A K CONSTRUCTION Vs. STATE OF JHARKHAND
|
March 23, 2011 |
A ONE BATTERIES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 2011 |
A P ARYA Vs. STATE OF JHARKHAND
|
July 11, 2011 |
A.B. SHAH Vs. THE STATE OF JHARKHAND
|
February 14, 2011 |
A.K.S.CONSTRUCTION PVT.LTD.RANCHI Vs. STATE OF JHARKHAND
|
January 21, 2011 |
A.S. CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
|
March 14, 2011 |
AAMRAH RIZVI AND ORS. Vs. JHARKHAND ACADEMIC COUNCIL,
|
March 31, 2011 |
AARTI RANI @ ARTI RANI AND ORS Vs. STATE OF JHARKHAND
|
September 12, 2011 |
Aarti Rani @ Atti Rani Vs. State of Jharkhand
|
September 12, 2011 |
ABADIN SK. @ MD. ABADIN AND Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
ABC Construction Vs. State of Jharkhand
|
May 11, 2011 |
ABDU RAZAQUE Vs. THE STATE OF JHARKHAND
|
January 18, 2011 |
ABDUL @ ABDUL WAHID @ LAKHATUA @ LAKHTUA Vs. STATE OF JHARKHAND
|
September 12, 2011 |
ABDUL BARIK @ BARIK MOMIN @ ABDUL BARIK ANSARI Vs. STATE OF JHARKHAND
|
September 5, 2011 |
ABDUL MANNAN Vs. SAYEEDA KHATOON
|
March 17, 2011 |
Abdul Sallam Vs. State of Jharkhand
|
July 13, 2011 |
ABHIMANU PRASAD @ ABHIMANU PRASAD SETH Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
Abhishek Mundu Vs. Employees State Insurance Corporation
|
June 15, 2011 |
ABU BAKKAR SEIKH AND ORS. Vs. THE STATE OF JHARKHAND
|
January 20, 2011 |
ABUL MIAN Vs. STATE OF JHARKHAND
|
November 8, 2011 |
ACCROPOLY METAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
July 13, 2011 |
ACHUTANANDA PRADHAN @ HORI PRADHAN, Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
ADISHAKTI METALICS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
ADITYA KUMAR Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
|
March 22, 2011 |
ADOR WELDING LIMITED Vs. B. GOPE
|
May 16, 2011 |
Advocate Association Vs. State of Jharkhand
|
October 20, 2011 |
Advocate Association Vs. State of Jharkhand
|
September 12, 2011 |
ADVOCATE ASSOCIATION, THROUGH GENERAL SECRETARY M B LAL Vs. STATE OF JHARKHAND
|
May 18, 2011 |
Affan Quadri Vs. State of Jharkhand
|
August 18, 2011 |
Affan Quadri Vs. The State of Jharkhand
|
August 25, 2011 |
Agatha Hansda Vs. State of Jharkhand
|
July 8, 2011 |
Aghori Pandey Vs. State of Jharkhand
|
July 27, 2011 |
AHMAD KHAN Vs. THE STATE OF JHARKHAND
|
January 19, 2011 |
AHMAD ZAKIR ANWAR KHAN @ AHMAD SAQUI ANWAR KHAN Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Ajai Kumar Pathak Vs. Union of India
|
November 24, 2011 |
Ajay Amolchand Bafna @ Ajay Bafna Vs. Directorate of Enforcement
|
October 14, 2011 |
AJAY GOBIND PRASAD Vs. STATE OF JHARKHAND
|
June 29, 2011 |
AJAY KUMAR Vs. STATE OF JHARKHAND THROUGH C B I
|
January 5, 2011 |
AJAY KUMAR Vs. STATE OF JHARKHAND
|
May 26, 2011 |
AJAY KUMAR NAND ALIAS JAI PRAKASH MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
November 19, 2011 |
AJAY RAM ALIAS AJOY RAM AND ANR Vs. STATE OF JHARKHAND
|
July 29, 2011 |
AJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND & ORS
|
August 8, 2011 |
Ajay Tirkey Vs. State of Jharkhand
|
March 31, 2011 |
Ajay Tirkey Vs. State of Jharkhand
|
April 25, 2011 |
Ajit Kant Sahay Vs. State of Jharkhand
|
October 21, 2011 |
AJIT KANT SAHAY Vs. THE STATE OF JHARKHAND AND ORS.
|
June 22, 2011 |
Ajit Kumar Rai Vs. State of Jharkhand
|
March 25, 2011 |
AJIT KUMAR SINGH & ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
AJIT SHEIKH Vs. STATE OF JHARKHAND AND ORS
|
September 2, 2011 |
Ajoy Kumar Mukherjee Vs. The State of Jharkhand
|
July 13, 2011 |
Ajoy Kumar Mukherjee Vs. State of Jharkhand
|
August 3, 2011 |
Akhawri Shankar Vs. The Union of India
|
April 28, 2011 |
AKHILESH RAM @ AKLESH RAM Vs. STATE OF JHARKHAND
|
August 8, 2011 |
AKHILESHWAR KUMAR Vs. COAL INDIA LIMITED
|
November 16, 2011 |
AKHTAR ANSARI ALIAS KHURSHID ANSARI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
AKSHAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 4, 2011 |
ALAKHDEO PRASAD Vs. STATE OF JHARKHAND
|
March 15, 2011 |
ALICE USHA RANI SINGH Vs. STATE OF JHARKHAND
|
September 19, 2011 |
ALIMAN BIBI AND ISMAIL ANSARI Vs. THE STATE OF JHARKHAND
|
April 26, 2011 |
Alimun Nisha Vs. Md. Shaheed Ahmad
|
March 29, 2011 |
ALLAHABAD BANK Vs. LEENA DAYAL & ANR
|
January 4, 2011 |
Alok Kumar Vs. State of Jharkhand
|
August 24, 2011 |
Alok Kumar Dubey Vs. State of Jharkhand
|
July 19, 2011 |
ALOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
September 20, 2011 |
ALOK KUMAR MALLICK Vs. JANARDAN MAHADANI
|
May 6, 2011 |
ALOK KUMAR PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
Alpana Choudhary Vs. Alok Kumar Banerjee
|
April 4, 2011 |
AMAR AHMAD KHAN Vs. SHAMIM AHMED KHAN
|
July 7, 2011 |
AMAR GUPTA Vs. STATE OF JHARKHAND
|
February 28, 2011 |
AMARENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 4, 2011 |
AMARESH KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2011 |
Amarjeet Singh @ Ambe Vs. State of Jharkhand
|
September 1, 2011 |
Ambika Singh Vs. State of Jharkhand
|
August 19, 2011 |
AMBIKA TRADING COMPANY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2011 |
AMERIKA SINGH Vs. THE STATE OF JHARKHAND
|
July 6, 2011 |
AMIN Vs. STATE OF JHARKHAND WITH
|
January 24, 2011 |
AMIR HASAN @ MD AMIR HUSSAIN AND ORS Vs. STATE OF JHARKHAND
|
April 1, 2011 |
Amiri Lal Ram Vs. The State of Jharkhand
|
June 6, 2011 |
AMIT @ SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
April 29, 2011 |
AMIT GUPTA @ AMIT KR GUPTA @ CHHOTU GUPTA @ CHHOTU Vs. STATE OF JHARKHAND
|
January 5, 2011 |
Amit Kumar Vs. State of Jharkhand
|
December 23, 2011 |
AMIT KUMAR GUPTA Vs. STATE OF JHARKHAND
|
July 11, 2011 |
Amit Kumar Tiwari @ Amit Tiwari Vs. State of Jharkhand
|
February 11, 2011 |
Amit Naresh Beck Vs. Tenughat Vidyut Nigam Ltd.
|
March 9, 2011 |
AMIT SANDEEP KHANNA Vs. UNION OF INDIA
|
May 3, 2011 |
Amit Singh Vs. State of Jharkhand
|
October 21, 2011 |
AMITABH CONSTRUCTION (P) LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 10, 2011 |
AML Steel & Power Ltd. Vs. State of Jharkhand
|
March 31, 2011 |
Amlesh Kumar Paswan Vs. State of Jharkhand
|
March 29, 2011 |
AMRENDRA KUMAR SINGH @ BITTU SINGH Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
Amreshwar Prasad @ Amreshwar Prasad Vs. State of Jharkhand
|
November 14, 2011 |
AMRIK SINGH BAWA Vs. UNION OF INDIA
|
February 25, 2011 |
Anadi Prasad Sinha Vs. State of Jharkhand through Principal Secretary, Water Resources Department, Government of Jharkhand, Ranchi
|
August 18, 2011 |
Anand Kumar Vs. State of Jharkhand
|
March 17, 2011 |
Anand Kumar Vs. State of Jharkhand
|
October 11, 2011 |
ANAND KUMAR Vs. STATE OF JHARKHAND AND ORS
|
September 12, 2011 |
Anand Kumar Verma Vs. State of Jharkhand
|
March 2, 2011 |
Anand Kumar Verma Vs. State of Jharkhand
|
May 2, 2011 |
ANAND MOHAN ROY Vs. STATE OF JHARKHAND
|
February 1, 2011 |
ANAND ROY AND Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
Anarul Sk Vs. State of Jharkhand
|
July 5, 2011 |
ANGAD SINGH Vs. STATE OF JHARKHAND
|
August 4, 2011 |
ANGREJ DAS Vs. THE STATE OF JHARKHAND AND ORS.
|
September 17, 2011 |
Angrej Das Vs. State of Jharkhiand
|
September 7, 2011 |
ANIL CHANDRA BISWAS Vs. STATE OF JHARKHAND
|
November 11, 2011 |
Anil Dey Vs. Anand Mahato
|
April 28, 2011 |
Anil Kujur Vs. Ciril @ Mandu Kujur
|
August 10, 2011 |
ANIL KUMAR Vs. STATE OF JHARKHAND
|
July 13, 2011 |
ANIL KUMAR Vs. AMIT NARAYAN SHARMA
|
March 15, 2011 |
Anil Kumar Barnawal Vs. Bharat Lal Burnawal
|
September 5, 2011 |
ANIL KUMAR DAS Vs. UNION OF INDIA
|
August 11, 2011 |
ANIL KUMAR MEHTA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
ANIL KUMAR MURMU Vs. STATE OF JHARKHAND AND ORS.
|
April 1, 2011 |
ANIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND,
|
February 18, 2011 |
ANIL KUMAR S/O LATE RUDRA NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 18, 2011 |
ANIL KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 22, 2011 |
Anil Kumar Sinha Vs. Union of India
|
October 18, 2011 |
Anisur Rahman Vs. Jogendra Singh
|
April 4, 2011 |
Anita Devi Vs. Indian Oil Corporation Ltd.
|
March 24, 2011 |
ANITA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2011 |
Anjali Kumari Vs. The State of Jharkhand
|
June 17, 2011 |
ANJAN KUMAR SINHA @ ANJAN SINHA Vs. STATE OF JHARKHAND : SHANKAR DAS
|
January 20, 2011 |
Anjania Consultancy Vs. State of Jharkhand
|
June 16, 2011 |
Anjuman Taraqqi-e-Urdu Jharkhand Vs. State of Jharkhand
|
November 22, 2011 |
Annapurna Devi @ Annapuma Devi Kedia @ Anarna Devi Vs. State of Jharkhand
|
December 19, 2011 |
ANOS EKKA Vs. STATE OF JHARKHAND
|
February 4, 2011 |
ANOS EKKA Vs. THE STATE OF JHRKHAND
|
February 6, 2011 |
ANOSH EKKA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 9, 2011 |
Anshul Agro Chemicals (in 3829) Vs. State of Jharkhand
|
September 12, 2011 |
Ansur Rahman Vs. State of Jharkhand
|
July 21, 2011 |
ANU KUMAR @ ANU SINGH Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
ANU SHANKAR PRASAD Vs. PALAMAU KSHETRIYA GRAMIN BANK
|
January 12, 2011 |
Anuj Kumar Dubey Vs. State of Jharkhand
|
March 16, 2011 |
ANUP DAS Vs. THE STATE OF JHARKHAND
|
January 13, 2011 |
ANUPAMA HEMBRAM Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2011 |
ANURADHA @ BELAPU ANURADHA Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Anwari Begum Vs. State of Bihar (Now Jharkhand)
|
January 10, 2011 |
Anzar Khan Vs. State of Jharkhand
|
December 20, 2011 |
AP. Arya Vs. State of Jharkhand
|
May 10, 2011 |
ARBIND KUMAR Vs. HAROLD ANAND KUMAR MUNDLE
|
April 20, 2011 |
Arbind Kumar Singh Vs. State of Jharkhand
|
November 19, 2011 |
Archana Kumari Vs. The State of Jharkhand
|
May 11, 2011 |
ARJUN MAHTO Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Arjun Ram Vs. State of Jharkhand
|
March 29, 2011 |
ARJUN RANA AND ORS. Vs. DAULAT KUMHAR AND ORS.
|
April 25, 2011 |
Arjun Singh Munda Vs. The State of Jharkhand
|
June 13, 2011 |
ARJUN YADAV Vs. STATE OF JHARKHAND
|
August 10, 2011 |
Arpita Kumari Vs. State of Jharkhand
|
July 18, 2011 |
ARUN KUMAR Vs. STATE OF JHARKHAND
|
July 15, 2011 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 25, 2011 |
Arun Kumar Singh Vs. State of Jharkhand
|
December 12, 2011 |
ARUN KUMAR SINGH @ ARUN SINGH Vs. STATE OF JHARKHAND
|
September 12, 2011 |
Arun Kumar Sinha Vs. Jharkhand State Housing Board through Managing Director, Ranchi
|
July 21, 2011 |
ARUN KUMAR SRIVASTAVA Vs. THE STATE OF JHARKHAND & ORS.
|
October 10, 2011 |
ARUN KUMAR TRIVEDI Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHARMIAN, RANCHI & OTHERS
|
June 16, 2011 |
Arun Singh Modak Vs. Kalu Singh Modak
|
April 27, 2011 |
ARUN SOOD Vs. STATE OF JHARKHAND
|
January 4, 2011 |
ARUP KUMAR DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 13, 2011 |
Aruri Agarwal Vs. Union of India
|
December 21, 2011 |
ARVIND PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 12, 2011 |
ARVIND VYAS Vs. THE STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
|
August 19, 2011 |
ARVIND VYAS Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
|
May 3, 2011 |
ASGAR ANSARI Vs. STATE OF JHARKHAND
|
January 5, 2011 |
ASHIRWAD ENTERPRISES SINGHBHUM WEST Vs. STATE OF JHARKHAND
|
July 15, 2011 |
ASHIS KUMAR GOUTAM @ LAL SINGH Vs. STATE OF JHARKHAND
|
September 9, 2011 |
ASHISH KUMAR GUPTA ALIAS ASHISH GUPTA Vs. STATE OF JHARKHAND
|
June 14, 2011 |
ASHISH KUMAR HALDAR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 31, 2011 |
ASHISH KUMAR KESHRI @ ASHISH KESHRI HIS MOTHER SUNITA DEVI Vs. STATE OF JHARKHAND
|
February 10, 2011 |
Ashish Kumar Singh Vs. State of Jharkhand
|
November 23, 2011 |
Ashish Kumar Sinha @ Antim Singh @ Ashish Singh Vs. State of Jharkhand
|
May 4, 2011 |
Ashish Sharma Vs. State of Jharkhand
|
July 11, 2011 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
August 10, 2011 |
ASHOK KUMAR DEY Vs. STATE OF JHARKHAND
|
March 8, 2011 |
ASHOK KUMAR DIXIT Vs. STATE OF JHARKHAND
|
November 8, 2011 |
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
September 20, 2011 |
ASHOK KUMAR SHARMA Vs. STATE OF JHARKHAND & OTHERS
|
August 19, 2011 |
Ashok Kumar Sharma Vs. State of Jharkhand
|
July 21, 2011 |
Ashok Kumar Singh Vs. State of Jharkhand
|
June 29, 2011 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND & OTHERS
|
January 3, 2011 |
ASHOK KUMAR YADAV Vs. SIDHU KANHU UNIVERSITY
|
March 15, 2011 |
ASHOK KUMAR YADAV Vs. THE STATE OF JHARKHAND
|
June 27, 2011 |
ASHOK RAM @ ASHOK KUMAR Vs. STATE OF JHARKHAND
|
August 4, 2011 |
ASHU YADAV @ ASUTOSH YADAV Vs. STATE OF JHARKHAND
|
September 2, 2011 |
ASHUTOSH TIWARI @ BABUA Vs. STATE OF JHARKHAND
|
May 11, 2011 |
ASIM MANDAL Vs. STATE OF JHARKHAND
|
March 22, 2011 |
ASSOCIATED MINERAL CORPORATION Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
ASTIK LOHRA Vs. STATE OF JHARKHAND
|
March 16, 2011 |
AVARENDRA KUMAR ALIAS AMRENDRA Vs. STATE OF JHARKHAND
|
February 25, 2011 |
Avinash Jaiswal Vs. State of Jharkhand
|
February 15, 2011 |
Awadh Dental College & Hospital, Jamshedpur Vs. Union of India
|
March 16, 2011 |
Awadh Kishore Mistry Vs. State of Jharkhard
|
March 23, 2011 |
AWADH KISHORE SHARMA Vs. STATE OF JHARKHAND
|
January 10, 2011 |
AWADH SAO Vs. UMA DEVI
|
January 28, 2011 |
AWADHESH KUMAR SINGH @ SINGHJI AND NAND GOPAL SAHU @ NANDU GOPAL SAHU Vs. STATE OF JHARKHAND
|
October 13, 2011 |
AWDHESH KUMAR GOSWAMI @ AWADHESH KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
January 3, 2011 |
AYUB ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 7, 2011 |
AYUB KHAN Vs. STATE OF JHARKHAND
|
January 3, 2011 |
AYUSHMAN PANDEY Vs. STATE OF JHARKHAND
|
March 28, 2011 |
AZAD MIAN, Vs. THE STATE OF JHARKHAND
|
May 9, 2011 |
AZAM ANSARI Vs. STATE OF JHARKHAND
|
June 13, 2011 |
B D BODHANWALA Vs. STATE OF JHARKHAND, FACTORIES INSPECTOR
|
September 26, 2011 |
B. SEENAIH, CAPT. RAJBIR SINGH Vs. THE STATE OF JHARKHAND
|
August 8, 2011 |
B.I.F.R. Vs. UMI Special Steel Ltd.
|
November 11, 2011 |
B.N Hotels (P) Ltd. Vs. Shri Ram Multicom. Pvt. Ltd.
|
November 25, 2011 |
BABA BAIDYANATH MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
Baban Choubey Vs. State of Jharkhand
|
July 4, 2011 |
BABAN CHOUBEY Vs. STATE OF JHARKHAND & OTHERS
|
January 7, 2011 |
BABAN SINGH Vs. THE STATE OF JHARKHAND THROUGH CBI
|
September 23, 2011 |
BABITA DEVI ALIAS BABALI Vs. STATE OF JHARKHAND
|
April 25, 2011 |
BABLOO KUMAR SINGH @ BABLOO SINGH @ BABLU SINGH Vs. STATE OF JHARKHAND
|
August 12, 2011 |
BABLU IZHAR Vs. STATE OF JHARKHAND
|
March 22, 2011 |
BABLU MARANDI, Vs. THE STATE OF JHARKHAND
|
February 23, 2011 |
Babu Ram Mahto Vs. State of Jharkhand
|
August 1, 2011 |
BABUDHAN MURMU Vs. STATE OF JHARKHAND
|
November 22, 2011 |
BABULAL Vs. STATE OF JHARKHAND
|
February 17, 2011 |
BABULAL GANJHU Vs. THE STATE OF JHARKHAND
|
August 9, 2011 |
BABURAM MANJHI Vs. CENTRAL COALFIELDS LTD
|
January 3, 2011 |
Babusar Besra Vs. State of Jharkhand
|
December 16, 2011 |
Bachan Pathak Vs. Chancellor of Ranchi University, Raj Bhawan, Ranchi
|
June 27, 2011 |
BACHASPATI MISHRA Vs. STATE OF JHARKHAND
|
August 12, 2011 |
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND
|
August 16, 2011 |
Badal Banerjee Vs. State of Jharkhand
|
July 11, 2011 |
BADRI RAM Vs. SUNITA VERMA (KASHYAP) AND ORS.
|
March 30, 2011 |
BAGESHWARI PRASAD Vs. THE STATE OF JHARKHAND AND PRADEEP SINGH
|
October 10, 2011 |
BAHA MURMU Vs. STATE OF JHARKHAND
|
September 12, 2011 |
BAHADUR SINGH SIRKA Vs. STATE OF JHARKHAND
|
March 18, 2011 |
BAHAMANI TUTI Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR (PRIMARY EDUCATION), HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND ORS.
|
March 29, 2011 |
BAIJNATH ORAON Vs. STATE OF JHARKHAND
|
March 24, 2011 |
Baijnath Sonar Vs. The State of Jharkhand
|
September 15, 2011 |
BAJRANG CHIRANIA Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
March 9, 2011 |
Bajrang Lal Agarwal Vs. State of Bihar
|
December 14, 2011 |
BAJRANGI BHUINYA AND ORS. Vs. THE STATE OF JHARKHAND
|
November 14, 2011 |
Bajrani Prasad Agarwal Vs. State of Jharkhand
|
June 21, 2011 |
Bal Krishna Sharma Vs. State of Jharkhand
|
May 2, 2011 |
Balaji Fuels Private Ltd Vs. Central Coalfields Ltd.
|
September 21, 2011 |
BALDEO YADAV Vs. STATE OF JHARKHAND & OTHERS
|
January 4, 2011 |
BALENDRA SINGH Vs. STATE OF JHARKHAND
|
November 11, 2011 |
Balika Vidya Mandir, Jharia Vs. Jharkhand State Electricity Board
|
February 2, 2011 |
Baliram Paswan Vs. The State of Jharkhand
|
June 17, 2011 |
Baliram Paswan Vs. State of Jharkhand
|
June 27, 2011 |
BALRAM KUMAR RABIDAS @ BALRAM RABIDAS @ BABLU Vs. STATE OF JHARKHAND
|
January 7, 2011 |
BALRAM KUMAR SAHU Vs. STATE OF JHARKHAND AND ORS
|
January 6, 2011 |
Balram Mahto & Jagarnath Mahato Vs. State of Jharkhand
|
November 19, 2011 |
BALRAM TUDU Vs. STATE OF JHARKHAND
|
May 16, 2011 |
Balu Mian @ Sheikh Bablu Vs. State of Jharkhand
|
September 23, 2011 |
BANDHANA ORAON Vs. STATE OF JHARKHAND
|
September 19, 2011 |
BANDHU KHARIA Vs. STATE OF JHARKHAND
|
September 9, 2011 |
BANDHU MAHTO Vs. STATE OF JHARKHAND
|
May 26, 2011 |
BANDHU MUNDA Vs. STATE OF JHARKHAND
|
August 8, 2011 |
BANGO MIAN Vs. THE STATE OF JHARKHAND
|
April 7, 2011 |
BANKA RAM Vs. THE STATE OF JHARKHAND & ANOTHER
|
December 20, 2011 |
Bansi Mahto Vs. State of Jharkhand
|
March 23, 2011 |
Banwari Lal Jalan Vs. Murari Lal Jalan
|
April 15, 2011 |
BANWARI LAL JALAN Vs. MURARI LAL JALAN
|
April 11, 2011 |
BANWARI LAL JALAN Vs. MURARI LAL JALAN
|
July 14, 2011 |
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. JHARKHAND & OTHERS
|
January 3, 2011 |
Barid Baran Banerje Vs. State of Jharkhand
|
May 13, 2011 |
Barjo Hembrom Vs. State of Jharkhand
|
March 30, 2011 |
BARJU MAHTO, SONALAL MAHTO, SURAJ MAHTO Vs. STATE OF JHARKHAND
|
September 19, 2011 |
BARSAN MURMU Vs. THE STATE OF JHARKHAND
|
April 15, 2011 |
BASANT KUMAR MAHANTA Vs. STATE OF JHARKHAND
|
August 4, 2011 |
BASANT KUMAR YADAV Vs. THE STATE OF JHARKHAND & ANR.
|
November 14, 2011 |
BASANT YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
May 20, 2011 |
BASANTESHWARI PRASAD Vs. STATE OF JHARKHAND
|
January 7, 2011 |
Basic Fuels Pvt. Ltd. Vs. Bihar State Credit & Investment Corporation Ltd.
|
May 3, 2011 |
BASMATI DEVI Vs. STATE OF JHARKHAND & ORS
|
January 5, 2011 |
BASUDEO MAHTO Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Basudeo Sahu Vs. State of Bihar
|
April 7, 2011 |
Basudeo Yadav Vs. Ishwar Yadav
|
August 4, 2011 |
BASUDEO YADAV & ORS. Vs. ISHWAR YADAV & ORS.
|
August 7, 2011 |
Beco Industries Ltd. Vs. Jharkhand State Electricity Board through
|
August 30, 2011 |
Bennadette Aind Vs. State of Jharkhand
|
October 18, 2011 |
BHADEY MUNDA AND PREM KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
July 15, 2011 |
Bhaduri Rajwar Vs. The State of Jharkhand
|
June 10, 2011 |
BHAGIRATH MAHATO @ BHAGRATI MAHATO Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Bhagwan Prasad Vs. State of Jharkhand
|
February 15, 2011 |
BHAGWATI RICE AND FLOUR MILLS BAIJNATHPUR Vs. STATE OF JHARKHAND
|
February 21, 2011 |
BHAIRAB JAMUDA Vs. THE STATE OF JHARKHAND AND ORS.
|
June 20, 2011 |
BHAJOHARI MAHTO, RAJU MAHTO, HARIPADO MAHTO, MUKES Vs. STATE OF JHARKHAND & ANR
|
September 2, 2011 |
BHALOTIA AUTO PRODUCTS Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 27, 2011 |
Bharat Caterers Vs. State of Jharkhand
|
November 24, 2011 |
BHARAT COAL PRODUCT Vs. UNION OF INDIA (UOI) AND ORS.
|
February 23, 2011 |
Bharat Coking Coal Limited Vs. Bharat Firebricks and Pottery Works (P) Ltd.
|
March 18, 2011 |
BHARAT COKING COAL LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ANR. Vs. SHAKUNTI DEVI
|
May 5, 2011 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. JANARDAN PRASAD AGRAWAL AND ORS.
|
April 28, 2011 |
BHARAT PETROLEUM CORPORATION LTD. Vs. PETROLEUM CORPORATION AND ORS.
|
August 24, 2011 |
Bharat Ram Vs. Sunaina Rai
|
June 7, 2011 |
BHARAT SANCHAR NIGAM LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR, NEW DELHI & ORS. Vs. AJAY KRISHNA
|
November 9, 2011 |
Bharat Singh Vs. State of Jharkhand
|
May 3, 2011 |
Bharti Sponge Pvt. Ltd. Vs. State of Jharkhand
|
March 10, 2011 |
BHASKAR GUPTA Vs. STATE OF JHARKHAND
|
December 8, 2011 |
Bhav Ranjan Das Vs. State of Jharkhand
|
July 26, 2011 |
BHAWANI FERROUS PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 27, 2011 |
BHAWANI SINGH Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
BHAWESH BUTALA Vs. STATE OF JHARKHAND
|
February 14, 2011 |
BHIKHAN MIAN Vs. THE STATE OF JHARKHAND
|
April 7, 2011 |
BHIKHAN MODI AND ORS Vs. STATE OF JHARKHAND AND ORS
|
September 5, 2011 |
BHIKHAN NAIYAK AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 21, 2011 |
BHIM CHANDRA MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
March 29, 2011 |
Bhim Sen Maji Vs. State of Jharkhand
|
December 14, 2011 |
Bhim Sen Sahu Vs. State of Jharkhand through its Secretary, Deptt., of Human Resources, Govt. of Jharkhand Ranchi
|
December 13, 2011 |
Bhola Kumar Jha Vs. Union of India
|
July 29, 2011 |
BHOLA PRASAD SAH Vs. RAJESH RAJPAL
|
March 30, 2011 |
BHOLANATH BELDAR Vs. STATE OF JHARKHAND AND ORS
|
July 22, 2011 |
BHOLI KUMAR BHOJGARIYA Vs. STATE OF JHARKHAND
|
March 7, 2011 |
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 15, 2011 |
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2011 |
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P.
|
March 14, 2011 |
BHUBNESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P. RANCHI
|
March 18, 2011 |
BHUDEO SAH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 26, 2011 |
Bhuneshwar Ram Vs. State of Jharkhand
|
August 25, 2011 |
Bhuneshwar Yadav Vs. State of Jharkhand
|
January 10, 2011 |
BHUPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 15, 2011 |
BIBHUTI BHUSHAN PRASAD AMAR Vs. STATE OF JHARKHAND
|
July 22, 2011 |
BIBHUTI NATH SINGH Vs. THE STATE OF JHARKHAND AND ANR.
|
February 23, 2011 |
BIDYA NAND PRASAD @ VIDYA NAND PRASAD Vs. STATE OF JHARKHAND
|
August 12, 2011 |
Bihar Caustic & Chemicals Ltd Vs. State of Bihar
|
June 16, 2011 |
Bihar State Financial Corporation Vs. State of Jharkhand
|
June 6, 2011 |
Bihar Wine and Allied Agencies Vs. Commissioner of Commercial Taxes, Ranchi
|
June 7, 2011 |
Bihari Mahto Vs. Murlidhar Mahto @ Nakul Mahto
|
April 1, 2011 |
BIHARI ORAON Vs. STATE OF JHARKHAND
|
March 22, 2011 |
BIHARIJEE MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2011 |
Bijay Anand Gupta Vs. The State of Jharkhand
|
July 11, 2011 |
Bijay Choubey Vs. State of Jharkhand
|
June 30, 2011 |
BIJAY KUMAR DUBEY Vs. KRISHNA KUMAR KHEMKA AND ANR.
|
April 27, 2011 |
Bijay Kumar Jain Vs. Prayag Lal Rana
|
March 28, 2011 |
BIJAY KUMAR JAYSWAL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 24, 2011 |
BIJAY KUMAR MEHTA Vs. STATE OF JHARKHAND
|
September 12, 2011 |
BIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 7, 2011 |
BIJAY KUMAR VERMA ALIAS B K VERMA Vs. STATE OF JHARKHAND
|
June 27, 2011 |
BIJAY MAHTOAND AND ANR. Vs. STATE OF JHARKHAND
|
July 19, 2011 |
Bijay Mandal,Ganesh Mandal Vs. State of Jharkhand
|
January 25, 2011 |
Bikash Mishra @ Vikash Mishra Vs. State of Jharkhand
|
June 17, 2011 |
BIKRAM KUMAR @ VIKRAM KUMAR @ DIMPAL Vs. ANUPMA KUMARI
|
February 10, 2011 |
Bikram Saha Vs. State of Jharkhand
|
October 19, 2011 |
BIMALDEEP STEEL PVT LTD Vs. W P UNION OF INDIA
|
May 18, 2011 |
BIMALDEEP STEEL PVT LTD Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
|
March 1, 2011 |
BIMALDEEP STEEL PVT. LTD. Vs. JHARKHAND STATE POLLUTION CONTROL BOARD AND MEMBER SECRETARY, JHARKHAND STATE POLLUTION CONTROL BOARD
|
March 6, 2011 |
BIMALDEEP STEEL PVT. LTD., JAMSHEDPUR Vs. THE UNION OF INDIA & ORS.
|
July 8, 2011 |
BIMALI DEVI AND BUDHANI DEVI Vs. THE STATE OF JHARKHAND
|
July 18, 2011 |
BIMLA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
Bina Devi Vs. Roshan Kumar surin
|
August 30, 2011 |
BINAY KUMAR Vs. STATE OF JHARKHAND
|
September 12, 2011 |
Binay Kumar Jain Vs. The State of Jharkhand
|
June 14, 2011 |
BINAY KUMAR MISHRA & ORS Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
BINAY PRAKASH Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
August 1, 2011 |
BINAY TIWARI Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
BINDA DEVI Vs. THE STATE OF JHARKHAND
|
May 3, 2011 |
Binod Kumar @ Binod Kumar Bhagat Vs. Suresh Kumar Gadodia
|
September 12, 2011 |
BINOD KUMAR GUPTA Vs. THE STATE OF JHARKHAND
|
April 8, 2011 |
BINOD KUMAR PANDEY Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
BINOD KUMAR SHARMA Vs. STATE OF JHARKHAND
|
January 5, 2011 |
BINOD KUMAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 15, 2011 |
BINOD KUMAR UPADHYAY Vs. THE STATE OF JHARKHAND AND ORS.
|
March 29, 2011 |
BINOD MAHATO Vs. DULALI GOWALIN AND ORS.
|
April 24, 2011 |
Binod Ram Vs. State of Jharkhand
|
July 15, 2011 |
BINOD RAWANI @ BINOD KUMAR RAWANI Vs. STATE OF JHARKHAND
|
August 10, 2011 |
BINOD SHARMA @ KARIMJEE Vs. STATE OF JHARKHAND
|
July 15, 2011 |
BINOD SINGH Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
|
March 22, 2011 |
BINOD TIWARY Vs. STATE OF JHARKHAND
|
May 4, 2011 |
BINOD YADAV Vs. STATE OF JHARKHAND
|
August 4, 2011 |
Binoda Nand Choudhary Vs. State of Jharkhand through the Secretary, Human Resource Development Department, Government of Jharkhand, Ranchi
|
December 13, 2011 |
Bipin Bihari Singh Vs. State of Jharkhand
|
April 4, 2011 |
BIPIN KUMAR SINGH @ BIPIN KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2011 |
Bir Singh Jonko Vs. Uranium Corpn. of India Ltd.
|
April 5, 2011 |
Biram Santhal @ Biram Chandra Murmu Vs. State of Jharkhand
|
May 5, 2011 |
Birat Chandra Dagara Vs. State of Jharkhand
|
September 12, 2011 |
BIRBAL GANJHU Vs. STATE OF JHARKHAND
|
March 22, 2011 |
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 14, 2011 |
Birendra Kumar Singh Vs. Gurunam Singh
|
June 28, 2011 |
BIRENDRA KUMAR SINGH Vs. GURUNAM SINGH
|
April 4, 2011 |
BIRENDRA NATH SARKAR AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
December 21, 2011 |
BIRENDRA PANDIT Vs. STATE OF JHARKHAND
|
January 7, 2011 |
BIRENDRA RAJAK AND RAM LAGAN RAJWAR Vs. STATE OF JHARKHAND AND ORS.
|
July 15, 2011 |
BIRENDRA YADAV Vs. STATE OF JHARKHAND
|
September 5, 2011 |
BIRSA AGRICULTURAL UNIVERSITY KANKE Vs. THE STATE OF JHARKHAND
|
July 13, 2011 |
BIRSA MUNDA Vs. STATE OF JHARKHAND AND ORS.
|
February 15, 2011 |
Birsay Oraon Vs. The State of Jharkhand
|
June 6, 2011 |
BISESHWAR MANDAL ALIAS VISHESHWAR MANDAL Vs. STATE OF JHARKHAND
|
September 27, 2011 |
BISHWAMBHAR PATHAK Vs. STATE OF JHARKHAND AND ORS
|
January 3, 2011 |
Bishwanath Debey Vs. State of Jharkhand
|
November 17, 2011 |
BISHWANATH MAHATO Vs. STATE OF JHARKHAND
|
February 24, 2011 |
BISHWARUP NAG Vs. STATE OF JHARKHAND
|
September 26, 2011 |
BISOKHA DEVI, DHANDRA HARIJAN, KISHAN HARIJAN Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
BISWAS ENGINEERING, DIMNA BASTI, P O MGM COLLEGE, Vs. STATE OF JHARKHAND CHIEF SECRETARY & ORS
|
January 3, 2011 |
BITHLA MIAN, CHHOTKA @ CHHOTKA MIAN, ASAD @ ARSHAD Vs. STATE OF JHARKHAND
|
September 7, 2011 |
Bitia Hembram Vs. State of Jharkhand
|
June 21, 2011 |
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. UMI STEEL LIMITED
|
March 18, 2011 |
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. RAJ HANS STEEL LIMITED
|
April 15, 2011 |
BOKA BISAI ALIAS BISOEE AND ORS Vs. STATE OF JHARKHAND
|
September 26, 2011 |
BOL-BAM KAVARIYA SANGH Vs. BABA BAIDYANATH TEMPLE MANAGEMENT BOARD AND ORS.
|
July 19, 2011 |
BRAHAMDEO SHARMA Vs. STATE OF JHARKHAND
|
November 11, 2011 |
BRAHMA NAND SINGH Vs. MANI LAL VERMA
|
March 9, 2011 |
Brahmi Impex Limited, Kolkata Vs. State of Jharkhand
|
October 20, 2011 |
BRAJ BIHARI KUNWAR Vs. STATE OF JHARKHAND
|
February 14, 2011 |
BRAJ BIHARI SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 27, 2011 |
Braj Dulal Mandal Vs. State of Jharkhand
|
June 29, 2011 |
BRAJ KISHORE PRASAD Vs. UMA DEVI
|
January 5, 2011 |
BRAJA MOHAN MAHATO Vs. STATE OF JHARKHAND
|
March 4, 2011 |
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 3, 2011 |
BRAJESH KUMAR THAKUR Vs. THE ASSISTANT SECRETARY, RAILWAY RECRUITMENT BOARD AND ANR.
|
January 27, 2011 |
BRANCH MANAGER HAZARIBAG BRANCH NATIONAL INSURANCE CO LTD Vs. ANAND PRAKASH HANDA
|
June 20, 2011 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. DOMNIK TOPPO AND ORS.
|
May 4, 2011 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. ASGARI BEGUM
|
May 2, 2011 |
Brij Pal Singh @ B.P. Singh Vs. State of Jharkhand through C.B.I.
|
August 3, 2011 |
BUDHANI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
BUDHDEO MINERALS Vs. STATE OF JHARKHAND
|
July 15, 2011 |
Budhua Machhua Vs. State of Jharkhand
|
September 15, 2011 |
BUDHWA ORAON @ LADU, CHENYEO ORAON @ CHUNYU ORAON, Vs. STATE OF JHARKHAND
|
September 7, 2011 |
Builders Association of India Vs. state of Jharkhand
|
January 3, 2011 |
BULBUL RANI DEY Vs. SUSHILA DEVI
|
July 5, 2011 |
BUTRU NAG @ DHANESHAR NAG Vs. STATE OF JHARKHAND
|
January 5, 2011 |
C V FRANCIS Vs. UNION OF INDIA
|
June 13, 2011 |
C.M. Rajgarhia (Private) Limited, Giridih Vs. Jharkhand State Electricity Board, Ranchi
|
July 11, 2011 |
Cardinal Telesphore P. Toppo @ Telesphore P. Cardinal Toppo Vs. The State of Jharkhand
|
June 16, 2011 |
Central Coal Fields Ltd., Chatra Vs. State of Jharkhand
|
March 8, 2011 |
CENTRAL COALFIELDS LIMITED Vs. MOHAN MAHTO & ORS.
|
November 16, 2011 |
CENTRAL COALFIELDS LIMITED AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
September 7, 2011 |
CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, GENERAL MANAGER KUJU AREA OF CENTRAL COALFIELDS LIMITED, PROJECT OFFICER SARUBERA COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. SHIBLAL MANJHI
|
July 28, 2011 |
Central Coalfields Ltd., Ranchi Vs. State of Jharkhand
|
June 16, 2011 |
CHAIKA POLYMERS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
March 3, 2011 |
Chairman Vs. Nageshwar Das
|
December 8, 2011 |
CHAITU BOURI, BIREN BOURI, BISHESHWAR BOURI Vs. STATE OF JHARKHAND
|
September 17, 2011 |
CHAKLU @ PAKLU MARANDIN AND ORS Vs. STATE OF JHARKHAND
|
January 5, 2011 |
Chanchal Kumar Gongopadhyay Vs. State of Jharkhand
|
May 2, 2011 |
CHANDAN KHATIK @ CHANDAN KUMAR SONKAR Vs. STATE OF JHARKHAND & ORS.
|
September 9, 2011 |
CHANDAN KUMAR Vs. BOKARO STEEL PLANT
|
March 4, 2011 |
CHANDAN MISHRA Vs. STATE OF JHARKHAND
|
January 2, 2011 |
Chandan Mishra Vs. State of Jharkhand
|
January 12, 2011 |
CHANDAN SONAR Vs. THE STATE OF JHARKHAND
|
May 6, 2011 |
CHANDESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 19, 2011 |
CHANDESHWAR PRASAD SINGH Vs. JHARKHAND STATE HOUSING BOARD AND MANAGING DIRECTOR, JHARKHAND STATE HOUSING BOARD
|
November 11, 2011 |
CHANDRA BHAN SINGH Vs. UDAYBHAN SINGH
|
February 21, 2011 |
CHANDRA IRON & STEEL PVT. LTD. Vs. STATE OF JHARKHAND
|
December 14, 2011 |
Chandra Kumar Tripathy Vs. Vinoba Bhave University
|
December 19, 2011 |
Chandra Nand Jha Vs. State of Jharkhand
|
June 30, 2011 |
CHANDRA PRAKASH DIGWAR Vs. STATE OF JHARKHAND
|
March 16, 2011 |
CHANDRA SHEKHAR PANDEY Vs. UNION OF INDIA
|
June 23, 2011 |
CHANDRADEO YADAV Vs. STATE OF JHARKHAND
|
March 28, 2011 |
CHANDRAMANI SAMANTA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 11, 2011 |
Chandrika Devi Vs. State of Jharkhand
|
April 5, 2011 |
Chandrika Prasad Vs. Central Coal Fields Ltd.
|
September 9, 2011 |
Chandrika Prasad Vs. Central Coal Fields
|
September 19, 2011 |
CHANDU @ MEHDI HASSAN Vs. THE STATE OF JHARKHAND
|
April 5, 2011 |
CHARA HESSA ETC Vs. STATE OF BIHAR
|
June 16, 2011 |
CHARKU KHARIA Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Charku Singh Munda Vs. State of Jharkhand
|
April 11, 2011 |
Chauthi Turi @ Chauthiya Turi Vs. State of Jharkhand
|
March 23, 2011 |
CHHANDA GHOSH Vs. STATE OF JHARKHAND
|
August 3, 2011 |
CHHATHU MUNDA @ CHATHU MUNDA AND Vs. THE STATE OF JHARKHAND
|
April 7, 2011 |
CHHEDI BILASPURI Vs. THE UNION OF INDIA (UOI) AND ANR.
|
June 16, 2011 |
Chhotanagpur Banking Association (in Liquidation) Vs. Official Liquidator
|
July 8, 2011 |
CHHOTU ALAM, MD ANWAR ALI @ PIYAKKAR Vs. STATE OF JHARKHAND
|
September 1, 2011 |
Chhotu Lal Mahato Vs. The State of Jharkhand
|
June 15, 2011 |
Chinta Devi Vs. State of Jharkhand
|
March 10, 2011 |
CHINTA DEVI Vs. STATE OF JHARKHAND
|
February 24, 2011 |
Chitranjan Jaiswal Vs. Commissioner of Income Tax,Ranchi
|
June 16, 2011 |
Chitranjan Sharma Vs. State of Jharkhand
|
July 11, 2011 |
Chotu Modi Vs. State of Jharkhand
|
July 20, 2011 |
CHOTU SINGH Vs. STATE OF JHARKHAND
|
January 7, 2011 |
CHOUDHARY ENGINEERING AND PRODUCER COMPANY AND ANR. Vs. BANK OF INDIA AND ORS.
|
May 5, 2011 |
CICILIA BESRA Vs. STATE OF JHARKHAND
|
March 9, 2011 |
CISC-SRSC Joint Venture Vs. Central Coalfields Ltd.
|
May 5, 2011 |
CITIZENS CAUSE Vs. THE STATE OF JHARKHAND AND ORS.
|
March 30, 2011 |
Citizens' Cause Petitioner Vs. State of Jharkhand
|
September 14, 2011 |
COAL FIELD LABOUR UNION SUDAMDIH AREA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
COL RETD DARYA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2011 |
COMMISSIONER OF C. EX., RANCHI Vs. MODI CONSTRUCTION COMPANY
|
April 8, 2011 |
COMMISSIONER OF INCOME TAX Vs. DIWARI BEN VAGEDIA
|
May 13, 2011 |
Commissioner of Income Tax Vs. Ravindra Kumar Jain
|
April 28, 2011 |
COMMISSIONER OF INCOME TAX Vs. MANIK SINGH S/O LATE ANIL SINGH
|
July 14, 2011 |
COMMISSIONER OF INCOME TAX Vs. SMT. TABASSUM AFROZ ALAM
|
July 14, 2011 |
COMMISSIONER OF INCOME TAX Vs. TANVEER ALAM, PARTNER OF ALAM NURSING HOME
|
July 14, 2011 |
COMMISSIONER OF INCOME TAX Vs. SRI GOVIND MAHTO, ADVOCATE
|
July 14, 2011 |
COMMISSIONER OF INCOME TAX Vs. MECON LTD.
|
April 18, 2011 |
COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR BUTALA
|
April 29, 2011 |
COMMISSIONER OF INCOME TAX Vs. SHABBI @ DR SHABBI ALAM, PARTNER OF ALAM NURSING H
|
July 14, 2011 |
COMMR (APPEALS) OF C EX & S T , RANCHI Vs. INFORMATION COMMISSIONER
|
July 11, 2011 |
Controller of Examination, Jharkhand Combined Entrance Competitive Examination Board, Ranchi Vs. State of Jharkhand
|
September 9, 2011 |
COURT ON ITS MOTION Vs. STATE OF JHARKHAND AND ORS.
|
September 7, 2011 |
Court on its own Motion Vs. The State of Jharkhand
|
June 13, 2011 |
Court on its own Motion Vs. State of Jharkhand
|
June 9, 2011 |
Court on its own Motion Vs. State of Jharkhand
|
July 12, 2011 |
Court on its own Motion Vs. State of Jharkhand
|
August 1, 2011 |
COURT ON ITS OWN MOTION Vs. State of Jharkhand
|
October 11, 2011 |
Court on its own motion Vs. State of Jharkhand
|
March 29, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
April 19, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
March 25, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
April 8, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
March 14, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
March 7, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 28, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
June 21, 2011 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
Court on its own Motion. Vs. .
|
September 22, 2011 |
DABBU @ GOPAL MUNDA Vs. STATE OF BIHAR
|
September 20, 2011 |
Dablu Mishra @ Ranjit Mishra Vs. State of Jharkhand
|
July 5, 2011 |
Dahu Yadav Vs. The State of Jharkhand through Chief Secretary, Home Department, Project Bhawan, Dhurwa, Ranchi
|
September 22, 2011 |
Damodar Chandra Jew Digar Vs. State of Jharkhand
|
March 24, 2011 |
Damodar Mishra Vs. State of Jharkhand through Vigilance
|
October 20, 2011 |
Damodar Prasad Vs. Md.Kashim Ali
|
November 17, 2011 |
DANIEL EKKA Vs. THE STATE OF JHARKHAND
|
June 24, 2011 |
Daniel Lakra Vs. Central Silk Board, Bangalore
|
February 24, 2011 |
DASHANI Vs. STATE OF JHARKHAND
|
January 3, 2011 |
DASHRATH SHARMA @ DASHRATH MISTRI Vs. THE STATE OF JHARKHAND AND ANR.
|
March 28, 2011 |
Dasrath Prasad Vs. Asmani Kuer
|
January 12, 2011 |
DAYANAND BHAGAT & ORS Vs. STATE OF JHARKHAND & ORS
|
August 4, 2011 |
DAYANAND KUMAR Vs. STATE OF JHARKHAND
|
March 23, 2011 |
DAYANAND KUMAR Vs. THE STATE OF JHARKHAND
|
April 5, 2011 |
Dayawant Kumar Jaiswal Vs. State of Jharkhand
|
May 6, 2011 |
De Nobili School Mugma at Dhanbad (in 484) Vs. State of Jharkhand
|
September 21, 2011 |
Debashish Mohanty Vs. State of Jharkhand
|
March 31, 2011 |
DEBASIS PATI Vs. STATE OF JHARKHAND
|
February 21, 2011 |
DEBLA HANSDA, KHARA HANSDA Vs. SARDAR MURMU
|
August 11, 2011 |
Debu Bengali @ Debu Prasad Banerjee Vs. Md. Zameel
|
February 18, 2011 |
DEENA NATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 18, 2011 |
DEEP SHANKAR BHAKAT Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
DEEPAK KANSARI, Vs. STATE OF JHARKHAND AND ANR.
|
March 31, 2011 |
DEEPAK KR.SAH Vs. STATE OF JHARKHAND
|
October 17, 2011 |
DEEPAK KUMAR MEHTO ALIAS MAHTO Vs. STATE OF JHARKHAND
|
March 14, 2011 |
DEEPAK KUMAR PARSOORAMKA Vs. STATE OF JHARKHAND
|
May 26, 2011 |
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 12, 2011 |
Deepak Kumar Singh Vs. State of Jharkhand
|
May 9, 2011 |
Deepak Kumar Thakur Vs. State of Jharkhand
|
December 21, 2011 |
DEEPAK ORAON Vs. STATE OF JHARKHAND
|
October 19, 2011 |
DEEPAK RAM Vs. CENTRAL COALFIELDS LIMITED
|
August 16, 2011 |
Delhi Cloth and General Mills Company Ltd., now known as DCM Limited, New Delhi Vs. Ram Avtar Bhalla
|
June 24, 2011 |
DEO CHANDRA THAKUR Vs. STATE OF JHARKHAND
|
March 1, 2011 |
DEO CHANDRA THAKUR Vs. STATE OF JHARKHAND AND ORS.
|
March 2, 2011 |
DEO LAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 26, 2011 |
DEOBRAT MISHRA Vs. THE STATE OF BIHAR NOW JHARKHAND AND ORS.
|
May 13, 2011 |
DEOBRAT SAHAY Vs. COAL INDIA LIMITED, KOLKATA
|
January 18, 2011 |
DEODATT @ DEODATT SINGH Vs. STATE OF JHARKHAND
|
June 22, 2011 |
DEODUTTA GIRI Vs. STATE OF JHARKHAND AND ORS
|
September 6, 2011 |
DEOLAL HAZAM Vs. MAHALAKSHMI FIBERS AND INDUSTRIES LTD.
|
July 6, 2011 |
Devendra Nath Giri Vs. State of Bihar
|
December 15, 2011 |
DEVENDRA RAVIDAS Vs. STATE OF JHARKHAND
|
September 12, 2011 |
DEVESH KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2011 |
DEVESH KUMAR PANDEY Vs. STATE OF JHARKHAND & ORS.
|
September 23, 2011 |
DEVILAL MURMU Vs. STATE OF JHARKHAND
|
June 8, 2011 |
DEVKABAI VELJI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
DEWANTI DEVI ALIAS RAJO DEVI Vs. STATE OF JHARKHAND
|
March 17, 2011 |
DHANANJAY KUMAR Vs. STATE OF JHARKHAND & ORS
|
August 5, 2011 |
Dhananjay Kumar Dubey Vs. The State of Jharkhand
|
June 6, 2011 |
DHANANJAY KUMAR GUPTA Vs. SUNITA DEVI
|
June 24, 2011 |
DHANANJAY KUMAR MAHTO @ DHANANJAY MAHTO Vs. THE STATE OF JHARKHAND
|
April 19, 2011 |
DHANANJAY PRASAD FAULAD Vs. STATE OF JHARKHAND
|
August 25, 2011 |
Dhananjay Sharma Vs. State of Jharkhand
|
February 11, 2011 |
DHANESHWAR MAHATO Vs. STATE OF JHARKHAND
|
January 12, 2011 |
DHANESHWAR RAWANI Vs. STATE OF JHARKHAND
|
February 24, 2011 |
DHANI RAM MARDI AND Vs. THE STATE OF JHARKHAND
|
May 26, 2011 |
DHANSAR DEVELOPMENT LTD Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
DHARAMBIR KUMAR SHARMA @ DHARMENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 4, 2011 |
DHARAMVIR BHADORIA Vs. UNION OF INDIA (UOI) THROUGH SP-CBI
|
May 16, 2011 |
DHARMADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
October 12, 2011 |
DHARMENDRA MEHTA & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
November 28, 2011 |
DHARMENDRA PRASAD SAH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 22, 2011 |
DHENA TUDU @ LAKHESHWAR TUDU @ NEMCHAND TUDU Vs. THE STATE OF JHARKHAND
|
March 25, 2011 |
DHIRAJ JALAN Vs. STATE OF JHARKHAND
|
March 23, 2011 |
Dhirendra Kumar Shukla Vs. State of Jharkhand
|
July 15, 2011 |
Dhirendra Singh Vs. The State of Jharkhand
|
May 19, 2011 |
DHRUB PRASAD SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAG & ORS
|
August 5, 2011 |
DHUMA PRADHAN Vs. STATE OF JHARKHAND
|
August 1, 2011 |
DIGAMBER SINGH Vs. STATE OF JHARKHAND
|
March 1, 2011 |
DIGAMBER SINGH Vs. STATE OF JHARKHAND AND ANR.
|
March 4, 2011 |
DILIP DAS Vs. STATE OF JHARKHAND
|
March 7, 2011 |
DILIP HEMBROM Vs. STATE OF JHARKHAND
|
August 8, 2011 |
DILIP KUMAR Vs. STATE OF JHARKHAND
|
March 15, 2011 |
DILIP KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2011 |
Dilip Kumar Pal @ Dilip Kumar Paul Vs. State of Jharkhand
|
March 24, 2011 |
DILIP KUMAR, Vs. THE STATE OF JHARKHAND,
|
April 19, 2011 |
DILIP PRASAD ( MASTER) @ DILIP KUMAR MANJHI AND OR Vs. STATE OF JHARKHAND & ANR
|
January 3, 2011 |
DILIP YADAV Vs. THE STATE OF JHARKHAND
|
February 28, 2011 |
DINA NATH MONDAL Vs. STATE OF JHARKHAND
|
March 31, 2011 |
Dinbandhu Singh Vs. The State of Jharkhand through C.B.I
|
April 27, 2011 |
Dindayal Singh Vs. State of Jharkhand
|
June 8, 2011 |
Dinendra Prasad Verma Vs. Chairman-cum-Managing Director, M/s Hindustan Steel Works Construction Ltd.
|
March 14, 2011 |
DINESH DAS @ DINESH RAVIDAS Vs. STATE OF JHARKHAND
|
October 10, 2011 |
DINESH GORAIN @ DINESH CHANDRA GORAIN AND ORS Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Dinesh Kumar Vs. State of Jharkhand
|
June 10, 2011 |
DINESH KUMAR MISHRA Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
Dinesh Kumar Sinha Vs. Jharkhand State Electricity Board
|
December 21, 2011 |
DINESH LOHRA Vs. STATE OF JHARKHAND
|
March 23, 2011 |
DINESH MISHRA Vs. STATE OF JHARKHAND
|
March 17, 2011 |
Dinesh Oraon Vs. The State of Jharkhand
|
June 7, 2011 |
DINESH PASWAN Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
DINESH PRASAD Vs. STATE OF JHARKHAND
|
December 2, 2011 |
Dinesh Prasad Vs. State of Jharkhand
|
April 25, 2011 |
Dinesh Prasad Vs. State of Bihar
|
November 24, 2011 |
Dinesh Prasad Daga Vs. State of Jharkhand
|
March 31, 2011 |
DINESH PRASAD SINGH @ DINESH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
July 19, 2011 |
DINESHWAR PRASAD SAHU Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
July 8, 2011 |
DIPAK BACHELOR Vs. MARY BACHELOR
|
January 5, 2011 |
DIPAK NAG @ DEEPAK KUMAR NAG Vs. THE STATE OF JHARKHAND
|
April 7, 2011 |
DIPTI NIKETAN MIDDLE SCHOOL Vs. THE STATE OF JHARKHAND AND ORS.
|
January 31, 2011 |
DIRECTOR CENTRAL INSTITUTE OF PSYCHIATRY Vs. KRISHNA VISHWAKARMA
|
March 16, 2011 |
Director, Central Institute of Psychiatry, Kanke, Ranchi Vs. The Central Administrative Tribunal, Patna Bench, Patna through its Vice Chairman
|
June 16, 2011 |
Divisional Manager, National Insurance Co. Vs. Keshari Devi
|
July 8, 2011 |
DIVYA JYOTI MINERALS Vs. STATE OF JHARKHAND
|
July 13, 2011 |
Diwan Dawood Ahmad Khan alias Dulare Hasan Vs. State of Jharkhand
|
March 10, 2011 |
DIXIT SHARMA @ DIXIT KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 3, 2011 |
DR. AJOY KUMAR MAJHEE Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
DR. ELVINA SHEETAL Vs. THE STATE OF JHARKHAND AND ORS.
|
July 28, 2011 |
DR. INDRESHWAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 31, 2011 |
DR. JAGANNATH TRIPATHY Vs. THE STATE OF JHARKHAND AND ANR.
|
January 13, 2011 |
DR. KAMAL SHANKAR SHRIVASTAVA Vs. THE STATE OF JHARKHAND
|
April 1, 2011 |
DR. KRISHAN BIHARI LAL Vs. STATE OF JHARKHAND THROUGH CBI
|
March 18, 2011 |
DR. KRISHNA KUMAR SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
October 12, 2011 |
DR. LAL MANI PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
March 23, 2011 |
Dr. Maheshwar Tiwary Vs. State of Jharkhand through Principal Secretary, Human Resource Development Department, Ranchi
|
January 10, 2011 |
DR. PRAVEENA NAND BAHADUR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
DR. RAM BACHAN CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
August 8, 2011 |
DR. RAMESH CHANDRA SAHAY Vs. THE STATE OF JHARKHAND & OTHERS
|
November 14, 2011 |
DR. SHEO SHANKAR BIRUWA Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
January 3, 2011 |
DR. SIDHESHWAR PD. SINGH Vs. STATE OF JHARKHAND
|
April 18, 2011 |
DR. SYED MASOOD IMAM Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE-CHANCELLOR AND OTHERS
|
August 7, 2011 |
DR. SYED MD. BADRUL ISLAM Vs. UNION OF INDIA (UOI) THROUGH CBI
|
March 18, 2011 |
Dr.(Mrs.) Pulcheria John Haro ] (in 1000) Dr. (Mrs.) Ratna Banerjee (in 1042) Vs. State of Jharkhand
|
January 13, 2011 |
DREAMS CONSULTANT PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED (HUDCO) AND ORS.
|
April 25, 2011 |
DUBRAJ MAHATO Vs. STATE OF JHARKHAND
|
January 5, 2011 |
DUKHAN PASHI Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
Dukhan Paswan Vs. State of Jharkhand
|
July 12, 2011 |
Dulal Sanyal Vs. State of Jharkhand
|
January 27, 2011 |
DURGA CHARAN NISCHAL Vs. STATE OF JHARKHAND
|
September 13, 2011 |
Durga Das kundu Vs. Kalidas Kundu
|
June 14, 2011 |
DURGA ORAON Vs. THE STATE OF JHARKHAND & OTHERS
|
December 19, 2011 |
DURGA STONE CHIPS Vs. THE STATE OF JHARKHAND AND ORS.
|
March 4, 2011 |
DURGA STONE CHIPS Vs. STATE OF JHARKHAND
|
March 1, 2011 |
DURGESH MANDAL Vs. THE STATE OF JHARKHAND
|
July 14, 2011 |
Duryodhan Gope and Subir Kumar Vs. State of Jharkhand
|
July 7, 2011 |
DUSHASAN MAHATO Vs. STATE OF JHARKHAND
|
February 25, 2011 |
DWARIKA MAHTO, PRASANNA MAHTO AND MAHITOSH MAHTO Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND KHAGEN MAHTO
|
September 23, 2011 |
Dwarika Nath Pandit Vs. State of Jharkhand
|
September 1, 2011 |
East India Construction Co., Bokaro Vs. State of Jharkhand
|
March 22, 2011 |
EFFECTIVE MARKETING PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 28, 2011 |
ELLEN BREWERIES AND DISTILLERIES PVT LTD Vs. STATE OF BIHAR
|
February 23, 2011 |
Elllen Breweries and Distilleries Vs. State of Bihar
|
June 30, 2011 |
EMCMPD INSTITUTE LTD., RANCHI Vs. UNION OF INDIA
|
August 10, 2011 |
EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTED LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
August 18, 2011 |
EMPLOYERS IN RELATION TO MANAGEMENT OF KUSUNDA Vs. G S RASHTRIYA COLLIERY MAZDOOR SANGH
|
December 8, 2011 |
EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH SHAFT MINES Vs. WORKMEN
|
December 8, 2011 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMAN BEING REPRESEDENTED
|
July 26, 2011 |
Employers in relation to the Management of Amlabad Project of M/s Bharat Coking Coal Limited, Bokaro Vs. Their Workmen Anand Moyee Chatterjee, being represented by its Vice President, Dhanbad
|
July 20, 2011 |
Employers in Relation to the Management of Baliahri Colliery Under Putkee Balihari Area of Bharat Coking Coal Vs. Their Workmen being represented by the Branch Sectretary
|
July 26, 2011 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GHONOOD Vs. MUNESHWAR & ORS
|
January 3, 2011 |
Employers In Relation To The Management Of Jealgora Colliery of M/s. Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2, Dhanbad
|
December 8, 2011 |
Employers in relation to the management of Kargali Colliery of Central Coalfields Vs. Their workman being represented by Area Secretary
|
May 4, 2011 |
Employers in relation to the Management of Nichitpur Colliery under Sijua Area of B.C.C.L., Dhanbad Vs. Their Workmen being represented by the Vice President, Rashtriya Colliery Mazdoor Sangh, Dhanbad
|
June 28, 2011 |
Employers in relation to the Management of Sijua Area of M/s. Bharat Coking Coal Limited, Dhanbad Vs. Their Workman being represented by the Branch Secretary, Rashtriya Colliery Mazdoor Sangh (RCMS), Dhanbad
|
June 28, 2011 |
EMPLOYERS/MANAGEMENT OF RAJHARA COLLIERY Vs. UNION OF INDIA
|
November 24, 2011 |
Enamul Haque Vs. State of Jharkhand
|
July 21, 2011 |
EQBAL KHAN Vs. STATE OF JHARKHAND & ANR
|
November 19, 2011 |
EQBAL MIAN Vs. BIBI MAIMUN NISHA AND ANR.
|
April 21, 2011 |
ESSAR TRANSPORT Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2011 |
Etwa Hapadgara Vs. State of Jharkhand
|
July 6, 2011 |
Etwa Oraon Vs. State of Jharkhand
|
April 25, 2011 |
ETWARI YADAV @ TIWARI Vs. STATE OF JHARKHAND
|
October 10, 2011 |
FAHIM KHAN Vs. THE STATE OF JHARKHAND
|
March 3, 2011 |
Faiju Yadav @ Shiv Kumar Yadav Vs. The State of Jharkhand
|
June 24, 2011 |
Fanindra Kumar Pandey Vs. State of Jharkhand Through its Secretary, Ministry of Home
|
November 8, 2011 |
FARIDUDDIN AKHTAR Vs. STATE OF JHARKHAND C B I
|
February 9, 2011 |
FATHER ABRAHAM MINJ AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 20, 2011 |
Fatik Mahto Vs. Bharat Coking Coal Ltd.
|
November 24, 2011 |
Fatima Bibi Vs. State of Jharkhand
|
April 26, 2011 |
Firdausi Sway Sahayata Samuh (SHG) Vs. State of Jharkhand
|
July 13, 2011 |
FIRNATH BARAIK AND FAGU BARAIK Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
Firoz Ahmad Vs. State (through CBI)
|
April 19, 2011 |
Foujdar Mahto Vs. State of Jharkhand through its Chief Secretary
|
December 12, 2011 |
G.H. IRON ORE CORPORATION Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
GADADHAR RANO Vs. FERTILIZER CORPORATION OF INDIA LTD
|
July 18, 2011 |
GAFFAR KHAN Vs. MAGMA SHRACHI FINANCE LIMITED KOLKATA
|
September 12, 2011 |
GAFFUR MIAN Vs. STATE OF JHARKHAND
|
March 15, 2011 |
GAFUR MIAN Vs. STATE OF JHARKHAND AND ORS.
|
July 25, 2011 |
GAJENDRA YADAV @ GOJENDRA MOHAN YADAV Vs. STATE OF JHARKHAND
|
September 13, 2011 |
GALIA PANDIT Vs. STATE OF JHARKHAND
|
January 4, 2011 |
GANAPATI METALLIKS Vs. THE UNION OF INDIA (UOI) AND ORS.
|
July 18, 2011 |
GANDRU ORAON Vs. STATE OF JHARKHAND
|
January 4, 2011 |
GANDUR ORAON Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Ganesh Bhumij Vs. State of Jharkhand
|
June 17, 2011 |
GANESH JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2011 |
GANESH KOIRY Vs. STATE OF JHARKHAND
|
January 6, 2011 |
GANESH MINERALS SINGHBHUM Vs. STATE OF JHARKHAND
|
July 15, 2011 |
GANESH MUKHI Vs. STATE OF JHARKHAND
|
February 25, 2011 |
GANESH PANDIT, Vs. THE STATE OF JHARKHAND
|
April 8, 2011 |
GANESH SINGH Vs. STATE OF JHARKHAND
|
September 23, 2011 |
GANESHI PASWAN Vs. STATE OF JHARKHAND
|
June 30, 2011 |
GANGA DEVI Vs. STATE OF JHARKHAND
|
May 6, 2011 |
GANGA RAM MARANDI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 1, 2011 |
GANGA THAKUR Vs. LAXMI THAKUR
|
October 3, 2011 |
Ganga Thakur Vs. Laxmi Thakur
|
October 13, 2011 |
GANGADHAR JHA Vs. STATE OF JHARKHAND
|
February 1, 2011 |
GANGADHAR PRAMANIK @ GANGADHAR NAPIT Vs. STATE OF JHARKHAND
|
August 8, 2011 |
GARDEN REACH SHIP BUILDERS & ENGINEERS LTD., MERIN DIESEL ENGINE PLANT, RANCHI Vs. UNION OF INDIA & ORS.
|
June 22, 2011 |
GAURANGO KUNDU Vs. PURUSHOTTAM DAS JHUNJHUNWALA
|
February 21, 2011 |
GAURAV BUDHIA Vs. UNION OF INDIA
|
December 16, 2011 |
Gauri Sharma Vs. State of Jharkhand
|
October 13, 2011 |
GAUTAM FERRO ALLOYS Vs. DAMODAR VALLEY CORPORATION AND CHIEF ENGINEER (COMMERCIAL), DAMODAR VALLEY CORPORATION
|
March 1, 2011 |
GAUTAM FERRO ALLOYS Vs. UNION OF INDIA
|
August 1, 2011 |
GAUTAM NAYAK, ASIT NAYAK Vs. STATE OF JHARKHAND AND ORS
|
May 26, 2011 |
Gaya Mahto Vs. State of Jharkhand
|
August 18, 2011 |
Gazala Parveen Vs. The State of Jharkhard
|
September 21, 2011 |
GERA MIAN Vs. STATE OF JHARKHAND
|
August 3, 2011 |
GHANSHYAM MAHTO Vs. CENTRAL COAL FIELDS LIMITED
|
February 28, 2011 |
Ghanshyam Rai Vs. Jitan Murmu
|
November 17, 2011 |
GHASHIYA MUNDA Vs. STATE OF JHARKHAND
|
August 18, 2011 |
GHASIA MURMU Vs. CHHOTO AMPA MURMU AND ORS.
|
April 20, 2011 |
GHOLTU SINGH Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Ghusha Oraon Vs. The State of Jharkhand
|
August 11, 2011 |
Giridhar Singh Vs. The State of Jharkhand
|
April 19, 2011 |
GIRIJESH KUMAR Vs. STATE OF JHARKHAND
|
January 13, 2011 |
GIRISH DEO PANDEY Vs. STATE OF JHARKHAND
|
February 21, 2011 |
Girja Devi Vs. Basudev Sao
|
March 28, 2011 |
GLOBAL TRADE LINK Vs. UNION OF INDIA
|
July 20, 2011 |
GOBIND SAHU Vs. BAIJNATH SAHU
|
March 1, 2011 |
GOKHUL KUMHAR Vs. BIMAL MADHAV ROY
|
March 8, 2011 |
Golak Bihari Rajwar Vs. Ratan Lal Singh
|
November 14, 2011 |
GOLLU JAISWAL Vs. STATE OF JHARKHAND
|
March 17, 2011 |
GONCHO KACHHAP Vs. STATE OF JHARKHAND
|
March 9, 2011 |
GOPAL @ GOPAH KUMAR THAKUR Vs. BOKARO STEEL PLANT AND ORS.
|
April 26, 2011 |
GOPAL BAGARIA Vs. THE STATE OF JHARKHAND AND ORS.
|
May 6, 2011 |
Gopal Chandra Ghosh Vs. Rani Ghosh
|
April 18, 2011 |
GOPAL DAS Vs. STATE OF JHARKHAND AND OTHERS
|
August 5, 2011 |
Gopal Prasad Singh Vs. BCCL, Dhanbad
|
June 30, 2011 |
Gopal Raut Vs. The State of Jharkhand
|
July 28, 2011 |
Gopi Krishna Deo Vs. State of Jharkhand
|
July 11, 2011 |
Gopinath Gagrai Vs. State of Jharkhand
|
January 10, 2011 |
GOSAI MANJHI Vs. STATE OF JHARKHAND
|
July 6, 2011 |
GOUR CHANDRA GORAI, RAKHAL GORAI, DILIP GORAI, MIT Vs. STATE OF JHARKHAND, DINBANDHU GORAI
|
September 26, 2011 |
GOURAV KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 18, 2011 |
GOURI SHANKAR RAI Vs. THE STATE OF JHARKHAND AND BISWAJIT RAI
|
April 19, 2011 |
GOUTAM THAKUR Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Govind @ Govind Turi Vs. The State of Jharkhand
|
June 14, 2011 |
Govind Ganjhu Vs. Central Coalfield Ltd.
|
June 6, 2011 |
GOVIND PANDEY Vs. STATE OF JHARKHAND
|
July 29, 2011 |
GOYAL ENTERPRISES Vs. STATE
|
December 16, 2011 |
GOYAL ENTERPRISES Vs. STATE OF JHARKHAND
|
December 22, 2011 |
Goyal Trading Company Vs. Reshmi Devi
|
March 4, 2011 |
GRAM RAKSHA SAMITTEE,THROUGH ITS ADHYAKSHA KANCHAN MUNDA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND ORS.
|
July 14, 2011 |
GUDDU SINGH @ DINESH SINGH Vs. THE STATE OF JHARKHAND
|
September 22, 2011 |
GUDDU YADAV Vs. STATE OF JHARKHAND
|
August 5, 2011 |
GUL MOHAMMAD AND Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED,
|
May 3, 2011 |
GUL MOHAMMAD ANSARI Vs. STATE OF JHARKHAND,
|
March 30, 2011 |
GULABI DAS AND JHALKI DEVI Vs. STATE OF JHARKHAND
|
October 10, 2011 |
Gulam Nabi Vs. Kalim Ansari
|
October 19, 2011 |
GUMADI SOREN Vs. THE STATE OF JHARKHAND AND ORS.
|
February 1, 2011 |
Gumdi Banra Vs. State of Jharkhand
|
July 4, 2011 |
GUNADHAR MAJHI Vs. STATE OF JHARKHAND
|
February 25, 2011 |
GUPTAISHWAR RAM @ GUPTESHWAR RAM Vs. STATE OF JHARKHAND
|
January 5, 2011 |
GUPTESHWAR SINGH Vs. BIHAR STATE FOOD
|
January 6, 2011 |
GURNEK SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
December 2, 2011 |
GURUNANAK PUBLIC SCHOOL Vs. STATE OF JHARKHAND
|
March 17, 2011 |
GURUPADA SINGH Vs. STATE OF JHARKHAND
|
May 26, 2011 |
GYAN RATAN Vs. STATE OF JHARKHAND
|
March 7, 2011 |
H.N.Pareek & Co. Vs. State of Jharkhand
|
November 24, 2011 |
HABIBULLAH Vs. STATE OF JHARKHAND
|
January 6, 2011 |
HABIBULLAH ANSARI Vs. THE STATE OF JHARKHAN
|
January 13, 2011 |
HAKIM MIAN Vs. STATE OF JHARKHAND
|
March 22, 2011 |
HALIM ANSARI Vs. STATE OF JHARKHAND
|
March 17, 2011 |
HAPPI PASWAN @ DHIREN HAZRA Vs. STATE OF JHARKHAND
|
January 4, 2011 |
HAR NARAIN LAKHOTIA Vs. STATE OF JHARKHAND
|
March 22, 2011 |
Har Narain Lakhotia Vs. State of Jharkhand
|
June 14, 2011 |
Haradhan Rajwar Vs. State of Jharkhand
|
September 20, 2011 |
HARBANS KUMAR Vs. STATE OF JHARKHAND
|
March 17, 2011 |
HARE KRISHNA JAISWAL @ KISTO BHAGAT Vs. THE STATE OF JHARKHAND AND
|
February 1, 2011 |
HARE LAL MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
February 17, 2011 |
Harendra Kumar Ghosh Vs. State of Jharkhand
|
February 2, 2011 |
HARENDRA PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.
|
October 12, 2011 |
Harendra Shukla Vs. State of Jharkhand
|
February 17, 2011 |
HARESHWAR PRASAD SINHA Vs. STATE OF JHARKHAND AND ANR.
|
February 17, 2011 |
HARI KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 12, 2011 |
HARI LAL SAO AND RAJESH PRASAD SAO Vs. STATE OF JHARKHAND AND BHAGWATI DEVI
|
November 11, 2011 |
HARI NARAYAN RAI Vs. THE UNION OF INDIA (UOI) THROUGH ENFORCEMENT DIRECTORATE
|
February 4, 2011 |
HARI NARAYAN RAI Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION ( CBI) AHD, RANCHI
|
December 9, 2011 |
HARI PRASAD AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
|
June 29, 2011 |
HARI RAM SARIWALA ALIAS HARI RAM Vs. STATE OF JHARKHAND
|
December 2, 2011 |
HARIDWAR RAM Vs. STATE OF JHARKHAND
|
February 23, 2011 |
HARIHAR NATH ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 31, 2011 |
HARIHAR PRASAD SINHA Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
|
March 28, 2011 |
HARIHAR YADAV & ORS Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
HARILAL RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
HARIPADA RAJAK Vs. STATE OF JHARKHAND
|
April 7, 2011 |
Harkhen Kumar Singh Vs. State of Jharkhand
|
September 6, 2011 |
HARMAN MUNDA Vs. THE STATE OF JHARKHAND AND ORS.
|
August 1, 2011 |
Harsh Vardhan Mathur Vs. State of Jharkhand
|
June 17, 2011 |
HARSHWARDHAN S SAMI Vs. BIRLA INSTITUTION OF TECHNOLOGY
|
August 30, 2011 |
Hart Narayan Rai Vs. Union of India through Directorate Enforcement
|
December 9, 2011 |
HARUN TOPNO Vs. ALLAHABAD BANK THROUGH THE CHIEF GENERAL MANAGER, ALLAHABAD BANK, CALCUTTA & ORS
|
September 22, 2011 |
HASSAN Vs. ELECTRIC SUPPLY DIVISION
|
March 22, 2011 |
HAZARA BIBI Vs. STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
Hazaribagh Central Co- operative Bank Ltd. Vs. Bhola Prasad
|
June 13, 2011 |
Hazaribagh College of Dental Science and Hospital, Demotand, Hazaribagh Vs. Union of India
|
March 16, 2011 |
HDFC BANK LTD Vs. JITENDRA KUMAR AND ORS
|
January 5, 2011 |
Heavy Engineering Corporation Ltd. Vs. ESSEM Transporter and Contractors Private Ltd.
|
September 15, 2011 |
Hemant Kumar Indwar Vs. State of Jharkhand
|
November 8, 2011 |
Hemant Madhusudan Nerurkar @ H.M. Nururkar Vs. State of Jharkhand
|
December 12, 2011 |
Hemendra Pratap Dehati Vs. State of Jharkhand
|
May 6, 2011 |
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND AND OTHERS
|
June 5, 2011 |
Hemendra Pratap Dehati Vs. State of Jharkhand
|
May 19, 2011 |
HEMENDRA PRATAP DEHATI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 27, 2011 |
HEMLAL BAURI Vs. STATE OF JHARKHAND & OTHERS
|
January 4, 2011 |
Hemlal Hazam Vs. The State of Jharkhard
|
July 22, 2011 |
Hernial Hazam Vs. State of Jharkhand
|
July 22, 2011 |
HIGHWAY AND HYDEL PROJECT PVT LTD Vs. STATE OF JHARKHAND
|
March 9, 2011 |
HIMANSHU KUMAR Vs. STATE OF JHARKHAND
|
April 1, 2011 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. ANIRUDH PRASAD
|
January 4, 2011 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. RAM SINGHASAN SINGH
|
January 4, 2011 |
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED, BOKARO Vs. UDAY NARAYAN DUBEY AND ORS.
|
November 9, 2011 |
HIRA LAL TANTI Vs. STATE OF JHARKHAND
|
February 18, 2011 |
HIRA LAL TIWARY Vs. RANCHI MUNICIPAL CORPORATION & ORS
|
January 4, 2011 |
Hira Marandi Vs. State of Jharkhand
|
December 21, 2011 |
HIRAK METALIKS PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2011 |
HIRALAL MAHATO Vs. STATE OF JHARKHAND AND ORS.
|
October 14, 2011 |
HIRAMOTI ALDA Vs. THE STATE OF JHARKHAND AND SIDHESHWAR DEOGAM
|
September 22, 2011 |
Hriday Narayan Rai Vs. State of Jharkhand
|
June 17, 2011 |
IBRAHIM SHEIKH Vs. STATE OF JHARKHAND
|
May 26, 2011 |
ICICI Lombard Generallnsur Vs. State of Jharkhand
|
June 6, 2011 |
Idul Vs. State of Jharkhand
|
February 18, 2011 |
ILLYAS SHAIKH Vs. STATE OF JHARKHAND
|
January 10, 2011 |
IMAMUL HAI KHAN LAW COLLEGE Vs. BAR COUNCIL OF INDIA
|
March 1, 2011 |
IMPERIAL FASTNERS PRIVATE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
IN RE: SONE VANASPATI LTD. Vs. STATE
|
February 1, 2011 |
IN RE: SONE VANASPATI LTD. Vs. STATE
|
April 1, 2011 |
INDIA AUTOMOTIVES LIMITED Vs. B.S.F.C. AND ORS.
|
July 22, 2011 |
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF JHARKHAND
|
July 19, 2011 |
Indradeo Ram Vs. Indian Oil Corporation
|
July 14, 2011 |
INDRANIL CHOWDHURY Vs. STATE OF JHARKHAND
|
March 7, 2011 |
INDU RAM, DINESH RAM AND ANTU YADAV Vs. STATE OF JHARKHAND
|
August 24, 2011 |
INTERCORP BIOTECH LTD. Vs. STATE OF JHARKHAND
|
November 25, 2011 |
Irniyus Tigga and five Vs. The State of Jharkhand
|
September 6, 2011 |
IRSHAD ANSARI Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Ishwari Prasad Yadav Vs. The Union of India
|
June 7, 2011 |
ISHWARI RAM AND ORS. Vs. RAJU RAM AND ORS.
|
April 19, 2011 |
ISRAIL MIAN Vs. STATE OF JHARKHAND
|
September 9, 2011 |
J.A. JUDICIAL OFFICER Vs. REGISTRAR GENERAL, HIGH COURT OF JHARKHAND AND ORS.
|
February 3, 2011 |
J.G. ENTERPRISES Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ANR.
|
May 2, 2011 |
J.J. Gandhi Memorial Intermediate (+2) College, Gadhara, Jamshedpur Vs. State of Jharkhand
|
March 30, 2011 |
JAGARNATH BHUIAR Vs. STATE OF JHARKHAND
|
July 12, 2011 |
JAGARNATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 3, 2011 |
JAGARNATH SINGH Vs. THE STATE OF JHARKHAND
|
January 3, 2011 |
JAGARNNATH LOGISTICS AND MINERALS PVT.LTD Vs. STATE OF JHARKHAND
|
July 15, 2011 |
Jagdeep Singh Vs. State of Jharkhand
|
December 12, 2011 |
JAGDEO MAHTO Vs. STATE OF JHARKHAND
|
March 10, 2011 |
JAGDISH Vs. C B I
|
February 24, 2011 |
Jagdish Choubey Vs. State of Jharkhand
|
December 9, 2011 |
JAGDISH MANDAL @ JAGESHWAR MANDAL Vs. STATE OF JHARKHAND
|
February 17, 2011 |
JAGDISH ORE INDUSTRIES Vs. STATE OF JHARKHAND
|
July 13, 2011 |
JAGDISH PRASAD CHAURASHIA Vs. STATE BANK OF INDIA
|
March 22, 2011 |
Jagdish Yadav Vs. State of Jharkhand
|
January 18, 2011 |
JAGESHWAR GOPE Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
May 19, 2011 |
JAGMOHAN SAHU @ SONU Vs. STATE OF JHARKHAND
|
January 5, 2011 |
JAGNNATH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
November 8, 2011 |
JAHID KHAN @ MD. JAHID KHAN Vs. THE STATE OF JHARKHAND
|
March 18, 2011 |
JAI GOVIND TIWARI Vs. BOKARO STEEL PLANT
|
February 2, 2011 |
JAI GOVIND TIWARI Vs. BOKARO STEEL PLANT, BOKARO AND OTHERS
|
February 1, 2011 |
Jai Kumar Singh Vs. State of Jharkhand
|
November 28, 2011 |
JAI MANGAL ORAON Vs. THE STATE OF JHARKHAND
|
July 8, 2011 |
Jai Nath Mahato Vs. Central Coalfields Limited
|
November 17, 2011 |
Jai Prakash Vs. State of Jharkhand
|
October 20, 2011 |
Jai Prakash Narayan Vs. State of Jharkhand
|
June 22, 2011 |
Jai Prakash Narayan Vs. State of Jharkhand
|
August 23, 2011 |
JAI PRAKASH SHARMA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
JAI PRAKASH YADAV Vs. STATE OF JHARKHAND
|
September 7, 2011 |
JAI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
June 14, 2011 |
JAIDEO DHOLI Vs. SHARNI DEVI
|
September 16, 2011 |
JAIMATA METALS THROUGH ITS PROPRIETOR SHAMBHU NATH Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
JAIMATADI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2011 |
JAIN UDYOG LTD Vs. MAHINDRA AND MAHINDRA LTD
|
January 12, 2011 |
Jairam Baraik Vs. State of Jharkhand
|
October 18, 2011 |
Jairam Singh Vs. State of Jharkhand
|
July 11, 2011 |
JAMNI DEVI Vs. CENTARAL COALFIELD LIMITED
|
March 30, 2011 |
Jamuni Kumari Vs. Central Coalfields Limited
|
December 12, 2011 |
JAN KALYAN MORCHA Vs. STATE OF JHARKHAND
|
March 9, 2011 |
Jan Kalyan Morcha, Seraikella Kharsawan Vs. State of Jharkhand
|
March 29, 2011 |
JANAK MAHTO Vs. MOSTT.BIGAHI DEVI
|
August 1, 2011 |
Janardan Prasad Singh Vs. State of Jharkhand
|
November 11, 2011 |
JANARDAN PRASAD SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & ORS
|
August 1, 2011 |
JANESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
February 15, 2011 |
JANMJAY KUMAR Vs. STATE OF JHARKHAND
|
January 3, 2011 |
JASHBIR SINGH @ PRIT Vs. STATE OF JHARKHAND AND ORS
|
January 5, 2011 |
Jasvindar Kaur Seth Vs. Vinoba Bhave University
|
June 22, 2011 |
Jaswant Singh Vs. Dinesh Prasad
|
August 3, 2011 |
JASWANT SINGH Vs. DINESH PRASAD & ORS.
|
August 7, 2011 |
JAVED AKHTAR Vs. THE STATE OF JHARKHAND ANR.
|
March 31, 2011 |
Jay Bee Enterprises, Bariatu, Ranchi Vs. Jharkhand State Electricity Board
|
March 17, 2011 |
JAY DURGA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
JAY PRAKASH OHDAR Vs. UNION OF INDIA (UOI) AND ORS.
|
May 10, 2011 |
Jee Bee Enterprises Vs. Shiv Basant, Chairman, J.S.E.B
|
June 13, 2011 |
Jessop @ Company Ltd Vs. M.A. Sidiqi
|
August 23, 2011 |
JHAGRU MUNDA AND ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
JHARIA WATER BOARD AND JHARIA MINES BOARD OF HEALTH KARAMCHARI SANGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
June 30, 2011 |
JHARKHAND INFRA PROJECTS PVT. LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
|
July 1, 2011 |
JHARKHAND MINERALS Vs. THE UNION OF INDIA (UOI) AND ORS.
|
July 11, 2011 |
Jharkhand Rajya Project Balika Uchcha Vidyalaya Shikshak/Karmchari Sangh Vs. State of Jharkhand
|
October 13, 2011 |
JHARKHAND STATE ELECTRICITY Vs. BHUWANESHWAR MONDAL
|
January 14, 2011 |
JHARKHAND STATE ELECTRICITY BOARD Vs. KYS MANUFACTURERS AND EXPORTERS PVT LTD
|
June 7, 2011 |
Jharkhand State Electricity Board Vs. Ghasi Ram Sardar
|
September 7, 2011 |
Jharkhand State Electricity Board Vs. Laxmi Business and Cement
|
July 5, 2011 |
JHARKHAND STATE ELECTRICITY BOARD & OTHERS Vs. M/S SUKH SAGAR METAL PVT. LTD.
|
November 9, 2011 |
JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN AND ORS. Vs. SUKH SAGAR METAL PVT. AND ANR.
|
July 6, 2011 |
JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
Jharkhand State Housing Board Vs. State of Jharkhand
|
March 4, 2011 |
JIT RAM Vs. CENTRAL COALFIELDS LIMITED & OTHERS
|
December 5, 2011 |
JITEN KISKU, SHIBDHAN HEMBRAM Vs. STATE OF JHARKHAND
|
September 13, 2011 |
JITENDRA KUMAR RAI Vs. STATE OF JHARKHAND
|
February 4, 2011 |
JITENDRA SAO AND ORS. Vs. THE STATE OF JHARKHAND
|
January 6, 2011 |
JITENDRA VISHWAKARMA Vs. STATE OF JHARKHAND AND ORS.
|
April 19, 2011 |
JIWAN ORAON & OTHERS Vs. STATE OF JHARKHAND
|
January 4, 2011 |
JMT AUTO LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
April 19, 2011 |
JODHI MAHTO ALIAS JHODHI MAHTO Vs. STATE OF JHARKHAND
|
March 22, 2011 |
JOGENDRA PRASAD SANGA Vs. THE STATE OF JHARKHAND AND ANR.
|
July 18, 2011 |
Johan Oraon Vs. The State of Jharkhand
|
July 13, 2011 |
JONTY RODES @ JONTY RODES PANDEY @ JONTY RHODES PA Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Jugal Kishore Saran Vs. State of Jharkhand
|
July 8, 2011 |
JUHI @ MD. SALIM Vs. THE STATE OF JHARKHAND
|
September 23, 2011 |
Julie Kumari Mehta Vs. Ranchi University, Ranchi
|
July 19, 2011 |
JUNAS AMRIT THEOPHIL TIRKEY Vs. ANANDINI TIGGA
|
August 12, 2011 |
JUNGEE YADAV Vs. STATE OF JHARKHAND
|
January 3, 2011 |
JUNI MAHTO @ SARJU MAHTO Vs. STATE OF JHARKHAND
|
June 8, 2011 |
JYODI KISKU AND PINU PRADHAN KISKU Vs. STATE OF JHARKHAND
|
November 16, 2011 |
Jyoti Nayak Vs. Putli Devi @ Karuna Mahto
|
October 10, 2011 |
JYOTISH CHANDRA SAHA Vs. STATE OF JHARKHAND
|
March 25, 2011 |
KABULAN Vs. JAHURA ORAON
|
July 14, 2011 |
Kadmi Mandalain Vs. Nomita Panjarin
|
July 20, 2011 |
Kado @ Kade Majhi Vs. The State of Jharkhand
|
December 5, 2011 |
Kailash Mandal Vs. State of Jharkhand
|
March 18, 2011 |
KAILASH MANDAL Vs. STATE OF JHARKHAND
|
March 16, 2011 |
KAILASH SINGH Vs. STATE OF JHARKHAND
|
March 22, 2011 |
Kajal Murmu alias Ravan Murmu Vs. State of Jharkhand
|
April 20, 2011 |
KALAM Vs. STATE OF JHARKHAND
|
March 17, 2011 |
KALESHWAR MUNDA, Vs. STATE OF JHARKHAND AND ORS.
|
May 9, 2011 |
Kali Charan Singhania Vs. State of Jharkhand
|
September 12, 2011 |
KALICHARAN SOREN Vs. MAHADEB HEMBRAM
|
February 1, 2011 |
KALIDAS BHANDARI Vs. THE STATE OF JHARKHAND AND JHUMA BHANDARI
|
July 19, 2011 |
Kalind Kumar Vs. Vinoba Bhave University
|
June 27, 2011 |
KALIPADO SINGH CHOUDHARY @ KALIPAD SINGH CHOUDHARY Vs. STATE OF JHARKHAND
|
October 11, 2011 |
KALJEET ALIAS KALJEET GANJHU Vs. STATE OF JHARKHAND
|
April 28, 2011 |
Kalo Sona Dev Vs. State of Jharkhand
|
September 15, 2011 |
KALU DEHRI @ KALA DEHRI Vs. STATE OF JHARKHAND
|
August 11, 2011 |
KAMAL KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
|
August 16, 2011 |
Kamal Kisto Pradhan Vs. Netro Pradhan
|
July 26, 2011 |
Kamal Nayan Prabhakar Vs. Union of India
|
September 22, 2011 |
KAMAL PRASAD Vs. STATE OF JHARKHAND
|
November 8, 2011 |
KAMAL PRASAD & ORS. Vs. STATE OF JHARKHAND & ORS.
|
July 25, 2011 |
KAMAL SINGH Vs. BALKUNWARTALA SINGH
|
October 12, 2011 |
KAMARUDDIN ANSARI Vs. STATE OF JHARKHAND
|
February 24, 2011 |
KAMDEO PANDIT Vs. STATE OF JHARKHAND
|
August 19, 2011 |
KAMDHENU MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
KAMESHWER PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
August 23, 2011 |
KAMLA DEVI AND Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
Kamla Kanta Mishra Vs. The State of Jharkhand Through Vigilance
|
July 19, 2011 |
KAMLESH KUMAR PASWAN @ KAMESH PASWAN Vs. STATE OF JHARKHAND
|
August 9, 2011 |
Kamlesh Prasad Sinha Vs. Sanjay Kumar
|
December 20, 2011 |
Kamlesh Yadav Vs. State of Jharkhand
|
July 14, 2011 |
KAMOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND
|
May 6, 2011 |
Kamoda Devi Vs. Steel Authority of India
|
July 20, 2011 |
Kanchan Mahato Vs. The State of Jharkhand
|
September 13, 2011 |
KANHAIYA LAL BANSAL Vs. THE STATE OF JHARKHAND AND INSPECTOR OF FACTORIES
|
September 22, 2011 |
KANU KACHHAP Vs. STATE OF JHARKHAND
|
February 21, 2011 |
KAPIL DEO DUBEY Vs. UPENDRA KUMAR
|
April 1, 2011 |
KARAN KANT DAVE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 28, 2011 |
KARANPURA MINING CORPORATION Vs. NALANDA CERAMICS & INDUSTRIES LTD
|
August 5, 2011 |
KARMI GOPE Vs. STATE OF JHARKHAND
|
January 3, 2011 |
KARMU ORAON Vs. STATE OF JHARKHAND
|
January 6, 2011 |
KARTIK KUMAR SHRINGARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 10, 2011 |
Kartik Mahto Vs. State of Jharkhand
|
February 15, 2011 |
KARTIK MAHTO AND ORS Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
KARTIK MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 19, 2011 |
KARTIK VISHWAKARMA Vs. STATE OF JHARKHAND
|
March 31, 2011 |
KARU SAH Vs. STATE OF JHARKHAND AND ORS
|
September 6, 2011 |
Karun Kant Dave Vs. State of Jharkhand
|
July 4, 2011 |
Karuna Jha Vs. State of Jharkhand
|
July 7, 2011 |
KARUNAWATI DEVI Vs. STATE OF JHARKHAND
|
February 23, 2011 |
Kashi Fual Products Vs. Union of India
|
June 30, 2011 |
KASHI YADAV Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
KASHMIR VASTRALAYA COLLECTION Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 24, 2011 |
KAUSHAL KANCHAN CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
August 19, 2011 |
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
March 1, 2011 |
Kedar Vishwakarma Vs. State of Jharkhand
|
April 25, 2011 |
KESHAB RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
|
August 1, 2011 |
KESHAR LAL AND Vs. THE STATE OF JHARKHAND
|
April 5, 2011 |
KESO MANDAL Vs. STATE OF JHARKHAND & OTHERS
|
January 3, 2011 |
Khadahar Mahto Vs. Mukti Ram Agarwal
|
April 29, 2011 |
Khadu Mahto Vs. State of Jharkhand
|
July 6, 2011 |
KHAIRUL ALAM Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
Khedu Mahto Vs. State of Jharkhand
|
September 23, 2011 |
Khetra Nath Mandai @ Kshetra Nath Mandai Vs. State of Jharkhand
|
March 17, 2011 |
KHUBI RAM RAJEEV KUMAR & CO Vs. GANESH TEXTILES
|
January 5, 2011 |
KHUDI RAM MAHTO Vs. THE STATE OF JHARKHAND
|
September 22, 2011 |
Khursheed Parvez Siddiqui Vs. State of Jharkhand through CBI
|
July 20, 2011 |
KHURSHID ALAM HAIDARI AND ORS Vs. STATE OF JHARKHAND
|
January 4, 2011 |
KING MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
Kiran Bala Sinha Vs. State of Jharkhand
|
June 21, 2011 |
Kiran Devi @ Kiran Singh Vs. State of Jharkhand
|
September 6, 2011 |
Kiran Kumari Vs. State of Jharkhand
|
December 14, 2011 |
Kiran Majhi Vs. State of Jharkhand
|
November 14, 2011 |
KISHOR LAL Vs. PARIMAL NATHWANI
|
July 27, 2011 |
KISHOR LAL Vs. PARIMAL NATHWANI
|
June 27, 2011 |
Kishor Tiwary Vs. State of Jharkhand
|
March 9, 2011 |
KISHORE KUMAR AGRAWALLA Vs. ASHISH AGRAWALLA
|
March 31, 2011 |
KISHORE PRASAD & ORS. Vs. UNION OF INDIA & ORS.
|
November 23, 2011 |
KISMAT ALI ALIAS MD KISMAT Vs. STATE OF JHARKHAND AND ORS
|
September 12, 2011 |
KOHINOOR STEEL (P) LIMITED THROUGH ITS MANAGER CORPORATE AFFAIRS MR. PRABIR GHOSH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 10, 2011 |
KOLHA MAHATO Vs. STATE OF JHARKHAND
|
January 3, 2011 |
KOLHAN MINES AND MINERALS PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
KOLHAN RAKSHA SANGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
January 21, 2011 |
KONDA PRABHAKAR RAO Vs. STATE OF JHARKHAND
|
July 26, 2011 |
KRIPAL SHARMA Vs. STATE OF JHARKHAND
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February 21, 2011 |
Krishna Choudhary Vs. State of Jharkhand
|
September 15, 2011 |
Krishna Devi Vs. State of Jharkhand
|
September 6, 2011 |
Krishna Kanahiya Rajhans Vs. State of Jharkhand
|
March 29, 2011 |
Krishna Kherwar Vs. State of Jharkhand
|
July 6, 2011 |
KRISHNA KUMAR KEDIA Vs. STATE OF JHARKHAND
|
February 28, 2011 |
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 14, 2011 |
KRISHNA MANDAL Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Krishna Minerals Vs. State of Jharkhand
|
March 30, 2011 |
KRISHNA MUNDA AND Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
Krishna Murari Vs. The State of Jharkhand
|
August 25, 2011 |
Krishna Murari Vs. State of Jharkhand
|
March 31, 2011 |
KRISHNA PRASAD Vs. STATE OF JHARKHAND
|
January 21, 2011 |
KRISHNA PRASAD MODI Vs. STATE OF JHARKHAND
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September 21, 2011 |
KRISHNA PURTY @ KISHUN PURTY Vs. STATE OF JHARKHAND
|
August 3, 2011 |
KRISHNA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
April 18, 2011 |
KRL In fratech (India) Limited Vs. State of Jharkhand
|
September 21, 2011 |
KULDIP MAHTO Vs. STATE OF JHARKHAND
|
September 5, 2011 |
KUMARI GEETANJALI Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
January 5, 2011 |
KUNAL TIWARY Vs. STATE OF JHARKHAND AND ORS
|
January 5, 2011 |
KUNDAN KUMAR Vs. THE STATE OF JHARKHAND
|
March 17, 2011 |
Kunj Bihari Agarwal @ Kunj Bihari Prasad Vs. State of Bihar (Now Jharkhand)
|
December 20, 2011 |
Kunti Birua Vs. State of Jharkhand
|
July 14, 2011 |
KUNU NAYAK Vs. STATE OF JHARKHAND
|
March 25, 2011 |
KUNWAR PRASAD Vs. STATE OF JHARKHAND C B I
|
February 25, 2011 |
LACHO BHUIYA Vs. THE BHARAT COKING COAL LIMITED AND ANR.
|
April 25, 2011 |
LAGNU KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
October 10, 2011 |
LAKA MUNDA Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Lakhan Kumar Vs. C.C.L.
|
July 1, 2011 |
LAKHAN LAL SHARMA Vs. MAHABIR LODHI
|
February 21, 2011 |
LAKHAN PASWAN Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
LAKHAN PRASAD KESHRI Vs. THE STATE OF JHARKHAND & ANR
|
December 20, 2011 |
Lakhindra Sabar @ Kekra Vs. State of Jharkhand
|
August 29, 2011 |
LAKSHMAN CHANDRA MAZUMDAR Vs. STATE OF JHARKHAND
|
February 14, 2011 |
Lakshman Prasad Vs. State of Jharkhand
|
November 25, 2011 |
Lakshmi Kant Mandal Vs. State of Jharkhand
|
December 13, 2011 |
LAKSHMI NARAIN SHUKLA Vs. STATE OF JHARKHAND & ORS
|
January 4, 2011 |
Lal Ranjan Nath Sahdeo Vs. The State of Jharkhand
|
June 13, 2011 |
Lal Singh Rajpal Vs. Raj Kapil Singh
|
April 26, 2011 |
LALAN CHOUBEY Vs. RASTRIYA COLLIERY MAZDOOR SANGH AND ORS.
|
July 4, 2011 |
LALAN SINGH Vs. UNION OF INDIA
|
May 4, 2011 |
LALAN SINGH Vs. STATE OF JHARKHAND
|
March 17, 2011 |
LALAN SINGH @ LALAN SINGH CHANDRABANSY @ VIKASJEE Vs. STATE OF JHARKHAND
|
May 20, 2011 |
Lalchand Yadav @ Dalchandra Yadav Vs. State of Jharkhand
|
February 15, 2011 |
Lalia Devi Vs. Nakul Mahto
|
September 13, 2011 |
LALIT KUMAR SHARMA Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
LALITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
July 14, 2011 |
LALITA KANDULNA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
LALITESHWAR KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 26, 2011 |
LALJEET RANA & ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
LALKU MAHTO AND AJIT KUMAR MAHTO Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
October 11, 2011 |
LALLU PARAHAIYA Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
LALMANI DEVI Vs. STATE OF JHARKHAND
|
January 12, 2011 |
Lalmani Ekka Vs. State of Jharkhand
|
July 25, 2011 |
LALTU SHAH Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
LANCES PHARMACEUTICALS PVT. LTD. Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 17, 2011 |
Latika Devi Vs. State of Jharkhand
|
July 11, 2011 |
LAXMAN JAMUDA Vs. STATE OF JHARKHAND
|
August 8, 2011 |
LAXMAN ORAON Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
Laxman Oraon Vs. The State of Jharkhand
|
June 13, 2011 |
LAXMAN SAO @ BINOD KUMAR VERMA Vs. STATE OF JHARKHAND
|
November 13, 2011 |
LAXMI MAHTO AND ORS. Vs. STATE OF JHARKHAND
|
April 27, 2011 |
Laxmipati Mahato Vs. State of Jharkhand
|
January 27, 2011 |
Lemos Cement Limited Vs. Central Coalfields Ltd.
|
July 11, 2011 |
Leo Farnandis Vs. State of Jharkhand
|
September 14, 2011 |
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ADMINISTRATIVE OFFICER (LEGAL AND HOUSING) Vs. RAJENDRA PD. AGARWAL
|
April 28, 2011 |
Limbu Hembrom Vs. State of Jharkhand
|
September 23, 2011 |
Loboni Khalkho Vs. Sri Shovanan Toppo
|
May 13, 2011 |
LOK NATH SINGH AND ANR. Vs. SOHAR SINGH AND ORS.
|
April 19, 2011 |
LOKAN GANJHU Vs. STATE OF JHARKHAND
|
April 7, 2011 |
Lord Gautam Budha Temple Trust Vs. State of Jharkhand
|
April 5, 2011 |
M.K. CHATTERJEE Vs. CENTRAL COALFIELDS LIMITED
|
May 6, 2011 |
M/S BIMLA KEROSENE DISTRIBUTOR, THROUGH ITS PARTNER BIMLA KUMARI, PALAMU Vs. INDIAN OIL CORPORATION LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, NEW DELHI,
|
October 12, 2011 |
M/S MANOHARPUR ORES PVT LTD Vs. STATE OF JHARKHAND
|
July 19, 2011 |
M/S R.G.S FASHIONS PRIVATE LIMITED AND ORS Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 11, 2011 |
M/S. KARANPURA MINING CORPORATION Vs. M/S. NALANDA CERAMICS & INDUSTRIES LTD.
|
November 11, 2011 |
MA DURGA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
Maa Jagdambe Coal Briquette, Palamu Vs. State of Jharkhand
|
September 6, 2011 |
MAA LAXMI STEEL Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2011 |
MAA SANKATA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2011 |
MAA VAISHNAU DEVI MINERAL Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
MADAN GORAIN Vs. THE STATE OF JHARKHAND AND ANR.
|
April 21, 2011 |
Madan Lal Vs. State of Jharkhand
|
April 25, 2011 |
Madan Lal Bajaj Construction Vs. State of Jharkhand
|
May 11, 2011 |
MADAN MODI AND ORS Vs. MASOMAT TARA DEVI AND ORS
|
September 15, 2011 |
MADAN YADAV Vs. STATE OF JHARKHAND, THE PRINCIPAL SECRETARY, CHIEF ENGINEER
|
July 28, 2011 |
Madhu Sudan Bouri Vs. State of Jharkhand
|
March 30, 2011 |
MADHU SUDAN DAS @ MADHU SUDHAN DAS Vs. STATE OF JHARKHAND
|
September 2, 2011 |
MADHU SUDAN MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
December 19, 2011 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
May 18, 2011 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 28, 2011 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
June 20, 2011 |
Madhu Sudan Mittal Vs. State of Jharkhand
|
April 25, 2011 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board & Ors
|
August 1, 2011 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
September 14, 2011 |
MADHURI TOPO Vs. THE STATE OF JHARKHAND
|
April 1, 2011 |
MADHUSUDAN CHOUBEY Vs. STATE OF JHARKHAND
|
January 11, 2011 |
Madhusudan Murmu Vs. Jharkhand State Electricity Board
|
March 30, 2011 |
MADHUSUDAN RAM Vs. STATE OF JHARKHAND AND ORS.
|
December 8, 2011 |
MADINA KHATOON Vs. STATE OF JHARKHAND & ORS.
|
October 11, 2011 |
MAGARAM BAURI Vs. STATE OF JHARKHAND
|
September 12, 2011 |
Mahabir Mandal (since deceased) Vs. The State of Jharkhand
|
October 11, 2011 |
MAHABIR PRASAD RUNGTA Vs. STATE OF JHARKHAND
|
May 16, 2011 |
MAHADEO PRASAD SAHU Vs. STATE OF JHARKHAND AND ORS.
|
August 24, 2011 |
MAHADEO SAHIS Vs. THE PROJECT OFFICER, INCLIND MINES AND ORS.
|
June 17, 2011 |
Mahagama Anchal Matsyajeevi Sahyog Samiti Vs. State of Jharkhand
|
July 19, 2011 |
Mahamaya Devi Vs. Shambhu Yadav
|
September 27, 2011 |
MAHATAM SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
MAHAVIR SAHU Vs. THE STATE OF JHARKHAND
|
January 13, 2011 |
MAHENDRA MAJHI AND ORS. Vs. K.D. SHARMA AND ANR.
|
April 26, 2011 |
MAHENDRA MANJHI @ MAHENDRA TUDU, JHULAN MAHTO Vs. STATE OF JHARKHAND
|
September 2, 2011 |
MAHENDRA NATH DWIVEDI AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
April 4, 2011 |
MAHENDRA NATH DWIVEDI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
November 9, 2011 |
MAHENDRA NATH SINGH Vs. STATE OF JHARKHAND
|
February 28, 2011 |
Mahendra Prasad Sahu @ Mahendra Saw Vs. State of Jharkhand
|
March 17, 2011 |
Mahendra Ram Vs. State of Jharkhand
|
March 10, 2011 |
Mahendra Singh Vs. State of Jharkhand
|
September 19, 2011 |
Mahendra Singh Vs. State of Jharkhand
|
March 14, 2011 |
MAHESH KASERA Vs. STATE OF JHARKHAND
|
August 3, 2011 |
MAHESH KHIRWAL Vs. STATE OF JHARKHAND AND ORS.
|
November 11, 2011 |
Mahesh Prasad Singh Vs. The State of Jharkhand
|
June 14, 2011 |
Mahesh Prasad Swamkar Vs. State of Jharkhand
|
January 18, 2011 |
Maheshwari Prasad Vs. The State of Jharkhand
|
June 27, 2011 |
MAHFUJ ANSARI Vs. STATE OF JHARKHAND
|
August 12, 2011 |
Majid Ahmed @ Majeed Ahmad Vs. Bharat Coking Coal Limited
|
March 14, 2011 |
Major Varughese MT Vs. Union of India
|
March 9, 2011 |
Maklu Kisku Vs. State of Jharkhand
|
August 1, 2011 |
Malati Murmu Vs. State of Jharkhand
|
July 19, 2011 |
MAN MOHAN ROY Vs. STATE OF JHARKHAND AND ORS.
|
August 24, 2011 |
MANAGEMENT OF BOKARO STEEL PLANT A SUBSIDIARY OF STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND
|
May 13, 2011 |
Management of P.K. Press Metal Vs. Workman M.L. Pandit
|
June 28, 2011 |
MANAS DUTTA Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
October 13, 2011 |
MANBAHAL RAMAND AND ORS. Vs. STATE OF JHARKHAND
|
September 22, 2011 |
MANGAL SABAR Vs. THE STATE OF JHARKHAND
|
May 6, 2011 |
MANGAL SINGH BIRUA Vs. STATE OF JHARKHAND
|
August 18, 2011 |
MANGAL SINGH TAMSOY @ SANJAY SINGH TAMSOY Vs. STATE OF JHARKHAND
|
April 13, 2011 |
Mangleshwar Dubey Vs. State of Jharkhand
|
September 15, 2011 |
MANGRA KACHAP @ MANGRA KACHHAP Vs. STATE OF JHARKHAND
|
October 19, 2011 |
Mani Lal Mahto @ Muni Lal Mahto Vs. State of Jharkhand
|
June 22, 2011 |
MANIK CHANDRA MAHATA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
MANIK LAL Vs. STATE OF JHARKHAND
|
September 21, 2011 |
MANIRUDDIN ANSARI ALIAS MD MANIRUDDIN Vs. STATE OF JHARKHAND
|
March 7, 2011 |
MANISH KUMAR Vs. STATE OF JHARKHAND
|
April 19, 2011 |
MANISH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 2, 2011 |
Manish Kumar Vs. State of Jharkhand
|
April 7, 2011 |
MANISH KUMAR SAO Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
Manjit Kumar Singh Vs. State of Jharkhand
|
April 20, 2011 |
MANJIT NAG. Vs. STATE OF JHARKHAND AND ANR.
|
July 22, 2011 |
Manjit Singh @ Badal Singh Vs. State of Jharkhand
|
September 6, 2011 |
MANJU DEVI NAND LAL MIRDHA KOKIL MIRDHA @ KAKILA M Vs. STATE OF JHARKHAND
|
October 19, 2011 |
MANJU KUMARI SINHA Vs. STATE OF JHARKHAND
|
March 17, 2011 |
Manju Singh Vs. State of Jharkhand
|
January 24, 2011 |
Manju Singh @ Baby Vs. Shanti Devi
|
November 14, 2011 |
Manjula Kachhap Vs. State of Jharkhand
|
September 15, 2011 |
MANNU RAJWAR Vs. THE STATE OF JHARKHAND
|
February 18, 2011 |
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2011 |
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ORS
|
March 29, 2011 |
MANOJ KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 5, 2011 |
Manoj Kumar Jha @ Manoj Jha Shashikar Jha @ Pinki Jha Vs. The State of Jharkhan
|
June 27, 2011 |
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH S.P.
|
April 1, 2011 |
MANOJ KUMAR SAHA ALIAS MANOJ KUMAR SAH Vs. STATE OF JHARKHAND
|
February 25, 2011 |
MANOJ KUMAR TIWARI AND ORS Vs. STATE OF JHARKHAND
|
September 2, 2011 |
MANOJ MAHTO Vs. KALESHWAR MAHATO
|
July 19, 2011 |
MANOJ MOHAN SRIVASTAVA Vs. STATE OF JHARKHAND
|
March 15, 2011 |
MANOJ MURMU Vs. STATE OF JHARKHAND
|
May 5, 2011 |
Manoj Oraon Vs. State of Jharkhand
|
September 6, 2011 |
Manoj Pandey Vs. State of Jharkhand
|
December 5, 2011 |
Manoj Prasad Vs. State of Jharkhand
|
December 16, 2011 |
MANOJ SAO @ MANOJ SAHU AND DEOKI RAM Vs. THE STATE OF JHARKHAND
|
April 20, 2011 |
Manoj Saw Vs. State of Jharkhand
|
April 1, 2011 |
MANOJ SAW @ MANOJ KUMAR BARNWAL Vs. THE STATE OF JHARKHAND
|
April 25, 2011 |
Manoj Singh Vs. State of Jharkhand
|
October 10, 2011 |
MANOJ SINGH, ADITYA OJHA, JAI BHAGATIYA Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Manoj Sinku Vs. State of Jharkhand
|
September 22, 2011 |
MANORANJAN JAISWAL Vs. STATE OF JHARKHAND
|
March 7, 2011 |
Manoranjan Mukherjee Vs. State of Jharkhand
|
November 24, 2011 |
Manoranjan Prasad Sinha Vs. State of Jharkhand
|
April 8, 2011 |
Mansha Karmakar Vs. State of Jharkhand
|
December 16, 2011 |
Manshidh Kandulna Vs. State of Jharkhand
|
July 14, 2011 |
MANSOOR ALAM Vs. STATE OF JHARKHAND
|
October 18, 2011 |
MANTU KUMAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
October 12, 2011 |
MANTU KUMAR AND ANR. Vs. BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 7, 2011 |
MANTU THAKUR Vs. THE STATE OF JHARKHAND
|
August 16, 2011 |
MAP MINES AND MINERALS LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
Maqsood @ Md. Maqsood Vs. Md. Salim
|
June 28, 2011 |
MARANG DA @ KISHORE HEMBROM @ KALLU Vs. STATE OF JHARKHAND
|
February 24, 2011 |
MARIANUSH MINZ Vs. THE STATE OF JHARKHAND
|
April 5, 2011 |
MARIMA KHATOON Vs. STATE OF JHARKHAND
|
March 16, 2011 |
Marshal Tudu alias Muchru Tudu Vs. State of Jharkhand
|
July 13, 2011 |
Mata Construction Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand, Ranchi
|
January 19, 2011 |
MATHURA RAM & ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
MAUCHIYAR KERKETTA Vs. STATE OF JHARKHAND
|
August 9, 2011 |
MAYUR ISPAT Vs. UNION OF INDIA
|
July 15, 2011 |
McNally Bharat Engineering Company Limited, Dhanbad Vs. Commissioner of Central Excise, Ranchi
|
February 4, 2011 |
MD ANISUR RAHMAN AND ORS Vs. STATE OF JHARKHAND
|
January 7, 2011 |
MD ASHRAF @ AFSAR Vs. STATE OF JHARKHAND
|
May 26, 2011 |
MD FARAZ ANSARI @ FARAZ SHAMS Vs. STATE OF JHARKHAND
|
September 13, 2011 |
MD HALIM Vs. STATE OF JHARKHAND
|
February 23, 2011 |
MD HASBUDDIN & ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
MD JAMRUDIN ANSARI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
October 12, 2011 |
MD LUKMAN KHAN @ MD LUKMAN & OTHERS Vs. STATE OF JHARKHAND
|
January 5, 2011 |
MD MOKHTER Vs. BIBI ERFANA
|
May 13, 2011 |
MD MUSTAKIM & ORS Vs. STATE OF JHARKHAND
|
January 10, 2011 |
MD NEHAL Vs. STATE OF JHARKHAND & OTHERS
|
January 7, 2011 |
MD NIZAMUDDIN Vs. BHARAT COKING COAL LIMITED AND ORS
|
June 9, 2011 |
MD PARVEZ Vs. STATE OF JHARKHAND
|
May 26, 2011 |
MD RUSTAM @ MD RUSTAM SOHRAB AND ORS Vs. STATE OF JHARKHAND
|
September 7, 2011 |
MD SALIM ANSARI @ MD SALIM @ BABLU ANSARI Vs. STATE OF JHARKHAND
|
January 4, 2011 |
MD SAYEED Vs. STATE OF JHARKHAND
|
January 5, 2011 |
MD SIKANDAR ANSARI @ SIKANDAR ANSARI Vs. STATE OF JHARKHAND
|
September 17, 2011 |
Md. Abrar Alam Vs. State of Jharkhand
|
July 1, 2011 |
MD. ADIL Vs. STATE OF JHARKHAND
|
February 24, 2011 |
Md. Afroz Vs. Johra Khatoon
|
April 19, 2011 |
Md. Akbar Ali Ansari Vs. State of Jharkhand
|
September 14, 2011 |
Md. Alam Khan @ Md. Alam Vs. State of Jharkhand
|
April 20, 2011 |
MD. AMIR HASAN @ MD. AMIR HUSSAIN AND Vs. STATE OF JHARKHAND
|
April 1, 2011 |
Md. Asin @ Md. Yasin Vs. State of Jharkhand
|
September 21, 2011 |
Md. Azim Vs. Nagendra Prasad
|
March 10, 2011 |
Md. Eqbal Khan Vs. State of Bihar
|
July 7, 2011 |
MD. HAIDER @ ALI HAIDER Vs. THE STATE OF JHARKHAND
|
January 4, 2011 |
Md. Hasan Rizvi Vs. Tata Iron and Steel
|
January 21, 2011 |
MD. IBRAHIM KHAN @ MD. IBRAHIM Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
MD. IRFAN @ DABLU Vs. THE STATE OF JHARKHAND
|
September 23, 2011 |
MD. IRFAN GANI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
August 23, 2011 |
MD. JAHIR, MD. CHHANGURI AND MD. NASIR Vs. THE STATE OF JHARKHAND
|
October 14, 2011 |
Md. Jalal Vs. State of Jharkhand
|
February 17, 2011 |
MD. MUSLIM Vs. THE STATE OF JHARKHAND AND ORS.
|
February 1, 2011 |
MD. MUZAMMIL SULTAN Vs. STATE OF JHARKHAND AND ORS.
|
March 29, 2011 |
MD. NAYEEMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
October 10, 2011 |
MD. RASHID @ MD. RASHID ANSARI Vs. THE STATE OF JHARKHAND
|
March 18, 2011 |
MD. SAJJAD Vs. THE STATE OF JHARKHAND
|
June 17, 2011 |
MD. SARFARAZ AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 25, 2011 |
MD. SARFARAZ AHMAD. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 27, 2011 |
Md. Shaheed Ahmad Vs. Alimum Nisha
|
September 2, 2011 |
Md. Sohail Khan Vs. State of Jharkhand
|
March 30, 2011 |
MD. TABREZ @ MD. ALA Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
Md. Ulfat Hussain Vs. State of Jharkhand
|
July 7, 2011 |
Md. zmal Vs. State of Jharkhand
|
December 5, 2011 |
MD.NAYEEM AHMAD Vs. STATE OF JHARKHAND
|
August 9, 2011 |
MD.SADAULLAH @ SADAB @ NANKA Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Meena Kumari Vs. State of Jharkhand through its Chief Secretary
|
December 13, 2011 |
Meera Srivastava Vs. Jharkhand State Housing Board
|
March 28, 2011 |
MEGHAN SAHU @ MEGHNATH SAHU @ MEGHAN Vs. STATE OF JHARKHAND
|
September 7, 2011 |
MEGHLAL MANDAL Vs. STATE OF JHARKHAND
|
September 1, 2011 |
Meinhardt Signapore Pvt. Ltd. (India Branch) India Vs. State of Jharkhand through the Secretary, Dept.
|
July 27, 2011 |
Meinhardt Singapore Pvt. Ltd. Vs. State of Jharkhand
|
April 25, 2011 |
METROGRAPH COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
November 25, 2011 |
MIDDLE SCHOOL CHITARI Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2011 |
MIKAIL TUDU, VAKIL MURMU, MOTILAL SOREN, SUNIL HANSDA, GOPIN SOREN, SHANKAR HANSDA, SANAT SOREN Vs. STATE OF JHARKHAND
|
November 17, 2011 |
MINERALS AND MINING TRADERS SINGHBHUM WEST Vs. STATE OF JHARKHAND
|
July 15, 2011 |
MINKETAN PRADHAN & ORS Vs. STATE OF JHARKHAND
|
January 10, 2011 |
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA
|
July 14, 2011 |
Mira Devi Vs. State of Jharkhand
|
February 1, 2011 |
MIRA KUMARI Vs. CENTRAL BANK OF INDIA & ORS.
|
July 26, 2011 |
MISHRILAL PRADHAN Vs. STATE OF JHARKHAND
|
September 13, 2011 |
MISRILALL JAIN AND SONS Vs. STATE OF JHARKHAND
|
August 25, 2011 |
MITHILA SHARAN SINGH Vs. STATE OF JHARKHAND
|
March 15, 2011 |
MITHILESH KUMAR Vs. STATE OF JHARKHAND
|
April 15, 2011 |
Mithilesh Kumar and Lalan Bihari Sharan Vs. State of Jharkhand
|
March 29, 2011 |
MITHILESH TIWARI Vs. STATE OF JHARKHAND & ORS.
|
September 23, 2011 |
MITHUN MOHLI @ MITHUN MARANDI Vs. THE STATE OF JHARKHAND
|
April 20, 2011 |
Mohammad Shabir Vs. State of Jharkhand
|
April 27, 2011 |
Mohammed Shakil Vs. The State of Jharkhand
|
May 12, 2011 |
MOHAMMED SHAKIL Vs. THE STATE OF JHARKHAND AND ORS.
|
April 19, 2011 |
MOHAN MUNDA Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
MOHAN PRASAD RATHORE Vs. STATE OF JHARKHAND
|
March 23, 2011 |
MOHAN SAO Vs. STATE OF JHARKHAND
|
January 5, 2011 |
MOHARAM ALI Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
MOHD MOUNIDDIN Vs. STATE OF JHARKHAND
|
February 22, 2011 |
Mohd. Kamrul Vs. Jharkhand State Forest Development Corporation
|
March 29, 2011 |
MOIN ANSARI @ MOHAN ANSARI Vs. STATE OF JHARKHAND
|
May 26, 2011 |
MOJEN BIRUA @ BHOGEN BIRUA Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
MONIKA SOREN Vs. THE STATE OF JHARKHAND & OTHERS
|
November 8, 2011 |
MONKA @ MENKA KUMARI Vs. PRAMOD KUMAR
|
August 8, 2011 |
Mosomat Phulmani Vs. Kodan Choudhary
|
July 15, 2011 |
MOST CHARKI DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS
|
August 12, 2011 |
MOUSAMI NAGESH @ MAUSHMI NAGESH Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
January 6, 2011 |
MOUSAMI NAGESH MAUSHMI NAGESH Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Mrinal Kanti Chakraborty Vs. State of Jharkhand
|
April 1, 2011 |
MRINAL KANTI CHATTERJEE Vs. DAMODAR VALLEY CORPORATION
|
March 16, 2011 |
Mrityunjay Kishore Mittu Vs. State of Jharkhand
|
January 31, 2011 |
MRS. RENUBALA JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2011 |
MUKESH KR GUPTA Vs. STATE OF JHARKHAND
|
February 28, 2011 |
MUKESH KUMAR GIRI Vs. STATE OF JHARKHAND AND ORS
|
January 10, 2011 |
Mukesh Kumar Gupta @ Mukesh Sao @ Gupta Vs. State of Jharkhand
|
December 19, 2011 |
Mukesh Kumar Sinha Vs. State of Jharkhand
|
December 2, 2011 |
MUKESH PRASAD SINGH Vs. UNION OF INDIA & ORS.
|
June 8, 2011 |
MUKESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 25, 2011 |
Mukesh Ranjan Vs. State of Jharkhand
|
February 4, 2011 |
Mukesh Sao @ Mukesh Kumar Sao Vs. State of Jharkhand
|
March 16, 2011 |
MUKESH SHAW Vs. INCOME TAX OFFICER
|
September 23, 2011 |
MUKESH THAKUR Vs. UNION BANK OF INDIA
|
February 3, 2011 |
Mukta Kumar Vs. State of Jharkhand
|
July 27, 2011 |
Mukteshwar Rajak and Bhagwatia Devi @ Bhagwati Devi Vs. State of Jharkhand
|
February 24, 2011 |
MUNDRIKA DEVI Vs. SOHAN @ SOHAR MAHTO AND ORS.
|
April 28, 2011 |
MUNDRIKA SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK & ORS.
|
October 14, 2011 |
Muneshwar Vs. Presiding Officer, Central Govt. Industrial Tribunal No. 1, Dhanbad
|
September 1, 2011 |
Muneshwar Prasad Singh Vs. Harijindra Singh
|
March 31, 2011 |
Munga Lal Gupta Vs. Hussaini Mahto
|
April 11, 2011 |
MUNI DEVI Vs. RAJDHANI DEVI
|
June 24, 2011 |
MUNI KUMARI @ MUNIYA KUMARI Vs. STATE OF JHARKHAND
|
February 9, 2011 |
Munna Bhagat Vs. State of Jharkhand
|
March 28, 2011 |
MUNNA MISHRA @ RAVIKANT MISHRA Vs. STATE OF JHARKHAND & OTHERS
|
January 3, 2011 |
MUNSHI HEMBRAM Vs. THE MANAGING DIRECTOR (MD)/MANAGEMENTS, JHARKHAND STATE HOUSING BOARD & ORS.
|
November 9, 2011 |
MUNSHI MAHTO @ MUNSHI KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
September 23, 2011 |
Munu Mahto Vs. State of Jharkhand
|
March 31, 2011 |
Murari Goswami Vs. State of Jharkhand
|
September 12, 2011 |
Murli Mohan Mishra Vs. State of Jharkhand
|
October 17, 2011 |
Murlidhar Dasandhi Vs. Bharat Coking Coal
|
April 4, 2011 |
MURSHID ALAM Vs. STATE OF JHARKHAND
|
December 20, 2011 |
MURSHID ANSARI Vs. THE STATE OF JHARKHAND
|
January 13, 2011 |
N MOHAN RAO Vs. STATE OF JHARKHAND
|
March 25, 2011 |
Nabi Rasool Vs. Shishir Kumar Das
|
March 24, 2011 |
Nagarjuna Construction Company Ltd Vs. State of Jharkhand, Water Resource Department, through its Secretary, Ranchi
|
September 19, 2011 |
Nagendra Kumar Singh Vs. State of Jharkhand
|
July 13, 2011 |
NAGENDRA KUMAR SINHA AND ORA Vs. STATE OF JHARKHAND
|
January 5, 2011 |
NAGENDRA RAI Vs. THE STATE OF JHARKHAND
|
March 25, 2011 |
Nageshwar Ram Vs. Narayan Mahto
|
September 13, 2011 |
NAGESHWAR YADAV Vs. STATE OF JHARKHAND
|
August 18, 2011 |
NAIRU HAIBURU Vs. STATE OF JHARKHAND
|
October 18, 2011 |
Najib Neyaz Ahmad Vs. State of Jharkhand
|
June 28, 2011 |
Najmussabah Vs. State of Jharkhand
|
June 28, 2011 |
NAKUL RAI Vs. STATE OF JHARKHAND AND ORS
|
January 3, 2011 |
NAKUL RAI Vs. THE STATE OF JHARKHAND,
|
January 3, 2011 |
NAMRATA KIRAN RANI Vs. STATE OF JHARKHAND
|
March 31, 2011 |
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND THROUGH C B I
|
September 23, 2011 |
NAND KISHORE PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
July 11, 2011 |
Nand Kishore Rai Vs. State of Jharkhand
|
August 4, 2011 |
Nandu Prasad Vs. Union of India
|
July 7, 2011 |
NANDU RAM Vs. THE STATE OF JHARKHAND AND ANR.
|
April 21, 2011 |
NANI GOPAL GOSWAMI Vs. DEVENDRA NATH GOSWAMI
|
February 17, 2011 |
NANU KUDADA Vs. STATE OF JHARKHAND
|
March 16, 2011 |
NARAYAN GOPE @ NARAIN GOPE AND MANATH GOPE @ MANOJ GOPE Vs. THE STATE OF JHARKHAND
|
April 19, 2011 |
NARAYAN YADAV Vs. STATE OF JHARKHAND
|
July 25, 2011 |
NARAYANI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
NARENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 21, 2011 |
NARENDRA KUMAR ROY AND Vs. THE STATE OF JHARKHAND AND ORS.
|
June 17, 2011 |
Narendra Kumar Singh Vs. State of Jharkhand
|
June 14, 2011 |
Narendra Pal Singh Vs. Ravi Prakash Bagroy
|
May 4, 2011 |
NARENDRA PRATAP SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 12, 2011 |
Naresh Baghout Vs. State of Jharkhand
|
September 15, 2011 |
Naresh Das Vs. State of Jharkhand
|
July 14, 2011 |
Naresh Kumar Mahto @ Naresh Mahto Vs. State of Jharkhand
|
March 24, 2011 |
NARESH KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
Naresh Prasad Vs. Birsa Agriculture University
|
April 27, 2011 |
NARESH PRASAD GUPTA, Vs. THE STATE OF JHARKHAND AND ORS.
|
August 12, 2011 |
NARESH RAM AND ORS. Vs. GOPAL RAM AND ORS.
|
May 6, 2011 |
NARESH SAO AND ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
NARESH SAW ALIAS NARESH SAH Vs. STATE OF JHARKHAND
|
April 21, 2011 |
NASIR NO. 1 Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY AND ORS.
|
August 23, 2011 |
NATHAN HANSDA @ NATHEN HEMBROM @ NATHNILAL HEMBOROM @ NATHNIAL HANSDA Vs. STATE OF JHARKHAND
|
February 23, 2011 |
Natho Rana & Ors (in 159) Suresh Rana (in 205) Vs. State of Jharkhand
|
September 22, 2011 |
Nathu Ram Vs. State of Bihar (Jharkhand)
|
September 15, 2011 |
Nathun Sahu Vs. State of Jharkhand
|
March 7, 2011 |
NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY (NIFFT) Vs. MALAY KUMAR BANERJEE AND ORS.
|
May 9, 2011 |
National Institute of Technology, Jamshedpur Vs. Pradeep Singh
|
October 12, 2011 |
NATIONAL INSURANCE CO. LTD. Vs. BABY DEVI AND ORS.
|
May 6, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. KULWINDER KAUR AND ORS.
|
May 3, 2011 |
National Insurance Company Ltd. Vs. Md.Nizam Ansari
|
August 25, 2011 |
Naushad Alam Vs. State of Jharkhand
|
April 25, 2011 |
Naveen Kumar Vs. State of Jharkhand
|
July 14, 2011 |
NAVIN KISHORE SAHAY Vs. ALLAHABAD BANK
|
January 31, 2011 |
NAWAL KISHORE PRASAD Vs. THE JHARKHAND STATE HOUSING BOARD AND ORS.
|
May 20, 2011 |
Nawaz Ahmad Vs. Jharkhand State Forest Development Corporation
|
March 29, 2011 |
NAYEEMUDDIN @ NAYEEMUDDIN ANSARI AND MOHARRAN ANSARI @ MOHARRAM Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
Neha Murmu @ Leha Murmu Vs. State of Jharkhand
|
November 22, 2011 |
NELSON PITTAR Vs. THE STATE OF JHARKHAND,
|
April 29, 2011 |
NEPAL MAHATO Vs. STATE OF JHARKHAND
|
January 4, 2011 |
NEW BHARAT REFRACTORIES LTD Vs. COAL INDIA LTD & OTHERS
|
July 29, 2011 |
New India Assurance Vs. Aloka Bhakat
|
May 6, 2011 |
NEYAR ALAM @ NAIYER ALAM AND.SARFRAZ ALAM @ BHOLU @ BHOLA Vs. THE STATE OF JHARKHAND & ORS
|
October 10, 2011 |
NIHAR RANJAN BANERJEE Vs. STATE OF JHARKHAND AND ORS.
|
May 3, 2011 |
NILAMBER VAID Vs. STATE OF JHARKHAND
|
January 31, 2011 |
NIMAI CHANDRA MAHTO Vs. STATE OF JHARKHAND
|
March 23, 2011 |
NIMAI MODI Vs. STATE OF JHARKHAND
|
August 3, 2011 |
NIMAN BAXLA Vs. STATE OF JHARKHAND
|
August 30, 2011 |
NIRAJ KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2011 |
NIRAJ KUMAR AND ORS Vs. STATE OF JHARKHAND
|
September 7, 2011 |
Niraj Kumar Singh Vs. Union of India
|
November 23, 2011 |
NIRAJ MAHESHWARI Vs. UNITED INDIA INSURANCE CO LTD
|
June 7, 2011 |
NIRANJAN GORAIN Vs. STATE OF JHARKHAND
|
August 18, 2011 |
Niranjan Mahto Vs. State of Jharkhand
|
March 7, 2011 |
NIRANJAN MARANDI Vs. STATE OF JHARKHAND
|
July 19, 2011 |
Niranjan Prasad Deo Vs. State of Jharkhand
|
July 11, 2011 |
NIRANJAN PRASAD DEO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 8, 2011 |
NIRMAL MAHTO Vs. THE STATE OF JHARKHAND
|
August 5, 2011 |
Nirmal Oraon Vs. State of Jharkhand through the Secretary, Department of Home
|
November 19, 2011 |
NIRMALA BESRA Vs. STATE OF JHARKHAND
|
September 6, 2011 |
NIRMALA DEVI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
November 14, 2011 |
Nisar Vs. State of Jharkhand
|
January 20, 2011 |
NISARUL HAQ Vs. STATE OF JHARKHAND
|
January 10, 2011 |
Nisha Jain Vs. Union of India
|
June 14, 2011 |
Nishant Vs. State of Jharkhand
|
December 16, 2011 |
NISHAR AHMAD KHAN Vs. KHUBLAL SAO
|
August 10, 2011 |
Nishi Kant Vs. State of Jharkhand
|
July 12, 2011 |
NITAI CHANDRA DEY Vs. CHAIRMAN, JHARKHAND STATE ELECTRICITY BOARD
|
November 11, 2011 |
Niteen Kumar Ray Vs. State of Jharkhand
|
February 3, 2011 |
NITESH KUMAR SINGH ALIAS BABAN Vs. STATE OF JHARKHAND
|
March 3, 2011 |
NITISH KUMAR Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
NITU GUPTA Vs. STATE OF JHARKHAND
|
August 11, 2011 |
Nivha Sinha Vs. Ranjit Prasad
|
June 9, 2011 |
NOONMANI SAO Vs. STATE OF JHARKHAND
|
September 23, 2011 |
NOOR ISLAM Vs. STATE OF JHARKHAND & ORS
|
January 4, 2011 |
Nooruddin Ansari Vs. State of Jharkhand
|
December 16, 2011 |
Nunulal Kisku Vs. Hopa Kisku
|
October 17, 2011 |
NUNWA MANJHI @ NUNA MANJHI @ NUNA RAM MANJHI Vs. CENTRAL COAL FIELDS LTD
|
August 10, 2011 |
OM METALLIC Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
OM PRAKASH DUBEY Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
Om Prakash Lal Vs. Nirmal Kumar Jain
|
March 28, 2011 |
OM PRAKASH RAI Vs. STATE OF JHARKHAND
|
January 3, 2011 |
OM PRAKASH SINGH Vs. THE STATE OF JHARKHAND THROUGH S.P., C.B.I.
|
February 15, 2011 |
Omlata Devi Vs. State of Jharkhand
|
January 20, 2011 |
Onath Lohar Vs. State of Jharkhand
|
May 4, 2011 |
ORIENTAL INSURANCE CO LTD Vs. THAKUR SURENDRA KUMAR SINGH
|
March 7, 2011 |
Oriental Insurance Company Vs. Birendra Kumar
|
March 25, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUNDRI HAMBROM
|
March 29, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUMITRA DEVI
|
March 29, 2011 |
Oriental Insurance Company Ltd. Vs. Meera Devi
|
March 24, 2011 |
OSHIAR PRASAD Vs. THE EMPLOYERS IN RELATION TO MANATEMENT OF SUDAMDIH COAL WASHERY OF BCCL
|
June 17, 2011 |
P K PRESS METAL PVT LTD Vs. STATE OF JHARKHAND AND ORS
|
January 4, 2011 |
P S RAJYA Vs. UNION OF INDIA AND ORS
|
January 3, 2011 |
P. Jogehwar Rao Vs. State of Jharkhand
|
December 5, 2011 |
P.B. Prasad Vs. State of Bihar
|
June 12, 2011 |
P.C. MANJHI Vs. MANAGEMENT OF BOKARO STEEL PLANT
|
May 5, 2011 |
Padmawati Devi Vs. State of Jharkhand
|
September 13, 2011 |
PAIKET KISKU Vs. STATE OF JHARKHAND
|
January 3, 2011 |
PAIRU ORAON @ PANDU ORAON@ DAUD ORAON Vs. THE STATE OF JHARKHAND
|
July 11, 2011 |
PANCHANAND PANDIT Vs. STATE OF JHARKHAND
|
August 12, 2011 |
PANCHU SAO Vs. STATE OF JHARKHAND
|
September 9, 2011 |
Pandit Binoda Nand Jha Vs. State of Jharkhand
|
March 30, 2011 |
PANKAJ KUMAR MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
May 6, 2011 |
PANKAJ KUMAR MATHO Vs. STATE OF JHARKHAND AND OTHERS
|
June 5, 2011 |
PANKAJ KUMAR SINGH @ PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
September 17, 2011 |
PANKAJ SRIVASTAVA Vs. ANJANA SRIVASTAVA
|
August 19, 2011 |
PANKAJ THAKUR Vs. STATE OF JHARKHAND
|
March 24, 2011 |
PAPPU KUMAR Vs. STATE OF JHARKHAND
|
March 17, 2011 |
Pappu Yadav Vs. State of Jharkhand
|
September 21, 2011 |
PARAS NATH PANDEY Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, RURAL WORKS DEPARTMENT
|
April 15, 2011 |
PARMANAND TIRIYA Vs. STATE OF JHARKHAND
|
July 1, 2011 |
Parmeshwar Kumar Hembram Vs. State of Jharkhand
|
March 10, 2011 |
Parmeshwar Rana Vs. Dwarika Rana
|
April 28, 2011 |
PARMESHWARI MINERALS Vs. STATE OF JHARKHAND
|
July 13, 2011 |
PARPATI HANSDA, Vs. THE STATE OF JHARKHAND
|
February 28, 2011 |
PARSHU RAM MAHTO, Vs. THE STATE OF JHARKHAND AND ORS.
|
April 4, 2011 |
Parvez Akhtar Vs. The State of Jharkhand
|
September 22, 2011 |
PATEL MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 12, 2011 |
Pawan Kumar Agarwal @ Pawan Agarwal Vs. State of Jharkhand
|
September 1, 2011 |
Pawan Kumar Ghosh S/o Sri Bimal Kumar Ghosh Vs. State of Jharkhand
|
May 5, 2011 |
PAWAN KUMAR GHOSH S/O SRI BIMAL KUMAR GHOSH & ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
May 5, 2011 |
Pawan Kumar Pandey Vs. State of Jharkhand
|
June 30, 2011 |
PAWAN KUMAR SAHA, CHATUR MARANDI Vs. STATE OF JHARKHAND
|
May 26, 2011 |
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 10, 2011 |
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 1, 2011 |
Pawan Mistri Vs. State of Jharkhand
|
July 11, 2011 |
PAWAN SUT MINERALS Vs. STATE OF JHARKHAND
|
July 13, 2011 |
Petroleum Corporation, through its partner, Sri Surendra Kumar Nathany, Dhanbad Surendra Kumar Nathany Vs. Union of India
|
December 8, 2011 |
PHUL KUMARI Vs. BHARAT COKING COAL LIMITED
|
July 21, 2011 |
Phulchand Minz Vs. State of Jharkhand
|
November 17, 2011 |
PINKI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
May 12, 2011 |
PINKU @ SHASHI BHUSHAN SAHU Vs. STATE OF JHARKHAND
|
January 4, 2011 |
PINTU @ MUKESH VISHWAKARMA & ORS Vs. STATE OF JHARKHAND
|
January 7, 2011 |
PINTU MANDAL @ PINTU KUMAR MANDAL Vs. STATE OF JHARKHAND
|
March 31, 2011 |
PINTU PASWAN, Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
PIYASO DEVI Vs. STATE OF JHARKHAND AND IFICO
|
July 15, 2011 |
PIYUSH KUMAR JHA Vs. STATE OF JHARKHAND AND ORS
|
September 5, 2011 |
PKPRESS METAL PVT LTD Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Plywood Association Vs. State of Jharkhand
|
March 10, 2011 |
PODDAR MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 12, 2011 |
POKHAN YADAV Vs. PARMESHWAR YADAV
|
October 18, 2011 |
PONDE HEMBRAM Vs. THE STATE OF JHARKHAND
|
June 21, 2011 |
POONAM DEVI Vs. AMIT KUMAR
|
March 9, 2011 |
Poonam Singh Vs. State of Jharkhand through Vigilance For the Petitioner
|
February 15, 2011 |
PRABHASH SINGH @ NUNU SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
June 20, 2011 |
PRABHAT KUMAR NAYAK Vs. STATE OF JHARKHAND
|
June 27, 2011 |
Prabhat Singh @ Prabhat Kiran Singh Vs. State of Jharkhand
|
July 5, 2011 |
Prabhu Nandan Prasad Verma Vs. State of Jharkhand
|
September 15, 2011 |
PRABHUNATH TIWARI Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
March 1, 2011 |
PRADEEP KUMAR Vs. THE CHAIRMAN, INDIAN SCHOOL OF MINES AND ORS.
|
January 18, 2011 |
PRADEEP KUMAR AGARWAL Vs. INCOME TAX OFFICER
|
May 3, 2011 |
Pradeep Kumar Agarwalla Vs. Ajoy Kumar Roy
|
April 25, 2011 |
PRADEEP KUMAR PASARI (A PROPRIETOR FIRM) Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2011 |
PRADEEP MANDAL AND BISHWANATH MANDAL @ THANDU AND RAJARAM MANDAL @ KHIRU @ JAIRAM MANDAL Vs. THE STATE OF JHARKHAND
|
January 3, 2011 |
PRADIP HAZAM @ PRADIP PRAMANIK Vs. STATE OF JHARKHAND
|
September 23, 2011 |
PRADIP KUMAR JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 3, 2011 |
PRADIP RAM Vs. THE STATE OF JHARKHAND
|
August 8, 2011 |
Praduman Kumar Pradhan Vs. State of Jharkhand
|
November 22, 2011 |
PRADUMAN KUMAR PRADHAN, PRAMOD PRADHAN, PRAKASH PR Vs. STATE OF JHARKHAND
|
November 24, 2011 |
Prafulla Mahto Vs. State of Jharkhand
|
July 11, 2011 |
PRAGYA MANINI Vs. STATE OF JHARKHAND
|
September 27, 2011 |
PRAHLAD KUMAR PAL Vs. ANJANA PAL AND RAMCHANDRA PAL
|
June 24, 2011 |
PRAKASH KUMAR Vs. STATE OF JHARKHAND
|
September 13, 2011 |
PRAKASH MUNJAL Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ORS.
|
March 3, 2011 |
PRAKASH NARAYAN AND ORS. Vs. STATE OF JHARKHAND AND OTHERS
|
October 10, 2011 |
PRAKASH NONIA Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
PRAKASH PRASAD MEHTA Vs. THE STATE OF JHARKHAND
|
January 31, 2011 |
PRAMILA DEVI Vs. STATE OF JHARKHAND & ORS.
|
July 20, 2011 |
Pramila Devi Vs. State of Jharkhand through
|
June 15, 2011 |
PRAMILA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
August 24, 2011 |
PRAMOD KUMAR Vs. BHARAT COKING COAL LIMITED
|
March 1, 2011 |
PRAMOD KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 15, 2011 |
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 9, 2011 |
PRAMOD RAI Vs. STATE OF JHARKHAND
|
January 7, 2011 |
PRAMOD RAM ALIAS PRAMOD CHANDRAVANSHI Vs. STATE OF JHARKHAND
|
March 17, 2011 |
PRAMOD RAWANI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
Prashant Bothra Vs. State of Jharkhand
|
February 14, 2011 |
Pratap Singh @ Ram Pratap Singh Vs. The State of Jharkhand
|
September 14, 2011 |
PRATYUSH KRISHNA BANERJEE Vs. STATE OF JHARKHAND
|
August 10, 2011 |
PRAVAS KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 7, 2011 |
PRAYAG MAHTO Vs. JAGDISH MAHTO
|
February 21, 2011 |
PREM CHAND SINGH Vs. STATE OF JHARKHAND
|
January 6, 2011 |
PREM KUMAR Vs. STATE OF JHARKHAND
|
February 24, 2011 |
PREM NARAYAN SHIVHARE Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Prem Shankar Mishra Vs. State of Jharkhand
|
November 21, 2011 |
PRIME ASSOCIATE Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
PRINCIPAL DELHI PUBLIC SCHOOL Vs. SYED MOHAMMAD SHARFULLAH
|
March 3, 2011 |
PRINCIPAL, DELHI PUBLIC SCHOOL Vs. SYED MOHAMMAD SHARFULLAH AND ORS.
|
March 11, 2011 |
PRITAM BAITHA,RAMJEET BAITHA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
PRITAM KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
PRITI KUMARI Vs. RAVI SHANKAR VERMA
|
March 18, 2011 |
PRITI RANJAN MUKHERJEE Vs. NALINI RANJAN MUKHERJEE
|
May 4, 2011 |
PRITINDRA NARAYAN ROY, Vs. STATE OF JHARKHAND,
|
August 10, 2011 |
PRITUS NAGESIA AND ORS. Vs. STATE OF JHARKHAND
|
July 4, 2011 |
PRITY KUMARI CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 20, 2011 |
PRIYANKA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 8, 2011 |
PROF. BINAY KUMAR @ BINAY KUMAR Vs. THE STATE OF JHARKHAND
|
July 26, 2011 |
PROFESSIONAL ASSISTANCE FOR DEVELOPMENT ACTION Vs. JHARKHAND STATE INFORMATION COMMISSION
|
March 1, 2011 |
PULCHERIA JOHN HORO AND Vs. STATE OF JHARKHAND AND ORS
|
January 13, 2011 |
PUNAM DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
September 17, 2011 |
PUNITA BARJO Vs. STATE OF JHARKHAND
|
March 1, 2011 |
PUNNU SAO Vs. STATE OF JHARKHAND
|
March 15, 2011 |
PURNANAND SINGH Vs. STATE OF JHARKHAND
|
June 29, 2011 |
PURUSHOTTAM DAS GAJJAR Vs. TATE OF JHARKHAND
|
October 14, 2011 |
PUSPA KUMARI Vs. STATE OF JHARKHAND
|
February 25, 2011 |
Putul Devi Vs. Bharat Coking Coal Ltd.
|
June 14, 2011 |
Putul Devi Vs. Bharat Coking Coal Ltd.
|
November 29, 2011 |
Putul Rani Dey Vs. State of Jharkhand
|
July 25, 2011 |
PYARA SINGH @ PYARA SINGH VIR Vs. STATE OF JHARKHAND AND ORS
|
September 13, 2011 |
QAMRUDDIN Vs. STATE OF JHARKHAND
|
March 17, 2011 |
Qurban Quraishi Vs. Satya Pal Verma
|
January 4, 2011 |
R K MINING PVT LTD Vs. BHARAT COKING COAL LTD
|
September 27, 2011 |
R K P BARANWAL AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 5, 2011 |
R.K. MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2011 |
R.K. Mining Private Ltd. Vs. Bharat Coking Coal Ltd.
|
December 7, 2011 |
R.K.P. BARANWAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 8, 2011 |
R.K.P.BARANWAL Vs. STATE OF JHARKHAND
|
January 18, 2011 |
R.R.Sinha Vs. State of Jharkhand
|
December 16, 2011 |
R.S. Teacher's Training college, Dhanbad Vs. The National Council for Teacher Education, New Delhi
|
June 9, 2011 |
RABINDRA MARANDAI Vs. THE STATE OF JHARKHAND & ANOTHER
|
September 9, 2011 |
Rabishwar Basak Vs. The State of Jharkhand
|
December 15, 2011 |
RADHA GOVIND Vs. VINOBA BHAVE UNIVERSITY AND ANR.
|
August 12, 2011 |
RADHA KRISHNA DROLIA Vs. STATE BANK OF INDIA AND ORS.
|
May 3, 2011 |
Radha Prem Kishore Vs. State of Jharkhand
|
July 8, 2011 |
RADHESHYAM LAYAK Vs. STATE OF JHARKHAND
|
August 11, 2011 |
Radhey Shyam Pandey Vs. The State of Jharkhand
|
June 17, 2011 |
Radhiya Mosst. Vs. Ramdasi Devi
|
March 31, 2011 |
Raghu Nath Pradhan@Raghu Vs. State of Jharkhand
|
July 4, 2011 |
Raghunath Balmuchu Vs. State of Jharkhand
|
July 7, 2011 |
RAGHUNATH GANJHU Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
September 22, 2011 |
RAGHUNATH SINGH MUNDA AND ORS Vs. BRAJENDRA NATH MAHTO AND ANR
|
April 19, 2011 |
RAGINI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
July 14, 2011 |
Rahul Gupta Vs. The State of Jharkhand
|
June 7, 2011 |
RAHUL YADAV Vs. STATE OF JHARKHAND
|
October 18, 2011 |
RAIHANA KHATOON & ANOTHER Vs. STATE OF JHARKHAND AND ORS.
|
January 5, 2011 |
RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD Vs. VIJETA CONSTRUCTIONS LTD RANCHI
|
July 27, 2011 |
RAJ BALLAV SINGH @ RAJ BALLABH SINGH AND KESHO DHOBI Vs. THE STATE OF JHARKHAND THROUGH CBI
|
September 23, 2011 |
Raj Chouhan Vs. State of Jharkhand
|
November 11, 2011 |
RAJ KAPOOR SINHA Vs. STATE OF JHARKHAND
|
August 4, 2011 |
RAJ KISHORE Vs. STATE OF JHARKHAND
|
January 5, 2011 |
RAJ KISHORE SINGH Vs. NANDJEE YADAV
|
April 19, 2011 |
RAJ KISHORE SINGH Vs. STATE OF JHARKHAND & ORS.
|
November 11, 2011 |
RAJ KUMAR @ R K SINGH @ RAJKUMAR SINGH AND ANR Vs. STATE OF JHARKHAND AND ANR
|
October 19, 2011 |
RAJ KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
July 6, 2011 |
RAJ KUMAR BISWAS Vs. STATE OF JHARKHAND
|
January 5, 2011 |
RAJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 4, 2011 |
RAJ KUMAR ORAON Vs. STATE OF JHARKHAND
|
March 22, 2011 |
Raj Kumar Oraon Vs. State of Jharkhand
|
December 7, 2011 |
RAJ KUMAR RAM Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
RAJ KUMAR SINGH Vs. UNION OF INDIA (UOI) THROUGH MINISTRY OF HOME AFFAIRS,
|
April 20, 2011 |
RAJ KUMAR SINGH Vs. UCO BANK,
|
January 19, 2011 |
RAJ KUMAR TIWARI Vs. THE STATE OF JHARKHAND
|
April 20, 2011 |
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
January 5, 2011 |
Raj Lalit Prasad @ Raj Lalit Prasad Vs. Rampati Devi
|
August 16, 2011 |
Raj Steels & Ferro Alloys Pvt. Ltd. Vs. Allahabad Bank
|
March 24, 2011 |
RAJA RAM SINGH Vs. STATE OF JHARKHAND, THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND
|
August 12, 2011 |
RAJAN KUMAR SRIVASTAVA Vs. SAPAN KUMAR AND ANR.
|
May 16, 2011 |
RAJAN MAHTO @ RAJEN MAHTO Vs. THE STATE OF JHARKHAND
|
October 10, 2011 |
Rajan Munda Vs. State of Bihar
|
December 15, 2011 |
RAJANI DEVI Vs. STATE OF JHARKHAND
|
September 13, 2011 |
RAJDEO DUBEY Vs. STATE OF JHARKHAND
|
February 4, 2011 |
RAJDEO ORAON Vs. STATE OF JHARKHAND
|
March 14, 2011 |
Rajendar Pandey Vs. State of Jharkhand
|
September 2, 2011 |
RAJENDRA BHAGAT (ORAON) Vs. THE STATE OF JHARKHAND,
|
March 29, 2011 |
Rajendra Mahto @ Kargil Vs. State of Jharkhand
|
June 28, 2011 |
Rajendra Mandai Vs. State of Jharkhand
|
January 18, 2011 |
RAJENDRA NATH SHARMA Vs. VINOBA BHAVE UNIVERSITY AND ORS.
|
September 22, 2011 |
Rajendra Pandey Vs. The State of Jharkhand
|
July 7, 2011 |
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
September 19, 2011 |
Rajendra Paswan @ Rajendra Paswan No.-1 Vs. Bharat Coking Coal Ltd. (BCCL) through its Chairman-cum-Managing Director, Dhanbad
|
June 15, 2011 |
Rajendra Pradhan Vs. State of Jharkhand
|
February 14, 2011 |
Rajendra Prasad Vs. State of Jharkhand
|
June 6, 2011 |
Rajendra Prasad Vs. State of Bihar (now Jharkhand)
|
October 14, 2011 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
August 1, 2011 |
RAJENDRA PRASAD AND ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
Rajendra Prasad Sahu Vs. Kamla Devi
|
October 12, 2011 |
RAJENDRA PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
|
March 22, 2011 |
RAJENDRA RAJ Vs. STATE OF JHARKHAND & ANR
|
January 3, 2011 |
RAJENDRA RAM Vs. STEEL AUTHORITY OF INDIA LTD
|
January 3, 2011 |
Rajendra Ram Vs. State of Jharkhand
|
March 23, 2011 |
RAJENDRA SHARMA Vs. STATE OF JHARKHAND C B I
|
March 26, 2011 |
Rajendra Sharma Vs. State of Jharkhand
|
March 18, 2011 |
Rajendra Singh Vs. State of Jharkhand
|
September 19, 2011 |
RAJENDRA SINGH @ RAJENDRA PRASAD SINGH @ SETHJI AN Vs. STATE OF JHARKHAND
|
October 18, 2011 |
Rajesh Gohil Vs. State of Jharkhand
|
August 10, 2011 |
Rajesh Kumar Vs. State of Jharkhand
|
December 2, 2011 |
Rajesh Kumar Vs. State of Jharkhand and Pammi Kumari
|
February 21, 2011 |
RAJESH KUMAR Vs. STATE OF JHARKHAND & ORS
|
September 19, 2011 |
RAJESH KUMAR Vs. STATE OF JHARKHAND & ANOTHER
|
January 4, 2011 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
February 9, 2011 |
Rajesh Kumar Singh Vs. Secretary, Ministry of Steel
|
May 6, 2011 |
Rajesh Kumar Sinha @ Udal Jee @ Shailesh Jee Vs. State of Jharkhand
|
June 27, 2011 |
RAJESH PRASAD Vs. STATE OF JHARKHAND, BABITA DEVI
|
September 5, 2011 |
RAJESH PRASAD BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
|
December 5, 2011 |
RAJESH RANJAN Vs. THE STATE OF JHARKHAND
|
February 21, 2011 |
RAJESH SINGH Vs. UNION OF INDIA
|
October 13, 2011 |
RAJESH VISHWAKARMA Vs. STATE OF JHARKHAND
|
February 28, 2011 |
RAJESH YADAV AND ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Rajeshwar Prasad Vs. State of Jharkhand
|
January 11, 2011 |
Rajib Ranjan Singh Vs. State of Jharkhand
|
January 5, 2011 |
RAJINDER LAL TANDON ALIAS RAJENDRA LAL TANDON Vs. UNION OF INDIA
|
February 25, 2011 |
RAJIV GUPTA Vs. STATE OF JHARKHAND
|
September 2, 2011 |
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA
|
November 16, 2011 |
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA & OTHERS
|
December 7, 2011 |
RAJIV RANJAN SINGH, LALAN KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
October 12, 2011 |
RAJKAMALSARASWATI VIDYA MANDIR DHANBAD Vs. STATE OF JHARKHAND
|
September 17, 2011 |
RAJKUMAR GUPTA Vs. STATE OF JHARKHAND
|
September 6, 2011 |
RAJKUMAR YADAV @ MANJIT JEE Vs. THE STATE OF JHARKHAND
|
October 11, 2011 |
RAJNATH SINGH Vs. STATE OF JHARKHAND
|
January 17, 2011 |
RAJNEESH MISHRA Vs. UNION OF INDIA
|
February 22, 2011 |
RAJNEESH MISRA Vs. UNION OF INDIA
|
March 11, 2011 |
RAJNEESH MISRA Vs. UNION OF INDIA
|
March 4, 2011 |
RAJNEESH MISRA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 4, 2011 |
RAJNEESH MISRA Vs. UNION OF INDIA
|
October 13, 2011 |
Rajneesh Misra Vs. Union of India
|
April 4, 2011 |
Rajneesh Misra Vs. Union of India
|
April 20, 2011 |
Rajneesh Misra Vs. State of Jharkhand
|
March 29, 2011 |
Rajneesh Misra Vs. Union of India
|
March 14, 2011 |
RAJNISH KUMAR GIRI Vs. STATE OF JHARKHAND
|
January 10, 2011 |
Raju Lakra Vs. State of Jharkhand
|
May 4, 2011 |
RAJU MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
June 16, 2011 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Rakesh Kumar @ Rakesh Kumar Singh Vs. State of Jharkhand
|
April 7, 2011 |
Rakesh Kumar Jaiswal Vs. The State of Bihar
|
September 9, 2011 |
RAKESH KUMAR MARANDI Vs. STATE OF JHARKHAND
|
August 16, 2011 |
Rakesh Narayan Singh (in 969) Vs. State of Jharkhand
|
August 25, 2011 |
Rakesh Sarkar @ Rakesh Kumar Sarkar Vs. State of Jharkhand
|
June 30, 2011 |
Ram Ashish Singh Vs. Ramawati Devi
|
January 4, 2011 |
RAM BABU Vs. STATE OF JHARKHAND
|
March 17, 2011 |
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 22, 2011 |
RAM BRIKCHH PANDEY Vs. STATE OF JHARKHAND
|
March 17, 2011 |
Ram Briksh Ram Vs. Union of India
|
November 22, 2011 |
RAM CHANDRA BODRA ALIAS PAGLA Vs. STATE OF JHARKHAND
|
March 22, 2011 |
RAM CHANDRA MEHTA AND ARJUN PRASAD MEHTA Vs. THE STATE OF JHARKHAND,
|
May 2, 2011 |
RAM CHANDRA PRASAD GUPTA Vs. KAUSHALYA DEVI AND ANR.
|
April 5, 2011 |
RAM CHANDRA SAW Vs. THE STATE OF JHARKHAND
|
August 18, 2011 |
RAM CHANDRA YADAV Vs. SHAHID ALAM
|
March 10, 2011 |
RAM CHOURASIA @ RAM CHOURASIA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Ram Dahin Singh Vs. State of Jharkhand
|
November 25, 2011 |
RAM KISHORE NARAYAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 10, 2011 |
Ram Krishna Biswas @ Krishna Biswas Vs. State of Jharkhand
|
March 24, 2011 |
RAM KRISHNA DUBEY AND CHAMPA DUBEY Vs. THE STATE OF JHARKHAND
|
August 23, 2011 |
RAM KRISHNA PRASAD SINGH Vs. ADMINISTRATOR, BIHAR STATE ROAD TRANSPORT CORPORATION AND ANR.
|
July 12, 2011 |
Ram Krishna Singh Vs. State of Jharkhand
|
July 6, 2011 |
RAM LAKHAN MISHRA Vs. STATE OF JHARKHAND
|
April 20, 2011 |
Ram Lakhan Poddar Vs. State of Jharkhand
|
July 6, 2011 |
RAM LAKHAN SAO Vs. STATE OF JHARKHAND
|
January 3, 2011 |
RAM LAL PANJIYARA Vs. STATE OF JHARKHAND
|
July 29, 2011 |
RAM LAL SAO Vs. MOHD. YASIN
|
February 10, 2011 |
RAM NANDAN JHA Vs. STATE OF JHARKHAND
|
February 14, 2011 |
RAM NARAYAN PATHAK Vs. STATE OF JHARKHAND
|
December 21, 2011 |
RAM NARAYAN RAMAN Vs. STATE OF JHARKHAND
|
May 6, 2011 |
RAM NARAYAN SINGH Vs. STATE OF JHARKHAND & ORS
|
January 3, 2011 |
RAM NARAYAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 7, 2011 |
RAM NARESH SINGH Vs. STATE OF JHARKHAND AND ANR.
|
August 12, 2011 |
Ram Naresh Singh Vs. State of Bihar
|
November 24, 2011 |
RAM NARESH SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
April 4, 2011 |
RAM NAUMI SINGH Vs. MRITUNJAYA KUMAR SINGH
|
March 17, 2011 |
RAM PADARAN THAKUR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
RAM PRASAD FARIYAT Vs. THE STATE OF JHARKHAND AND ORS.
|
January 19, 2011 |
Ram Pravesh Agarwal Vs. The State of Jharkhand
|
June 14, 2011 |
Ram Pravesh Paswan Vs. State of Bihar
|
November 24, 2011 |
RAM PRAVESH RAM Vs. THE STATE OF JHARKHAND
|
May 10, 2011 |
RAM PRAVESH SAH Vs. STATE OF JHARKHAND
|
March 28, 2011 |
RAM PRAVESH SHARMA Vs. BINDU DEVI
|
September 5, 2011 |
Ram Prawesh Tiwari Vs. State of Jharkhand
|
July 14, 2011 |
RAM RAKSHPAL SINGH Vs. STATE OF JHARKHAND & ORS.
|
November 14, 2011 |
RAM SAGAR SINGH Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
Ram Sajjan Sharma Vs. State of Jharkhand
|
October 12, 2011 |
RAM SHANKAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
March 29, 2011 |
RAM SINGH Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
Ram Surat Singh Vs. State of Bihar
|
June 14, 2011 |
RAM SURESH TUDU Vs. STATE OF JHARKHAND
|
August 8, 2011 |
RAM SWARATH PANDEY Vs. BIMAL KUMAR
|
February 21, 2011 |
RAMA CHARAN LALL, CHHOTU ORAON AND SITA RAM MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
October 11, 2011 |
RAMA KANT SINGH Vs. STATE OF JHARKHAND
|
March 18, 2011 |
RAMA SHANKAR DUBEY Vs. STATE OF JHARKHAND
|
August 12, 2011 |
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2011 |
Rama Shankar Verma Vs. State of Bihar
|
December 9, 2011 |
Ramadhar Dubey Vs. State of Jharkhand
|
June 27, 2011 |
RAMAKANT SINGH Vs. STATE OF JHARKHAND
|
June 17, 2011 |
RAMANAND RAI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
RAMASHISH PRASAD Vs. STATE OF JHARKHAND & ANR
|
January 3, 2011 |
RAMASHISH SINHA @ RAMASHISH SINGH Vs. THE STATE OF JHARKHAND
|
May 20, 2011 |
Ramayan Pandey Vs. Union of India through C.B.I.
|
March 3, 2011 |
RAMBADAN SINGH AND ORS. Vs. N.R. CONSTRUCTION PRIVATE LTD.
|
April 29, 2011 |
RAMBHA DEVI Vs. YAMUNA DUBEY @ SUKHARI DUBEY AND ORS.
|
April 28, 2011 |
Ramchandra Sao @ Ramchandra Pd. Sahu Vs. State of Jharkhand
|
September 2, 2011 |
Ramchandra Singh Vs. State of Jharkhand
|
January 17, 2011 |
RAMCHHAPIT SINGH AND ORS. Vs. SHRIKRISHNA SINGH AND ORS.
|
February 1, 2011 |
Ramdas Kisku Vs. State of Bihar
|
December 16, 2011 |
Ramdeo Prasad Sahu Vs. State of Jharkhand
|
July 18, 2011 |
RAMDEO SAW, KISUN SAW AND KHUBLAL SAW Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
RAMDHAN SOREN Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Rameej Raja Khan Vs. State of Jharkhand
|
December 9, 2011 |
RAMESH AGRAWAL Vs. STATE OF JHARKHAND
|
November 9, 2011 |
RAMESH CHANDRA PRASAD Vs. UNION OF INDIA
|
August 8, 2011 |
Ramesh Kumar Vs. Union of India
|
April 1, 2011 |
Ramesh Kumar Sahi Vs. State of Jharkhand
|
March 29, 2011 |
Ramesh Prasad Vs. State of Jharkhand
|
April 27, 2011 |
RAMESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
September 6, 2011 |
Ramesh Yadav Vs. State of Jharkhand
|
November 25, 2011 |
RAMESHWAR DAS Vs. STATE OF JHARKHAND
|
February 22, 2011 |
RAMESHWAR KARMKAR Vs. STATE OF JHARKHAND
|
September 23, 2011 |
RAMESHWAR MAHARAJ Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Rameshwar Mahto Vs. State of Jharkhand
|
July 14, 2011 |
RAMESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
|
January 4, 2011 |
RAMESHWAR SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 27, 2011 |
RAMESHWARAM Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2011 |
RAMJAGI SINGH Vs. STATE OF JHARKHAND AND ORS
|
January 4, 2011 |
RAMJAGI SINGH RAMJANGI SINGH Vs. STATE OF JHARKHAND
|
January 4, 2011 |
RAMJEE POWER CONSTRUCTION LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHIEF ENGINEER (A.P.D.R.R) ENGINEERING BUILDING, DHURWA, RANCHI
|
July 11, 2011 |
RAMJI CHAUHAN, Vs. JHARKHAND HIGH COURT, THROUGH REGISTRAR GENERAL
|
June 16, 2011 |
Ramji Lal Sarda Vs. Gopal Sharan Nath Sahdeo
|
July 14, 2011 |
Ramji Prasad etc. etc. Vs. State of Jharkhand, through CBI Opp. party
|
December 8, 2011 |
RAMU YADAV @ RAJU YADAV Vs. THE STATE OF JHARKHAND
|
July 15, 2011 |
RAMYAD SINGH Vs. STATE OF JHARKHAND
|
September 1, 2011 |
RAN VIJAY PRAKASH SINGH Vs. STATE OF JHARKHAND
|
November 25, 2011 |
RAN VIJAY PRASAD YADAV Vs. STATE OF JHARKHAND
|
February 23, 2011 |
RANA BOSE @ GHOSH Vs. STATE OF JHARKHAND
|
August 25, 2011 |
Rana Umesh Kumar Singh @ Rana Umesh Singh Vs. State of Jharkhand
|
August 3, 2011 |
RANCHI MUNICIPAL CORPORATION Vs. BHAGWATI DEVI
|
April 11, 2011 |
RANDHIR PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 22, 2011 |
RANGLAL GORAI, RAKESH GORAI @ RAKESH GORAIN Vs. STATE OF JHARKHAND
|
October 17, 2011 |
Rangnath Pandey Vs. State of Jharkhand
|
December 15, 2011 |
Rani Anugrh Prasad Vs. Union of India
|
July 27, 2011 |
RANI SATI MINERALS Vs. STATE OF JHARKHAND
|
July 13, 2011 |
RANJAN KUMAR VERMA Vs. STATE OF JHARKHAND
|
January 6, 2011 |
RANJEET SOREN Vs. STATE OF JHARKHAND
|
August 16, 2011 |
Ranjeeta Srivastava Vs. Bharat Coking Coal Ltd., through its Managing Director, Dhanbad
|
June 15, 2011 |
RANJIT JORDAR Vs. STATE OF JHARKHAND
|
January 3, 2011 |
RANJIT KUMAR MOHAN @ RANJIT MOHAN Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
RANJIT KUMAR SAHA Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY RANCHI
|
January 6, 2011 |
RASHID ALI Vs. STATE OF JHARKHAND
|
June 27, 2011 |
RASHID ANSARI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
RASHMI KUMARI Vs. TAPAS KUMAR ROY
|
April 29, 2011 |
RASHMI SRIVASTAVA Vs. KAMAL KISHORE SRIVASTAVA
|
August 9, 2011 |
RASHTRIYA PARIYOJAN NIRMAN NIGAM LTD Vs. STATE OF JHARKHAND
|
January 4, 2011 |
Rasmoni Mahto Vs. State of Bihar
|
July 6, 2011 |
RATAN KUMAR Vs. STATE OF JHARKHAND & ORS.
|
March 18, 2011 |
RATAN KUMAR SAH Vs. THE STATE OF JHARKHAND
|
February 18, 2011 |
Rathindra Nath Bhattacharya Vs. State of Jharkhand
|
November 19, 2011 |
RATHINDRANATH GHOSH @ RATTIMDRANATH GHOSH HAZRA Vs. THE STATE OF JHARKHAND AND ANR.
|
April 7, 2011 |
RATHU LAL BAURI Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Ratia @ Etwa Dahanga Vs. State of Jharkhand
|
April 15, 2011 |
RATNESHWAR PRASAD MANDAL Vs. PRESIDING OFFICER LABOUR COURT HAZARIBAGH
|
September 13, 2011 |
RAVI GUPTA @ RAVI KUMAR Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
Ravi Hi-tech Vs. B.I.F.R.
|
February 4, 2011 |
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
|
July 29, 2011 |
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
|
March 25, 2011 |
RAVI HI-TECH LIMITED Vs. B.I.F.R. AND ORS.
|
June 17, 2011 |
RAVI KARMALI @ RAVI VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 21, 2011 |
RAVI RANJAN Vs. STATE OF JHARKHAND AND ORS
|
January 5, 2011 |
RAVI ROSHAN SINHA Vs. STATE OF JHARKHAND
|
March 3, 2011 |
RAVI SHANKAR THAKUR @ R S SHANKAR Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Ravi Shekhar Singh Vs. The State of Jharkhand
|
June 28, 2011 |
Ravindra Kumar Vs. State of Jharkhand
|
December 5, 2011 |
Ravindra Prasad Vs. State of Jharkhand
|
July 11, 2011 |
RAVINDRA SINGH Vs. THE STATE OF JHARKHAND
|
September 2, 2011 |
Ravindra Taunk Vs. Vasanti B. Taunk
|
March 9, 2011 |
Razia Bibi Vs. Mohammad Nazrul Haque
|
December 13, 2011 |
REENA DEVI Vs. R. SAO @ RAJ KR. SAW
|
August 19, 2011 |
REKHA DEVI ALIAS REKHA Vs. STATE OF JHARKHAND
|
March 7, 2011 |
Renu Devi Vs. State of Jharkhand
|
July 1, 2011 |
Renu Jaiswal Vs. State of Jharkhand
|
January 5, 2011 |
Renu Kumari Vs. State of Jharkhand
|
November 16, 2011 |
RITESH RANJAN & ANOTHER Vs. STATE OF JHARKHAND & ORS
|
August 1, 2011 |
RKP BARANWAL Vs. STATE OF JHARKHAND
|
January 5, 2011 |
ROBIN BAA Vs. STATE OF JHARKHAND
|
June 29, 2011 |
ROHAN MAHTO AND Vs. BHARAT COKING COAL LIMITED AND ORS.
|
January 13, 2011 |
Rohit Kejriwal Vs. State of Jharkhand
|
March 31, 2011 |
Rohit Kumar Singh Vs. State of Jharkhand
|
December 16, 2011 |
Rohit Raj Vs. The State of Jharkhand
|
June 7, 2011 |
ROSHAN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 14, 2011 |
Rudra Pratap Vs. The State of Jharkhand
|
July 6, 2011 |
Rudra Steel Vs. Jharkhand State Electricity Board
|
July 14, 2011 |
RUHUL ANSARI @ RAHUL ANSARI Vs. STATE OF JHARKHAND
|
January 7, 2011 |
Ruksa Sway Sahayata Samuh (SHG) Vs. State of Jharkhand
|
July 13, 2011 |
RUKSANA BIBI Vs. STATE OF JHARKHAND
|
October 18, 2011 |
Ruksana Khatoon Vs. The State of Jharkhand
|
June 6, 2011 |
RUNA DEVI AND ORS. Vs. SHAMBHU YADAV AND ORS.
|
April 13, 2011 |
RUP CHATTERJEE, JAGBANDHU CHANDRA Vs. STATE OF JHARKHAND
|
October 11, 2011 |
Rup Lal Das Vs. Giridih Kshetriya Gramin Bank
|
December 13, 2011 |
Rupa Shahdeo Vs. Madhusaudan Agarwal
|
April 11, 2011 |
Rupam Akhouri Vs. The State of Jharkhand
|
July 25, 2011 |
Rupam Rimpi Verma Vs. Pranay Verma
|
April 28, 2011 |
RUPCHAND DAS AND Vs. THE STATE OF JHARKHAND
|
May 25, 2011 |
RUPEN RAJWAR @ RUPAN RAJWAR Vs. STATE OF JHARKHAND
|
September 13, 2011 |
RUPESH KUMAR SINHA Vs. DASRATH MAHATO
|
March 24, 2011 |
Rusu Oraon Vs. H.E.C.
|
July 12, 2011 |
S. BURMAN @ SATIDAS BURMAN Vs. STATE OF JHARKHAND AND SHRI BASUDEO MISHRA
|
February 9, 2011 |
S. Seshadri Vs. State of Jharkhand
|
November 29, 2011 |
S.D.M. Karan Vs. Telco Company Limited
|
March 29, 2011 |
S.K.M.UNIVERSITY, THROUGH ITS REGISTRAR AND VICE CHANCELLOR Vs. STATE OF JHARKHAND
|
July 14, 2011 |
S.P. MINERALS Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
SABIR ANSARI Vs. BISHNU MANDAL,
|
May 6, 2011 |
Sabitri Devi Vs. Parmeshwar Sahu
|
June 17, 2011 |
Sachida Nand Singh Vs. State of Jharkhand
|
November 28, 2011 |
SACHIDANAND PRASAD Vs. STATE OF JHARKHAND
|
January 6, 2011 |
SADAM KHAN @ SADAM AKBAL KHAN @ SADDAM KHAN Vs. STATE OF JHARKHAND
|
January 4, 2011 |
SADESH SAHU Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
Sadhan Pal Vs. State of Jharkhand
|
April 5, 2011 |
Sadho Charan Sahu Vs. State of Jharkhand
|
July 13, 2011 |
SADNA MUNDA AND ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
SADO SAMAD AND ORS. Vs. STATE OF JHARKHAND AND NAMSI KUI
|
October 11, 2011 |
SAHADAT MIAN @ SAHADAT ANSARI Vs. STATE OF JHARKHAND
|
January 7, 2011 |
SAHADEB HANSDAH AND ORS. Vs. THE STATE OF JHARKHAND AND ALAMONI HANSDAH
|
April 29, 2011 |
Sahay Lakra Vs. State of Jharkhand
|
June 9, 2011 |
SAHIYA JAGIYA DEVI @ JAGIYA DEVI Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
SAHUD ANSARI @ SAUD ANSARI Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
SAIBUN KHATOON, BEGUM KHATOON, MD ANWAR Vs. STATE OF JHARKHAND
|
September 2, 2011 |
Sajal Chakraborty Vs. State of Jharkhand through CBI
|
November 11, 2011 |
SAJAN KHANDAYAT @ SAJAN KUMAR KHANDAYAT @ RAJU KHA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SAJJAD ALI Vs. TASIRUDDIN SHEIKH
|
November 9, 2011 |
Sakhawa Oraon @ Sakhwa Oraon Vs. State of Jharkhand
|
March 24, 2011 |
SAKHI DEVI Vs. STATE OF JHARKHAND
|
March 7, 2011 |
SALASAR MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
SALEKHA KHATOON AND DILSHER KHAN Vs. MD. REYAZ KHAN
|
April 18, 2011 |
Sambhu Prasad Jamadar Vs. State of Jharkhand
|
August 2, 2011 |
Samir Kumar Dutta Vs. Union of India
|
December 8, 2011 |
SAMIR KUMAR GHOSH Vs. NALANDA CERAMIC AND INDUSTRIES LIMITED
|
March 8, 2011 |
SAMIR KUMAR GHOSH Vs. NALANDA CERAMIC AND INDUSTRIES LTD
|
February 28, 2011 |
SAMIT KUMAR SINGH @ SUMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
SAMRAT BISWAS Vs. ISHITA BISWAS
|
February 25, 2011 |
Samu Oraon Vs. State of Jharkhand
|
July 25, 2011 |
SANATAN HEMBRAM Vs. STATE OF JHARKHAND AND ANR.
|
March 30, 2011 |
SANATAN RANA Vs. STATE OF JHARKHAND
|
March 9, 2011 |
SANATAN RANA AND MAHARANI RANA Vs. THE STATE OF JHARKHAND
|
March 20, 2011 |
SANDEEP KUMAR TIRKEY Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
August 5, 2011 |
Sanderson Industries Ltd. Vs. Adityapur Industrial Area Development Authority
|
March 28, 2011 |
SANDIP EKKA Vs. SELESTA KERKETA
|
June 27, 2011 |
SANDIP SAW, PARMESHWAR SINGH Vs. STATE OF JHARKHAND
|
September 13, 2011 |
SANGITA SINHA Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SANJAY BANERJEE ALIAS SANJEET NEYOGI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
SANJAY GOPE @ SANJAY TIGER Vs. THE STATE OF JHARKHAND
|
August 19, 2011 |
SANJAY KERKETTA Vs. THE STATE OF JHARKHAND
|
March 3, 2011 |
SANJAY KUMAR @ MAKHIJA Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 2, 2011 |
SANJAY KUMAR DHADA Vs. STATE OF JHARKHAND
|
January 20, 2011 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 4, 2011 |
SANJAY KUMAR SINGH Vs. SHYAMA PAD PANDEY @ SHYAM KUMAR PANDE,
|
May 4, 2011 |
SANJAY KUMAR SINGH Vs. JANESHWAR SINGH
|
October 10, 2011 |
Sanjay Kumar Upadhyay Vs. State of Jharkhand
|
December 14, 2011 |
SANJAY PASWAN Vs. STATE OF JHARKHAND
|
March 23, 2011 |
SANJAY PRASAD SAO ALIAS SANJAY PRASAD SAW Vs. STATE OF JHARKHAND
|
March 17, 2011 |
SANJAY RAMPAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 18, 2011 |
Sanjay Yadav Vs. The State of Jharkhand
|
July 5, 2011 |
Sanjeet Kumar @ Sanjeev Kumar Vs. State of Jharkhand
|
March 16, 2011 |
SANJEEV KUMAR JHA AND ORS. Vs. SWAMI RAM KRISHNA PARAMHANS TEACHERS TRAINING (B. ED) COLLEGE AND ORS.
|
April 15, 2011 |
Sanjeev Kumar Raha Vs. Coal India Limited
|
April 11, 2011 |
SANJEEV KUMAR SINGH @ SANJEEV KUMAR Vs. THE STATE OF JHARKHAND
|
June 6, 2011 |
SANJIT MAHTO @ BIPIN AND ARIF SAH @ MUNNA Vs. THE STATE OF JHARKHAND
|
August 10, 2011 |
SANJU SINGH @ SANJEEV KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ELAHI ANSARI
|
March 31, 2011 |
Sant Kumar Gupta @ Munna Vs. State of Jharkhand through C.B.I.
|
July 8, 2011 |
SANT KUMAR SINGH Vs. THE CHAIRMAN - CUM - M.D. DARBHANGA HOUSE, CCL, RANCHI AND ORS.
|
June 21, 2011 |
Santosh Kumar Vs. State of Jharkhand
|
April 7, 2011 |
SANTOSH KUMAR Vs. THE STATE OF JHARKHAND
|
August 11, 2011 |
SANTOSH KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
January 5, 2011 |
SANTOSH KUMAR JAIN Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
Santosh Kumar Kuswaha @ Santosh Kr. Kushwaha Vs. The State (Through CBI)
|
April 19, 2011 |
SANTOSH KUMAR MAHTO Vs. STATE OF JHARKHAND
|
July 26, 2011 |
SANTOSH KUMAR PASWAN Vs. STATE OF JHARKHAND
|
August 5, 2011 |
SANTOSH KUMAR SAW Vs. STATE OF JHARKHAND
|
November 21, 2011 |
SANTOSH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
April 21, 2011 |
SANTOSH KUMAR YADAV Vs. STATE OF JHARKHAND, DIVISIONAL FOREST-CUM-AUTHORISED OFFICER AND DEPUTY COMMISSIONER
|
August 10, 2011 |
SANTOSH ORAON ALIAS RATIA ORAON Vs. STATE OF JHARKHAND
|
March 24, 2011 |
SANTOSH SWARANKAR Vs. STATE OF JHARKHAND
|
February 15, 2011 |
Saraswati Mishra Vs. State of Jharkhand
|
November 17, 2011 |
SARB NARAYAN SINGH Vs. MANAGING DIRECTOR BOKARO STEEL PLANT
|
March 22, 2011 |
SARDA DEVI Vs. STATE OF JHARKHAND
|
June 30, 2011 |
SARFARAJ HAIDRI Vs. STATE OF JHARKHAND
|
September 5, 2011 |
SARITA DEVI Vs. STATE OF JHARKHAND
|
March 15, 2011 |
SARITA DEVI @ SARITA MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
March 31, 2011 |
SARITA KUMARI Vs. STATE OF JHARKHAND
|
March 22, 2011 |
SARITA KUMARI Vs. RANCHI UNIVERSITY AND ORS.
|
January 13, 2011 |
SARITA PATRALEKH Vs. STATE OF JHARKHAND AND ORS.
|
June 17, 2011 |
Sarju Prasad Bhagat Vs. Lal Babu Prasad Bhagat
|
March 10, 2011 |
SARJU PRASAD MEHTA Vs. STATE OF JHARKHAND
|
August 1, 2011 |
Saroj Devi Vs. State of Jharkhand
|
March 4, 2011 |
SAROJ KUMAR Vs. STATE OF JHARKHAND
|
May 6, 2011 |
SAROJ KUMAR NAG Vs. STATE OF JHARKHAND & ANR
|
September 23, 2011 |
SAROJ KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2011 |
SARULA MUNDA Vs. STATE OF BIHAR
|
May 10, 2011 |
Saryug Singh Vs. State of Jharkhand
|
July 11, 2011 |
Sashi Nath Singh Vs. Managing Director, Jharkhand State Housing Board
|
March 25, 2011 |
Sat yam Terro-Tech (P) Ltd,Shivam Iron and Steel Company Ltd. Vs. State of Jharkhand
|
January 19, 2011 |
Satlal Mahto Vs. Rudlal Mahto
|
March 28, 2011 |
Satya Narain Sinha Vs. State of Jharkhand
|
February 17, 2011 |
Satya Narayan Prasad Singh Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
|
October 17, 2011 |
SATYADEO MANDAL, KAMLI DEVI AND ORS Vs. STATE OF JHARKHAND
|
October 10, 2011 |
SATYAM ASSOCIATES Vs. CANARA BANK
|
March 29, 2011 |
Satyam Associates Vs. Canara Bank
|
August 23, 2011 |
Satyandra Rajak Vs. State of Jharkhand
|
March 29, 2011 |
Satyendra Kumar Vs. State of Bihar
|
July 7, 2011 |
Saumya Mining Ltd. Vs. State of Jharkhand
|
November 24, 2011 |
Savitri Devi Vs. State of Jharkhand through its Director, Social Welfare Govt. of Jharkhand
|
December 13, 2011 |
SAWNA LAKRA Vs. STATE OF JHARKHAND
|
November 9, 2011 |
SAWNA ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
April 25, 2011 |
SEEMA GHOSH Vs. ASHIM GHOSH
|
December 22, 2011 |
Senior Divisional Commercial Manager, South Eastern Railway through Kali Shankar Mukherjee, Senior Divisional Commercial Manager, Adra Division of South Eastern Railway, District Purulia Vs. Bihar Sponge Iron Limited, Chandil, P.O., P.S.-Chandil, District Singhbhum-East.
|
May 3, 2011 |
SEPHALI MAHTO Vs. THE STATE OF JHARKHAND & OTHERS
|
December 7, 2011 |
SEPOY RAMESH PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
|
April 4, 2011 |
Seth Kumar Vs. State of Jharkhand
|
May 13, 2011 |
SETH KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
May 11, 2011 |
Setu Vs. State of Jharkhand
|
September 6, 2011 |
Setu Printers, Morabadi, Ranchi Vs. State of Jharkhand
|
February 1, 2011 |
Sewanti Devi Vs. State of Jharkhand
|
June 16, 2011 |
Shadab Khan @ Bittu Khan Vs. Md. Minhaj Alam
|
September 21, 2011 |
Shadeo Marandi Vs. State of Jharkhand
|
March 8, 2011 |
SHAHANSA ALIAS SK MD SHAHANSA Vs. STATE OF JHARKHAND
|
February 25, 2011 |
SHAHID ALI Vs. STATE OF JHARKHAND
|
July 4, 2011 |
SHAHZAD ALAM @ SHAHZAD MIAN @ MD. SHAHZAD ALAM Vs. STATE OF JHARKHAND
|
May 19, 2011 |
Shailendra Kumar Jha Vs. The Regional Director, D.A.V. Public-School, Bariatu, Ranchi
|
July 26, 2011 |
Shailendra Singh Munda Vs. State of Jharkhand
|
September 20, 2011 |
SHAILESH CHOUDHARY Vs. STATE OF JHARKHAND AND ANR.
|
August 19, 2011 |
SHAILESH YADAV Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
Shajda Bano Vs. State of Jharkhand
|
July 15, 2011 |
SHAKEEL @ KALLU @ MD. KALLU Vs. STATE OF JHARKHAND
|
July 11, 2011 |
Shakil Ahmed Vs. State of Jharkhand
|
February 2, 2011 |
Shakil Quraishi @ M. Shakil. Vs. State of Jharkhand
|
February 9, 2011 |
SHALIGRAM DUBEY @SHALIK DUBEY Vs. THE STATE OF JHARKHAND
|
August 30, 2011 |
SHAMBHU KUMAR SAHU Vs. STATE OF JHARKHAND
|
September 1, 2011 |
SHAMBHU NATH Vs. THE STATE OF JHARKHAND
|
June 16, 2011 |
SHAMBHU NATH NANDA Vs. STATE OF JHARKHAND AND ORS.
|
June 24, 2011 |
SHAMBHU RAM Vs. STATE OF JHARKHAND
|
February 24, 2011 |
Shambhu Thakur Vs. State of Jharkhand
|
April 5, 2011 |
Shamim Ahmad Vs. State of Jharkhand
|
November 16, 2011 |
Shamim Ahmed Vs. State of Jharkhand
|
March 15, 2011 |
SHAMSHAD KHAN @ MD. SHAMSAD KHAN Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
Shamsuddin Ansari Vs. Bharat Coking Coal Limited through its ChairmancumManaging Director, Dhanbad
|
October 20, 2011 |
SHANI KUMAR GUPTA @ VIKAS KUMAR @ VIKASH KUMAR Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Shankar Choudhary Vs. State of Jharkhand
|
December 5, 2011 |
Shankar Das, Angrej Das Vs. State of Jharkhand
|
November 11, 2011 |
SHANKAR KUMAR HUI Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 6, 2011 |
SHANKAR YADAV Vs. STATE OF JHARKHAND THROUGH SECRETARY CUM COMMISSIONER DEPARTMENT OF MINES AND GEOLOGY GOVT OF JHARKH
|
July 18, 2011 |
SHANKESHWAR MAHTO Vs. RAMESH MAHTO
|
March 4, 2011 |
SHANTI DEVI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 5, 2011 |
SHARAD KUMAR Vs. DIN BANDHU AND ANR.
|
April 28, 2011 |
SHARDA DEVI Vs. COMMISSIONER
|
August 5, 2011 |
SHARDA FERRO WORKS PRIVATE LTD Vs. STATE OF JHARKHAND
|
July 20, 2011 |
SHARIF AHMAD @ SHARIF Vs. STATE OF JHARKHAND AND ORS.
|
August 19, 2011 |
SHASHI KANT OJHA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 19, 2011 |
SHASHI KUMAR @ SHASHI KUMAR BELDAR Vs. COKING COAL LTD & ORS
|
January 3, 2011 |
Shashi Rekha Minz Vs. State of Jharkhand
|
January 10, 2011 |
SHASHI SHEKHAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
August 12, 2011 |
SHASHIDHAR PRASAD Vs. STATE OF JHARKHAND,
|
March 15, 2011 |
SHEIKH ALAM @ SK. ALAM, Vs. THE STATE OF JHARKHAND
|
April 4, 2011 |
SHEIKH JIAUR @ SHEIKH JIAUR Vs. THE STATE OF JHARKHAND
|
September 23, 2011 |
Sheikh Mehmood Alam Vs. State of Bihar
|
December 22, 2011 |
Sheikh Nezam Pahalwan @ Nezamuddin @ Sheikh Nezam Md. Ashraf @ Md. Ashraf Quraishi Vs. State of Jharkhand
|
September 9, 2011 |
SHEO NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
August 23, 2011 |
SHEO SHANKAR PRASAD Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION
|
August 12, 2011 |
SHEOLAL HARIZAN Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ANR.
|
September 5, 2011 |
SHIBU CHOUDHARY AND ORS Vs. STATE OF JHARKHAND & ANR
|
January 3, 2011 |
SHIBU RAM @ SIBU RAM @ SHIBA RAM Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SHIBU SAHU Vs. LACHAN DEVI
|
April 26, 2011 |
SHIKHARESH BANERJEE Vs. STATE OF JHARKHAND AND ORS.
|
January 14, 2011 |
Shim Chandra Murmu Vs. State of Jharkhand
|
March 29, 2011 |
Shiv Charan Mahto alias Jalkhu Mahto Vs. State of Jharkhand
|
December 22, 2011 |
Shiv Dayal Prasad Vs. Akhilesh Prasad
|
June 13, 2011 |
Shiv Kumar Mishra Vs. Union of India
|
December 13, 2011 |
SHIV MANDIR NAGA BABA KHATAL SANGHARSH SAMITI Vs. STATE OF JHARKHAND
|
July 26, 2011 |
SHIV NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
August 8, 2011 |
SHIV NARAYAN SAH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 22, 2011 |
SHIV SHAKTI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2011 |
SHIV SHANKAR AGARWAL Vs. SMT. LILA DEVI AND ORS.
|
June 16, 2011 |
SHIV SHANKAR MACHHUA Vs. STATE OF JHARKHAND
|
September 1, 2011 |
SHIV SHANKAR ORAON Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SHIV SHANKAR YADAV Vs. STATE OF JHARKHAND THROUGH CBI
|
May 20, 2011 |
SHIV SHIVA CONSTRUCTION Vs. THE STATE OF JHARKHAND,
|
April 11, 2011 |
SHIVA SHANKAR VERMA Vs. STATE OF JHARKHAND
|
March 11, 2011 |
Shivam Iron & Steel Co. Ltd. Vs. Union of India, through its Secretary, Ministry of Coal 2.Coal India Limited, through its Chairman 3.Mahanadi Coalfields Limited
|
August 1, 2011 |
Shivdutt Sharma Vs. State of Jharkhand
|
September 2, 2011 |
SHIVENDER Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
January 5, 2011 |
SHIVENDRA PRASAD ROY Vs. STATE OF JHARKHAND AND ORS.
|
June 15, 2011 |
SHIVJI RAOJI BHAI PATEL @ S.R.PATEL Vs. STATE OF JHARKHAND
|
October 12, 2011 |
Shivkumar Vs. State of Jharkhand
|
July 6, 2011 |
Shivnandan Patar Vs. Circle Officer, Simdega lit
|
November 21, 2011 |
SHIWAJEE SINGH Vs. STATE OF JHARKHAND
|
October 17, 2011 |
SHOBHA DEVI Vs. STATE OF JHARKHAND
|
June 13, 2011 |
Shobha Rani Mahato Vs. State of Jharkhand
|
November 17, 2011 |
Shoe Kumar Sinha Vs. State of Jharkhand (Khas Mahal), through the Deputy Commissioner, Hazaribagh
|
October 12, 2011 |
Shovit Vs. State of Jharkhand
|
July 13, 2011 |
SHREE BALAJEE METALS Vs. UNION OF INDIA
|
July 20, 2011 |
SHREE BALAJEE STEEL WORKS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 11, 2011 |
SHREE BALAJI MINING PRIVATE LIMITED Vs. THE UNION OF INDIA (UOI) AND ORS.
|
April 21, 2011 |
SHREE GANESH MINERAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
SHREE OM METAL LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
September 20, 2011 |
SHREE SANKHU BABU MINERALS Vs. STATE OF JHARKHAND
|
July 15, 2011 |
SHREE SHYAM MINERALS Vs. THE STATE OF JHARKHAND AND ORS
|
July 12, 2011 |
Shri Amulya Kumar Singh Vs. State of Jharkhand
|
November 25, 2011 |
SHRI GANESH MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 1, 2011 |
SHRI KANT ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
June 24, 2011 |
SHRI RAM SINGH Vs. B.C.C.L. AND ORS.
|
July 5, 2011 |
Shridhar Mishra Vs. State of Jharkhand
|
July 11, 2011 |
SHRIRAM POWER AND STEEL PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2011 |
Shyam Das Singh Vs. State of Jharkhand
|
July 21, 2011 |
SHYAM LAL MAHTO Vs. STATE OF JHARKHAND
|
January 4, 2011 |
SHYAM SUNDER AGARWAL Vs. GODAWARI MANSATA
|
April 20, 2011 |
SHYAM SUNDER MISHRA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 28, 2011 |
SHYAM YADAV Vs. THE STATE OF JHARKHAND
|
March 29, 2011 |
SHYAMAL KUMAR MAJUMDAR AND ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Shyamal Prasad Singh Vs. State of Jharkhand
|
February 3, 2011 |
SHYAMANANDA SAHANA Vs. SMT. MAJU DEVI AND ORS.
|
April 15, 2011 |
SIDDHARTHA GHOSH Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Sidheshwar Prasad Vs. State of Jharkhand
|
April 1, 2011 |
Sidheshwar Prasad Vidyarathi Vs. Central Coalfields Ltd.
|
January 10, 2011 |
Sidheshwar Singh Vs. State of Jharkhand
|
July 11, 2011 |
Sikandar Yadav Vs. State of Jharkhand
|
February 11, 2011 |
Simon Barla Vs. State of Jharkhand
|
December 20, 2011 |
SIMRAN ENTERPRISE Vs. THE STATE OF JHARKHAND AND ORS.
|
January 10, 2011 |
SINCLAIR STEELS (A PROPRIETORSHIP CONCERN OF SNOWTEMP COMMERCIAL (P) LIMITED). Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
SINGH BUILDERS SYNDICATE Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
May 6, 2011 |
SIRIL BHENGRA Vs. STATE OF JHARKHAND
|
January 6, 2011 |
SITA DEVI Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SITA DEVI, Vs. STATE OF JHARKHAND AND MOST. SUNITA
|
May 13, 2011 |
SITA RAM BHAGAT Vs. STATE OF JHARKHAND
|
March 22, 2011 |
Sita Ram Gosain Vs. State of Jharkhand
|
December 15, 2011 |
SITA RAM SAO Vs. M/S. CCL, RANCHI & ORS.
|
June 20, 2011 |
SITAL PRASAD MANDAL AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
Sitan Kumar Vs. The State of Jharkhand
|
June 9, 2011 |
SITARAM MAHTO Vs. SRI ANAND MOHAN SINGH, ADMINISTRATOR, DHANBAD MUNICIPAL CORPORATION AND ANR.
|
April 21, 2011 |
SITARAM SINGH Vs. STATE OF JHARKHAND
|
September 2, 2011 |
Sitare Ahmad Vs. Zeenatun Nisa
|
February 3, 2011 |
Siva Devi W/o late Ritlal Ram, Hazaribagh Vs. Union of India
|
May 6, 2011 |
SK. ANSAR Vs. STATE OF JHARKHAND
|
April 1, 2011 |
SMT. GITA DEVI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AND ORS.
|
August 25, 2011 |
SMT. KIRAN JHA, Vs. THE STATE OF JHARKHAND
|
June 7, 2011 |
SMT. MILI RANA Vs. THE STATE OF JHARKHAND
|
July 15, 2011 |
SMT. NEETA TANEJA Vs. UNION OF INDIA (UOI) AND INCOME TAX TRIBUNAL
|
June 14, 2011 |
SMT. NINI GAUDA Vs. STATE OF JHARKHAND AND ORS.
|
July 25, 2011 |
SMT. PANPATI DEVI AND ORS. Vs. RAMESHWAR GOPE AND ORS.
|
April 11, 2011 |
SMT. PARWATI DEVI Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE JHARKHAND RANCHI AND ORS.
|
April 4, 2011 |
SMT. PRABHA DEBI MISHRA Vs. STATE OF JHARKHAND & ORS.
|
July 18, 2011 |
SMT. REKHA DEVI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2011 |
SMT. SHAKUNTALA DEBI AND ORS. Vs. DR. RAM SWARATH PNADEY AND ORS.
|
April 25, 2011 |
SMT. SUSHMA SINHA Vs. THE STATE OF JHARKHAND & ORS.
|
October 10, 2011 |
SNEHASIS MANNA Vs. STATE OF JHARKHAND AND ANR.
|
April 26, 2011 |
Sobha Nath Jha Vs. State of Jharkhand
|
June 30, 2011 |
SOGEN MURMU Vs. STATE OF JHARKHAND
|
October 10, 2011 |
SOHAN GOND Vs. THE STATE OF JHARKHAND AND ORS.
|
May 3, 2011 |
SOHAN LAL KHEMKA AND ORS Vs. STATE OF JHARKHAND
|
January 5, 2011 |
SOHAN RAM Vs. STATE OF JHARKHAND
|
January 4, 2011 |
SOHAN RAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 8, 2011 |
Sohwa Devi Vs. State of Jharkhand
|
July 8, 2011 |
Som Chand Manjhi Vs. State of Jharkhand
|
July 18, 2011 |
Somar Mahto Vs. Central Coalfield
|
June 21, 2011 |
SOMARU Vs. CENTRAL COALFIELDS LIMITED
|
August 16, 2011 |
Somri Kamin Vs. State of Jharkhand
|
December 21, 2011 |
Son a Mahto Vs. State of Jharkhand
|
February 1, 2011 |
Sona Ram Karmali Vs. The State of Jharkhand
|
June 16, 2011 |
SONARAM BODRA Vs. STATE OF JHARKHAND
|
August 11, 2011 |
SONARAM MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
March 29, 2011 |
SONIA DEVI & ORS Vs. STATE OF JHARKHAND
|
January 6, 2011 |
SONU MAJHI Vs. STATE OF JHARKHAND
|
January 4, 2011 |
SPECIAL WIRE AND INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
April 27, 2011 |
SREE BALAJI CONSTRUCTION Vs. UNION OF INDIA
|
May 6, 2011 |
SRI ANADI NATH ROY Vs. THE STATE OF JHARKHAND, THROUGH ADDITIONAL COLLECTOR AND ORS.
|
July 14, 2011 |
SRI BALAJEE MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2011 |
SRI BRAHM PRAKASH ARYA @ BRAHM PRAKASH Vs. DILIP KUMAR S. THACKER
|
March 4, 2011 |
SRI HANUMAN METALLIKS Vs. THE STATE OF JHARKHAND AND OTHERS
|
June 30, 2011 |
SRI KRISHNA MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2011 |
SRI KRISHNA MINERALS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
March 30, 2011 |
SRI MAHABIR MINERALS PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2011 |
SRI SAI CENTRE Vs. THE STATE OF JHARKHAND AND ORS.
|
February 15, 2011 |
SRI SAI CENTRE Vs. STATE OF JHARKHAND
|
March 1, 2011 |
Sri Singh Store Vs. State of Jharkhand
|
March 17, 2011 |
SRIKANT SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2011 |
Sripati Narayan Dubey Vs. State of Jharkhand
|
March 18, 2011 |
ST. MARYS MIDDLE SCHOOL Vs. THE STATE OF JHARKHAND AND ORS.
|
January 31, 2011 |
STATE OF BIHAR (NOW JHARKHAND), THROUGH THE DEPUTY COMMISSIONER, HAZARIBAGH AND OTHERS Vs. BASUDEO LAL GUPTA
|
August 3, 2011 |
State of Bihar through the Secretary, Industries Department, Government of Bihar, Patna Vs. Union of India through Commissioner, Kendriya Vidyalaya Sangathan, New Delhi
|
February 24, 2011 |
State of Jharkhand Vs. Green Bala Buria, Hazaribagh
|
July 25, 2011 |
State of Jharkhand Vs. Harihar Yadav
|
June 16, 2011 |
State of Jharkhand Vs. State of Jharkhand
|
December 15, 2011 |
State of Jharkhand Vs. Ravi Kumar Kujur
|
November 8, 2011 |
State of Jharkhand Vs. District Consumer Forum, Palamau
|
November 17, 2011 |
State of Jharkhand Vs. Krishna Singh
|
March 28, 2011 |
State of Jharkhand Vs. H.P.Biswas & Co.
|
November 11, 2011 |
STATE OF JHARKHAND Vs. DASRATH MONDAL AND ANR.
|
February 2, 2011 |
STATE OF JHARKHAND Vs. MADAN MOHAN SINGH
|
February 25, 2011 |
STATE OF JHARKHAND Vs. SWAPAN KUMAR JHA
|
July 29, 2011 |
STATE OF JHARKHAND Vs. SANJAY PASWAN @ FIRANGI PASWAN
|
August 17, 2011 |
STATE OF JHARKHAND Vs. CHANDRA SHEKHAR CHOUBEY
|
October 11, 2011 |
STATE OF JHARKHAND Vs. VISHWANATH SAH
|
October 10, 2011 |
STATE OF JHARKHAND & OTHERS Vs. M/S ITKI SAW MILL & ANOTHER
|
January 3, 2011 |
State of Jharkhand (in 1) Sanjay Paswan @ Firangi Paswan Vs. State of Jharkhand
|
August 17, 2011 |
STATE OF JHARKHAND AND ANR. Vs. HARIHAR YADAV AND ORS.
|
May 4, 2011 |
STATE OF JHARKHAND AND ORS Vs. ARTI THAKUR AND ORS.
|
June 28, 2011 |
State of Jharkhand through Excise Commissioner, Government of Jharkhand, Ranchi. Vs. Member, Board of Revenue, Jharkhand, Ranchi
|
July 27, 2011 |
STEEL CITY FOOD PRODUCTS PRIVATE LTD. Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE AND
|
April 27, 2011 |
Subani Surin @ Subani Kerketta Vs. State of Jharkhand
|
July 15, 2011 |
SUBER ALAM HAWARI Vs. MD. ASLAM
|
September 22, 2011 |
Subhadra Devi Vs. Bimla Devi Sarawgi
|
November 24, 2011 |
SUBHAM KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
March 30, 2011 |
SUBHASH AGARWAL @ SUBHASH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
May 13, 2011 |
SUBHASH CHANDRA SINGH Vs. STATE OF JHARKHAND
|
March 22, 2011 |
SUBHASH KHANNA Vs. GAURI DEVI RATHOD
|
January 21, 2011 |
Subhash Khanna Vs. Gauri Devi Rathod
|
January 28, 2011 |
SUBHASH KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 12, 2011 |
SUBHASH PATHAK Vs. STATE OF JHARKHAND
|
June 13, 2011 |
Subir Ghosh Vs. Superintendent of Police, Central Bureau of Investigation
|
February 10, 2011 |
SUBIR GHOSH, Vs. THE SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
|
February 24, 2011 |
SUBODH KUMAR ROY Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT,
|
August 23, 2011 |
SUBODH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
October 10, 2011 |
SUBODH MEHRA Vs. STATE OF JHARKHAND
|
September 7, 2011 |
SUBRATO GHOSH Vs. STATE OF JHARKHAND
|
April 26, 2011 |
SUBRATO GHOSH Vs. STATE OF JHARKHAND
|
March 26, 2011 |
SUBRATO KUMAR MANDAL Vs. STATE OF JHARKHAND
|
March 7, 2011 |
SUCHITA KRIPLANI Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY AND ORS.
|
August 24, 2011 |
SUDAMA DEVI Vs. UNION OF INDIA AND OTHERS
|
October 14, 2011 |
SUDAMA PASWAN Vs. STATE OF JHARKHAND
|
September 9, 2011 |
SUDAMA SAO Vs. STATE OF JHARKHAND
|
January 10, 2011 |
Sudan Munda Vs. Fagua Munda
|
September 14, 2011 |
Sudarshan Nayak Vs. State of Bihar
|
September 19, 2011 |
Sudarshan Ojha Vs. State of Jharkhand
|
February 17, 2011 |
Sudarshan Prasad Vs. The State of Jharkhand
|
June 7, 2011 |
Sudhanshu Chattopadhyay Vs. State of Jharkhand
|
July 14, 2011 |
SUDHANSHU TRIVEDI @ SUDHANSHU KUMAR TRIVEDI Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
Sudhir Chandra Mahto Vs. BCCL
|
June 24, 2011 |
Sudhir Kumar Paswan Vs. Jharkhand Public Service Commission through its Chairman
|
December 12, 2011 |
Sudhir Lakra Vs. State of Jharkhand through Central Bureau of Investigation
|
April 25, 2011 |
SUDHIR SAHI @ SUDHIR SAHY Vs. THE STATE OF JHARKHAND
|
April 15, 2011 |
Sugia Mahtain Vs. State of Jharkhand
|
January 27, 2011 |
SUHARI DEVI ALIAS SOHRI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
July 20, 2011 |
SUJARUDDIN SK ALIAS SUJAUDDIN SK Vs. STATE OF JHARKHAND
|
February 21, 2011 |
SUJATA DEVI AND ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
SUJIT KUMAR ROY AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
November 23, 2011 |
SUJIT SINGH Vs. STATE OF JHARKHAND
|
September 23, 2011 |
Sukh Sagar Prasad Vs. State of Jharkhand
|
December 8, 2011 |
Sukhan Uraon Vs. State of Jharkhand
|
April 19, 2011 |
SULENDRA GANJHU Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Sum ant Kumar Sen Vs. State of Jharkhand
|
May 16, 2011 |
Suman Industrial Corporation Vs. State of Bihar (Now Jharkhand)
|
September 1, 2011 |
SUMAN JHA Vs. STATE OF JHARKHAND
|
May 26, 2011 |
SUMANT SEN Vs. STATE OF JHARKHAND; TUTUL KUMARI @ TUTUL KUMARI SEN
|
May 16, 2011 |
SUMIA DEVI @ SUMA DEVI @ SUMITRA DEVI AND Vs. THE STATE OF JHARKHAND
|
September 2, 2011 |
SUMIT CHOUDHARY Vs. STATE OF JHARKHAND
|
January 4, 2011 |
SUNAINA DEVI Vs. CENTRAL COALFIELDS LTD
|
August 16, 2011 |
Suni Ram Hembram Vs. State of Jharkhand
|
July 19, 2011 |
SUNIL BAID Vs. STATE OF JHARKHAND
|
March 10, 2011 |
SUNIL CHANDRA SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 9, 2011 |
Sunil Kr. Pandey @ Gudul Pandey Vs. State of Jharkhand
|
September 9, 2011 |
Sunil Kumar Chaurasia Vs. State of Jharkhand, through the Chief Secretary, Government of Jharkhand, Ranchi
|
December 8, 2011 |
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
February 4, 2011 |
Sunil Kumar Das Vs. Anil Kumar Das
|
November 21, 2011 |
SUNIL KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
|
November 16, 2011 |
SUNIL KUMAR SATAPATHY AND ORS Vs. STATE OF JHARKHAND AND ORS
|
November 18, 2011 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
October 11, 2011 |
SUNIL RAJWAR Vs. STATE OF JHARKHAND
|
February 2, 2011 |
Sunil Soren Vs. Dilip Hembram
|
October 17, 2011 |
SUNITA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
October 17, 2011 |
SUNITA LAKRA Vs. THE STATE OF JHARKHAND
|
April 1, 2011 |
SUNITA ROUTRAY Vs. NIRMALENDU CHATTERJEE AND ANR.
|
March 30, 2011 |
SUNNY MAHTO @ SUNNY MAHATO Vs. STATE OF JHARKHAND
|
October 18, 2011 |
Superintendent of Police Vs. Balmiki Singh
|
July 7, 2011 |
Superwati Champia Vs. State of Jharkhand
|
March 29, 2011 |
Sur Singh Hasda Vs. State of Jharkhand
|
July 14, 2011 |
SURAJ MISHRA @ SURAJ KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 10, 2011 |
Surajdeo Singh Vs. State of Jharkhand
|
September 13, 2011 |
Surender Mahtha Vs. State of Jharkhand
|
September 14, 2011 |
SURENDRA DUSADH ALIAS SURENDRA PASWAN Vs. STATE OF JHARKHAND
|
March 17, 2011 |
SURENDRA KUMAR PANDIT @ SURENDRA PANDIT Vs. THE STATE OF JHARKHAND AND ANR.
|
January 27, 2011 |
SURENDRA KUMAR VERMA Vs. STATE OF JHARKHAND
|
August 3, 2011 |
SURENDRA NATH MISHRA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
July 12, 2011 |
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 15, 2011 |
SURENDRA RAI, AREA SECRETARY, RASHTRIYA COLLIERY M Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH CO
|
November 24, 2011 |
SURENDRA SAHU Vs. STATE OF JHARKHAND
|
September 2, 2011 |
SURENDRA SAO Vs. THE STATE OF JHARKHAND
|
March 28, 2011 |
Surendra Sharma Vs. State of Jharkhand
|
July 7, 2011 |
SURESH BARA Vs. STATE OF JHARKHAND
|
March 22, 2011 |
SURESH DUBEY Vs. STATE OF JHARKHAND
|
September 12, 2011 |
Suresh Kumar Mahto Vs. State of Jharkhand
|
July 11, 2011 |
SURESH MAHLI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 15, 2011 |
SURESH PRASAD Vs. SUDESHWAR PRASAD PANDIT
|
November 16, 2011 |
SURESH PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 27, 2011 |
Suresh Rabidas Vs. State of Jharkhand
|
July 28, 2011 |
Suresh Ram Vs. State of Jharkhand
|
March 15, 2011 |
SURESH SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 3, 2011 |
SUSANNA KISPOTTA Vs. THE STATE OF JHARKHAND & ORS.
|
November 28, 2011 |
Suseran Soy Vs. The State of Jharkhand
|
September 22, 2011 |
Susharma Singh Munda Vs. State of Jharkhand
|
December 2, 2011 |
Sushil Gope Vs. State of Jharkhand
|
September 15, 2011 |
Sushil Hembram Vs. Satya Marandi
|
February 22, 2011 |
Sushil Ignatius Minz Vs. State of Jharkhand
|
June 6, 2011 |
SUSHIL INDWAR AND ORS Vs. STATE OF JHARKHAND
|
January 5, 2011 |
SUSHIL JOSHI Vs. STATE OF JHARKHAND AND ANOTHER
|
January 7, 2011 |
SUSHIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2011 |
SUSHIL MAHTO Vs. STATE OF JHARKHAND
|
September 27, 2011 |
SUSHILA SPONGE PVT LTD Vs. STATE OF JHARKHAND
|
March 23, 2011 |
SUSHILA SPONGE PVT. LTD. CORE MINERALS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 20, 2011 |
SUSHMA TIWARY AND ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Sushmita Kumari Vs. State of Jharkhand
|
December 2, 2011 |
SUSMA DEVI AND ORS Vs. STATE OF JHARKHAND
|
January 3, 2011 |
Swapan Chakraborty Vs. State of Jharkhand
|
March 29, 2011 |
Swarn Singh Vs. Central Bureau of Investigation through Deputy Superintendent of Police
|
April 28, 2011 |
SWARN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH DY. SUPERINTENDENT OF POLICE. C.B.I
|
December 5, 2011 |
SWARNALATA MERY TOPPO Vs. THE STATE OF JHARKHAND & ORS.
|
October 12, 2011 |
SWARUP MANDAL Vs. STATE OF JHARKHAND
|
October 13, 2011 |
SYED ISTEYAQUE ALI Vs. STATE OF JHARKHAND
|
December 2, 2011 |
Syed Masood Imam Vs. Ranchi Universiy, Ranchi
|
August 4, 2011 |
TAIRINI DEVI Vs. THE STATE OF JHARKHAND
|
November 9, 2011 |
TAJJUDDIN ANSARI @ TAJUDDIN ANSARI @ TAJUDDIN Vs. STATE OF JHARKHAND & ANOTHER
|
January 7, 2011 |
TAPAN KUMAR KAPUR Vs. THE STATE OF JHARKHAND AND ORS.
|
May 6, 2011 |
TAPESHWAR CHOUDHARY Vs. STATE OF JHARKHAND
|
February 25, 2011 |
TARA NAND KHAN Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR, RANCHI & ORS.
|
November 10, 2011 |
TASLIM KHAN Vs. STATE OF JHARKHAND
|
February 22, 2011 |
TATA CUMMINS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EAST SINGHBHUM & ORS.
|
October 11, 2011 |
Tata Cummins Ltd. Jamshedpur Vs. State of Jharkhand
|
June 21, 2011 |
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD. (NOW, TATA MOTORS LTD.) Vs. THE STATE OF JHARKHAND AND ANOTHER
|
October 12, 2011 |
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
June 22, 2011 |
TATA IRON AND STEEL COMPANY LTD Vs. SOUTH EASTERN ROAD WAYS JAMSHEDPUR
|
August 18, 2011 |
Tata Motors Ltd. Vs. State of Jharkhand
|
November 24, 2011 |
TAUFIQUE ISLAM @ TAUFIQUE ISLAM TAEED Vs. STATE OF JHARKHAND
|
January 3, 2011 |
TEJ NARAYAN YADAV Vs. SAROJ DEVI
|
June 24, 2011 |
Teja Mahto Vs. Jalesh Mahto
|
June 14, 2011 |
TELCO CONSTRUCTION EQUIPMENT COMPANY LIMITED Vs. STATE OF JHARKHAND
|
August 1, 2011 |
Telco Transport Companies Association Vs. Union of India
|
September 15, 2011 |
Tent Ray @ Tetu Ray Vs. State of Jharkhand
|
August 8, 2011 |
Thakur Mahto Vs. The State of Jharkhand
|
September 12, 2011 |
THAKUR MANMOHAN SINGH MUNDA Vs. SHANKAR PRASAD GUPTA
|
March 8, 2011 |
Thakur Tiu Vs. State of Jharkhand
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September 13, 2011 |
THE CHIEF COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AND ORS. Vs. RANCHI CLUB LIMITED
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April 21, 2011 |
THE COMMISSIONER OF INCOME TAX Vs. SHIVAM COMPLEX
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August 19, 2011 |
THE COMMISSIONER OF INCOME TAX Vs. THE RESEARCH INSTITUTE OF CIVIL HEALTH AND INTEGRATION (RINCHI), THROUGH ITS CHAIRMAN
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May 6, 2011 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. SONA RAM MURMU AND ANR.
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June 20, 2011 |
THE ORIENTAL INSURANCE COMPANY Vs. DAYAMAYEE GHOSH & ORS.
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November 11, 2011 |
The State of Bihar, through the Deputy Commissioner, Giridih Vs. Mostt. Gaura
|
September 1, 2011 |
THE STATE OF JHARKHAND Vs. ALBER ORAON
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November 22, 2011 |
THE STATE OF JHARKHAND AND ORS. Vs. CHANDRA SHEKHAR CHOUBEY
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July 18, 2011 |
THE STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, GOVT. OF JHARKHAND Vs. MANORANJAN TIWARI, S/O SHIV NARAYAN TIWARI
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May 10, 2011 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. LILA KUNWAR,
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May 2, 2011 |
TILAK RAI @ TILAK ROY Vs. STATE OF JHARKHAND
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May 18, 2011 |
TINKU MAHTO Vs. THE STATE OF JHARKHAND
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August 12, 2011 |
TINPLATE UNION MAHILA INTER MAHAVIDYALAYA Vs. THE STATE OF JHARKHAND,
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January 17, 2011 |
Tipu Yadav Vs. State of Jharkhand
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October 19, 2011 |
TIRUPATI MINERALS Vs. THE STATE OF JHARKHAND AND ORS.
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July 19, 2011 |
TRF LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2011 |
Trilochan Mahto Be Vs. State of Jharkhand Be
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December 7, 2011 |
TRILOKI YADAV @ SUMANT KUMAR YADAV Vs. STATE OF JHARKHAND
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September 9, 2011 |
TRIVENI MINERALS Vs. STATE OF JHARKHAND
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July 13, 2011 |
Tularam Nayak Vs. State of Jharkhand
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December 13, 2011 |
TULSI MAHATO Vs. THE STATE OF JHARKHAND
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February 18, 2011 |
TULSI PRASAD MAHTO ALIAS TULSI MAHATO Vs. STATE OF JHARKHAND
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March 22, 2011 |
Tunua Devi Etc. Vs. State of Jharkhand
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June 23, 2011 |
UDAY DUBEY Vs. THE STATE OF JHARKHAND
|
January 13, 2011 |
UDAY LAL SAHU Vs. KAILASH CHAND JAIN
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January 20, 2011 |
UDAY SAO @ UDAL SAO AND RAM KHELAWAN SAO Vs. THE STATE OF JHARKHAND
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April 7, 2011 |
UDAY SHANKAR GUPTA AND ORS. Vs. SHRI MADAN SAO AND ORS.
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March 31, 2011 |
UDAY SHANKAR PATHAK Vs. STATE OF JHARKHAND & ANOTHER
|
January 7, 2011 |
UGANI DEVI Vs. THE CENTRAL COALFIELDSLTD. AND ORS.
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July 29, 2011 |
UGRAH NARAYAN PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
October 12, 2011 |
UMA AGRAWAL ALIAS UMA AGARWAL Vs. STATE OF JHARKHAND
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February 23, 2011 |
Uma Kumari Vs. State of Jharkhand
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January 20, 2011 |
Uma Mahto @ Uma Shankar Mahto Vs. State of Jharkhand
|
March 30, 2011 |
Uma Shankar Singh Vs. State of Jharkhand
|
May 6, 2011 |
UMA SHANKAR SINGH @ SHANKAR SINGH Vs. THE STATE OF JHARKHAND
|
March 8, 2011 |
UMA SHANKER AGARWAL Vs. STATE OF JHARKHAND & ORS
|
September 2, 2011 |
Umesh Kumar Sharma Vs. The State of Jharkhand through its Principal Sectary, Human Resources Development Department, Govt. of Jharkhand
|
September 15, 2011 |
UMESH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ANR.
|
January 17, 2011 |
Umesh Mistry Vs. State of Jharkhand
|
March 15, 2011 |
UMESH PRASAD Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Union Bank of India Vs. State of Jharkhand
|
July 8, 2011 |
Union Club, Dhanbad Vs. State of Jharkhand
|
April 20, 2011 |
Union of India Vs. Juber Mahto
|
November 9, 2011 |
Union of India Vs. Bijay Kumar,Kundan Kumar Singh,Md. A. Salim
|
February 18, 2011 |
Union of India (UOI) Vs. Basanti Devi and Bijay Rabidas
|
April 13, 2011 |
UNION OF INDIA (UOI) REPRESENTED BY GENERAL MANAGER Vs. OM NARAYAN SINGH @ TUN TUN SINGH AND ESTATE OFFICER, SOUTH EASTERN RAILWAYS
|
June 17, 2011 |
UNION OF INDIA AND ORS Vs. PRADIP SAHA AND ORS
|
January 4, 2011 |
UNION OF INDIA THROUGH WELFARE AND CESS COMMISSION Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 5, 2011 |
UNITED COAL WORKERS UNION AND PRAVEEN CHANDRA Vs. UNION OF INDIA
|
July 21, 2011 |
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SANJAY KUNWAR AND ORS
|
January 3, 2011 |
United India Insurance Co. Ltd. Vs. B.D. Budhanwala
|
September 16, 2011 |
UPEN MAHTO @ UPENDRA MAHATO Vs. STATE OF JHARKHAND
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January 5, 2011 |
UPENDRA NARAYAN SINGH Vs. STATE BANK OF INDIA
|
February 25, 2011 |
UPENDRA PRASAD SINGH Vs. STATE OF JHARKHAND & OTHERS
|
January 4, 2011 |
UPENDRA YADAV Vs. STATE OF JHARKHAND
|
January 5, 2011 |
URANIUM CORPORATION OF INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 12, 2011 |
URMILA DEVI Vs. THE STATE OF JHARKHAND,
|
May 20, 2011 |
Usha Alloys Mazdoor Sangh Vs. State of Jharkhand
|
July 27, 2011 |
USHA ALOOYS MAZDOOR SANGH Vs. STATE OF JHARKHAND
|
August 27, 2011 |
USHA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
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June 24, 2011 |
USHA DEVI Vs. STATE OF JHARKHAND AND ANR.
|
May 4, 2011 |
USHA DEVI AND ORS. Vs. NEMANI MANDAL AND ORS.
|
September 23, 2011 |
USHA MARTIN INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT RANCHI
|
August 12, 2011 |
UTKAL AUTOMOBILES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 13, 2011 |
UTTAM GON Vs. STATE OF JHARKHAND
|
January 3, 2011 |
UTTAM KUMAR BOURI Vs. THE HIGH COURT OF JHARKHAND AT RANCHI THROUGH THE REGISTRAR GENERAL AND ORS.
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May 5, 2011 |
Vakil Sao Vs. Jamuna Naik
|
August 23, 2011 |
Veena Tripathi Vs. State of Jharkhand
|
September 12, 2011 |
Vexcel Computers Vs. Jharkhand State Electricity Board
|
February 17, 2011 |
Vibhor Singhania Vs. State of Jharkhand
|
June 28, 2011 |
VIDYA PLYWOOD HOUSE PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
April 28, 2011 |
VIJAY KUMAR Vs. STATE OF JHARKHAND
|
March 15, 2011 |
VIJAY KUMAR Vs. STATE OF JHARKHAND
|
March 28, 2011 |
VIJAY KUMAR Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 19, 2011 |
Vijay Kumar Vs. State of Jharkhand
|
September 12, 2011 |
Vijay Kumar Sahu Vs. State of Jharkhand
|
April 27, 2011 |
Vijay Kumar Singh Vs. State of Jharkhand
|
July 11, 2011 |
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 22, 2011 |
VIJAY KUMAR SINGH, Vs. THE STATE OF JHARKHAND AND SUDHIR KUMAR BHADANI
|
April 8, 2011 |
VIJAY KUMAR YADAV @ VIJAY KUMAR @ VIJAY YADAV Vs. THE STATE OF JHARKHAND
|
April 5, 2011 |
Vijay Lal Vs. C.C.L.
|
January 21, 2011 |
VIJAY PRASAD SINGH Vs. UNION OF INDIA
|
February 25, 2011 |
Vijay Pratap Singh Vs. State of Jharkhand
|
April 7, 2011 |
VIJAY RAWANI Vs. STATE OF JHARKHAND
|
September 21, 2011 |
Vijay Singh Vs. State of Jharkhand through the Secretary, Urban Development Department, Govt. of Jharkhand, Ranchi
|
February 15, 2011 |
Vijay Singh (in 1053) Vs. The State of Jharkhand (in all)
|
August 4, 2011 |
VIJAY YADAV Vs. THE STATE OF JHARKHAND
|
March 31, 2011 |
VIJAY YADAV Vs. STATE OF JHARKHAND
|
January 6, 2011 |
Vijeta Projects & Infra-Petitioner structures Limited (previously known as M/s Vijeta Construction Limited) Vs. State of Jharkhand
|
January 11, 2011 |
Vijeta Projects and Infrastructures Vs. State of Jharkhand
|
February 15, 2011 |
Vijoy Kishore Sahay Vs. State of Jharkhand
|
February 24, 2011 |
VIKAS STONE WORKS Vs. STATE OF JHARKHAND
|
December 7, 2011 |
VIKASH KUMAR Vs. STATE OF JHARKHAND & ORS.
|
December 5, 2011 |
VIKASH KUMAR MAHATO Vs. STATE OF JHARKHAND AND ORS.
|
March 31, 2011 |
Vikash Kumar Mahato Vs. State of Jharkhand
|
March 9, 2011 |
VIKASH KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 11, 2011 |
VIKASH SINGH Vs. STATE OF JHARKHAND
|
May 26, 2011 |
Vikram Singh Gaur Vs. Union of India
|
June 30, 2011 |
VIKROMATIC STEEL PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 27, 2011 |
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 16, 2011 |
VINAY SINGH Vs. STATE OF JHARKHAND
|
August 11, 2011 |
Vinayak @ Binayak Sinha Vs. State of Jharkhand
|
June 27, 2011 |
VINEETA DEVI Vs. BABLU THAKUR
|
April 25, 2011 |
VINOD HEMBRUM Vs. STATE OF JHARKHAND
|
January 5, 2011 |
VIPUL DIBYA AND Vs. RAJESH SHARMA
|
April 29, 2011 |
Virenchi Mahatha Vs. State of Jharkhand
|
January 5, 2011 |
Vishnu Dayal Ram Vs. Union of India
|
May 2, 2011 |
Vishnu Dayal Ram Vs. Union of India
|
April 15, 2011 |
Vishnu Ram Bhagat Vs. State of Jharkhand
|
March 24, 2011 |
VISHWAJEET MISHRA Vs. STATE OF JHARKHAND
|
March 17, 2011 |
VISHWANATH KONGARI Vs. STATE OF JHARKHAND
|
June 15, 2011 |
Wahid Ansari @ Md. Wahid Ansari Vs. State of Jharkhand
|
July 19, 2011 |
WAKIL MAHTO. Vs. THE CENTRAL COALFIELDS LTD. AND ORS.
|
April 26, 2011 |
Wali Ahmad Khan Vs. Mahmuda Bibi
|
August 3, 2011 |
WIRELESS T.T. INFO SERVICES LTD. Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 18, 2011 |
WORKMAN SRI P C MANJHI Vs. MANAGEMENT OF BOKARO STEEL PLANT
|
May 5, 2011 |
WORKMEN HYDERABAD ASBESTORS CEMENT PRODUCTS LTD Vs. MANAGAMENT OF HYDERABAD INDUSTRIES LTD
|
February 2, 2011 |
WORKMEN REPRESENTED BY SURENRA RAI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH
|
November 24, 2011 |
YAHU RAM @ YADUNATH PRATAP DEO AND ORS. Vs. DR. MOTICHAND BISHWANATH AGRAWAL AND ORS.
|
April 20, 2011 |
YAMUNA GANJHU Vs. STATE OF JHARKHAND
|
May 26, 2011 |
YASH CONTRACTORS PVT.LIMITED Vs. UNION OF INDIA
|
July 13, 2011 |
YOGENDRA NATH CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2011 |
Yogendra Pandit Vs. State of Jharkhand
|
April 1, 2011 |
Yogendra Tiwary Vs. The State of Jharkhand
|
June 14, 2011 |
YOGESHWAR PATHAK Vs. THE UNION OF INDIA (UOI) THROUGH C.B.I.
|
February 22, 2011 |
Yuva Shakti Manch, Bokaro Vs. State of Jharkhand
|
May 9, 2011 |
ZAFAR ALI @ JAFAR ALI Vs. STATE OF JHARKHAND AND ANOTHER
|
November 29, 2011 |
ZAHIDA KHATOON AND ORS. Vs. MD. RAFIQUE AND ORS.
|
September 22, 2011 |
ZAKIR @ DABBU KHAN @ ZAKIR KHAN Vs. STATE OF JHARKHAND
|
March 28, 2011 |