHAND,
|
November 26, 2012 |
PROF. (DR.) RAMCHANDRA PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
|
February 2, 2012 |
PROJECT OFFICER Vs. REGIONAL LABOUR COMMISSIONER
|
June 23, 2012 |
PROJECT OFFICER Vs. REGIONAL LABOUR COMMISSIONER
|
July 23, 2012 |
PROJECT OFFICER, SDO-3 Vs. RAJARAM SINGH
|
October 5, 2012 |
PROJECT OFFICER, SWANG COLLIERY OF M/S CENTRAL COALFIELDS LIMITED, SWANG, BOKARO Vs. SHANTI RANJAN SEN
|
December 12, 2012 |
PULAK KUMAR DAS Vs. STATE OF JHARKHAND & OTHERS
|
October 11, 2012 |
PUNAM KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
|
April 2, 2012 |
PUNAM SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
September 13, 2012 |
PURAN MAHTO Vs. STATE OF JHARKHAND
|
July 19, 2012 |
PURNIMA DEVI Vs. STATE OF JHARKHAND
|
May 11, 2012 |
PURUSOTTAM MODI Vs. STATE OF JHARKHAND AND ORS
|
October 31, 2012 |
Quazia Sultana Rizvi Vs. State of Jharkhand
|
March 28, 2012 |
QUDDIUS ANSARI Vs. STATE OF JHAR
|
July 23, 2012 |
R L DAS Vs. DAMODAR VALLEY CORPORATION KOLKATA
|
August 2, 2012 |
R S S L N BHASKARUDU Vs. STATE OF BIHAR(NOW JHARKHAND) AND ANOTHER
|
June 14, 2012 |
R SHRIDHAR Vs. STATE OF JHARKHAND
|
July 16, 2012 |
R. VENU GOPAL Vs. JHARKHAND STATE HOUSING BOARD, HARMU HOUSING
|
November 1, 2012 |
R.C.MAHAJAN, M.P.REGISTRAR A.K.VERMA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 5, 2012 |
R.K.RANA @ RABINDRA KUMAR RANA @ DR.RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
March 12, 2012 |
R.L. DAS AND GAJADHAR DUBEY Vs. DAMODAR VALLEY CORPORATION, KOLKATA AND ORS.
|
August 6, 2012 |
R.S.S.L.N. Bhaskarudu Vs. State of Bihar
|
January 5, 2012 |
Rabindra Kumar Vs. State of Jharkhand
|
September 7, 2012 |
RABINDRA KUMAR SINHA Vs. NAVEEN KUMAR
|
August 2, 2012 |
Rabindra Kumar Trivedi Vs. State of Jharkhand
|
November 26, 2012 |
RABINDRA MAHTO ALIAS RABINDRA NATH MAHTO Vs. STATE OF JHARKHAND
|
July 18, 2012 |
RABINDRA NATH Vs. STATE OF JHARKHAND THROUGH C.B.I
|
November 2, 2012 |
RABINDRA PRASAD SINGH Vs. STATE OF JHARKHAND (THROUGH VIGILANCE DEPTT)
|
March 29, 2012 |
Rabindra Prasad Singh Vs. State of Jharkhand
|
May 7, 2012 |
RADHA GOVIND BHAGAT AND ABHITEJ BHAGAT @ MONU @ KUMAR AVITEJ Vs. THE STATE OF JHARKHAND AND SWETA PRASAD
|
March 15, 2012 |
RADHA GUPTA Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Radha Krishna Jalan Vs. State of Jharkhand
|
April 26, 2012 |
RADHA KRISHNA PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION PATNA
|
July 23, 2012 |
RADHA MAHLI Vs. STATE OF JHARKHAND
|
April 26, 2012 |
RADHA MOHAN SETH Vs. STATE OF JHARKHAND
|
August 7, 2012 |
RADHESHYAM AGARWAL Vs. STATE OF JHARKHAND
|
March 15, 2012 |
RADHESHYAM SINGH Vs. STATE OF JHARKHAND
|
July 10, 2012 |
RADHEY SHYAM Vs. STATE OF JHARKHAND & OTHERS
|
February 5, 2012 |
RADHEY SHYAM LAL KARNA Vs. STATE OF JHARKHAND THROUGH ITS COMMISSIONER-CUM-SECRETARY DEPARTMENT OF FOREST AND ENVIRONMENT, GOVERNMENT OF JHARKHAND, RANCHI AND PRINCIPAL CHIEF
|
January 9, 2012 |
RADHEY SHYAM PRASAD Vs. THE STATE OF JHARKHAND THROUGH DEPTT. OF VIGILANCE GOVT. OF JHARKHAND, RANCHI
|
February 6, 2012 |
Radhey Shyam Ram Vs. Muni Tiwari
|
March 28, 2012 |
Radhey Shyam Tiwary Vs. State of Jharkhand
|
June 14, 2012 |
Rafail Lakra Vs. State of Bihar
|
July 23, 2012 |
RAFIQUE ANSARI @ RAFIQUE MIAN, SANJAY THAKUR Vs. STATE OF JHARKHAND
|
March 6, 2012 |
Raghu Mahato Vs. State of Jharkhand
|
July 9, 2012 |
Raghubir Prasad @ Raghu Beer Prasad Singh Vs. State of Jharkhand
|
October 4, 2012 |
RAGHUNATH PANDEY Vs. THE STATE OF JHARKHAND & ORS.
|
June 28, 2012 |
Rahul Kumar Vs. National Institute of Foundry & Forge Technology, Ranchi
|
January 4, 2012 |
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
July 13, 2012 |
RAJ KUMAR @ R.K. SINGH @ RAJKUMAR SINGH Vs. STATE OF JHARKHAND
|
January 25, 2012 |
Raj Kumar @ Raju Agarwal Vs. State of Jharkhand
|
August 1, 2012 |
Raj Kumar Bansal Vs. State of Jharkhand
|
April 24, 2012 |
RAJ KUMAR KAPARDAR Vs. STATE OF JHARKHAND
|
December 20, 2012 |
RAJ KUMAR MEHTA Vs. STATE OF JHARKHAND
|
May 7, 2012 |
Raj Kumar Singh Vs. State of Jharkhand
|
May 2, 2012 |
Raj Kumar Singh Munda Vs. State of Jharkhand
|
May 14, 2012 |
RAJ KUMAR SINGH, SURYA BHUSAN Vs. STATE OF JHARKHAND
|
September 17, 2012 |
RAJ MANI DEVI Vs. THE STATE OF BIHAR THROUGH INSPECTOR GENERAL OF BMP BIHAR, PATNA & ORS.
|
March 12, 2012 |
Raja Ram Mandal Vs. State of Jharkhand
|
February 15, 2012 |
Raja Ram Singh Vs. State of Jharkhand
|
January 10, 2012 |
RAJA TYRES Vs. UNION OF INDIA
|
July 5, 2012 |
Rajani Koiri @ Koiry Vs. State of Jharkhand
|
September 11, 2012 |
RAJDEO BESRA Vs. STATE OF JHARKHAND
|
September 21, 2012 |
RAJDEO YADAV Vs. BHARAT COKING COAL LTD. & OTHERS
|
November 10, 2012 |
RAJEEV GOPE Vs. STATE OF JHARKHAND
|
May 18, 2012 |
RAJEEV KUMAR Vs. UNION OF INDIA
|
March 13, 2012 |
RAJEEV KUMAR Vs. STATE OF JHARKHAND
|
February 13, 2012 |
RAJENDRA BHUIA Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
|
April 3, 2012 |
RAJENDRA KUMAR Vs. UNION OF INDIA
|
January 18, 2012 |
RAJENDRA KUMAR JAIN Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
July 9, 2012 |
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
|
September 17, 2012 |
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
September 5, 2012 |
RAJENDRA PASWAN Vs. UNION OF INDIA
|
November 2, 2012 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
July 2, 2012 |
Rajendra Prasad Gupta Vs. State of Bihar
|
March 6, 2012 |
RAJENDRA PRASAD SAW Vs. PRASADI SAO
|
September 12, 2012 |
Rajendra Sao Vs. State of Bihar
|
February 21, 2012 |
RAJENDRA SHARMA Vs. STATE OF JHARKHAND
|
May 4, 2012 |
RAJENDRA SINGH Vs. STATE OF JHARKHAND
|
January 4, 2012 |
RAJESH CHANDRA @ PRAKASH CHANDRA Vs. STATE OF JHARKHAND
|
June 18, 2012 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
July 25, 2012 |
Rajesh Kumar Vs. State of Jharkhand
|
October 5, 2012 |
RAJESH KUMAR CHOUHAN Vs. STATE OF JHARKHAND
|
July 16, 2012 |
RAJESH KUMAR SHARMA Vs. STATE OF JHARKHAND AND RAJESH SHAW @ RAJESH SAW
|
January 12, 2012 |
Rajesh Lakra Vs. State of Jharkhand
|
February 6, 2012 |
RAJESH NONIA Vs. STATE OF JHARKHAND
|
April 11, 2012 |
RAJESHWAR DAS Vs. STATE OF JHARKHAND
|
April 6, 2012 |
Rajeshwar Das Vs. State of Jharkand
|
April 5, 2012 |
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND, THE SECRETARY, DRINKING WATER AND SANITATION DEPARTMENT, GOVT. OF JHARKHAND, THE SECRETARY, DEPARTMENT OF FINANCE, GOVT. OF JHARKHAND
|
March 5, 2012 |
RAJIB RANJAN Vs. MADHURI KUMARI
|
March 1, 2012 |
Rajiv Ranjan Dubey @ Ranjan Kumar Dubey Vs. State of Jharkhand
|
February 22, 2012 |
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA
|
November 26, 2012 |
RAJMANI DEVI Vs. HARI URAON
|
April 23, 2012 |
RAJMANI DEVI Vs. HARI URAON
|
August 23, 2012 |
RAJNEESH MISHRA Vs. UNION OF INDIA
|
October 8, 2012 |
Rajneesh Misra Vs. State of Jharkhand
|
August 6, 2012 |
RAJNEESH MISRA Vs. THE UNION OF INDIA & OTHERS.
|
March 20, 2012 |
RAJU @ RANJI PURTY AND RENGO @ LODE CHAMPIA Vs. STATE OF JHARKHAND
|
January 31, 2012 |
Raju Kapahi @ Sheru Babu Vs. State of Jharkhand
|
September 21, 2012 |
Raju Kumar Upadhyay Vs. State of Jharkhnd
|
February 14, 2012 |
RAJU SAHU Vs. STATE OF BIHAR
|
September 6, 2012 |
Raju Toppo Vs. State of Jharkhand
|
December 7, 2012 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
April 11, 2012 |
Rakesh Kumar Vs. Union of India
|
August 6, 2012 |
Rakesh Kumar Vs. State of Jharkhand
|
July 4, 2012 |
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
January 12, 2012 |
Rakhal Gope Vs. State of Jharkhand
|
March 27, 2012 |
Ram Awadh Pandey Vs. State of Jharkhand
|
May 3, 2012 |
RAM BABU GUPTA Vs. STATE OF JHARKHAND
|
February 15, 2012 |
RAM BAHADUR RAI Vs. STATE OF JHARKHAND
|
January 10, 2012 |
RAM BAHADUR SINGH Vs. STATE OF JHARKHAND
|
November 30, 2012 |
RAM BILASH RAI Vs. STATE OF JHARKHAND,
|
November 6, 2012 |
RAM BILASH SAHU Vs. UNION OF INDIA
|
July 2, 2012 |
Ram Bilash Sahu Vs. Union of India
|
July 18, 2012 |
Ram Bilash Tiwari @ Ram Bilash Tiwary Vs. State of Jharkhand
|
September 25, 2012 |
RAM BRIKSH RAM Vs. UNION OF INDIA AND ORS.
|
May 16, 2012 |
Ram Chander Pandey Vs. Union of India
|
December 12, 2012 |
RAM CHANDRA CHAUHAN Vs. STATE OF JHARKHAND
|
July 31, 2012 |
RAM CHANDRA VERMA Vs. STATE OF JHARKHAND
|
April 12, 2012 |
Ram Deo Singh Vs. Sidhu Kanhu University through its Vice Chancellor, Dumka
|
December 12, 2012 |
Ram Kewal Saw @ Sri Ram Kewal Saw Vs. State of Jharkhand
|
September 5, 2012 |
Ram Kishor Mahto Vs. State of Jharkhand
|
September 12, 2012 |
RAM KUMAR LAL ALIAS R K LAL Vs. STATE OF BIHAR
|
February 22, 2012 |
RAM KUMAR MODI, YASHODA DEVI Vs. STATE OF JHARKHAND
|
October 30, 2012 |
RAM KUMAR SAHU Vs. RITA DEVI AND THE STATE OF JHARKHAND
|
April 5, 2012 |
RAM LAGAN KISKU Vs. STATE OF JHARKHAND & OTHERS
|
April 2, 2012 |
RAM LAKHAN DUBEY Vs. STATE OF JHARKHAND & OTHERS
|
October 11, 2012 |
RAM LAKHAN PRASAD Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY,
|
September 21, 2012 |
RAM LAKHAN YADAV Vs. THE STATE OF JHARKHAND
|
February 3, 2012 |
Ram Lal Jha Vs. State of Jharkhand
|
September 12, 2012 |
RAM LALIT KANNAUJIA Vs. UNION OF INDIA
|
July 31, 2012 |
RAM MAJHI @ RAM MARDI Vs. STATE OF JHARKHAND
|
July 30, 2012 |
RAM MAJHI ALIAS RAM MARDI Vs. STATE OF JHARKHAND
|
July 30, 2012 |
RAM NAKSHTRA PRASAD SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
January 9, 2012 |
Ram Narayan Singh Vs. State of Jharkhand
|
April 26, 2012 |
Ram Naresh Singh Vs. Central Coalfields Ltd.
|
August 6, 2012 |
RAM NARESH SINGH Vs. THE CENTRAL COALFIELDS LTD. AND OTHERS
|
August 8, 2012 |
RAM NARESH SINGH Vs. CHAIRMAN - MANAGING DIRECTOR
|
April 12, 2012 |
RAM NATH PANDEY Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
November 23, 2012 |
RAM NATH SAH Vs. STATE OF JHARKHAND
|
July 30, 2012 |
Ram Nivash Prasad Singh Vs. State of Jharkhand
|
May 16, 2012 |
RAM PASWAN Vs. STATE OF BIHAR
|
April 26, 2012 |
Ram Prasad Halwai Vs. State of Jharkhand
|
December 19, 2012 |
RAM PRASAD MUMU Vs. THE STATE OF JHARKHAND
|
September 20, 2012 |
RAM PRASAD SAH Vs. STATE
|
July 2, 2012 |
RAM PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 5, 2012 |
RAM PRASAD YADAV Vs. KAILA YADAV
|
April 19, 2012 |
RAM RANJAN DAS GUPTA Vs. RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK& ANOTHER
|
April 11, 2012 |
Ram Ratan Rajgarhia @ R.R. Rajgarhia @ Ram Ratan Lal Rajgarhia Vs. State of Jharkhand
|
January 18, 2012 |
Ram Sirka Vs. State of Jharkhand
|
August 13, 2012 |
RAM SUMER DUBEY Vs. SHREEKANT SHARMA @ SHREEKANT TRIPATHY
|
June 15, 2012 |
RAM TAHAL CHAURASIA Vs. STATE OF JHARKHAND
|
August 31, 2012 |
RAMA KANT DAS Vs. STATE OF JHARKHAND AND ORS
|
May 10, 2012 |
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
September 17, 2012 |
Rama Shankar Singh Vs. Central Bank of India
|
March 1, 2012 |
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
November 5, 2012 |
RAMADHAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 20, 2012 |
RAMAKANT DUBEY Vs. STATE OF JHARKHAND
|
September 20, 2012 |
RAMASHRAY SINGH Vs. STATE OF JHARKHAND
|
August 6, 2012 |
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND AND ANOTHER
|
December 13, 2012 |
RAMCHANDRA PRASAD Vs. STATE OF JHARKHAND
|
February 2, 2012 |
RAMCHANDRA RAM Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
RAMCHANDRA RAM Vs. THE STATE OF JHARKHAND
|
July 2, 2012 |
RAMDEO MANJHI Vs. THE STATE OF JHARKHAND & ANOTHER
|
September 27, 2012 |
RAMDHAN YADAV Vs. STATE OF JHARKHAND
|
May 9, 2012 |
Ramdhani Prajapati Vs. Feckon Constructions & Industries Pvt.Ltd.
|
November 26, 2012 |
RAMENDRA NATH RAI Vs. STATE OF JHARKHAND
|
October 5, 2012 |
RAMESH CHANDRA DUBEY Vs. KAMAL SINGH SURANA
|
November 2, 2012 |
Ramesh Chandra Jain Vs. State of Jharkhand
|
August 29, 2012 |
RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA Vs. PRESIDING OFFICER LABOUR COURT RANCHI
|
May 14, 2012 |
RAMESH CHANDRA RAI Vs. STATE OF JHARKHAND
|
July 10, 2012 |
RAMESH KANTILAL NANAVATI Vs. STATE OF JHARKHAND
|
July 30, 2012 |
RAMESH KUMAR Vs. THE STATE OF JHARKHAND & ANOTHER
|
November 8, 2012 |
RAMESH KUMAR AGARWALLA Vs. STATE OF JHARKHAND AND THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JHARIA BRANCH, JHARIA
|
February 9, 2012 |
RAMESH KUMAR JAISWAL Vs. KAPOOR CHAND JAIN
|
June 27, 2012 |
RAMESH MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2012 |
RAMESH MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
December 7, 2012 |
RAMESH PRASAD SINHA Vs. STATE OF JHARKHAND
|
February 14, 2012 |
RAMESH CHANDRA JHA Vs. BHAGWAN SINGH
|
May 15, 2012 |
Rameshwar Mishra Vs. State of Bihar
|
January 5, 2012 |
Rameshwar Prasad Srivastava Vs. Union of India
|
January 19, 2012 |
RAMESHWAR RAM Vs. DASHRATH RAM
|
August 7, 2012 |
Rameshwar Singh Vs. State of Jharkhand
|
April 11, 2012 |
Rameshwar Singh Vs. Jharkhand State Electricity Board
|
April 11, 2012 |
RAMJEE KUMAR SINGH @ RAM JEE SINGH Vs. SHYAM NANDAN SINGH
|
November 22, 2012 |
RAMJEE POWER CONSTRUCTION LTD Vs. UNION OF INDIA
|
January 25, 2012 |
RAMJEE POWER CONSTRUCTION LTD. Vs. UNION OF INDIA
|
March 13, 2012 |
RAMJEE PRASAD Vs. STATE OF JHARKHAND
|
September 3, 2012 |
RAMJI LAL SARDA Vs. GOPAL SHARAN NATH SAHDEO
|
February 24, 2012 |
Ramji Prasad Vs. State of Jharkhand
|
April 13, 2012 |
Rampati Ganjhu @ Bhagwati Ganjhu Vs. State of Jharkhand
|
February 23, 2012 |
RAMSARUP LOHH UDYOG Vs. STATE OF JHARKHAND AND ANOTHER
|
October 8, 2012 |
RAMU SAO Vs. THE STATE OF JHARKHAND
|
March 14, 2012 |
Ramu Singh Vs. State of Jharkhand
|
July 3, 2012 |
RANCHI Vs. THEIR WORK MEN REPRESENTED BY THE SECRETARY, JHARKHAND COLLIERY MAZDOOR SANGH, HAZARIBAGH
|
January 9, 2012 |
RANCHI CLUB LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, RANCHI
|
March 15, 2012 |
RANCHI GOUSHALA Vs. REGIONAL PROVIDENT FUND
|
September 7, 2012 |
Ranchi Goushala Trust Vs. Regional Provident Fund Commissioner-II, Jharkhand Ranchi and Another
|
September 19, 2012 |
RANCHI MUNICIPAL CORPORATION, RANCHI THROUGH ITS ADMINISTRATOR Vs. D.A.V.PUBLIC SCHOOL AT SECTOR-III, DHURWA, RANCHI
|
March 22, 2012 |
RANDHIR KUMAR Vs. STATE OF JHARKHAND
|
October 30, 2012 |
Rani Kisku Vs. State of Jharkhand
|
June 15, 2012 |
Rani Singh Vs. State of Jharkhand
|
August 2, 2012 |
RANJEET KUMAR ALIAS RANJIT THAKUR Vs. UNION OF INDIA
|
July 30, 2012 |
RANJEET KUMAR BHAIYA Vs. STATE OF JHARKHAND
|
May 2, 2012 |
Ranjeet Kumar Singh Vs. Hindustan Petroleum Corporation Limited, Mumbai, through its Chairman
|
March 20, 2012 |
RANJEET SINGH Vs. STATE OF JHARKHAND
|
August 2, 2012 |
Ranjeet Singh Vs. State of Jharkhand
|
August 29, 2012 |
RANJEET TIWARI Vs. STATE OF JHARKHAND
|
May 14, 2012 |
Ranjit Prasad Vs. Nibha Sinha
|
August 9, 2012 |
RANJIT PRASAD Vs. STATE OF JHARKHAND
|
December 20, 2012 |
Ranjit Singh Munda Vs. Panchami Singh Munda
|
June 15, 2012 |
Ranki Kujur Vs. State
|
January 22, 2012 |
Ranki Kujur Vs. State of Jharkhand
|
January 23, 2012 |
Rashmani Devi Vs. State of Jharkhand
|
August 30, 2012 |
RASIK LAL DORANDA BAZAR RANCHI Vs. UNION OF INDIA
|
June 22, 2012 |
RATAN KUMAR SINGH Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
October 4, 2012 |
Ratan Kumar Sinha Vs. State of Jharkhand
|
December 19, 2012 |
RATAN LAL AGARWAL Vs. STATE OF JHARKHAND
|
September 24, 2012 |
RATHU RAM MAHTO Vs. STATE OF JHARKHAND
|
July 2, 2012 |
RATNESHWAR RAI (EX-EXECUTIVE ENGINEER, R.W.D., CHATRA) Vs. UNION OF INDIA THROUGH C.B.I.
|
January 27, 2012 |
RAVI JAIN Vs. STATE OF JHARKHAND & ANOTHER
|
October 12, 2012 |
RAVI KUMAR @ RAVI CHOURASIA Vs. STATE OF JHARKHAND
|
September 4, 2012 |
RAVI SHARMA ALIAS ARJUN ALIAS MAHESH ALIAS ASHOK Vs. STATE OF JHARKHAND
|
June 26, 2012 |
RAVINDRA KUMAR Vs. STATE OF JHARKHAND & ANR.
|
April 2, 2012 |
RAVINDRA KUMAR TIWARY Vs. ANANDI TIWARI
|
January 5, 2012 |
Ravindra Taunk Vs. Vasanti B.Taunk
|
April 25, 2012 |
RAVINDRA TAUNK & OTHERS Vs. SMT. VASANTI B. TAUNK & OTHERS
|
January 12, 2012 |
RAVINDRA YADAV Vs. THE STATE OF JHARKHAND
|
September 6, 2012 |
REGIONAL PROVIDENT FUND COMMISSIONER RANCHI Vs. MECON LIMITED RANCHI
|
July 30, 2012 |
REHANA KHATOON Vs. STATE OF JHARKHAND
|
July 25, 2012 |
REKHA BAXLA Vs. STATE OF JHARKHAND
|
March 13, 2012 |
Rekha Kumari Vs. Bharat Coking Coal Ltd.
|
January 2, 2012 |
Rekha Verma Vs. Union of India
|
March 30, 2012 |
Reliance Infocom Limited Vs. State of Jharkhand
|
February 29, 2012 |
Reliance Infocom Ltd. Vs. State of Jharkand
|
February 29, 2012 |
REVA RANI @ REWA RANI AND ORS Vs. STATE OF JHARKHAND & ANR
|
May 8, 2012 |
RIDHI CEMENT Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 10, 2012 |
RIDHI SIDHI IRON PVT. LTD Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
|
September 21, 2012 |
RIDHI SINGH Vs. STATE OF JHARKHAND
|
February 3, 2012 |
RINA-N VAIDGIRI @ RINA-N VEDAGIRI Vs. STATE OF JHARKHAND
|
July 26, 2012 |
RIPU SUDAN DUBEY Vs. UNION OF INDIA
|
April 27, 2012 |
RISHI AJATSHATRU Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY & ORS.
|
May 17, 2012 |
RITA DEVI ALIAS RITA KUMARI Vs. STATE OF JHARKHAND
|
July 10, 2012 |
RITA DEVI AND FUCHI KUMARI Vs. THE STATE OF JHARKHAND
|
September 11, 2012 |
RITA KUMARI Vs. BIHAR COLLEGE SERVICE COMMISSION THROUGH IT SECRETARY, BORING CANAL ROAD, PATNA
|
February 7, 2012 |
RITU UPADHYAY Vs. UNION OF INDIA
|
August 7, 2012 |
Riyaz Khan Faridi Vs. State of Jharkhand
|
April 5, 2012 |
Road Construction Department, Ranchi Vs. Shri Sanjay Kumar
|
January 25, 2012 |
ROHINI CHANDRA KUMBHKAR Vs. THE CHAIRMAN, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD & ORS.
|
July 18, 2012 |
ROHINI MARANDI Vs. STATE OF JHARKHAND
|
August 8, 2012 |
ROHIT KUMAR Vs. CENTRAL COALFIELDS LTD., RANCHI
|
February 7, 2012 |
ROHIT MUKHI Vs. STATE OF JHARKHAND AND OTHERS
|
April 27, 2012 |
Rohitash Krishnam @ Rohitash Krishnan Vs. State through Director of Enforcement
|
April 23, 2012 |
ROMANIA TOPPO ALIAS ROMANUS TOPPO Vs. STATE OF JHARKHAND
|
August 7, 2012 |
ROOKMANIA DEVI Vs. IDEAL FINANCING INDUSTRIES
|
September 4, 2012 |
ROSHAN JOHN NAG Vs. STATE OF JHARKHAND
|
September 12, 2012 |
Ruben Oraon Vs. State of Jharkhand
|
March 15, 2012 |
Ruby Singh Vs. State of Jharkhand
|
July 25, 2012 |
RUDEN TIRKEY Vs. STATE OF JHARKHAND
|
September 3, 2012 |
Rudra Narayan Mandal Vs. State of Jharkhand
|
January 9, 2012 |
RUDRA STEEL PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPN LTD
|
August 3, 2012 |
RUHI NAAZ Vs. STATE OF JHARKHAND
|
May 4, 2012 |
RUKMANI DEVI Vs. KUSHMI DEVI AND ORS.
|
September 5, 2012 |
Ruksana Khatun @ Rukhia Khatun Vs. State of Jharkhand
|
August 3, 2012 |
RUPLAL DAS Vs. THE STATE OF JHARKHAND
|
November 8, 2012 |
RUPLAL MURMU Vs. STATE OF JHARKHAND
|
July 26, 2012 |
Rustam Ali Vs. State of Jharkhand
|
March 12, 2012 |
RUSTAM ANSARI ALIAS MD RUSTAM ANSARI Vs. STATE OF BIHAR
|
May 4, 2012 |
RUTU MUNDA @ RITUPURAN MUNDA AND RAMAUTAR SETH Vs. THE STATE OF JHARKHAND & ORS.
|
February 10, 2012 |
S N CHOUDHARY Vs. UNION OF INDIA
|
July 10, 2012 |
S S R SPONGE IRON LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 15, 2012 |
S.A. KARIM @ SYED ASHFAQ KARIM Vs. THE STATE OF JHARKHAND AND ORS.
|
August 1, 2012 |
S.DIWAKAR Vs. STATE OF JHARKHAND
|
March 12, 2012 |
S.K. VERMA Vs. THE STATE OF JHARKHAND & OTHERS
|
April 3, 2012 |
S.K.Bikes Pvt.Ltd.through its authorized Signatory Natwar Bidasaria, Ranchi Vs. State of Jharkhand
|
February 29, 2012 |
S.K.Srivastava @ Shailendra Kumar Srivastava Vs. State of Jharkhand
|
March 28, 2012 |
S.K.TRIPATHI Vs. STATE OF BIHAR
|
June 15, 2012 |
S.M. INTERNATIONAL LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD
|
September 17, 2012 |
S.N.GANGULY Vs. UNION OF INDIA
|
March 30, 2012 |
S.P. Associates Vs. Income Tax Officer, Jamshedpur
|
July 27, 2012 |
S.P. SINGH Vs. STATE OF JHARKHAND
|
September 21, 2012 |
S.R.Melusare Vs. State of Jharkhand
|
July 2, 2012 |
S.S.NARNOLLY Vs. STATE OF JHARKHAND
|
December 17, 2012 |
Sabhapati Prasad Kushwaha Vs. State of Jharkhand
|
August 9, 2012 |
SABIR ANSARI Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
SABIR ANSARI Vs. THE STATE OF JHARKHAND
|
September 5, 2012 |
SABITA DEVI Vs. STATE OF JHARKHAND
|
April 3, 2012 |
SACHCHIDA PRASAD Vs. STATE OF JHARKHAND
|
August 16, 2012 |
SACHIDA NAND SINGH Vs. THE STATE OF JHARKHAND & ANOTHER
|
February 3, 2012 |
SACHIDANAND Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Sada Sheo Jha Vs. State of Jharkhand
|
July 2, 2012 |
SADA SHIV JHA Vs. STATE OF JHARKHAND
|
July 24, 2012 |
SADHAN CHANDRA GHOSH Vs. STATE OF JHARKHAND
|
September 11, 2012 |
SAGAR GOSWAMI Vs. STATE OF JHARKHAND
|
March 15, 2012 |
SAHADAT SAHADAT HUSSAIN SAH Vs. ABDUL HUSSAIN SAI
|
May 4, 2012 |
Sahbaz Ansari @ Sahbaz Ahmed @ Mohd. Sahbaz Answari Vs. State of Jharkhand
|
January 23, 2012 |
SAHEB MIAN @ KALIMUDDIN ANSARI Vs. STATE OF BIHAR
|
July 2, 2012 |
SAHIBGANJ Vs. STATE OF BIHAR AND VIJOY KUMAR OJHA
|
February 14, 2012 |
Saira Khatoon Vs. State of Jharkhand
|
November 5, 2012 |
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH S.P. C.B.I, RANCHI
|
April 5, 2012 |
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH C B I
|
August 3, 2012 |
SAKAL DEO SINGH S D SINGH Vs. STATE OF JHARKHAND
|
May 4, 2012 |
Saket Bihari Lall Vs. State of Jharkhand
|
May 8, 2012 |
Sakho Dev Vs. State of Jharkhand
|
February 6, 2012 |
SALESH SINGH DHANUK @ SHAILESH SINGH DHANUK Vs. STATE OF JHARKHAND
|
December 6, 2012 |
SALOMI TETE Vs. STATE OF JHARKHAND
|
July 31, 2012 |
SALWA DEVI Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 13, 2012 |
Samajik Kalyan Sanstha Vs. Union of India
|
August 23, 2012 |
SAMAR @ SAMO DAS Vs. THE STATE OF JHARKHAND
|
April 30, 2012 |
Samir Kumar Ghosh Vs. State Bank of India
|
December 19, 2012 |
Samir Kumar Ghosh Vs. State Bank of India
|
November 8, 2012 |
SAMIR RAJBANSHI Vs. STATE
|
May 7, 2012 |
Samir Sharma Vs. State of Jharkhand
|
April 12, 2012 |
Samir Toppo Vs. Union of India
|
January 30, 2012 |
SAMIT GUPTA Vs. STATE OF JHARKHAND
|
August 7, 2012 |
SAMOD PASWAN @ SUBODH Vs. STATE OF JHARKHAND
|
July 5, 2012 |
SAMOD PASWAN @ SUBODH Vs. THE STATE OF JHARKHAND AND ANR.
|
July 7, 2012 |
SAMPA SARDAR Vs. SENTU SARDAR
|
July 9, 2012 |
SAMSUL MIAN Vs. STATE OF BIHAR
|
July 23, 2012 |
SAMU MUNDA Vs. CENTRAL COALFIELD LTD
|
July 30, 2012 |
SAMUEL R THOMAS AND ORS Vs. STATE OF JHARKHAND AND ORS
|
May 7, 2012 |
Sandeep Boobna Vs. State of Jharkhand
|
June 14, 2012 |
Sandeep Kumar @ Sudeep Kumar @ Sandeep Kr.Pandey @ Sunil Kr. Pandey Vs. State of Jharkhand
|
August 23, 2012 |
Sandeep Saluja Vs. State of Jharkhand
|
April 11, 2012 |
Sandep Kumar Roy Vs. State of Jharkhand
|
January 4, 2012 |
SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
September 18, 2012 |
SANDIR LOHRA ALIAS BIRSA LOHRA Vs. STATE OF JHARKHAND
|
March 27, 2012 |
Sangeeta Devi Vs. State of Jharkhand
|
September 5, 2012 |
Sangita Kumari Vs. State of Jharkhand
|
July 26, 2012 |
SANGITA KUMARI Vs. STATE OF JHARKHAND
|
November 8, 2012 |
SANGITA KUMARI Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ANR. AND ORS.
|
March 12, 2012 |
Sanjay @ Dr. Sanjay Kumar Vs. State of Jharkhand
|
August 31, 2012 |
SANJAY CHAMARIA Vs. STATE OF JHARKHAND
|
July 24, 2012 |
SANJAY JAIN Vs. STATE OF JHARKHAND
|
September 11, 2012 |
SANJAY KHARE Vs. STATE OF JHARKHAND
|
October 1, 2012 |
SANJAY KUMAR Vs. MICHAEL TIGGA
|
December 21, 2012 |
Sanjay Kumar Vs. State of Jharkhand
|
February 1, 2012 |
SANJAY KUMAR ALIAS SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 14, 2012 |
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
|
March 22, 2012 |
SANJAY KUMAR GUPTA Vs. STATE OF JHARKHAND, ROHIT FOGLA
|
September 17, 2012 |
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND
|
September 11, 2012 |
SANJAY KUMAR SAO Vs. STATE OF JHARKHAND
|
July 4, 2012 |
SANJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
|
July 10, 2012 |
Sanjay Kumar Singh Vs. State of Jharkhand
|
May 10, 2012 |
Sanjay Kumar Singh @ sanjay Singh (in 1582) Rakesh Ranjan Singh (in 1550) Vs. State of Jharkhand
|
August 29, 2012 |
SANJAY RAM Vs. STATE OF JHARKHAND
|
August 24, 2012 |
SANJAY SINGH Vs. STATE OF JHARKHAND
|
April 18, 2012 |
SANJAY SINGH Vs. STATE OF JHARKHAND
|
May 18, 2012 |
SANJAY SINGH Vs. STATE OF JHARKHAND
|
February 8, 2012 |
Sanjeev Kumar Vs. State of Jharkhand
|
June 15, 2012 |
SANJEEV KUMAR MISHRA Vs. STATE OF JHARKHAND
|
September 14, 2012 |
SANJEEV KUMAR VERMA Vs. STATE OF JHARKHAND AND OTHERS
|
December 21, 2012 |
SANJEEV PODDAR Vs. UNION OF INDIA AND ORS.
|
October 30, 2012 |
SANJEEV TAPE Vs. THE STATE OF JHARKHAND & OTHERS
|
July 18, 2012 |
Sanjiv Kumar Mishra Vs. State of Jharkhand
|
August 31, 2012 |
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND & OTHERS
|
July 16, 2012 |
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND OTHERS
|
May 17, 2012 |
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND & ORS.
|
April 2, 2012 |
Sanjiv Kumar Mishra Vs. State of Jharkhand
|
July 6, 2012 |
Sanjoy Kumar Prasad @ Sanjoy Prasad Bhagat Vs. Arun Kumar Mandal
|
September 5, 2012 |
SANJU KUMARI Vs. STATE OF JHARKHAND
|
February 1, 2012 |
SANJU SINHA Vs. STATE OF JHARKHAND
|
May 4, 2012 |
Sant Lal Sharma Vs. Union of India
|
January 5, 2012 |
SANTOSH BAHADUR GURANG AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 11, 2012 |
SANTOSH DUNG DUNG Vs. STATE OF JHARKHAND
|
February 13, 2012 |
SANTOSH GORAI @ SANTOSH TELI Vs. THE STATE OF JHARKHAND
|
February 7, 2012 |
SANTOSH KISKU Vs. MAKLU HEMBROM
|
July 9, 2012 |
SANTOSH KUMAR CHAURASIA @ KALLU CHAURASIA AND MD. RABBANI Vs. STATE OF JHARKHAND
|
August 5, 2012 |
Santosh Kumar Chaurasiya @ Kallu Chaurasiya Vs. State of Jharkhand
|
August 1, 2012 |
SANTOSH KUMAR CHOUBEY Vs. STATE OF JHARKHAND
|
February 15, 2012 |
SANTOSH KUMAR MEHTA @ SANTOSH KUMAR AND ANIL RAJ @ ANIL MEHTA Vs. STATE OF JHARKHAND
|
October 31, 2012 |
SANTOSH PRASAD KESHRI AND OTHERS Vs. STATE OF JHARKHAND
|
April 26, 2012 |
SANTOSH RAI Vs. THE STATE OF JHARKHAND
|
November 6, 2012 |
SANTOSH YADAV Vs. THE SATE OF JHARKHAND AND ORS.
|
August 3, 2012 |
SANTOSH YADAV Vs. SATE OF JHARKHAND
|
August 2, 2012 |
Santoshi Devi Vs. State of Jharkhand through CBI
|
November 9, 2012 |
SARA INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
|
January 25, 2012 |
SARAHUDDIN ANSARI Vs. STATE OF JHARKHAND
|
February 7, 2012 |
Saraswati Devi Vs. State of Jharkhand
|
July 20, 2012 |
Sarat Mahato Vs. State of Jharkhand
|
September 24, 2012 |
SARDAR AJIT SINGH Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Sardar Kulkeep Singh Vs. New India Assurance Co.Ltd.
|
November 23, 2012 |
SARDHAN SHARMA @ RAJESH SHARMA Vs. THE STATE OF JHARKHAND
|
July 17, 2012 |
SARDUL AUTO WORKS PVT LTD Vs. STATE OF JHARKHAND
|
August 14, 2012 |
SARITA DEVI AND GIRIJA DEVI Vs. STATE OF JHARKHAND
|
December 11, 2012 |
Sarita Kandhway Vs. State of Jharkhand
|
April 10, 2012 |
SARJU BHAGAT, GANGA MOURAYA, PRABHU SINGH AND RAM SAGAR HALWAI Vs. THE STATE OF JHARKHAND
|
June 13, 2012 |
SARJU PRASAD AND DINESHWAR PANDEY Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DRINKING WATER & SANITATION
|
January 11, 2012 |
SAROJ JAIN Vs. STATE OF JHARKHAND
|
May 4, 2012 |
Saroj Kumar Vs. State of Jharkhand
|
June 29, 2012 |
SAROJ KUMAR DAS Vs. TATA IRON & STEEL COMPANY
|
July 10, 2012 |
Sarojini Devi Vs. State of Bihar
|
January 5, 2012 |
Saryu Prasad Vs. State of Jharkhand
|
October 4, 2012 |
Satendra Prasad Yadav Vs. State of Jharkhand
|
March 5, 2012 |
Sateyndra Kumar Tripathi Vs. Jharkhand Public Service Commission, Ranchi
|
July 18, 2012 |
Satish Borwankar Vs. State of Jharkhand
|
March 19, 2012 |
Satish Nag Vs. State of Jharkhand
|
August 30, 2012 |
Satrudhan Prasad Agarwal Vs. State of Jharkhand
|
March 28, 2012 |
Satya Lal Ram @ Sat lal Vs. State of Jharkhand
|
July 24, 2012 |
Satyadeo Pandey Vs. Jharkhand State Electricity Board
|
May 7, 2012 |
Satyadeo Prasad Gupta Vs. State of Jharkhand
|
August 30, 2012 |
SATYENDRA BHUINYA Vs. BHART COKING COAL LTD
|
July 5, 2012 |
SATYENDRA NATH TIWARI Vs. UNION OF INDIA THROUGH C.B.I.
|
September 21, 2012 |
SATYENDRA PRASAD SINGH Vs. DAMODAR VALLEY CORPORATION
|
April 12, 2012 |
Satyendra Singh Vs. State of Bihar
|
February 14, 2012 |
SAUBHIK CHATTOPADHYAY Vs. STATE THROUGH DIRECTORATE OF ENFORCEMENT
|
August 1, 2012 |
SAUBHIK CHATTOPADHYAY Vs. STATE THROUGH DIRECTORATE OF ENFORCEMENT
|
August 8, 2012 |
SAURAV AGARWAL Vs. STATE OF JHARKHAND
|
May 1, 2012 |
SAVITA LOHARIWAL Vs. STATE OF JHARKHAND
|
August 3, 2012 |
SAVITA LOHARIWAL AND RAMESH CHANDER AGARWAL Vs. THE STATE OF JHARKHAND AND SHRI PRADEEP CHATTERJEE
|
August 4, 2012 |
SAVITRI DEVI @ SAVITRI DEVI Vs. STATE OF JHARKHAND
|
July 16, 2012 |
SCHOOL MANAGING COMMITTEE Vs. JHARKHAND ACADEMIC COUNCIL
|
October 12, 2012 |
Secretary, Department of Industries Vs. Bhadey Munda
|
February 17, 2012 |
SEEMA GHOSH Vs. STATE OF JHARKHAND
|
July 2, 2012 |
SEEMA KUMARI @ SEEMA DEVI @ SEEMA SINGH Vs. STATE OF JHARKHAND
|
July 17, 2012 |
SEEMA KUMARI @ SEEMA KUMARI TANTY Vs. GOPAL DAS
|
November 6, 2012 |
SEEMA MISHRA Vs. STATE OF JHARKHAND
|
May 4, 2012 |
SEIKH JABIR ANSARI Vs. STATE OF JHARKHAND
|
November 6, 2012 |
SEIKH JABIR ANSARI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
December 5, 2012 |
Seth Shrenikhbhai Kasturbhai Vs. Sahu Ashok Kumar Jain, President, Bharat Varsiya Digambar Jain Tirtha Kestriya
|
August 27, 2012 |
Shabbir Hussai Vs. Central Coalfield Limited through its Chief Managing Director
|
June 19, 2012 |
SHAH MOHAMMAD KHAN Vs. THE STATE OF JHARKHAND,
|
February 8, 2012 |
Shahid Ahmad Vs. Alimun Nisa
|
July 24, 2012 |
Shailendra Kumar Sinha Vs. State of Jharkhand
|
June 26, 2012 |
Shailendra Kumar Sinha Vs. State of Jharkhand
|
November 1, 2012 |
SHAILENDRA PRASAD Vs. STATE OF JHARKHAND
|
September 25, 2012 |
SHAILENDRA YADAV Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY AND OTHERS
|
April 3, 2012 |
SHAILJA SINGH Vs. RANCHI UNIVERSITY
|
July 17, 2012 |
SHALKHAN MURMOO Vs. STATE OF JHARKHAND
|
January 25, 2012 |
SHAMBHU DUTTA Vs. UNION OF INDIA
|
August 2, 2012 |
SHANICHARIYA DEVI Vs. STATE OF JHARKHAND
|
August 1, 2012 |
Shankar Kumar Dhar Vs. State of Jharkhand
|
September 20, 2012 |
Shankar Mahto Vs. Bharat Coking Coal Ltd.
|
November 27, 2012 |
Shankar Mahto Vs. State of Jharkhand
|
July 31, 2012 |
Shankar Ram Vs. State of Jharkhand
|
April 2, 2012 |
Shankar Ram @ Shankar Vs. Administrator, Ranchi Municipal Corporation, Ranchi
|
November 26, 2012 |
SHANKAR SINGH @ DHUPA SINGH Vs. STATE OF JHARKHAND
|
July 20, 2012 |
SHANTANU KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
November 2, 2012 |
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND & OTHERS
|
November 7, 2012 |
Shanti Bhartiya Vs. State of Jharkhand
|
February 2, 2012 |
Shanti Devi Vs. State of Jharkhand through its Chief Secretary, Ranchi
|
September 27, 2012 |
SHANTI PANDEY Vs. STATE OF JHARKHAND, THE DIVISIONAL COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI, THE DEPUTY COMMISSIONER, RANCHI, THE SPECIAL OFFICER, SCHEDULE
|
March 15, 2012 |
SHARAD AKHOURI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 30, 2012 |
Sharda Devi @ Sharda Devi Upadhyay Vs. State of Jharkhand
|
November 9, 2012 |
SHARDA PRASAD SINHA Vs. STATE OF JHARKHAND
|
August 27, 2012 |
SHASHANK SHEKHAR SINGH Vs. STATE OF JHARKHAND
|
September 20, 2012 |
Shashi Bhushan Prasad Azad Vs. State of Jharkhand
|
November 6, 2012 |
SHASHIDHAR BAGWAY Vs. STATE OF JHARKHAND
|
October 6, 2012 |
SHATRUGHAN MISHRA @ SHATRUGHU MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2012 |
SHATRUGHAN MISHRA ALIAS SHATRUGHU MISHRA Vs. STATE OF JHARKHAND
|
October 8, 2012 |
SHAUKAT ALI KHAN Vs. STATE OF JHARKHAND
|
January 25, 2012 |
SHEELA RANI KAR Vs. STATE OF JHARKHAND
|
September 14, 2012 |
SHEETAL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 24, 2012 |
SHEIKH ANWAR HUSSAIN Vs. STATE OF JHARKHAND
|
December 19, 2012 |
Shekhar Chandra Mitra Vs. State of Jharkhand
|
February 15, 2012 |
SHEO BACHAN SINGH Vs. STATE OF JHARKHAND
|
December 5, 2012 |
Sheo Kumar Baranwal Vs. State of Bihar
|
February 16, 2012 |
SHEO NARAIN JAISWAL Vs. SAVITRI DEVI JAISWAL
|
April 23, 2012 |
SHEO NARAIN SINGH Vs. STATE OF JHARKHAND
|
October 5, 2012 |
Sheo Narayan Das Vs. State of Jharkhand
|
March 28, 2012 |
SHEO PRASAD GUPTA Vs. STATE OF JHARKHAND, DIRECTOR, PANCHAYATI RAJ, JHARKHAND RANCHI
|
April 12, 2012 |
SHEO PRASAD THAKUR @ SHIVJEE THAKUR Vs. STATE OF JHARKHAND
|
September 21, 2012 |
SHEO PUJAN DEVI Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
September 14, 2012 |
Shib Das Banerjee Vs. State of Bihar
|
April 16, 2012 |
Shibu Lohar Vs. State of Jharkhand
|
January 2, 2012 |
Shila Singh Vs. State of Bihar (Now Jharkhand)
|
January 19, 2012 |
SHILA SINGH Vs. STATE OF JHARKHAND
|
November 8, 2012 |
Shilo Devi Vs. State of Jharkhand
|
November 2, 2012 |
Shiram Power & Steel Pvt. Ltd. Vs. Union of India
|
July 3, 2012 |
SHIV KUMAR Vs. STATE OF JHARKHAND
|
November 2, 2012 |
Shiv Kumar Singh Vs. State of Bihar
|
February 23, 2012 |
Shiv Lal Ram Vs. State of Jharkhand
|
August 3, 2012 |
SHIV NATH PRASAD AGARWAL Vs. STATE OF JHARKHAND
|
October 1, 2012 |
Shiv Shanker Ravidas @ Shanker Ram Vs. Union of India
|
November 6, 2012 |
Shiva Shekhar Dwary Vs. State of Jharkhand
|
August 28, 2012 |
Shivans Steel Pvt.Ltd., Chaibasa, Singhbhum Vs. State of Jharkhand
|
August 6, 2012 |
Shree Balaji Metalik Vs. State of Jharkhand
|
March 26, 2012 |
SHREE OM INDUSTRIES Vs. STATE OF JHARKHAND
|
May 15, 2012 |
Shree Prakash Singh @ Shree Babu Vs. State of Jharkhand
|
October 31, 2012 |
SHREE PRAKASH SINGH @ SHREE BABU Vs. THE STATE OF JHARKHAND AND SMT. NIDHI SINGH
|
December 21, 2012 |
SHRI P.N.MISHRA Vs. UNION OF INDIA
|
March 2, 2012 |
SHRI UMAKANT CHAKRAVARTY Vs. THE STATE OF JHARKHAND & ORS.
|
March 13, 2012 |
SHRIDHAR KHANDAIT Vs. STATE OF JHARKHAND
|
July 30, 2012 |
SHUBHAN ANSARI AND MAYA NASNI Vs. STATE OF JHARKHAND,THE DEPUTY COMMISSIONER, RANCHI, THE DEPUTY COLLECTOR LAND REFORMS, RANCHI AND THE CIRCLE OFFICER, RATU
|
March 20, 2012 |
SHYAM CHOUDHARY Vs. STATE OF JHARKHAND
|
September 25, 2012 |
SHYAM DEO SINGH Vs. UNION BANK OF INDIA
|
July 10, 2012 |
Shyam Narayan Singh Vs. Commissioner, South Chhotanagpur Division, Ranchi
|
August 8, 2012 |
Shyam Narayan Singh Vs. Central Coalfields Ltd., Ranchi
|
August 23, 2012 |
SHYAM SONI Vs. STATE OF JHARKHAND
|
December 17, 2012 |
SHYAM SONI @ SHAMBHU SONI Vs. THE STATE OF JHARKHAND
|
September 10, 2012 |
SHYAM SUNDAR AGARWALLA, Vs. THE STATE OF JHARKHAND AND THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JHARIA BRANCH, JHARIA
|
February 9, 2012 |
SHYAM SUNDER SHARMA Vs. STATE OF JHARKHAND
|
May 7, 2012 |
SHYAMLAL MIRDHA, NIMAI MIRDHA AND DILIP MIRDHA Vs. STATE OF JHARKHAND
|
January 5, 2012 |
Sibo Devi Vs. State of Jharkhand
|
April 30, 2012 |
SIBU GOPE AND BABU ANSARI @ BABU MIAN Vs. THE STATE OF JHARKHAND
|
August 8, 2012 |
SIDHARTHA GUPTA Vs. THE STATE OF JHARKHAND AND SUMONA ROY
|
February 14, 2012 |
Sidheshwar Prasad Vs. State of Jharkhand
|
May 4, 2012 |
SILBESTAR DUNGDUNG, GHURAN LOHRA AND GEORGE SORENG @ JORO@JORGE Vs. STATE OF JHARKHAND AND KHUDI SAO
|
February 2, 2012 |
SIMA BHUIYAN Vs. STATE OF JHARKHAND
|
November 2, 2012 |
SIMA DEVI & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
September 11, 2012 |
Sirajuddin Ansari Vs. State of Jharkhand
|
January 19, 2012 |
Sita Devi Jaiswara Vs. Shankar Ram Jaiswara
|
July 23, 2012 |
SITA RAM MANJHI Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Sita Ram Sharma Vs. State of Jharkhand
|
February 17, 2012 |
Sitaram Pandit Vs. Jharkhand State Housing Board
|
May 10, 2012 |
SITARAM PRASAD Vs. THE STATE OF JHARKHAND,
|
April 2, 2012 |
Sitaram Prasad Vs. Tata Iron and Steel Company Ltd.
|
September 25, 2012 |
Sk. Badruddin @ Budhua with Sk. Naimuddin @ Padru @ Nizamuddin Vs. State of Jharkhand
|
April 30, 2012 |
SMC Global Securities Limited through its Managing Director Vs. State of Jharkhand
|
August 29, 2012 |
Smriti Pandey Vs. Divisional Railway Manager, Eastern Railway, Howrah
|
August 1, 2012 |
SMRITI PANDEY Vs. THE DIVISIONAL RAILWAY MANAGER, EASTERN RAILWAY, HOWRAH AND OTHERS
|
August 5, 2012 |
SMT. ALPANA KUMARI Vs. THE STATE OF JHARKHAND, THROUGH THE SECRETARY, DEPARTMENT OF CO-OPERATIVE, RANCHI & OTHERS
|
August 6, 2012 |
SMT. BADHIYA DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
July 18, 2012 |
SMT. LALITA DEVI KEJRIWAL Vs. STATE OF JHARKHAND
|
April 27, 2012 |
SMT. NILAM KUMARI SINHA, Vs. THE STATE OF JHARKHAND, PRINCIPAL SECRETARY, HEALTH & FAMILY WELFARE DEPTT. AND DIRECTOR-IN-CHIEF, HEALTH SERVICES
|
November 11, 2012 |
SMT. PUNAM SINGH @ POONAM KUMARI Vs. NIRANJAN KUMAR
|
February 21, 2012 |
SMT. SAROJ JAIN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
May 4, 2012 |
SMT. UMHEN TIRKEY Vs. THE STATE OF JHARKHAND & ANR.
|
December 13, 2012 |
SMT.BINU MISHRA AND SMT.SARIKA DEVI Vs. STATE OF JHARKHAND
|
February 1, 2012 |
SMT.SHARDA DEVI Vs. STATE OF JHARKHAND
|
February 14, 2012 |
SMT.TERESA KUJUR Vs. STATE OF JHARKHAND
|
February 8, 2012 |
SNL BEARING LIMITED Vs. UNION OF INDIA
|
October 1, 2012 |
Sohail Karimi Vs. Sanjida Begam
|
November 29, 2012 |
Sohan Bedia Vs. State of Jharkhand
|
November 2, 2012 |
SOHAN LAL TIBREWAL Vs. STATE OF JHARKHAND
|
February 21, 2012 |
SOHRAI ORAON Vs. STATE OF BIHAR
|
September 24, 2012 |
SOHRAI ORAON & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
|
September 5, 2012 |
SONA LAL KISKU Vs. STATE OF JHARKHAND
|
July 5, 2012 |
Sone Lal Das Vs. State of Jharkhand
|
September 1, 2012 |
Soni Oraon Vs. State of Jharkhand
|
July 2, 2012 |
South Eastern Railway through A.K. Jain. the Divisional Railway Manager. Chakiadharpur Division Chakradharpur Vs. State of Jharkhand
|
February 23, 2012 |
SOYANA SARDAR @ SOYNA SARDAR Vs. THE STATE OF JHARKHAND
|
March 29, 2012 |
SPENCER DISTILLERIES & BREWERIES (P) LTD Vs. STATE OF JHARKHAND
|
October 3, 2012 |
SRI BIRENDRA KUMAR AGARWALA Vs. THE STATE OF JHARKHAND & OTHERS
|
February 15, 2012 |
SRI SURENDRA PRASAD SAHU AND SRI D.P. SINGH Vs. THE STATE OF JHARKHAND AND THE DIVISIONAL FOREST OFFICER, DHANBAD FOREST DIVISION, DHANBAD. & ANR.
|
April 12, 2012 |
Sri. Prodyut Mukherjee Vs. State of Jharkhand
|
February 29, 2012 |
SRIDHAR NATH SINHA @ S.N.SINHA Vs. STATE OF BIHAR
|
February 23, 2012 |
SRIMANI DEVI Vs. STATE OF JHARKHAND
|
March 19, 2012 |
SRINATH SINGH Vs. STATE OF JHARKHAND
|
November 30, 2012 |
Sripat Marandi @ Sri Pati Marandi Vs. State of Jharkhand
|
December 10, 2012 |
Sripati Giri @ Sripati Giri Gosain Vs. State of Jharkhand
|
August 22, 2012 |
SRISTIDHAR MAHTO Vs. STATE OF JHARKHAND
|
May 16, 2012 |
SRISTIDHAR MAHTO Vs. STATE OF JHARKHAND
|
May 16, 2012 |
ST ANTHONY SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 9, 2012 |
STATE OF BIHAR Vs. SAMRENDRA KUMAR DUTTA
|
August 7, 2012 |
State of Bihar (Now Jharkhand) Vs. Nimai Ghosh
|
August 2, 2012 |
STATE OF BIHAR (NOW JHARKHAND) Vs. BIJOY RAJWAR AND ORS
|
September 14, 2012 |
STATE OF JHARKHAND Vs. RAM SWARATH PRASAD SINGH
|
September 10, 2012 |
STATE OF JHARKHAND Vs. SHAILENDRA KUMAR SINHA
|
January 18, 2012 |
STATE OF JHARKHAND Vs. SURYADEO PRASAD
|
August 22, 2012 |
STATE OF JHARKHAND Vs. SHAILENDRA KUMAR SINHA
|
December 5, 2012 |
State of Jharkhand Vs. Domco Smokeless Fuels(P) Ltd.
|
January 24, 2012 |
State of Jharkhand Vs. Meinhardt Singapore Pvt.Ltd.
|
April 17, 2012 |
State of Jharkhand Vs. Sunil Paswan
|
June 18, 2012 |
State of Jharkhand Vs. Asgar Ali
|
November 29, 2012 |
State of Jharkhand Vs. Arjun Mahto
|
October 11, 2012 |
State of Jharkhand Vs. Bijendra Kumar @ Golu
|
September 6, 2012 |
State of Jharkhand Vs. Mantu Mandal @ Mahendra Kumar Mandals
|
December 17, 2012 |
State of Jharkhand Vs. Sita Ram
|
January 11, 2012 |
State of Jharkhand Vs. Anil Kumar
|
February 29, 2012 |
State of Jharkhand Vs. Arun Kumar Dhar
|
January 9, 2012 |
State of Jharkhand Vs. Arun Sinha
|
November 6, 2012 |
State of Jharkhand Vs. Veena Prasad
|
July 10, 2012 |
State of Jharkhand Vs. Rameshwar Jha
|
November 26, 2012 |
STATE OF JHARKHAND Vs. ROHIT MUKHI
|
July 30, 2012 |
STATE OF JHARKHAND Vs. AMIT KUMAR CHOUHAN
|
July 30, 2012 |
STATE OF JHARKHAND Vs. KASHI NATH RAM
|
July 4, 2012 |
STATE OF JHARKHAND Vs. MD. ASHIF MUDAIYA
|
June 13, 2012 |
STATE OF JHARKHAND Vs. RAVI KUMAR KUJUR
|
May 2, 2012 |
STATE OF JHARKHAND Vs. INDIAN BUILDERS
|
May 11, 2012 |
STATE OF JHARKHAND Vs. M/S.G.S. ATWAL & CO. (ENGINEERING) PVT. LTD
|
January 19, 2012 |
STATE OF JHARKHAND Vs. MANTU MANDAL @ MAHENDRA KUMAR MANDAL
|
October 9, 2012 |
STATE OF JHARKHAND Vs. JANESHWAR PASWAN
|
September 13, 2012 |
STATE OF JHARKHAND & ANR. Vs. DHANANJAY SHARMA
|
May 9, 2012 |
STATE OF JHARKHAND AND OTHERS Vs. ASHOK KUMAR CHOKHANI AND OTHERS
|
July 19, 2012 |
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DEOGHAR AND THE CIRCLE OFFICER, MOHANPUR, DEOGHAR Vs. RATNA MUKHERJEE AND OTHERS
|
April 4, 2012 |
STATE OF JHARKHAND THROUGH DISTRICT PROVIDENT FUND OFFICER, PALAMAU Vs. DISTRICT CONSUMER FORUM, PALAMAU AND MUKHRAJ DUBEY
|
February 17, 2012 |
State of Jharkhand through the Principal Secretary, Department of Home, Ranchi Vs. P.S.Natrajan
|
June 18, 2012 |
State of Jharkhand through the Secretary, Department of Social Welfare, Government of Jharkhand Vs. Yashoda Yadav
|
May 15, 2012 |
STEEL AUTHORITY OF INDIA LIMITED Vs. SMT.SHAILA SINHA
|
January 3, 2012 |
STEEL AUTHORITY OF INDIA LIMITED Vs. RAM DAS RAJAK
|
July 5, 2012 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
July 13, 2012 |
Steel Authority of India Limited, BSL, Bokaro Vs. Rungta Projects Limited, Ranchi
|
July 17, 2012 |
STEEL AUTHORITY OF INDIA LTD BOKARO Vs. P O, LABOUR COURT, BOKARO
|
February 9, 2012 |
Steel Authority of India Ltd. Vs. Nirmala Devi
|
May 18, 2012 |
STERLITE ENERGY LTD Vs. UNION OF INDIA
|
September 4, 2012 |
SUBAL GORAIN & ORS Vs. STATE OF JHARKHAND
|
September 20, 2012 |
SUBAL PRASAD SINGH @ BANSHI SINGH Vs. STATE OF JHARKHAND
|
June 22, 2012 |
SUBASH CHANDRA ROY & ORS. Vs. STATE OF JHARKHAND & ORS.
|
April 2, 2012 |
Subhash Agarwal @ Subhash Kumar Agarwal Vs. State of Jharkhand
|
January 4, 2012 |
Subhash Chandra Sah Vs. State of Jharkhand
|
February 2, 2012 |
SUBHASH KUMAR Vs. STATE OF JHARKHAND
|
July 26, 2012 |
SUBHASH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
July 4, 2012 |
Subodh Kumar Singh Vs. State of Jharkhand, through C.B.I.
|
May 10, 2012 |
SUBROTO CHAKRABARTY Vs. STATE OF BIHAR
|
April 9, 2012 |
SUDAMA DEVI AND ANIL PASWAN Vs. THE STATE OF JHARKHAND AND ARTI DEVI
|
September 5, 2012 |
SUDAMA DUBEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 3, 2012 |
SUDAMA RAM Vs. STATE OF JHARKHAND
|
July 10, 2012 |
SUDARSHAN SINGH Vs. BHARAT COKING COAL LIMITED
|
January 17, 2012 |
SUDHA DEVI Vs. STATE OF JHARKHAND
|
March 14, 2012 |
SUDHA DEVI, ASHA DEVI, SULANTI DEVI Vs. STATE OF JHARKHAND
|
September 17, 2012 |
Sudhanshu Trivedi Vs. State of Jharkhand
|
January 6, 2012 |
SUDHIR DEORAS Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX, JAMSHEDPUR
|
April 27, 2012 |
SUDHIR KUMAR GOYAL Vs. THE STATE OF JHARKHAND & ORS.
|
December 14, 2012 |
SUDHIR KUMAR JHA Vs. THE STATE OF JHARKHAND AND SANJAY KUMAR GIRI
|
November 23, 2012 |
SUDHIR KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH THE DIRECTOR
|
August 1, 2012 |
SUDHIR KUMAR MANDAL Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI,
|
August 6, 2012 |
Sudra Munda Vs. State of Jharkand
|
March 19, 2012 |
Sudra Munda Sukram Munda Vs. State of Jharkhand
|
March 19, 2012 |
SUFAL HANSDA Vs. STATE OF JHARKHAND
|
July 24, 2012 |
Sujit Kumar Das Vs. State of Jharkhand
|
July 2, 2012 |
SUKAR MAHTO, HULI MAHTO @ HOLI MAHTO AND DINOO YADAV @ DINESHWAR YADAV @ DINESH YADAV Vs. THE STATE OF JHARKHAND
|
July 9, 2012 |
SUKHIYA DEVI Vs. MANAGEMENT OF M/S TRIVENI STRUCTURAL LTD
|
September 18, 2012 |
Sukhram Munda Vs. State of Jharkhand
|
June 26, 2012 |
SUKRA ORAON Vs. BABU LAL KUMHAR @ BABU LAL KARMALI
|
September 27, 2012 |
Sukra Oraon (in 76), Babu Lal Kumhar @ Babu Lal Karmali Vs. State of Bihar
|
September 27, 2012 |
SULOCHNA KUMARI Vs. STATE OF JHARKHAND
|
July 17, 2012 |
Sumanta Seth Vs. State of Jharkhand
|
April 27, 2012 |
Sumit Kumar Singh Vs. State of Jharkhand
|
August 8, 2012 |
Sumitra Devi Vs. National Insurance Co.Ltd.
|
November 23, 2012 |
SUMITRA DEVI Vs. STATE OF JHARKHAND
|
July 9, 2012 |
Sumona Mukherjee @ Sumana Mukherji Vs. State of Jharkhand
|
May 17, 2012 |
Sun Ores Vs. State of Jharkhand
|
August 2, 2012 |
SUNAYNA DEVI Vs. CHAIRMAN, HOUSING BOARD, JHARKHAND STATE
|
September 19, 2012 |
Sunder Baraik @ Sasadhar Baraik Vs. State of Jharkhand
|
August 29, 2012 |
SUNDER LAL SAW AND ORS Vs. STATE OF JHARKHAND AND ORS
|
April 24, 2012 |
Sunil Chandra Sharma, Argora Vs. Life Insurance Corporation of India
|
February 3, 2012 |
SUNIL HEMBRAM ALIAS SONEL HEMBRAM Vs. THE STATE OF JHARKHAND
|
October 6, 2012 |
Sunil Kumar Jain Vs. State of Jharkhand
|
August 16, 2012 |
SUNIL KUMAR KHAWARE ALIAS JHA ALIAS SUNIL KHAWARE Vs. STATE OF JHARKHAND
|
July 13, 2012 |
Sunil Kumar Pandey Vs. State of Jharkhand
|
March 26, 2012 |
Sunil Kumar Rai Vs. State of Jharkhand
|
September 11, 2012 |
SUNIL KUMAR SAWA Vs. THE STATE OF JHARKHAND
|
March 28, 2012 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
March 6, 2012 |
Sunil Kumar Singh Vs. Steel Authority of India Ltd
|
December 19, 2012 |
Sunil Kumar Singh Vs. State of Jharkhand
|
July 23, 2012 |
SUNIL KUMAR SUMAN Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI AND ORS.
|
November 9, 2012 |
SUNIL KUMAR YADAV Vs. THE STATE OF JHARKHAND & OTHERS
|
March 13, 2012 |
SUNIL YADAV @ GORAKH YADAV Vs. STATE OF JHARKHAND
|
October 1, 2012 |
Suniram Marandi Vs. State of Jharkhand
|
February 29, 2012 |
Sunita Devi Vs. State of Jharkhand
|
March 28, 2012 |
SUNITA DEVI Vs. STATE OF JHARKHAND
|
July 5, 2012 |
SUNITA KUMARI Vs. MAHESH KUMAR
|
September 7, 2012 |
SUNITA KUMARI DUBEY Vs. STATE OF BIHAR (NOW JHARKHAND) AND SMT. SARITA KUMARI
|
April 5, 2012 |
SUNNY RESTAURANT Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 13, 2012 |
SUPAI MUNDA Vs. STATE OF JHARKHAND & ORS.
|
January 9, 2012 |
SUPERINTENDING ENGINEER, MECHANICAL CIRCLE, ROAD CONSTRUCTION DEPARTMENT, RANCHI AND ANR. Vs. SHRI SANJAY KUMAR AND ORS.
|
January 25, 2012 |
Supreme, Digonal Road, Bistupur, through its proprietor Joginder Singh Kashyap Vs. Union of India
|
March 13, 2012 |
Suraj Kumar Prasad Vs. Union of India through GM, EC Railway, Hazipur
|
May 4, 2012 |
SURAJ METALLICS Vs. STATE OF JHARKHAND
|
September 14, 2012 |
Surendra Bhuian Vs. State of Jharkhand
|
January 4, 2012 |
Surendra Kumar Vs. The State of Jharkhand
|
January 8, 2012 |
SURENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
August 6, 2012 |
SURENDRA KUMAR Vs. STATE OF JHARKHAND
|
August 1, 2012 |
SURENDRA KUMAR AGARWALLA Vs. STATE OF JHARKHAND
|
June 13, 2012 |
SURENDRA MOHAN SARDA Vs. UNION OF INDIA
|
April 30, 2012 |
SURENDRA NATH DAS @ SURENDRA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 9, 2012 |
SURENDRA UPADHAYAY Vs. STATE OF JHARKHAND
|
November 6, 2012 |
SURESH KUMAR GUPTA Vs. SMT. RANI DEVI
|
September 7, 2012 |
Suresh Kumar Sao Vs. State of Jharkhand
|
November 29, 2012 |
Suresh Mishra Vs. State of Bihar
|
February 22, 2012 |
Suresh Prasad Vs. State of Jharkhand
|
July 13, 2012 |
SURESH PRASAD SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 14, 2012 |
Suresh Sahani Vs. State of Jharkhand
|
February 22, 2012 |
Suresh Sahu Vs. State of Jharkhand
|
June 28, 2012 |
SURJEET KAUR Vs. STATE OF JHARKHAND
|
August 23, 2012 |
SURYA @ SURAJ PRAKASH VERMA, SARYU PASWAN AND GUNJAL RAM Vs. THE STATE OF JHARKHAND, THE SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, PROJECT BUILDING, RANCHI AND THE DIRECTOR, PRIMARY, SECONDARY AND MASS EDUCATION, RANCHI
|
December 5, 2012 |
Surya Narain Rai Vs. State of Bihar
|
April 19, 2012 |
SURYAKANT @ BABLOO KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2012 |
SUSANNA KISPOTTA Vs. STATE OF JHARKHAND & ORS.
|
July 5, 2012 |
Susanna Kispotta Vs. State of Jharkand
|
March 5, 2012 |
SUSHIL IGNATIUS MINZ Vs. STATE OF JHARKHAND
|
February 8, 2012 |
Sushil Kumar Choudhary Vs. State of Jharkband
|
November 22, 2012 |
Sushil Kumar Ranjan Vs. State of Jharkhand
|
August 31, 2012 |
Sushil Kumar ranjan Vs. State of Jharkhand
|
January 2, 2012 |
SUSHIL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
July 19, 2012 |
SUSHILA DEVI Vs. CENTRAL COAL FIELDS LIMITED
|
April 11, 2012 |
Sushila Devi Vs. State of Jharkhand through C.B.I.
|
December 13, 2012 |
SUSHILA DEVI Vs. THE STATE OF JHARKHAND & OTHERS
|
September 20, 2012 |
Sushila Kumari Vs. State of Jharkhand
|
December 18, 2012 |
SUSHOBHAN CHAKRABORTY Vs. STATE OF JHARKHAND
|
May 15, 2012 |
SUTAPA BANERJEE Vs. STATE OF JHARKHAND
|
April 12, 2012 |
Swapan Bhaumik Vs. State of Jharkhand
|
July 13, 2012 |
SWAPAN KUMAR DHOLI Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 8, 2012 |
SWAPAN KUMAR SAHA Vs. STATE OF BIHAR (NOW JHARKHAND) & ANR
|
October 12, 2012 |
SWATI ENTERPRISES Vs. STATE OF JHARKHAND
|
August 8, 2012 |
SWATI ENTERPRISES Vs. STATE OF JHARKHAND & ORS.
|
August 12, 2012 |
Syed Askari Hadi Vs. Faiz Murtaza Ali
|
March 2, 2012 |
Syed Mohammad Sharfullah Vs. Principal, Delhi Public School, Dhanbad
|
January 4, 2012 |
Syed Shah Aftab Ahmad Vs. State of Jharkhand
|
April 19, 2012 |
Syed Shahab Ahmed Vs. State of Jharkhand
|
February 2, 2012 |
SYED.MD.EHTESHAMUDDIN DAUDI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
January 24, 2012 |
T. Mukherjee Vs. State of Jharkhand
|
September 20, 2012 |
T.N.B.RAO Vs. STATE OF BIHAR
|
March 13, 2012 |
TABASSUM ARA Vs. NAFIS AHMAD
|
August 7, 2012 |
TAJMINA KHATON Vs. STATE OF JHARKHAND
|
February 8, 2012 |
TAJO DEVI Vs. STATE OF JHARKHAND
|
July 20, 2012 |
TANQEER USMANI Vs. STATE OF JHARKHAND
|
November 1, 2012 |
TANUJ AGARWAL Vs. STATE OF JHARKHAND
|
September 19, 2012 |
Tapas Choudhary @ Tapas Kumar Choudhary Vs. Kaushik Chakroborty
|
October 8, 2012 |
TAPAS KUMAR LAHIRI Vs. STATE OF JHARKHAND AND ANOTHER
|
April 9, 2012 |
Tapas Sarkar Vs. State of Jharkhand
|
May 18, 2012 |
TAPATI RANI MANDAL Vs. STATE OF JHARKHAND, THROUGH THE DIRECTOR, JHARKHAND EDUCATIONAL PROJECT COUNCIL, RANCHI
|
February 15, 2012 |
Tara Chand Sachdeva Vs. State of Jharkhand
|
September 25, 2012 |
TARA PADO MAHTO Vs. STATE OF JHARKHAND
|
January 18, 2012 |
TARA PADO MAHTO Vs. STATE OF JHARKHAND
|
January 25, 2012 |
Tarkeshwar Jha Vs. JSEB
|
December 19, 2012 |
Tarkeshwar Prasad Vs. State of Jharkhand
|
March 5, 2012 |
TATA CUMMINS LTD Vs. STATE OF JHARKHAND
|
August 23, 2012 |
TATA IRON & STEEL CO. LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
November 1, 2012 |
TATA IRON & STEEL COMPANY LIMITED Vs. UNION OF INDIA
|
October 11, 2012 |
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
|
September 6, 2012 |
Tata Motors Limited Vs. State of Jharkhand
|
September 5, 2012 |
Tata Steel Limited Vs. state of Jharkhand
|
June 15, 2012 |
Tata Steel Limited Vs. State of Jharkhand
|
March 2, 2012 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
March 6, 2012 |
TATA STEEL LIMITED (CEMENT DIVISION), JAMSHEDPUR Vs. STATE OF JHARKHAND AND ORS
|
January 11, 2012 |
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
April 3, 2012 |
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
September 10, 2012 |
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
November 8, 2012 |
Taurian Infrastructure Pvt.Ltd. Vs. State of Jharkhand
|
April 10, 2012 |
TAUSIF RAZA Vs. UNION OF INDIA
|
October 6, 2012 |
Technovation Corporation, Ranchi Vs. Ranchi Industrial Area Development Authority
|
July 25, 2012 |
TEJ NARAIN PRASAD Vs. STATE OF JHARKHAND
|
July 31, 2012 |
Tej Narayan Singh Vs. Jharkhand State Tourism Development Corporation Limited
|
March 27, 2012 |
TEJ NARAYAN THAKUR AND ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
April 3, 2012 |
TEJO MIAN Vs. RASUL MIAN AND ORS.
|
November 8, 2012 |
TELESFER ORAON Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, WELFARE DEPARTMENT, JHARKHAND, RANCHI AND ORS.
|
September 6, 2012 |
TENNY @ MD MAHFOOZ ALAM Vs. STATE OF JHARKHAND
|
April 5, 2012 |
TETRA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 11, 2012 |
TETULIA COKE PLANT PVT LTD Vs. BANK OF INDIA
|
February 13, 2012 |
THAKUR PRAMOD SRIVASTAVA Vs. STATE OF JHARKHAND
|
July 2, 2012 |
Thakur Prasad Tekriwal, Sarkanda, Godda Vs. State of Jharkhand
|
September 12, 2012 |
THAKUR UJJWAL KUMAR RAJU Vs. STATE OF JHARKHAND
|
May 15, 2012 |
The Branch Manager, State Bank of India Vs. State of Bihar now Jharkhand
|
January 23, 2012 |
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH SRI OM LAL SAHU, BRANCH MANAGER, DALTONGANJ Vs. THE STATE OF JHARKHAND AND MR. ABHAY KUMAR
|
August 9, 2012 |
The State of Jharkhand Vs. Tapeshwar Choudhary
|
January 17, 2012 |
THE STATE OF JHARKHAND AND OTHERS Vs. M/S DOMCO SMOKELESS FUELS (P) LTD.
|
January 10, 2012 |
THE TINPLATE COMPANY OF INDIA LIMITED Vs. UNION OF INDIA & ORS
|
April 27, 2012 |
TILAK MARDI Vs. STATE OF JHARKHAND
|
April 2, 2012 |
Tilu Mahto Vs. State of Jharkhand
|
September 21, 2012 |
Tinplate Company of India Ltd.Jamshedpur Vs. Union of India
|
October 12, 2012 |
TRILOK NATH DUBEY Vs. THE STATE OF JHARKHAND
|
September 3, 2012 |
Trilok Nath Dubey & Etc. Vs. State of Jharkhand
|
September 1, 2012 |
Tulsi Das Vs. State of Jharkhand
|
December 17, 2012 |
TULSI DAS KUMBHKAR Vs. DANDI KUMHARIN
|
July 3, 2012 |
Tulsi Ram Ganjhu Vs. State of Jharkhand
|
December 7, 2012 |
TULSI SINGH Vs. STATE OF JHARKHAND
|
August 31, 2012 |
TUSHAR MAJUMDAR Vs. RANCHI UNIVERSITY, RANCHI
|
November 29, 2012 |
UDAI NARAYAN SHARMA Vs. TATA IRON & STEEL CO. LTD. (NOW TATA STEEL LTD.), JAMSHEDPUR AND STATE OF BIHAR (NOW JHARKHAND)
|
April 5, 2012 |
UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
|
March 12, 2012 |
Uday Construction Vs. State of Jharkhand
|
July 16, 2012 |
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 2, 2012 |
Uday Kumar Singh Vs. State of Jharkhand
|
April 23, 2012 |
Uday Shankar Choudhary Vs. State of Jharkhand
|
June 20, 2012 |
UDAY SHANKAR ROY @ U.S. ROY Vs. STATE OF JHARKHAND
|
July 5, 2012 |
UDIT KUMAR DAS Vs. STATE OF JHARKHAND AND ORS.
|
October 30, 2012 |
UGANI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
February 8, 2012 |
UJJWAL CHATTERJEE @ UJJAL CHATTERJEE Vs. STATE OF JHARKHAND
|
March 29, 2012 |
UMA CHARAN THAKUR Vs. STATE OF JHARKHAND
|
September 10, 2012 |
UMA DEVI Vs. RAM KUMAR MEHTA
|
March 21, 2012 |
Uma Devi Saraf Vs. State of Jharkhand
|
January 2, 2012 |
UMA SHANKAR GUPTA Vs. STATE OF JHARKHAND
|
June 27, 2012 |
Uma Shankar Malviya Vs. Central Bureau of Investigation
|
March 1, 2012 |
Uma Shankar Prasad Vs. Union Of India
|
January 9, 2012 |
UMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
April 26, 2012 |
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
|
August 2, 2012 |
UMANG KEJRIWAL & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
August 7, 2012 |
Umesh Chandra Singh Vs. State of Jharkhand
|
September 11, 2012 |
UMESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 5, 2012 |
UMESH KUMAR SINGH Vs. UNION OF INDIA
|
July 20, 2012 |
UMESH MANDAL Vs. STATE OF JHARKHAND
|
June 13, 2012 |
UMESH PRASAD RAMAN Vs. STATE OF JHARKHAND & ORS.
|
September 17, 2012 |
UMESH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD & OTHERS
|
December 5, 2012 |
UMESH PRASAD SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ANR.
|
July 13, 2012 |
Umesh Prasad, S/o Sri Kolha Manjhi @ Kolha Mahto, Hazaribagh Vs. Most.Tilwa, W/o Late Basant Mahto @ Basant Mehta
|
May 1, 2012 |
UNION OF INDIA Vs. NILADHAJ BAHADUR & ORS.
|
March 30, 2012 |
UNION OF INDIA Vs. SMT. PIA MAJUMDAR
|
August 12, 2012 |
UNION OF INDIA Vs. PREM BUILDERS
|
May 11, 2012 |
UNION OF INDIA Vs. ANJU KUMARI
|
May 4, 2012 |
UNION OF INDIA Vs. URMILA DEVI
|
September 5, 2012 |
Union of India Vs. Jyoti Enterprises
|
November 22, 2012 |
Union of India Vs. Pia Majumdar
|
August 6, 2012 |
Union of India Vs. Sachidanand Prasad
|
December 10, 2012 |
Union of India through Sr.Divisional Engineer (I), East Central Railway, Dhanbad Vs. Sri Uday
|
May 4, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. GHULAM @ GHLAM HAQQANI KHAN
|
September 19, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KHIRIYA DEVI
|
September 6, 2012 |
UPASANA BALI Vs. STATE OF JHARKHAND
|
September 19, 2012 |
UPASANA BALI Vs. STATE OF JHARKHAND
|
September 11, 2012 |
Upendra Kumar Vs. Union of India
|
December 17, 2012 |
Upendra Kumar Vs. State of Jharkhand
|
April 25, 2012 |
Upendra Kumar @ Upendra Kumar Singh Vs. Union of India
|
April 17, 2012 |
Upendra Kumar Pandey @ Upendra Pandey Vs. Management of Vidya Vikas Samity
|
May 18, 2012 |
Upendra Kumar Thakur Vs. State of Jharkhand
|
July 30, 2012 |
UPENDRA PASI Vs. STATE OF JHARKHAND
|
October 30, 2012 |
Upendra Thakur Vs. State of Jharkhand
|
August 22, 2012 |
URMILA DEVI Vs. STATE OF JHARKHAND
|
September 7, 2012 |
Usha Devi Vs. State of Jharkhand
|
September 5, 2012 |
USHA DEVI Vs. STATE OF JHARKHAND
|
May 2, 2012 |
Usha Kumari Vs. State of Jharkhand
|
June 19, 2012 |
USHA MARTIN LIMITED Vs. STATE OF JHARKHAND
|
July 31, 2012 |
USHA NARSARIA Vs. STATE OF JHARKHAND
|
September 4, 2012 |
Usha Ram Mahato Vs. State of Jharkhand
|
August 30, 2012 |
Uttam Devi Vs. State of Jharkhand
|
April 30, 2012 |
Uttam Kumar Hazari Vs. State of Jharkhand
|
January 4, 2012 |
UTTAM KUMAR MANDAL Vs. CENTRAL COALFIELDS LIMITED
|
October 5, 2012 |
UTTAM KUMAR MANJHI Vs. STATE OF JHARKHAND
|
August 23, 2012 |
V. JAIRAM @ VATTMTHANATH JAYA RAM Vs. STATE OF JHARKHAND
|
September 12, 2012 |
V.Jairam @ Vattmthanath Jaya Ram Vs. State of Jharkhand, through SP Vigilance Bureau
|
September 12, 2012 |
VAKIL SHARAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
|
August 30, 2012 |
VASANTI NEELKANTAN Vs. STATE OF JHARKHAND & ANOTHER
|
September 10, 2012 |
Veena Kumari Vs. State of Jharkhand through the Secretary of the Family and Health Development Department
|
July 5, 2012 |
VEER KRISHNA SAHAY Vs. M/S VARDAAN BUILDERS, RANCHI AND NARENDRA BUTALA
|
April 9, 2012 |
VEER KRISHNA SAHAY Vs. STATE OF JHARKHAND AND SRI NARENDRA BUTALA
|
March 6, 2012 |
Venu Engineers Vs. General Manager
|
February 3, 2012 |
Vibha Jha Vs. Bokaro Steel Plant
|
September 21, 2012 |
VIJAY ANAND KHALKHO Vs. STATE OF BIHAR
|
October 4, 2012 |
Vijay Gorai Vs. State of Jharkhand
|
January 13, 2012 |
Vijay Kedia Vs. State of Jharkhand
|
February 1, 2012 |
Vijay Kumar Ghosh Vs. State of Jharkhand
|
September 12, 2012 |
VIJAY KUMAR RAJAK Vs. STATE OF JHARKHAND
|
August 7, 2012 |
Vijay Lal Vs. Central Coalfields Ltd.
|
May 1, 2012 |
Vijay Lohar @ Bijay Lohar Vs. State of Jharkhand
|
January 3, 2012 |
VIJAY ORAON @ BIJAY ORAON Vs. THE STATE OF JHARKHAND
|
September 24, 2012 |
VIJAY SHARMA Vs. STATE OF JHARKHAND
|
August 2, 2012 |
VIJAY SINGH Vs. THE STATE OF JHARKHAND
|
September 25, 2012 |
Vijayanand Singh Vs. Jharkhand Public Service Commission, Ranchi
|
July 18, 2012 |
VIJAYKEDIA Vs. STATE OF JHARKHAND
|
January 1, 2012 |
VIJETA PROJECTS AND INFRASTRUCTURES LTD. Vs. EAST CENTRAL RAILWAY
|
December 14, 2012 |
Vikash Tiwari Vs. State of Jharkhand
|
January 12, 2012 |
VIKRAM ORAON AND ORS Vs. STATE OF JHARKHAND
|
November 29, 2012 |
Vikromatic Steel Private Limited Vs. Jharkhand State Electricity Board
|
February 6, 2012 |
Vimla Devi Vs. State of Jharkhand
|
April 17, 2012 |
Vinayka Traders Vs. State of Jharkhand
|
August 16, 2012 |
VINCENT BARAHI TOPPO Vs. STATE OF BIHAR
|
September 21, 2012 |
VINOD YADAV @ VINOD KUMAR Vs. STATE OF JHARKHAND
|
December 4, 2012 |
Vir Kumar Jain Vs. State of Jharkhand through Vigilance
|
November 7, 2012 |
VIRENDRA KUMAR ROY Vs. THE STATE OF JHARKHAND & ORS.
|
July 4, 2012 |
VISHAL PRASAD Vs. THE STATE OF JHARKHAND
|
January 25, 2012 |
Vishal Uraon Vs. Central Coalfield Limited
|
May 7, 2012 |
Vishwajeet Mishra Vs. State of Jharkhand
|
September 14, 2012 |
VISTHAPIT LOK SHAKTI SAMITTEE, HARIJAN PROKOSTH Vs. BOKARO STEEL LTD AND ORS
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January 3, 2012 |
VIVEK KUMAR SHAH Vs. STATE OF JHARKHAND
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July 30, 2012 |
VIVEKANAND PATHAK Vs. STATE OF JHARKHAND
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October 3, 2012 |
Wakil Yadav Vs. Union of India
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January 9, 2012 |
WAZIR MOHAMMAD Vs. STATE OF BIHAR
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September 6, 2012 |
William Kujur Vs. State of Jharkhand
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July 17, 2012 |
WORKMEN REPRESENTED BY THE AREA SECRETARY NAMELY, KESHAV SINGH YADAV Vs. SK JAGNANIA CHIEF GENERAL MANAGER
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July 30, 2012 |
XAVIER HIGH SCHOOL Vs. STATE OF JHARKHAND
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November 30, 2012 |
YADAV Vs. STATE OF JHARKHAND
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March 12, 2012 |
YADAV CONSTRUCTIONS Vs. STATE OF JHARKHAND
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July 10, 2012 |
YADAV MAJI Vs. STATE OF JHARKHAND
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September 11, 2012 |
YADU HANSDA Vs. STATE OF JHARKHAND
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April 13, 2012 |
Yakub Khan Vs. State of Jharkhand
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November 6, 2012 |
Yamuna Ram Vs. State of Jharkhand
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February 24, 2012 |
YAMUNADAS ARDA Vs. RITA LAL
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April 20, 2012 |
Yarana Enterprises Vs. Union of India
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November 9, 2012 |
Yash Contractors Pvt. Ltd. Vs. State of Jharkhand
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August 29, 2012 |
YASHPAL SINGH SUNDI Vs. STATE OF JHARKHAND
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May 14, 2012 |
YOGENDRA KUMAR PANDIT Vs. STATE OF JHARKHAND
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July 23, 2012 |
YUDHISHTHIR MAHATHA Vs. THE STATE OF JHARKHAND & OTHERS
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September 5, 2012 |
Yudhisthir Mahato Vs. State of Jharkhand
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January 25, 2012 |
YUGESH @ YUGESH KARMALI Vs. CENTRAL COALFIELDS LIMITED
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February 7, 2012 |
YUKSOM BREWERIES LTD Vs. STATE OF JHARKHAND
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September 12, 2012 |
YUVA SHAKTI MANCH, BOKARO UNIT,BOKARO Vs. STATE OF JHARKHAND
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July 10, 2012 |
ZILA PARISHAD, DHANBAD Vs. KOYLANCHAL SAHKARI GRIH NIRMAN SAMITI LTD. AND ORS.
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October 5, 2012 |
ZONAL MANAGER Vs. STATE OF JHARKHAND
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September 17, 2012 |