A K SRIVASTAVA @ AJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
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July 29, 2010 |
A.C. SINHA Vs. THE STATE OF JHARKHAND AND THE FACTORY INSPECTOR
|
January 18, 2010 |
ABDU SATTAR ANSARI Vs. STATE OF JHARKHAND
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April 16, 2010 |
ABDUL GANI KHAN Vs. COAL INDIA LTD, THROUGH ITS CHAIRMAN
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August 4, 2010 |
ABDUL HAKIM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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March 15, 2010 |
ABDUL JABBAR Vs. STATE OF JHARKHAND
|
May 5, 2010 |
ABDUL KARIM AND ORS. Vs. STATE OF JHARKHAND AND ORS.
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January 13, 2010 |
ABDUL MAZID Vs. THE STATE OF JHARKHAND
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April 1, 2010 |
ABDUL RAUF Vs. ALLAUDDIN
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March 10, 2010 |
ABDUL SALAM ALIAS MD ANWAR Vs. STATE OF JHARKHAND
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April 12, 2010 |
Abhay Shankar Vs. The State of Jharkhand through the Secretary, Human Resource, Higher Education, Government of Jharkhand, Ranchi
|
January 28, 2010 |
Abhijit Dutta Vs. State of Jharkhand
|
January 8, 2010 |
ABHINAV SHANKAR Vs. THE STATE OF JHARKHAND,
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January 12, 2010 |
ABHISHEKH KUMAR Vs. STATE OF JHARKHAND
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December 20, 2010 |
Abul Khair Khan Vs. Central Coalfields Ltd. Ranchi
|
January 7, 2010 |
ADALAT MAHTO AND Vs. THE STATE OF JHARKHAND
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February 4, 2010 |
ADHIR KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
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July 5, 2010 |
ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
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September 21, 2010 |
ADITYA DUDANI Vs. CANARA BANK
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May 17, 2010 |
ADITYA SAHU Vs. THE STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER AND ORS.
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August 18, 2010 |
AFAQUE Vs. STATE OF JHARKHAND
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April 5, 2010 |
AFTAB ANSARI Vs. STATE OF JHARKHAND
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November 3, 2010 |
AFZAL ANSARI & ORS Vs. STATE OF JHARKHAND
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December 14, 2010 |
Agasti Pradhan Vs. State of Jharkhand
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November 30, 2010 |
AGNU SINGH Vs. STATE OF JHARKHAND
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September 28, 2010 |
AINUL HASSAN KHAN Vs. THE STATE OF JHARKHAND,
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April 15, 2010 |
AJAY KUMAR Vs. STATE OF JHARKHAND
|
April 23, 2010 |
AJAY KUMAR JHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 15, 2010 |
Ajay Kumar Kejriwal Vs. State of Jharkhand
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April 21, 2010 |
AJAY KUMAR SINGH Vs. AIRPORT AUTHORITY OF INDIA
|
April 12, 2010 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 23, 2010 |
AJAY KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 15, 2010 |
AJAY KUMAR SINGH, Vs. THE STATE OF JHARKHAND
|
February 16, 2010 |
AJAY RAM Vs. STATE OF JHARKHAND
|
April 5, 2010 |
Ajay Yadav Vs. Rajendra Sao
|
April 19, 2010 |
AJAY YADAV Vs. STATE OF JHARKHAND
|
December 21, 2010 |
AJIJ KHAN Vs. STATE OF JHARKHAND
|
January 21, 2010 |
AJIT KR MODAK @ AJIT MODAK Vs. KANCHAN LATA BARAL
|
June 25, 2010 |
AJIT KUMAR Vs. STATE OF JHARKHAND
|
April 20, 2010 |
AJIT KUMAR JHA Vs. MD RAJU
|
February 19, 2010 |
AJIT KUMAR YADAV Vs. STATE OF JHARKHAND
|
October 26, 2010 |
Akankcha Security Services & Company Private Ltd. Vs. Patliputra Medical College, Dhanbad, P.O. & P.S. & District-Dhanbad, through its Principal
|
August 4, 2010 |
Akashi Devi Vs. State of Jharkhand
|
April 13, 2010 |
Akashkinaree Colliery of M/s. B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal No. 2 at Dhanbad
|
May 13, 2010 |
AKCHHABAR MOCHI @ YOGENDRA JEE @ NAGENDRA JEE Vs. BUDDHI NARAYAN SINGH @ BUDDHI SINGH @ NARAYAN JEE
|
December 16, 2010 |
AKHIL JHARKHAND PRATHMIK SIKSHAK SANGH THROUGH ITS DISTRICT PRESIDENT, JAI PRAKASH DUBEY, Vs. THE STATE OF JHARKHAND AND ORS.
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February 8, 2010 |
AKHTAR ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
May 24, 2010 |
Akshay Sidharth Vs. State of Jharkhand
|
July 16, 2010 |
Alam Ansari Vs. State of Jharkhand
|
April 15, 2010 |
Alauddin Ansari Vs. Abdul Sattar Ansari
|
June 24, 2010 |
ALIJAN MIAN Vs. BHARAT COKING COAL LTD
|
February 23, 2010 |
ALLAH RAKHA @ MD ZEAULLAH ANSARI@ ZEAULLAH ANSARI Vs. STATE OF JHARKHAND
|
December 14, 2010 |
Allauddin Ahmad Vs. The State of Jharkhand
|
March 10, 2010 |
ALLAUDIN HAWARI Vs. STATE OF JHARKHAND AND ANR.
|
June 23, 2010 |
Aman Mineral Corporation Vs. Union of India
|
December 1, 2010 |
AMAR SONI Vs. STATE OF JHARKHAND
|
January 15, 2010 |
AMARENDRA JHA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
February 18, 2010 |
AMARESH SAO Vs. STATE OF JHARKHAND
|
December 15, 2010 |
Amarjeet Kaur Vs. State of Jharkhand
|
February 2, 2010 |
AMARNATH Vs. STATE OF JHARKHAND
|
January 28, 2010 |
AMAWASH RAM Vs. THE STATE OF JHARKHAND AND ORS.
|
January 29, 2010 |
AMIT KUMAR Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
March 16, 2010 |
AMIT ROY Vs. STATE OF JHARKHAND
|
July 15, 2010 |
AMITABH BAGCHI @ AMIT BAGCHI @ ANIL DA @ SUMIT DA Vs. STATE OF JHARKHAND
|
December 23, 2010 |
AMITABHA DAS GUPTA Vs. STATE OF JHARKHAND AND ANOTHER
|
February 17, 2010 |
AMNA KHATOON Vs. GAFUR ANSARI
|
February 18, 2010 |
AMRENDRA JHA Vs. STATE OF JHARKHAND & ANOTHER
|
December 14, 2010 |
Amrendra Kumar Vs. State of Jharkhand
|
February 17, 2010 |
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 6, 2010 |
AMRIT KUMAR MAHTO Vs. STATE OF JHARKHAND
|
August 30, 2010 |
AMRUL SHEIKH AND ORS. Vs. THE STATE OF JHARKHAND
|
December 13, 2010 |
Amushree @ Kumari Amushri Vs. State of Jharkhand
|
September 20, 2010 |
ANAND KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 5, 2010 |
Anand Pandit Vs. Damodar Valley Corporation
|
March 25, 2010 |
ANANT KUMAR MISHRA Vs. UNION OF INDIA
|
April 21, 2010 |
ANANT LAL MAHTO Vs. STATE OF JHARKHAND
|
January 13, 2010 |
ANANT LAL PATHAK Vs. STATE OF JHARKHAND AND OTHERS
|
March 10, 2010 |
ANANT NARAYAN VERMA Vs. STATE OF JHARKHAND
|
February 2, 2010 |
ANANT PRASAD JAISWAL Vs. BIRSA AGRICULTURAL UNIVERSITY
|
February 17, 2010 |
ANANT PRASAD JAISWAL Vs. CHANCELLOR OF UNIVERSITIES, STATE OF JHARKHAND AND ANOTHER.
|
November 4, 2010 |
Andu Larwey Vs. State of Jharkhand
|
June 25, 2010 |
Angeshwari Devi @ Asha Devi Vs. Bisheshwar Karmali
|
August 31, 2010 |
ANIK INDUSTRIES LIMITED Vs. JHARKHAND STATE HOUSING BOARD,
|
September 30, 2010 |
ANIL CHANDRA PANDIT Vs. STATE OF JHARKHAND
|
January 29, 2010 |
ANIL GOSWAMI Vs. STATE OF JHARKHAND
|
January 7, 2010 |
ANIL JAIN, MANAGING DIRECTOR SHALIMAR PACKAGING PVT. LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 23, 2010 |
ANIL KUMAR Vs. STATE OF JHARKHAND
|
August 9, 2010 |
ANIL KUMAR CHOURASIA Vs. PRABHA DEVI
|
January 7, 2010 |
ANIL KUMAR MAHTO Vs. SUDEB CHANDRA GHOSAL
|
January 29, 2010 |
ANIL KUMAR RAM Vs. STATE OF JHARKHAND
|
December 21, 2010 |
Anil Kumar Singh Vs. State of Jharkhand
|
December 9, 2010 |
ANIL KUMAR SINGH Vs. UNION OF INDIA
|
April 7, 2010 |
ANIL KUMAR TIRKEY Vs. NILAM KUMARI KACHHAP TIRKEY
|
April 27, 2010 |
ANIL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
January 6, 2010 |
ANIL PASWAN Vs. STATE OF JHARKHAND
|
December 22, 2010 |
ANIL SINGH Vs. STATE OF JHARKHAND
|
December 16, 2010 |
ANIL VISHWAKARMA Vs. PRADEEP KUMAR
|
March 17, 2010 |
ANINDITA TRADES AND INVESTMENTS LTD., Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
September 28, 2010 |
ANIRUDH SINGH Vs. AYODHAYA PRASAD SINGH
|
June 21, 2010 |
Anita Devi Vs. State of Jharkhand
|
February 1, 2010 |
ANITA DEVI Vs. STATE OF JHARKHAND
|
July 7, 2010 |
Anjana Sharan Vs. The State of Jharkhand
|
March 16, 2010 |
ANJANI KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 21, 2010 |
ANJU DEVI Vs. STATE OF JHARKHAND
|
February 18, 2010 |
ANJU KUMARI Vs. STATE OF JHARKHAND
|
May 21, 2010 |
ANNU KUMARI Vs. STATE OF JHARKHAND
|
July 1, 2010 |
ANOD PHARMA PVT LTD Vs. STATE OF JHARKHAND
|
June 28, 2010 |
ANOSH EKKA Vs. STATE OF JHARKHAND AND ORS.
|
June 28, 2010 |
ANUP KEDIA Vs. STATE OF JHARKHAND AND ANR.
|
February 10, 2010 |
ANUP KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
February 11, 2010 |
ANUP KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 19, 2010 |
ANUP KUMHAR Vs. STATE OF JHARKHAND
|
January 5, 2010 |
ANUP NARAYAN SINGH Vs. STATE OF JHARKHAND
|
September 3, 2010 |
Anup Tigga Vs. State of Jharkhand
|
March 12, 2010 |
Anupam Sahakari Grih Nirman Samity Ltd Vs. State of Jharkhand
|
January 27, 2010 |
ANURADHA DEVI Vs. STATE OF JHARKHAND
|
June 23, 2010 |
ANVIL INVESTMENTS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
February 19, 2010 |
ANWAR ALI @ MD. ANWAR ALI Vs. STATE OF JHARKHAND
|
January 13, 2010 |
Apurba Kumar Sinha Vs. Union of India
|
January 27, 2010 |
ARABINDA CHATTERJEE Vs. STATE OF JHARKHAND
|
May 5, 2010 |
ARBIND KRISHAN Vs. JHARKHAND ACADEMIC COUNCIL THROUGH ITS SECRETARY,
|
August 18, 2010 |
ARJUN KISHORE YADAV Vs. STATE OF JHARKHAND
|
December 21, 2010 |
ARJUN KUMAR SINGH Vs. UNION OF INDIA
|
February 25, 2010 |
Arjun Prasad Agarwal Vs. Indian Overseas Bank
|
November 30, 2010 |
ARJUN PRASAD BERNWAL Vs. STATE OF JHARKHAND
|
April 1, 2010 |
ARJUN PRASAD SINGH Vs. DHANANJAY KUMAR SINGH
|
April 22, 2010 |
Arjun Prasad Vishwakarma Vs. The State of Jharkhand
|
March 10, 2010 |
ARJUN YADAV Vs. STATE OF JHARKHAND
|
March 10, 2010 |
ARTI DEVI Vs. STATE OF JHARKHAND
|
December 21, 2010 |
ARTI THAKUR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 1, 2010 |
ARUN CHANDRA SEN @ ARUN SEN Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, BOKARO :
|
January 15, 2010 |
ARUN CHARAN Vs. STATE OF BIHAR
|
April 28, 2010 |
ARUN CHAWLA Vs. RAMESH LAL
|
July 6, 2010 |
ARUN KUMAR MANDAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2010 |
ARUN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS
|
August 3, 2010 |
ARUN KUMAR SINGH, SON OF SRI BALGOBIND PRASAD Vs. THE STATE OF JHARKHAND,
|
February 9, 2010 |
Arun Manjhi Vs. State of Jharkhand
|
January 29, 2010 |
Arun Prasad Vs. State of Jharkhand
|
September 14, 2010 |
ARUN SERAPHIM Vs. NAGENDRA SINGH
|
March 16, 2010 |
Arvind Kumar Vs. State of Jharkhand
|
April 1, 2010 |
Arvind Kumar Sahni Vs. State of Jharkhand
|
August 26, 2010 |
Arvind Kumar Sinha Vs. Union of India through the Secretary, Ministry of Home Affairs, Government of India, New Delhi
|
December 14, 2010 |
ASGAR ALI, Vs. THE STATE OF JHARKHAND,
|
January 4, 2010 |
ASGAR HUSSAIN Vs. SAFIQUE ALAM
|
November 25, 2010 |
ASHA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 20, 2010 |
ASHA MINJ AND OTHERS Vs. DEPUTY COMMISSIONER, RANCHI AND OTHERS
|
August 5, 2010 |
ASHA SINHA Vs. STATE OF JHARKHAND
|
April 16, 2010 |
Ashim Kumar Samanta Vs. State of Jharkhand
|
August 31, 2010 |
ASHIM KUMAR SAMANTA Vs. STATE OF JHARKHAND AND OTHERS
|
July 15, 2010 |
ASHOK KUMAR BHARTI Vs. THE STATE OF JHARKHAND
|
July 5, 2010 |
ASHOK KUMAR BOSE Vs. STATE OF JHARKHAND
|
May 13, 2010 |
ASHOK KUMAR BOSE Vs. STATE OF JHARKHAND
|
April 13, 2010 |
Ashok Kumar Mehta Vs. Central Coalfields Ltd.
|
July 29, 2010 |
ASHOK KUMAR PAL Vs. STATE OF JHARKHAND
|
January 11, 2010 |
ASHOK KUMAR PODDAR Vs. STATE OF JHARKHAND
|
April 23, 2010 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 20, 2010 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 4, 2010 |
ASHOK KUMAR SINGH Vs. DEEBIYA AIND : SUNITA AIND : RANJIT AIND : PRISMA
|
March 19, 2010 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 5, 2010 |
Ashok Kumar Sinha Vs. Income Tax Officer, ...Respondent Ward-1 (1), Ranchi
|
December 3, 2010 |
ASHOK MAHATO Vs. STATE OF JHARKHAND
|
September 17, 2010 |
ASHOK MAHTO Vs. STATE OF JHARKHAND
|
August 31, 2010 |
ASHOK PASWAN Vs. STATE OF JHARKHAND
|
December 20, 2010 |
Ashraf Ansari Vs. State of Jharkhand
|
July 23, 2010 |
ASIN RAM AND ORS. Vs. THE STATE OF JHARKHAND
|
August 26, 2010 |
ASIS KABI Vs. STATE OF JHARKHAND
|
December 21, 2010 |
ASMINA KHATOON Vs. STATE OF JHARKHAND
|
March 19, 2010 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SUSHIL KUMAR GUPTA
|
November 22, 2010 |
ATAUR RAHMAN KHAN Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 18, 2010 |
ATUL CHANDRA DAS Vs. STATE OF JHARKHAND
|
December 14, 2010 |
Atul Layak Vs. State of Bihar
|
August 4, 2010 |
AUTHONY SOREN Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2010 |
Avijit Ghosh Vs. State of Jharkhand
|
January 30, 2010 |
Awadh Kishore-2 Vs. State of Jharkhand
|
November 26, 2010 |
AWADHESH CHOUDHARY Vs. STATE OF JHARKHAND
|
September 1, 2010 |
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 16, 2010 |
AYESHA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2010 |
AYODHYA PRASAD GUPTA Vs. BHAGWAN SHARMA AND ANR.
|
May 10, 2010 |
AYODHYA PRASAD VISHWAKARMA Vs. THE STATE OF JHARKHAND
|
February 15, 2010 |
AYODHYA PRASAD YADAV Vs. THE STATE OF JHARKHAND,
|
July 7, 2010 |
Azad Ansari Vs. The State of Jharkhand
|
March 16, 2010 |
AZAD ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2010 |
AZAD CHANDRA SHEKHAR PRASAD SINGH Vs. STATE OF JHARKHAND AND
|
September 16, 2010 |
AZAD KUMAR SINHA Vs. MS B C C LTD & OTHERS
|
September 15, 2010 |
AZAD SINGH SANGWAN Vs. UNION OF INDIA
|
May 21, 2010 |
Azad Tailor @ Azad Khan Vs. State of Jharkhand
|
September 24, 2010 |
AZMAL HUSSAIN @ BABLU Vs. THE STATE OF JHARKHAND
|
January 25, 2010 |
B. K. SINGH Vs. STATE OF JHARKHAND
|
November 3, 2010 |
B. Narain @ Bishwanath Narain Vs. State of Jharkhand
|
November 1, 2010 |
BABAN CHOUBEY Vs. STATE OF JHARKHAND & ORS
|
December 6, 2010 |
BABBAN TIWARY Vs. STATE OF JHARKHAND : JOINT SECRETARY, WATER RESOUR
|
July 30, 2010 |
Babita Kumari Pathak @ Babita Pathak Vs. Satya Prakash Pathak
|
February 24, 2010 |
BABLOO KUMAR SHARMA @ BABLOO SINGH, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 12, 2010 |
Bablu Dutta Vs. State of Jharkhand
|
January 21, 2010 |
BABU JAN ANSARI @ BABUJAN MIAN AND ORS Vs. STATE OF JHARKHAND
|
December 22, 2010 |
BABULAL MAHTO @ LALBABU MAHTO Vs. STATE OF JHARKHAND
|
December 20, 2010 |
Babuni Mahto Vs. State of Jharkhand
|
April 15, 2010 |
BABY DEVI Vs. STATE OF JHARKHAND
|
April 15, 2010 |
BABY KUMARI Vs. STATE OF JHARKHAND
|
September 6, 2010 |
BACHA LAL BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
|
March 10, 2010 |
BADAL KUMAR GHOSH Vs. STATE OF JHARKHAND
|
March 29, 2010 |
BADRI NARAYN SINGH @ BADRI SINGH AND ORS Vs. STATE OF JHARKHAND
|
December 21, 2010 |
BADRI PRASAD SAO @ BADRI SAO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 8, 2010 |
BADRUDDIN MIAN Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
October 25, 2010 |
BADRUDDIN MIAN Vs. STATE OF BIHAR
|
October 5, 2010 |
BAGHAMBAR MAHTO Vs. STATE OF JHARKHAND
|
March 11, 2010 |
BAIDYANATH CHEMICAL & CARBONISATION CO PVT LTD Vs. CENTRAL COALFIELDS LTD
|
January 22, 2010 |
BAIDYANATH CHEMICAL AND CARBONISATION CO. PVT. LTD. Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR,
|
January 22, 2010 |
Baidyanath Glass Works (P) Ltd., Deoghar Vs. State of Jharkhand
|
July 6, 2010 |
BAIDYANATH SINGH @ VAIDYANATH SINGH Vs. THE STATE OF JHARKHAND AND AYODHYA SINGH
|
August 9, 2010 |
Baijnath Sao @ Baijnath Shaw Vs. Pradip Kumar Khaitan
|
November 4, 2010 |
BAISHAKHIN GORAIN @ BESHAKHIN GORE WIFE OF MARI GORH Vs. DEVASHISH BANERJEE SON OF CHINTA HARAN BANERJEE
|
February 9, 2010 |
BAL BHADRA SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
|
February 1, 2010 |
BALARAM LOHAR Vs. STATE OF JHARKHAND
|
September 23, 2010 |
BALBHADAR SAHU Vs. STATE OF JHARKHAND
|
October 29, 2010 |
BALDEO RAUT Vs. STATE OF JHARKHAND
|
April 16, 2010 |
Baldeo Yadav Vs. State of Jharkhand
|
February 17, 2010 |
BALESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 31, 2010 |
BALESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
March 23, 2010 |
BALIKA DEVI Vs. STATE OF JHARKHAND
|
September 1, 2010 |
BALIKA VIDYA MANDIR, JHARIA Vs. STATE OF JHARKHAND
|
January 27, 2010 |
BALMATI DEVI AND SOHRAI MUNDA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 22, 2010 |
BALRAM JHA Vs. STATE OF JHARKHAND
|
April 5, 2010 |
Balu Devi Vs. Krishnanand Mahto
|
May 3, 2010 |
BANDANA GHOSH (MITRA) Vs. SURESH KUMAR BHARDWAJ AND ORS.
|
July 6, 2010 |
BANDHANA ORAON Vs. STATE OF BIHAR
|
December 2, 2010 |
Bandhu Mahto Vs. State of Jharkhand
|
January 29, 2010 |
BANDHU RAM MAHTO Vs. STATE OF JHARKHAND
|
May 20, 2010 |
BANI SEN GUPTA Vs. STATE OF JHARKHAND
|
February 15, 2010 |
BANK OF INDIA Vs. RITES LTD
|
March 10, 2010 |
BANSHIDHAR SINGH Vs. STATE OF JHARKHAND
|
April 8, 2010 |
BARUN KUMAR MAHATO Vs. STATE OF JHARKHAND
|
March 12, 2010 |
BASANT KUMAR JHAWAR Vs. STATE OF JHARKHAND
|
November 22, 2010 |
BASANT KUMAR KESHARI Vs. VINOD KUMAR KESHARI
|
March 16, 2010 |
Basanti Devi Vs. State of JharKhand
|
January 29, 2010 |
BASHIST NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
May 21, 2010 |
BASU ORAON Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 20, 2010 |
BASUDEO BHAGAT Vs. STATE OF JHARKHAND
|
March 11, 2010 |
BASUDEO BHUIYA Vs. BHARAT COKING COAL LTD
|
January 29, 2010 |
Basudeo Prasad Vs. Allahabad Bank
|
May 25, 2010 |
Basudev Mahto Vs. State of Jharkhand
|
November 24, 2010 |
Basukinath Yadav Vs. Ladhari Yadav
|
May 4, 2010 |
Bata Shoes Ltd. Vs. Reba Gorain
|
January 19, 2010 |
BATHLU MANJHI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM-MANAGING DIRECTOR AND ORS.
|
January 15, 2010 |
Beli Baraik Vs. State of Jharkhand
|
January 29, 2010 |
BENI MADHO SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
June 29, 2010 |
BENI PRASAD Vs. STATE OF JHARKHAND
|
April 23, 2010 |
BHADE MUNDA Vs. STATE OF JHARKHAND
|
April 28, 2010 |
BHAGIA MANDALAIN AND ANOTHER Vs. DHANANJAI MANDAL
|
November 24, 2010 |
BHAGIRATHI BHAGAT Vs. LAKHAN LALL PODDAR
|
August 2, 2010 |
Bhagwan Mishra (in 3996) Deep Chandra Prasad Swamkar Vs. Jharkhand State Electricity Board
|
February 3, 2010 |
BHAGWAN SHARMA Vs. AYODHYA PRASAD GUPTA AND ANR.
|
August 20, 2010 |
BHAGWAT GOPE Vs. STATE OF JHARKHAND
|
March 22, 2010 |
Bhakta Rajendra Malakar Vs. State of Jharkhand
|
February 26, 2010 |
BHALERIAN TIRKEY Vs. LILY GRASE MINZ
|
March 29, 2010 |
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
June 22, 2010 |
BHARAT BHUSHAN PRASAD Vs. STATE OF JHARKHAND & ORS
|
December 9, 2010 |
BHARAT COKING COAL LIMITED Vs. AREA PRESIDENT RASHTRIYA COLLIERY MAZDOOR SANGH
|
December 6, 2010 |
BHARAT COKING COAL LIMITED Vs. DHARAM RAJ SINGH
|
April 6, 2010 |
BHARAT COKING COAL LIMITED Vs. R R BRIQUETTE INDUSTRIES
|
May 5, 2010 |
BHARAT COKING COAL LIMITED REPRESENTED BY THE EMPLOYERS Vs. THEIR WORKMEN REPRESENTED BY THE ORGANIZING SECRETARY
|
June 24, 2010 |
BHARAT COKING COAL LIMITED, P B AREA,KUSUNDA, PUTK Vs. THEIR WORKMEN BEING
|
December 6, 2010 |
BHARAT COKING COAL LTD Vs. UNION OF INDIA
|
June 30, 2010 |
BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW
|
September 20, 2010 |
Bharat Coking Coal Ltd. Vs. Alok Fuels (P) Ltd. & Anr.
|
January 7, 2010 |
Bharat Coking Coal Ltd. Vs. State of Jharkhand through Commissioner of Commercial Taxes, Jharkhand, Ranchi
|
April 21, 2010 |
BHARAT COKING COAL LTD. Vs. NITYA NAND SINGH (DECEASED) AND ORS.
|
May 22, 2010 |
BHARAT HEAVY ELECTRICAL LIMITED, HYDERABAD, ANDHRA Vs. STATE OF JHARKHAND
|
May 25, 2010 |
BHARAT HITECH (CEMENTS) PVT LTD Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 14, 2010 |
Bharat Refractories Ltd Vs. Basiruddin Ansari
|
March 17, 2010 |
BHARAT SANCHAR NIGAM LIMITED, RANCHI Vs. CHEDI RAM GANJHU
|
May 6, 2010 |
BHARAT SINGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT DIGWADIH COLLIERY
|
September 1, 2010 |
BHARAT SINGH Vs. STATE OF JHARKHAND
|
April 12, 2010 |
Bhasker Manuvansh Vs. Vinoba Shave University
|
January 4, 2010 |
Bhim Bhaiya Vs. Kaushalya Devi
|
September 7, 2010 |
BHIM OJHA Vs. THE STATE OF JHARKHAND
|
September 14, 2010 |
BHIM PRAJAPATI Vs. STATE OF JHARKHAND
|
December 20, 2010 |
BHOLA NATH SINGH Vs. STATE OF JHARKHAND
|
September 9, 2010 |
BHOLA ORAON AND ORS. Vs. THE STATE OF JHARKHAND,
|
January 18, 2010 |
Bholo @ Balram Singh Vs. State of Jharkhand
|
December 1, 2010 |
BHUBANESHWAR MALLICK Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL COAL FIELDS LIMITED AND
|
March 17, 2010 |
Bhupen Mandai Vs. State of Jharkhand
|
January 21, 2010 |
BHUPENDRA PRASAD SINHA Vs. UNION OF INDIA
|
July 26, 2010 |
BIBHISAN MAHTO Vs. RUDAN MAHTO
|
March 9, 2010 |
BIBHUTI BHUSHAN SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
|
January 5, 2010 |
BIHAR AIR PRODUCTS LIMITED ADITYAPUR INDUSTRIAL AREA Vs. ANDHRA OXYGEN PVT LTD
|
April 26, 2010 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
|
November 3, 2010 |
BIHAR COLLIERY KAMGAR UNION THROUGH ITS SECRETARY SHRI D.M. MUKHERJEE Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF LABOUR, GOVERNMENT OF INDIA,
|
January 15, 2010 |
BIHAR INDUSTRIAL CORPORATION Vs. STATE OF JHARKHAND
|
September 28, 2010 |
BIHAR STATE CREDIT & INVESTMENT OF CORPORATION LTD Vs. EASTERN SYNPACKS LTD
|
February 3, 2010 |
BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. SANT LAL SAHNI AND ANR.
|
August 19, 2010 |
Bihar(now Jharkhand) State Housing Board Vs. Adya Prasad
|
January 19, 2010 |
BIHARI MAHTA Vs. DHANI DEVI AND ORS.
|
February 26, 2010 |
Bihari Puru Vs. Swami Shailendra Nand Puri
|
May 11, 2010 |
Bijay Bandia Vs. State of Jharkhand
|
December 6, 2010 |
BIJAY KANT JHA AND MAHENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2010 |
Bijay Kumar Pandey Vs. Mineral Area Development Authority
|
February 2, 2010 |
Bijay Kumar Singh Vs. State of Jharkhand
|
January 4, 2010 |
BIJAY LAKRA Vs. STATE OF JHARKHAND
|
August 9, 2010 |
BIJAY PRAMANIK Vs. THE STATE OF JHARKHAND
|
February 16, 2010 |
Bijoy Shankar Mishra Vs. National Project Construction Corporation Ltd.
|
March 31, 2010 |
Bikrama Singh Vs. State of Jharkhand
|
March 22, 2010 |
BILASO DEVI Vs. STATE OF JHARKHAND
|
February 16, 2010 |
BILKHU SAHU Vs. STATE OF JHARKHAND
|
December 23, 2010 |
BIMAL Vs. STATE OF BIHAR
|
January 18, 2010 |
Bimal Kr. Sahay Vs. Director, Rajendra Institute of Medical Science, Sariatu, Ranchi
|
May 17, 2010 |
BIMAL KUMAR AND ORS Vs. RAM SWARATH PANDEY AND ORS
|
March 15, 2010 |
BIMAL KUMAR KAR Vs. THE STATE OF JHARKHAND,
|
July 6, 2010 |
BIMAL SAHU Vs. THE STATE OF JHARKHAND
|
December 14, 2010 |
BIMALA DEVI Vs. STATE OF JHARKHAND
|
December 22, 2010 |
BIMLESH PRASAD SINGH Vs. STATE OF JHARKHAND : ACCOUNTANT GENERAL STATE OF J
|
January 25, 2010 |
BINAY KUMAR Vs. STATE OF JHARKHAND
|
January 27, 2010 |
BINAY KUMAR @ VINAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT
|
June 25, 2010 |
BINAY KUMAR MODI Vs. STATE OF JHARKHAND
|
February 9, 2010 |
BINAY KUMAR SINHA Vs. UNION OF INDIA
|
July 31, 2010 |
BINDESHWARI MAHTO Vs. UNION OF INDIA
|
August 25, 2010 |
BINDU BHUSHAN DUBEY Vs. STATE OF JHARKHAND
|
April 1, 2010 |
BINDU MANDAL AND ORS. Vs. THE STATE OF JHARKHAND
|
March 10, 2010 |
BINIT KUMAR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
|
May 21, 2010 |
BINOD KASHERA @ BINOD PRASAD Vs. STATE OF JHARKHAND
|
December 20, 2010 |
BINOD KUMAR AGRAWAL Vs. VIJAY LATA AGRAWAL
|
January 28, 2010 |
Binod Kumar Singh Vs. State of Jharkhand
|
February 4, 2010 |
BINOD RAI Vs. STATE OF JHARKHAND
|
November 20, 2010 |
BINOD VERMA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
Bipendra Prasad Lal Vs. Bharat Coking Coal Limited
|
February 11, 2010 |
BIRBAL MAHTO Vs. STATE OF JHARKHAND
|
September 20, 2010 |
BIREN MURMU Vs. THE STATE OF JHARKHAND
|
April 16, 2010 |
BIRENDRA GOPE Vs. PRADEEP SINHA
|
December 20, 2010 |
BIRENDRA GOPE Vs. STATE OF JHARKHAND AND ORS.
|
July 5, 2010 |
Birendra Kujur Vs. State of Jharkhand
|
March 15, 2010 |
BIRENDRA KUMAR MAHATO Vs. STATE OF JHARKHAND
|
December 14, 2010 |
Birendra Kumar Sinha Vs. State of Jharkhand
|
January 12, 2010 |
BIRENDRA PRASAD Vs. STATE OF JHARKHAND
|
March 31, 2010 |
BIRENDRA RAM Vs. STATE OF JHARKHAND
|
January 5, 2010 |
BIRENDRA SINGH BARAIK Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 8, 2010 |
BIRENDRA THAKUR Vs. STATE OF JHARKHAND
|
January 7, 2010 |
BIRENDRA YADAV Vs. STATE OF JHARKHAND
|
April 26, 2010 |
BIRJU RAM Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
September 3, 2010 |
BIRLA INSTITUTE OF TECHNOLOGY Vs. KAILASH VIHARI & ORS
|
December 13, 2010 |
BIRSA ORAON Vs. THE STATE OF JHARKHAND,
|
April 29, 2010 |
BISHNU KUMAR GUPTA @ CHHUNU Vs. STATE OF JHARKHAND
|
May 17, 2010 |
BISHNU KUMAR MODI Vs. SHEKHAR MODI
|
April 5, 2010 |
BISHNUDEO SAHU Vs. STATE OF BIHAR
|
May 12, 2010 |
Bishundeo Ram Vs. State of Jharkhand
|
November 29, 2010 |
Bishwa Nath Roy Vs. Central Coalfields Ltd. through C.M.D., Ranchi
|
September 7, 2010 |
BISHWANATH PANDEY Vs. STATE OF JHARKHAND & OTHERS
|
December 10, 2010 |
BISHWANATH PANKAJ Vs. STATE OF JHARKHAND
|
August 11, 2010 |
Bishwanath Singh Vs. State of Jharkhand
|
September 14, 2010 |
BISHWANATH SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMANCUM-MANAGING DIRECTOR,
|
January 8, 2010 |
BLACK STONE AND COMPANY SAHIBGANJ Vs. STATE OF JHARKHAND
|
April 6, 2010 |
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. RAJ HANS STEEL LIMITED
|
June 25, 2010 |
BOC India Ltd. Vs. Concerned Workman Shibani Ghosh
|
August 26, 2010 |
BODHAN SAO Vs. STATE OF JHARKHAND
|
October 6, 2010 |
BOKARO CONTRACTORS ASSOCIATION THROUGH ITS PRESIDENT SAMSUL HUDA KHAN Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
August 10, 2010 |
Bokaro Karamchari Panchayat, Bokaro Steel City Vs. Management of Chas Municipality Chas, Bokaro
|
September 8, 2010 |
BOKARO STEEL PLANT BOKARO Vs. WORKMEN BOKARO PROGRESSIVE FRONT BOKARO STEEL CITY
|
April 23, 2010 |
BOKARO STEEL WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 2, 2010 |
BRAHAMDEO PAL Vs. STATE OF JHARKHAND
|
March 26, 2010 |
BRAJNANDAN SINGH BHONSLE Vs. STATE OF JHARKHAND
|
February 16, 2010 |
BRAMHDEO YADAV Vs. UNION OF INDIA
|
April 22, 2010 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. BABAN DIXIT
|
March 17, 2010 |
Brigadier Harish Chander Vs. State of Jharkhand
|
January 29, 2010 |
BRIJ BIHAR SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 2, 2010 |
BRIJ BIHARI LALL Vs. RANCHI MUNICIPAL CORPORATION
|
January 5, 2010 |
Brij Kishore Jhawar Vs. Basant Kumar Jhawar
|
November 22, 2010 |
BRINDABAN MUNDA ALIAS SARJAVA Vs. STATE OF JHARKHAND
|
April 20, 2010 |
Buddheshwar Machhuwa Vs. State of Jharkhand
|
July 30, 2010 |
BUDDHI ORAIN Vs. STATE OF JHARKHAND
|
February 23, 2010 |
Budhan Kumhar Vs. State of Jharkhand
|
January 4, 2010 |
Budhni Kui Vs. State of Jharkhand
|
May 4, 2010 |
BUDHU KUMHAR AND ORS. Vs. THE STATE OF JHARKHAND
|
April 15, 2010 |
BULU GOPE Vs. BHARAT COKING COAL LTD.
|
June 24, 2010 |
C.M. Vishwakarma Vs. Bharat Coking Coal Limited
|
February 17, 2010 |
CANARA BANK Vs. STATE OF JHARKHAND
|
February 17, 2010 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
June 24, 2010 |
CENTRAL COALFIELDS LIMITED Vs. S K DUTTA AND COMPANY CONTRACTOR RANCHI
|
May 19, 2010 |
Central Coalfields Limited, Ranchi, through its General Manager Vs. Union of India through its Ministry of Labour, Government of India, New Delhi
|
July 6, 2010 |
Central Coalfields Ltd. Vs. Fudan Devi
|
February 19, 2010 |
Central Coalfields Ltd., Ranchi Vs. Central Board of Excise & Customs, New Delhi
|
December 14, 2010 |
CENTRAL GURUDWARA PRABANDHANK COMMITTEE AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 29, 2010 |
CENTRAL MINE PLANNING AND DESIGN INSTITUTE Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE AND ORS.
|
June 21, 2010 |
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD. Vs. UNION OF INDIA (UOI) AND
|
August 18, 2010 |
CENTRAL ROLLER FLOUR MILLS PVT LTD Vs. BIHAR FLOUR MILLS MAZDOR SABHA
|
September 7, 2010 |
CENTRAL ROLLER FLOUR MILLS PVT. LTD. Vs. BIHAR FLOUR MILLS MAZDOR SABHA, PARAS RAI
|
September 27, 2010 |
CHADA TIRKEY Vs. STATE OF JHARKHAND
|
February 8, 2010 |
CHAIRMAN GIRIDIH KSHETRIYA GRAMIN BANK Vs. KAMESHWAR PRASAD BIHARI
|
May 10, 2010 |
CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED, Vs. RAM NIREKHAN RAM
|
January 15, 2010 |
CHAIRMANCUM MANAGING DIRECTOR, JHARKHAND STATE HOU Vs. STATE OF JHARKHAND & OTHERS
|
December 16, 2010 |
CHANDAN @ CHANDAN BISWAS Vs. UNION OF INDIA AND OTHERS
|
December 16, 2010 |
CHANDAN MOTORS, DHANBAD Vs. RABI LOCHAN PAUL
|
June 22, 2010 |
CHANDANA RAWANI Vs. CENTRAL COAL FIELD LIMITED,
|
January 8, 2010 |
CHANDAWA DEVI ALIAS CHANDAWA MAHAR Vs. STATE OF JHARKHAND
|
April 20, 2010 |
CHANDESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 8, 2010 |
CHANDRA BHUSHAN CHAUDHARY Vs. STATE OF JHARKHAND
|
March 9, 2010 |
CHANDRA BHUSHAN SHARMA Vs. STATE OF JHARKHAND
|
April 19, 2010 |
Chandra Deo Prasad Vs. Life Insurance Corporation of India
|
July 19, 2010 |
CHANDRA DEV GIRI Vs. STATE OF JHARKHAND
|
January 22, 2010 |
CHANDRA KANT GOPALKA Vs. STATE OF JHARKHAND
|
August 12, 2010 |
Chandra Kant Patel @ Chandra Kant Jhaverbhai Patel Vs. Arunjay Narayan Sinha
|
January 15, 2010 |
CHANDRA PAL PANDEY Vs. STATE OF JHARKHAND
|
July 8, 2010 |
CHANDRA SHEKHAR CHOUBEY Vs. STATE OF JHARKHAND AND ORS.
|
December 13, 2010 |
CHANDRA SHEKHAR PRASAD SINHA Vs. STATE BANK OF INDIA RANCHI
|
September 7, 2010 |
CHANDRABANSI SERVICE STATION, SARATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 28, 2010 |
Chandradeep Ram Vs. Presiding Officer, Regional labour Commissioner (Central), Dhanbad
|
April 5, 2010 |
CHANDRADEO MAHTO Vs. STATE OF JHARKHAND
|
December 23, 2010 |
CHANDRAKALA SHARMA Vs. BANK OF INDIA
|
August 11, 2010 |
CHANDRIKA MAHTO Vs. STATE OF JHARKHAND
|
May 17, 2010 |
CHANDRIKA PRASAD MAHTO Vs. STATE OF JHARKHAND
|
April 1, 2010 |
Chanku Oraon Vs. State of Bihar
|
March 27, 2010 |
CHARAN KERKETTA Vs. STATE OF JHARKHAND
|
December 14, 2010 |
CHARKA MANJHI Vs. CENTRAL COALFIELD LTD
|
July 8, 2010 |
CHARO ORAON, Vs. THE STATE OF JHARKHAND
|
February 4, 2010 |
CHATTU RAM DARSHAN RAM PVT LTD Vs. STATE OF JHARKHAND
|
September 20, 2010 |
CHATTU RAM HORIL RAM PVT. LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 20, 2010 |
Chetlal Mahto Vs. State of Jharkhand
|
September 17, 2010 |
CHHOTAN MAHTO Vs. STATE OF JHARKHAND
|
March 11, 2010 |
CHHOTE LAL Vs. STATE OF JHARKHAND
|
January 18, 2010 |
CHINTA DEVI Vs. STATE OF JHARKHAND
|
May 3, 2010 |
CHITRANJAN PRASAD SRIVASTAVA Vs. SHAM NATH DHAR
|
March 15, 2010 |
CHUNILAL RACKY Vs. STATE OF JHARKHAND
|
May 18, 2010 |
COAL FIELD DIESEL MD SHAMIM KHAN Vs. CHAIRMAN CUM CMD BCC LTD
|
May 6, 2010 |
COAL WASHERY WORKERS UNION Vs. STATE OF JHARKHAND
|
January 25, 2010 |
COMMISSIONER OF C. EX. Vs. TATA MOTORS LTD.
|
September 30, 2010 |
COMMISSIONER OF CENTRAL EXCISE, CENTRAL REVENUE BU Vs. GULF OIL CORPORATION LTD , DHANBAD
|
December 23, 2010 |
COMMISSIONER OF INCOME TAX Vs. BIHAR FOUNDRY & CASTINGS LTD.
|
December 23, 2010 |
COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDING DHANBAD Vs. SUNIL KUMAR THAKUR
|
September 7, 2010 |
COMMISSIONER OF INCOME TAX RANCHI Vs. CHHINMASTIKA COKE INDUSTRIES P LTD
|
September 1, 2010 |
COMMISSIONER OF INCOME TAX RANCHI Vs. ASHOK PANDIT
|
September 1, 2010 |
COMMISSIONER OF INCOME TAX, RANCHI Vs. BUDHIA CONSTRUCTION(P) LTD MAIN ROAD, RANCHI
|
July 20, 2010 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND AND ORS.
|
May 12, 2010 |
DADU RAM AND ANR Vs. CENTRAL COALFIELDS LTD
|
December 15, 2010 |
DAJI MISHRA Vs. STATE OF JHARKHAND
|
May 13, 2010 |
DALJEET SINGH Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Damodar Valley Corporation Vs. Jailal Mahto
|
July 15, 2010 |
DAMODAR VALLEY CORPORATION Vs. STATE OF JHARKHAND
|
February 25, 2010 |
DANDU BEDIYA Vs. SAWANA BEDIYA
|
September 1, 2010 |
Dashrath Prasad Yadav Vs. State of Jharkhand
|
January 8, 2010 |
DASO RAM Vs. BALDEO SHARMA
|
January 25, 2010 |
DASU RAVIDAS Vs. BHARAT COKING COAL LTD ,
|
January 21, 2010 |
DAYANAND PASWAN Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2010 |
DE NOBILI SCHOOL, CFRI, DHANBAD Vs. STATE OF JHARKHAND AND OTHERS
|
July 23, 2010 |
DEB KUMAR MUKHERJEE, MD EHSAN Vs. STATE OF JHARKHAND, NAGENDRA NARAYAN SINGH, KAMESH
|
December 20, 2010 |
Debashish Roy Vs. State of Jharkhand
|
November 4, 2010 |
DEBEN CHANDRA DUTTA @ DEVENDRA CHANDRA DUTTA Vs. BHARAT COKING COAL LIMITED AND ORS.
|
June 24, 2010 |
DEBNATH MUKHERJEE Vs. STATE OF JHARKHAND
|
April 12, 2010 |
Deep Chawla Vs. State of Jharkhand
|
December 21, 2010 |
DEEPAK KUMAR Vs. KUMARI RUPENDRA KAUR RAJ ALIAS SHALU
|
January 18, 2010 |
DEEPAK KUMAR Vs. STATE OF JHARKHAND
|
May 18, 2010 |
DEEPAK KUMAR BHARTHUAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 14, 2010 |
Deepak Kumar Sah Vs. State of Jharkhand
|
July 16, 2010 |
DEEPAK KUMAR SINHA Vs. BINAY KUMAR SINHA
|
September 17, 2010 |
DEEPLAL SINGH Vs. BHARAT COKING COAL LTD
|
April 21, 2010 |
Degni Devi Vs. Bharat Coking Coal Ltd.
|
April 13, 2010 |
DEO NANDAN PRASAD Vs. STATE OF JHARKHAND
|
October 26, 2010 |
DEO NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
September 6, 2010 |
DEOBRAT SAHAY Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN AND ORS.
|
March 31, 2010 |
Dev Narain Yadav Vs. The Divisional Manager, Oriental Insurance Co. Ltd.
|
April 7, 2010 |
DEVANAND PRASAD SONI ALIAS DEVANAND SONI Vs. STATE OF JHARKHAND
|
April 29, 2010 |
DEVENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2010 |
DEVENDRA PRASAD PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 13, 2010 |
DEVENDRA THAKUR Vs. THE STATE OF JHARKHAND,
|
February 25, 2010 |
Devi Dayal Raut Vs. Kamla Devi
|
March 30, 2010 |
DEVMANIA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 13, 2010 |
DEWENDRA KUMAR MEHTA @ DEWENDRA KUMAR MAHTO Vs. STATE OF JHARKHAND
|
December 23, 2010 |
Dhaman Mahto & Ors. (in 333), Sewa Mahto (in 416) Vs. The State of Jharkhand (in both)
|
March 26, 2010 |
DHANANJAY SINGH Vs. STATE OF JHARKHAND
|
July 9, 2010 |
DHANBAD DISTRICT CRUSHER OWNER ASSOCIATION Vs. STATE OF JHARKHAND
|
June 29, 2010 |
DHANESHWAR PASWAN Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2010 |
DHANESHWAR UPADHYAY Vs. STATE OF JHARKHAND
|
January 13, 2010 |
DHANRAJ THAKUR Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Dhanu Napit Vs. State of Jharkhand
|
January 12, 2010 |
DHANUSDHARI RAM ALIAS DHANUSDHARI MAHTO Vs. STATE OF JHARKHAND
|
April 21, 2010 |
DHARAMBIR PRASAD Vs. DEVENDER GOPE
|
May 19, 2010 |
Dharmdeo Prasad Vs. State of Jharkhand
|
April 29, 2010 |
DHARMENDRA KUMAR ALIAS MASTAN SINGH Vs. STATE OF JHARKHAND
|
June 22, 2010 |
DHARMENDRA KUMAR DUBEY Vs. STATE OF JHARKHAND
|
March 19, 2010 |
DHARMENDRA MISHRA Vs. STATE OF JHARKHAND
|
January 6, 2010 |
DHARMENDRA PATHAK Vs. STATE OF JHARKHAND
|
July 23, 2010 |
DHARNIDHAR MAHTO Vs. STATE OF JHARKHAND
|
April 7, 2010 |
DHENA HANSDA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 19, 2010 |
DHIRAJ KUMAR Vs. THE STATE OF JHARKHAND,
|
January 19, 2010 |
DHIREN CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
September 22, 2010 |
Dhirendra Kumar Singh @ Dhirendra Singh Vs. State of Jharkhand
|
May 4, 2010 |
Dhirendra Nath Banerjee Vs. State of Jharkhand
|
October 8, 2010 |
Dhirendra Nath Barik Vs. State of Jharkhand
|
November 25, 2010 |
DHOBLA SARDAR Vs. STATE OF JHARKHAND
|
April 21, 2010 |
DHUNI MARANDI @ LICHRI MARANDI Vs. THE STATE OF JHARKHAND
|
June 25, 2010 |
DIAGEO INDIA PVT LTD , RANCHI Vs. STATE OF JHARKHAND & OTHERS
|
December 15, 2010 |
DIAMOND CONSTRUCTION, BOKARO Vs. CENTRAL COALFIELDS LTD
|
February 16, 2010 |
DIBYENDU MANDAL Vs. CHAMPA KUMAR
|
April 21, 2010 |
DIL MOHAMMAD AND Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 17, 2010 |
DILIP KUMAR MUKHERJEE Vs. UNION OF INDIA
|
July 31, 2010 |
DILIP ORAON Vs. STATE OF JHARKHAND
|
December 22, 2010 |
Dillp Kumar Vs. State of Jharkhand
|
September 23, 2010 |
DINABANDHU MAHATO @ DEEPAK MAHATO Vs. STATE OF JHARKHAND
|
December 21, 2010 |
DINESH CHANDRA MAHTO Vs. STATE OF JHARKHAND
|
May 12, 2010 |
DINESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
January 6, 2010 |
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 9, 2010 |
Dinesh Kumar Verma Vs. State of Bihar now Jharkhand
|
March 12, 2010 |
DINESH NAND JHA Vs. STATE OF JHARKHAND
|
May 7, 2010 |
DINESH PASWAN Vs. STATE OF JHARKHAND AND OTHERS
|
January 22, 2010 |
DINESH PRASAD Vs. STATE OF JHARKHAND
|
April 19, 2010 |
DINESH PRASAD DUBEY AND ORS Vs. STATE OF JHARKHAND & ORS
|
August 3, 2010 |
Dinesh Prasad Singh Vs. State of Jharkhand
|
September 13, 2010 |
Dinesh Prasad Singh Vs. Jharkhand State Electricity
|
January 18, 2010 |
DINESH PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
December 6, 2010 |
DINESH RAM Vs. STATE OF JHARKHAND
|
October 6, 2010 |
DINESHANAND JHA Vs. STATE OF JHARKHAND
|
April 21, 2010 |
Dineshwar Giri @ Dinesh Giri Vs. State of Jharkhand
|
October 29, 2010 |
DINESHWAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2010 |
Dipak Bachelor Vs. Mary Bacheler
|
February 17, 2010 |
DIPAK KUMAR CHOURASIA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
DIPAK TIGGA AND MANGAL NAYAK Vs. THE STATE OF BIHAR AND ORS.
|
January 15, 2010 |
DIPTI MOOKHERJEE Vs. STATE OF JHARKHAND
|
July 7, 2010 |
DIRECTOR, NOW RE-DESIGNATED AS COMMISSIONER, NVS, Vs. BALDEO SINGH MANES, UNION OF INDIA
|
March 17, 2010 |
DIVISIONAL ENGINEER (ADMN.), BHARAT SANCHAR NIGAM LTD. AND THE SUB-DIVISIONAL ENGINEER (ADMN.), BHARAT SANCHAR NIGAM LTD. Vs. RAMJEET PD. SINGH,
|
May 20, 2010 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. USHA SINHA
|
May 14, 2010 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. URMILA DEVI
|
April 23, 2010 |
DIWAKAR MINZ Vs. STATE OF JHARKHAND
|
October 30, 2010 |
DOLLY VERMA Vs. STATE OF JHARKHAND
|
January 22, 2010 |
DOMAN PRASAD SAHA Vs. STATE OF JHARKHAND
|
July 12, 2010 |
DOMCO SMOKELESS FUELS PVT. LTD. Vs. BHARAT COKING COAL LTD. AND ORS.
|
May 29, 2010 |
DR. AJAY KUMAR @ SAIMAN RICHARD Vs. STATE OF JHARKHAND & ANR.
|
June 23, 2010 |
Dr. Anant Prasad Jaiswal Vs. Chancellor of Universities, State of Jharkhand
|
November 4, 2010 |
DR. HEMENDRA KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SP, CBI
|
January 18, 2010 |
DR. JAGANNATH MISHRA Vs. STATE OF JHARKHAND THROUGH CBI
|
January 28, 2010 |
DR. MINNI RANI AHOURI Vs. THE STATE OF JHARKHAND,
|
January 12, 2010 |
DR. PRATAP NATH JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 15, 2010 |
DR. SACHIDA NAND VERMA Vs. STATE OF JHARKHAND THROUGH CBI
|
March 12, 2010 |
Dr. Shambhu Nath Mishra Vs. State of Jharkhand
|
November 30, 2010 |
DR. SHRI KRISHNA CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
May 11, 2010 |
DR. SUNIL KUMAR Vs. THE STATE OF JHARKHAND THROUGH IT SECRETARY, H.R.D. DEPARTMENT, HIGHER EDUCATION,
|
May 24, 2010 |
Droupadi Devi Modi Vs. Sri Krishan Kumar Agarwal
|
March 31, 2010 |
DUKH HARAN MANDAL Vs. STATE OF JHARKHAND
|
May 18, 2010 |
DUKHI RAM LAHERI Vs. STATE OF JHARKHAND
|
February 22, 2010 |
DUKHNI DEVI Vs. BHARAT COKING COAL LIMITED AND ORS.
|
January 21, 2010 |
DULAL CHAND GHOSH Vs. STATE OF JHARKHAND
|
August 12, 2010 |
Dularu Choudhary Vs. State of Jharkhand
|
October 6, 2010 |
DURGA DEVI Vs. MUNNI RAI
|
January 8, 2010 |
DURGA HAZRA Vs. STATE OF JHARKHAND
|
September 17, 2010 |
Durga Kumari Vs. Central Coalfields Limited, Ranchi
|
August 12, 2010 |
Durga Oraon Vs. State of Jharkhand
|
August 4, 2010 |
DURGA ORAON AND AMAN MUNDA Vs. STATE OF JHARKHAND AND ORS.
|
April 27, 2010 |
DURGA ORAON AND AMAN MUNDA Vs. STATE OF JHARKHAND AND ORS.
|
January 7, 2010 |
DURGA RAM GOPE, Vs. STATE OF JHARKHAND
|
May 18, 2010 |
Dutta Construction Company Vs. Metallurgical & Engineering
|
April 17, 2010 |
DUTTA H ALIAS HIRAMANYA DUTTA Vs. STATE OF JHARKHAND
|
January 8, 2010 |
Dwarika Prasad Vs. Tata Iron & Steel Company Ltd
|
October 25, 2010 |
DWARIKA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
April 13, 2010 |
DWARIKA PRASAD KESHRI Vs. PARASNATH KESHRI
|
June 22, 2010 |
Dwarika Rai Vs. State of Jharkhand
|
June 28, 2010 |
EAST CENTRAL RAILWAY, DHANBAD DIVISION, THROUGH IT Vs. MS S B ENTERPRISE AMD ORS
|
September 8, 2010 |
EASTERN COALFIELDS LTD Vs. STATE OF JHARKHAND
|
February 9, 2010 |
EASTERN NAPHATHA CHEMICALS LTD Vs. STATE OF JHARKHAND
|
September 23, 2010 |
Eastern Synpacks Ltd. Vs. State of Jharkhand
|
April 6, 2010 |
ELA TIGGA Vs. STATE OF JHARKHAND
|
March 19, 2010 |
ELBISH GURIYA Vs. STATE OF JHARKHAND
|
April 19, 2010 |
ELEJABETH TOPNO Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2010 |
EMPLOYERS IN RELATION TO MANAGEMENT Vs. WORKMAN
|
August 5, 2010 |
EMPLOYERS IN RELATION TO MANAGEMENT OF KUSUNDA ARE Vs. WORKMAN
|
July 29, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF 2/21 PITS Vs. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY
|
March 9, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF AKASHKINAREE COLLIERY OF BCCL Vs. PRESIDING OFFICER
|
May 13, 2010 |
Employers in relation to the management of Amlabad Colliery of M/s B.C.CL, Boksro Vs. Their Workmen through Secretary, Bihar Colliery Kamgar Union, Jharnapara, Dhanbad
|
August 6, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE AREA PRESIDENT, RASHTRIYA COLLIERY MAZDOOR SANGH
|
December 6, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GODHAR COLLIERY Vs. THEIR WORKMAN BEING REPRESENTED BY THE JOINT GENERAL SECRETARY
|
June 23, 2010 |
Employers in relation to the Management of Kathara Colliery of C.C.L. Vs. Their Workmen represented by the Area Secretary, Bihar Colliery Kamgar Union
|
December 14, 2010 |
Employers in relation to the Management of Kusunda Colliery of M/s g BCCL, Dhanbad (in 3458) Lalmani Bind (in 6976) Vs. Their Workmen being represented by the General Secretary, Dhanbad JJ CD Colliery Karamchari Sangh
|
June 25, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MALKERA COLLIERY OF TATA IRON AND STEEL COMPANY LTD Vs. CONCERNED WORKMAN RAM LAKHAN DUSADH
|
April 9, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SIJUA Vs. THEIR WORKMAN DILIP KUMAR SINGH
|
May 14, 2010 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY, BIHAR COLLIERY KAMGAR UNION
|
February 25, 2010 |
Employers in relation to the Management of Sudamdih Area of M/s Bharat Coking Coal Limited through Sri Tarasis Mondal, Dy. Chief Mining Engineer / Project Officer, Sudamdih Shaft Mine, Dhanbad Vs. Vice President, National Coal Workers Congress, Professor Colony, Hirapur, Dhanbad
|
February 8, 2010 |
EMPLOYERS MANAGEMENT OF DIVISIONAL RAILWAY MANAGER Vs. D K BHARTI, PRESENTLY BRANCH SECRETARY
|
July 22, 2010 |
ENGINEERING PROJECT (INDIA) LIMITED THROUGH THE GENERAL MANAGER AND ORS. Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY, THROUGH ITS VICE-CHAIRMAN AND ORS.
|
July 30, 2010 |
EQBAL KHAN @ EQBAL AHMED Vs. STATE OF JHARKHAND
|
December 14, 2010 |
Etwa Mahli Vs. State of Bihar
|
January 19, 2010 |
ETWA TANA BHAGAT Vs. STATE OF JHARKHAND
|
May 6, 2010 |
FAGUNI DEVI Vs. CENTRAL COALFIELDS LTD
|
April 6, 2010 |
FAGUNI DEVI Vs. MUKH LAL SAO
|
August 3, 2010 |
FIRANGI SAH Vs. STATE OF JHARKHAND
|
April 8, 2010 |
Fr. Brice Bilung Vs. State of Jharkhand
|
September 8, 2010 |
FULCHAND ORAON Vs. STATE OF JHARKHAND
|
December 22, 2010 |
FULESHWAR YADAV Vs. THE STATE OF JHARKHAND AND ANR.
|
July 7, 2010 |
FULWATI DEVI Vs. STATE OF JHARKHAND
|
January 5, 2010 |
G P DALMIA AND SONS, DEOGHAR Vs. PRESIDING OFFICER, LABOUR COURT, DEOGHAR
|
January 22, 2010 |
G. Thangaraj Vs. Union of India
|
February 11, 2010 |
G.R. Rice & Dal Mill, Industrial Area, Morar, Ramgarh Vs. Jharkhand State Electricity Board
|
March 22, 2010 |
GAJADHAR ROUT Vs. ASHOK KUMAR TIWARY AND ORS.
|
January 18, 2010 |
Gambhir Mahato @ Gambhir Chand Mahto Vs. State of Jharkhand
|
January 21, 2010 |
GAMBHIR PRASAD SINGH Vs. EASTERN COALFIELDS LTD
|
May 7, 2010 |
GANDAURI RABIDAS Vs. STATE OF JHARKHAND
|
June 25, 2010 |
GANDURA ORAON Vs. STATE OF JHARKHAND
|
March 26, 2010 |
GANESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
February 10, 2010 |
GANESH MALLIK Vs. STATE OF JHARKHAND
|
July 7, 2010 |
GANESH PRASAD Vs. STATE OF JHARKHAND
|
April 26, 2010 |
GANESH PRASAD AGARWAL @ GANESH AGARWAL Vs. STATE OF JHARKHAND
|
January 18, 2010 |
Ganesh Singh Vs. State of Jharkhand
|
January 28, 2010 |
GANJHU MUNDA Vs. STATE OF JHARKHAND
|
May 13, 2010 |
GANPATI NARAYAN TIWARI Vs. STATE OF JHARKHAND
|
July 9, 2010 |
Garju Upadhyay Vs. The Central Coalfields Limited through its Chief Managing Director, Ranchi
|
August 30, 2010 |
GAURAV SINGHAL Vs. STATE OF JHARKHAND
|
February 9, 2010 |
GAURI SHANKAR PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD,
|
February 25, 2010 |
GAURI SHANKER PRASAD Vs. STATE OF JHARKHAND
|
July 15, 2010 |
Gauri Yadav Vs. State of Jharkhand
|
August 13, 2010 |
GAUTAM CHATTERJEE Vs. RANCHI MUNICIPAL CORPORATION
|
April 7, 2010 |
GAYA SINGH AND ORS Vs. STATE OF JHARKHAND
|
December 22, 2010 |
GAYANESHWAR SARAN SRIVASTAVA Vs. JHARIA DHANBAD GOSHALA
|
August 19, 2010 |
Gayatri Kujur Vs. Halima Khatoon
|
May 19, 2010 |
GEETANJALI ENTERPRISES Vs. GOVT OF JHARKHAND
|
May 4, 2010 |
GENDA ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2010 |
GENERAL MANAGER (P&IR), CENTRAL COALFIELDS LTD Vs. MURARI PRASAD SINGH
|
March 8, 2010 |
GENERAL MANAGER, KUSUNDA AREA OF MS BHARAT COKING Vs. UNION OF INDIA
|
February 17, 2010 |
Ghanshyam Mahto Vs. State of Jharkhand
|
September 3, 2010 |
GHASIA SIRKA Vs. STATE OF JHARKHAND
|
April 9, 2010 |
Ghulam Subhani Vs. Alok Kumar Das
|
February 10, 2010 |
GHURA RAM Vs. STATE OF JHARKHAND
|
March 22, 2010 |
GINI KUI AND Vs. ROBINSON ZURINDAL DUBRAJ TIEU,
|
May 13, 2010 |
GIRINATH SINGH Vs. STATE OF JHARKHAND
|
February 1, 2010 |
GIRISH KUMAR SHARAN Vs. STATE OF JHARKHAND
|
March 22, 2010 |
GITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
January 12, 2010 |
Gita Devi Vs. State of Jharkhand
|
March 12, 2010 |
GOBIND SAO AND ORS. Vs. THE STATE OF JHARKHAND
|
February 18, 2010 |
GOEL ROADWAYS Vs. PANNU CARGO MOVERS
|
April 16, 2010 |
GOLDI MADHYAN Vs. STATE OF JHARKHAND
|
December 22, 2010 |
GOLOK BIHARI GUHA Vs. STATE OF JHARKHAND
|
April 30, 2010 |
Golra Enterprises Private Limited, Bistupur Fruit Market, Jamshedpur through its Director Shri Fazal Khan Vs. State of Jharkhand
|
February 2, 2010 |
Gopal Chandra Pandey Vs. State of Jharkhand
|
March 27, 2010 |
Gopal Chettri Vs. State of Jharkhand
|
March 31, 2010 |
GOPAL DAS Vs. STATE OF JHARKHAND
|
February 17, 2010 |
Gopal Jha Vs. State of Jharkhand
|
October 25, 2010 |
Gopal Krishna Choubey Vs. Reeta Devi
|
May 5, 2010 |
GOPAL PRASAD Vs. STATE OF JHARKHAND & ORS
|
December 20, 2010 |
GOPALJI K PARMAR Vs. KHUSAL RAM
|
January 18, 2010 |
GORA SAH, Vs. THE STATE OF JHARKHAND
|
February 11, 2010 |
GORELAL VERMA @ GORE VERMA AND ORS Vs. STATE OF JHARKHAND
|
December 22, 2010 |
GOUR CHANDRA GOPE Vs. CENTRAL COALFIELDS LIMITED
|
April 20, 2010 |
GOUR CHANDRA SAHA Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
|
April 22, 2010 |
GOVIND GANJHU Vs. CENTRAL COALFIELD LIMITED
|
January 30, 2010 |
GOVIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 21, 2010 |
GOVIND VIDYALAYA, THROUGH ITS MANAGING DIRECTOR, B Vs. STATE OF JHARKHAND AND ORS
|
September 14, 2010 |
GRAMIN EKTA MANCH Vs. STATE OF JHARKHAND & ORS
|
December 1, 2010 |
Gudra Murmu Vs. State of Jharkhand
|
December 15, 2010 |
Gulab Khan Vs. Nairun Nisha
|
March 19, 2010 |
GULAM KHAZA AND ORS. Vs. THE STATE OF JHARKHAND
|
September 20, 2010 |
Gulwanti Devi Vs. Bharat Coking coal Limited
|
August 10, 2010 |
GUPTESHWAR SINGH Vs. TARKESHWAR UPADHYAY
|
April 30, 2010 |
Gupteshwar Tiwary Vs. State of Jharkhand
|
January 11, 2010 |
GURENDER PAL SINGH @ ROMI SARDAR Vs. STATE OF JHARKHAND
|
December 20, 2010 |
GURUCHARAN KUMHAR Vs. STATE OF JHARKHAND
|
April 26, 2010 |
GURUPADA MAHATO Vs. STATE OF JHARKHAND
|
December 16, 2010 |
GURWARI KUI Vs. STATE OF JHARKHAND
|
March 19, 2010 |
GYANWATI DEVI Vs. SHAYM NANDAN TIWARI
|
January 27, 2010 |
H N PAREEK & COMPANY Vs. STATE OF JHARKHAND
|
February 11, 2010 |
Hagra Mahali Vs. Union of India through the Secretary, Ministry of Labour, New Delhi
|
July 23, 2010 |
HAIDAR ALI ANSARI Vs. STATE OF JHARKHAND
|
September 1, 2010 |
HAJI MD. ALMUDDIN @ ALMUDDIN ANSARI Vs. SARDAR J. AHMADIA
|
January 21, 2010 |
HALDHAR GORAI Vs. STATE OF JHARKHAND
|
May 29, 2010 |
Hanfia High School, Jawahar Nagar Vs. Jharkhand Academic Council
|
January 29, 2010 |
HANIF ANSARI AND ORS. Vs. THE STATE OF JHARKHAND
|
September 21, 2010 |
Hanukh Bhengra @ Hanok Bhengra Vs. State of Jharkhand through the Commissioner, South Chotanagpur Division, Ranchi
|
February 24, 2010 |
HANUMAN STONE WORKS, BARHARWA Vs. STATE OF JHARKHAND
|
August 25, 2010 |
Haradhan Pandit Vs. Nehru Lal Pandit
|
August 31, 2010 |
HARDEO SINGH Vs. STATE OF JHARKHAND
|
January 15, 2010 |
HARDU NAGESIA Vs. STATE OF JHARKHAND
|
February 3, 2010 |
HARENDRA RAM Vs. STATE OF JHARKHAND AND ORS.
|
December 9, 2010 |
HARI DASI @ HARIMATI DASI Vs. STATE OF JHARKHAND
|
February 23, 2010 |
HARI LAL SAO AND RAJESH PRASAD SAO Vs. THE STATE OF JHARKHAND AND BHAGWATI DEVI
|
July 8, 2010 |
HARI MAHTO Vs. THE STATE OF JHARKHAND
|
February 22, 2010 |
Hari Narayan Rai Vs. Union of India
|
March 26, 2010 |
HARI NARAYAN RAI Vs. STATE OF JHARKHAND
|
April 5, 2010 |
HARI NARAYAN RAI Vs. UNION OF INDIA
|
August 6, 2010 |
HARI PADA MODAK Vs. STATE OF JHARKHAND
|
March 27, 2010 |
HARI PRASAD MAHTO Vs. PARMESHWAR MAHTO AND OTHERS
|
November 24, 2010 |
HARI SHANKAR PANDEY Vs. STATE OF JHARKHAND
|
July 26, 2010 |
HARI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
August 16, 2010 |
HARICHARAN SINGH Vs. PRAKASH CHANDRA PANDEY
|
June 23, 2010 |
Harinandan Singh Vs. State Of Jharkhand
|
June 22, 2010 |
HARISH KARIM Vs. STATE OF JHARKHAND
|
April 29, 2010 |
Harpal Singh alias Heere Vs. State of Jharkhand
|
June 24, 2010 |
HASIM KHAN Vs. STATE OF JHARKHAND
|
May 10, 2010 |
HASINA KHATOON Vs. STATE OF JHARKHAND
|
February 17, 2010 |
HAZARIBAGH MINES BOARD Vs. SUSHIL KUMAR AND PUBLIC INFORMATION OFFICER, MINES BOARD
|
February 3, 2010 |
HEERA PRASAD RAMANI Vs. STATE OF JHARKHAND
|
March 31, 2010 |
HEMANT BHUSHAN Vs. JHARKHAND STATE HOUSING BOARD
|
March 15, 2010 |
HEMANTI TOPNO @ HEMANTI JOJO Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, SOCIAL WELFARE, WOMEN AND CHILD DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS.
|
January 11, 2010 |
Hemlal Mahto Vs. State of Bihar, now Jharkhand
|
March 26, 2010 |
HEMLAL MURMU Vs. THE STATE OF JHARKHAND
|
March 9, 2010 |
HEMLATA MUKUL Vs. STATE OF JHARKHAND
|
July 8, 2010 |
HENA JHA Vs. RAJEEV RANJAN
|
January 8, 2010 |
HENAND BASKEY Vs. LIFE INSURANCE CORPORATION OF INDIA, DUMKA
|
January 27, 2010 |
HI TECH GLASS INDUSTRIES RANCHI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 11, 2010 |
HIND TOOLS AND DIES PVT. LTD. Vs. SHRI B. GOVIND RAO AND ORS.
|
August 26, 2010 |
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF JHARKHAND
|
January 18, 2010 |
HINDUSTAN COPPER LTD. AND DINANATH VERMA Vs. NICCO CORPORATION LIMITED
|
February 23, 2010 |
Hira Devi Vs. State of Jharkhand
|
December 1, 2010 |
HIRA LAL MURMU Vs. THE STATE OF JHARKHAND
|
September 9, 2010 |
HIRAMANI Vs. STATE OF JHARKHAND
|
May 7, 2010 |
HIRAMANI Vs. STATE OF JHARKHAND
|
March 22, 2010 |
IAG COMPANY LIMITED Vs. CENTRAL COALFIELDS LTD.
|
May 21, 2010 |
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. S N SINGH AND BROTHERS JAMSHEDPUR
|
May 18, 2010 |
ICICI LOMBARD GENERAL INSURANCE COMPANY,EAST SINGH Vs. MURARILAL SHARMA : RUKHMANI DEVI SHARMA
|
March 29, 2010 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. PRABHAS CHANDRA DUTTA
|
July 12, 2010 |
IFICO REFRECTORIES PLANT Vs. STATE OF JHARKHAND,
|
January 12, 2010 |
ILLIYAS AHMED Vs. STATE OF JHARKHAND
|
September 17, 2010 |
IMTIAZUR RAHMAN MALLICK Vs. THE STATE OF JHARKHAND AND ORS.
|
August 28, 2010 |
Indar Sahu Vs. State of Jharkhand
|
April 30, 2010 |
INDER CHANDRA JAISWAL Vs. STATE OF JHARKHAND AND ORS
|
September 15, 2010 |
INDRA DEO YADAV Vs. STATE OF JHARKHAND
|
September 15, 2010 |
INDRADEO PANDEY Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD
|
February 19, 2010 |
INDRADEO PRASAD Vs. U M I SPECIAL STEEL LIMITED
|
September 30, 2010 |
INDRAJIT BANERJEE Vs. STATE OF JHARKHAND
|
August 27, 2010 |
INDRAMANI THAKUR Vs. UNION OF INDIA
|
March 26, 2010 |
INDU GUPTA Vs. STATE OF JHARKHAND
|
May 20, 2010 |
INDU SHEKHAR JHA Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 17, 2010 |
INDUSTRIAL FORGE AND ENGINEERING COMPANY LTD BISTU Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 16, 2010 |
INTERLINK COAL PVT.LTD Vs. SUDHA DEVI
|
January 25, 2010 |
Irmiah Kujur Vs. State of Jharkhand
|
March 26, 2010 |
ISHRAR KHAN @ MD. ISHRAR KHAN Vs. STATE OF JHARKHAND
|
September 15, 2010 |
ISLAM ANSARI AND SULTAN ANSARI Vs. THE STATE OF JHARKHAND
|
January 19, 2010 |
J P CHOUBEY Vs. TATA STEEL LTD
|
September 20, 2010 |
JABBAR SEIKH Vs. STATE OF BIHAR
|
April 5, 2010 |
JAGABANDHU CHOUDHURY AND ORS. Vs. HABU RAJWAR AND ORS.
|
July 6, 2010 |
Jagan Bediya Vs. Kameshwar Narayan Singh
|
May 13, 2010 |
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
|
January 18, 2010 |
JAGARNATH ROUT Vs. THE STATE OF JHARKHAND AND JAYANTI DEVI @ JANTI DEVI
|
June 22, 2010 |
Jagarnath Singh Vs. Bimelendu Pathak
|
April 20, 2010 |
JAGAT MAHTO Vs. STATE OF JHARKHAND
|
April 21, 2010 |
JAGAT NARAYAN PANDIT Vs. STATE OF JHARKHAND AND ORS.
|
August 26, 2010 |
Jagdish Chand Kapur Vs. State of JharKhand
|
August 9, 2010 |
JAGESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
|
May 19, 2010 |
JAGESHWAR RAI Vs. STATE OF JHARKHAND
|
July 26, 2010 |
JAGGU KHARWAR Vs. SHIV KUMAR LOHAR
|
September 21, 2010 |
JAGNARAYAN UPADHYAYA AND OTHERS Vs. YADUBANSHI DEVI AND OTHERS
|
May 4, 2010 |
JAGNNATH RAM Vs. STATE OF JHARKHAND
|
April 20, 2010 |
JAGTARAN DEVI Vs. MINERAL AREA DEVELOPMENT AUTHORITY DHANBAD
|
September 16, 2010 |
JAHARUDDIN MIAN Vs. CENTRAL COALFIELDS LTD , RANCHI
|
March 22, 2010 |
JAHRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Jai Bharat Construction Co. Vs. Union of India
|
January 29, 2010 |
Jai Kishore Sharma @ Jai Vs. State of Jharkhand
|
January 27, 2010 |
Jai Kumar Vs. State of Jharkhand
|
August 13, 2010 |
JAI MANGAL SINGH Vs. STATE OF JHARKHAND
|
July 7, 2010 |
JAI NARAYAN RAI Vs. STATE OF JHARKHAND AND ORS.
|
March 15, 2010 |
JAI NATH SAO Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 11, 2010 |
Jai Prakash Ram Vs. State of Jharkhand
|
January 28, 2010 |
Jai Prakash Sahu Vs. State of Jharkhand
|
July 12, 2010 |
JAI PRAKASH YADAV Vs. STATE OF JHARKHAND
|
October 6, 2010 |
Jain Udyog Ltd. Vs. Mahindra & Mahindra Ltd.
|
July 23, 2010 |
JAIPRAKASH SAH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
December 22, 2010 |
JAIWANTI DEVI Vs. STATE OF JHARKHAND
|
March 12, 2010 |
Jalan Carbons and Chemi cals Ltd., Saraikela-Khersa wan, through its Director, Nishant Bhalotia Vs. Union of India through its Secretary, Ministry of Finance, New Delhi
|
December 1, 2010 |
JALESHWAR SHARMA @ JALESH SHARMA Vs. STATE OF JHARKHAND
|
December 16, 2010 |
JALSU KHALKHO Vs. THE STATE OF JHARKHAND,
|
January 11, 2010 |
Jamila Bibi Vs. Hasmuddin Ansari
|
May 10, 2010 |
JAMSHEDPUR GENERAL CONSUMER CENTRAL COOPERATIVE STORES LIMITED THROUGH ITS EXECUTIVE OFFICER Vs. THE STATE OF JHARKHAND AND OM DUTT SHARMA
|
June 22, 2010 |
JAMSHEDPUR UTILITIES AND SERVICES COMPANY LTD. (JUSCO) JAMSHEDPUR Vs. JOINT COMMISSIONER OF INCOME TAX RANGE
|
September 16, 2010 |
JAMUNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
|
May 3, 2010 |
JAN KALYAN MORCHA Vs. STATE OF JHARKHAND & ORS
|
December 6, 2010 |
JANAK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 19, 2010 |
JANAK KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 9, 2010 |
JANARDAN PANDEY & ANOTHER Vs. STATE OF JHARKHAND & OTHERS
|
December 15, 2010 |
Janardan Prasad Vs. State Of Jharkhand
|
June 25, 2010 |
JANESHWAR MEHTA Vs. STATE OF JHARKHAND
|
February 16, 2010 |
JANESHWAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 2, 2010 |
JANET ANN FLEMING Vs. CENTRAL COALFIELDS LTD
|
April 23, 2010 |
JANET HERENJ Vs. STATE OF JHARKHAND
|
January 1, 2010 |
JANET HERENJ Vs. STATE OF JHARKHAND
|
January 12, 2010 |
JANKI DEVI Vs. STATE OF JHARKHAND AND ORS
|
December 20, 2010 |
JANKI DEVI AND ANOTHER Vs. SMT. NELLY BERNADATH KERKATTA AND OTHERS
|
January 18, 2010 |
JANTA TALKIES, BHURKUNDA, RAMGARH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
January 14, 2010 |
JAPESHWAR PANDEY Vs. STATE OF JHARKHAND
|
September 20, 2010 |
JASIM KHAN AND ORS. Vs. THE STATE OF JHARKHAND
|
March 12, 2010 |
JAVED ANSARI Vs. STATE OF JHARKHAND
|
December 13, 2010 |
JAYANT AGENCIES Vs. CANARA BANK
|
December 15, 2010 |
Jayanti Choudhury Vs. Union of India through
|
December 9, 2010 |
JAYMANTI DEVI Vs. BIHAR STATE ROAD TRANSPORT CORPORATION, PATNA
|
March 12, 2010 |
JAYWANTI MINJ Vs. STATE OF JHARKHAND
|
May 25, 2010 |
JHARKHAND HIGH COURT LEGAL SERVICES COMMITTEE THROUGH ITS SECRETARY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 19, 2010 |
JHARKHAND PRADESH RASTRIYA SHASHIK MAHASANGH RANCHI Vs. STATE OF JHARKHAND
|
September 15, 2010 |
JHARKHAND PUBLIC SERVICE COMMISSION RANCHI Vs. STATE OF JHARKHAND
|
May 19, 2010 |
JHARKHAND PUBLIC SERVICE COMMISSIONER Vs. THE STATE OF JHARKHAND AND ORS.
|
April 30, 2010 |
JHARKHAND STATE ELECTRICITY BOARD Vs. SANTOSH MANDAL
|
July 29, 2010 |
JHARKHAND STATE ELECTRICITY BOARD Vs. ANUP KUMAR CHOUDHARY
|
May 25, 2010 |
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. MAHESWAR PRASAD
|
April 1, 2010 |
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. KROSS MANUFACTURERS (I) PRIVATE LTD
|
July 26, 2010 |
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND
|
April 20, 2010 |
Jhirga Munda Vs. State of Bihar
|
March 11, 2010 |
Jitendra Bahadur Vs. State of Jharkhand
|
April 21, 2010 |
Jitendra Kumar Singh Vs. State of Jharkhand
|
February 2, 2010 |
JIWAN KOLE Vs. JHUPAR KOLE & ORS.
|
May 13, 2010 |
Jiwan Kumar Patralekh Vs. State of Jharkhand
|
February 11, 2010 |
JMT AUTO LTD Vs. STATE OF JHARKHAND
|
March 12, 2010 |
JOGENDRA MUNDA Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
July 14, 2010 |
JOGESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 5, 2010 |
JOGINDER SINGH ALIAS YOGENDRA SINGH Vs. STATE OF JHARKHAND
|
August 6, 2010 |
John Anil Malto Vs. State of Jharkhand
|
November 25, 2010 |
Jugal Dangi Vs. State of Jharkhand
|
April 12, 2010 |
Julekha Khatoon Vs. S. Motin Ahmad
|
January 19, 2010 |
JUNIAS GURIA Vs. STATE OF JHARKHAND
|
September 14, 2010 |
JUTHIKA DAS Vs. STATE OF JHARKHAND
|
May 19, 2010 |
JWALA PRASAD SAW AND Vs. STATE OF JHARKHAND AND
|
February 16, 2010 |
JWALIT HANSDA Vs. STATE OF JHARKHAND
|
January 11, 2010 |
JYOTI AGARWAL Vs. STATE OF JHARKHAND
|
July 1, 2010 |
K.N. Farms & Industries - Petitioner (P) Ltd. Vs. State of Jharkhand
|
November 24, 2010 |
KABUL DHARA DHIBAR Vs. PUITU DHORA
|
September 3, 2010 |
KAILASH CHANDRA BHUIYAN Vs. STATE OF JHARKHAND
|
March 8, 2010 |
KAILASH CHANDRA SHARMA Vs. UDAY KUMAR RAJGARIA,
|
August 26, 2010 |
KAILASH KUMAR DAS Vs. STATE OF JHARKHAND
|
March 26, 2010 |
KAILASH MAHTO Vs. UNION OF INDIA
|
January 4, 2010 |
KAILASH PRASAD Vs. STATE OF JHARKHAND
|
January 12, 2010 |
KALESH GOPE Vs. STATE OF JHARKHAND
|
July 6, 2010 |
KALESHWAR TATWA Vs. STATE OF JHARKHAND
|
January 11, 2010 |
KALI CHARAN Vs. STATE OF JHARKHAND
|
January 11, 2010 |
KALI CHARAN MAHTO Vs. THE STATE OF JHARKHAND
|
March 10, 2010 |
KALLAM SK & ORS Vs. STATE OF JHARKHAND
|
December 21, 2010 |
KALPANA BHARTI Vs. RAJENDRA PRASAD
|
April 7, 2010 |
KALPANA DEVI Vs. STATE OF JHARKHAND
|
May 3, 2010 |
Kalpana Samanta Vs. Rabindra Nath Samanta
|
April 13, 2010 |
KALRU RAI Vs. STATE OF JHARKHAND
|
January 21, 2010 |
KALYANI KUMARI Vs. STATE OF JHARKHAND
|
May 3, 2010 |
KAMAL KANT SAHAY AND ORS. Vs. THE STATE OF JHARKHAND,
|
February 26, 2010 |
Kamal Kishore Singh Vs. State of Jharkhand
|
August 11, 2010 |
KAMAL KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
January 30, 2010 |
KAMAL PRASAD MAHTO Vs. STATE OF JHARKHAND
|
June 24, 2010 |
KAMALA CONSTRUCTION CO Vs. STATE OF JHARKHAND
|
July 23, 2010 |
KAMALA CONSTRUCTION CO Vs. VERSUS STATE OF JHARKHAND: SECRETARY, ROAD CONSTRU
|
August 26, 2010 |
KAMALA PRASAD Vs. STATE OF JHARKHAND
|
July 19, 2010 |
KAMENDRA KUMAR SINGH @ KAMENDRA KUMAR @ CHINTU SIN Vs. STATE OF JHARKHAND
|
December 13, 2010 |
KAMENOOR BIBI Vs. MUKHTAR SHAIKH @ KUKHTAR SHAIKH
|
December 15, 2010 |
Kameshwar Bhuiya Vs. State of Jharkhand
|
January 18, 2010 |
KAMESHWAR MAHTO Vs. STATE OF JHARKHAND
|
January 4, 2010 |
KAMESHWAR RAM Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2010 |
KAMESHWAR SINGH Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
March 8, 2010 |
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
April 12, 2010 |
KAMESHWAR THAKUR Vs. UNION OF INDIA
|
February 9, 2010 |
Kamla Devi Vs. Mukesh Kumar Chowrasia
|
March 31, 2010 |
KAMLA DEVI Vs. STATE OF JHARKHAND
|
August 13, 2010 |
KAMLA GANGOLI Vs. STATE OF JHARKHAND
|
December 8, 2010 |
KAMLA GANGOLI Vs. STATE OF JHARKHAND
|
January 29, 2010 |
KAMLA GANGOLI AND ORS. Vs. THE STATE OF JHARKHAND,
|
December 25, 2010 |
KAMLAKASI JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 25, 2010 |
KAMLESH KUMAR Vs. STATE OF JHARKHAND
|
December 16, 2010 |
KAMLESH KUMAR RAI Vs. STATE OF JHARKHAND
|
September 16, 2010 |
KAMLESH KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CBI
|
December 13, 2010 |
KAMLESH KUMAR SINGH@KAMLESH SINGH Vs. STATE OF JHARKHAND
|
July 2, 2010 |
KAMLESHWAR PANDEY Vs. STATE OF JHARKHAND
|
February 25, 2010 |
KAMOD PRASAD SINHA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.,
|
February 24, 2010 |
KANCHAN KUMAR SAHU @ KANCHAN SAHU Vs. PRATIBHA KUMARI @ PINKI KUMARI
|
July 19, 2010 |
Kanchan Kumar Thakur Vs. State of Jharkhand
|
January 8, 2010 |
KANCHAN MAHATO Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND RAMU MAHTO
|
February 9, 2010 |
KANDARP JHA Vs. STATE OF JHARKHAND
|
May 17, 2010 |
KANHAIYA RAM Vs. STATE OF JHARKHAND
|
July 9, 2010 |
Kanke Prakhand Matsyajeevi Sahyog Samiti Limited, having its registered office at Pithoria, Ranchi Vs. State of Jharkhand
|
August 6, 2010 |
Kanti Devi Vs. Managing Director, Mineral Area Development Authority Dhanbad
|
February 8, 2010 |
KANTI DEVI @ KALI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2010 |
KAPIL SAO AND KARAN PRASAD Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 5, 2010 |
KAPILDEO DUBEY Vs. STATE OF JHARKHAND
|
July 30, 2010 |
KAPILDEO MONDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
June 25, 2010 |
KAPILDEO SINGH Vs. STATE OF JHARKHAND
|
June 25, 2010 |
KAPURA MANDAL ALIAS KAPURAL MANDAL Vs. STATE OF JHARKHAND
|
June 24, 2010 |
KARTIK KOIRI AND BHOLA NATH KOIRI Vs. THE STATE OF JHARKHAND
|
September 16, 2010 |
KARTIK MAHATO Vs. STATE OF JHARKHAND
|
April 21, 2010 |
KARTIK MANJHI Vs. DHANBAD MUNICIPAL CORPORATION
|
December 15, 2010 |
KARU SAO (SINCE DEAD) AND ORS. Vs. KHEM LAL SAO AND ORS.
|
May 19, 2010 |
KASHI NATH CHOUDHARY Vs. STATE OF JHARKHAND
|
September 24, 2010 |
KASHI PRASAD Vs. VINOBA BHAVE
|
August 2, 2010 |
Kashi Ram Rana Vs. State of Jharkhand
|
July 19, 2010 |
KASHIM MIAN Vs. STATE OF JHARKHAND
|
October 29, 2010 |
KASHINATH SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
March 11, 2010 |
Kausalya Devi Vs. Bajaj Allianz General Insurance Company Ltd.
|
January 13, 2010 |
Kaushal Kumar Srivastava @ Kushal Kumar Srivastava Vs. State of Jharkhand
|
May 4, 2010 |
KAUSHALYA BIA Vs. CENTRAL COALFIELDS LTD
|
August 19, 2010 |
KAUSHIK ADITYA Vs. STATE OF JHARKHAND
|
February 24, 2010 |
KAUSHLAYA KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 30, 2010 |
Kaveri Mewana Vs. Subrata Ray
|
September 20, 2010 |
KAYUM ANSARI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
January 12, 2010 |
KEDAR GOPE Vs. GENERAL MANAGER STEEL AUTHORITY OF INDIA LTD
|
April 29, 2010 |
KEDAR NATH PRASAD Vs. THE STATE OF JHARKHAND THROUGH THE COMMISSIONER AND SECRETARY, GOVERNMENT OF JHARKHAND, DEPARTMENT OF LABOUR, EMPLOYMENT AND TRAINING AND ORS.
|
September 23, 2010 |
KEDAR NATH SHYAM SUNDAR Vs. HEMLATA KOTECHA
|
May 19, 2010 |
KEDAR PRASAD @ KEDAR MAHATO Vs. STATE OF JHARKHAND
|
December 22, 2010 |
KEDAR PRASAD GUPTA Vs. RAJENDRA PRASAD
|
June 21, 2010 |
KESHARI KUMAR MISHRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 26, 2010 |
KEWALI DEVI Vs. SUMATI DEVI
|
May 19, 2010 |
KHASJAMDA MINING COMPANY Vs. SINGHBHUM MINERAL COMPANY
|
September 3, 2010 |
Khazana Projects & Industries Pvt. Limited Vs. The Union of India through the Chairman
|
April 19, 2010 |
Kheman Mahto Vs. Bharat Coking Coal Ltd.
|
January 8, 2010 |
KIRAN DEVI Vs. STATE OF JHARKHAND
|
December 22, 2010 |
KIRAN TIGGA Vs. GEL CHURCH
|
November 19, 2010 |
KIRTI MAYA VAISYA NAYAK ALIAS KIRTIMAYA VAISHY NAYAK Vs. STATE OF JHARKHAND
|
April 8, 2010 |
Kishnadeo Prasad Vs. State of Jharkhand
|
March 10, 2010 |
Kishore Kewal Ramani Vs. Bijay Kumar Sarawagi
|
January 25, 2010 |
KISHORE KUMAR ALIAS KISHRE GOP Vs. CENTRAL COAL FIELDS LIMITED
|
April 22, 2010 |
Kishori Mohan Sinha Vs. The State of Jharkhand
|
March 19, 2010 |
Kishori Niak Vs. Haradhan Niak @ Hari Narayan Niak
|
April 19, 2010 |
KISHORI PRAJAPATI Vs. PARESH CHADRA KUMAR
|
January 29, 2010 |
KISHORI SINGH Vs. CENTRAL COALFIELDS LIMITED
|
May 21, 2010 |
KISHORI SINGH Vs. CENTRAL COALFIELDS LIMITED, RANCHI & ORS
|
December 15, 2010 |
KISLAY ELECTRONICS Vs. UNION OF INDIA
|
May 25, 2010 |
KISTO RAM Vs. STATE OF JHARKHAND AND ORS.
|
September 27, 2010 |
KRIPA SHANKAR CHATTERJEE Vs. JHARKHAND STATE HOUSING BOARD
|
May 14, 2010 |
KRISHNA BALLAV HIGH SCHOOL, CHAIBASA STUDENT GUARD Vs. STATE OF JHARKHAND AND OTHERS
|
September 14, 2010 |
KRISHNA CHANDRA MAHATO Vs. ALI MAHATO
|
August 25, 2010 |
KRISHNA DEO TIWARY Vs. STATE OF JHARKHAND AND OTHERS
|
January 30, 2010 |
Krishna Kumar @ Kirishna kumar Prajapati Vs. Rajeshwar Ram
|
January 4, 2010 |
KRISHNA KUMAR MUNDRA Vs. STATE OF JHARKHAND
|
February 15, 2010 |
Krishna Kumar Sharma Vs. Sajjan Poddar
|
January 4, 2010 |
Krishna Kumar Singh Vs. State of Jharkhand
|
November 22, 2010 |
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
May 28, 2010 |
KRISHNA MURARI SINGH Vs. STATE OF JHARKHAND
|
March 26, 2010 |
Krishna Nepali Vs. State of Jharkhand
|
July 22, 2010 |
Krishna Prasad Vs. Tata Iron & Steel Co. Ltd.
|
September 1, 2010 |
KRISHNA PRASAD Vs. THE UNION OF INDIA (UOI) THROUGH THE DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE (MINISTRY OF HOME AFFAIRS),
|
January 13, 2010 |
KRISHNA PRASAD Vs. STATE OF JHARKHAND
|
April 26, 2010 |
KRISHNA SAI Vs. STATE OF JHARKHAND
|
December 14, 2010 |
KRISHNA SHARMA Vs. STATE OF JHARKHAND
|
June 12, 2010 |
KULDIP KUMAR MAHTO Vs. STATE OF JHARKHAND
|
December 21, 2010 |
KULWANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
November 22, 2010 |
KUMAR ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
|
July 29, 2010 |
KUMAR MUCHKUND Vs. STATE OF JHARKHAND
|
May 13, 2010 |
Kumar Satish Chandra Sinha Vs. Hon,ble High Court of ....Respondents Jharkhand
|
October 6, 2010 |
Kumardhubi Metal Casting & Engineering Ltd. Vs. Kumardhubi Karamchari Congress
|
September 14, 2010 |
KUMARI PRITI ALIAS PRITI GUPTA ALIAS NEELAM GUPTA Vs. SANJAY PRASAD
|
May 22, 2010 |
KUMIYA DEVI Vs. STATE OF JHARKHAND
|
December 22, 2010 |
KUMUD CHOUDHARY @ KUMUD SAHU CHOUDHARY Vs. SIMMI SAHU
|
January 28, 2010 |
KUMUD KUMAR Vs. PARO DEVI
|
April 23, 2010 |
KUNDAN KUMAR, Vs. THE STATE OF JHARKHAND
|
January 25, 2010 |
Kundan Mahtha @ Kunda Mahtha @ Kundan Pasi Vs. Shiv Shankar Pasi
|
February 1, 2010 |
KUNNU DEVI Vs. STATE OF JHARKHAND
|
January 28, 2010 |
KUNTI DEVI Vs. STATE OF BIHAR
|
February 9, 2010 |
KUNTI DEVI AND OTHERS Vs. NARESH PRASAD
|
September 14, 2010 |
KUSHESHWAR THAKUR Vs. STATE OF JHARKHAND
|
February 19, 2010 |
Laeek Khan Vs. State of Jharkhand
|
November 30, 2010 |
LAKHAN BANDIYIA & ORS Vs. STATE OF JHARKHAND & ORS
|
December 1, 2010 |
Lakhan Sao Vs. Jharkhand State Electricity Board
|
March 25, 2010 |
LAKHAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
LAKHI GHOSH Vs. TAPAN GHOSH
|
August 10, 2010 |
LAKHI PADO MAHATO @ MANGDI @ LANGRI Vs. STATE OF JHARKHAND
|
December 23, 2010 |
LAKSHMAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 15, 2010 |
LAKSHMI SINGH Vs. ALAKHRANI DEVI
|
March 11, 2010 |
Lakshweshwar Prasad Dutta Vs. Bharat Sanchar Nigam Limited
|
December 16, 2010 |
LAL BABU SINGH Vs. STATE OF JHARKHAND
|
January 13, 2010 |
LAL BABU SINGH Vs. STATE OF JHARKHAND
|
January 18, 2010 |
LAL BRAJESHWAR NATH SAHADEO Vs. STATE OF BIHAR
|
April 6, 2010 |
Lal Mohan Ghosh Vs. State of Jharkhand
|
February 1, 2010 |
LALAN KUMAR THAKUR Vs. STATE OF JHARKHAND
|
January 11, 2010 |
LALLAN PRASAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
April 29, 2010 |
LALMANI SINGH Vs. STATE OF JHARKHAND
|
May 10, 2010 |
LALMANI SINGH Vs. STATE OF JHARKHAND
|
March 17, 2010 |
LALSAHAY URAON Vs. STATE OF JHARKHAND
|
February 16, 2010 |
LAMBODAR PANDIT Vs. STATE OF JHARKHAND,
|
February 24, 2010 |
LAMBODAR THAKUR Vs. STATE OF JHARKHAND
|
April 26, 2010 |
LAXMAN GOPE Vs. TUSTI GOPIN
|
August 25, 2010 |
LAXMAN GOPE ALIAS YADAV Vs. STATE OF JHARKHAND
|
February 3, 2010 |
LAXMAN SHARMA Vs. BALRUP SHARMA AND ANR.
|
August 17, 2010 |
LAXMI BUSINESS AND CEMENT CO P LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 17, 2010 |
LAXMI BUSINESS AND CEMENT CO. (P) LTD. HAZARIBAGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
October 17, 2010 |
LAXMI DEVI Vs. STATE OF JHARKHAND
|
January 22, 2010 |
LAXMI DEVI SHROFF ADARSH SANSKRIT COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 23, 2010 |
LAXMI KANT SAH Vs. STATE OF JHARKHAND
|
February 16, 2010 |
Laxmi Raut Vs. State of Jharkhand
|
January 7, 2010 |
LEENA DEVI Vs. J.S.E.B.
|
December 20, 2010 |
Lilmani Devi Vs. State of Jharkhand
|
January 28, 2010 |
Limited, Bokaro Vs. Workmen, represented by the Area Secretary, Bihar Colliery Kamgar Union, Kathara
|
December 14, 2010 |
LIYAKAT MIYAN Vs. STATE OF JHARKHAND
|
March 10, 2010 |
Lol Bai Vs. Central Coalfields Limited
|
February 2, 2010 |
LUCY MARANDI Vs. STATE OF JHARKHAND AND ORS.
|
February 24, 2010 |
LUKHIMATI CHOURE Vs. STATE OF JHARKHAND
|
May 21, 2010 |
Lutan Mahato Vs. Ramlal Mahato
|
February 4, 2010 |
LUTAN NATH GOSWAMI Vs. STATE OF JHARKHAND
|
September 6, 2010 |
LUTRU LOHARA Vs. STATE OF JHARKHAND
|
June 24, 2010 |
M D A PROJECTS INDIA (PVT) LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 18, 2010 |
M Y KHAN Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED JAMSHEDPUR
|
September 7, 2010 |
M.K. ENTERPRISES Vs. UNION OF INDIA (UOI) AND ANR. AND ORS.
|
August 18, 2010 |
M.P. Singh Vs. State of Jharkhand
|
June 23, 2010 |
M/S. DIAMOND CONSTRUCTION BOKARO Vs. CENTRAL COALFIELDS LTD. RANCHI AND OTHERS
|
February 16, 2010 |
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RUBI DEVI AND OTHERS
|
January 13, 2010 |
M/S. SPENCER DISTILLERS AND BREWERIES (P) LTD. HATIA, RANCHI Vs. STATE OF JHARKHAND THROUGH SECRETARY, EXCISE DEPTT. GOVT, OF JHARKHAND AND OTHERS
|
March 19, 2010 |
MAA DURGA ENTERPRISES Vs. STATE OF JHARKHAND & ORS
|
December 13, 2010 |
MAA VINDHYASHINI BHANDAR Vs. STATE OF JHAKRHAND
|
September 20, 2010 |
MAAN SINGH Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE AND ORS.
|
January 8, 2010 |
MADAN MOHAN LAL CHAURASIA Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 12, 2010 |
MADAN MOHAN PANDEY Vs. STATE OF JHARKHAND
|
May 20, 2010 |
MADAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY PATNA AND O
|
November 22, 2010 |
MADAN PRASAD SINGH Vs. STATE OF JHARKHAND ORS.
|
October 1, 2010 |
MADAN PRASAD SINHA Vs. BHARAT COKING COAL LTD. AND ORS.
|
August 18, 2010 |
MADHABI DEB BURMAN Vs. STATE OF JHARKHAND
|
September 3, 2010 |
MADHAV RETREADS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 23, 2010 |
MADHU Vs. STATE OF JHARKHAND
|
October 4, 2010 |
MADHU KODA Vs. STATE OF JHARKHAND
|
July 2, 2010 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 8, 2010 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 13, 2010 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
January 28, 2010 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
May 17, 2010 |
Madhusudan Mukherjee Vs. A.G. Office Employees Co-operative House Construction Society Limited, through the Circle Officer, Ranchi
|
July 27, 2010 |
MAGAN MAHATO Vs. STATE OF JHARKHAND
|
May 17, 2010 |
MAHA LAXMI ENTERPRISES PALAMAU Vs. STATE OF JHARKHAND
|
September 21, 2010 |
MAHA LAXMI ENTERPRISES PALAMAU Vs. STATE OF JHARKHAND
|
May 19, 2010 |
Mahabir Manjhi Vs. State of Jharkhand
|
January 28, 2010 |
MAHABIR ORAON Vs. STATE OF JHARKHAND
|
January 11, 2010 |
Mahabir Singh Vs. State of Jharkhand
|
October 5, 2010 |
Mahabir Timber Works Vs. State of Jharkhand
|
November 26, 2010 |
MAHADEB SINGH Vs. STATE OF BIHAR
|
January 5, 2010 |
Mahadeo Prasad Soni Vs. Sushila Prajapati
|
April 13, 2010 |
Mahadeo Sundi Vs. State of Jharkhand
|
January 25, 2010 |
Mahadev Mandal Vs. Anil Mandai
|
September 23, 2010 |
MAHADEV RAM MEHTA Vs. STATE OF JHARKHAND
|
September 7, 2010 |
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. DEOLAL HAZAM
|
August 31, 2010 |
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. SANTOSH TIWARI
|
October 26, 2010 |
MAHALAL HAMBRAM Vs. THE STATE OF JHARKHAND
|
September 9, 2010 |
Mahanand Jha Vs. State of Jharkhand
|
February 1, 2010 |
MAHARANI SOREN AND ORS. Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, PERSONNEL, ADMINISTRATIVE REFORMS ANDRAJBHASHA DEPARTMENT AND ORS.
|
January 12, 2010 |
MAHENDRA JHA Vs. GENERAL MANAGER, CENTRAL COALDIELDS LIMITED (C.C.L.),
|
March 22, 2010 |
MAHENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 16, 2010 |
MAHENDRA PRASAD @ MAHENDRA DUSADH, Vs. BASANT DUSADH @ BASANT PRASAD
|
August 25, 2010 |
MAHENDRA PRASAD AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
August 6, 2010 |
MAHENDRA SAH Vs. MD RAJU
|
September 20, 2010 |
Mahendra Sao Vs. State of Jharkhand
|
April 13, 2010 |
MAHENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
|
December 20, 2010 |
MAHENDRA SINGH KHARWAR Vs. STATE OF JHARKHAND
|
December 2, 2010 |
MAHESH KUMAR GOYAL (AGARWAL) Vs. JAGANNATH PODDAR
|
February 4, 2010 |
MAHESH PANDEY Vs. STATE OF JHARKHAND
|
June 22, 2010 |
MAHESH SINGH BARAIK @ MAHESH BARAIK Vs. PASHUPATI NATH JAISWAL
|
June 30, 2010 |
MAHESH VIJAY VERGIA @ MAHESH KUMAR VIJAY VERGIA Vs. USHA VIJAY VERGIA
|
December 14, 2010 |
MAHESHWAR MAHATO Vs. STATE OF JHARKHAND
|
December 15, 2010 |
MAHESHWAR MOCHI Vs. STATE OF JHARKHAND
|
March 11, 2010 |
MAHESHWAR SAHU Vs. STATE OF JHARKHAND & OTHERS
|
December 20, 2010 |
MAHESHWAR SINGH MUNDA Vs. STATE OF JHARKHAND
|
April 16, 2010 |
MAISA MURMU Vs. STATE OF JHARKHAND
|
March 25, 2010 |
Majora Hembram Vs. State of Jharkhand
|
January 27, 2010 |
MAKADDAM MAHATO Vs. STATE OF JHARKHAND
|
July 16, 2010 |
MAKKU MEHTER Vs. STATE OF JHARKHAND
|
January 15, 2010 |
MAKLU ALIAS RANI ALIAS DHUNDI HANSDA Vs. STATE OF JHARKHAND
|
April 22, 2010 |
MAKSUDAN YADAV Vs. UNION OF INDIA
|
April 7, 2010 |
MALAY GHOSH Vs. STATE OF JHARKHAND AND ANOTHER
|
April 7, 2010 |
Maldeo Das Vs. State of Jharkhand
|
February 1, 2010 |
Maldeo Singh Vs. State of Jharkhand
|
February 2, 2010 |
MALO DEVI Vs. KAILASH SHARMA
|
August 25, 2010 |
MALTI DEVI Vs. STATE OF JHARKHAND
|
June 30, 2010 |
MAN MAHADEO SAO, ALIAS BANODI SAO Vs. STATE OF JHARKHAND
|
August 31, 2010 |
MANAGEMENT IN RELATION OF PERFECT ELECTRIC CONCERN Vs. RATILAL VERMA
|
July 30, 2010 |
Management of Bihar Institute of Technology Vs. Presiding Officer, Labour Court and Shri Jwala Prasad Singh
|
October 5, 2010 |
MANAGEMENT OF BOKARO STEEL PLANT, BOKARO STEEL CIT Vs. J P SINGH
|
March 30, 2010 |
MANAGEMENT OF COAL MINES AREA DEVELOPMENT AUTHORITY Vs. TAJ KHAN
|
August 2, 2010 |
MANAGEMENT OF INSTRUMENTATION LIMITED Vs. STATE OF JHARKHAND
|
October 7, 2010 |
MANAGEMENT OF M/S TIN PLATE CO OF INDIAN LTD Vs. STATE OF JHARKHAND
|
September 21, 2010 |
MANAGEMENT OF STEEL AUTHORITY Vs. STATE OF JHARKHAND
|
March 19, 2010 |
Management of TELCO (Tata Engineering & Locomotive Company Ltd.),through its duly constituted Attorney Vs. K.C. Bandhopadhyay
|
June 23, 2010 |
MANAGING COMMITTEE, URDU TOWN MADHYA VIDYALAYA Vs. STATE OF JHARKHAND
|
May 29, 2010 |
Managing Director, Ranchi Industrial Area Development Authority, Ranchi Vs. Md. Salim Ansari
|
December 2, 2010 |
MANBODH MAHATO Vs. KARTIK SINGH
|
January 15, 2010 |
MANDEEP PRASAD SHARMA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
MANGAL DATT TIWARI Vs. STATE OF JHARKHAND
|
September 1, 2010 |
MANGAL LOHARA Vs. STATE OF JHARKHAND
|
December 8, 2010 |
MANGAR MAHTO Vs. STATE OF BIHAR
|
March 3, 2010 |
MANGAR MAHTO, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 8, 2010 |
MANI MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
September 8, 2010 |
MANI MUNDA Vs. STATE OF JHARKHAND
|
December 16, 2010 |
MANISH KUMAR AGRAWALLA @ MANISH AGARWALLA Vs. CHARITAR PRASAD SHARMA
|
January 15, 2010 |
MANJOOR ALAM Vs. STATE OF JHARKHAND
|
October 6, 2010 |
MANMOHAN PRASAD Vs. STATE OF JHARKHAND & ORS.
|
May 3, 2010 |
MANNU HEMBRAM Vs. STATE OF JHARKHAND
|
December 21, 2010 |
MANOJ KUMAR Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
|
June 30, 2010 |
Manoj Kumar Vs. State of Jharkhand
|
January 6, 2010 |
Manoj Kumar @ Manoj Kumar Singh Vs. State of Jharkhand through Vigilance
|
April 26, 2010 |
MANOJ KUMAR ALIAS MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 26, 2010 |
MANOJ KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
May 18, 2010 |
MANOJ KUMAR GAGRAI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 13, 2010 |
MANOJ KUMAR GUPTA Vs. OM PRAKASH JAISWAL
|
March 15, 2010 |
Manoj Kumar Punamiya Vs. Director of Enforcement
|
February 3, 2010 |
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 22, 2010 |
Manoj Kumar Thakur Vs. State of Jharkhand
|
September 13, 2010 |
MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
April 9, 2010 |
MANOJ PRABHAKAR Vs. STATE OF JHARKHAND
|
November 22, 2010 |
Manoj Shaw @ Manoj Sah Vs. State of Jharkhand
|
January 15, 2010 |
MANOJ YADAV Vs. STATE OF JHARKHAND
|
December 23, 2010 |
Manoranjan Tiwary Vs. State of Jharkhand
|
September 13, 2010 |
MANSIDH TOPNO Vs. STEEL AUTHORITY OF INDIA LTD
|
January 7, 2010 |
MANSOOR AHMAD KHAN Vs. TILESHWARI DEVI
|
March 10, 2010 |
MANSOOR ANSARI Vs. PRESIDING OFFICER
|
September 17, 2010 |
MANTU ALIAS MANTU KUMAR Vs. STATE OF JHARKHAND
|
October 7, 2010 |
MANZAR HUSSAIN Vs. STATE OF JHARKHAND
|
April 26, 2010 |
Maqsud Ansari Vs. Union of India
|
April 1, 2010 |
MARIANUS KHARIA @ GANDUR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 15, 2010 |
MARIANUS THOMAS LAKRA Vs. STATE OF JHARKHAND
|
January 4, 2010 |
MARINILA MARANDI Vs. UNION OF INDIA
|
April 21, 2010 |
Marry's Women's Primary Teacher's Training College, Deoghar Vs. State of Jharkhand
|
February 2, 2010 |
MARSEL DUNGDUNG Vs. STATE OF JHARKHAND
|
May 10, 2010 |
Masuda Khatoon Vs. National Insurance Co. Ltd.
|
January 27, 2010 |
MATHURA PASWAN Vs. BHARAT COKING COAL LIMITED
|
April 26, 2010 |
Mathura Sao Vs. State of Jharkhand
|
December 8, 2010 |
MATIAS BHAGAT Vs. SUNI BHAGTAIN ALIAS SUMI
|
January 27, 2010 |
Mazldan Khatoon Vs. New India Assurance Co. Ltd.
|
February 19, 2010 |
MD AAIL Vs. STATE OF JHARKHAND
|
January 13, 2010 |
MD AHMAD ANSARI @ GAJA MASTER Vs. MD ASHLAM ANSARI
|
January 28, 2010 |
MD ALAM ANSARI Vs. S K SINHA
|
June 28, 2010 |
MD ALAUDDIN Vs. STATE OF JHARKHAND
|
March 31, 2010 |
MD ANWAR MALLICK Vs. STATE OF JHARKHAND
|
February 25, 2010 |
MD ARIF KAMAL Vs. STATE OF JHARKHAND
|
March 11, 2010 |
MD AYUB @ CHHOTU KHAN @ MD AYUB KHAN Vs. STATE OF JHARKHAND
|
December 22, 2010 |
MD IRFAN @ KARU @ MD KARU @ IRFAN Vs. STATE OF JHARKHAND
|
April 19, 2010 |
MD JAVED @ JAVED, TAMANNA KHATOON Vs. STATE OF JHARKHAND
|
December 21, 2010 |
MD MASOOD AHMAD Vs. STATE OF JHARKHAND
|
February 19, 2010 |
MD MINHAJ @ LALLU Vs. STATE OF JHARKHAND
|
December 20, 2010 |
MD NEHALUDDIN ANSARI Vs. STATE OF JHARKHAND AND ORS
|
January 29, 2010 |
MD SALAM Vs. STATE OF JHARKHAND: DIVISIONAL FOREST OFFICER, RAN
|
July 12, 2010 |
Md. Abdul Wahab Vs. State of Jharkhand
|
February 4, 2010 |
Md. Ansari Vs. State of Jharkhand
|
February 2, 2010 |
MD. ANWAR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 1, 2010 |
MD. ASLAM Vs. THE MANAGEMENT OF INDIA FIREBRICKS AND INSULATION COMPANY LIMITED THROUGH ITS MANAGING DIRECTOR
|
May 26, 2010 |
MD. ASLAM ANSARI, Vs. THE VICE-CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY AND ORS.
|
March 16, 2010 |
MD. EHSANUL HAQUE Vs. THE STATE OF JHARKHAND AND ANR.
|
August 25, 2010 |
MD. FAROOQ @ RAJU AND Vs. THE STATE OF BIHAR
|
February 22, 2010 |
MD. GULFAM ANSARI Vs. THE STATE OF JHARKHAND
|
August 19, 2010 |
Md. Hafiz Razak Vs. State of Jharkhand
|
February 15, 2010 |
MD. IDRISH ANSARI Vs. BAJRANG PRASAD CHAURASIA AND ORS.
|
September 28, 2010 |
Md. Illias Vs. Naiyar Ekbal
|
February 10, 2010 |
MD. JALIL Vs. THE STATE OF JHARKHAND
|
September 6, 2010 |
MD. MAZID @ ABDUL MAJID QURASHI AND ORS. Vs. THE STATE OF JHARKHAND,
|
February 23, 2010 |
Md. Nasir Ahmad Vs. Md. Zahir
|
April 23, 2010 |
Md. Nazir Ansari Vs. State of Jharkhand
|
April 13, 2010 |
MD. RAFIQUE Vs. THE STATE OF JHARKHAND
|
May 25, 2010 |
Md. Safique Vs. State of Jharkhand
|
July 31, 2010 |
MD. SALIM @ SALLU, Vs. THE STATE OF JHARKHAND
|
February 11, 2010 |
MD. SATTAR @ MD. SATTAR ANSARI Vs. FARZANA BANO @ RUBI,
|
August 26, 2010 |
MD. SAWOOD ANSARI Vs. HEAVY ENGINEERING CORPORATION LIMITED AND ORS.
|
June 25, 2010 |
Md. Tajkhan Vs. State of Jharkhand
|
August 5, 2010 |
Md. Tohid Alam @ Tohid Alam Vs. State of Jharkhand
|
July 29, 2010 |
MD. YASIN Vs. THE STATE OF JHARKHAND AND ORS.
|
May 4, 2010 |
MD. YUSUF MAN Vs. THE MANAGEMENT OF BOKARO STEEL PLANT
|
July 8, 2010 |
Md. Zaffar Imam @ Md. Zaffar Imran Vs. State of Jharkhand
|
May 13, 2010 |
MEENA KUMARI Vs. STATE OF JHARKHAND
|
March 10, 2010 |
MEENA STEEL HOUSE Vs. BIHAR STATE FINANCE CORPORATION AND ANR.
|
August 27, 2010 |
MEENAKSHI AKHOURI Vs. STATE OF JHARKHAND
|
July 26, 2010 |
Meera Devi Vs. State of Jharkhand
|
December 9, 2010 |
MEGHAN YADAV Vs. UNION OF INDIA
|
March 29, 2010 |
METRO INDUSTRIES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
July 14, 2010 |
MEWATI RANI SINGH Vs. STATE OF JHARKHAND
|
April 28, 2010 |
MIHIR KUMAR MANDOL Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
June 30, 2010 |
MILAN KUMAR DEY Vs. BIRENDRA KUMAR AGARWAL
|
January 4, 2010 |
MINHAZ ALAM Vs. STATE OF JHARKHAND
|
December 21, 2010 |
MINU MARANDI Vs. STATE OF JHARKHAND
|
May 6, 2010 |
MITHLESH MAHTO Vs. STATE OF JHARKHAND
|
April 1, 2010 |
MITHOO LALL @ MITHOO LALL PANDEY AND ORS. Vs. SOUTH EASTERN RAILWAY THROUGH SENIOR DIVISIONAL COMMERCIAL MANAGER AND ORS.
|
September 20, 2010 |
MITHU PASI Vs. STATE OF JHARKHAND
|
April 21, 2010 |
Mod Narayan Mandal Vs. State of Jharkhand
|
April 13, 2010 |
Mohammad Akhtar Vs. Arun Kumar Tiwary
|
January 25, 2010 |
MOHAMMAD ALI ANSARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 12, 2010 |
MOHAMMAD SAGIR Vs. MOHAMMAD SABIR
|
November 23, 2010 |
MOHAN LAL SARAOGI Vs. JHARKHAND STATE HOUSING : REVENUE OFFICER, JHARKHA
|
January 13, 2010 |
MOHAN PRASAD SINHA Vs. BHARAT COKING COAL LTD
|
May 11, 2010 |
Mohari Devi Vs. State of Jharkhand
|
May 14, 2010 |
MOHD. ANWAR ALI Vs. STATE OF JHARKHAND
|
April 7, 2010 |
MOHD. ANWAR ALI Vs. STATE OF JHARKHAND
|
April 6, 2010 |
MOINUL HAQUE @ MOINUL Vs. STATE OF JHARKHAND
|
September 7, 2010 |
Mona Gas Vs. Jharkhand State Electricity Board through its Chairman
|
December 15, 2010 |
MONIKA KACHHAP Vs. STATE OF JHARKHAND
|
July 9, 2010 |
MOSMAT RAJKUMARI Vs. STATE OF JHARKHAND
|
April 1, 2010 |
MOSST CHUKU DEVI Vs. STATE OF JHARKHAND
|
February 18, 2010 |
MOST FAGUN DEVI Vs. CENTRAL COALFIELDS LIMITED
|
July 29, 2010 |
MOST NEELAM DEVI Vs. STATE OF JHARKHAND
|
January 4, 2010 |
MOST PROMILA DEVI Vs. SONAMANI DEBI
|
April 12, 2010 |
Most. Khagia Vs. Most. Rajmukhi
|
September 3, 2010 |
Most. Lilawati Devi Vs. Central Coalfield Ltd.
|
July 19, 2010 |
MOST. LILAWATI DEVI Vs. CENTRAL COALFIELD LIMITED AND ORS.
|
July 11, 2010 |
Most. Lodhia Devi Vs. Jagdish Manjhi
|
August 25, 2010 |
MOST. RAJANI HEMBROM Vs. MERY MURMU
|
April 20, 2010 |
MOST. RATNI DEVI AND PRADEEP RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
February 22, 2010 |
Mostt. Hopenti Devi Vs. Central Coolfields Limited
|
July 14, 2010 |
MOTAHAR HUSSAIN Vs. STATE OF JHARKHAND
|
May 10, 2010 |
MOTAHAR HUSSEN @ MOTAHAR HUSSAIN Vs. STATE OF JHARKHAND & ORS
|
December 8, 2010 |
MOTILAL PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 15, 2010 |
Motishwar Murmu Vs. Mahatan Murmu
|
September 23, 2010 |
Mrityunjay Kumar Pandey Vs. Phulsahiban
|
August 2, 2010 |
MRS. BABITA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
November 23, 2010 |
MRS. DURGAWATI KUMARI Vs. STATE OF JHARKHAND AND ORS.
|
January 28, 2010 |
MS BALAJI ENTERPRISES, ARRAH, BHOJPUR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 15, 2010 |
MUJIBUR RAHMAN Vs. THE STATE OF JHARKHAND AND SADAF AFRIN
|
January 5, 2010 |
Mukdeo @ Mukhdeo Naik Vs. State of Bihar
|
February 1, 2010 |
MUKESH BIHARI LAL Vs. BIHAR STATE ELECTRICITY BOARD
|
April 22, 2010 |
Mukesh Kumar Vs. State of Jharkhand
|
February 17, 2010 |
MUKESH KUMAR ALIAS MUKESH KR GUPTA Vs. MINU KUMARI ALIAS NITU DEVI
|
August 30, 2010 |
MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 22, 2010 |
Mukesh Yadav @ Rajdeo Yadav Vs. State of Jharkhand
|
April 12, 2010 |
MUKHTAR AHMAD Vs. MAHMUDI KHATOON
|
May 19, 2010 |
MUKHTAR ANSARI Vs. TENUGHAT VIDUT NIGAM LIMITED
|
January 8, 2010 |
Mukti Basumallick Vs. Union of India
|
April 13, 2010 |
MUKTI KUAR Vs. STATE OF JHARKHAND
|
April 16, 2010 |
MUKUND LAL CHHABRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
December 13, 2010 |
Mukund Murari Singh @ Mangal Singh Vs. State of Bihar
|
April 15, 2010 |
MUNI CHOUHAN Vs. STATE OF JHARKHAND
|
December 21, 2010 |
MUNNA @ MINBAJ, Vs. THE STATE OF JHARKHAND
|
January 19, 2010 |
MURARI SHARAN SINHA Vs. STATE OF JHARKHAND
|
April 19, 2010 |
MURLI PRASAD RAKESH Vs. STATE OF JHARKHAND & ORS
|
December 20, 2010 |
Murli Yadav Vs. State of Bihar
|
February 10, 2010 |
MURLIDHAR PANDEY Vs. UNION OF INDIA
|
February 25, 2010 |
MUSTAFA Vs. REGISTRAR OF TRADE UNION, JHARKHAND STATE & ORS
|
December 15, 2010 |
MUSTAFA Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
|
April 16, 2010 |
Mustakim Mian @ Mustakim (s) Master Vs. State of Jharkhand
|
October 6, 2010 |
Mustaque Ansari Vs. Md. Safian
|
April 30, 2010 |
N. Roy Chowdhury Vs. Steel Authority of India Ltd., New Delhi
|
August 20, 2010 |
Nabal Kishore Dubey Vs. Pankaj Kumar Mandal
|
March 16, 2010 |
NAGENDRA NATH MAITY Vs. STATE OF JHARKHAND
|
March 19, 2010 |
NAGENDRA PRASAD Vs. THE STATE OF JHARKHAND
|
June 28, 2010 |
NAGENDRA SOREN Vs. STATE OF JHARKHAND
|
July 6, 2010 |
NAGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
January 28, 2010 |
NAGESHWAR PRASAD MANDAL Vs. STATE OF JHARKHAND & OTHERS
|
December 14, 2010 |
NAINA MOCHI @ NAINA DAS @ NAVEEN RABIDAS @ NAYAN RABIDAS Vs. THE STATE OF JHARKHAND
|
February 18, 2010 |
NAKUL CHANDRA SHAW Vs. UNION OF INDIA (UOI) AND DIRECTOR GENERAL OF MINES SAFETY
|
January 22, 2010 |
NAKUL KARMALI Vs. STATE OF JHARKHAND
|
September 3, 2010 |
NAND AND SAMONTA COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 13, 2010 |
Nand Kishore Pandit Vs. Churni Devi
|
September 22, 2010 |
NAND KISHORE RAM Vs. THE STATE OF JHARKHAND
|
January 7, 2010 |
NAND KISHORE SAHU Vs. STATE OF JHARKHAND
|
October 6, 2010 |
NAND LAL KUMHAR Vs. STATE OF JHARKHAND
|
December 20, 2010 |
NAND LAL MISHRA Vs. STATE OF JHARKHAND
|
December 16, 2010 |
NANDI BALA KUMARI Vs. STATE OF JHARKHAND
|
April 8, 2010 |
Nandjee Singh Vs. The State of Jharkhand
|
January 30, 2010 |
NANDU BAITHA Vs. STATE OF JHARKHAND
|
December 21, 2010 |
NARANG DISTILLERY LTD Vs. STATE OF JHARKHAND
|
June 21, 2010 |
Narayan Lohar Vs. Perman Singh
|
February 2, 2010 |
NARAYAN MANDAI Vs. STATE OF JHARKHAND
|
February 1, 2010 |
NARAYAN MANDAL Vs. STATE OF JHARKHAND AND ORS
|
April 13, 2010 |
NARAYAN RAM Vs. STATE OF JHARKHAND
|
April 26, 2010 |
Narayan Sharma Vs. State of Jharkhand
|
September 1, 2010 |
NARAYANNATH GOSWAMY Vs. STATE OF JHARKHAND
|
April 1, 2010 |
NARBADESHWAR PRASAD Vs. RAM KISHORE MISHRA
|
May 7, 2010 |
NARBHERAM LEASING COMPANY PVT LIMITED Vs. STATE OF JHARKHAND
|
April 19, 2010 |
NARENDRA NARAYAN RAY AND KRISHNA DEO SINHA Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY TO THE DEPTT. OF SCIENCE AND TECHNOLOGY, GOVERNMENT OF JHARKHAND AND ORS.
|
March 19, 2010 |
Narendra Prasad Singh Vs. State of Jharkhand
|
July 20, 2010 |
NARESH CHAND GUPTA Vs. ORIENTAL BANK OF COMMERCE
|
April 13, 2010 |
NARESH KUMAR Vs. STATE OF JHARKHAND
|
November 2, 2010 |
NARESH KUMAR MAHTO Vs. STATE OF JHARKHAND
|
December 22, 2010 |
NARESH MOHAN SINGH @ NARESH SINGH AND LAXAMI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 19, 2010 |
Narsingh Mahto Vs. State of Jharkhand
|
October 8, 2010 |
Nath Mohi Ram Vs. State of Jharkhand
|
August 31, 2010 |
NATIONAL FEDERATION OF INSURANCE FIELD WORKERS OF INDIA Vs. STATE OF JHARKHAND
|
November 4, 2010 |
NATIONAL FEDERATION OF TELECOM EMPLOYEE Vs. BHARAT SANCHAR NIGAM LIMITED
|
June 29, 2010 |
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. SUDHANSHU SHEKHAR
|
September 30, 2010 |
NATIONAL INSURANCE CO LTD Vs. SUGIA DEVI
|
September 21, 2010 |
NATIONAL INSURANCE CO LTD Vs. BAIJNATH SAH @ BAIJNATH PD KESHRI
|
March 19, 2010 |
National Insurance Co. Ltd Vs. Arti Banerjee
|
March 15, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. SABITRI DEVI
|
September 15, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. DIMPLE SINGH
|
April 23, 2010 |
National Insurance Company Ltd. Vs. Chandra Mohan Sahu
|
April 7, 2010 |
NATIONAL PRINTERS, PROPRIETOR APEX
PRODUCTS PRIVAT Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI
|
August 6, 2010 |
Natraj Iron and Casting Vs. State of Jharkhand
|
December 9, 2010 |
NAVIN PRAKASH HANDA Vs. STATE OF JHARKHAND
|
December 16, 2010 |
NAWAL KISHOR RANA Vs. STATE OF BIHAR
|
January 19, 2010 |
NAWAL KISHORE AZAD Vs. EMPLOYEES IN RELATION TO MANAGEMENT OF HURRILADIH
|
May 19, 2010 |
NAWIN KUMAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORP
|
April 29, 2010 |
Neelam Saha Vs. State of Jharkhand
|
January 6, 2010 |
Neeraj @ Neeraj Pathak Vs. State of Jharkhand
|
November 25, 2010 |
NEHRU BARAIK Vs. GANESHWARI DEVI
|
April 26, 2010 |
NEKSA RAM Vs. STATE OF JHARKHAND
|
April 16, 2010 |
NEMAI GORAI AND SANNABALA DASI Vs. HARU GORAIN AND ORS.
|
January 13, 2010 |
NETRAM SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
August 10, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SAVITA DEVI, LAXMI KUMARI, SANDIP PANDEY, DALBIR S
|
August 2, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. BADRUDDIN KHAN
|
January 6, 2010 |
NEW INDIA ASSURANCE CO.LTD Vs. LALJAN BIBI
|
January 4, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. JOWNA MURMU
|
January 25, 2010 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAMILA BIBI,
|
January 25, 2010 |
NILAM VERMA @ SMT. NEELAM DEVI Vs. STATE OF JHARKHAND
|
August 12, 2010 |
NIMAI RAKSHIT Vs. STATE OF JHARKHAND
|
April 9, 2010 |
NIPEN CHOUDHARY Vs. STATE OF JHARKHAND
|
April 28, 2010 |
Niranjan Prasad Mandai Vs. State of Jharkhand
|
July 23, 2010 |
NIRMAL KUMAR SINGH Vs. STATE OF BIHAR
|
January 19, 2010 |
Nirmalya Chandra Ganguli Vs. Anita Gopa Michiyari
|
February 1, 2010 |
Nistar Minz Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
|
March 31, 2010 |
Nitai Kumar Paul Vs. Tapas Haldar
|
January 27, 2010 |
NIWAS MANDAL Vs. THE STATE OF JHARKHAND
|
January 4, 2010 |
NOOR MOHAMMAD Vs. STATE OF JHARKHAND
|
April 26, 2010 |
NUNU RAM VISHWAKARMA Vs. BHARAT COKING COAL LTD
|
August 10, 2010 |
OM METALS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 11, 2010 |
Om Prakash Vs. Chairman, Steel Authority of In Parties dia Ltd., Ispat Bhawan; Lodhi Road, New Delhi
|
April 12, 2010 |
OM PRAKASH CHHABRA AND OTHERS Vs. BIJAY KUMAR SARAWGI
|
January 29, 2010 |
OM PRAKASH PANDEY Vs. STATE OF JHARKHAND
|
March 17, 2010 |
OM PRAKASH RAJAK Vs. STATE OF JHARKHAND
|
January 27, 2010 |
OM PRAKASH SAH Vs. STATE OF JHARKHAND
|
September 15, 2010 |
Om Shankar Sahu Vs. State of Jharkhand
|
September 14, 2010 |
Onkar Pandey Vs. State of Jharkhand
|
August 10, 2010 |
ORIENTAL INSURANCE CO LTD Vs. RITESH PRASAD
|
November 25, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2010 |
Oriental Insurance Company Ltd Vs. Mumtaz Khan
|
April 7, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. INDU DEVI
|
April 28, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. PARVATI PRAMANIK
|
March 16, 2010 |
P N SINHA Vs. VANANCHAL GRAMIN BANK & ORS
|
August 13, 2010 |
P N YADAV Vs. BASUDEO KUMAR
|
September 28, 2010 |
Paika Murmu Vs. State of Jharkhand
|
May 11, 2010 |
PAITRUS EKKA Vs. STATE OF JHARKHAND
|
April 29, 2010 |
PALAMAU AND SHIVAM CONSTRUCTION PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 20, 2010 |
PALAMAU PRAMANDAL KHAN MAZDOOR SANGH Vs. THE STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
March 12, 2010 |
PALTU @ RAVI MAHATO Vs. STATE OF JHARKHAND
|
December 13, 2010 |
PAMELA KUMAR Vs. STATE OF JHARKHAND
|
January 13, 2010 |
PANCHAM SINGH Vs. STATE OF JHARKHAND
|
March 26, 2010 |
PANCHANAN CHAUDHARY Vs. STATE OF JHARKHAND
|
September 3, 2010 |
PANKAJ DIKSHIT @ PANKAJ KUMAR DIKSHIT Vs. STATE OF JHARKHAND
|
December 20, 2010 |
PANKAJ KUMAR PANDEY Vs. STATE OF JHARKHAND,
|
May 19, 2010 |
PANKAJ KUMAR PATRA Vs. STATE OF JHARKHAND
|
April 8, 2010 |
PANKAJ KUMAR SINGH Vs. THE STATE OF JHARKHAND,
|
January 13, 2010 |
PANKAJ ORAON Vs. STATE OF JHARKHAND
|
December 22, 2010 |
PANNA LAL PRASAD AND ORS. Vs. THE STATE OF JHARKHAND,
|
February 19, 2010 |
Panna Lal Sharma Vs. Bharat Coking Coal Limited through its C.M.D., Dhanbad
|
July 14, 2010 |
PAPPU RAJAK Vs. STATE OF JHARKHAND
|
March 12, 2010 |
Paramount Automobiles Vs. Jharkhand State Electricity through its Secretary
|
August 5, 2010 |
PARAS NATH SAHU ALIAS PARAS NATH SAO Vs. MAINI DEVI
|
April 1, 2010 |
PARAS YADAV Vs. THE STATE OF JHARKHAND
|
January 11, 2010 |
PARASNATH SINGH Vs. SANJAY KUMAR SINGH & ORS.
|
September 6, 2010 |
PARASNATH SINGH Vs. SANJAY KUMAR SINGH AND ORS.
|
September 14, 2010 |
PARDUMAN MANJHI Vs. STATE OF JHARKHAND
|
September 6, 2010 |
PARESH NATH DHAMI Vs. STATE OF JHARKHAND
|
December 23, 2010 |
PARITOSH CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
|
January 4, 2010 |
PARITOSH MAHATO Vs. TATA STEEL LIMITED & ORS
|
December 8, 2010 |
PARMAJIT SINGH VIRDI Vs. BRANCH MANAGER, BANK OF INDIA
|
February 17, 2010 |
PARMANAND SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 21, 2010 |
Parmatma Yadav @ Parmatma Nand Yadav Vs. Steel Authority of India Ltd.
|
January 7, 2010 |
PARMESHWAR DAYAL Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 2, 2010 |
Parmeshwar Sao Vs. Central Coalfilds Limited
|
July 26, 2010 |
Parmeshwari Devi Ghutghutia Vs. State of Bihar
|
May 5, 2010 |
PARSURAM KAPRI Vs. STATE OF JHARKHAND
|
April 26, 2010 |
Parwati Charan Rajwar Vs. State of Jharkhand
|
January 4, 2010 |
Pashupati Nath Mandai Vs. Commissioner, South Chotanagpur Division, Ranchi
|
May 12, 2010 |
PASHUPATI NATH PANDEY Vs. THE UNION OF INDIA (UOI) AND ORS.
|
March 8, 2010 |
PATI MAHTO Vs. STATE OF JHARKHAND
|
April 29, 2010 |
PATRIK KINDO Vs. STATE OF BIHAR
|
January 12, 2010 |
PAULUS MUNDA AND MANSUKH MUNDA Vs. THE STATE OF JHARKHAND
|
February 16, 2010 |
PAULUS TOPNO Vs. THE STATE OF JHARKHAND
|
May 10, 2010 |
PAWAN KUMAR JHA Vs. STATE OF JHARKHAND
|
September 7, 2010 |
PAWAN RAM Vs. DASHRATH MODI
|
January 30, 2010 |
PENDYALA MADHAV Vs. CHANDRIKA TRIPATHY
|
April 20, 2010 |
PEOS KERKETTA Vs. STATE OF JHARKHAND
|
May 19, 2010 |
Permanand Singh Vs. State of Jharkhand
|
February 9, 2010 |
Petroleum Corporation Vs. Union of India
|
May 12, 2010 |
PHULCHAND TIRKEY Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 6, 2010 |
PHULWANTI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
January 29, 2010 |
PINKI SAH Vs. PINKI SAH
|
January 19, 2010 |
PINKU PASWAN @ PINKU KUMAR Vs. STATE OF JHARKHAND
|
December 22, 2010 |
PINTU PALIWAR Vs. THE STATE OF JHARKHAND
|
May 21, 2010 |
Ponde Hembram Vs. The State of Jharkhand
|
February 3, 2010 |
POOJA KUMARI Vs. STATE OF JHARKHAND & OTHERS
|
December 15, 2010 |
PRABHA DEVI Vs. SUDHA AGRAWAL
|
March 16, 2010 |
PRABHAT KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
|
January 18, 2010 |
PRABHAT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2010 |
PRABHU DAYAL RAI Vs. STATE OF JHARKHAND
|
June 28, 2010 |
PRABHU NATH TIWARY Vs. FAROOQUE
|
September 1, 2010 |
PRABHU THAKUR Vs. THE STATE OF JHARKHAND
|
February 18, 2010 |
PRABHUNATH PANDEY Vs. STATE OF JHARKHAND
|
March 11, 2010 |
PRADEEP KUMAR Vs. STATE OF JHARKHAND
|
May 19, 2010 |
PRADEEP KUMAR CHAUBEY Vs. STATE OF JHARKHAND
|
June 22, 2010 |
Pradeep Kumar Jha Vs. Jharkhand State Electricity Board
|
December 6, 2010 |
PRADEEP KUMAR OJHA Vs. THE STATE OF JHARKHAND
|
March 15, 2010 |
Pradeep Prasad Chourasia Vs. State of Jharkhand
|
June 30, 2010 |
PRADEEP SINGH @ PRADEEP KR SINGH Vs. STATE OF JHARKHAND
|
December 21, 2010 |
PRADIP KUMAR MANDAL Vs. STATE OF JHARKHAND
|
January 4, 2010 |
Pradumn Tiwari Vs. State of Jharkhand
|
March 19, 2010 |
PRAFULLA KUMAR JHA Vs. STATE OF JHARKHNAD
|
March 26, 2010 |
PRAFULLA KUMAR SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
November 26, 2010 |
PRAFULLA PANDEY Vs. STATE OF BIHAR
|
May 17, 2010 |
PRAHLAD PANDIT Vs. KALESHWAR PANDIT AND ORS.
|
March 12, 2010 |
PRAKASH PRASAD MEHTA Vs. STATE OF JHARKHAND
|
January 31, 2010 |
Prakash Saha Vs. State of Jharkhand
|
November 20, 2010 |
PRAKASH SAO Vs. STATE OF JHARKHAND
|
December 21, 2010 |
PRAMOD RAM @ PARMOD RAM Vs. STATE OF JHARKHAND
|
December 23, 2010 |
PRAMOD THAKUR @ PRAMOD KUMAR Vs. UNION OF INDIA
|
February 4, 2010 |
PRAMODE SHANKER DAYAL Vs. STATE OF JHARKHAND
|
August 3, 2010 |
Pranab Choudhary Vs. Jharkhand State Electricity Board through its Secretary, Kusai Colony, Ranchi
|
January 27, 2010 |
PRANAB KUMAR AMBASTA Vs. STATE OF JHARKHAND
|
April 30, 2010 |
PRASAD UDYOG Vs. BHARAT COKING COAL LTD
|
January 6, 2010 |
Prasadi Singh Vs. Bharat Coking Coal
|
November 24, 2010 |
Prasanna Kumar Mahapatra @ P.K.Mahapatra @ P.K.Patra Vs. State of Jharkhand
|
February 4, 2010 |
Prasanna Napit Vs. Agasti Napit
|
November 3, 2010 |
PRASANNA NAPIT, ASHOK NAPIT AND AJIT NAPIT Vs. AGASTI NAPIT AND ORS.
|
November 8, 2010 |
Pratima Devi Vs. Jharkhand State Electricity Board
|
January 19, 2010 |
Pratima Mukherjee Vs. Tapati Bhattacharya
|
February 3, 2010 |
Pratul Kanti Pal Vs. Bijoy Krishna Saha
|
April 9, 2010 |
Praveen Kumar Gagrai Vs. State of Jharkhand
|
October 5, 2010 |
Pravin Kumar Saria Vs. Kalpana Mazumdar
|
January 5, 2010 |
Pravin Kumar Sinha Vs. Jharkhand Vidhan Sabha, Ranchi
|
February 1, 2010 |
PREM CHANDRA PRASAD Vs. STATE OF JHARKHAND
|
May 14, 2010 |
PREM KUMAR SHARMA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
September 14, 2010 |
PREM NANDAN Vs. STATE OF JHARKHAND
|
April 22, 2010 |
Prem Prakash Singh Vs. State of Jharkhand
|
February 15, 2010 |
PREMCHANDRA TIWARI Vs. STATE OF JHARKHAND
|
May 4, 2010 |
Premjeet Singh Sidhu Vs. Jharkhand State Housing Board through its Chairmancum-Managing Director, Ranchi
|
August 4, 2010 |
PRITAM SINGH Vs. ARJUN SINGH
|
August 18, 2010 |
PROFESSIONAL ASSISTANT FOR DEVELOPMENT ACTION PRADAN Vs. JHARKHAND STATE INFORMATION COMMISSION
|
March 10, 2010 |
PROJECT GIRLS HIGH SCHOOL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 26, 2010 |
PROJECT OFFICER OF BASURIA COLLIERY Vs. SATYENDRA KUMAR CHOUHAN
|
April 23, 2010 |
PROMILA HANSDA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 13, 2010 |
PUMMI KUMARI Vs. STATE OF JHARKHAND
|
May 4, 2010 |
PUNIA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
June 29, 2010 |
PUNIT SINGH Vs. STATE OF JHARKHAND
|
December 22, 2010 |
PURAN CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
September 15, 2010 |
PURNI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
May 28, 2010 |
PUSHP MALA KUMARI Vs. STATE OF JHARKHAND
|
April 12, 2010 |
Pushpa Singh Vs. State of Jharkhand
|
November 4, 2010 |
Puspa Devi Vs. State of Jharkhand
|
October 6, 2010 |
Pusplata Vs. State of Jharkhand
|
February 8, 2010 |
PYARI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 10, 2010 |
QUALITY LIME PRODUCTS Vs. BHARAT COKING COAL LTD
|
January 6, 2010 |
QUARRY OWNERS ASSOCIATION PAKUR Vs. STATE OF JHARKHAND
|
April 5, 2010 |
QUDDUS MIAN; SANAUL MIAN; JHUPAR MIAN Vs. STATE OF JHARKHAND
|
February 3, 2010 |
R C AGENCY, JAMUA, GIRIDIH Vs. STATE OF JHARKHAND
|
August 19, 2010 |
R DEBNATH Vs. UNION OF INDIA
|
April 12, 2010 |
R K SHARMA Vs. MAHESH KUMAR GUPTA
|
April 26, 2010 |
R K THAKUR Vs. UNION OF INDIA
|
April 29, 2010 |
R P KEJRIWAL ALIAS RABI PRAKASH KEJRIWAL Vs. STATE OF JHARKHAND
|
December 7, 2010 |
R.S. SINGH Vs. STATE OF JHARKHAND
|
July 31, 2010 |
RABINDRA AGARWAL Vs. STATE OF JHARKHAND
|
February 24, 2010 |
RABINDRA AGARWAL Vs. STATE OF JHARKHAND AND ANR.
|
February 15, 2010 |
RABINDRA CHAURASIA Vs. STATE OF JHARKHAND
|
January 28, 2010 |
Rabindra Jha Vs. State of Jharkhand
|
May 10, 2010 |
RABINDRA NATH GHOSH Vs. STATE OF JHARKHAND
|
February 25, 2010 |
RABINDRA PRASAD @ RABINDRANATH PRASAD Vs. HIRALAL VISHWAKARMA
|
January 30, 2010 |
RABINDRA SINGH Vs. STATE OF JHARKHAND
|
September 20, 2010 |
RADHA DEVI Vs. BHARAT COKING COAL LIMITED
|
July 29, 2010 |
RADHA GOVIND TEACHERS TRAINING (M. ED.) COLLEGE THROUGH ITS SECRETARY SHRI BAIJ NATH SAH Vs. VINOBA BHAVE UNIVERSITY THROUGH ITS REGISTRAR AND ORS.
|
August 19, 2010 |
RADHA GOVIND TEACHERS TRAINING M ED COLLEGE Vs. VINOBA BHAVE UNIVERSITY
|
September 17, 2010 |
RADHA RANI Vs. STATE OF JHARKHAND
|
April 13, 2010 |
RADHA SINGH Vs. RAJESHWARI PRASAD SINGH
|
May 3, 2010 |
RADHE SHYAM BARIK Vs. STATE OF JHARKHAND
|
July 20, 2010 |
RADHESHYAM SHARMA Vs. JAGTENDRA PRASAD JAISWAL
|
January 5, 2010 |
RAGHUBANSH KUMAR Vs. STATE OF JHARKHAND
|
April 23, 2010 |
RAGHUNATH JHA, SECRETARY, BHOODAN YAGNA COMMITTEE, Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
January 27, 2010 |
Raghunath Mahato Vs. State of Jharkhand
|
February 26, 2010 |
RAHIM ANSARI Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Raimat Marandi Vs. Mangal Murmu
|
November 18, 2010 |
Raj Dular Singh Vs. State of Jharkhand
|
April 16, 2010 |
Raj Kapoor Sinha Vs. State of Jharkhand
|
January 29, 2010 |
Raj Kishore Chaudhary Vs. State of Bihar now Jharkhand
|
November 19, 2010 |
RAJ KISHORE PRASAD Vs. EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL BANK
|
August 27, 2010 |
Raj Kishore Prasad Bhagat Vs. State of Jharkhand
|
May 7, 2010 |
RAJ KISHORE RAM Vs. STATE OF JHARKHAND
|
September 16, 2010 |
RAJ KISHORE SINGH Vs. BHARAT COKING COAL LTD
|
April 8, 2010 |
RAJ KISHORE SINGH Vs. RANCHI UNIVERSITY THROUGH ITS VICE CHANELLOR AND ORS.
|
January 15, 2010 |
RAJ KUMAR SHARMA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF SCIENCE AND TECHNOLOGY AND ORS.
|
February 23, 2010 |
RAJ KUMAR TIBREWAL Vs. JIWAN KUMAR JALAN ALIAS JIWAN JALAN
|
August 30, 2010 |
RAJ NARAYAN PANDEY Vs. KAMESHWAR THAKUR
|
May 29, 2010 |
RAJ NARAYAN TIWARI Vs. STATE OF JHARKHAND
|
July 1, 2010 |
Raj Trading Company Vs. Agricultural Produce Market Committee, Parsudih, Jamshedpur
|
January 8, 2010 |
RAJA CHOUDHARY Vs. STATE OF BIHAR
|
January 5, 2010 |
RAJA JAISWAL Vs. STATE OF JHARKHAND
|
December 23, 2010 |
RAJAMUDDIN MIAN Vs. STATE OF BIHAR
|
September 28, 2010 |
RAJAMUDDIN MIAN Vs. STATE OF BIHAR NOW JHARKHAND
|
September 25, 2010 |
RAJANI HEMBROM Vs. MERY MURMU
|
April 20, 2010 |
Rajaram Bhuiya Vs. Bharat Coking Coal Ltd.
|
August 13, 2010 |
RAJARAM CHAUHAN Vs. STATE OF JHARKHAND
|
March 10, 2010 |
RAJAT SEN Vs. RAJPAL SINGH
|
April 17, 2010 |
RAJAY KUMAR VERMA Vs. DASHRATH MODI
|
January 30, 2010 |
Rajdeo Dubey Vs. State of Jharkhand
|
January 19, 2010 |
Rajdeo Shukla Vs. Chairman-cum-Managing Director, Central Coal Fields Ltd.
|
March 25, 2010 |
Rajeev Kumar Vs. State of Jharkhand through Secretary, Personnel and Administrative Reforms Department
|
November 26, 2010 |
RAJEEV KUMAR Vs. BAR COUNCIL OF INDIA
|
June 28, 2010 |
RAJENDRA DAVE Vs. STATE OF JHARKHAND
|
September 1, 2010 |
Rajendra Kumar Agarwal Vs. Bihar State Financial Corporation through its Managing Director, Patna
|
January 29, 2010 |
RAJENDRA MISHRA Vs. STEEL AUTHORITY OF INDIA LIMITED AND OTHERS
|
August 10, 2010 |
RAJENDRA PASWAN @ RAJENDRA PASWAN NO. I Vs. BHARAT COKING COAL LIMITED AND ORS.
|
August 23, 2010 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
May 11, 2010 |
RAJENDRA PRASAD AND ORS Vs. STATE OF JHARKHAND
|
December 21, 2010 |
RAJENDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND,
|
March 19, 2010 |
RAJENDRA PRASAD KHAITAN Vs. STATE OF JHARKHAND
|
April 19, 2010 |
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 17, 2010 |
RAJENDRA PRASD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 1, 2010 |
RAJENDRA RAM @ RAJENDRA PRASAD RAM Vs. STATE OF JHARKHAND
|
July 30, 2010 |
RAJENDRA RAWANI Vs. STATE OF JHARKHAND
|
December 15, 2010 |
RAJENDRA SHARMA Vs. STATE OF JHARKHAND
|
December 21, 2010 |
RAJESH BHUIA ALIAS BHANGIA Vs. STATE OF JHARKHAND
|
April 27, 2010 |
RAJESH KHALKHO Vs. THE STATE OF JHARKHAND
|
June 22, 2010 |
Rajesh Kumar Vs. Steel Authority of India Limited
|
March 19, 2010 |
RAJESH KUMAR ALIAS RAJESH RAM Vs. STATE OF JHARKHAND
|
April 16, 2010 |
RAJESH KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 18, 2010 |
RAJESH RANJAN Vs. UNION OF INDIA (UOI),
|
January 15, 2010 |
RAJESH SAHU Vs. THE STATE OF JHARKHAND
|
June 30, 2010 |
RAJESHWAR NATH TRIPATHY Vs. PRESIDING OFFICER
|
September 30, 2010 |
RAJIV RANJAN PANDEY Vs. STATE OF JHARKHAND
|
April 1, 2010 |
Rajiv Ranjan Singh,Lalan Kumar Singh Vs. Union of India
|
May 11, 2010 |
RAJIV SACHDEVA Vs. RAJHANS STEEL LTD
|
August 12, 2010 |
RAJKISHORE LOHAR Vs. JAMUNA PRASAD
|
April 7, 2010 |
RAJKUMAR LAL SANWARIA Vs. ZAINAB BIBI AND ORS.
|
August 30, 2010 |
RAJNEESH MISRA AND NATIONAL HAWKER FEDERATION Vs. UNION OF INDIA (UOI) AND ORS.
|
May 29, 2010 |
RAJU GOPE @ BABU Vs. STATE OF JHARKHAND
|
December 22, 2010 |
RAJU MAHTO Vs. STATE OF JHARKHAND
|
January 19, 2010 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
December 15, 2010 |
Rakesh Kumar Mishra Vs. State of Jharkhand
|
June 25, 2010 |
RAKESH MAHTO Vs. STATE OF JHARKHAND
|
December 21, 2010 |
RAKESH SACHDEVA Vs. STATE OF JHARKHAND
|
July 9, 2010 |
RAM ANUP CHOUHAN Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED
|
August 18, 2010 |
RAM AVTAR SINGH MUNDA Vs. STATE OF JHARKHAND
|
February 19, 2010 |
RAM AYODHYA SINGH Vs. MANAGING DIRECTOR-CUM-CHAIRMAN, STEEL AUTHORITY OF INDIA LTD.,
|
March 11, 2010 |
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND
|
March 10, 2010 |
RAM CHANDRA KUNWAR Vs. STATE OF JHARKHAND
|
March 17, 2010 |
RAM CHANDRA MEHTA Vs. STATE OF JHARKHAND
|
January 12, 2010 |
RAM DAHIN YADAV Vs. RANCHI UNIVERSITY THOUGH ITS VICE CHANCELLOR AND REGISTRAR, RANCHI UNIVERSITY
|
January 12, 2010 |
Ram Das Mahto Vs. Bharat Coking Coal Ltd.
|
February 9, 2010 |
Ram Das Ram Vs. State of Jharkhand
|
April 7, 2010 |
Ram Dhani Hemrom Vs. State of Jharkhand
|
January 7, 2010 |
RAM JANAM SINGH Vs. ASHOK KUMAR JAIN
|
October 8, 2010 |
RAM JANAM VISHWAKARMA Vs. STATE OF JHARKHAND
|
February 17, 2010 |
RAM JAPIT KUMAR Vs. STATE OF JHARKHAND
|
May 14, 2010 |
Ram Jatan Murmu Vs. Marshila Marandi
|
April 26, 2010 |
RAM JI MISHRA Vs. THE STATE OF JHARKHAND,
|
January 8, 2010 |
Ram Jiwan Sahay Vs. B.C.C.L. through its Chairman-cum-Managing Director, Saraidhela, District-Dhanbad
|
February 17, 2010 |
RAM KESHWAR MUNDA Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 28, 2010 |
Ram Kishore Roy Vs. State of Jharkhand
|
November 20, 2010 |
RAM KISHORE TIWARI AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, HINDUSTAN STEELWORKS CONSTRUCTION LTD. AND THE MANAGING DIRECTOR, SAIL
|
February 18, 2010 |
RAM KISHORE TIWARY Vs. CHAIRMAN
|
March 27, 2010 |
RAM KISHUN GOPE Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2010 |
RAM KRIPAL SINGH Vs. STEEL AUTHORITY OF INDIA AND ANR.
|
April 16, 2010 |
RAM KUMAR CHOUDHURY Vs. STATE OF JHARKHAND
|
May 7, 2010 |
RAM KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
December 20, 2010 |
RAM KUMAR RAM Vs. UNION OF INDIA
|
April 13, 2010 |
RAM LAKHAN PRASAD KESHRI Vs. STATE OF JHARKHAND AND ANR.
|
January 18, 2010 |
RAM NARESH PRASAD AND Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH THROUGH ITS VICE CHANCELLOR, THE REGISTRAR
|
January 21, 2010 |
RAM NARESH SINGH Vs. STATE OF JHARKHAND
|
April 12, 2010 |
RAM NIWAS SHARMA Vs. UNION OF INDIA
|
July 2, 2010 |
RAM PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
January 28, 2010 |
RAM PRAVESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 17, 2010 |
Ram Ratan Ram Vs. Union of India through its Secretary, Ministry of Labour, New Delhi
|
April 20, 2010 |
RAMA KANT MISHRA Vs. DHANBAD MUNICIPAL CORPORATION
|
July 19, 2010 |
RAMA RAMAN PRASAD Vs. STATE OF JHARKHAND
|
January 15, 2010 |
RAMA SHANKAR DUBEY AND 27 ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2010 |
Rama Shankar Singh @ R.S. Singh Vs. State of Jharkhand
|
March 29, 2010 |
RAMA SHANKER PRASAD Vs. STATE OF JHARKHAND
|
May 12, 2010 |
RAMA SHANKER SHUKLA Vs. STATE OF JHARKHAND
|
May 14, 2010 |
RAMANUJ SINGH, Vs. STATE OF JHARKHAND, THROUGH THE DIRECTOR OF EDUCATION, DEPARTMENT OF HRD, GOVERNMENT OF JHARKHAND,
|
May 24, 2010 |
RAMASHANKAR PRASAD VERMA Vs. STATE OF JHARKHAND
|
March 15, 2010 |
Ramashish Raut Vs. State of Jharkhand
|
July 19, 2010 |
RAMASHISH TANTI Vs. PROJECTS & DEVELOPMENT INDIA LTD
|
March 10, 2010 |
RAMBALI MAHTO Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
January 7, 2010 |
RAMCHANDRA OJHA Vs. STATE OF JHARKHAND
|
July 2, 2010 |
Ramdeo Bhuiyan Vs. Central Coalfields Limited
|
February 2, 2010 |
RAMDEO KUMAR ALIAS RAMDEO KUMAR RAM ALIAS RAMDEO RAM Vs. STATE OF JHARKHAND
|
May 3, 2010 |
RAMDEO MANDAL Vs. SIDHU KANHU UNIVERSITY
|
June 24, 2010 |
RAMESH BOURI Vs. THE STATE OF JHARKHAND
|
March 22, 2010 |
Ramesh Chandra Arora Vs. Murlidhar Kapsime
|
May 17, 2010 |
Ramesh Chandra Jha Vs. Coal Mines Provident Fund Commissioner through the Board of Trustees
|
December 21, 2010 |
RAMESH CHANDRA SINHA Vs. STATE OF JHARKHAND
|
May 10, 2010 |
RAMESH KANT MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 25, 2010 |
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
January 4, 2010 |
RAMESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 6, 2010 |
RAMESH ORAON AND ORS Vs. STATE OF JHARKHAND
|
December 21, 2010 |
RAMESH PRASAD Vs. STATE OF JHARKHAND
|
July 15, 2010 |
RAMESH SHARMA Vs. STATE OF JHARKHAND
|
September 23, 2010 |
RAMESH UMESH TANTI, Vs. THE STATE OF BIHAR
|
January 5, 2010 |
RAMESH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
June 29, 2010 |
RAMESHWAR CHAUBE Vs. THE STATE OF JHARKHAND
|
April 23, 2010 |
RAMESHWAR DUTTA PANDEY Vs. STATE OF JHARKHAND
|
June 24, 2010 |
Rameshwar Lal Vs. State of Jharkhand
|
January 4, 2010 |
RAMESHWAR PANDIT Vs. STATE OF JHARKHAND
|
April 29, 2010 |
RAMESHWAR PRASAD CHAUBEY Vs. STATE OF JHARKHAND
|
June 23, 2010 |
Rameshwar Prasad Yadav Vs. State of Jharkhand
|
January 6, 2010 |
RAMESHWAR SINGH FAUJI Vs. SATE OF JHARKHAND AND ORS.
|
April 16, 2010 |
RAMESWAR PANDAY Vs. STATE OF JHARKHAND
|
April 30, 2010 |
RAMJAN ALI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 11, 2010 |
RAMJAN MIAN Vs. THE STATE OF JHARKHAND
|
March 31, 2010 |
RAMJEE PATHAK Vs. STATE OF JHARKHAND
|
December 16, 2010 |
RAMJEE SINGH Vs. STATE OF JHARKHAND
|
January 15, 2010 |
RAMJI MAHTO Vs. STATE OF JHARKHAND
|
August 18, 2010 |
RAMJI MISHRA Vs. STATE OF JHARKHAND,
|
January 8, 2010 |
Ramjiwan Himatsingka Vs. State of Bihar
|
February 26, 2010 |
Ramkant Dubey @ Rama Kant Dubey Vs. State of Jharkhand through CBI
|
May 6, 2010 |
RANA SINGH Vs. STATE OF JHARKHAND
|
April 5, 2010 |
Rana Tirkey Vs. DAV College Trust and Management Society, Chitra Gupta Road, New Delhi-55
|
April 20, 2010 |
RANCHI KSHETRIYA GRAMIN BANK Vs. RANCHI KSHETRIYA GRAMIN BANK OFFICERS ASSOCIATION AND ORS.
|
January 12, 2010 |
Ranchi University, Ranchi Vs. Bijay Kumar Sharma R.R. Tiwari
|
November 26, 2010 |
RANG BAHADUR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
December 14, 2010 |
RANI GUPTA Vs. STATE OF JHARKHAND
|
September 15, 2010 |
RANJAN KUMAR Vs. THE UNION OF INDIA (UOI),
|
January 21, 2010 |
RANJEET KUMAR SINGH @ RANJEET SINGH Vs. STATE OF JHARKHAND
|
December 23, 2010 |
RANJEET RAM Vs. STATE OF JHARKHAND
|
August 20, 2010 |
RANJIT KUMAR JHA @ RANJIT KUMAR Vs. STATE OF JHARKHAND
|
December 22, 2010 |
Ranjit Kumar Mandal Vs. Central Coalfields Ltd. through its Chairman-cum-Managing Director, Ranchi
|
March 17, 2010 |
RASH BIHARI PRAJAPATI Vs. STATE OF JHARKHAND
|
January 8, 2010 |
RASHILAL TUDU Vs. STATE OF JHARKHAND
|
April 16, 2010 |
RASHMI Vs. STATE OF JHARKHAND
|
May 17, 2010 |
RASUL Vs. PRESIDING OFFICER
|
April 21, 2010 |
RATAN KUMAR HALAN Vs. TULSI DEVI
|
February 11, 2010 |
RATAN PANDEY Vs. STATE OF JHARKHAND
|
December 20, 2010 |
RATAN PASI; JAMUNA PASI Vs. STATE OF BIHAR
|
February 2, 2010 |
RATHENDRA BISHNU NANHEN Vs. STATE OF JHARKHAND
|
September 29, 2010 |
RATHINDRA NATH MAHANTY Vs. STATE OF JHARKHAND
|
December 1, 2010 |
RATNI KAMIN Vs. STATE OF JHARKHAND
|
April 15, 2010 |
RAUDI SAH Vs. CENTRAL COALFIELDS LTD THROUGH ITS MANAGING DIRECT
|
February 24, 2010 |
Ravi Hi-Tech Ltd. Vs. Official Liquidator, High Court of Jharkhand at Ranchi
|
July 15, 2010 |
RAVI PRAKASH BAGROY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 23, 2010 |
RAVI PRAKASH BAGROY Vs. GAYWAYS A PARTNERSHIP FIRM
|
April 26, 2010 |
Ravi Ranjan Kumar Vs. State of Jharkhand
|
February 3, 2010 |
RAVI SHANKAR RAJAK Vs. THE STATE OF JHARKHAND AND ORS.
|
July 9, 2010 |
RAVINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 12, 2010 |
RAVINDRA SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 1, 2010 |
Ravishankar Dubey Vs. State of Jharkhand
|
March 29, 2010 |
REBALAL CHURASAMA Vs. SHANKARLAL NARSARIA AND GOBINDLAL NARSARIA
|
March 11, 2010 |
Regional Director, DAV Public School Vs. Raju Tirkey
|
April 30, 2010 |
REKHA DEVI Vs. STATE OF JHARKHAND
|
April 6, 2010 |
REKHA DEVI @ REKHA DEVI Vs. SANTOSH RAM
|
February 24, 2010 |
REKHA YADAV Vs. STATE OF JHARKHAND
|
December 16, 2010 |
RELIANCE GENERAL INSURANCE COMPANY Vs. GURBARI MAHATO
|
January 13, 2010 |
RENU BALA Vs. STATE OF JHARKHAND
|
December 6, 2010 |
RENU DEVI Vs. STATE OF JHARKHAND
|
May 12, 2010 |
RENU JAISWAL Vs. STATE OF JHARKHAND
|
January 5, 2010 |
RENU SINHA Vs. PANDEY VIVEK NATH ROY
|
September 21, 2010 |
Renuka Bala Devi Vs. Bharat Coking Coal Limited through its Chairman-cum-Managing Director, Dhanbad
|
February 10, 2010 |
Rewa Lal Munda @ Rewa Munda Vs. Central Coalfields Ltd
|
November 24, 2010 |
REWA SAO ALIAS REWA SAH Vs. STATE OF JHARKHAND
|
September 1, 2010 |
Rewa Verma Vs. Accountant General, Jharkhand
|
February 1, 2010 |
RINKI GUPTA Vs. STATE OF JHARKHAND AND ORS.
|
May 20, 2010 |
RINKU KUMAR SINGH Vs. UNION OF INDIA
|
April 9, 2010 |
Rinu Oraon Vs. State of Jharkhand
|
February 19, 2010 |
RISHI AJAT SHATRU Vs. STATE OF JHARKHAND
|
July 23, 2010 |
RISHI AJAT SHATRU Vs. STATE OF JHARKHAND
|
June 21, 2010 |
RISHI KUMAR EKKA Vs. NEW INDIA ASSURANCE CO LTD
|
March 17, 2010 |
RIT LAL SAHNI Vs. STATE OF JHARKHAND
|
March 16, 2010 |
RITA DEVI Vs. STATE OF JHARKHAND
|
March 15, 2010 |
Rita Kumari Vs. State of Jharkhand
|
May 17, 2010 |
RITA PRATIWANTI HEMBROM @ RITA PRITIWANTI HEMBROM @ ROBEDA BIBI Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2010 |
RITLAL MANDA Vs. THE STATE OF JHARKHAND
|
September 23, 2010 |
ROBERTINA KUJUR Vs. STATE OF JHARKHAND
|
November 2, 2010 |
Rohit Kumar Vs. Shri Rajesh Kr. Gupta
|
August 13, 2010 |
ROPA ORAON TANA BHAGAT Vs. RATIA ORAON TANA BHAGAT
|
July 2, 2010 |
ROSHAN MAHATO Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
April 12, 2010 |
RUBY DEVI Vs. STATE OF JHARKHAND
|
April 29, 2010 |
RUBY NAIK Vs. STATE OF JHARKHAND
|
June 30, 2010 |
RUKMINI DEVI SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 16, 2010 |
Rupial Ganjhu Vs. State of Jharkhand
|
January 30, 2010 |
RUPLAL MAHTO Vs. BANGALI PRASAD MEHTA, SITA RAM MEHTA
|
February 2, 2010 |
RUPLAL MAHTO Vs. BANGALI PRASAD MEHTA AND SITA RAM MEHTA
|
February 3, 2010 |
Ruplal Manjhi Vs. State of Jharkhand
|
April 19, 2010 |
RUSTAM Vs. CHIEF GENERAL MANAGER UCO BANK
|
May 12, 2010 |
RUSTAM ALI ANSARI, Vs. THE STATE OF JHARKHAND AND NAKIBA KHATOON
|
June 22, 2010 |
S D M KARAN Vs. TELCO COMPANY LTD
|
August 5, 2010 |
S M MAHFOOZ ALAM Vs. UNITED INDIA INSURANCE COMPANY LTD
|
August 26, 2010 |
S.N. SINGH @ SATYANARAYAN SINGH AND D.K. PRADHAN @ DILIP KUMAR PRADHAN Vs. STATE OF JHARKHAND AND ANR.
|
February 24, 2010 |
S.P. SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2010 |
SABA CHOUDHARY ALIAS GURU BACHAN CHOUDHARY Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 7, 2010 |
SABUR MIAN Vs. STATE OF JHARKHAND
|
September 28, 2010 |
Sachchi Devi Vs. State a Jharkhand
|
July 27, 2010 |
SACHIDA NAND LAL @ SACHIDA NAND SHAH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 16, 2010 |
SACHINDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
August 27, 2010 |
Sadanand Satua Vs. The State of Jharkhand, rep-resented through the Deputy Commissioner (East) Singh-bhum, Jamshedpur
|
March 26, 2010 |
SADHU SINGH Vs. STATE OF JHARKHAND
|
June 22, 2010 |
SAGHAN DEVI, Vs. LACHHAN LOHAR
|
August 9, 2010 |
SAGU MAHATO, Vs. THE STATE OF JHARKHAND
|
March 11, 2010 |
SAHAJANAND ENGINEERING WORKS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
June 24, 2010 |
SAHAJANAND ENGINEERING WORKS PRIVATE LIMTED Vs. STATE OF JHARKHAND,
|
March 10, 2010 |
SAHDEO MODI Vs. STATE OF JHARKHAND
|
April 29, 2010 |
SAHDEO PASWAN Vs. THE STATE OF JHARKHAND ORS.
|
September 21, 2010 |
Sahdeo Prasad Verma Vs. State of Jharkhand
|
February 10, 2010 |
Sahdeo Roy, Vice President, Jharkhand Raksha Wahini Sangh Vs. State of Jharkhand
|
March 17, 2010 |
SAHJADI BEGUM AND ORS Vs. STATE OF JHARKHAND
|
December 22, 2010 |
SAIDUN BEGAM Vs. SAFDAR ALAM
|
January 18, 2010 |
Sailesh Kumar Prasad Vs. Jharkhand State Electricity Board
|
September 7, 2010 |
SAILESH KUMAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
July 2, 2010 |
Sajda Khatoon Vs. United India Insurance Co. Ltd.
|
July 8, 2010 |
SAJDA KHATOON Vs. STATE OF JHARKHAND
|
April 23, 2010 |
Sajjan Kumar Kejriwal Vs. Birendra Kumar Agarwal
|
January 4, 2010 |
Salauddin Vs. S.k. Mohmood
|
October 26, 2010 |
SALUM LAKRA Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Samarendra Singh Vs. Employees in relation to Management of Jamadoba Colliery of M/s Tata Iron and Steel Company Ltd.
|
July 15, 2010 |
SANATAN ROY Vs. STATE OF JHARKHAND
|
August 13, 2010 |
SANDEEP KUMAR TIWARY Vs. STATE OF JHARKHAND
|
January 28, 2010 |
SANDHYA @ RINKI KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
December 22, 2010 |
SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND
|
September 27, 2010 |
SANGITA SHARMA Vs. UPENDRA KUMAR
|
June 30, 2010 |
SANJAY CHAMARIA Vs. STATE OF JHARKHAND
|
July 2, 2010 |
SANJAY KUMAR JAISWAL Vs. BIHAR STATE FOOD & CIVIL SUPPLIED CORPORATION, PAT
|
July 16, 2010 |
Sanjay Kumar Kashera Vs. State of Jharkhand
|
April 5, 2010 |
SANJAY KUMAR NEWATIA Vs. DILIP KUMAR GUPTA
|
March 9, 2010 |
SANJAY KUMAR PANDEY AND ORS. Vs. THE UNION OF INDIA (UOI) THROUGH JOINT SECRETARY, MINISTRY OF HOME,
|
February 25, 2010 |
Sanjay Kumar Singh Vs. State of Jharkhand
|
March 26, 2010 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 23, 2010 |
Sanjay Kumar Upadhyay Vs. Presiding Officer, Labour Court
|
July 23, 2010 |
SANJAY LAL DAS Vs. STATE OF JHARKHAND
|
July 31, 2010 |
SANJAY PRASAD Vs. CENTRAL COAL FIELD LTD
|
May 28, 2010 |
SANJAY RAUT, RAJEEV RAUT Vs. STATE OF JHARKHAND
|
December 20, 2010 |
SANJAY SINGH, Vs. THE STATE OF JHARKHAND
|
June 24, 2010 |
SANJEEV KUMAR BHATTACHARYA Vs. UNION OF INDIA
|
June 24, 2010 |
Sanjeev Kumar Deo Vs. State of Jharkhand
|
March 16, 2010 |
Sanjeev Kumar Jalan Vs. State of Jharkhand
|
August 13, 2010 |
SANJEEV NAYAN KUMAR Vs. PRITI KUMARI
|
May 5, 2010 |
SANJEEVA KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 18, 2010 |
SANTOSH KUMAR Vs. PURNIMA KUMARI
|
May 20, 2010 |
SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
December 22, 2010 |
SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
December 23, 2010 |
SANTOSH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
August 17, 2010 |
SANTOSH KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 15, 2010 |
SANTOSH KUMAR MEHTA @ RAJEEV RANJAN Vs. STATE OF JHARKHAND
|
December 21, 2010 |
SANTOSH KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 23, 2010 |
SANTOSH PRADHAN Vs. STATE OF BIHAR
|
January 19, 2010 |
SANTOSH PRADHAN @ SABODHAR PRADHAN Vs. STATE OF JHARKHAND
|
December 16, 2010 |
Santosh Prasad Vs. State of Jharkhand through CBI
|
May 4, 2010 |
SANTOSH YADAV SON OF MAHENDRA YADAV AND LAXMAN YADAV SON OF SAJJAN YADAV Vs. STATE OF JHARKHAND,
|
August 2, 2010 |
Sanwariya Sarkar Jha Vs. State of Jharkhand
|
April 26, 2010 |
Sao Gagrai @ Sahu Gagrai Vs. State of Jharkhand
|
December 6, 2010 |
SAPNA KUMARI Vs. JHARKHAND SCHOOL EXAMINATION BOARD AND ORS.
|
July 5, 2010 |
Sarafat Mian Vs. Gulabi Mian @ Seikh Gulam Mohammad
|
October 25, 2010 |
SARANDA ROLLS & ALLIED CASTINGS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIMAN,
|
August 4, 2010 |
SARASWATI DEVI Vs. UNION OF INDIA
|
February 24, 2010 |
SARITA DEVI Vs. STATE OF JHARKHAND & ORS
|
December 9, 2010 |
SARITA DEVI Vs. STATE OF JHARKHAND
|
May 18, 2010 |
SARITA DEVI Vs. STATE OF JHARKHAND
|
September 6, 2010 |
SARITA DEVI Vs. UNION OF INDIA
|
April 5, 2010 |
SARJU GANJHU AND ORS Vs. STATE OF JHARKHAND
|
December 22, 2010 |
SARJU MISTRY Vs. RAJESH KUMAR SHOUNDIK
|
January 7, 2010 |
SARJU TURI Vs. CENTRAL COALFIELDS LIMITED
|
January 8, 2010 |
SARJU YADAV Vs. CENTRAL COALFIELDS LTD., DHANBAD AND OTHERS
|
March 10, 2010 |
SARO DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, DHURWA AND OTHERS
|
January 21, 2010 |
Sartaj Hotel, Main Road, Ranchi Vs. Jharkhand State Electricity Board through its Chairman
|
January 6, 2010 |
SARYOUG CHOUDHARY Vs. STATE OF JHARKHAND & OTHERS
|
May 7, 2010 |
SASITA KUMARI Vs. STATE OF JHARKHAND
|
May 28, 2010 |
SATISH CHANDRA GUPTA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 15, 2010 |
SATISH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 18, 2010 |
SATISH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 5, 2010 |
Satish Kumar Singh Vs. Birsa Agricultural University
|
May 17, 2010 |
SATISH KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 18, 2010 |
SATISH KUMAR SINHA Vs. UNION OF INDIA
|
June 30, 2010 |
SATISH MANDAL Vs. STATE OF JHARKHAND
|
July 14, 2010 |
Satish Mondal alias Satish Mandol Vs. Bidyasagar Murmu
|
January 8, 2010 |
SATRUGHAN PRASAD SINGH Vs. DAMODAR VALLEY CORPORATION
|
May 5, 2010 |
SATRUGHAN SAHU Vs. ZILA PARISHAD WEST SINGHBHUM CHAIBASA
|
May 4, 2010 |
SATRUGHAN SINGH AND ORS Vs. ARUN PRASAD AND ORS
|
September 15, 2010 |
SATYA BRAT SHARMA Vs. STATE OF JHARKHAND
|
August 3, 2010 |
Satya Narayan Pandit Vs. State of Jharkhand
|
January 7, 2010 |
SATYENDRA KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2010 |
SATYENDRA KUMAR SINGH @ S.K. SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE AND ORS.
|
January 8, 2010 |
SATYENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
December 16, 2010 |
SAUDAGAR SINGH Vs. STATE OF JHARKHAND
|
January 8, 2010 |
SAVITRI DEVI Vs. STATE OF JHARKHAND
|
February 11, 2010 |
Savitri Devi Vs. Jaitunnisha
|
August 3, 2010 |
SAVITRI LAGURI Vs. STATE OF JHARKHAND
|
March 17, 2010 |
SAVITRI PANDEY Vs. BHARAT COKING COAL LTD
|
May 3, 2010 |
SAVITRI VERMA Vs. STATE OF JHARKHAND
|
April 27, 2010 |
SAWNA GOPE Vs. THE STATE OF JHARKHAND
|
April 20, 2010 |
SAYEEDA KHATOON Vs. STATE OF JHARKHAND
|
May 18, 2010 |
SEBAK CHANDRA PRADHAN Vs. GANGA SAGAR
|
March 10, 2010 |
SEEMA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
July 1, 2010 |
SEHRA STEEL INDUSTRIES JAMSHEDPUR Vs. ESI CORPORATION
|
April 30, 2010 |
SEPHANIEL KISKU Vs. STATE OF JHARKHAND
|
September 16, 2010 |
Seraj Ahmad Vs. Nargis Khatoon
|
March 11, 2010 |
SERAJ AHMAD AND ORS. Vs. MOST. NARGIS KHATOON AND ORS.
|
November 3, 2010 |
SERAZUL SHAIKH Vs. STATE OF JHARKHAND
|
January 28, 2010 |
SHAFIQUE ANSARI Vs. THE STATE OF JHARKHAND
|
April 7, 2010 |
SHAHANSA @ SK MD SHAHANSHA Vs. STATE OF JHARKHAND
|
December 20, 2010 |
SHAIKHAWAT SAH Vs. STATE OF JHARKHAND
|
September 22, 2010 |
Shail Bala Devi Vs. Jharkhand State Electricity Board, Ranchi
|
February 2, 2010 |
SHAILENDRA KUMAR JHA Vs. THE REGIONAL DIRECTOR, D.A.V. PUBLIC SCHOOL AND THE PRINCIPAL, PARMAR VIDYAWATI SURJEET SINGH D.A.V. PUBLIC SCHOOL
|
March 9, 2010 |
SHAILENDRA KUMAR PURVEY Vs. STATE OF JHARKHAND
|
May 4, 2010 |
SHAILESH KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 21, 2010 |
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND & ORS
|
December 2, 2010 |
SHALINI KESHRI Vs. MINTU KESHRI
|
January 6, 2010 |
Shambhu Pd. Gupta Vs. State of Jharkhand
|
January 8, 2010 |
SHAMBHU SARAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
April 26, 2010 |
SHAMBHU SHARAN LALL Vs. COAL INDIA LTD
|
August 3, 2010 |
SHAMBHU SINGH Vs. STATE OF JHARKHAND AND ORS.
|
September 28, 2010 |
SHAMBHU SINGH Vs. STATE OF JHARKHAND AND ORS.
|
May 22, 2010 |
SHAMIM @ RAJA @ SABIR Vs. STATE OF JHARKHAND
|
December 23, 2010 |
SHAMIM TANWEER ALIAS MD SAMIM Vs. STATE OF JHARKHAND
|
June 21, 2010 |
SHAMSHIR KHAN @ SHAMSHAIR KHAN Vs. STATE OF JHARKHAND
|
December 16, 2010 |
SHAMSUDDIN ALIAS NONA Vs. STATE OF JHARKHAND
|
September 20, 2010 |
SHANKAR GHOSH Vs. STATE OF JHARKHAND
|
January 5, 2010 |
SHANKAR PASWAN Vs. STATE OF JHARKHAND
|
February 8, 2010 |
SHANKAR RAVIDAS Vs. STATE OF JHARKHAND
|
December 16, 2010 |
SHANKAR WIRE PRODUCTS INDUSTRIES DEOGHAR Vs. STATE OF JHARKHAND
|
April 26, 2010 |
SHANKARI MOHANTI Vs. MD RASHID AKHTAR
|
April 26, 2010 |
SHANKER RAM Vs. B C C L
|
July 7, 2010 |
Shantanu Mazumdar Vs. Vice-Chairman, Central Administrative 'Tribunal, Patna
|
April 26, 2010 |
SHANTANU MAZUMDAR Vs. CHAIRMAN CENTRAL ADMINISTRATIVE TRIBUNAL PATNA
|
April 21, 2010 |
SHANTI DEVI Vs. STATE OF JHARKHAND
|
April 19, 2010 |
SHANTI DEVI Vs. STATE OF JHARKHAND
|
February 24, 2010 |
Shanti Devi Vs. Anil Kumar Agarwal
|
May 19, 2010 |
Shanti Devi Vs. State of Jharkhand
|
January 28, 2010 |
Shanti Kumari Sinha Vs. State of Jharkhand
|
April 16, 2010 |
SHARDA RANJAN DAS Vs. STATE OF JHARKHAND
|
April 17, 2010 |
SHASHI BHUSHAN NARAYAN AZAD Vs. DEOKI PANJHIYARA
|
April 9, 2010 |
SHASHI KANT C. ADESARA Vs. STATE OF JHARKHAND
|
April 4, 2010 |
SHASHI KANT SHUKLA Vs. DILIP KUMAR PRASAD, CHAIRMAN
|
March 17, 2010 |
SHASHI REKHA MINZ Vs. STATE OF JHARKHAND & ORS
|
December 20, 2010 |
Shashikant C. Adesara Vs. State of Jharkhand
|
August 4, 2010 |
SHEETAL MAHTO @ SHEETAL PRASAD MAHTO Vs. UNION OF INDIA
|
January 13, 2010 |
SHEETAL PRASAD SINHA Vs. STATE OF BIHAR
|
May 4, 2010 |
Shekhar Constructions Pvt. Ltd. Vs. State of Jharkhand
|
July 22, 2010 |
SHEO BALAK PRASAD YADAV Vs. STATE OF JHARKHAND
|
September 17, 2010 |
SHEO DAYAL ORAON Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 28, 2010 |
SHEO KANT MISHRA, SHIVA KANT MISHRA Vs. ANKITA MISHRA
|
December 20, 2010 |
Sheo Prasad Pandey Vs. Begam Saida Imam
|
March 22, 2010 |
SHEO PRASAD PATHAK Vs. THE STATE OF JHARKHAND, THROUGH THE CAMMISSIONER-CUM-SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT AND ORS.
|
January 28, 2010 |
SHEO PRASAD SAHU Vs. STATE OF JHARKHAND
|
March 17, 2010 |
SHEOBARAN PAL Vs. STATE OF JHARKHAND
|
July 31, 2010 |
SHEOJEE JHA Vs. STATE OF JHARKHAND
|
September 7, 2010 |
SHEOPUJAN MAHRA Vs. STATE OF JHARKHAND
|
March 15, 2010 |
SHIB CHARAN ALDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 2, 2010 |
SHILA SINHA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
February 24, 2010 |
Shim Shaiya Vs. Kaushalya Devi
|
September 7, 2010 |
SHIV KANT VERMA Vs. UNION OF INDIA (UOI) THROUGH DIVISIONAL RAILWAY MANAGER,
|
August 13, 2010 |
Shiv Kumar Choudhary Vs. State of Jharkhand
|
February 2, 2010 |
SHIV KUMAR VERMA Vs. STATE OF JHARKHAND AND OTHERS
|
August 3, 2010 |
SHIV KUMARI DEVI Vs. STATE OF JHARKHAND
|
March 22, 2010 |
SHIV LAL LOHRA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
SHIV NARAYAN MAHRA Vs. STATE OF JHARKHAND
|
July 31, 2010 |
Shiv Ram Lohara Vs. State of Jharkhand
|
December 15, 2010 |
Shiv Shankar Vs. Vinoba Bhave University
|
February 16, 2010 |
SHIV SHANKAR DEY Vs. DAMODAR RAM
|
April 27, 2010 |
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
|
September 9, 2010 |
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
|
September 10, 2010 |
SHIV SHANKAR PRASAD BARNWAL Vs. DEO NANDAN PRASAD BARNWAL
|
October 9, 2010 |
SHIV SHANKAR SINGH Vs. STATE OF JHARKHAND
|
May 14, 2010 |
Shivalik Reclamations Pvt. Ltd,Shree Ram Kamal Industries,Kailash Chandra Lodha Vs. Union' of India
|
November 30, 2010 |
SHIVAM FINANCE AND LEASING COMPANY Vs. STATE OF JHARKHAND
|
April 21, 2010 |
SHIVAM IRON AND STEEL COMPANY PVT. LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
July 21, 2010 |
SHIVPUJAN YADAV Vs. BISHNUDEO PRASAD
|
August 17, 2010 |
SHOBHA KUMHAR Vs. STATE OF JHARKHAND
|
May 13, 2010 |
Shrawani Vs. State of Jharkhand
|
July 21, 2010 |
SHRE KARMALI Vs. CENTRAL COAL FIELDS LTD
|
February 19, 2010 |
SHREE DURGA STEEL INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY
|
January 5, 2010 |
SHREE KRISHNA SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
July 21, 2010 |
Shree Ram Construction Vs. State of Jharkhand
|
September 23, 2010 |
SHREE SAINATH FILLING STATION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND
|
January 8, 2010 |
SHREE SHREE LAKHSMI NARAIN TRUST AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 16, 2010 |
SHRI HARDEEP SINGH BEDI AND SMT. RADHA RANI @ RADHA RANI BEDI Vs. THE STATE OF JHARKHAND AND ANR.
|
June 30, 2010 |
Shri Krishna Laxmi Steel Udyog Pvt. Ltd. Vs. Union of India
|
March 19, 2010 |
SHRI KRISHNA SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
June 22, 2010 |
SHRIDHAR MISHRA Vs. STATE OF JHARKHAND
|
July 15, 2010 |
Shriman Narayan Singh Vs. State of Jharkhand
|
February 11, 2010 |
SHRINIWAS MAHTO @ NIWAS @ SRIWAS Vs. STATE OF JHARKHAND
|
January 11, 2010 |
SHRIPATI MOHALI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 28, 2010 |
SHRIRAM PANDIT AND ORS. Vs. THE STATE OF JHARKHAND
|
September 21, 2010 |
SHYAM KISHORE PRASAD Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD, JHARK
|
January 15, 2010 |
SHYAM LAL Vs. CENTRAL COALFIELD LTD
|
June 23, 2010 |
SHYAM LAL B P Vs. UNION OF INDIA
|
July 26, 2010 |
Shyam Lal Sah Vs. State of Jharkhand
|
September 7, 2010 |
Shyam Sundar Pandit Vs. State of Jharkhand
|
February 9, 2010 |
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
|
March 15, 2010 |
Shyam Sundar Sah Vs. Bihar State Road Tran sport Corporation
|
February 4, 2010 |
Shyam Sunder Prasad Vs. Nirmal Kumar Tulsyan
|
January 8, 2010 |
Shyam Sunder Sharma Vs. State of Jharkhand
|
May 17, 2010 |
SHYAMA DEVI Vs. STATE OF JHARKHAND
|
March 4, 2010 |
SHYAMAL KUMAR MUKHERJEE Vs. UNION OF INDIA
|
December 22, 2010 |
SHYAMBALI PRASAD Vs. STATE OF BIHAR
|
March 15, 2010 |
SHYAMLAL GUNDUA Vs. GOLA GUNDUA
|
September 8, 2010 |
SIBRU BARAIK Vs. STATE OF JHARKHAND
|
September 14, 2010 |
SIBU SAO Vs. STATE OF JHARKHAND
|
December 23, 2010 |
SIDDHARTH JEWELLERS PVT. LTD. AND ORS. Vs. THE STATE BANK OF INDIA
|
August 25, 2010 |
SIDDHARTH SHANKAR Vs. STATE OF JHARKHAND
|
February 17, 2010 |
SIDDHARTHA GHOSAL Vs. STATE OF JHARKHAND
|
July 9, 2010 |
SIDHESHWAR PANDEY AND Vs. THE STATE OF JHARKHAND
|
June 22, 2010 |
SIDHESHWAR PANDEY AND; SUKHDEO PANDEY Vs. STATE OF JHARKHAND
|
June 22, 2010 |
Sidheshwar Prasad Singh Vs. State of Jharkhand
|
November 23, 2010 |
SIDHESHWAR PRASAD VIDYARATHI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
January 10, 2010 |
SIDHESHWAR PRASAD VIDYARTHI Vs. CENTRAL COALFIELDS LTD
|
April 21, 2010 |
SIMRAN ENTERPRISE Vs. THE STATE OF JHARKHAND AND ORS.
|
July 5, 2010 |
SINGH CONSTRUCTION COMPANY Vs. STATE OF JHARKHAND
|
June 22, 2010 |
SINGH CONSTRUCTION COMPANY Vs. N K RAY
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. AJAY KUMAR SINGH
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. M K SINHA
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. A K THAKUR
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. WAKIL MAHTO
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. R PRASAD
|
June 24, 2010 |
SINGH CONSTRUCTION COMPANY Vs. I C SINGH
|
June 24, 2010 |
SINTU SINGH @ MUNNA SINGH Vs. STATE OF JHARKHAND
|
December 23, 2010 |
SIRAJUL SHEIKH Vs. THE STATE OF JHARKHAND
|
December 13, 2010 |
Siren Murmu Vs. State of Jharkhand
|
April 16, 2010 |
SISIR KUMAR SADHU KHAN Vs. JYOTSNA SAH
|
April 9, 2010 |
SISTER SHASHI, DAUGHTER OF LATE PAKKI GABRIEL Vs. THE STATE OF JHARKHAND AND ORS.
|
February 22, 2010 |
Sita Devi Khirwal Vs. Madanlal Agarwal
|
September 29, 2010 |
SITA KUMARI Vs. STATE OF JHARKHAND
|
May 4, 2010 |
SITA RAM SAO Vs. STATE OF JHARKHAND
|
April 30, 2010 |
SITARAM @ SITARAM MAHTO Vs. STATE OF JHARKHAND
|
May 14, 2010 |
SITARAM MARANDI Vs. STATE OF JHARKHAND
|
May 29, 2010 |
SK. BHHOLA ALIAS SK. BHOLA MIAN Vs. STATE OF JHARKHAND
|
May 18, 2010 |
SK. NAYEEM Vs. STATE OF JHARKHAND
|
July 6, 2010 |
SMT. ANJANI SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
August 6, 2010 |
SMT. DEVBALA BHATT Vs. GANESH PRASAD
|
February 17, 2010 |
SMT. KAMLA GANGOLI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 7, 2010 |
SMT. KUSUM DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
May 19, 2010 |
SMT. MANJU PANDEY AND SMT. RENU SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT (HIGHER EDUCATION), GOVT. OF JHARKHAND AND ORS.
|
May 26, 2010 |
SMT. MANORMA SINGH Vs. SMT. RAMJHARI DEVI
|
January 28, 2010 |
SMT. NARDI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 30, 2010 |
SMT. POONAM SINGH, SANTOSH KUMAR SINGH AND SANDHYA SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD, TATA STEEL LTD. JAMSHEDPUR, JAMSHEDPUR UTILITY SERVICES LTD. (JUSCO) AND ADARSH SAHKARI GRIH NIRMAN SWABLAMBI SAMITI LTD.
|
November 25, 2010 |
SMT. SATYA DEVI AND MEENA SHARMA @ MINU Vs. SHANTI AND COMPANY,
|
January 12, 2010 |
SNEH PRABHA SINHA Vs. STATE OF JHARKHAND
|
June 28, 2010 |
SOFIA BIBI @ SOFIA KHATOON Vs. STATE OF JHARKHAND
|
January 15, 2010 |
SOHGI KUMARI Vs. STATE OF JHARKHAND AND
|
February 22, 2010 |
Sohrab Khan Vs. State of Jharkhand
|
March 30, 2010 |
SOHRAI TOPPO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 15, 2010 |
Sole Hembrom Vs. State of Jharkhand
|
November 26, 2010 |
Somari Kamin Vs. Central Coalfields Ltd. Ranchi
|
January 5, 2010 |
SOMBARI DEVI Vs. STATE OF JHARKHAND
|
May 12, 2010 |
SOMNATH KANJIA Vs. STATE OF JHARKHAND & OTHERS
|
December 14, 2010 |
SONA MUNI Vs. CENTRAL COAL FIELDS LIMITED
|
February 17, 2010 |
SONADHAN MARANDI Vs. THE STATE OF JHARKHAND
|
September 21, 2010 |
SONALI PANDEY Vs. CENTRAL COALFIELDS LIMITED
|
April 21, 2010 |
SONI DEVI Vs. STATE OF JHARKHAND
|
May 5, 2010 |
SOUMENDU BISWAS ALIAS S BISWAS Vs. STATE OF JHARKHAND
|
March 29, 2010 |
SOUTH EASTERN RAILWAY Vs. REGIONAL LABOUR COMMISSIONER
|
October 5, 2010 |
SOUTH EASTERN RAILWAY, ADRA DIVISION, ADRA Vs. REGIONAL LABOUR COMMISSIONER & ANR
|
September 21, 2010 |
SREI Infrastructure Finance Ltd. Vs. State of Jharkhand
|
July 9, 2010 |
SRI JITENDRA NATH TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 21, 2010 |
Sri Krishna Kumar Agarwal Vs. Droupadi Devi Modi
|
November 30, 2010 |
SRI MAHBIR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 13, 2010 |
Sri Radhakant Jha Vs. Bharat Coking Coal Limited, Dhanbad
|
January 27, 2010 |
SRI RAM CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
|
August 18, 2010 |
SRI RAM SALES Vs. STATE OF JHARKHAND AND ORS.
|
September 14, 2010 |
SRI SUSHIL KUMAR MISHRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2010 |
ST MARY S MIDDLE SCHOOL, LATEHAR Vs. STATE OF JHARKHAND
|
March 12, 2010 |
STANDARD MERCANTILE COMPANY MINING DIVISION PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
September 9, 2010 |
STATE Vs. WORKMEN ORGANIZING SECRETARY
|
June 24, 2010 |
State d Bihar Vs. Hari Narayan Dwivedi
|
January 27, 2010 |
STATE OF BIHAR Vs. EASTERN SYNPACKS LIMITED
|
September 8, 2010 |
STATE OF BIHAR (NOW, JHARKHAND) Vs. SUNIL KUMAR SINGH AND ORS.
|
April 16, 2010 |
STATE OF BIHAR NOW JHARKHAND Vs. LAKSHMI DEVI & ORS
|
December 7, 2010 |
STATE OF JHARKHAND Vs. JAYANT KUMAR
|
December 21, 2010 |
State of Jharkhand Vs. Biraj Mahto
|
March 19, 2010 |
State of Jharkhand Vs. Sheikh Manir
|
May 17, 2010 |
State of Jharkhand Vs. Amit Chakerborty @ Amir Chakerborty @ Guddu
|
August 17, 2010 |
State of Jharkhand Vs. Nand Kishore Sinha
|
April 20, 2010 |
State of Jharkhand Vs. Webel Technology Ltd.
|
April 12, 2010 |
State of Jharkhand Vs. Manjuda Mahali
|
May 14, 2010 |
STATE OF JHARKHAND Vs. SALIKA BIBI
|
April 5, 2010 |
STATE OF JHARKHAND Vs. RAJESHWAR PRASAD VERMA
|
April 9, 2010 |
STATE OF JHARKHAND Vs. COMMISSIONER PALAMAU
|
April 16, 2010 |
STATE OF JHARKHAND Vs. AMNANDA KUMARI
|
April 23, 2010 |
STATE OF JHARKHAND Vs. KRISHNA GANJHU
|
August 20, 2010 |
STATE OF JHARKHAND & ORS Vs. SHYAM KISHORE PRASAD
|
December 9, 2010 |
STATE OF JHARKHAND AND OTHERS Vs. JOHN KINDO
|
January 6, 2010 |
State of Jharkhand through the-Petitioner Divisional Forest Officer, Afforestation Division, Palamau Vs. The Commissioner, Palamau
|
April 16, 2010 |
STATE OF UTTARAKHAND AND ORS Vs. KM KIRAN CHAUDHARY D/O SRI J C CHAUDHARY
|
February 19, 2010 |
State through Superintendent of Police, C.B.I., Ranchi Vs. M.L. Paul
|
October 26, 2010 |
STEEL AUTHORITY OF INDIA LIMITED AND ORS. Vs. RAM DAS RAJAK
|
August 18, 2010 |
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA
|
March 29, 2010 |
SUBHASH CHANDRA DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
August 3, 2010 |
SUBHASH GUPTA Vs. THE STATE OF JHARKHAND REPRESENTED THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, GOVT. OF JHARKHAND,
|
August 30, 2010 |
SUBHASH MOHANTI Vs. STATE OF JHARKHAND
|
April 8, 2010 |
SUBHASH RAWANI Vs. STATE OF JHARKHAND
|
February 18, 2010 |
SUBHENDU ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2010 |
Subir Chandra Mittra Vs. Shyamlal Choudhary
|
January 8, 2010 |
SUBODH CHANDRA Vs. STATE OF JHARKHAND & ANR.
|
January 13, 2010 |
SUBODH KUMAR GUPTA Vs. GURUWARI DEVI
|
January 11, 2010 |
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 5, 2010 |
SUBODH NATH THAKUR Vs. CHANDRA NATH THAKUR,
|
July 15, 2010 |
SUBRATA DUTTA Vs. STATE OF JHARKHAND
|
July 6, 2010 |
SUBRATA MALLICK Vs. STATE OF JHARKHAND
|
January 18, 2010 |
SUCHITA TOPPO Vs. STATE OF JHARKHAND
|
February 10, 2010 |
SUDAMA SINGH THROUGH ITS KARTA SHRI AKHILESH KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
September 15, 2010 |
Sudashan Pal @ Ajay Vs. State of Jharkhand
|
September 1, 2010 |
SUDDHESHWAR SINGH Vs. STATE OF JHARKHAND
|
January 12, 2010 |
SUDEEP KHALKHO Vs. STATE OF JHARKHAND AND ORS.
|
July 5, 2010 |
SUDHA JHA Vs. THE STATE OF JHARKHAND AND
|
February 19, 2010 |
SUDHA LALL Vs. PRESIDENT MANAGING COMMITTEE
|
January 4, 2010 |
Sudhanshu Shushan Ram Vs. State of Jharkhand
|
September 9, 2010 |
Sudhir Kumar Vs. State of Jharkhand
|
August 23, 2010 |
SUDHIR KUMAR @ SUDHIR KUMAR SAHU Vs. STATE OF JHARKHAND
|
December 20, 2010 |
SUDHIR KUMAR PASWAN Vs. JHARKHAND PUBLIC SERVICE COMMISSION & ORS
|
August 13, 2010 |
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 8, 2010 |
SUDHIR MALLICK ALIAS GOGA MALLICK Vs. STATE OF JHARKHAND
|
April 7, 2010 |
SUDHIR PANDIT, EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE SENIOR SUPERINTENDENT, G.P.O. Vs. EMPLOYEES IN RELATION TO THE MANAGEMENT THROUGH SENIOR SUPERINTENDENT OF POST OFFICE, RANCHI DIVISION,
|
February 25, 2010 |
SUDHIR PRASAD Vs. THE STATE OF JHARKHAND
|
February 24, 2010 |
SUDHIR PRASAD @ SUDHIR KUMAR PRASAD Vs. STATE OF JHARKHAND
|
February 28, 2010 |
SUDHIR SAHI @ SUDHIR SAHY Vs. STATE OF JHARKHAND
|
December 16, 2010 |
SUDI MOCHI Vs. STATE OF JHARKHAND
|
April 16, 2010 |
SUGAN SAO & ORS Vs. STATE OF JHARKHAND
|
September 24, 2010 |
SUGAN YADAV Vs. STATE OF JHARKHAND
|
December 23, 2010 |
Suhejan Bibi Vs. Aziz Ansari
|
September 20, 2010 |
Sujata Picture Palace, Ranchi Vs. Jharkhand State Electricity Board, Ranchi
|
August 9, 2010 |
SUJIT KUMAR SRIVASTAVA Vs. SOMNATH DHAR AND DEVASHISH DHAR
|
July 6, 2010 |
Sukanti Kumar Rana Vs. Birsa Agricultural University through the Vice-Chancellor
|
August 30, 2010 |
SUKARMONI DEVI Vs. STATE OF JHARKHAND & ORS
|
August 12, 2010 |
SUKH RAM MANJHI Vs. MANAGEMENT BOKARO STEEL PLANT
|
October 7, 2010 |
Sukh Sagar Metal Vs. Jharkhand State Electricity Board
|
December 22, 2010 |
SUKHDEO PANDEY Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 15, 2010 |
SUKHDEO RAJ SHARMA Vs. CENTRAL COALFIELDS LTD
|
February 24, 2010 |
SUKLAL RAJAK @ SUKH LAL CHOUDHARY Vs. STATE OF JHARKHAND
|
December 21, 2010 |
Sukri Devi Vs. State of Jharkhand
|
November 22, 2010 |
SUKUMAR BAGCHI Vs. EASTERN COALFIELDS LTD. AND ORS.
|
January 11, 2010 |
SUKUMAR JENA Vs. STATE OF JHARKHAND
|
February 17, 2010 |
Suleman Mian Vs. Aurangjeb Mian
|
November 26, 2010 |
SUMAN TIWARY Vs. RASHMI DUBEY
|
July 14, 2010 |
SUMEDHA TRIPATHY Vs. STATE OF BIHAR
|
April 23, 2010 |
SUMI HEMBROM Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2010 |
SUMIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 22, 2010 |
SUMITRA DEVI Vs. STATE OF JHARKHAND
|
April 8, 2010 |
SUMITRA DEVI Vs. STATE OF JHARKHAND
|
May 14, 2010 |
SUNDER PRAKASH JAISWAL Vs. STEEL AUTHORITY OF INDIA NEW DELHI
|
September 3, 2010 |
Sunil Bhattacharjee Vs. State of Jharkhand
|
September 3, 2010 |
SUNIL HANSDA Vs. STATE OF JHARKHAND
|
December 21, 2010 |
SUNIL KUMAR Vs. TELCO LTD
|
November 22, 2010 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
May 14, 2010 |
SUNIL KUMAR Vs. M/S. TATA ENGINEERING & LOCOMOTIVE CO. LTD. JAMSHEDPUR
|
October 8, 2010 |
Sunil Kumar Bhandari Vs. Chandi Das Bhandari
|
October 1, 2010 |
SUNIL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
December 15, 2010 |
SUNIL KUMAR SAH ALIAS SUNIL KUMAR Vs. THE STATE OF JHARKHAND,
|
August 12, 2010 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 23, 2010 |
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2010 |
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 24, 2010 |
SUNIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 18, 2010 |
SUNIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
March 29, 2010 |
SUNIL SAHU Vs. THE STATE OF JHARKHAND
|
February 23, 2010 |
SUNITA DEVI Vs. STATE OF JHARKHAND
|
January 22, 2010 |
Sunita Devi Vs. State of Jharkhand
|
February 3, 2010 |
Sunita Devi Vs. State of Jharkhand
|
February 18, 2010 |
Sunita Devi Vs. State of Jharkhand
|
August 19, 2010 |
SUNITA DEVI Vs. DINBANDHU SHAH
|
March 19, 2010 |
SUNITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
September 27, 2010 |
SUNNY CONSTRUCTION & COMPANY Vs. DAMODAR VALLEY CORPORATION
|
February 3, 2010 |
SUPAI HANSDA Vs. STATE OF BIHAR
|
January 25, 2010 |
SUPER TATA CEMENT COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 17, 2010 |
Surathi Bala Devi Vs. State of Jharkhand
|
January 28, 2010 |
SURENDRA KUMAR THAKUR @ SURENDRA KUMAR @ SURAJ Vs. STATE OF JHARKHAND
|
February 23, 2010 |
SURENDRA NAND JHA ALIAS SURENDRA NATH JHA Vs. STATE OF JHARKHAND
|
April 21, 2010 |
SURENDRA THAKUR Vs. STATE OF JHARKHAND
|
May 14, 2010 |
Suresh Chandra Rai Vs. State of Jharkhand
|
July 31, 2010 |
SURESH KUMAR MEHTA Vs. SARLA DEVI KHANDELWAL
|
July 7, 2010 |
SURESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
December 14, 2010 |
SURESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 15, 2010 |
SURESH MISTRY Vs. STATE OF JHARKHAND
|
September 22, 2010 |
SURESH MISTRY AND Vs. THE STATE OF JHARKHAND
|
September 27, 2010 |
SURESH NARAYAN SINGH Vs. THE TATA IRON AND STEEL COMPANY LTD.
|
August 5, 2010 |
SURESH PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
February 24, 2010 |
Suresh Prasad Vs. Union of India
|
July 14, 2010 |
SURESH THAKUR Vs. STATE OF JHARKHAND
|
February 3, 2010 |
SURESH TURI Vs. STATE OF JHARKHAND
|
December 16, 2010 |
SURESH YADAV Vs. STATE OF JHARKHAND
|
December 21, 2010 |
Suresh Yadav Vs. State of Jharkhand
|
August 31, 2010 |
SURJI PAHARIN Vs. STATE OF JHARKHAND
|
April 12, 2010 |
Suryadeo Prasad Vs. State of Jharkhand
|
April 20, 2010 |
SUSHIL IGNATIUS MINZ Vs. STATE OF JHARKHAND AND ORS.
|
July 5, 2010 |
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
September 17, 2010 |
Sushil Kumar Dubey Vs. State of Jharkhand
|
August 30, 2010 |
Sushil Marandi Vs. Ragina Hansda
|
November 3, 2010 |
Sushil Marandi Vs. Union of India through the Director, Personnel & Training Department, New Delhi
|
January 4, 2010 |
SUSHILA AGARWAL Vs. STATE OF JHARKHAND
|
August 6, 2010 |
SUSHILA DEVI Vs. STATE OF JHARKHAND
|
July 1, 2010 |
SUSHILA SINHA Vs. RAMASHISH CHOUDHARY
|
February 16, 2010 |
SUSHREE SWETA MUKHERJEE Vs. STATE OF JHARKHAND
|
June 25, 2010 |
SWADHIN CHANDRA SAHA Vs. STATE OF JHARKHAND AND ORS.
|
May 25, 2010 |
SWAPAN KUMAR DAS @ SWAPAN DAS, PARBOTI DAS @ RUNU Vs. STATE OF JHARKHAND
|
December 20, 2010 |
SWASTIK INSULATED WIRES AND STRIPS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
January 29, 2010 |
SYED ANSARI Vs. STATE OF JHARKHAND
|
July 23, 2010 |
Syed Hussan Imam Vs. State of Jharkhand
|
March 25, 2010 |
SYED SHAMIM AHMAD MADNY Vs. STATE OF JHARKHAND
|
May 5, 2010 |
SYED SHAMIM AHMAD MADNY Vs. STATE OF JHARKHAND AND ORS.
|
September 30, 2010 |
SYED SHAMIM AHMAD MADNY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 17, 2010 |
Syed Tanveer Hassan @ Syed Vs. State of Jharkhand
|
April 12, 2010 |
T K REDDY Vs. UNION OF INDIA
|
April 26, 2010 |
T.R. Sharma Vs. Union of India
|
March 31, 2010 |
TABREZ ALAM TABBU WAHID ALI Vs. STATE OF JHARKHAND
|
January 5, 2010 |
TAHIR AHMAD AND MD. MONAVAR AHMAD Vs. TATA IRON AND STEEL COMPANY LIMITED
|
January 8, 2010 |
TALESHWAR NARAYAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
April 26, 2010 |
Talib Ansari Vs. State of Jharkhand
|
January 30, 2010 |
TALU DAS AND ANOTHER Vs. KUBA DAS AND ANOTHER
|
January 29, 2010 |
TANU SINGH @ YADU NATH SINGH Vs. STATE OF JHARKHAND
|
December 21, 2010 |
TAPAN KUMAR CHAND Vs. STATE OF JHARKHAND AND ANR.
|
February 24, 2010 |
TAPESHWAR PRAJAPATI Vs. STATE OF JHARKHAND
|
December 21, 2010 |
Tapsi Choudhary Vs. State of Jharkhand
|
March 30, 2010 |
Tara Devi Vs. State of Jharkhand
|
July 20, 2010 |
TARACHAND SACHDEVA Vs. DEPUTY LABOUR COMMISSIONER CUM COMMISSIONER HAZARIBAG
|
March 29, 2010 |
TARANI SINGH MUNDA Vs. STATE OF JHARKHAND : CIRCLE OFFICER, CHANDIL, SERA
|
January 22, 2010 |
TARANNUM NISHA Vs. STATE OF JHARKHAND
|
May 6, 2010 |
TARKESHWAR JHA ALIAS TARAKANT JHA Vs. STATE OF JHARKHAND
|
April 9, 2010 |
TASLIMA KHATOON Vs. STATE OF JHARKHAND
|
December 22, 2010 |
TATA AIG GENERAL INSURANCE CO LTD Vs. BADANA DEVI
|
February 25, 2010 |
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. SMT. BINA DEVI AND ORS.
|
March 16, 2010 |
Tata Engineering and Locomotive Company Limited Vs. Pranab Kumar Mukherjee
|
January 4, 2010 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD (NOW T Vs. K D PANDEY, STATE OF JHARKHAND SECRETARY, DEPARTME
|
September 27, 2010 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. (NOW TATA MOTORS LTD.) Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF LABOUR, EMPLOYMENT AND TRAINING AND
|
September 27, 2010 |
Tata Iron & Steel Company Limited Vs. Suresh Narayan Singh
|
May 10, 2010 |
Tata Iron & Steel Company Ltd. Vs. Ram Khelawan Ram
|
February 10, 2010 |
TATA STEEL LIMITED Vs. SURESH PRASAD SINGH AND ORS.
|
January 29, 2010 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
June 24, 2010 |
Tata Steel Limited (in all) Vs. The State of Jharkhand
|
February 25, 2010 |
TATA STEEL LTD Vs. D S R PATNAIK
|
November 29, 2010 |
TATA YODOGAWA LIMITED Vs. COMMISSIONER OF INCOME TAX,
|
September 24, 2010 |
TAURIAN INFRASTRUCTURE PVT LTD , MUMBAI Vs. STATE OF JHARKHAND
|
June 30, 2010 |
Tayo Rolls Vs. Commissioner of Income Tax and Assistant Commissioner of Income Tax
|
September 23, 2010 |
Tej Narayan Roy Vs. State of Jharkhand
|
November 20, 2010 |
TEK NARAYAN YADAV & ORS Vs. STATE OF JHARKHAND
|
December 16, 2010 |
TEKLAL SINGH Vs. STATE OF JHARKHAND
|
December 23, 2010 |
TELCO CONSTRUCTION EQUIPMENT CO LTD Vs. STATE OF JHARKHAND
|
April 26, 2010 |
TELCO TRANSPORT COMPANIES ASSOCIATION Vs. UNION OF INDIA
|
April 6, 2010 |
THAKUR DAS MAHTO Vs. STATE OF JHARKHAND
|
January 22, 2010 |
THAKUR MANI Vs. STATE OF JHARKHAND
|
April 12, 2010 |
THAKUR PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 21, 2010 |
Thakur Surendra Kumar Singh Vs. Aftab Alam Ansari
|
July 12, 2010 |
THANU RANA Vs. SAHDEO RANA
|
January 15, 2010 |
THE CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD. Vs. THE STATE OF JHARKHAND AND KRISHNA KUMAR MISHRA
|
July 1, 2010 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. VALLEY MAGNESITE COMPANY LTD.
|
August 30, 2010 |
THE COMMISSIONER OF INCOME TAX Vs. SHRI SATPAL SACHDEWA
|
August 31, 2010 |
The Food Corporation of India Vs. Anil Kumar Prasad Agarwal
|
January 27, 2010 |
THE STATE OF JHARKHAND THROUGH THE SECRETARY SCIENCE AND TECHNOLOGY Vs. DR. NAGENDRA PRASAD AND ORS.
|
September 23, 2010 |
THE STATE OF JHARKHAND, Vs. SHAMBHU NATH PRASAD AND MATHURA PRASAD
|
May 28, 2010 |
THE STATE OF JHARKHAND, THROUGH THE SECRETARY, ANIMAL HUSBANDRY AND FISHERY DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS. Vs. DR. SUBHASH KUMAR AND ANR.
|
February 11, 2010 |
THE TATA IRON AND STEEL CO. LTD. Vs. PADMA DEVI AND ORS.
|
May 19, 2010 |
THEIR WORKMAN BIHAR COLLIERY KAMGAR UNION Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF GOVINDPUR AREA NO 3 OF BCCL
|
September 17, 2010 |
Tilak Yadav Vs. State of Jharkhand
|
March 30, 2010 |
TILESHWAR SAHU Vs. STATE OF JHARKHAND
|
April 19, 2010 |
TINKU CHOUDHARI ALIAS BIBHAKAR CHOUDHARI Vs. RAM DAS SAHU
|
March 19, 2010 |
TINPLATE COMPANY OF INDIA LIMITED JAMSHEDPUR Vs. STATE OF JHARKHAND
|
September 30, 2010 |
TRASA AIND Vs. UNION OF INDIA
|
January 11, 2010 |
TRIBHUBHAN NATH SINGH Vs. STATE OF JHARKHAND
|
November 2, 2010 |
TRILOCHAN MIRDHA Vs. STATE OF JHARKHAND
|
July 17, 2010 |
Triloki Harizan Vs. Laxman Ravidas
|
January 5, 2010 |
Triloki Nath Tripathi Vs. Canara Bank and its Branch
|
September 15, 2010 |
TULASHI CHOUDHARY @ TULSI CHOUDHARY Vs. INDIAN IRON & STEEL COMPANY
|
November 3, 2010 |
TUNU @ ANARUL ISLAM Vs. THE STATE OF JHARKHAND
|
September 7, 2010 |
TURAM SUNDI Vs. STATE OF JHARKHAND
|
November 29, 2010 |
U K CHOUBEY Vs. R S MUZUMDAR
|
April 1, 2010 |
UDAY SHANKAR JHA Vs. DANI SHANKAR JHA
|
April 16, 2010 |
UDAY YADAV Vs. THE STATE OF JHARKHAND
|
September 16, 2010 |
Udit Ram Vs. State of Jharkhand
|
January 7, 2010 |
UJJAL TRANSPORT AGENCY Vs. COAL INDIA LIMITED
|
August 12, 2010 |
UMA DEVI JAIN Vs. STATE OF JHARKHAND
|
March 9, 2010 |
UMA JAISWAL Vs. STATE OF JHARKHAND
|
July 19, 2010 |
UMA KANT SHARAN Vs. STATE OF JHARKHAND
|
April 19, 2010 |
UMA RANI BOSE AND ORS. Vs. MASSOMAT SAWARNA CHAKRABORTY AND ORS.
|
January 14, 2010 |
Uma Shankar Gopalka Vs. State of Jharkhand
|
July 20, 2010 |
UMA SHANKAR SINGH Vs. CENTRAL COALFIELD LTD.,
|
July 5, 2010 |
UMA SHANKER SINGH Vs. STATE OF JHARKHAND
|
January 19, 2010 |
UMANAND ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 25, 2010 |
UMBULAN MARKI Vs. STATE OF JHARKHAND
|
August 3, 2010 |
UMESH PRASAD AND AMIT KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
March 10, 2010 |
UMESH SINGH Vs. STATE OF JHARKHAND & ANOTHER
|
September 15, 2010 |
Umesh Yadav Vs. State of Jharkhand
|
September 15, 2010 |
Union of India Vs. Manas Kumar
|
March 17, 2010 |
Union of India Vs. Anamika Sahkari Grih Nirman Sarmittee Lyd.
|
April 30, 2010 |
UNION OF INDIA Vs. SARDAR AMARJIT SINGH RANDHWA
|
May 11, 2010 |
UNION OF INDIA Vs. RAMANAND KUMAR SAVITA
|
May 5, 2010 |
UNION OF INDIA (UOI) Vs. BASUDEO BAURI
|
December 10, 2010 |
UNION OF INDIA (UOI) THROUGH S.C. MAHAPATRA, DIVISIONAL PERSONS OFFICER, SOUTH EASTERN RAILWAY Vs. B. NARAYANA RAO, GENERAL MANAGER,
|
January 18, 2010 |
UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS. Vs. HARENDRA SINGH
|
May 20, 2010 |
UNION OF INDIA THROUGH SENIOR DIVISIONAL PERSONNEL Vs. HANIF
|
January 4, 2010 |
UNITED INDIA INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER AKHAY KUMAR DAS, UNITED INDIA INSURANCE CO. LTD. Vs. THE STATE OF JHARKHAND AND
|
March 19, 2010 |
UNOSHI BASKI Vs. STATE OF JHARKHAND
|
May 4, 2010 |
UPENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
|
December 23, 2010 |
Upendra Kumar Singh Vs. State of Jharkhand
|
January 4, 2010 |
UPENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH HOME SECRETARY, GOVERNMENT OF JHARKHAND AND ORS.
|
February 2, 2010 |
UPENDRA PRASAD SAHAI Vs. STATE OF JHARKHAND
|
September 17, 2010 |
URMILA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 9, 2010 |
URMILA DEVI Vs. JHARKHAND STATE HOUSING BOARD,
|
August 18, 2010 |
URMILA DEVI Vs. STATE OF JHARKHAND
|
June 24, 2010 |
URMILA DEVI AND ORS. Vs. KAMDEO PANDIT AND ORS.
|
September 27, 2010 |
URMILA MISHRA Vs. STATE OF JHARKHAND
|
August 31, 2010 |
USHA DEVI Vs. STATE OF JHARKHAND
|
March 11, 2010 |
USHA KIRAN CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. STATE OF JHARKHAND
|
July 17, 2010 |
UTTAM CHAND GUPTA Vs. STATE OF JHARKHAND
|
November 19, 2010 |
UTTAM KUMAR SHARMA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
VAKIL PRASAD JAISWAL Vs. STATE OF JHARKHAND
|
December 2, 2010 |
VEENA DEVI Vs. STATE OF JHARKHAND
|
December 15, 2010 |
VIBHA SINHA Vs. STATE OF JHARKHAND
|
March 15, 2010 |
VIDYA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
February 10, 2010 |
VIDYANAND SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 26, 2010 |
VIJAY BAHADUR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION RANCHI
|
May 4, 2010 |
Vijay Bhushan Kumar Vs. State of Jharkhand
|
February 1, 2010 |
VIJAY KUMAR PRASAD Vs. STATE OF JHARKHAND AND ORS
|
September 14, 2010 |
VIJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
|
October 8, 2010 |
VIJAY PRAKASH SAHA Vs. STATE OF JHARKHAND
|
April 15, 2010 |
Vijay Singh Vs. Jaswant Singh
|
February 1, 2010 |
VIKASH CHANDRA RAVI Vs. STATE OF JHARKHAND
|
July 23, 2010 |
VIKASH KUMAR Vs. STATE OF JHARKHAND
|
December 15, 2010 |
VIKASH KUMAR KANODIA Vs. STATE OF JHARKHAND
|
June 24, 2010 |
VIKASH KUMAR SINGH @ VIKAS KUMAR Vs. STATE OF JHARKHAND
|
December 21, 2010 |
VIKASH KUMAR SINHA @ VIKASH SINHA Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEM
|
August 6, 2010 |
VIKASH SHARMA ALIAS GULLA Vs. STATE OF JHARKHAND
|
December 8, 2010 |
VINAY KUMAR SINGH Vs. THE STATE OF JHARKHAND,
|
May 20, 2010 |
Vincent Barahi Toppo Vs. State of Bihar through Secretary, Personnel and Administrative Reforms Department, Patna
|
February 1, 2010 |
VINEET KUMAR SINGH Vs. UNION OF INDIA
|
April 6, 2010 |
VINOD G KOHALE Vs. ALLAHABAD BANK
|
April 15, 2010 |
VINOD KUMAR JHA @ BINOD KUMAR JHA Vs. STATE OF JHARKHAND
|
December 22, 2010 |
VINOD SHARMA @ KARIM JI Vs. STATE OF JHARKHAND
|
December 23, 2010 |
VIRENDRA KUMAR Vs. JAMSHEDPUR PRINTING WORKS LTD
|
April 5, 2010 |
VIRENDRA PAL SINGH Vs. INDIAN SCHOOL OF MINES, DHANBAD
|
June 24, 2010 |
VISHAL KUMAR RAUT @ VISHAL KUMAR Vs. STATE OF JHARKHAND
|
December 15, 2010 |
VIVEKA NAND Vs. STATE OF JHARKHAND
|
May 19, 2010 |
VIVEKANAND JHA AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
June 25, 2010 |
VP JAIN Vs. CENTRAL COALFIELDS LIMITED
|
January 6, 2010 |
Workman-Ashok Kumar Bumwal Vs. Management of M/s Prabhat Khabar
|
August 6, 2010 |
WORKMEN Vs. UNION OF INDIA
|
August 10, 2010 |
WORKMEN OF HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED, JHARKHAND Vs. MANAGEMENT OF M/S. HYDERABAD INDUSTRIES LIMITED, JASIDIH UNIT
|
October 8, 2010 |
WORKMEN RAJRAPPA WASHERY OF C C LTD Vs. EMPLOYERS MANAGEMENT OF RAJRAPPA WASHERY OF C C LTD
|
July 8, 2010 |
YAMINI SANTOSH AWASTHI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2010 |
YOGA LAL MISHRA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, ADMINISTRATIVE REFORMS AND RAJBHASHA, GOVT. OF JHARKHAND AND
|
February 25, 2010 |
YOGENDRA PODDAR Vs. MANAGING DIRECTOR, BIHAR STATE ROAD TRANSPORT CORP
|
February 17, 2010 |
YOGENDRA PRASAD SAO Vs. STATE OF JHARKHAND AND ORS.
|
September 21, 2010 |
YOGENDRA SINGH Vs. STATE OF JHARKHAND
|
May 25, 2010 |
YUBRAJ TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2010 |
YUDHISTHIR MAHATO AND ANOTHER Vs. GOBINDA MAHTO AND OTHERS
|
January 21, 2010 |
YUDHISTHIR RAJWAR Vs. STATE OF JHARKHAND
|
April 16, 2010 |
YUSUF Vs. KIRPA SHANKAR JAISWAL
|
April 19, 2010 |
Zahid Hussain Vs. State of Jharkhand, Commissioner-cum-Secretary, Primary, Secondary & Mass Education Department
|
March 26, 2010 |
ZAMIR @ JAMIL @ KARU Vs. STATE OF JHARKHAND
|
December 16, 2010 |
ZEE LABORATORIES Vs. STATE OF JHARKHAND
|
September 3, 2010 |
ZEE LABORATORIES, KARNAL Vs. STATE OF JHARKHAND
|
September 30, 2010 |
ZILA PARISHAD DHANBAD Vs. STATE OF JHARKHAND
|
May 12, 2010 |
ZOHRA KHATOON Vs. JAMIL AKHTAR
|
January 21, 2010 |
Zubeda Khatoon Vs. State of Jharkhand
|
December 21, 2010 |