|
A R SRIVASTAVA Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
A R SRIVASTAVA Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
A.B.SINGH Vs. CENTRAL COALFIELDS LTD
|
May 8, 2009 |
|
A.K. SAHAY Vs. STATE OF JHARKHAND
|
January 9, 2009 |
|
A.K. Shrivastava Vs. Steel Authority of India Ltd.
|
February 19, 2009 |
|
AARTI DEVI Vs. STATE OF JHARKHAND
|
April 24, 2009 |
|
ABBAS ALI Vs. STATE OF JHARKHAND & ORS
|
December 16, 2009 |
|
ABDUL ALIM @ MD.ABDUL ALIM Vs. STATE OF JHARKHAND
|
October 27, 2009 |
|
ABDUL HAKIM MIA Vs. BHARAT COKING COAL LTD. : CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT COKING COAL LTD. : DIRECTOR OF PERSONNEL, BHARAT COKING COAL LTD
|
December 2, 2009 |
|
ABDUL HAMID ANSARI Vs. STATE OF JHARKHAND
|
December 2, 2009 |
|
ABDUL HASSAN Vs. STATE OF BIHAR
|
January 28, 2009 |
|
ABDUL SALAM KHAN Vs. STATE OF BIHAR
|
July 1, 2009 |
|
Abdul Wadood Vs. .
|
January 22, 2009 |
|
Abdus Salam Vs. State of Jharkhand
|
March 2, 2009 |
|
ABHAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 10, 2009 |
|
ABHAY NATH MANJHI Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
ACHARYA CHANDRADEO SINHA @ CHANDRADEO SINHA Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
Achyutanand Singh Vs. State of Jharkhand
|
February 4, 2009 |
|
ADITYA RICE MILLS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 20, 2009 |
|
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. INDUSTRIAL PLASTICS
|
February 10, 2009 |
|
Adivasi Visthapit Jan Kalyan Kendra Vs. State of Jharkhand
|
August 17, 2009 |
|
Ador Welding Limited Vs. B. Gope
|
April 16, 2009 |
|
ADOR WELDING LTD. Vs. B GOPE
|
April 16, 2009 |
|
Agamlal Sahu Vs. Union of India
|
February 6, 2009 |
|
AGHNU QRAON Vs. BIHAR STATE ELECTRICITY BOARD
|
December 17, 2009 |
|
AGNASHIA KHALKHO Vs. NEW INDIA ASSURANCE CO LTD
|
April 27, 2009 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE, RANCHI Vs. UNION OF INDIA
|
July 22, 2009 |
|
AHILYA DEVI Vs. CENTRAL COALFIELDS LTD
|
October 27, 2009 |
|
AINUL HODA Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
AJAIB SINGH Vs. STATE OF JHARKHAND
|
November 13, 2009 |
|
AJAIB SINGH Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
Ajay Kumar Vs. Centnal Coal Field Ltd.
|
January 9, 2009 |
|
Ajay Kumar @ Ajay Pd.Mehta @ Ajay Kumar Mehta Vs. State of Jharkhand
|
August 6, 2009 |
|
Ajay Kumar Mishra Vs. State of Jharkhand
|
September 11, 2009 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS
|
May 13, 2009 |
|
AJAY KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
AJAY PASWAN Vs. STATE OF JHARKHAND
|
February 20, 2009 |
|
AJAY PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 13, 2009 |
|
AJAY SAHU Vs. STATE OF JHARKHAND
|
July 31, 2009 |
|
AJAY SHANKER SRIVASTAVA Vs. STATE OF JHARKHAND : COMMISSIONER-CUM-SECRETARY, HEALTH, MEDICAL EDUCATION, RESEARCH & FAMILY WELFARE, GOVERNMENT OF JHARKHAND, RANCHI
|
December 2, 2009 |
|
AJIT KOTHARI Vs. RAM NARESH PRASAD : STATE OF BIHAR
|
December 17, 2009 |
|
AJIT KUMAR LAYEK Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
AJIT KUMAR MOHANTY Vs. PAPA DEVI MAHALI
|
November 18, 2009 |
|
AJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
AJIT KUMAR YADAV Vs. STATE OF JHARKHAND & ANR.
|
December 11, 2009 |
|
AJIT MANDAL Vs. STATE OF JHARKHAND
|
October 14, 2009 |
|
Ajit Singh Vs. Chanchal Singh
|
April 20, 2009 |
|
AJIT YADAV Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
Ajitabh Kujur @ Tunnu Vs. State of Bihar (now Jharkhand)
|
March 3, 2009 |
|
AJSU PARTY (A POLITICAL PARTY) THROUGH ITS ORGANIZ Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY
|
November 5, 2009 |
|
Akhileshwar Prasad Gupta Vs. Jharkhand State Electricity Board
|
March 19, 2009 |
|
AKLU HANSDA Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
Akshay Kumar Bhadra Vs. State of Jharkhand
|
April 13, 2009 |
|
ALAKH NARAYAN PRASAD Vs. STATE OF JHARKHAND, DIRECTOR, HUMAN RESOURCES DEVE
|
December 9, 2009 |
|
ALAM ANSARI Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
ALAMDAR Vs. STATE OF JHARKHAND
|
February 17, 2009 |
|
Albert Kerketta Vs. State of Jharkhand
|
April 20, 2009 |
|
ALCAST ENGINEERING PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 25, 2009 |
|
Alice Purty Vs. State of Jharkhand
|
March 25, 2009 |
|
Alifan Khatoon Vs. State of Jharkhand
|
February 26, 2009 |
|
ALIMUDDIN ANSARI Vs. FARID ANSARI
|
November 19, 2009 |
|
ALL INDIA ASSOCIATION OF TECHNICAL AND PROFESSIONA Vs. STATE OF JHARKHAND
|
April 17, 2009 |
|
ALOK FUELS (P) LTD Vs. COAL INDIA LIMITED
|
October 6, 2009 |
|
ALOK GOYAL Vs. UNION OF INDIA AND ORS
|
August 5, 2009 |
|
ALOK KUMAR SINGH Vs. STATE OF JHARKHAND : REVISIONAL AUTHORITY -CUM- COMMISSIONER AND SECRETARY, FOREST AND ENVIRONMENT DEPARTMENT : DIVISIONAL FOREST OFFICER : RANGE OFFICER, RAJGANJ
|
August 13, 2009 |
|
Alorani Das (Sarkar) Vs. State of Bihar
|
March 3, 2009 |
|
Alphonce Toppo Vs. State of Jharkhand
|
August 11, 2009 |
|
AMALESH SINGH Vs. STATE OF JHARKHAND
|
July 10, 2009 |
|
AMAR MUKHERJEE, SAMAR MUKHERJEE AND PRABIR MUKHERJEE Vs. STATE OF JHARKHAND, INSPECTOR GENERAL OF REGISTRATION-CUM-PAYMENT COMMISSIONER, KUMARDUBI ENGINEERING WORKS LIMITED
|
August 25, 2009 |
|
AMAR NATH BHAGAT Vs. STATE OF JHARKHAND
|
July 8, 2009 |
|
AMARDEEP Vs. STATE OF JHARKHAND
|
March 5, 2009 |
|
AMARJEET SINGH MEHTA Vs. SIMANCHAL
|
December 7, 2009 |
|
AMBIKA MAHATAIN Vs. KALPANA ROY CHOUDHARY
|
December 21, 2009 |
|
AMIR HAMJA Vs. STATE OF BIHAR
|
January 20, 2009 |
|
Amit Kumar Dhar Vs. Housing & Urban Development Corporation Ltd.
|
February 10, 2009 |
|
AMIT KUMAR KESARWANI Vs. STATE OF JHARKHAND
|
March 30, 2009 |
|
AMIT RAJ VARDHAN Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
AMOD KRISHNA JHA Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
AMRENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
AMRESHWER PRASHAD Vs. STATE OF JHARKHAND
|
June 26, 2009 |
|
Amulya Lakra Vs. Tarcius Tette
|
March 24, 2009 |
|
AMULYA PANDOY Vs. UNION OF INDIA
|
November 24, 2009 |
|
ANAND KISHORE MAHTO Vs. STATE OF JHARKHAND
|
February 24, 2009 |
|
ANAND KUMAR Vs. UNION OF INDIA
|
August 13, 2009 |
|
ANAND KUMAR JAISWAL Vs. SARJU PRASAD SINGH
|
May 28, 2009 |
|
ANAND RAI Vs. SRIMATI SITA DEVI
|
May 12, 2009 |
|
ANANDI SINGH Vs. UPENDRA SINGH
|
December 4, 2009 |
|
ANANT KUMAR AKHOURI Vs. VICE-CHANCELLOR, RANCHI UNIVERSITY
|
December 1, 2009 |
|
ANANT KUMAR PANDEY Vs. STATE OF JHARKHAND, THE DEPUTY COMMISSIONER-CUM-CHAIRMAN, DISTRICT EDUCATION ESTABLISHMENT COMMITTEE AND THE DISTRICT SUPERINTENDENT OF EDUCATION-CUM-SUB
|
November 6, 2009 |
|
ANANT MARDI Vs. STATE OF BIHAR
|
January 15, 2009 |
|
ANANT PRASAD YADAV Vs. STATE OF JHARKHAND : DY.SECRETARY, DEPARTMENT OF WATER RESOURCES
|
December 16, 2009 |
|
ANGAD SINGH Vs. STATE OF BIHAR
|
November 9, 2009 |
|
ANGILINA SOREN Vs. STATE OF JHARKHAND
|
October 13, 2009 |
|
ANGILINA TIRKEY Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
|
April 27, 2009 |
|
ANIL BAURI Vs. STATE OF JHARKHAND
|
May 28, 2009 |
|
ANIL HEMBROM Vs. STATE OF JHARKHAND
|
December 3, 2009 |
|
ANIL KUMAR Vs. MANAGEMENT OF BOKARO STEEL PLANT
|
February 5, 2009 |
|
ANIL KUMAR @ ANIL KR.GROVER Vs. STATE OF JHARKHAND
|
May 27, 2009 |
|
ANIL KUMAR DAS Vs. STATE OF JHARKHAND
|
June 25, 2009 |
|
ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 10, 2009 |
|
Anil Kumar Singh Vs. State of Jharkhand
|
March 4, 2009 |
|
ANIL MAHTO Vs. STATE OF JHARKHAND
|
May 27, 2009 |
|
Anima Saha Vs. Bhagat Ram Mandhyan
|
March 4, 2009 |
|
Anindya Kumar Goswami Vs. State of Jharkhand
|
December 9, 2009 |
|
ANIRBAN GHOSE Vs. STATE OF JHARKHAND
|
December 1, 2009 |
|
ANIRUDH MANJHI Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
ANIRUDH PRASAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
April 29, 2009 |
|
Anirudh Singh Vs. State of Jharkhand
|
May 27, 2009 |
|
ANISH ANSARI ALIAS CHHATHUDDIN ANSARI Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
ANISH PANDEY Vs. STATE OF JHARKHAND
|
September 13, 2009 |
|
ANITA PANDEY Vs. STATE OF JHARKHAND
|
June 25, 2009 |
|
ANITA SINHA Vs. STATE OF JHARKHAND
|
May 18, 2009 |
|
ANJALI ROY Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
ANJAN CHATTERJEE Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
ANJANI KUMAR SRIVASTAVA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 27, 2009 |
|
ANNAPURNA COLD STORAGE Vs. BIHAR STATE FINANCIAL CORPN
|
May 4, 2009 |
|
ANNIE KUJUR Vs. STATE OF BIHAR
|
November 4, 2009 |
|
ANOSH EKKA Vs. STATE
|
June 29, 2009 |
|
Ansu Devi Vs. State of Jharkhand
|
April 15, 2009 |
|
ANTHAWAN KOTWAL Vs. STATE OF BIHAR
|
February 25, 2009 |
|
Anthony Bilung Vs. Peter Bilung
|
April 9, 2009 |
|
ANUJ KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 9, 2009 |
|
Anup Kumar Vs. State of Jharkhand
|
January 5, 2009 |
|
ANUP KUMAR CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI : CHIEF ENGINEER (ELECTRICAL), J.S.E.B.,
|
September 3, 2009 |
|
APARAJITA JHA Vs. STATE OF JHARKHAND
|
January 6, 2009 |
|
Apurba Kumar Sinha Vs. Union of India
|
April 17, 2009 |
|
ARATI MITRA NEE DAS Vs. STATE OF JHARKHAND AND OTHERS
|
April 21, 2009 |
|
ARBIND CHANDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
March 26, 2009 |
|
ARBIND KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
Arbind Kumar Jaiswal Vs. State of Jharkhand
|
March 18, 2009 |
|
ARBIND KUMAR PANDEY Vs. STATE OF JHARKHAND
|
September 15, 2009 |
|
ARBIND PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
April 2, 2009 |
|
ARCHANA KUMARI Vs. RAJNISH KUMAR
|
April 24, 2009 |
|
ARCHANA RAI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, THE DIRECTOR, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, HIGHER EDUCATION
|
November 4, 2009 |
|
ARIHANT TRADING AGENCY Vs. SHANKAR LAL BHARTIA
|
November 18, 2009 |
|
ARJUN BHUIAN Vs. STATE OF BIHAR
|
August 27, 2009 |
|
ARJUN HEMBRAM Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
ARJUN KONDANKAL Vs. RANDO KONDANKAL
|
July 15, 2009 |
|
ARJUN KUMAR DALAN @ ARJUN DALAN Vs. STATE OF JHARKHAND
|
August 17, 2009 |
|
ARJUN LAL SINHA Vs. STATE OF JHARKHAND
|
August 26, 2009 |
|
Arjun Prasad Singh Vs. State of Jharkhand
|
March 20, 2009 |
|
ARJUN PRASAD SINGH Vs. INDIAN IRON & STEEL COMPANY
|
May 5, 2009 |
|
ARJUN TOPPO Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
ARSHAD ALAM Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 17, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 13, 2009 |
|
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND : SECRETARY, BUILDING CONSTRUCTION DEPT., GOVT.OF JHARKHAND, RANCHI : CHIEF ENGINEER, BUILDING CONSTRUCTION DEPT., GOVERNMENT OF JHARKHAND
|
August 18, 2009 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND, RUPA KUMARI AND ANUSTHA
|
July 21, 2009 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2009 |
|
ARUN KUMAR @ ARUN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
ARUN KUMAR BHOWMIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LTD., MUMBAI
|
September 11, 2009 |
|
ARUN KUMAR DAS Vs. HINDUSTAN COPPER LTD
|
November 27, 2009 |
|
Arun Kumar Ghose Vs. State of Jharkhand
|
March 6, 2009 |
|
Arun Kumar Keshari Vs. Managing Director, Mineral Area Development Authority, Dhanbad
|
May 13, 2009 |
|
ARUN KUMAR KESHARI Vs. MANAGING DIRECTOR, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD AND OTHERS
|
May 28, 2009 |
|
ARUN KUMAR MANDAL Vs. STATE OF JHARKHAND
|
January 5, 2009 |
|
Arun Kumar Singh Vs. State of Jharkhand
|
April 16, 2009 |
|
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
ARUN KUMAR SINHA, Vs. THE STATE OF JHARKHAND AND ORS.
|
April 2, 2009 |
|
ARUN MAHATHA Vs. STATE OF JHARKHAND
|
July 7, 2009 |
|
ARUNAVA DUTTA Vs. INDIAN SCHOOL OF MINES UNIVERSITY
|
May 12, 2009 |
|
ARVIND KUMAR Vs. STATE OF JHARKHAND
|
December 11, 2009 |
|
ARYA CONSTRUCTION Vs. STATE OF JHARKHAND : SUDHIR TRIPATHY, SECRETARY, WATER RESOURCES DEPARTMENT
|
September 8, 2009 |
|
Asghar Hussain Vs. State of Jharkhand
|
August 17, 2009 |
|
ASHA DEVI Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
ASHA RANI Vs. JHARKHAND STATE HOUSING BOARD
|
April 29, 2009 |
|
ASHIANA HOUSING LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 4, 2009 |
|
ASHIANA HOUSING LIMITED, EAST SINGHBHUM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EAST SINGHBHUM
|
September 3, 2009 |
|
ASHISH KUMAR JAIN Vs. STATE OF JHARKHAND
|
August 3, 2009 |
|
ASHISH SHARMA Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
ASHOK DUTTA Vs. STATE OF JHARKHAND & ORS.
|
September 14, 2009 |
|
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
August 4, 2009 |
|
ASHOK KUMAR MISHRA Vs. BIRLA INSTITUTE OF TECHNOLOGY MESRA, RANCHI THROUGH ITS REGISTRAR
|
August 28, 2009 |
|
ASHOK KUMAR SAH Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
ASHOK KUMAR SINGH Vs. PATRIK KERKETTA & ORS
|
May 8, 2009 |
|
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 5, 2009 |
|
ASHOK MUKHERJEE Vs. STATE OF JHARKHAND
|
November 13, 2009 |
|
ASHOK RAJAK Vs. BASUDEO RAM
|
August 28, 2009 |
|
Ashok Ram Vs. State of Jharkhand
|
May 5, 2009 |
|
ASIRUDDIN ALI Vs. MOHIUDDIN KALAL
|
August 26, 2009 |
|
ASSOCIATION, RANCHI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION, RANCHI
|
May 7, 2009 |
|
Atul Chandra Mahto Vs. State of Jharkhand
|
September 1, 2009 |
|
ATUWA PURTY Vs. STATE OF JHARKHAND
|
October 6, 2009 |
|
AVATAR SINGH Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
AVENTIS PHARMA LIMITED Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
AVINASH PRASAD Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
Awadh Bihari Dubey Vs. SAIL, Bokaro Steel Plant
|
March 27, 2009 |
|
AWADH BIHARI MISHRA Vs. STATE OF JHARKHAND : SECRETARY €“ CUM €“ ENGINEER-IN-CHIEF, P.H.E.D.
|
August 10, 2009 |
|
Awadhesh Kumar Mishra Vs. Sunil Kumar Jain
|
July 31, 2009 |
|
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
AYUB MIAN Vs. STATE OF JHARKHAND
|
December 23, 2009 |
|
Ayub Mian Vs. State of Jharkhand
|
May 23, 2009 |
|
AZAD ANSARI Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
AZAD CHANDRA SHEKHAR PRASAD Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
Azmat Ali Vs. Ayesha Khatoon
|
June 25, 2009 |
|
B. MUTHURAMAN @ BALASUBRAMANIAN MUTHURAMAN Vs. STATE OF JHARKHAND
|
April 16, 2009 |
|
BABAN PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 20, 2009 |
|
BABAN TIWARI Vs. MUKHRAM TIWARI
|
April 22, 2009 |
|
BABAR KHAN @ RASID HUSSAIN Vs. STATE OF JHARKHAND : SECRETARY, HOME DEPARTMENT, GOVERNMENT OF JHARKHAND : DEPUTY SECRETARY, HOME DEPARTMENT, GOVERNMENT OF JHARKHAND : DISTRICT MAGISTRATE, EAST SINGHBHUM
|
September 9, 2009 |
|
BABI BALA DEVI Vs. RAMLAL NONIA
|
May 27, 2009 |
|
BABITA ORAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
November 9, 2009 |
|
Babita Singh Vs. D.Neeraja Patnaik
|
May 18, 2009 |
|
BABLU KUMAR MODAK Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
BABLU MITRA Vs. STATE OF JHARKHAND
|
July 13, 2009 |
|
BABLU MURMU Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
BABLU SINGH ALIAS SURYA DEO SINGH Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
Babni Debi Vs. State of Jharkhand
|
January 16, 2009 |
|
BABU LAL MAHTO Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, BOKARO : BLOCK DEVELOPMENT OFFICER, CHANDAN KIYARI, BOKARO
|
December 4, 2009 |
|
Babulal Mahto Vs. State of Jharkhand
|
April 2, 2009 |
|
BABY KUMARI Vs. BHARAT COKING COAL LTD
|
July 22, 2009 |
|
BACHA SINGH @ BACHCHA SINGH Vs. C.B.STATE OF JHARKHAND
|
December 21, 2009 |
|
Bachhi Devi Vs. State of Jharkhand
|
September 9, 2009 |
|
Bachni Singh @ Kaku Vs. State of Bihar (Now Jharkhand)
|
April 6, 2009 |
|
BACHNI SINGH @ KAKU AND ASHISH RAM Vs. STATE OF BIHAR
|
April 6, 2009 |
|
BADHO KEWAT AND AKLI DEVI Vs. STATE OF BIHAR
|
November 26, 2009 |
|
BADRI NATH TIWARY Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
|
December 1, 2009 |
|
BADRI SHARMA Vs. STATE OF JHARKHAND : LICENSING AUTHORITY-CUM-SUB-DIVISIONAL OFFICER, DHANBAD
|
September 1, 2009 |
|
BAHADUR RAM Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
BAIDYA NATH KACHCHAP Vs. STATE OF JHARKHAND
|
April 8, 2009 |
|
BAIDYANATH PRASAD BHUSHAN Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
BAIJANTI DEVI Vs. STATE OF JHARKHAND & ORS.
|
December 17, 2009 |
|
BAIJNATH MAHTO Vs. CENTRAL COAL FIELDS LTD. AND OTHERS
|
November 11, 2009 |
|
Baijnath Sharma Vs. Jamshedpur Utility Service Company Though its Managing Director, Jamshedpur
|
April 6, 2009 |
|
BAIJNATH SINGH Vs. BHARAT COKING COAL LIMITED
|
September 16, 2009 |
|
Baiju Karmali Vs. Central Coalfields Limited
|
February 4, 2009 |
|
BAIKUNTH RAI Vs. STATE OF JHARKHAND
|
July 28, 2009 |
|
BAJOON MURMU Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
BAJRANG RITOLIA Vs. JAGDISH PRASAD KABRA
|
May 25, 2009 |
|
BALAJEE ELECTROSTEELS COMPANY (P) LTD Vs. BOKARO STEEL PLANT
|
April 28, 2009 |
|
BALAJEE ELECTROSTEELS LTD Vs. BOKARO STEEL PLANT
|
May 25, 2009 |
|
BALAJI FUELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
December 8, 2009 |
|
Balaji Fuels Private Limited Vs. Central coalfield Ltd., Ranchi
|
April 1, 2009 |
|
BALAK RAM BEDIA Vs. STATE OF JHARKHAND
|
December 7, 2009 |
|
BALDEO PRASAD Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
BALDEV SINGH Vs. STATE OF JHARKHAND
|
May 12, 2009 |
|
Baleshwar Mahto Vs. State of Jharkhand
|
January 9, 2009 |
|
BALESHWAR PRASAD MEHTA Vs. STATE OF JHARKHAND
|
November 23, 2009 |
|
BALKAHA LOHRA Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
Balkesh Laguri Vs. State of Jharkhand
|
March 5, 2009 |
|
BALMIKI DUBEY Vs. PRESIDING OFFICER, LABOUR COURT AND THE MANAGEMENT OF INDIAN STEEL AND WIRE PRODUCTS LTD
|
November 12, 2009 |
|
BALMIKI SHARMA Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
Balmiki Singh Vs. State of Jharkhand
|
February 19, 2009 |
|
BALRAM (B.RAM) Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
Balram Mahto Vs. State of Now Jharkhand
|
April 8, 2009 |
|
Balram Mandal Vs. State of Jharkhand
|
April 2, 2009 |
|
Bana Munda Vs. State of Jharkhand
|
February 3, 2009 |
|
BANDHANA ORAON Vs. STATE OF BIHAR
|
December 2, 2009 |
|
BANDWAN SOUTH LAMP SOCIETY LTD Vs. CHANA SINGH : JATILA SINGH : SHUSHILA SINGH
|
August 1, 2009 |
|
BANGALI @ NARESH PRASAD SAHU Vs. STATE OF JHARKHAND
|
July 13, 2009 |
|
BANK OF INDIA Vs. A.V.PANIKER
|
August 4, 2009 |
|
BANKE PANDEY Vs. STATE OF JHARKHAND
|
January 7, 2009 |
|
BANSAL INDUSTRIES GASES BIHAR LTD Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
BARHO SINGH Vs. TULESHWARI DEVI
|
December 18, 2009 |
|
Barju Munda Vs. State of Jharkhand
|
March 3, 2009 |
|
BARTI KAMIN Vs. BHARAT COKING COAL LTD
|
April 28, 2009 |
|
BARTI KAMIN Vs. BHARAT COKING COAL LIMITED
|
June 26, 2009 |
|
BASANT KUMAR BANERJEE Vs. STATE OF JHARKHAND
|
February 2, 2009 |
|
BASANT KUMAR LHAWAR Vs. STATE OF JHARKHAND
|
April 18, 2009 |
|
Basant Mistry Vs. State of Jharkhand
|
February 24, 2009 |
|
BASANTI DEVI Vs. STATE OF JHARKHAND
|
May 14, 2009 |
|
BASANTI DEVI Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
BASANTI DEVI Vs. CENTRAL COAL FIELD LTD
|
November 13, 2009 |
|
BASIC FUELS PVT. LTD. Vs. BHARAT COKING COAL LTD.
|
January 16, 2009 |
|
BASMATIYA DEVI Vs. R.P.RITOLIA, CHAIRMAN-CUM-MANAGING DIRECTOR, C.C.L.
|
October 28, 2009 |
|
Basudeo Mahto Vs. State of Jharkhand
|
December 10, 2009 |
|
BASUDEO RAI Vs. JHARKHAND STATE ELECTRICITY BOARD
THROUGH CHAIRMAN
|
November 23, 2009 |
|
Basudeo Singh Vs. Ranchi University
|
March 3, 2009 |
|
BASUDEV PRASAD SAH Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
BENDIK TOPO Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, SECRETARY, DEPARTMENT OF AGRICULTURE, CO-OPERATIVE AND SUGARCANE DEPARTMENT, GOVERNMENT OF JHARKHAND, THE REGISTRAR
|
October 5, 2009 |
|
BHAGWAN PRASAD YADAV AND OTHERS Vs. KULDEO YADAV AND OTHERS
|
April 22, 2009 |
|
BHAGWAN SINGH Vs. TATA IRON & STEEL COMPANY LIMITED
|
July 23, 2009 |
|
Bhagwat Singh Vs. Central Coal Field Limited
|
December 8, 2009 |
|
BHAGWATI DEVI Vs. HIRALAL JHA
|
March 24, 2009 |
|
BHARAT BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
September 15, 2009 |
|
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
|
July 2, 2009 |
|
BHARAT COKING COAL LIMITED Vs. NAKHRU KUMHAR
|
December 18, 2009 |
|
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
June 23, 2009 |
|
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
December 23, 2009 |
|
BHARAT COKING COAL LTD Vs. WORKMEN BHARAT COKING COAL LTD
|
July 1, 2009 |
|
BHARAT COKING COAL LTD. Vs. KAUSHALYA BHUIANI
|
January 29, 2009 |
|
BHARAT COKING COAL LTD. Vs. MD. ALAM ANSARI
|
January 22, 2009 |
|
BHARAT COKING COAL LTD. AND OTHERS Vs. UPENDRA NATH SINGH
|
January 13, 2009 |
|
BHARAT COKING COLA LIMITED Vs. DIGVIJAY SINGH
|
May 5, 2009 |
|
BHARAT MAHTHA Vs. STATE OF BIHAR
|
April 21, 2009 |
|
Bharat Sharma Vs. Bharat Coking Coal Ltd
|
August 25, 2009 |
|
Bharat Singh Vs. State of Jharkhand
|
March 25, 2009 |
|
BHARATI DEVI Vs. FAGU MAHTO
|
May 8, 2009 |
|
BHARTIYA SAMRUDDHI FINANCE LTD. (BASIX), RANCHI Vs. STATE OF JHARKHAND AND OTHERS
|
October 5, 2009 |
|
Bhasko Gope @ Dharmendra Gope Vs. State of Jharkhand
|
March 17, 2009 |
|
BHATTASALI PRINT AND SERVICES PRIVATE LIMITED Vs. SANJAY KUMAR VERMA
|
April 6, 2009 |
|
BHATU SAO Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
Bhatu Tuddu @ Gansha Tuddu Vs. State of Bihar
|
January 16, 2009 |
|
BHAWESH PRASAD KARAN @ BHAWESH PRASAD KARN Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 6, 2009 |
|
BHIM UPADHYAY Vs. STATE OF JHARKHAND
|
March 31, 2009 |
|
BHIMAL RAM Vs. STATE OF JHARKHAND THROUGH CBI
|
August 25, 2009 |
|
BHOJHARI SINGH Vs. STATE OF JHARKHAND
|
October 6, 2009 |
|
BHOLA PD.SINGH Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
Bhola Prasad Singh Vs. State of Jharkhand
|
March 18, 2009 |
|
BHOLA RABIDAS Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
BHOTNA MAHTO Vs. STATE OF JHARKHAND
|
January 30, 2009 |
|
BHOUWA MUNDA Vs. GAURI SHANKAR CHOUDHARY
|
July 13, 2009 |
|
BHRIGUNATH SINGH Vs. STATE OF JHARKHAND
|
July 2, 2009 |
|
BHUBNESHWAR MANDAL Vs. BIHAR STATE ELECTRICITY BOARD
|
July 23, 2009 |
|
BHUKHALI DEVI Vs. STATE OF JHARKHAND
|
May 12, 2009 |
|
Bhukhan Bhuian Vs. State of Bihar
|
February 4, 2009 |
|
BHULI NAGAR VIKAS PARISHAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 19, 2009 |
|
BHUNESHWAR MAHATO Vs. UNION OF INDIA
|
February 6, 2009 |
|
BHUNESHWAR NARAYAN MEHTA Vs. STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER, HAZARIBAGH
|
December 14, 2009 |
|
Bhuneshwar Yadav Vs. State of Jharkhand
|
February 17, 2009 |
|
Bhuneshwar Yadav Vs. State of Bihar (Now Jharkhand)
|
January 28, 2009 |
|
BHUPENDRA NATH MISTRY Vs. STATE OF JHARKHAND
|
August 4, 2009 |
|
BHUPENDRA SINGH Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
BHUSAN DHOBI Vs. COMMISSIONER, COAL MINES PROVIDENT FUND, DHANBAD AND ANR.
|
October 8, 2009 |
|
Bhuwneshwar Gope Vs. State of Jharkhand
|
April 16, 2009 |
|
BIBI NAZMA @ NAJ MABANA Vs. UNIVERSAL DISTRIBOTOR, HELD BY FARUKH AHAMAD MAZHAVI AND DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD
|
October 14, 2009 |
|
Bibi Samrath Vs. State of Bihar (now Jharkhand)
|
April 9, 2009 |
|
BIDYADHAR MAHATO Vs. MANAGEMENT OF M/S.BAJRANG MICA CO.LTD
|
July 15, 2009 |
|
BIHAR FOUNDRY & CASTINGS LTD., RANCHI Vs. DAMODAR VALLEY CORPORATION
|
December 14, 2009 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, RANCHI
|
August 27, 2009 |
|
BIHAR STATE FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR, PATNA Vs. ASHOK KUMAR SINHA
|
May 8, 2009 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION, PATNA Vs. RANJIT PRASAD & ORS.
|
January 15, 2009 |
|
BIHAR, JHARKHAND WORKER&APOSS WELFARE UNION Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
BIHARI BARAIK Vs. CHANDRADEO MAHTO
|
December 11, 2009 |
|
Bijay Chandra Mandai Vs. State of Jharkhand
|
August 11, 2009 |
|
BIJAY KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
BIJOY MINING COMPANY LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
May 21, 2009 |
|
BILASH MANDAL Vs. STATE OF BIHAR NOW THE STATE OF JHARKHAND
|
March 31, 2009 |
|
BIMAL KUMAR Vs. SAKUNATALA DEVI
|
November 18, 2009 |
|
BIMAL KUMAR PINGUA Vs. STATE OF JHARKHAND AND OTHERS
|
May 12, 2009 |
|
BIMAL KUMAR SINHA Vs. SATE OF JHARKHAND : SCHENCK JENSON & NICHOLSON LTD, KOLKATA : MANAGING DIRECTOR, M/S SCHENCK JENSON & NICHOLSON, RANCHI : SR.PERSONNEL & I.R.SCHENCK
|
August 28, 2009 |
|
BIMAL PRASAD Vs. STATE OF JHARKHAND
|
September 8, 2009 |
|
BIMAL WIRE NAIL INDUSTRIES Vs. STATE OF JHARKHAND
|
January 6, 2009 |
|
BIMALDEO RAM Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
BIMALENDU KUMAR CHATTERJEE Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
July 24, 2009 |
|
BIMENDRA KUMAR KASHYAP Vs. GEETA DEVI & ANR.
|
March 4, 2009 |
|
BIMLA DEVI Vs. NEELAVATHI TRANSPORT
|
May 1, 2009 |
|
BINAY BHUSHAN PRASAD SINHA Vs. STATE OF JHARKHAND THROUGH CBI
|
July 21, 2009 |
|
BINAY KUMAR Vs. CHOTAN MAHTO
|
July 13, 2009 |
|
BINAY KUMAR MODI Vs. STATE OF JHARKHAND
|
December 11, 2009 |
|
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND AND ASHOK KUMAR SHARMA
|
May 27, 2009 |
|
BINAY PRAKASH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 11, 2009 |
|
BINDESHWAR KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2009 |
|
BINDESHWARI DAS Vs. B C C L
|
March 27, 2009 |
|
BINDESHWARI PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
September 10, 2009 |
|
BINDYACHAL CHOUBEY Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
BINI DEVI Vs. KAMINI DEVI
|
October 27, 2009 |
|
Binita Sahay Vs. Jharkhand State Electricity Boar, through its Chairman, Ranchi
|
April 6, 2009 |
|
Binod Hari Vs. State of Jharkhand
|
March 5, 2009 |
|
BINOD KUMAR JAIN, BOKARO Vs. PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI
|
August 20, 2009 |
|
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HOME, GOVT. OF JHARKHAND AND OTHERS
|
October 5, 2009 |
|
BINOD KUMAR THAKUR Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
BINOD MANDAL Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
BINOD RAJAK Vs. STATE OF BIHAR
|
February 24, 2009 |
|
BINOD RAM Vs. STATE OF BIHAR NOW JHARKHAND
|
October 10, 2009 |
|
BINOD SAO Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
BINOD SINHA @ BINOD KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH ITS VIGILANCE
|
September 8, 2009 |
|
BIPIN BIHARI MAHTO & ORS. Vs. STATE OF JHARKHAND & ORS
|
November 11, 2009 |
|
Bipin Gope Vs. State of Jharkhand
|
January 9, 2009 |
|
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 19, 2009 |
|
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 18, 2009 |
|
BIPIN PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 23, 2009 |
|
BIPIN SOI Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
BIR SINGH HASDA Vs. STATE OF JHARKHAND
|
February 19, 2009 |
|
Biren Napit Vs. State of Bihar
|
January 22, 2009 |
|
Birendra Kumar Mishra Vs. State of Jharkhand
|
January 15, 2009 |
|
BIRENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
BIRENDRA KUMAR SINGH Vs. SECRETARY, FOUNDARY FORGE CO-OPERATIVE SOCIETY LTD
|
July 10, 2009 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
Birendra Kumar Thakur Vs. State of Jharkhand
|
March 3, 2009 |
|
BIRENDRA PRADHAN Vs. STATE OF JHARKHAND
|
August 24, 2009 |
|
BIRENDRA PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
March 31, 2009 |
|
BIRENDRA PRASAD RAI Vs. COAL INDIA LIMITED
|
May 15, 2009 |
|
BIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
Birendra Rajak Vs. State of Jharkhand
|
April 16, 2009 |
|
Birendra Singh @ Bilu Singh Vs. State of Jharkhand
|
April 8, 2009 |
|
BIRENDRA SINGH @ BILU SINGH Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
BIRESH KUMAR Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH, THROUGH-ITS VICE-CHANCELLO
|
December 14, 2009 |
|
BIRJU SAO Vs. STATE OF JHARKHAND, THE DEPUTY COMMISSIONER AND THE SUB DIVISIONL OFFICER
|
December 18, 2009 |
|
BIRSA AGRICULTURAL UNIVERSITY, KANKE, RANCHI Vs. SHEO NATH PRASAD
|
May 6, 2009 |
|
BIRSA AGRICULTURE UNIVERSITY, VICE CHANCELLOR Vs. BANSHIDHAR SHARMA
|
November 13, 2009 |
|
Bisheshwar Manjhi Vs. State of Jharkhand
|
December 9, 2009 |
|
BISHNU CHANDRA CHOUDHARY AND PANKAJ KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
BISHNU DEO SINGH Vs. STATE OF JHARKHAND
|
December 15, 2009 |
|
Bishu Prasad Mahato Vs. State of Jharkhand
|
February 4, 2009 |
|
BISHWA RAM OJHA Vs. MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD
|
May 8, 2009 |
|
BISHWANATH AGARWAL Vs. RAM SONKAR
|
May 4, 2009 |
|
BISHWANATH CHOUDHARY & ETC. Vs. STATE OF JHARKHAND & ORS.
|
December 14, 2009 |
|
BISHWANATH PATHAK Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
BISHWANATH PRASAD Vs. STATE OF JHARKHAND : SUPERINTENDENT OF POLICE (SPL.CBI) DHANBAD
|
September 8, 2009 |
|
Bishwanath Prasad Sah Vs. State of Jharkhand
|
December 9, 2009 |
|
BISHWANATHAN GODER ALAIS @ J. BISHWANATHAN Vs. STATE OF JHARKHAND
|
April 9, 2009 |
|
BISTU PALIT,SHEO MANGAL SINGH Vs. RAM BRIKSH MAHATO,RAJENDRA MAHATO
|
April 22, 2009 |
|
BISWANATH PRASAD THAKUR Vs. STATE OF JHARKHAND
|
December 11, 2009 |
|
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. HEAVY ENGINEERING CORPORATION LTD
|
November 13, 2009 |
|
BODO @ BORA TUDU Vs. STATE OF BIHAR
|
June 26, 2009 |
|
BORHYA KISKU Vs. STATE OF BIHAR
|
January 22, 2009 |
|
Bosko Hembrom Vs. State of Bihar ( Now Jharkhand)
|
January 15, 2009 |
|
BOURI MAHTO @ BAL RAM MAHTO Vs. STATE OF JHARKHAND
|
October 9, 2009 |
|
BRAHMI IMPEX LIMITED Vs. UNION OF INDIA
|
July 17, 2009 |
|
Brahmi Impex Limited, West Bengal Vs. Union of India
|
January 12, 2009 |
|
BRAHMI IMPEX LTD Vs. UNION OF INDIA
|
June 26, 2009 |
|
BRAJ KISHORE SHARMA Vs. STATE OF JHARKHAND THROUGH DEPARTMENT OF VIGILANCE, JHARKHAND
|
September 15, 2009 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. RAJKAMAL SAH
|
May 6, 2009 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BRAHAMDEV PRASAD
|
August 18, 2009 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. BABY DEVI AND ORS
|
October 29, 2009 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD., HAZARIBAGH BRANCH, HAZARIBAGH Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
BRIGADIER RAKESH SHARMA Vs. SRI VIJAY SINGH
|
October 29, 2009 |
|
BRIJ MOHAN GUPTA @ BIRJU Vs. STATE OF JHARKHAND
|
October 12, 2009 |
|
Brij Shushan Vs. State of Jharkhand through CBI
|
January 16, 2009 |
|
Buchi Kamin Vs. Bharat Coking Coal Limited
|
February 10, 2009 |
|
BUDA ORAON Vs. STATE OF BIHAR
|
May 18, 2009 |
|
BUDDI LAL SOREN Vs. STATE OF JHARKHAND
|
February 4, 2009 |
|
Budhan Baitha Vs. State of Jharkhand
|
March 17, 2009 |
|
BUDHAN CHAURASIA Vs. STATE OF JHARKHAND
|
October 7, 2009 |
|
BUDHAN GANJHU Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
BUDHAN MAHTO Vs. HORIL MAHTO
|
December 23, 2009 |
|
BUDHAN PANDIT Vs. BHARAT REFRACTORIES LTD.
|
January 16, 2009 |
|
BUDHAN SAO Vs. JAMANTI DEVI : RANJAN KUMAR : RINA KUMARI : HINA KUMARI : JULI KUMARI
|
September 4, 2009 |
|
BUDHDEO PURTY Vs. STATE OF JHARKHAND
|
September 1, 2009 |
|
BUDHI NATH MURMU, Vs. STATE OF JHARKHAND
|
April 13, 2009 |
|
BULAKI MAHTO Vs. CENTRAL COALFIELD LTD., THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, RANCHI : GENERAL MANAGER, C.C.L., HAZARIBAGH : PERSONAL MANAGER, C.C.L., HAZARIBAGH : COMMISSIONE
|
August 11, 2009 |
|
BYOMKESH MISHRA Vs. HINDUSTAN COPPER LTD. & ORS.
|
March 19, 2009 |
|
C.V.FRANCIS Vs. UNION OF INDIA
|
May 22, 2009 |
|
Calcutta Jaipur Paribahan Private Limited Vs. State of Jharkhand
|
April 16, 2009 |
|
CAPT.OMBRISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
CASUAL LABOURERS WORKMEN, CENTRAL HORTICULTURAL EXPERIMENT STATION, RANCHI, THROUGH PRESIDENT Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION, ETC.
|
May 7, 2009 |
|
CENTRAL COAL FIELDS LTD Vs. STATE OF BIHAR
|
May 19, 2009 |
|
Central Coalfields Limited Vs. Santosh Prasad
|
December 9, 2009 |
|
CENTRAL COALFIELDS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, HAZARIBAGH
|
November 16, 2009 |
|
CENTRAL COALFIELDS LIMITED Vs. NARENDRA KUMAR GIRI
|
January 13, 2009 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
|
August 5, 2009 |
|
CENTRAL COALFIELDS LIMITED OFFICERS BENEVOLENT SOCIETY Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
|
August 11, 2009 |
|
CENTRAL COALFIELDS LIMITED, Vs. RAM SUMER SINGH
|
January 20, 2009 |
|
CENTRAL COALFIELDS LTD Vs. AJAY TRANPORT COMPANY
|
May 15, 2009 |
|
CENTRAL COALFIELDS LTD Vs. A B SINGH
|
December 9, 2009 |
|
CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
|
July 7, 2009 |
|
CENTRAL COALFIELDS LTD., KUJU AREA, HAZARIBAGH Vs. BAIJU KARMALI
|
November 20, 2009 |
|
CERAMIC MALLEABLE MAZDOOR SANGH Vs. STATE OF JHARKHAND
|
May 27, 2009 |
|
CHADRA TIRKEY Vs. STATE OF JHARKHAND
|
May 28, 2009 |
|
CHAITAN MURMU Vs. CHAIRMAN, JSEB
|
November 18, 2009 |
|
CHAKARAM MAHATO Vs. STATE OF JHARKHAND
|
July 1, 2009 |
|
CHAMAR SINGH @ RAJU MAHLI Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
CHAMPA DEVI Vs. STATE OF JHARKHAND & OTHERS
|
May 12, 2009 |
|
Champa Devi Vs. State of Jharkhand
|
January 19, 2009 |
|
CHAMU SAHU Vs. STATE OF JHARKHAND
|
December 17, 2009 |
|
CHANARIK MISTRY Vs. STATE OF JHARKHAND
|
July 9, 2009 |
|
CHANCHALA DEVI Vs. STATE OF JHARKHAND
|
November 3, 2009 |
|
CHANCHLA DEVI Vs. STATE OF JHARKHAND
|
May 28, 2009 |
|
CHANDAN BHUIYAN Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
Chandan Hansda Vs. State of Bihar (now Jharkhand)
|
June 23, 2009 |
|
CHANDAN KUMAR Vs. STATE OF JHARKHAND
|
April 24, 2009 |
|
CHANDER SAHU @ CHANDRA KR.GUPTA Vs. STATE OF JHARKHAND
|
December 23, 2009 |
|
Chandeshwar Singh Vs. Projects & Development India Ltd.
|
May 8, 2009 |
|
CHANDI PANDIT Vs. STATE OF JHARKHAND
|
February 25, 2009 |
|
Chandra Bati Devi Vs. State of Jharkhand
|
February 12, 2009 |
|
CHANDRA BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
CHANDRA BHUSHAN RAVI Vs. FOOD CORPORATION OF INDIA : ZONAL MANAGER (EAST), FOOD CORPORATION OF INDIA, CALCUTTA -17 : DISTRICT MANAGER, FOOD CORPORATION OF INDIA, DISTRICT OFFICE
|
September 3, 2009 |
|
CHANDRA BHUSHAN SINGH Vs. CENTRAL COALFIELDS LTD
|
April 28, 2009 |
|
Chandra Kant Kumar @ Shekhar Mahto Vs. State of Jharkhand
|
January 9, 2009 |
|
CHANDRA KOCHHAR Vs. UNION OF INDIA
|
March 30, 2009 |
|
CHANDRA MOHAN GUPTA Vs. STATE OF JHARKHAND
|
April 21, 2009 |
|
CHANDRA NATH SINGH Vs. STATE OF JHARKHAND
|
October 8, 2009 |
|
CHANDRA SEKHAR PRASAD SINHA Vs. STATE BANK OF INDIA
|
November 24, 2009 |
|
Chandra Shekhar Prasad Vs. Heavy Engineering Corporation Limited
|
January 16, 2009 |
|
Chandra Shekhar Prasad Sinha Vs. State of Jharkhand
|
January 21, 2009 |
|
CHANDRA SHEKHAR RANA Vs. CENTRAL COALFIELDS LTD
|
July 6, 2009 |
|
Chandra Shekhar Ray @ Bagha Roy Vs. State of Jharkhand
|
April 20, 2009 |
|
CHANDRAMANI PANDEY Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF FOOD & CIVIL
|
August 19, 2009 |
|
CHANDRASEKHAR DAS Vs. BIRSA AGRICULTURAL UNIVERSITY, KANKE, RANCHI
|
April 28, 2009 |
|
CHANDRAWATI DEVI Vs. STATE OF JHARKHAND
|
December 15, 2009 |
|
Chandrika Singh @ Chandrika Satnami Vs. State of Jharkhand
|
February 10, 2009 |
|
CHANDUKA HITECH STEELS PVT.LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD : GENERAL MANAGER-CUM- C.E., JAMSHEDPUR : ELECTRICAL EXECUTIVE ENGINEER, ELECTRIC SUPPLY CIRCLE
|
August 13, 2009 |
|
Charanjit Singh Vs. State of Jharkhand
|
September 11, 2009 |
|
CHARKI DEVI Vs. UNION OF INDIA
|
January 7, 2009 |
|
Charlis Malto Vs. State of Jharkhand
|
January 16, 2009 |
|
CHETAN ANAND VERMA Vs. STATE OF JHARKHAND
|
July 6, 2009 |
|
CHHABI MANDAL Vs. STATE OF BIHAR
|
October 29, 2009 |
|
Chhatarpal Ganjhu Vs. State of Jharkhand
|
January 12, 2009 |
|
CHHATU RABIDAS @ CHATRU RABIDAS Vs. RAKESH KUMAR SINHA & ANR
|
September 9, 2009 |
|
CHHATU RABIDAS ALIAS CHATRU RABIDAS Vs. RAKESH KUMAR SINHA AND ANOTHER
|
September 11, 2009 |
|
Chhaya Sinha Vs. State of Jharkhand
|
March 25, 2009 |
|
Chhota Birsa Uranw Vs. Bharat Coking Coal Ltd.
|
December 11, 2009 |
|
CHHOTANAGPUR DURGAM KSHETRA KRISHI VIKAS KENDRA Vs. STATE OF JHARKHAND
|
July 16, 2009 |
|
Chhotelal Pandey Vs. State of Jharkhand
|
April 21, 2009 |
|
CHHOTEY LALL MODI Vs. STATE OF JHARKHAND
|
June 25, 2009 |
|
Chhoto Majhi Vs. State of Bihar (Now Jharkhand)
|
February 17, 2009 |
|
CHHOTU MODI Vs. STATE OF BIHAR
|
June 22, 2009 |
|
CHHUNNU MIAN @ ABDUL RUB Vs. STATE OF JHARKHAND
|
July 2, 2009 |
|
Chhutu Murmu Vs. State of Bihar
|
January 12, 2009 |
|
Chigu Ravidas Vs. State of Bihar
|
February 9, 2009 |
|
CHIT BAHAL SINGH Vs. STATE OF JHARKHAND AND ANR.
|
March 18, 2009 |
|
CHITRANJAN KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, ROAD CONSTRUCTION DEPARTMENT, JHARKHAND : ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT
|
September 5, 2009 |
|
CHITRANJAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 11, 2009 |
|
CHOTE LAL PRASAD SINHA Vs. STATE OF BIHAR
|
August 6, 2009 |
|
CHOUDHURY DAMODAR PRASAD Vs. STATE OF JHARKHAND
|
January 29, 2009 |
|
Christopher Kujur Vs. Union of India
|
April 17, 2009 |
|
COALFIELD LABOUR UNION Vs. PRESIDING OFFICER OF CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
September 9, 2009 |
|
COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
April 28, 2009 |
|
CRESENTIA EKKA Vs. STATE OF JHARKHAND AND OTHERS
|
March 17, 2009 |
|
Cresentia Ekka Vs. State of Jharkhand
|
March 27, 2009 |
|
Cyril Birendra Nath Hansdah Vs. State of Jharkhand
|
August 7, 2009 |
|
D.A.V.HIGH SCHOOL THROUGH ITS SECRETARY Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
D.CHOUDHARY @ DINABANDHU CHOUDHARY Vs. STATE OF JHARKHAND
|
October 30, 2009 |
|
D.N.THAKUR Vs. UNION OF INDIA
|
May 25, 2009 |
|
D.P.BANDYOPADHYAY Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY, RANCHI : VICE CHAIRMAN, RANCHI REGIONAL DEVELOPMENT AUTHORITY, RANCHI : KRISHNA CHANDRA SARKAR : JAY GOPAL BANDHOPADHAYA : SHIV PRASAD BANDHOPADHAYA
|
September 8, 2009 |
|
DADUL DHOBI @ DADUL BAITHA Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
DAMODAR PRASAD Vs. STATE OF JHARKHAND
|
November 26, 2009 |
|
DAMODAR PRASAD SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND OTHERS
|
January 28, 2009 |
|
DAMODAR RAJAK Vs. THE STATE OF JHARKHAND
|
December 10, 2009 |
|
DAMU @ DOBAI @ RAMRAI SOREN Vs. STATE OF BIHAR
|
May 5, 2009 |
|
DARBARI MAHTO AND ANOTHER Vs. BHOLA NATH MANDAL AND OTHERS
|
March 18, 2009 |
|
DAROGA SAO Vs. STATE OF BIHAR NOW THE STATE OF JHARKHAND
|
May 5, 2009 |
|
Dasrath Prasad Vs. State of Jharkhand
|
April 5, 2009 |
|
Dasrath Tanti Vs. Bharat Coking Coal Ltd.
|
July 10, 2009 |
|
DAUD HANS Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
DAUD KERKETTA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
November 9, 2009 |
|
DAYA SHANKAR PATHAK Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
DAYA SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
September 11, 2009 |
|
DAYAL STEELS LTD Vs. DAMODAR VALLEY CORPORATION CALCUTTA
|
December 11, 2009 |
|
Dayal Steels Ltd. Vs. Damodar Valley Corporation
|
August 18, 2009 |
|
DAYANAND MISHRA Vs. STATE OF JHARKHAND
|
November 26, 2009 |
|
DE NOBILI SCHOOL, CMRI Vs. STATE OF JHARKHAND
|
September 10, 2009 |
|
DEB KUMAR MUKHERJEE Vs. VICE CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY, RANCHI
|
June 30, 2009 |
|
DEB SHANKAR BANERJEE Vs. SUCHITRA BANERJEE
|
September 4, 2009 |
|
DEBABRAT MUKHERJEE Vs. STATE OF JHARKHAND THROUGH C.B.I
|
July 3, 2009 |
|
DEBINATH KASI Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION, RANCHI
|
October 29, 2009 |
|
Debu Napit Vs. State of Jharkhand
|
July 17, 2009 |
|
DEEP SAHKARI GRIHA NIRMAN SAMITTEE SIMIT Vs. STATE OF BIHAR
|
September 16, 2009 |
|
DEEPAK KUMAR SHAW Vs. STATE OF JHARKHAND
|
November 7, 2009 |
|
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 9, 2009 |
|
Deepak Tiru Vs. State of Jharkhand
|
April 1, 2009 |
|
DEG LAL MAHTO & ORS. Vs. STATE OF JHARKHAND
|
April 12, 2009 |
|
DEINESH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
August 13, 2009 |
|
Deo Karan Jath Vs. Bharat Coking Coal Ltd.
|
March 5, 2009 |
|
DEO KUMAR MISTRI Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
Deo Mohan Malviya Vs. State of Jharkhand
|
February 9, 2009 |
|
Deo Nandan Prasad Vs. Union of India
|
February 13, 2009 |
|
DEO NATH MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 3, 2009 |
|
DEO NATH MANJHI Vs. UNION OF INDIA
|
August 11, 2009 |
|
Deolal Uraon Vs. State of Jharkhand
|
April 16, 2009 |
|
DEONARAYAN PRASAD SINHA Vs. STATE OF BIHAR
|
December 1, 2009 |
|
DEPARTMENT, R & T DIVISION Vs. CHHOTAN MAHTO
|
November 23, 2009 |
|
DEVENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 7, 2009 |
|
DEVENDRA R. PUROHIT Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
DEVIMAI MURMU Vs. STATE OF JHARKHAND : DIVISIONAL COMMISSIONER, SANTHAL PARGANA, DUMKA : SUBDIVISIONAL OFFICER, PAKUR : SOGEN MURMU, SON OF LATE CHHOTE DERMAN MURMU
|
August 18, 2009 |
|
Dhabai Marandi Vs. Bibhuti Marandi @ Lodo Marandi
|
February 25, 2009 |
|
Dhan Singh Mundari Vs. State of Jharkhand
|
January 29, 2009 |
|
Dhananjay Kumar Dubey Vs. State of Jharkhand
|
April 6, 2009 |
|
DHANANJAY PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
DHANANJAY SHUKLA Vs. PURAN CHANDRA MISHRA
|
August 11, 2009 |
|
DHANANJAY SHUKLA & ORS. (IN 324) RAM LAKHAN PRASAD (IN 466) Vs. COAL INDIA LTD, KOLKATA & ORS. (IN BOTH)
|
August 11, 2009 |
|
DHANANJAY SINGH Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
DHANBAD COLD STORAGE PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 16, 2009 |
|
DHANESHWAR GOPE Vs. STATE OF JHARKHAND
|
December 23, 2009 |
|
DHANESHWAR KARMALI Vs. COMMISSIONER, NORTH CHOTANAGPUR DIVISION, HAZARIBAGH
|
November 4, 2009 |
|
DHANESHWAR PRASAD Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
DHANESHWAR SAO Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, HAZARIBAGH : AUTHORIZED OFFICER-CUM-DIVISIONAL FOREST OFFICER, HAZARIBAGH
|
September 2, 2009 |
|
DHANI RAM MAHATO Vs. STATE OF JHARKHAND
|
August 20, 2009 |
|
DHARMA NATH DAS Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 30, 2009 |
|
DHARMENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
DHARU MUNDA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 2, 2009 |
|
DHIRENDRA BIHARI SRIVASTAVA Vs. LEELA MISHRA
|
May 28, 2009 |
|
DHRUB DEV MISHRA Vs. ALLAHABAD BANK
|
July 3, 2009 |
|
Dhuran Mahato Vs. State of Jharkhand
|
April 9, 2009 |
|
DHURI YADAV Vs. THE STATE OF JHARKHAND
|
March 5, 2009 |
|
DIAMOND CONSTRUCTION THROUGH ITS PROPRIETOR, HIRA SINGH, BOKARO Vs. CENTRAL COALFIELDS LTD., RANCHI
|
December 14, 2009 |
|
Dilip Bauri Vs. State of Jharkhand
|
February 26, 2009 |
|
Dilip Kumar Samal (in 421) Panchu Kaibarta Vs. State of Bihar (Now Jharkhand)
|
March 4, 2009 |
|
DILIP SARDAR Vs. TAPAN KUMAR REG
|
September 7, 2009 |
|
Din Dayal Singh Vs. State of Jharkhand
|
November 17, 2009 |
|
DINA NATH SAHAY Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
DINESH CHANDRA SINGH Vs. STATE OF BIHAR
|
November 23, 2009 |
|
DINESH KUMAR MAHTO Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HUMAN RESOURCE DEVELOPMENT (PRIMARY & MIDDLE EDUCATION), GOVERNMENT OF JHARKHAND
|
December 2, 2009 |
|
Dinesh Kumar Manjhi Vs. State of Jharkhand
|
January 12, 2009 |
|
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 4, 2009 |
|
DINESH SONTHALIA Vs. STATE OF JHARKHAND
|
May 18, 2009 |
|
DINESHWAR GIRI @ DINESH GIRI Vs. STATE OF JHARKHAND
|
October 29, 2009 |
|
DINESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 24, 2009 |
|
DINESHWAR RAI Vs. STATE OF JHARKHAND
|
January 7, 2009 |
|
DINESHWAR THAKUR DIN Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF WATER RESOURCES, GOVERNMENT OF JHARKHAND, RANCHI : EXECUTIVE ENGINEER, PUNASI SPELL WELL DIVISION
|
December 4, 2009 |
|
DIPAK BANERJEE Vs. RANCHI UNIVERSITY
|
July 9, 2009 |
|
DIPCHAND DOHRE Vs. UNION OF INDIA
|
May 28, 2009 |
|
DIPENDU KUMAR MITRA Vs. STATE OF BIHAR
|
December 15, 2009 |
|
DIRECTOR, CENTRAL INSTITUTE PSYCHIATRY Vs. KUNDAN SINGH
|
February 13, 2009 |
|
DIRECTOR, REHABILITATION & LAND ACQUISITION, D.V.C. Vs. GURUPADA KUMBHAKAR
|
July 3, 2009 |
|
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs. MOST. MOHINI
|
September 9, 2009 |
|
Divisional Manager, New India Insurance Company Ltd Vs. Dharam Deo Paswan
|
March 25, 2009 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGADHAR MISHRA
|
March 25, 2009 |
|
DIWAKAR SARAK Vs. STATE OF JHARKHAND : MANOJ KUMAR JAIN
|
July 24, 2009 |
|
DORABJI AUTO, SINGHBHUM Vs. EMPLOYEES PROVIDENT FUND ORGANIZATIONI, RANCHI
|
July 1, 2009 |
|
DR (PROF ) PRABHU NANDAN PRASAD Vs. DR VICTOR TIGGA, THE VICE CHANCELLOR, S K M UNIVER
|
May 18, 2009 |
|
DR SUBHASH KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, ANIMAL H
|
February 10, 2009 |
|
DR. JACINTA MINZ & ORS. Vs. STATE OF JHARKHAND & ORS.
|
October 13, 2009 |
|
DR. KAILASH VIHARI Vs. UNION OF INDIA AND OTHERS
|
July 17, 2009 |
|
DR. R.K. RAI Vs. UNION OF INDIA AND OTHERS
|
February 3, 2009 |
|
DR.NAGENDRA PRASAD & (10) ORS. (IN 1248) SUKHDEO PRASAD AND ANR. (IN 206) Vs. STATE OF JHARKHAND & ORS. (IN BOTH)
|
May 1, 2009 |
|
DRAUPADI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
October 9, 2009 |
|
DRUPAD CONSTRUCTION PVT.LTD Vs. STATE OF JHARKHAND
|
July 7, 2009 |
|
DUGU MANJHI Vs. STATE OF JHARKHAND
|
May 27, 2009 |
|
DUJA SOREN Vs. STATE OF JHARKHAND
|
July 14, 2009 |
|
DUKHNI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 8, 2009 |
|
DULAL CHANDRA MUKHERJEE Vs. SAJAN KUMAR AGARWAL
|
December 19, 2009 |
|
DULARCHAND PRASAD MEHTA Vs. CENTRAL COALFIELDS LTD., AND ORS
|
April 21, 2009 |
|
DURGA CHARAN SARDAR Vs. STATE OF BIHAR
|
April 27, 2009 |
|
DURGA DEVELOPERS PVT. LTD Vs. SUNIL KUMAR TIWARY
|
May 8, 2009 |
|
DURGA DEVI Vs. STATE OF JHARKHAND
|
July 14, 2009 |
|
DURGA KUMAR YADAV Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
DURGA ORAON Vs. STATE OF JHARKHAND
|
May 26, 2009 |
|
Durga Ram Verma Vs. State of Jharkhand
|
February 2, 2009 |
|
Dwaba Glass Works Vs. Bharat Coking Coal Ltd.
|
February 4, 2009 |
|
DWARIKA DHISH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 13, 2009 |
|
DWARIKA PRASAD MEHTA Vs. STATE OF JHARKHAND
|
October 27, 2009 |
|
Eastern Coalfields Vs. Mariyanus Marandi
|
March 17, 2009 |
|
EASTERN COALFIELDS LIMITED Vs. GOPAL CHANDRA MONDAL
|
December 4, 2009 |
|
EASTERN SYNPACKS LIMITED Vs. STATE OF JHARKHAND
|
February 4, 2009 |
|
EASTERN-CENTRAL RAILWAY Vs. ASHOK KUMAR VERMA
|
May 23, 2009 |
|
EDUCOMP SOLUTION LTD Vs. STATE OF JHARKHAND
|
January 29, 2009 |
|
EJAJ AHMAD Vs. STATE OF JHARKHAND
|
September 3, 2009 |
|
EKRAM KHAN Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
ELECTRIC AND ENGINEERING CO LTD Vs. STATE OF JHARKHAND
|
July 31, 2009 |
|
EMPLOYEES IN RELATION TO MANAGEMENT OF "D" REPWAYS Vs. WORKMAN ,DHANBAD
|
November 18, 2009 |
|
EMPLOYEES IN RELATION TO MANAGEMENT OF KATHARA COLLIERY OF C C LTD Vs. THEIR WORKMEN,KATHARA BOAKRO
|
November 23, 2009 |
|
Employees in relation to the Management of Bhagaband Colliery Vs. Presiding Officer, Central Government Industrial Tribunal (No.2), Dhanbad
|
February 18, 2009 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF JAMADOVA COLLIERY OF TATA IRON AND STEEL COMPANY LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.2
|
December 1, 2009 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF LIFE INSURANCE CORPORATION Vs. UNION OF INDIA
|
February 13, 2009 |
|
EMPLOYERS IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANING AND DISIGN INSTITUTE LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 2, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF AMLABAD COLLIERY OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY THE GENERAL SECRETARY, DHANBAD COLLIERY KARAMCHARI SINGH
|
April 22, 2009 |
|
Employers in relation to the Management of Barora Coal Washery of M/s Bharat Coking Coal Ltd. Vs. Their Workmen
|
March 25, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
|
November 6, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DAMODAR Vs. BAIJNATH MISTRI
|
November 23, 2009 |
|
Employers in relation to the Management of Govindpur Colliery of M/s. Bharat Coking Coal Ltd. Vs. Their Workmen being represented by the Joint General Secretary Rashtriya Colliery Mazdoor Sangh, Dhanbad
|
December 9, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS CHOITUDIH COLLIERY OF BHARAT COKING COAL
LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.I
|
April 30, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS CHOITUDIH COLLIERY OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 30, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJRAPPA WASHERY CENTRAL COALFIELDS LTD Vs. THEIR WORKMAN
|
October 14, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED Vs. THE CONCERNED WORKMAN, D.P. MITRA
|
January 9, 2009 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TETULMARI COLLIERY Vs. PRESIDING OFFICER
|
April 28, 2009 |
|
EMPLOYERS IN RELATIONA TO THE MANAGMENT OF LODNA AREA OF BCCL Vs. THEIR WORKMEN
|
May 8, 2009 |
|
Ex.Havaldar Md.Karim Khan Vs. State of Jharkhand
|
February 19, 2009 |
|
Eyelex Cinema, Ranchi Vs. Union of India
|
January 7, 2009 |
|
FAGU MAHTO @ DHIRHU MAHTO, ASHOK SAO AND TUNUA SAO @ UMESH SAO Vs. STATE OF JHARKHAND
|
September 15, 2009 |
|
FAIYAZ AHMAD Vs. INDIAN IRON & STEEL CO.LTD
|
May 21, 2009 |
|
FAIZ MURTAZA ALI Vs. SYED ASKARI HADI AUGUSTINE IMAM
|
February 27, 2009 |
|
FAIZ MUTAZA ALI Vs. SYED ASKARI HADI ALI AUGUSTIN IMAM
|
February 6, 2009 |
|
FATIK MAHTO Vs. BHARAT COKING COAL LTD
|
June 30, 2009 |
|
FIRANGI YADAV Vs. UNION OF INDIA
|
November 30, 2009 |
|
FRANCIS XAVIER BARA Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
FUDAN DEVI Vs. GENERAL MANAGER, GIDDI WASHERY, CCL
|
August 12, 2009 |
|
FULMATI DEVI Vs. BHARAT COKING COAL LTD., DHANBAD
|
November 6, 2009 |
|
G K LATH ALIAS GOPAL KRISHNA LATH Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
G.R.RICE & DAL MILL Vs. UNION OF INDIA : JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
|
December 21, 2009 |
|
G.SRINIVAS RAO Vs. UNION OF INDIA
|
May 15, 2009 |
|
GAJANAND PRASAD KESHRI Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
GAJENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 14, 2009 |
|
GAJENDRA SINGH KUSHWAHA Vs. STATE OF JHARKHAND
|
March 6, 2009 |
|
GAMAHARIA, JAMSHEDPUR Vs. JOINT COMMISSIONER OF INCOME TAX (TDS), RANCHI
|
December 17, 2009 |
|
GANDHARI DEVI Vs. DABUR (DR.) S.K.BURMAN, NOW DABUR INDIA LIMITED, DABUR GRAM, JASIDIH, DEOGHAR
|
April 27, 2009 |
|
Ganesh Lal Pathak Vs. Bharat Coking Coal Limited (B.C.C.L.), Dhanbad
|
April 2, 2009 |
|
Ganesh Mahto Vs. State of Bihar (now Jharkhand)
|
March 19, 2009 |
|
GANESH MAHTO AND HORIL MAHTO Vs. STATE OF BIHAR
|
March 19, 2009 |
|
GANESH PINGUA Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
Ganesh Prasad Vs. State of Jharkhand
|
February 13, 2009 |
|
GANESH PRASAD SHARMA Vs. STATE OF JHARKHAND
|
October 27, 2009 |
|
Ganesh Prasad Verma Vs. State of Jharkhand
|
September 14, 2009 |
|
GANESH PRASAD, JAY PRAKASH KUMAR, BALCHAND SAH Vs. STATE OF JHARKHAND
|
December 9, 2009 |
|
GANESH RAM DIGGI Vs. CENTRAL COALFIELDS LIMITED THROUGH CMD-CUM-CHAIRMAN, CCL, RANCHI
|
September 16, 2009 |
|
GANESH ROY Vs. STATE OF JHARKHAND AND ANOTHER
|
May 13, 2009 |
|
Ganesh Singh Vs. State of Jharkhand
|
November 16, 2009 |
|
GANGA RAM SAMAD Vs. STATE OF JHARKHAND : DEPUTY INSPECTOR GENERAL OF POLICE
|
August 5, 2009 |
|
GANGADHAR MAHATO @ LANGRA MAHATO Vs. STATE OF JHARKHAND
|
August 19, 2009 |
|
GANPAT PRASAD YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
May 13, 2009 |
|
GANPATI FUELS, DHANBAD Vs. STATE OF JHARKHAND
|
July 2, 2009 |
|
GANSHU BAITARIA Vs. STATE OF JHARKHAND
|
July 24, 2009 |
|
Gaur Mohan Mahto Vs. State of Jharkhand
|
April 16, 2009 |
|
GAURAV BUDHIA Vs. UNION OF INDIA
|
October 28, 2009 |
|
GAURCHANDRA GORAIN Vs. STATE OF JHARKHAND
|
January 9, 2009 |
|
Gauri Shankar Vs. State of Jharkhand
|
February 9, 2009 |
|
GAURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
November 27, 2009 |
|
GAURI SHANKAR PRASAD VERMA Vs. PRESIDING OFFICER MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
August 6, 2009 |
|
GAURI SHANKAR SABOO Vs. STATE OF JHARKHAND
|
October 14, 2009 |
|
Gauri Shankar Tiwary Vs. Steel Authority of India Limited
|
February 5, 2009 |
|
GAUTAM DE Vs. STATE OF JHARKHAND THROUGH HOME SECRETARY, JHARKHAND
|
November 18, 2009 |
|
GAUTAM PINGUWA Vs. STATE OF BIHAR
|
November 7, 2009 |
|
Gautam Sharma Vs. State of Jharkhand
|
April 22, 2009 |
|
Gaya Ram @ Gaya Ram Sah Vs. B.C.C.L. Dhanbad through its Chairman-cum-Managing Director
|
February 13, 2009 |
|
GAYATRI VERMA Vs. VICTOR TIGGA VICE CHANCELLOR S K M UNIVERSITY DUMKA
|
May 18, 2009 |
|
GEETA DEVI Vs. STEEL AUTHORITY OF INDIA LTD., B.S.P
|
November 30, 2009 |
|
GEETA DEVI Vs. PARMESHWARI DEVI SARAF
|
February 10, 2009 |
|
GEETA SHARMA Vs. STATE OF JHARKHAND
|
July 14, 2009 |
|
GENERAL MANAGER, ELECTRICAL EQUIPMENT FACTORY, TATISILWAI Vs. ANUPAM CHATTERJEE & ORS.
|
March 2, 2009 |
|
General Manager, Western Jharia Area of M/s Bharat Coking Coal Limited Vs. Union of India
|
April 17, 2009 |
|
Gerald Emili Moses Vs. State of Jharkhand
|
March 3, 2009 |
|
GERE GUNDWA (GUNDRA) SIRKA Vs. STATE OF BIHAR
|
November 24, 2009 |
|
GHANSHYAM MISHRA Vs. STATE OF JHARKHAND
|
November 26, 2009 |
|
Ghanshyam Thakur Vs. State of Jharkhand
|
April 9, 2009 |
|
GHANSHYAM UPADHAYAY Vs. STATE OF JHARKHAND
|
January 12, 2009 |
|
GIRDHARILAL AGARWAL Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
GIRIJA DEO Vs. STATE OF JHARKHAND
|
March 6, 2009 |
|
GIRISH KUMAR DUBEY Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DEOGHAR
|
July 23, 2009 |
|
GLOBE ROADWAYS PVT.LTD Vs. CENTRAL COAL FIELD LTD
|
September 2, 2009 |
|
GOBIND LUGUN Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
GOBIND MAHTO Vs. STATE OF JHARKHAND
|
July 27, 2009 |
|
GOBINDA CHANDRA KUMAR Vs. STATE OF JHARKHAND & ORS.
|
October 12, 2009 |
|
Godwin Ekka Vs. State of Bihar, now State of Jharkhand
|
March 3, 2009 |
|
GOENDA ORAON Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
GOMA @ GOVIND MAHTO @ MEHTA & ANR. (IN 732), SHAMBHU RAVIDAS (IN 809) AND RUPLAL MAHTO @ MEHTA (IN 825) Vs. THE STATE OF JHARKHAND (IN ALL)
|
February 10, 2009 |
|
Goma @ Govind Mahto @ Mehta,Shambhu Ravidas,Rupial Mahto @ Mehta Vs. State of Jharkhand
|
February 15, 2009 |
|
GOPAL BHAGAT Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
GOPAL CHANDRA MONDAL Vs. COAL INDIA LIMITED
|
May 8, 2009 |
|
GOPAL DAS Vs. BARNWAS DAS
|
August 25, 2009 |
|
GOPAL KESHRI Vs. STATE OF JHARKHAND
|
May 13, 2009 |
|
GOPAL KRISHNA PRASAD Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
GOPAL LOHAR Vs. STATE OF JHARKHAND
|
February 17, 2009 |
|
GOPAL LOHRA & ORS. Vs. STATE OF BIHAR
|
January 27, 2009 |
|
Gopal Mishra Vs. State of Jharkhand through the Secretary, H.R.D
|
December 10, 2009 |
|
GOPAL MISHRA Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
Gopal Naroune Vs. State of Bihar
|
March 19, 2009 |
|
Gopal Pandit Vs. State of Jharkhand
|
February 3, 2009 |
|
GOPAL PATHAK Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
April 2, 2009 |
|
GOPAL PRASAD KHETAN AND SANDEEP KHETAN Vs. STATE OF JHARKHAND AND MARKETING OFFICER, RANCHI SUB-DIVISION
|
October 14, 2009 |
|
GOPAL SAHU Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
GOPAL SHUKLA @ GOPAL DUTT SHUKLA Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
GOPAL SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I
|
July 21, 2009 |
|
GOPAL SINGH YADAV Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
|
December 17, 2009 |
|
GOPIN KISKU Vs. STATE OF JHARKHAND
|
December 17, 2009 |
|
GORAKH NATH SINGH Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
GOUR DUTTA @ GOUR CHANDRA DUTTA Vs. STATE OF JHARKHAND
|
November 7, 2009 |
|
GOVERDHAN RAM Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
Green Bala Guria Vs. State of Jharkhand through the Secretary, Dept. of H.R.D., Ranchi
|
December 8, 2009 |
|
GUDDI @ FARHAT PARVEEN Vs. STATE OF JHARKHAND
|
May 26, 2009 |
|
GUPTESHWAR SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED, PATNA : J.K.DUTTA, MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED, PATNA : CHIEF OF ADMINISTRATION
|
September 7, 2009 |
|
GUPTESHWAR SINGH Vs. JUNEJA DELHI
|
May 27, 2009 |
|
GURUCHARAN HAJAM Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
GURWA PATAR @ GURUA PATAR Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
Gusul Azam @ Gosulaazam Shah Vs. Steel Authority of India Ltd, Through its M.D. Bokaro Steel Plant
|
March 18, 2009 |
|
GYAN CHAND AGARWAL Vs. ROPA ORAON
|
May 20, 2009 |
|
H.M.P.SINGH Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
H.V.Axles Ltd. Vs. State of Jharkhand
|
February 17, 2009 |
|
HADI RAM SINGH SARDAR Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
HANDU BHAGAT Vs. STATE OF JHARKHAND
|
December 8, 2009 |
|
HANIF ANSARI Vs. GUMLA MUNICIPALITY, GUMLA : EXECUTIVE OFFICER, GUMLA MUNICIPALITY AT GUMLA : STATE OF JHARKHAND THROUGH SECRETARY, URBAN DEVELOPMENT, DEPARTMENT, GOVT.OF JHARKHAND
|
August 19, 2009 |
|
HARADHAN GOSWAMI Vs. BANK OF INDIA
|
July 24, 2009 |
|
Harbinder Singh Vs. State of Jharkhand
|
February 4, 2009 |
|
HARDEO MAHARAJ Vs. STATE OF JHARKHAND
|
October 29, 2009 |
|
HARDEO SINGH @ HARDEO SINGH MARWAH Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
HARE KRISHNA ROY @ BHAIRO ROY Vs. STATE OF JHARKHAND
|
May 25, 2009 |
|
HARE KRISHNA SINGH AND SHIV SHANKAR PANDEY Vs. STATE OF JHARKHAND
|
January 9, 2009 |
|
Hari Manmohan Choudhary Vs. Chairman, Jharkhand State Electricity Board
|
February 17, 2009 |
|
HARI MOHAN SINGH AND OTHERS Vs. TAHIRA KHATOON AND OTHERS
|
April 1, 2009 |
|
HARI NARAYAN DEO Vs. MD.AKHTAR
|
July 23, 2009 |
|
HARI NARAYAN RAI Vs. UNION OF INDIA
|
November 26, 2009 |
|
HARI RAM Vs. UNION OF INDIA AND OTHERS
|
January 19, 2009 |
|
HARI SINGH Vs. UNION OF INDIA : DIRECTOR GENERAL, BOARDER SECURITY FORCE, NEW DELHI : DEPUTY INSPECTOR GENERAL & COMMANDANT, BOARDER SECURITY FORCE, HAZARIBAGH
|
December 18, 2009 |
|
HARI SINGH Vs. STATE OF JHARKHAND
|
February 9, 2009 |
|
Haridwar Singh Vs. State of Bihar
|
January 15, 2009 |
|
HARIHAR SINGH MUNDA Vs. UNION OF INDIA
|
October 15, 2009 |
|
Harihar Yadav Vs. State of Jharkhand
|
January 12, 2009 |
|
HARILAL PASWAN Vs. STATE OF JHARKHAND : SECRETARY, PRIMARY EDUCATION, GOVT.OF JHARKHAND, RANCHI : DIRECTOR, PRIMARY EDUCATION, JHARKHAND, RANCHI : DEPUTY COMMISSIONER, SAHIBGANJ
|
September 2, 2009 |
|
Harinandan Singh Vs. State of Jharkhand
|
March 5, 2009 |
|
HARINATH TIWARY Vs. STATE OF JHARKHAND
|
April 2, 2009 |
|
HARIPADA KUMBHAKAR Vs. HARIPADA KUMBHAKAR
|
September 8, 2009 |
|
HARIRAM KUMHAR Vs. STATE OF JHARKHAND
|
July 13, 2009 |
|
HARIS CHANDRA SINGH Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
HARISH MANJUL Vs. UNION OF INDIA : SECRETARY TO THE GOVERNMENT OF INDIA, RAILWAY DEPARTMENT
|
September 4, 2009 |
|
Harishankar Mishra Vs. Bokaro Steel Authority of India Ltd.
|
February 10, 2009 |
|
Harizan Mahto @ Harijan Mahto Vs. State of Jharkhand
|
April 15, 2009 |
|
HAROON MIAN Vs. STATE OF JHARKHAND
|
April 5, 2009 |
|
HARPAL SINGH @ HEERE Vs. STATE OF JHARKHAND
|
July 10, 2009 |
|
Harun Topno Vs. Allahabad Bank
|
May 11, 2009 |
|
HAST BAHADUR GURUNG Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 30, 2009 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. SOMRA ORAON
|
May 1, 2009 |
|
HEMANT KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
HIFJUR RAHMAN Vs. JAIBUN NISHA
|
June 23, 2009 |
|
HIGH COURT LEGAL SERVICE COMMITTEE Vs. STATE OF JHARKHAND AND ORS
|
September 14, 2009 |
|
HIMANSHU PRASAD SINHA Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
HINDUSTAN COPPER CORPORATION Vs. SANJAY GHOSAL
|
August 10, 2009 |
|
HINDUSTAN COPPER CORPORATION Vs. SANJAY GHOSHAL
|
September 10, 2009 |
|
HINDUSTAN LEVER LIMITED Vs. SECRETARY, LABOUR DEPARTMENT
|
June 26, 2009 |
|
HINDYA DHAN Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 30, 2009 |
|
HIPPI SINGH Vs. STATE OF JHARKHAND
|
March 4, 2009 |
|
HIRA LAL DUTTA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 27, 2009 |
|
HIRA LAL KALUNDIA Vs. STATE OF JHARKHAND
|
January 16, 2009 |
|
HIRA MOCHI Vs. BHARAT COKING COAL LTD. AND OTHERS
|
August 10, 2009 |
|
Hiramani Shukla @ Haribansh Vs. State of Jharkhand
|
February 18, 2009 |
|
HIRDAY KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
HITESH VERMA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
July 10, 2009 |
|
HOLY CROSS SCHOOL Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
HOTEL ARIHANT PVT LTD Vs. UNION OF INDIA
|
November 19, 2009 |
|
Hrinandan Singh Vs. State of Jharkhand
|
March 5, 2009 |
|
HUMAYUN KABIR Vs. STATE OF JHARKHAND
|
October 14, 2009 |
|
HYDER SEIKH Vs. BANK OF BARODA THROUGH CHIEF MANAGER, MAIN ROAD, RANCHI
|
September 16, 2009 |
|
HYDRABAD INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
April 16, 2009 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MOUSMI MUKHERJEE
|
December 18, 2009 |
|
IDRIS ANSARI Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
Idrish Ansari Vs. State of Jharkhand
|
February 27, 2009 |
|
IFTERKHAR HMAD KHAN Vs. MD SAHABUDDIN
|
May 5, 2009 |
|
IGNATIOUS MURMU Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, JHARKHAND, RANCHI : PUSPA MARANDI, JOINT SECRETARY : GOURI SHANKAR MINZ, D.D.C., GIRIDIH : UPENDRA NARAYAN ORAOWN
|
September 8, 2009 |
|
INDAL SINGH RAHI Vs. STEEL AUTHORITY OF INDIA
|
November 11, 2009 |
|
INDIA ALLOYS Vs. ALLAHABAD BANK & OTHERS
|
April 6, 2009 |
|
India Automotives Limited Vs. B.S.F.C.
|
July 31, 2009 |
|
INDIAN ALUMINIUM COMPANY Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
March 24, 2009 |
|
Indiana Engineering Works Vs. Engineering Projects (India)
|
January 28, 2009 |
|
INDRA DEO PASWAN Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
|
November 10, 2009 |
|
INDRA NATH MEHTA Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
INDRADEO PRASAD Vs. STATE OF JHARKHAND : PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT : DEPUTY SECRETARY, ROAD CONSTRUCTION DEPARTMENT : EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION
|
August 28, 2009 |
|
Indradeo Ram Vs. State of Jharkhand
|
January 16, 2009 |
|
INDRADEO RAM AND ORS Vs. THE STATE OF JHARKHAND
|
April 5, 2009 |
|
INDRADEO YADAV Vs. CENTRAL COALFIELDS LTD
|
June 26, 2009 |
|
INDU DEVI Vs. ARVIND KUMAR SINGH
|
April 8, 2009 |
|
IRA DEB @ IRA AIKAT Vs. STATE OF JHARKHAND
|
November 17, 2009 |
|
ISPAT AND ENERGY LTD.THROUGH ITS AUTHORISED REPRESENTATIVE Vs. SINGHBHUM MINERAL COMPANY THROUGH ITS PARTNER AND SRI RAM MINERAL COMPANY THROUGH ITS PARTNER
|
November 27, 2009 |
|
Izhar Ulfat Vs. Krishna Munda
|
April 8, 2009 |
|
J D SARDA INDUSTRIES PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 25, 2009 |
|
J.C. JANI Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
J.KUMAR Vs. STATE OF JHARKHAND
|
August 20, 2009 |
|
JAG SINGH Vs. JSEB RANCHI
|
November 6, 2009 |
|
JAGANNATH MISHRA Vs. STATE OF BIHAR
|
July 27, 2009 |
|
JAGANNATH PRASAD SAHU Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
JAGANNATH SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, IRRIGATION DEPARTMENT, RANCHI
|
November 9, 2009 |
|
JAGAT NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
JAGDEO MAHTO Vs. COMMISSIONER NORTH CHOTANAGPUR DIVISION HAZARIBAGH
|
February 10, 2009 |
|
JAGDISH @ THURAI MISTRY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 5, 2009 |
|
JAGDISH BHAGAT Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
JAGDISH BHUINYA Vs. BHARAT COKING COAL LIMITED : G.M., BCCL, KURIDIH COLLIERY BLOCK-4, DHANBAD : PROJECT OFFICER, KURIDIH COLLIERY, BLOCK-4, DHANBAD : REGIONAL LABOUR COMMISSIONER
|
September 4, 2009 |
|
JAGDISH BHUNIYA Vs. BHARAT COKING COAL LTD
|
September 7, 2009 |
|
JAGDISH JHA Vs. STATE OF JHARKHAND : PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, RANCHI. : UNDER SECRETARY, WATER RESOURCES DEPARTMENT, RANCHI : EXECUTIVE ENGINEER, WATER
|
August 21, 2009 |
|
JAGDISH KUMAR OJHA Vs. HEAVY ENGINEERING CORPORATION
|
July 9, 2009 |
|
Jagdish Mahto Vs. State of Jharkhand
|
April 22, 2009 |
|
JAGDISH SINGH Vs. BHARAT COKING COAL LTD
|
June 26, 2009 |
|
JAGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
JAGESHWAR PRASAD Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
Jagmohan Mahto Vs. Union of India
|
January 28, 2009 |
|
JAGO BHUMIJ Vs. STATE OF BIHAR
|
October 10, 2009 |
|
JAI MAHAVIR ATTA MILL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 24, 2009 |
|
JAI MAHAVIR ATTA MILL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 19, 2009 |
|
JAI RAM PRASAD YADAV AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
December 2, 2009 |
|
Jai Singh Boipai Vs. State of Jharkhand
|
April 16, 2009 |
|
JAILUNISH MIYAN @ MD.JAILUNISH Vs. STATE OF JHARKHAND
|
August 17, 2009 |
|
Jaimangal Prasad Vs. State of Bihar
|
February 26, 2009 |
|
Jaipal Mahli Vs. State of Jharkhand
|
March 17, 2009 |
|
Jaleshwari Devi Vs. Jharkhand State Electricity Board
|
April 29, 2009 |
|
JALSU BARAIK Vs. STATE OF JHARKHAND
|
December 7, 2009 |
|
JAMIL AKHTAR @ MD. JAMIL AKHTAR Vs. STATE OF JHARKHAND
|
March 26, 2009 |
|
Jamila Khatoon Vs. Ranchi Regional Development Authority, Ranchi
|
May 5, 2009 |
|
Jamiruddin Sheikh Vs. State of Jharkhand
|
April 12, 2009 |
|
JAMSHEDPUR DAIRY, A UNIT OF BIHAR STATE COOPERATIV Vs. JOINT COMMISSIONER OF INCOME TAX (TDS) AND
|
December 17, 2009 |
|
JAMSHEDPUR GENERAL CONSUMER CENTRAL COOPERATIVE STORE LTD Vs. JHARKHAND STATE HOUSING BOARD, RANCHI THROUGH ITS MANAGING DIRECTOR & ORS.
|
November 20, 2009 |
|
Jamshedpur Wellpack Poly Industries Ltd. Vs. Jharkhand State Electricity Board
|
December 8, 2009 |
|
JAMUNA HARIZAN @ JAMUNA AHIRWAR Vs. CENTRAL COAL FIELD LTD
|
November 16, 2009 |
|
JAMUNA NAYAK Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
Jamuna Prasad Singh Vs. State of Jharkhand
|
December 10, 2009 |
|
JAMUNI DEVI Vs. CHIEF GENERAL MANAGER, JSEB
|
August 5, 2009 |
|
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 21, 2009 |
|
JANARDAN PRASAD SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
|
October 30, 2009 |
|
Janki Kumhar Vs. State of Jharkhand
|
March 17, 2009 |
|
JANKI PRASAD SHARMA Vs. STATE OF JHARKHAND
|
January 5, 2009 |
|
JARINA DEVI Vs. STATE OF JHARKHAND
|
November 7, 2009 |
|
JATINDER SINGH HANSPAL Vs. STATE OF JHARKHAND : SARDAR TEJINDER SINGH
|
August 26, 2009 |
|
JAY MANGA KUMAR Vs. STATE OF JHARKHAND
|
December 9, 2009 |
|
JAY MANGAL KUMAR @ JAI MANGAL KUMAR Vs. STATE OF JHARKHAND
|
April 17, 2009 |
|
Jay Prakash Burnwal Vs. State of Jharkhand
|
January 7, 2009 |
|
JAY PRAKASH ROY Vs. STATE OF JHARKHAND : DINESH PASWAN
|
July 24, 2009 |
|
JAY TARA COILS AND CORES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY, ADITYAPUR, JAMSHEDPUR AND OTHERS
|
September 8, 2009 |
|
Jaya Bag Vs. Union of India
|
March 25, 2009 |
|
JAYANT KARNAD Vs. UNION OF INDIA
|
March 18, 2009 |
|
JAYANTI PRASAD SINGH Vs. STATE OF JHARKHAND
|
November 10, 2009 |
|
JEET BAHADUR THAPA @ JEETU BAHADUR Vs. STATE OF JHARKHAND
|
December 4, 2009 |
|
JEVAN KUJUR Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
JHALWA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 16, 2009 |
|
JHAMIA DEVI Vs. MD KALIMUDDIN
|
February 12, 2009 |
|
JHANDU MAHTO Vs. STATE OF JHARKHAND
|
May 13, 2009 |
|
JHARI THAKUR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 18, 2009 |
|
JHARKHAND COLLIERY MAZDOOR UNION Vs. CENTRAL COALFIELDS LTD
|
November 10, 2009 |
|
JHARKHAND PARTY (A POLITICAL PARTY) THROUGH ITS PRINCIPAL SECRETARY, ASHOK KUMAR BHAGAT Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY, NEW DELHI
|
November 5, 2009 |
|
Jharkhand Ph D. Dharak Shodh Sangh Vs. State of Jharkhand
|
March 20, 2009 |
|
JHARKHAND PROJECT UCHCHA VIDYALAYA SHIKSHAK SANGH Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. BINOD BIHARI PANDEY
|
December 4, 2009 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
August 13, 2009 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. LALA RAMAGYA PRASAD
|
September 2, 2009 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. STAN COMMODITIES PVT LTD
|
March 4, 2009 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. B RAM GENERAL MANAGER SUM CHIEF ENGINEER SINGHBHUM
|
January 16, 2009 |
|
Jharkhand State Electricity Board Vs. Kumardhubi Steels Pvt. Ltd
|
April 17, 2009 |
|
Jharkhand State Khadi & Village Industries Board Vs. Chhedi Mistri
|
May 8, 2009 |
|
JIBAN Vs. CENTRAL COALFIELD LIMITED
|
November 7, 2009 |
|
JINDAL FORGINGS PVT.LTD Vs. RICHARDSON & GUDDAS (1972) P.LTD
|
November 17, 2009 |
|
JINNAT BANO Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
JIT NARAIN PRASAD Vs. STATE OF BIHAR, THROUGH SECRETARY, LAW DEPARTMENT, BIHAR
|
May 13, 2009 |
|
JITBAHAN SINGH MUNDA Vs. STATE OF JHARKHAND
|
June 23, 2009 |
|
Jitendra Kumar Vs. State of Jharkhand
|
February 10, 2009 |
|
JITENDRA KUMAR PUHAN @ JITENDRA KUMAR FHUHAN Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
Jivan Tudu Vs. State of Jharkhand
|
March 17, 2009 |
|
JIW LAL MAHATO Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
JODU PRAMANIK @ JURU PRAMANIK Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
JOGESH GAMBHIR Vs. STATE OF JHARKHAND
|
April 15, 2009 |
|
Johan Murmu Vs. State of Jharkhand
|
March 5, 2009 |
|
JOHN MARIA AND MERRY ROSE EKKA Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
|
September 2, 2009 |
|
JOLEN BARLA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
October 6, 2009 |
|
JOLJUS MINZ; CHONHAS MINZ AND BISHRAM MINZ Vs. STATE OF JHARKHAND
|
March 6, 2009 |
|
JOSEPH MUNDA Vs. MOST FUDI
|
March 17, 2009 |
|
JUDICIAL COMMISSIONER, RANCHI.MATHU KUMAR SAO @ MATHUA Vs. STATE OF BIHAR
|
June 22, 2009 |
|
JUGAL KISHORE LALL Vs. STATE OF JHARKHAND
|
May 6, 2009 |
|
JUGAL KISHORE SAWA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 10, 2009 |
|
JUGAL KISHORE SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
May 13, 2009 |
|
JUGAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
July 31, 2009 |
|
Jugal Mahto Vs. State of Bihar (Now Jharkhand)
|
March 25, 2009 |
|
JUGNU MAHTO @ RUPLAL MAHTO Vs. STATE OF JHARKHAND
|
August 20, 2009 |
|
JULIUS KACHHAP Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
JUMAI MUNDARI AND OTHERS Vs. BHUKLA MUNDARI AND OTHERS
|
March 3, 2009 |
|
K.D. LIQUOR AND FERTILIZER (PVT.) LTD. Vs. STATE OF JHARKHAND
|
January 22, 2009 |
|
KABIR WOMEN’S COLLEGE, SYED SHAMIM MADNY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION, GOVERNMENT
|
November 7, 2009 |
|
KADLE ORAON Vs. STATE OF BIHAR
|
August 18, 2009 |
|
KAILASH BIHARI YADAV Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
Kailash Chandra Mahto Vs. Ram Prasad Mahtha
|
April 1, 2009 |
|
Kailash Kumar Mandal Vs. Commissioner, Coal Mines Provident Fund
|
February 13, 2009 |
|
KAJU MAHTO Vs. STATE OF JHARKHAND
|
December 1, 2009 |
|
KALA CHAND GORAIN Vs. STATE OF BIHAR NOW JHARKHAND
|
March 24, 2009 |
|
KALICHARAN PRASAD SINGH Vs. STATE OF JHARKHAND & ORS
|
August 20, 2009 |
|
KALYANI DEVI Vs. STATE OF JHARKHAND
|
July 21, 2009 |
|
KALYANI SHARAN Vs. M/S INDIAN STEEL & WIRE PRODUCTS LTD.
|
December 10, 2009 |
|
KAMAL KUMAR GOENKA Vs. STATE OF JHARKHAND
|
September 9, 2009 |
|
Kamal Narayan Kashyap Vs. Bharat Coking Coal Ltd.
|
March 26, 2009 |
|
KAMALA CONSTRUCTION CO. Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 28, 2009 |
|
KAMESHWAR BAITHA Vs. STATE OF JHARKHAND
|
December 4, 2009 |
|
KAMESHWAR BAITHA Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
Kameshwar Narayan Singh Vs. State of Jharkhand
|
April 9, 2009 |
|
Kameshwar Prasad Yadav Vs. State of Jharkhand
|
January 12, 2009 |
|
Kameshwar Singh Vs. State of Jharkhand
|
March 31, 2009 |
|
KAMLA GANGOT AND ORS Vs. STATE OF JHARKHAND AND ANR
|
December 10, 2009 |
|
KAMLA KANT DUBEY Vs. STATE OF JHARKHAND
|
March 5, 2009 |
|
Kamlesh Kumar Vs. Union of India through the Secretary, Ministry of Home Affairs, New Delhi
|
January 22, 2009 |
|
Kamlesh Mahto Vs. Central Coal Fields Limited
|
December 10, 2009 |
|
KAMLESH MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
May 26, 2009 |
|
Kamli Devi Vs. Union of India
|
January 28, 2009 |
|
KAMRUDDIN MIAN Vs. STATE OF JHARKHAND
|
December 17, 2009 |
|
KAMTA PRASAD SAW Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
Kanchan Munda Vs. State of Jharkhand
|
March 24, 2009 |
|
Kandra Tiu Vs. State of Bihar
|
February 13, 2009 |
|
KANHAI SAO Vs. STATE OF JHARKHAND
|
April 21, 2009 |
|
KANHAIYA LAL Vs. STATE OF JHARKHAND
|
September 11, 2009 |
|
KANHAIYA PRASAD Vs. STATE OF JHARKHAND
|
July 10, 2009 |
|
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 22, 2009 |
|
KANHAIYA ROUT Vs. STATE OF JHARKHAND
|
August 6, 2009 |
|
KANT DEVI Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
Kant Mishra Vs. State of Jharkhand
|
August 1, 2009 |
|
Kant Mishra Vs. State of Jharkhand
|
October 9, 2009 |
|
Karate Do Association of Jharkhand Vs. State of Jharkhand
|
February 19, 2009 |
|
KARMI DEVI Vs. SATENDRA KUMAR SINGH
|
September 14, 2009 |
|
KARTAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 7, 2009 |
|
KARTIK CHANDRA PAUL Vs. BARUNA TRIPATHI
|
January 5, 2009 |
|
KARTIK CHARAN JHA Vs. STATE OF JHARKHAND
|
July 1, 2009 |
|
Kartik Mahto Vs. State of Bihar(now Jharkhand)
|
January 15, 2009 |
|
KARTIK MUNDA Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
Kartik Singh Munda Vs. State of Jharkhand
|
February 17, 2009 |
|
KARU YADAV Vs. STATE OF JHARKHAND
|
May 4, 2009 |
|
KARUNA DEVI Vs. NATIONAL INSURANCE CO.LTD
|
September 2, 2009 |
|
Karuna Kar Barik Vs. Union of India
|
February 13, 2009 |
|
KASHMIRA SINGH Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
Kasim Uddin Vs. State of Jharkhand
|
March 30, 2009 |
|
KAULESHWAR MAHTO Vs. STATE OF JHARKHAND
|
July 9, 2009 |
|
KAULESHWAR TIWARY Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
Kaushal Kishore Singh @ Kaushal Kishore Vs. State of Jharkhand
|
March 18, 2009 |
|
KAUSHAL KISHORE THAKUR Vs. UNION OF INDIA
|
November 18, 2009 |
|
KEDAR MAHATO Vs. STATE OF JHARKHAND
|
March 17, 2009 |
|
Kedar Nath Sharma Vs. State of Jharkhand
|
May 12, 2009 |
|
KEDAR RAM @ KEDAR MOCHI Vs. BHARAT COKING COAL LTD
|
November 6, 2009 |
|
KEDAR SINGH Vs. STATE OF JHARKHAND
|
April 30, 2009 |
|
Kesharwani Panchayat Jharia Vs. Bihar State Board of Religious Trusts
|
April 16, 2009 |
|
KESHAW CHANDRA MAHTO Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
KESHWAR SINGH Vs. STATE OF BIHAR
|
November 19, 2009 |
|
KHADERAN SHARMA Vs. STATE OF JHARKHAND
|
June 22, 2009 |
|
KHASJAMDA MINING COMPANY Vs. SINGHBHUM MINERAL COMPANY,
|
November 27, 2009 |
|
KHASJAMDA MINING COMPANY Vs. STATE OF JHARKHAND
|
September 10, 2009 |
|
Khelari Cement Ltd Vs. State of Jharkhand
|
September 16, 2009 |
|
KHORA BOURI Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
Khuteshwar Giri Vs. State of Jharkhand
|
December 9, 2009 |
|
Kiran Paswan Vs. State of Bihar
|
January 21, 2009 |
|
KIRAN PREM Vs. STATE OF JHARKHAND AND OTHERS
|
February 2, 2009 |
|
KIRAN SINGH Vs. SARJU VERMA
|
May 11, 2009 |
|
Kishan Lal Bodra Vs. State of Jharkhand
|
July 13, 2009 |
|
KISHORE KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
July 8, 2009 |
|
KISHORE KUMAR DESHMUKH Vs. AJAY KUMAR SINHA ALIAS GOPAL
|
May 4, 2009 |
|
KISHORE MANDAL Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
Kishun Mahto Vs. Bank of India
|
February 19, 2009 |
|
KISHUN SINGH Vs. STATE OF JHARKHAND
|
February 20, 2009 |
|
Kokia Vs. Dindayal Munda
|
March 24, 2009 |
|
KOKILA MUKHI Vs. BANK OF INDIA AND ORS.
|
October 28, 2009 |
|
Kouleshwar Mahto Vs. Central Coalfields Ltd.
|
March 23, 2009 |
|
Kripa Shankar Dwary Vs. Nand Lal Charan Dwary
|
February 2, 2009 |
|
KRISHNA CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
Krishna Kumar Vs. Central Coalfields Ltd., Ranchi
|
May 27, 2009 |
|
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
February 17, 2009 |
|
Krishna Pratap Singh Vs. State of Jharkhand
|
March 5, 2009 |
|
Krishna Rawani Vs. Pero Marandi
|
April 13, 2009 |
|
KRISHNA SINGH @ CHHOTU SINGH Vs. STATE OF JHARKHAND
|
June 23, 2009 |
|
Krishna Stone Company Vs. State of Jharkhand
|
February 28, 2009 |
|
Krishnajee Vs. State of Jharkhand
|
February 18, 2009 |
|
KRISO MAHABIR Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM-MANAGING DIRECTOR, RANCHI : GENERAL MANAGER (S), URIMARI PROJECT, CCL, HAZARIBAGH
|
December 7, 2009 |
|
KUBER PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
March 3, 2009 |
|
KULAI MADHAI REDDY Vs. INDIAN SCHOOL OF MINES UNIVERSITY, DHANBAD
|
July 13, 2009 |
|
KULDIP MINZ Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
Kuleshwar Mahto Vs. General Manager, P & R (Personnel), CCL, Darbhanga House, Ranchi
|
September 9, 2009 |
|
KULSUM BANO Vs. CENTRAL COAL FIELDS LTD., RANCHI
|
September 14, 2009 |
|
KUMAR AND KUMAR Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
Kumari Bharti Singh Vs. State of Jharkhand
|
April 18, 2009 |
|
Kumari Nilmani Sushma Vs. State of Jharkhand
|
February 17, 2009 |
|
KUMOD KUMAR JHA @ KUMUD KR. JHA Vs. STATE OF JHARKHAND & ORS.
|
May 18, 2009 |
|
KUNDAN SINGH @ KUNDAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 31, 2009 |
|
Kunj Bihari Singh Vs. State of Jharkhand
|
April 1, 2009 |
|
KUNJ BIHARI SINGH @ LANGRA Vs. STATE OF JHARKHAND
|
October 13, 2009 |
|
KUNTI DEVI Vs. UNION OF INDIA
|
November 20, 2009 |
|
KUNTI GUPTA Vs. SUNIL KUMAR GUPTA
|
December 21, 2009 |
|
KURCHA MIAN, BARCHU MIAN @ BAHRU MIAN, DOMAN MIAN, CHAKLA MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 13, 2009 |
|
KUSTORE AREA), JHARIA, DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF HURULADIH COLLIERY OF BHALGORA AREA
|
May 11, 2009 |
|
L.B. RAJAN Vs. UNION OF INDIA
|
May 19, 2009 |
|
LAICHU CHAMAR Vs. BAIJNATH RAM
|
May 4, 2009 |
|
LAING Vs. STATE OF JHARKHAND AND OTHERS
|
August 25, 2009 |
|
LAJRUS ORAON AND PITRUS ORAON Vs. STATE OF JHARKHAND
|
April 30, 2009 |
|
LAJU CHANDUMAL CHANRAI Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
LAKESHWARI BUILDERS PVT.LTD. Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
Lakhan Chandra Mardi Vs. State of Jharkhand
|
December 10, 2009 |
|
Lakhan Dom Vs. Mukesh Mittal
|
August 1, 2009 |
|
LAKHAN SAO Vs. MOST.LAXMI DEVI
|
June 22, 2009 |
|
LAKHAN SINGH MUNDA Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
Lakhan Yadav,Ram Sharan Yadav Vs. State of Jharkhand
|
May 25, 2009 |
|
LAKHESHWAR SAO @ LAKHAN SAO Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
Lakhi Devi Vs. Central Coalfields
|
February 2, 2009 |
|
LAKHI RAM MURMU Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
LAKHI RAM MURMU Vs. STATE OF JHARKHAND AND ORS
|
November 4, 2009 |
|
LAKHU BAURI Vs. CENTRAL COALFIELDS LTD
|
December 18, 2009 |
|
LAKSHMAN DAS Vs. STATE OF JHARKHAND AND OTHERS
|
July 27, 2009 |
|
Lakshman Prasad Vs. Bihar State Housing Board
|
February 17, 2009 |
|
LAKSHMAN SINGH Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
LAKSHMI KANT JHA Vs. STATE OF JHARKHAND AND OTHERS
|
July 29, 2009 |
|
Lakshmi Narayan Prajapati Vs. State of Jharkhand
|
February 6, 2009 |
|
LAL BAHADUR SHASTRY RANA @ SHASTRY MISTRY Vs. CENTRAL COALFIELDS LIMITED
|
July 14, 2009 |
|
LAL BAHADUR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HOUSING DEPARTMENT, THE MANAGING DIRECTOR, BIHAR STATE HOUSING BOARD AND THE MANAGING DIRECTOR, JHARKHAND STATE
|
August 20, 2009 |
|
LAL BIHARI RAJAK Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
Lal Chhabindra Nath Shahdeo Vs. State of Jharkhand
|
March 26, 2009 |
|
LAL KISHUN MAJHI Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2009 |
|
Lal Manoj Nath Sahdeo Vs. State of Jharkhand
|
April 27, 2009 |
|
LAL MOHAN SINGH Vs. BHARAT COOKING COAL LIMITED
|
May 28, 2009 |
|
LAL MURLI TIU Vs. STATE OF JHARKHAND
|
September 8, 2009 |
|
LAL RANJAN NATH SHAHDEO Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
LALA MISHRA Vs. STATE OF JHARKHAND
|
July 14, 2009 |
|
LALAN JHAKU Vs. STATE OF BIHAR
|
July 7, 2009 |
|
LALAN SHARMA Vs. STATE OF JHARKHAND
|
October 9, 2009 |
|
Lalan Singh Vs. State of Jharkhand
|
March 26, 2009 |
|
LALIT PRASAD GUPTA Vs. BRAJENDRA PRASAD GUPTA
|
April 18, 2009 |
|
Lalita Kumari Vs. State of Jharkhand
|
April 27, 2009 |
|
LALITA MAJI Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
LALMAN MAHTO Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
LALMATI DEVI Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
LALO TURI Vs. C.C.L.
|
August 18, 2009 |
|
LALTI DEVI Vs. BHARAT COKING COAL LTD., THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, THE DIRECTOR (PERSONNEL), B.C.C.L.AND PROJECT OFFICER, EAST BHAGATDIH COLLIERY
|
October 14, 2009 |
|
LALTU SARDAR Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
LALU ANSARI Vs. STATE OF JHARKHAND
|
January 13, 2009 |
|
LALU CHIK BARAIK Vs. MUNA DEVI
|
March 4, 2009 |
|
LAMBODAR JHA & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
February 25, 2009 |
|
LAW SAHU Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
Laxman Mahato Vs. State of Jharkhand
|
February 19, 2009 |
|
Laxmi Business & Cement Co.(P) Ltd. Vs. Jharkhand State Electricity Board
|
January 29, 2009 |
|
LAXMI DEVI SHROFF ADARSH SANSKRIT COLLEGE DEOGHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER RANCHI
|
April 20, 2009 |
|
LAXMI PRASAD VERMA Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
LAXMI SAO Vs. CENTRAL COALFIELDS LTD
|
February 26, 2009 |
|
LEDWA ORAON Vs. STATE OF BIHAR
|
January 15, 2009 |
|
LIVINUS LAKRA Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 20, 2009 |
|
LOKMANYA PRASAD Vs. JAMILA KHATOON
|
September 16, 2009 |
|
LOKNATH RAJAK, LOKNATH RAJAK DORBA Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
Loknath Yadav Vs. State of Jharkhand
|
September 14, 2009 |
|
LURKA RAUTIA Vs. STATE OF JHARKHAND
|
November 6, 2009 |
|
M.Y. KHAN Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
|
April 28, 2009 |
|
M/s Aditya Rice Mills Pvt Ltd, Hazaribagh Vs. Jharkhand State Electricity Board
|
March 20, 2009 |
|
M/S BALAJEE ELECTROSTEELS LTD. Vs. BOKARO STEEL .PLANT &. ORS.
|
May 25, 2009 |
|
M/s Sardul Auto Works Vs. Presiding Officer
|
February 11, 2009 |
|
M/s. Central Coalfields Ltd. Vs. State of Bihar
|
March 19, 2009 |
|
M/S. DURGA BODY BUILDERS Vs. UNION OF INDIA AND ANOTHER
|
October 6, 2009 |
|
M/S. RAUNAK ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
|
November 4, 2009 |
|
M/S.BHARAT COKING COAL LTD Vs. LUXMI CONSTRUCTION CO
|
September 11, 2009 |
|
M/S.DIESEL CARE Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
M/S.K.N.FARMS & INDUSTRIES (P) LTD Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
Madan Lal Rawani Vs. Bharat Coking Coal Ltd, Dhanbad
|
August 24, 2009 |
|
MADAN PRASAD Vs. STATE OF JHARKHAND
|
July 24, 2009 |
|
MADAN PRASAD KHARWAR Vs. STATE OF JHARKHAND THROUGH CBI
|
September 17, 2009 |
|
Madanlal Agarwal Vs. Sita Devi Khirwal
|
April 20, 2009 |
|
MADHU BHARTI Vs. STATE OF JHARKHAND
|
November 24, 2009 |
|
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 27, 2009 |
|
MADHUCA SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
May 8, 2009 |
|
MADHULIKA BAKHLA Vs. MANAGING COMMITTEE, ST.MAR- GARET GIRL S HIGH SCHOOL, CHURCH ROAD, RANCHI
|
November 23, 2009 |
|
Madhuri Devi Vs. Paras Nath Keshari
|
April 1, 2009 |
|
MADHUSUDAN RAM SAHU Vs. UNION OF INDIA
|
September 11, 2009 |
|
MADRA URAON Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
MAGADH ENGINEERING WORKS, BOKARO Vs. PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI : ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI : ENFORCEMENT OFFICER, E.P.F.O.,
|
August 20, 2009 |
|
MAHABIR PRASAD JAIN Vs. HIRA LAL JAIN
|
October 12, 2009 |
|
MAHABIR PRASAD JAIN Vs. HIRA LAL JAIN AND OTHER
|
December 12, 2009 |
|
MAHABIR PRASAD JAIN Vs. STATE OF JHARKHAND
|
July 1, 2009 |
|
MAHABIR SINGH Vs. STATE OF BIHAR
|
October 27, 2009 |
|
Mahabir Thakur Vs. State of Bihar
|
February 27, 2009 |
|
Mahadeo Kumar Choubey Vs. Bharat Coking Coal Ltd.
|
February 19, 2009 |
|
MAHADEO MODI Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
MAHADEO ORAON Vs. STATE OF BIHAR
|
May 1, 2009 |
|
MAHADEO ORAON Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
Mahadeo Oraon Vs. State of Jharkhand
|
May 27, 2009 |
|
Mahanand Lal Kumhar Vs. State of Jharkhand
|
January 29, 2009 |
|
MAHENDRA NATH SINGH Vs. STATE OF JHARKHAND
|
April 24, 2009 |
|
Mahendra Prasad Vs. State of Jharkhand
|
January 12, 2009 |
|
Mahendra Prasad Singh Vs. State of Jharkhand
|
February 13, 2009 |
|
Mahendra Prasad Singh Vs. State of Jharkhand
|
November 19, 2009 |
|
MAHENDRA PRATAP SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
March 26, 2009 |
|
MAHENDRA VISHWAKARMA Vs. STATE OF JHARKHAND
|
December 23, 2009 |
|
MAHESH MUNDA Vs. STATE OF BIHAR
|
September 8, 2009 |
|
MAHESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
MAHESH PRASAD SINGH Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
November 3, 2009 |
|
MAHESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
MAHESH SAO Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
MAHESHLAL HEMBROM Vs. STATE OF BIHAR
|
May 7, 2009 |
|
MAHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND
|
July 13, 2009 |
|
Mahmuda Khatoon and Chanda Khatoon @ Chanda Vs. State of Jharkhand
|
March 8, 2009 |
|
MAISA PAHARAIA @ MAHISA PAHARIA Vs. STATE OF BIHAR
|
May 7, 2009 |
|
Maithon Ceramics Pvt.Ltd. Vs. State of Jharkhand
|
March 24, 2009 |
|
MAJOR (RETD) BADRI SAHANI Vs. STATE OF JHARKHAND THROUGH CBI
|
March 23, 2009 |
|
MALTI DEVI Vs. MANAGEMENT OF IES INDIA LTD
|
July 24, 2009 |
|
MALTI DEVI Vs. STATE OF JHARKHAND
|
August 27, 2009 |
|
MALTI MAHATO Vs. SANJAY KUMAR DEY
|
April 28, 2009 |
|
MAN MOHAN SINGH Vs. UNION OF INDIA : DEPUTY INSPECTOR GENERAL, C.I.S.F., EASTERN ZONE, HEADQUARTERS, PATNA : COMMANDANT, 4TH RESERVED BATTALION
|
August 25, 2009 |
|
MAN MOHAN SINGH MUNDA Vs. STATE OF JHARKHAND
|
May 14, 2009 |
|
MAN SINGH MELGANDI Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
MANA KEOT Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
MANAGEMENT OF BOKARO STEEL PLANT Vs. DHIRENDRA PRASAD
|
November 3, 2009 |
|
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
|
February 26, 2009 |
|
MANAGEMENT OF BOKARO STEEL PLANT A UNIT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER AND ALAMDAR KHAN
|
August 20, 2009 |
|
MANAGEMENT OF BOKARO STEEL PLANT, BOKARO Vs. WORKMAN RAGINI DEVI
|
August 5, 2009 |
|
MANAGEMENT OF M/S BLUE STAR LIMITED Vs. THEIR WORKMEN REPRESENTED BY BLUE STAR WORKERS UNION
|
December 17, 2009 |
|
Management of M/s Fertilizer Corporation Vs. Their Workman Sri Parsuram Singh
|
May 20, 2009 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER, LABOUR COURT AND GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT
|
August 25, 2009 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER, LABOUR COURT AND THE CONCERNED WORKMAN SRI U.S.PATHAK
|
November 3, 2009 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY, BOKARO
|
November 13, 2009 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT, BOKARO Vs. WORKMAN SRI S.D. PANDEY
|
August 4, 2009 |
|
MANAGER KISKU Vs. STATE OF JHARKHAND
|
November 3, 2009 |
|
MANAGER OF M/S.B.S.R.T.C. Vs. STATE OF JHARKHAND THROUGH PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR
|
July 17, 2009 |
|
MANAWAR QURASI Vs. STATE OF JHARKHAND
|
July 8, 2009 |
|
MANBAHAL MEHRA Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
MANDIRA CHATTERJEE Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
Manesh Chandra Mandal Vs. State of Jharkhand
|
June 25, 2009 |
|
MANGAL DEO ORAON Vs. STATE OF JHARKHAND
|
August 6, 2009 |
|
Mangal Hembrum Vs. State of Jharkhand
|
March 30, 2009 |
|
MANGAL SINGH KERAI AND ORS Vs. STATE OF JHARKHAND AND ORS
|
March 18, 2009 |
|
Mangal Swaiyan Vs. Madanlal Bhalotia
|
September 7, 2009 |
|
Mangra Oraon Vs. State of Jharkhand
|
May 21, 2009 |
|
MANGRA ORAON Vs. STATE OF BIHAR
|
May 1, 2009 |
|
Mangra Pahan @ Bhola Pahan Vs. State of Bihar, Through Deputy Commissioner, Ranchi
|
February 12, 2009 |
|
MANGRU RAY Vs. SUDARSHAN RAY : BHAGWATIA DEVI : PRASADI RAY
|
July 1, 2009 |
|
MANI BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
MANIK ACHARYA Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
Manik Tudu Vs. State of Bihar (Now Jharkhand)
|
February 24, 2009 |
|
MANIKANT DUBEY Vs. STATE OF JHARKHAND
|
July 15, 2009 |
|
MANILAL MANJHI Vs. STATE OF JHARKHAND
|
December 7, 2009 |
|
MANISH NARAYAN Vs. SEEM BAOURI
|
January 13, 2009 |
|
Manisha Jaiswal Vs. State of Jharkhand
|
January 9, 2009 |
|
MANJAR ALAM AND ZAHUR ALAM Vs. STATE OF JHARKHAND AND ORS
|
November 20, 2009 |
|
MANJU KUMARI SINGH @ MANJU SINGH Vs. STATE OF JHARKHAND
|
September 17, 2009 |
|
Manju Sengupta Vs. Vijay Prakash, Managing Director, BSIDC, Patna
|
December 11, 2009 |
|
Manju Sharma Vs. State of Jharkhand
|
February 9, 2009 |
|
Manju Singh Vs. State of Jharkhand
|
March 20, 2009 |
|
MANJULA SHARAN SAHAY Vs. STATE OF JHARKHAND
|
August 21, 2009 |
|
MANKI SHARAN SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 24, 2009 |
|
MANMOHAN PRASAD SINHA & ORS. Vs. STATE OF JHARKHAND & ANR.
|
May 12, 2009 |
|
Manna Khatoon Vs. Central Coalfields Ltd
|
March 6, 2009 |
|
MANOHAR TOPPO Vs. STATE OF JHARKHAND : INSPECTOR GENERAL PRISON
|
August 5, 2009 |
|
Manoj Bhuiya Vs. State of Jharkhand
|
July 29, 2009 |
|
MANOJ KISKU Vs. STATE OF JHARKHAND AND ORS.
|
March 18, 2009 |
|
MANOJ KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 23, 2009 |
|
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
MANOJ KUMAR Vs. CENTRAL COALFIELDS LTD
|
November 9, 2009 |
|
MANOJ KUMAR Vs. THE CENTRAL COALFIELDS LTD.
|
January 27, 2009 |
|
Manoj Kumar Vs. State of Jharkhand
|
February 18, 2009 |
|
MANOJ KUMAR @ MANOJ SHARMA Vs. SURYABHAN SHARMA
|
August 12, 2009 |
|
MANOJ KUMAR AZAD Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
MANOJ KUMAR GUPTA @ PAPPU GUPTA Vs. STATE OF JHARKHAND : SHAILENDRA KUMAR GUPTA
|
August 17, 2009 |
|
MANOJ KUMAR JAIN Vs. RAJAN PRASAD
|
April 21, 2009 |
|
Manoj Kumar Mahto Vs. State of Jharkhand
|
February 2, 2009 |
|
Manoj Kumar Sao Vs. State of Jharkhand
|
February 26, 2009 |
|
Manoj Kumar Singh Vs. State of Jharkhand
|
April 6, 2009 |
|
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
MANOJ KUMAR SINHA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
November 17, 2009 |
|
MANOJ KUMAR THAKUR Vs. STATE OF JHARKHAND : AKHILESH KUMAR CHOUDHARY
|
September 1, 2009 |
|
MANOJ RAI Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
MANORANJAN KUMAR SINHA @ RINKU SINHA Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
Manorma Devi Vs. Employers in relation to the Management of Tata D.A.V.School, Jamadova, Dhanbad
|
February 26, 2009 |
|
MANORMA VERMA Vs. STATE OF JHARKHAND
|
February 12, 2009 |
|
MANSA THAKUR Vs. BHARAT COKING COAL LTD. AND OTHERS
|
February 3, 2009 |
|
MANTASTOO MAHTO Vs. STATE OF JHARKHAND THROUGH THE SECRETARY OF THE DEPARTMENT OF HUMAN RESOURCES, GOVT.OF JHARKHAND, THE SECRETARY, DEPARTMENT OF SCIENCE AND TECHNOLOGY, GOVT.OF JHARKHAND, THE DEPUTY COMMISSIONER AND THE DIRECTOR, BIRSA INSTITUTE OF TECHNOLOGY
|
November 18, 2009 |
|
Manti Devi Vs. Chairman, Coal India Limited
|
January 6, 2009 |
|
MANU DAS Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
MARGRET TUDU Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
MARKUS KUJUR Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
MARY EDLINE TIRKEY Vs. NARESH TIRKEY
|
August 28, 2009 |
|
MASKOOR AHMAD MALLIK Vs. STATE OF JHARKHAND : SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI : REGISTRAR, CO-OPERATIVE SOCIETIES, JHARKHAND, RANCHI : DEPUTY
|
August 24, 2009 |
|
MASMUL CHAUDHARY Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
MATAL ORAON Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
MATHIAS @ MATHIYUS MURMU Vs. ISMAIL HANSDA
|
December 21, 2009 |
|
Mathu Kumar Sao @ Mathua Vs. State of Bihar (Now Jharkhand)
|
June 22, 2009 |
|
MATHURA PRASAD SINGH, MADAN SINGH, GAUR HARI SINGH Vs. STATE OF JHARKHAND, DEPUTY COMMISSIONER RANCHI, CI
|
November 11, 2009 |
|
MATHURI PRASAD Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
MATISAN BHUMIJ Vs. STATE OF BIHAR
|
April 28, 2009 |
|
MAULBI MIAN Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
MD HANIF KHAN Vs. NARESH PRASAD
|
September 7, 2009 |
|
MD NEZAM ALAM Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
Md. Abid Hussain Vs. State of Jharkhand
|
March 5, 2009 |
|
MD. AHSANUL HAQUE Vs. STATE OF JHARKHAND
|
January 28, 2009 |
|
MD. AZAD HUSSAIN Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
MD. HABIBULLAH ANSARI Vs. STATE OF JHARKHAND AND OTHERS
|
July 9, 2009 |
|
MD. HARUN Vs. STATE OF JHARKHAND
|
April 22, 2009 |
|
Md. Jahangir Ahjmad Vs. Indian Oil Corporation Ltd.
|
December 9, 2009 |
|
MD. JAMAL HUSSAIN Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 21, 2009 |
|
MD. MAKRUDDIN ANSARI Vs. THE DAMODAR VALLEY CORPORATION
|
January 9, 2009 |
|
Md. Munif @ Sardar Manifuddin Quraishi @ Munif Kasai Vs. State of Jharkhand
|
February 25, 2009 |
|
Md. Sarfaraz Ahmad Vs. State of Jharkhand
|
April 15, 2009 |
|
Md. Sikandar Ansari Vs. State of Jharkhand
|
January 29, 2009 |
|
Md. Tanweer Alam Ansari Vs. State of Jharkhand
|
February 12, 2009 |
|
Md. Yusuf Vs. State of Jharkhand
|
December 9, 2009 |
|
MD.ABID HUSSAIN Vs. STATE OF JHARKHAND
|
November 24, 2009 |
|
MD.AKRAM Vs. MD.MOHINUDDIN
|
August 13, 2009 |
|
MD.ALIULLAH ANSARI Vs. STATE OF JHARKHAND
|
September 1, 2009 |
|
Md.Arif Vs. State of Jharkhand
|
September 15, 2009 |
|
MD.ASGAR Vs. STATE OF BIHAR
|
April 24, 2009 |
|
MD.ASLAM SAYEED Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
MD.AYUB ANSARI Vs. AISHA KHATOON
|
May 7, 2009 |
|
MD.AZAD ANSARI Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
MD.EKRAMUL ANSARI Vs. STATE OF JHARKHAND : DIRECTOR, SECONDARY EDUCATION, HUMAN RESOURCES
|
August 28, 2009 |
|
Md.Equbal Khan Vs. Union of India
|
April 29, 2009 |
|
MD.FAKRUDDIN @ FAKURUDDIN WASID Vs. DENA BANK
|
May 7, 2009 |
|
MD.HANIF KHAN Vs. NARESH PRASAD
|
September 11, 2009 |
|
MD.JASMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
July 6, 2009 |
|
MD.KALAM Vs. STATE OF BIHAR
|
July 7, 2009 |
|
Md.Kalimuddin Vs. Birsa Agricultural University,Ranchi
|
February 13, 2009 |
|
Md.Mastan Vs. State of Jharkhand
|
August 17, 2009 |
|
MD.MOFIJUDDIN Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
MD.NIYAMUDDIN Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
August 19, 2009 |
|
MD.NIZAMUDDIN Vs. STATE OF JHARKHAND : DIRECTOR, PANCHAYATI RAJ : DY.DIRECTOR, PANCHAYATI RAJ : DEPUTY COMMISSIONER
|
August 10, 2009 |
|
Md.Sadaullah @ Sadab @ Nanka Vs. State of Jharkhand
|
September 11, 2009 |
|
MD.SADRE ALAM KHAN Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
MD.SALAUDDIN @ SIWNI Vs. STATE OF JHARKHAND THROUGH THE LABOUR ENFORCEMENT OFFICER
|
October 13, 2009 |
|
MD.SAWOOD ALAM Vs. STATE OF BIHAR
|
May 14, 2009 |
|
Md.Shakil Vs. State of Jharkhand
|
March 31, 2009 |
|
MD.SOHRAB AND MD.RAUFF @ ABDUL RAUFF Vs. STATE OF JHARKHAND
|
October 6, 2009 |
|
MEENA DEVI Vs. P.MALLICK, REGIONAL COMMISSIONER,COAL MINES PROVIDENT FUND, REGION 1, RANCHI
|
August 1, 2009 |
|
MEERA SINGH Vs. STATE OF JHARKHAND
|
October 14, 2009 |
|
MENGES BAKHLA Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
MENON EKKA Vs. UNION OF INDIA
|
January 7, 2009 |
|
MES BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
October 10, 2009 |
|
MESSRS HINDUSTAN LEVER LIMITED Vs. SECRETARY, LABOUR DEPARTMENT, JHARKHAND
|
June 26, 2009 |
|
MICHAL TOPPO Vs. BIRSA ORAON
|
November 9, 2009 |
|
MIKHYAL TIRKI Vs. UNION OF INDIA
|
November 9, 2009 |
|
MINAKSHI KUMARI Vs. STATE OF JHARKHAND
|
July 2, 2009 |
|
Mineral Exploration Corporation Ltd. Vs. President Officer, Labour Court, Hazaribagh
|
April 16, 2009 |
|
MINOR JHAGAR SINGH Vs. STATE OF JHARKHAND
|
September 1, 2009 |
|
MIRZA TIRKEY Vs. STATE OF JHARKHAND
|
September 11, 2009 |
|
MISS ANURADHA BASU Vs. STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT
|
November 4, 2009 |
|
Mithilesh Kumar Vs. State of Jharkhand
|
March 20, 2009 |
|
MITHILESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
MITHILESH SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
October 8, 2009 |
|
MITHUN KARMAKAR Vs. STATE OF BIHAR
|
March 5, 2009 |
|
Modern Cold Storage and Industries Vs. Rajendra Bhagat
|
February 19, 2009 |
|
MOHAMMAD BADRUDDIN Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
MOHAMMAD MUSLIM Vs. STATE OF JHARKHAND
|
April 22, 2009 |
|
MOHAMMAD TAHIR Vs. STATE OF JHARKHAND
|
June 30, 2009 |
|
MOHAMMAD WAJULLAH KHAN Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE, NEW DELHI
|
November 10, 2009 |
|
MOHAN LAL JHALANI Vs. RAJESH KUMAR RAI
|
December 16, 2009 |
|
Mohan Mahto Vs. State of Jharkhand
|
April 15, 2009 |
|
MOHAN MARANDI Vs. STATE OF JHARKHAND
|
January 28, 2009 |
|
MOHARAJ MAJHI Vs. JAGAT MAJHI : STATE OF JHARKHAND : SRI BALDEB GORAI
|
December 16, 2009 |
|
MOHD. AZIM AND ANOTHER Vs. STATE OF JHARKHAND
|
March 16, 2009 |
|
MOHD. KARIM KHAN EX. HAWALDAR Vs. STATE OF JHARKHAND AND OTHERS
|
February 19, 2009 |
|
Mohd.Suhail Khan Vs. State of Jharkhand
|
April 1, 2009 |
|
MOHIT LAL MAHTO ALIAS NARESH MAHTO Vs. STATE OF JHARKHAND
|
March 18, 2009 |
|
MOON LIGHT ROADWAYS Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE DEPARTMENT
|
November 9, 2009 |
|
MOSSTT GYANU SHARMA Vs. HARI RAM SHARMA
|
January 21, 2009 |
|
MOST.MANJARI KAMIN Vs. CENTRAL COAL FIELDS LTD.
|
May 20, 2009 |
|
MOST.RASIDA KHATOON Vs. SMT.SALMA KHATOON
|
April 29, 2009 |
|
MOST.SUDAMIYA Vs. NEW INDIA ASSURANCE CO.LTD
|
November 16, 2009 |
|
MOSTT. BIRDA DEVI Vs. STATE OF JHARKHAND
|
January 29, 2009 |
|
MOTU MURMU @ MAJHI Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
MRIGENDRA SINGH @ MRIGENDER SINGH Vs. BHARAT COKING COAL LIMITED
|
May 22, 2009 |
|
MUFTI ABDUL RAHIM Vs. STATE OF BIHAR
|
February 19, 2009 |
|
Mufti Abdul Rahim Vs. State of Bihar (Now Jharkhand)
|
February 20, 2009 |
|
MUKESH CHARAN Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
MUKESH KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
October 27, 2009 |
|
MUKESH KUMAR Vs. STATE OF JHARKHAND
|
February 28, 2009 |
|
MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 29, 2009 |
|
MUKHLAL MAHTO Vs. STATE OF JHARKHAND
|
May 18, 2009 |
|
Mukul Kumar Thakur Vs. State of Jharkhand
|
December 8, 2009 |
|
MUKUND CHANDRA PANDIT AND SUNITA JHA Vs. STATE OF JHARKHAND AND SMT.ASHA RANI PAL
|
April 29, 2009 |
|
MULESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
MUNDRIKA PRASAD SINGH Vs. DURA CAST (INDIA) PVT.LTD
|
December 4, 2009 |
|
MUNESHWAR TIWARI Vs. BIHAR STATE ELECTRICITY BOARD
|
May 21, 2009 |
|
MUNISH KHEMKA Vs. STATE OF JHARKHAND
|
April 16, 2009 |
|
Munmun Banerjee Vs. Manju Devi
|
April 8, 2009 |
|
MUNNI DEVI GUPTA Vs. OM PRAKASH AGARWALA
|
November 24, 2009 |
|
Murari Yadav Vs. State of Bihar
|
March 19, 2009 |
|
MURLI MANOHAR RAI Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
MUTUK SAHU Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
NABIN KANTA SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
January 6, 2009 |
|
NAGARJUNA CONSTRUCTION CO.LTD. Vs. STATE OF JHARKHAND
|
September 4, 2009 |
|
Nagarjuna Construction Company Ltd. Ranchi Vs. State of Jharkhand
|
December 9, 2009 |
|
NAGENDAR MISHRA Vs. UNION OF INDIA
|
August 19, 2009 |
|
NAGENDRA PRASAD Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
NAGENDRA PRASAD, SUKHDEO PRASAD Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
NAGESHWAR GOPE Vs. STATE OF JHARKHAND
|
April 20, 2009 |
|
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND
|
September 11, 2009 |
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NAGESHWAR NAG Vs. STATE OF JHARKHAND
|
July 13, 2009 |
|
Nageshwar Prasad Singh Vs. Union of India
|
August 1, 2009 |
|
NAGESHWAR YADAV Vs. DAMODAR VALLY CORPORATION
|
November 18, 2009 |
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NAGIA DEVI Vs. CENTRAL COALFIELD LIMITED
|
July 24, 2009 |
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NAGINA HAZARI Vs. STATE OF JHARKHAND
|
October 15, 2009 |
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Najama Vs. Central Coalfields Ltd. through Chairman-cum-Managing Director, Darbhanga House, Ranchi
|
March 30, 2009 |
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NAJARU RAM Vs. STATE OF JHARKHAND
|
November 13, 2009 |
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NALANI KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH SECRETARY, EXCISE DEPARTMENT, JNARKHAND, RANCHI
|
November 7, 2009 |
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NALIN SOREN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 17, 2009 |
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Namita Devi @ Baby Vs. State of Jharkhand
|
January 9, 2009 |
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NAND KISHOR BHAGAT Vs. STATE OF JHARKHAND
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January 7, 2009 |
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NAND KISHORE CHOURASIA Vs. STATE OF JHARKHAND
|
December 2, 2009 |
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NAND KISHORE JHA Vs. SIDDHU KANHU MURMU UNIVERSITY
|
May 27, 2009 |
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Nand Kishore Prasad Vs. State of Jharkhand
|
December 10, 2009 |
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Nand Kishore Singh Vs. State of Jharkhand
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March 24, 2009 |
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NAND KISHORE SINGH Vs. STATE OF JHARKHAND
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May 15, 2009 |
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NAND KISHORE SINGH Vs. STATE OF JHARKHAND
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August 27, 2009 |
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NANDJI PRASAD Vs. STATE OF JHARKHAND
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April 28, 2009 |
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NANDLAL MAHTO Vs. STATE OF JHARKHAND
|
September 9, 2009 |
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NANDLAL PANDIT Vs. STATE OF JHARKHAND
|
June 25, 2009 |
|
NANKU MANDAL @ NANKOO MANDAL Vs. BHARAT COKING COAL LTD. : DIRECTOR OF PERSONNEL OF M/S. B.C.C.L. : CHIEF PERSONNEL MANAGER OF M/S.B.C.C.L. : GENERAL MANAGER, E.J.AREA OF M/S.B.C.C.L.
|
August 28, 2009 |
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NARAYAN CHANDRA DEY Vs. THE STATE OF JHARKHAND
|
May 4, 2009 |
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NARAYAN MOCHI Vs. EASTERN COAL FIELDS LTD.KOLKATA
|
May 8, 2009 |
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NARAYAN PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
September 9, 2009 |
|
Narendra Kumar Vs. State of Jharkhand
|
May 7, 2009 |
|
NARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI : DEPUTY INSPECTOR GENERAL OF POLICE : SUPERINTENDENT OF POLICE
|
August 19, 2009 |
|
NARENDRA MAHATO Vs. STATE OF JHARKHAND & ORS.
|
October 28, 2009 |
|
Narendra Narayan Singh ‘Nalin Vs. Central Coal Fields Ltd.
|
February 13, 2009 |
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NARENDRA NARAYAN SINGH NALIN Vs. CENTRAL COALFIELDS LIMITED
|
October 14, 2009 |
|
NARENDRA NATH GOPE Vs. STATE OF JHARKHAND
|
August 12, 2009 |
|
Narendra Prasad Vs. State of Jharkhand
|
January 19, 2009 |
|
Narendra Prasad Singh Vs. State of Jharkhand
|
July 9, 2009 |
|
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 13, 2009 |
|
NARESH CHOUDHARY Vs. UNION OF INDIA : BHARAT SANCHAR NIGAM LTD
|
September 2, 2009 |
|
NASIM ANSARI @ GURA MIAN Vs. STATE OF JHARKHAND
|
January 16, 2009 |
|
National Insurance Vs. Most. Tilwa
|
March 20, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. JAYANTI DEVI
|
October 14, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. TILWA
|
March 20, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SANJORI DEVI
|
April 28, 2009 |
|
NATIONAL INSURANCE COMPANY Vs. KARTIK GORAIN
|
May 25, 2009 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. ENGINEERS ENTERPRISES
|
May 5, 2009 |
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NATWAR LAL KHATAW ATHA Vs. STATE OF JHARKHAND
|
July 9, 2009 |
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NAUMANN AHMED Vs. NEW INDIA ASSURANCE COMPANY LTD
|
May 11, 2009 |
|
NAVIN KUMAR MODI Vs. SHEKHAR KUMAR MODI
|
June 26, 2009 |
|
NAWAL KISHORE Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI : DEPUTY INSPECTOR GENERAL OF POLICE, NORTH CHOTANAGPUR REGION, JHARKHAND
|
December 2, 2009 |
|
NAWAL KISHORE PANDEY Vs. STATE OF JHARKHAND
|
October 13, 2009 |
|
Nawal Kishore Tiwari Vs. Union of India
|
April 17, 2009 |
|
NAWJEET HANSDA Vs. STATE OF JHARKHAND : SECRETARY, FINANCE DEPARTMENT, GOVT.OF JHARKHAND : CHIEF CONSERVATIVE FOREST OFFICER, FOREST DEPARTMENT, GOVT OF JHARKHAND : FOREST WORK
|
August 13, 2009 |
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NAYAN MANDAL Vs. STATE OF JHARKHAND
|
August 20, 2009 |
|
NAZMA KHATOON Vs. MD ISMILE
|
November 18, 2009 |
|
NEELAM DEVI Vs. BHARAT COKING COAL LTD AND ORS
|
October 30, 2009 |
|
NEENA BHARTI Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
NELSON BHUIYA Vs. STATE OF JHARKHAND
|
January 16, 2009 |
|
NEMTULLA AND RANI PRAVEEN Vs. STATE OF JHARKHAND AND SALEHA KHATOON
|
July 21, 2009 |
|
NEPAL RAM PRAJAPATI Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. NEBURA BIBI
|
November 4, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. RITA
|
September 9, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. UMESH PRASAD GUPTA
|
February 27, 2009 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. SABANA AZMI
|
April 22, 2009 |
|
NICCO JUBLIEE PARK LTD Vs. STATE OF JHARKHAND : COMMISSIONER OF COMMERCIAL TAXES, JHARKHAND : JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION) JAMSHEDPUR : DEPUTY
|
August 18, 2009 |
|
Nikodin Munda Vs. State of Jharkhand
|
February 12, 2009 |
|
NIKUDIMUS TUDU Vs. SIDHU KANU UNIVERSITY
|
December 15, 2009 |
|
NILESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
NILOTPAL ROY Vs. STATE OF JHARKHAND
|
August 11, 2009 |
|
NILU SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2009 |
|
NIMAI CHANDRA MANJHI Vs. STATE OF JHARKHAND
|
June 30, 2009 |
|
NIMCHAND RAM Vs. STATE OF JHARKHAND
|
November 30, 2009 |
|
NIRANJAN LAL MAHAJAN Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
Niranjan Mahato Vs. State of Jharkhand
|
January 16, 2009 |
|
NIRANJAN PRASAD DEO Vs. P.P.SHARMA, CHIEF SECRETARY, STATE OF JHARKHAND
|
July 24, 2009 |
|
NIRMAL KEDIA Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
Nirmal Kumar Ram Vs. Union of India (UOI)
|
March 5, 2009 |
|
NIRMAL SHASHI TIRKEY Vs. STATE OF JHARKHAND
|
April 18, 2009 |
|
NIRMALA DEVI Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
NIRMALA KUNWAR Vs. STATE OF BIHAR
|
September 16, 2009 |
|
Nirmala Kunwar Vs. State of Jharkhand
|
May 4, 2009 |
|
Nistar Minz Vs. State of Jharkhand
|
February 11, 2009 |
|
NITA DEVI Vs. ANIMA BISWAS
|
June 26, 2009 |
|
NITIMA KUI SIDU Vs. ORIENTAL INSURANCE COMPANY LTD., GOPAL TUDU AND SURENDRA GOPE
|
October 14, 2009 |
|
NITIN KUMAR SINHA Vs. RAMLAL RAM
|
December 14, 2009 |
|
NITYANAND DATKEOLYAR Vs. STATE OF BIHAR : SECRETARY, PRIMARY & ADULT EDUCATION DEPARTMENT
|
September 3, 2009 |
|
NIZAM AHMAD Vs. STATE OF JHARKHAND
|
July 3, 2009 |
|
NOOR HASSAN KHAN Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND
|
August 10, 2009 |
|
NOOR JAHAN BANO Vs. STATE OF JHARKHAND
|
September 8, 2009 |
|
NOOR MOHAMMAD Vs. DAMODAR VALLEY CORPORATION
|
May 5, 2009 |
|
NOOR MOHAMMAD ANSARI Vs. MD.JAFAR EQBAL
|
December 19, 2009 |
|
NRIPENDRA KUMAR PARIMAL Vs. STATE OF JHARKHAND
|
November 23, 2009 |
|
NUNULAL HEMBRAM Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
May 13, 2009 |
|
Nutan Lakra Vs. Union of India
|
February 4, 2009 |
|
NUTAN LAKRA PETITIONER Vs. UNION OF INDIA : STATE OF JHARKHAND THROUGH CHIEF SECRETARY, JHARKHAND : SECRETARY, DEPARTMENT OF HOME, JHARKHAND : SECRETARY, DEPARTMENT OF FINANCE, JHARKHAND : WITHDRAWAL AND DISBURSEMENT
|
September 8, 2009 |
|
Nutan Prasad Vs. State of Jharkhand
|
January 16, 2009 |
|
OM NARAYAN SINGH @ TUN TUN SINGH Vs. UNION OF INDIA : ESTATE OFFICER, SOUTH EASTERN RAILWAY
|
September 2, 2009 |
|
OM PRAKASH BARNWAL Vs. SUDHA DEVI
|
November 18, 2009 |
|
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
OM PRAKASH OJHA Vs. STATE OF JHARKHAND
|
October 13, 2009 |
|
Om Prakash Sinha Vs. State of Jharkhand
|
April 20, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BIMLA DEVI
|
January 19, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHAM SINGH BHOGTA AND OTHERS
|
January 16, 2009 |
|
ORIENTAL INSURANCE CO.LTD Vs. BABY DEVI
|
October 29, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SABITA ACHARYA
|
September 4, 2009 |
|
Oriental Insurance Company Ltd Vs. Anwari Begam
|
July 8, 2009 |
|
Oriental Insurance Company Ltd. Vs. Agni Devi
|
April 29, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD; BASANTI MUKHI; LATA DEVI Vs. BIMLA DEVI; DEEPA KAURA; SHANTI DEVI
|
March 23, 2009 |
|
OSHIAR PRASAD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.2, DHANBAD
|
September 3, 2009 |
|
Over Siar Dwivedi Vs. State of Jharkhand
|
January 7, 2009 |
|
P K CHAKRABORTY Vs. STATE
|
October 12, 2009 |
|
P S DORANDA Vs. KARTIK MAHTO
|
November 23, 2009 |
|
P.L.HANDA Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
PADMALOCHAN KALINDI Vs. STATE OF JHARKHAND
|
July 8, 2009 |
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PALAMAU KSHETRIYA GRAMIN BANK ADHIKARI SANGH Vs. PALAMAU KSHETRIYA GRAMIN BANK THROUGH ITS CHAIRMAN AND ANOTHER
|
August 28, 2009 |
|
Pallab Ghosh Vs. State of Jharkhand
|
February 3, 2009 |
|
PANCHDEO SINGH Vs. BHARAT COKING COAL LIMITED
|
April 20, 2009 |
|
PANCHU ORAON & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 20, 2009 |
|
Pandey Shashi Bhushan Shitanshu Vs. State of Jharkhand
|
April 2, 2009 |
|
Pankaj Das Vs. State of Jharkhand
|
July 1, 2009 |
|
PANKAJ KUMAR Vs. SURESH PRASAD AGARWAL
|
July 15, 2009 |
|
PANKAJ KUMAR RAI Vs. STATE OF JHARKHAND
|
December 3, 2009 |
|
Pankaj Kumar Sinha Vs. Eastern Coalfields Limited, Burdwan
|
April 30, 2009 |
|
PANKAJ KUMAR TIWARI Vs. STATE OF JHARKHAND
|
August 21, 2009 |
|
PANKAJ MOHAN BHUIN Vs. STATE OF JHARKHAND
|
April 24, 2009 |
|
PANKAJ RANA Vs. STATE OF JHARKHAND : COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI : CHIEF ENGINEER,WATER RESOURCES
|
December 2, 2009 |
|
PANMATI DEVI Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
PANO DEVI AND OTHERS Vs. MOST. MANTI DEVI AND OTHERS
|
December 11, 2009 |
|
PARADISE TRANSPORTER PVT. LTD. & ANR. Vs. PRE
|
October 7, 2009 |
|
PARIKSHIT CHOUBEY Vs. DIN DAYAL CHOUBEY
|
November 4, 2009 |
|
PARMANAND KUMAR @ PARMANAND RABIDAS @ PARMANAND KUMAR RABIDAS Vs. STATE OF JHARKHAND
|
March 23, 2009 |
|
PARMANAND MAHATO Vs. STATE OF JHARKHAND
|
November 10, 2009 |
|
Parmanand Singh Vs. Dilip Jaiswal
|
February 27, 2009 |
|
PARMATMA YADAV @ PARMATMA NAND YADAV Vs. STEEL AUTHORITY OF INDIA LTD., DHANBAD
|
May 15, 2009 |
|
PARMESHWAR NARAYAN SWAMY Vs. STATE OF JHARKHAND
|
November 17, 2009 |
|
PARMESHWAR PODDAR Vs. UNION OF INDIA
|
May 26, 2009 |
|
PARSHHURAM SHUKLA Vs. STATE OF JHARKHAND AND OTHERS
|
January 19, 2009 |
|
PARU BOURI Vs. STATE OF JHARKHANDE, DY COMMISSIONER JAMTARA, SUB
|
November 10, 2009 |
|
PARWATI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
August 4, 2009 |
|
PARWATI DEVI Vs. STATE OF JHARKHAND
|
November 30, 2009 |
|
PARWESH SAHI & ORS. Vs. GANGO DEVI & ORS.
|
March 17, 2009 |
|
PASHUPATI MANDAL Vs. STATE OF JHARKHAND
|
November 27, 2009 |
|
PATAR SOY Vs. STATE OF JHARKHAND
|
January 12, 2009 |
|
PATRIK KINDO Vs. STATE OF BIHAR
|
January 23, 2009 |
|
PATRIK KULLU Vs. STATE OF JHARKHAND
|
November 3, 2009 |
|
PAULINA HEMROM Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
PAWAN KUMAR Vs. STATE OF JHARKHAND
|
November 23, 2009 |
|
PAWAN KUMAR GHOSH AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
January 21, 2009 |
|
PAWANJAY STEEL AND POWER LTD Vs. STATE OF JHARKHAND
|
September 14, 2009 |
|
PAWANJAY STEEL AND POWER LTD Vs. STATE OF JHARKHAND
|
February 4, 2009 |
|
PEAK ELECTRONICS PVT LTD Vs. STATE OF BIHAR
|
June 23, 2009 |
|
PHOOLCHAND TRIPATHI Vs. STEEL AUTHORITY OF INDIA LTD.
|
February 2, 2009 |
|
PHOOLMANI GUDIYA Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
PHULESHWAR RABIDAS Vs. THE STATE OF JHARKHAND
|
May 26, 2009 |
|
PHULO DEVI Vs. CENTRAL COALFIELDS LTD
|
May 25, 2009 |
|
Pintu Oraon Vs. State of Jharkhand
|
May 13, 2009 |
|
Pitharam Samoda Vs. State of Jharkhand
|
January 5, 2009 |
|
PITHO BHUIYA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 4, 2009 |
|
PIUS LAKRA Vs. STATE OF JHARKHAND
|
November 26, 2009 |
|
Pokraj Mehta @ Pokhraj Mehta Vs. Triloki Sharma
|
December 17, 2009 |
|
Porha Oraon Vs. State of Jharkhand
|
March 17, 2009 |
|
PRABAL KUMAR GUPTA Vs. SANJEEV KUMAR SINGH
|
December 17, 2009 |
|
PRABHA DEVI Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
July 27, 2009 |
|
PRABHAKAR JHA Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
PRABHASH KUMAR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
March 5, 2009 |
|
PRABHAT KUMAR Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
PRABHU DAYAL Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
PRABHUNATH DUBEY Vs. STATE OF JHARKHAND
|
March 20, 2009 |
|
Prabhunath Singh Vs. State of Jharkhand
|
September 5, 2009 |
|
PRABHUNATH SINGH Vs. STATE OF JHARKHAND
|
September 9, 2009 |
|
PRABIR KUMAR ROY Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
PRADEEP DASGUPTA Vs. PRANAB KUMAR DASGUPTA
|
December 1, 2009 |
|
PRADEEP KUMAR BHANDARI Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
PRADEEP KUMAR GUPTA Vs. GOPAL PRASAD
|
June 25, 2009 |
|
PRADEEP KUMAR JHA Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
PRADEEP KUMAR KUJUR @ P.K. KUJUR Vs. STATE OF JHARKHAND
|
January 16, 2009 |
|
PRADEEP KUMAR SHARMA Vs. DINANATH SHARMA & ORS.
|
July 15, 2009 |
|
PRADEEP KUMAR TEWARI Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
PRADEEP RAM Vs. STATE OF JHARKHAND
|
August 13, 2009 |
|
Prafulla Pandey Vs. State of Bihar
|
April 17, 2009 |
|
PRAKASH CHAND AGARWAL @ PRAKASH AGARWAL Vs. STATE OF JHARKHAND THROUGH THE PUBLIC PROSECUTOR
|
November 17, 2009 |
|
PRAKASH CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND : MINES COMMISSIONER, JHARKHAND : DEPUTY COMMISSIONER, PAKUR : ASSISTANT MINING OFFICER, PAKUR
|
August 5, 2009 |
|
PRAKASH CHANDRA KHETAN Vs. MARUTI UDYOG LTD
|
January 19, 2009 |
|
Prakash Panna Vs. State of Jharkhand
|
February 24, 2009 |
|
Prakash Prasad Vs. Union of India
|
April 20, 2009 |
|
PRAKASH PRASAD SWAMKAR Vs. STATE OF JHARKHAND
|
December 18, 2009 |
|
PRAKASH RAO & ANR. Vs. STATE OF JHARKHAND & ANR.
|
March 19, 2009 |
|
PRAKASH SRIVASTAVA @ PRAKASH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
September 17, 2009 |
|
Pramila Tudu Vs. State of Jharkhand
|
December 10, 2009 |
|
PRAMOD KUMAR SAHAY Vs. STATE OF JHARKHAND
|
November 13, 2009 |
|
PRASANNA KUMAR MAHAPATRA @
P K MAHAPATRA Vs. STATE OF JHARKHAND AND OTHERS
|
March 18, 2009 |
|
Prasanna Kumar Mahapatra @ P.K.Mahapatra Vs. State of Jharkhand
|
April 15, 2009 |
|
PRASANTA ROY CHOUDHARY Vs. SMT.UJJWALA MANDAL
|
November 4, 2009 |
|
PRASHANNA KUMAR JHA Vs. STATE OF JHARKHAND
|
December 22, 2009 |
|
PRASHANT SINGH Vs. TANSUSHREE
|
August 17, 2009 |
|
PRAVIN KUMAR Vs. STATE OF JHARKHAND
|
February 3, 2009 |
|
PRAVIN KUMAR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
December 19, 2009 |
|
PRAVIN KUMAR PANDY Vs. BHARAT COKING COAL LTD
|
October 14, 2009 |
|
PRAYAG MODI Vs. STATE OF JHARKHAND
|
January 7, 2009 |
|
PREETI GUPTA Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
PREETI MANJHI Vs. STATE OF JHARKHAND
|
May 25, 2009 |
|
Prem Prakash Singh Vs. State of Jharkhand
|
January 28, 2009 |
|
PREM RANJAN Vs. STATE OF JHARKHAND
|
March 20, 2009 |
|
Prithvi Ballav Singh Vs. Rajendra Institute of Medical Science
|
April 22, 2009 |
|
PRIYA NANDAN SAHAY Vs. JHARKHAND STATE HOUSING BOARD
|
October 14, 2009 |
|
PROF. SHUKHDEO PATHAK Vs. STATE OF JHARKHAND & ORS.
|
May 1, 2009 |
|
PROF.SWAPAN KUMAR GHOSH Vs. STATE OF JHARKHAND
|
October 29, 2009 |
|
Project and Development India Vs. Rajnath Singh
|
March 6, 2009 |
|
PROJECT OFFICER BARAREE COLLIERY OF BCCL DHANBAD Vs. HASIBUR RAHMAN
|
May 6, 2009 |
|
PROJECT OFFICER, GIDDI WASHERY OF M/S.C.C.L. Vs. THEIR WORKMEN, IDU ANSARI
|
July 31, 2009 |
|
Puja Kumari Vs. Shri Ambuj Kumar
|
January 13, 2009 |
|
PUNAM DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 27, 2009 |
|
Punjab & Sind Bank Vs. Stan Commodities Pvt.Ltd.
|
May 14, 2009 |
|
PURAH YADAV, TALO YADAV, LUKAN YADAV AND BHEKHLAL YADAV Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
PURI MAHTO @ PURI YADAV Vs. STATE OF JHARKHAND
|
December 7, 2009 |
|
PURUSHOTTAM KEJRIWAL Vs. COMMISSIONER, NORTH CHHOTANAGPUR DIVISION, HAZARIBAGH
|
November 3, 2009 |
|
PURUSHOTTAM MAHTO Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
PURUSHOTTAM SINGH Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
PURUSOTTAM LAL GUTGUTIA Vs. SUNIL KUMAR RAI : KRISHNA SHANKAR DWARI : MOHAN BHAGAT
|
December 19, 2009 |
|
PUTHENVEETTIL KUNJAPPAN THOMAS Vs. CENTRAL COAL FIELDS LIMITED
|
November 10, 2009 |
|
PUTULWA DEVI Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT, GOVT.OF JHARKHAND, RANCHI : DEPUTY COMMISSIONER, RANCHI : DISTRICT SUPERINTENDENT
|
August 26, 2009 |
|
Pyarelal Thakur Vs. Sayed Mustaque
|
April 6, 2009 |
|
Qutubuddin Khan Vs. State of Jharkhand
|
March 30, 2009 |
|
R.K.Jain @ Raj Kumar Jain Vs. State of Jharkhand
|
April 2, 2009 |
|
R.S.GRIWAL Vs. GOVERNMENT OF INDIA
|
July 2, 2009 |
|
RABI BANSH SAHAY Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH CHAIRMAN - CUM - MANAGING DIRECTOR : SUPERINTENDING ENGINEER, JHARKHAND STATE ELECTRICITY BOARD : S.D.O.JHARKHAND STATE
|
August 24, 2009 |
|
RABI DARI Vs. STATE OF BIHAR NOW JHARKHAND
|
February 17, 2009 |
|
RABI KUMAR @ RAVI KUMAR Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
RABINDRA KUMAR Vs. STATE OF BIHAR
|
July 7, 2009 |
|
RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH CBI
|
August 24, 2009 |
|
RABINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
Radha Devi Vs. State of Jharkhand
|
August 6, 2009 |
|
RADHA KANT CHOUDHARY Vs. PRESIDING OFFICER
|
September 2, 2009 |
|
RADHA NATH JHA Vs. STATE OF JHARKHAND
|
February 25, 2009 |
|
RADHANATH BHAGAT Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
RADHANATH BHAGAT Vs. STATE OF JHARKHAND
|
November 11, 2009 |
|
RADHEY SHYAM AHIR (YADAV) Vs. STATE OF JHARKHAND
|
September 8, 2009 |
|
RADHU NAPIT @ RADHA NAPIT Vs. TARAPADO NAPIT
|
December 18, 2009 |
|
RAFIQ MIAN Vs. CENTRAL COALFIELDS LTD
|
February 19, 2009 |
|
RAGHO SHARAN SINGH Vs. BHARAT COKING COAL LIMITED, THROUGH ITS CHAIRMAN
|
March 27, 2009 |
|
Ragho Sharan Singh Vs. Bharat Coking Coal Limited through its Chairman cum Managing Director
|
March 22, 2009 |
|
Raghu Jogi Vs. State of Jharkhand
|
March 5, 2009 |
|
Raghu Mukhi @ Radhu Mukhi Vs. State of Jharkhand
|
March 18, 2009 |
|
RAGHU NAYAK LAL Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
RAGHUNATH SAO Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
RAJ KISHORE BANRA Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, SINGHBHUM WEST, CHAIBASA : PRINCIPAL CHIEF CONSERVATOR OF FOREST, JHARKHAND, RANCHI : CHIEF CONSERVATOR OF FOREST
|
August 19, 2009 |
|
RAJ KISHORE CHOUDHARY Vs. DHANDHANIA BROTHERS PVT.LTD., KOLKATA
|
May 8, 2009 |
|
RAJ KISHORE VERMA Vs. STATE OF JHARKHAND
|
May 1, 2009 |
|
RAJ KUMAR AGARWALLA Vs. TARUN PARAMANIK : DHIREN PARAMANIK : MIHIR PARAMANIK
|
December 18, 2009 |
|
RAJ KUMAR CHITLAGIA Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 19, 2009 |
|
Raj Kumar Choudhary Vs. State of Jharkhand
|
March 31, 2009 |
|
Raj Kumar Gupta Vs. State of Jharkhand
|
May 27, 2009 |
|
RAJ KUMAR NEERAJ Vs. RANCHI KSHETRIYA GRAMIN BANK AND CHAIRMAN, RANCHI KSHETRIYA GRAMIN BANK
|
November 6, 2009 |
|
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 11, 2009 |
|
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2009 |
|
RAJ KUMAR SINGH Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
July 9, 2009 |
|
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
Raja Ram Mahato Vs. State of Jharkhand
|
April 9, 2009 |
|
RAJASTHAN SEWA SADAN Vs. BIHAR STATE ELECTRICITY BOARD
|
April 21, 2009 |
|
RAJDEO NARAYAN SINGH Vs. STATE OF JHARKHAND : SECRETARY, ANIMAL HUSBANDRY DEPARTMENT
|
December 2, 2009 |
|
RAJEEV RANJAN Vs. STATE OF JHARKHAND AND ANR.
|
October 6, 2009 |
|
Rajendra Kumar Vs. State of Jharkhand
|
January 13, 2009 |
|
RAJENDRA MODI, MANGRU MODI, DOMINI MODIYAN AND SURENDRA MODI Vs. STATE OF BIHAR
|
April 30, 2009 |
|
Rajendra Pandey Vs. State of Jharkhand through CBI
|
March 23, 2009 |
|
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
July 20, 2009 |
|
RAJENDRA PRASAD Vs. RAMENDRA KUMAR
|
August 20, 2009 |
|
RAJENDRA PRASAD SINGH Vs. SMT.SITA DEVI
|
November 7, 2009 |
|
Rajendra Pratap Sinha Vs. State of Jharkhand
|
February 26, 2009 |
|
RAJENDRA RAI Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
RAJENDRA SINGH Vs. STATE OF JHARKHAND
|
September 3, 2009 |
|
RAJENDRA SINGH Vs. STATE OF JHARKHAND
|
July 24, 2009 |
|
RAJENDRA SINGH CHHABRA Vs. STATE OF JHARKHAND & OTHERS
|
March 25, 2009 |
|
RAJENDRA YADAV Vs. CENTRAL COALFIELDS LTD., RANCHI
|
May 23, 2009 |
|
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
RAJESH KUMAR Vs. STATE OF JHARKHAND & ORS.
|
September 17, 2009 |
|
Rajesh Kumar Chourasia Vs. State of Jharkhand
|
April 6, 2009 |
|
RAJESH KUMAR DUTTA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY CO-OPERATIVE DEPARTMENT
|
November 5, 2009 |
|
RAJESH KUMAR SHARMA @ RAJESH SHARMA Vs. RABINDRA KUMAR BANSAL
|
May 20, 2009 |
|
Rajesh Pandey Vs. State of Jharkhand
|
January 27, 2009 |
|
RAJESH PRASAD Vs. BIHAR STATE FOOD SUPPLIES CORPORATION
|
February 3, 2009 |
|
RAJESHWAR PD.VERMA Vs. VINOBA BHAVE UNIVERSITY
|
May 22, 2009 |
|
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND
|
July 27, 2009 |
|
Rajeshwar Prasad Verma Vs. The State of Jharkhand
|
December 11, 2009 |
|
Rajiv Kumar Tulsyan Vs. State of Jharkhand
|
March 18, 2009 |
|
Rajniti Prasad Singh Vs. State of Jharkhand through its Secretary, Forest & Environment Department, Govt of Jharkhand
|
April 20, 2009 |
|
RAJOBALA DEVI AND OTHERS Vs. BABI MAHATANI AND OTHERS
|
November 4, 2009 |
|
Raju Bhagat @ Raju Oraon Vs. State of Jharkhand
|
June 23, 2009 |
|
RAJU MAHTO Vs. STATE OF JHARKHAND
|
October 14, 2009 |
|
RAJU TANTI AND ANR. Vs. STATE OF JHARKHAND
|
August 21, 2009 |
|
RAJVANSHI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 27, 2009 |
|
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
June 30, 2009 |
|
RAKESH KUMAR AWASTHI Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
July 28, 2009 |
|
RAKESH KUMAR TIWARY Vs. STATE OF JHARKHAND
|
July 28, 2009 |
|
RAM BAHADUR SINGH Vs. BHARAT COKING COAL LTD.DHANBAD
|
May 15, 2009 |
|
RAM BILAS RAM Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
RAM BOOT Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND OTHERS
|
July 22, 2009 |
|
Ram Chandra Chaudhary Vs. SAIL, Bokaro Steel Plant
|
February 26, 2009 |
|
RAM CHANDRA KEWAT Vs. STATE OF JHARKHAND
|
October 27, 2009 |
|
RAM CHANDRA PRASAD Vs. BHARAT COKING COAL LTD. : ASSISTANT LABOUR COMMISSIONER (CENTRAL) CUM-CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 : REGIONAL LABOUR COMMISSIONER
|
August 17, 2009 |
|
RAM CHANDRA PRASAD Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF HOME AFFAIRS, NEW DELHI
|
November 12, 2009 |
|
RAM CHANDRA PRASAD SINHA Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
RAM CHANDRA RAM Vs. STATE OF BIHAR
|
May 19, 2009 |
|
Ram Charitra Sah Vs. Jharkhand State Electricity Board
|
April 18, 2009 |
|
RAM CHRITAR SHARMA Vs. STATE OF JHARKHAND
|
May 6, 2009 |
|
RAM DAS CHOUDHRY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 6, 2009 |
|
RAM DAS RAJAK Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 31, 2009 |
|
RAM DAS RAJAK Vs. STEEL AUTHORITY OF INDIA LIMITED
|
November 10, 2009 |
|
RAM DAYAL MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 17, 2009 |
|
RAM DULARI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 23, 2009 |
|
RAM EQBAL ENGINEERING WORKS Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
January 15, 2009 |
|
RAM JANM SINGH Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
RAM KISHORE SAHU Vs. STATE OF JHARKHAND
|
June 25, 2009 |
|
RAM KISHUN RAM Vs. CENTRAL COALFIELDS LIMITED
|
August 19, 2009 |
|
RAM LAKHAN PRASAD Vs. STATE OF JHARKHAND, THROUGH ITS SECRETARY, LAND REFORMS AND REVENUE, GOVERNMENT OF JHARKHAND, RANCHI : SECRETARY, DEPARTMENT OF FINANCE
|
December 1, 2009 |
|
RAM LAKHAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, DHURWA, RANCHI
|
September 16, 2009 |
|
RAM LAL BHAGAT Vs. STATE OF JHARKHAND
|
May 7, 2009 |
|
RAM LAWLIN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
July 3, 2009 |
|
RAM NANDAN NONIA Vs. STATE OF JHARKHAND
|
February 2, 2009 |
|
RAM NANDAN PANDEY Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
RAM NANDAN SHARMA Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
RAM NANDAN SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
October 14, 2009 |
|
RAM NARAYAN RAM Vs. STATE OF JHARKHAND
|
September 5, 2009 |
|
RAM NARAYAN SINGH CHAKI Vs. STATE OF JHARKHAND & ORS.
|
December 8, 2009 |
|
RAM NATH MAHATO Vs. SATE OF JHARKHAND
|
November 20, 2009 |
|
RAM NIWAS AGARWAL Vs. RESHMI DEVI
|
November 27, 2009 |
|
RAM PADARTH SINGH Vs. THE STATE OF JHARKHAND & OTHERS
|
May 12, 2009 |
|
RAM PARVESH SINGH Vs. BHARAT REFRACTORIES LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
October 28, 2009 |
|
RAM PRASAD MAHTO Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
RAM PRASAD MANDAL Vs. STATE OF BIHAR
|
March 17, 2009 |
|
RAM PRASAD SAHU Vs. PANDEY GIRI
|
January 22, 2009 |
|
RAM PYARE UPADHYAY Vs. STATE OF JHARKHAND
|
November 30, 2009 |
|
RAM PYARI DEVI Vs. ORIENTAL INSURANCE CO. LTD.
|
November 20, 2009 |
|
RAM RAN VIJAY PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
March 30, 2009 |
|
RAM RATAN SINGH Vs. STATE OF BIHAR
|
March 18, 2009 |
|
RAM RATANLAL RAJGARHIA Vs. RAJOO BARHI
|
August 20, 2009 |
|
Ram Rekha Pandey Vs. State of Jharkhand
|
February 19, 2009 |
|
RAM SINGH KHERWAR Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
|
August 17, 2009 |
|
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
|
August 7, 2009 |
|
RAM TWAKYA PANDEY Vs. STATE OF JHARKHAND
|
December 11, 2009 |
|
RAMA DUBEY Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
Rama Kant Thakur Vs. Union of India
|
February 24, 2009 |
|
RAMA SHANKAR PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
August 11, 2009 |
|
RAMA SHANKAR RAM Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
Ramachandran Kuppuswami Vs. State of Jharkhand through C.B.I
|
March 24, 2009 |
|
RAMADHAR SAHU Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
RAMAN LOHAR Vs. STATE OF BIHAR NOW JHARKHAND
|
January 22, 2009 |
|
Ramanand Chaudhary Vs. State of Jharkhand
|
February 4, 2009 |
|
Ramanand Pandey Vs. Commissioner, South Chhota nagpur Division, Ranchi
|
August 12, 2009 |
|
RAMANUJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
RAMASHRAY CHOUDHARY Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
RAMAUTAR SAH Vs. RANCHI MUNICIPAL CORPORATION
|
August 3, 2009 |
|
RAMAVTAR PASWAN Vs. STATE OF JHARKHAND
|
December 2, 2009 |
|
RAMAYAN PRASAD Vs. STATE OF JHARKHAND
|
December 16, 2009 |
|
RAMAYAN SINGH Vs. BHARAT COKING COAL LIMITED, DHANBAD
|
October 28, 2009 |
|
RAMBIR SINGH Vs. STATE OF JHARKHAND
|
July 27, 2009 |
|
RAMCHANDRA PANDEY Vs. UNION OF INDIA
|
November 13, 2009 |
|
RAMCHANDRA SINGH Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
Ramdayal Karketta Vs. Ranchi University
|
May 25, 2009 |
|
Ramdeo Singh Vs. State of Bihar
|
March 20, 2009 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
August 4, 2009 |
|
RAMDEO URAON Vs. RAMAN TURI
|
May 14, 2009 |
|
RAMDHANI SAHU Vs. VIDYA DEVI VERMA
|
July 2, 2009 |
|
RAMENDRA SINGH ALIAS RABINDRA SINGH Vs. GANDHI BAURI
|
January 19, 2009 |
|
RAMESH BALMIKI @ RAMESH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 15, 2009 |
|
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
October 5, 2009 |
|
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
December 22, 2009 |
|
Ramesh Kumar Vs. State of Jharkhand
|
February 2, 2009 |
|
RAMESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
Ramesh Kumar Sharma Vs. State of Jharkhand
|
February 25, 2009 |
|
RAMESH PRAMANIK Vs. STATE OF BIHAR
|
May 28, 2009 |
|
RAMESH PRASAD GUPTA Vs. STATE BANK OF INDIA
|
April 22, 2009 |
|
RAMESHWAR MANDAL Vs. STATE OF JHARKHAND
|
April 9, 2009 |
|
RAMESHWAR PATHAK Vs. CENTRAL COALFIELDS LTD.
|
January 30, 2009 |
|
Rameshwar Prasad Vs. Jharkhand State Electricity Board, Ranchi
|
February 26, 2009 |
|
Rameshwar Prasad Vs. State of Jharkhand
|
April 13, 2009 |
|
RAMGARH STORAGE COMPANY PVT LTD Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
RAMJEE KANDULNA Vs. STATE OF JHARKHAND
|
December 17, 2009 |
|
RAMJEE YADAV Vs. STATE OF JHARKHAND
|
November 10, 2009 |
|
RAMJI PRASAD KESHARI Vs. STATE OF JHARKHAND
|
December 22, 2009 |
|
RAMJIT KISKU Vs. STATE OF JHARKHAND
|
November 23, 2009 |
|
Ramlagan Oraon Vs. State of Jharkhand
|
March 31, 2009 |
|
RAMSWAROOP SINHA Vs. STATE OF JHARKHAND
|
March 4, 2009 |
|
RAMZAN ANSARI Vs. KAVITA SINGH
|
March 23, 2009 |
|
RANA PRATAP SINGH Vs. STATE OF JHARKHAND
|
September 9, 2009 |
|
RANA RAJENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 17, 2009 |
|
Ranchi University through its Vice-Chancellor Vs. Lalmani Prasad
|
August 11, 2009 |
|
Randhir Kumar Vs. Union of India through Secretary, Human Resources Development Department, Government of India
|
March 3, 2009 |
|
Rangbahadur Singh Vs. State of Jharkhand
|
April 13, 2009 |
|
RANISATI PIPE INDUSTRIES, HAVING ITS FACTORY AT AD Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
RANJANA KUMARI Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
RANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 5, 2009 |
|
RANJEET MANDAL Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
RANJEET SINGH Vs. OF JHARKHAND, THE DEPUTY COMMISSIONER AND DISTRICT ARMS MAGISTRATE
|
September 1, 2009 |
|
RANJIT KUMAR SARKAR AND OTHERS Vs. MD. LASSANI AND OTHERS
|
December 10, 2009 |
|
Ranjit Nayak Vs. State of Jharkhand
|
January 28, 2009 |
|
Ranthi Deo Singh Vs. State of Jharkhand
|
April 16, 2009 |
|
RASAMAY PAUL Vs. CENTRAL COALFIELDS LTD.
|
January 9, 2009 |
|
RASH BIHARI PAL Vs. STATE
|
November 11, 2009 |
|
RASHMI REKHA NAG Vs. STATE OF JHARKHAND
|
May 22, 2009 |
|
RASOOL MIAN @ RASUL MIAN Vs. DUKHAN SHARMA
|
July 13, 2009 |
|
RATAN CHANDRA MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
April 2, 2009 |
|
Ratan Paswan Vs. State of Bihar now Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
|
November 6, 2009 |
|
RATAN PRASAD AGRAWAL Vs. DHARAM DEO PASWAN
|
March 25, 2009 |
|
RATANLAL AGRAWAL Vs. STATE OF JHARKHAND : ANIL KUMAR MODI : SAVITRI DEVI
|
August 17, 2009 |
|
Ravi Kant Newatia Vs. Gayatri Devi
|
April 8, 2009 |
|
RAVI KUMAR @ RAVI KR.SINGH Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
Ravinder Kumar Vs. Central Coal Filed Limited through its Chairman, Darbhanga House, Ranchi
|
February 11, 2009 |
|
RAVINDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 1, 2009 |
|
Reeta Kumari Vs. State of Jharkhand
|
March 5, 2009 |
|
Rekha Mahto Vs. State of Jharkhand
|
January 29, 2009 |
|
REKHA RASHMI Vs. STATE OF JHARKHAND AND ORS
|
August 6, 2009 |
|
Renu Devi Vs. Central Coalfields Ltd.
|
March 26, 2009 |
|
Renu Kumari No.1 Vs. State of Jharkhand
|
March 25, 2009 |
|
RESOURCE MANAGEMENT GROUP OF INDIA Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2009 |
|
REVA DAS AND OTHERS Vs. STATE OF JHARKHAND
|
October 5, 2009 |
|
RINA DEVI Vs. CENTRAL COAL FIELDS LTD., RANCHI : CHAIRMAN-CUM-MANAGING DIRECTOR, C.C.L., RANCHI
|
December 19, 2009 |
|
Rintu Bedia Vs. State of Jharkhand
|
January 20, 2009 |
|
RISHIKESH MAHRA Vs. STATE OF JHARKHAND
|
July 15, 2009 |
|
RITA SINGH @ RITA DEVI Vs. STATE OF JHARKHAND
|
May 20, 2009 |
|
Ritu Kumar Mahli Vs. Central Coalfields Ltd.
|
March 24, 2009 |
|
ROHAN SAO & OTHERS Vs. JAMNI DEVI & OTHERS
|
April 21, 2009 |
|
ROPE KUMARI @ ROPNI DEVI AND ORS Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS
|
January 21, 2009 |
|
ROPE KUMARI @ ROPNI DEVI AND ORS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 21, 2009 |
|
ROSHAN MAHTO Vs. JSEB RANCHI
|
November 6, 2009 |
|
RUBI KUMARI SINGH Vs. STATE OF JHARKHAND
|
September 14, 2009 |
|
RUKMINI DEVI Vs. STATE OF JHARKHAND
|
April 13, 2009 |
|
Rup Narayan Das Vs. Central Coalfield Ltd.
|
July 8, 2009 |
|
RUPA SHREE AGRAWAL Vs. STATE OF JHARKHAND & ORS.
|
April 20, 2009 |
|
RUPA SHREE AGRAWAL Vs. STATE OF JHARKHAND
|
April 27, 2009 |
|
RUPLAL DAS Vs. BHARAT COKING COAL LTD. & ORS
|
April 17, 2009 |
|
RUPLAL MURMU AND BABUDAN MURMU Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
S H PHARMACEUTICALS LIMITED Vs. STATE OF JHARKHAND
|
November 26, 2009 |
|
S.CHAKRABORTY @ SUVENDU CHAKRABORTY Vs. STATE OF JHARKHAND
|
May 11, 2009 |
|
S.J. GHANDY Vs. STATE OF JHARKHAND
|
August 24, 2009 |
|
S.J.GHANDY Vs. A.C.SINHA : STATE OF JHARKHAND
|
August 24, 2009 |
|
S.N.AGARWAL Vs. CENTRAL COALFIELDS LIMITED
|
May 8, 2009 |
|
S.P.SINGH Vs. PROJECT AND DEVELOPMENT LNDIA LTD., HAVING ITS OFFICE AT NOIDA, UTTAR PRADESH
|
August 27, 2009 |
|
SABIR ANSARI Vs. SADA NANDA MANDAL
|
May 25, 2009 |
|
SABIR SINGH Vs. KOIRI AND OTHERS
|
April 8, 2009 |
|
Sabitri Lahar Vs. Ajit Kumar Singh
|
July 29, 2009 |
|
SABOON NISA Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
SABYA SACHI CHATTERJEE Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED
|
August 1, 2009 |
|
SACHCHIDANAND SINGH, YOGENDRA PRASAD SINGH AND AFZAL AHMAD Vs. STATE OF JHARKHAND, DIRECTOR, PRIMARY EDUCATION, DEPUTY COMMISSIONER AND DISTRICT SUPERINTENDENT OF EDUCATION
|
September 16, 2009 |
|
Sachindra Electronics Vs. Bharat Coking Coal Ltd.
|
May 25, 2009 |
|
SADANAND MAHTO Vs. STATE OF BIHAR
|
May 19, 2009 |
|
SAFRUDDIN MOMIN Vs. BEGUM NISSA
|
May 12, 2009 |
|
Sah Ajam Khan Vs. State of Jharkhand
|
January 6, 2009 |
|
SAHDEO BHAGAT Vs. STATE OF JHARKHAND
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June 27, 2009 |
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SAHEB RAM HANSDA @ SABE RAM HANSDA Vs. STATE OF BIHAR
|
April 30, 2009 |
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SAHJANAND PRASAD Vs. STATE OF JHARKHAND
|
November 19, 2009 |
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SAHODAR PRASAD MAHTO Vs. STATE OF JHARKHAND
|
April 27, 2009 |
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SAIBAL MUKHERJEE Vs. CHHOTELAL RADHESHYAM
|
December 6, 2009 |
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SAIBAL MUKHERJEE & ORS. Vs. CHHOTELAL RADHESHYAM & ORS.
|
December 10, 2009 |
|
SAKALDEEP MUNDA Vs. CENTRAL COALFIELDS LIMITED : CHAIRMAN-CUM-MANAGING DIRECTOR
|
August 6, 2009 |
|
SAMIN ANSARI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
August 11, 2009 |
|
Samir Rajbanshi Vs. State of Jharkhand
|
December 8, 2009 |
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SAMPAT KUMAR YADAV Vs. STATE OF JHARKHAND
|
May 19, 2009 |
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SAMSHER BAHADUR @ SHAMSHER BAHADUR SINGH @ S.B. SINGH Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I.
|
March 23, 2009 |
|
SAMULE MUNDA Vs. STATE OF BIHAR
|
May 22, 2009 |
|
SAMUNDRI DEVI Vs. STATE OF JHARKHAND
|
April 2, 2009 |
|
SANCH LAL RAM Vs. STATE OF JHARKHAND
|
March 23, 2009 |
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SANGITA GUPTA Vs. STATE OF JHARKHAND
|
September 10, 2009 |
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SANJAY KHALKHO Vs. STATE OF JHARKHAND
|
May 8, 2009 |
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SANJAY KUMAR Vs. STATE OF JHARKHAND
|
May 5, 2009 |
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SANJAY KUMAR Vs. NANHKU PRASAD YADAV
|
March 18, 2009 |
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SANJAY KUMAR Vs. UNION OF INDIA
|
November 7, 2009 |
|
SANJAY KUMAR @ SANJAY RAM Vs. CENTRAL COAL FIELDS LIMITED
|
November 19, 2009 |
|
SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
July 11, 2009 |
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SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
February 6, 2009 |
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SANJAY KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
February 7, 2009 |
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Sanjay Kumar Budhiya Vs. State of Jharkhand
|
March 2, 2009 |
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SANJAY KUMAR BUDHIYA Vs. STATE OF JHARKHAND
|
May 4, 2009 |
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SANJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, VIGILANCE BUREAU
|
September 8, 2009 |
|
SANJAY KUMAR CHOUDHARY Vs. GOVT OF INDIA
|
December 2, 2009 |
|
SANJAY KUMAR GUPTA Vs. STEEL AUTHORITY OF INDIA LTD
|
July 2, 2009 |
|
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
|
August 5, 2009 |
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SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SHRI A.K.BASU, CHIEF SECRETARY, GOVT.OF JHARKHAND, RANCHI
|
November 19, 2009 |
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SANJAY KUMAR SINHA Vs. A K BASU, N N PANDEY, RAJA BALA VERMA, B K TRIPATHY, DILIP PRASAD, SANIT KAKRA
|
November 19, 2009 |
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SANJAY MAHTO Vs. STATE OF JHARKHAND
|
May 19, 2009 |
|
SANJAY MOSAT Vs. STATE OF JHARKHAND
|
November 24, 2009 |
|
SANJAY SINHA Vs. STATE OF BIHAR
|
March 20, 2009 |
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Sanjeeb Kumar Sharma Vs. State of Jharkhand
|
September 2, 2009 |
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SANJEEV KUMAR LALA Vs. STATE OF JHARKHAND
|
November 11, 2009 |
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SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 18, 2009 |
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SANT BAHADUR AND CHAILU KACHHAP Vs. STATE OF BIHAR
|
February 20, 2009 |
|
SANT KUMAR GUPTA @ MUNNA Vs. STATE OF JHARKHAND THROUGH, CBI & ORS.
|
June 26, 2009 |
|
Sant Lal Sahni Vs. Bihar State Electricity Board, Patna
|
December 9, 2009 |
|
Santhal Paraganas Gram Udyog Samittee, Head Officer, Near Tower Chowk, Deoghar Vs. Dwarika Sao
|
March 24, 2009 |
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SANTOKH SINGH Vs. STATE OF JHARKHAND : HARBINDER KAUR @ BABAN
|
December 2, 2009 |
|
SANTOSH DAS & ANR. Vs. STATE OF JHARKHAND & ORS.
|
September 10, 2009 |
|
Santosh Kumar Karanjai Vs. State of Jharkhand
|
March 24, 2009 |
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Santosh Kumar Mandal Vs. State of Jharkhand
|
February 9, 2009 |
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SANWARIYA SARKAR JHA Vs. STATE OF JHARKHAND
|
January 22, 2009 |
|
SANYUKTA KUMARI Vs. STATE OF JHARKHAND
|
July 21, 2009 |
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SARAD KUMAR Vs. C.B.I.THROUGH ITS SUPERINTENDENT OF POLICE, A.S.D.SCAM
|
July 23, 2009 |
|
SARAL KUMAR YADAV Vs. PARMESHWAR YADAV
|
November 16, 2009 |
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SARAS NATH SINGH AND OTHERS Vs. STATE OF JHARKHAND & OTHERS
|
July 16, 2009 |
|
SARASWATI DEVI Vs. STATE OF JHARKHAND : COMMISSIONER, SOUTH CHOTANAGPUR DIVISION
|
December 17, 2009 |
|
Sarawan Manjhi Vs. Central Coalfields
|
February 18, 2009 |
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SARAWGI TEXTILES THROUGH PROPRIETOR SANTHOSH KUMAR SARAWGI Vs. AJAY MODI AND ASHISH MODI
|
May 19, 2009 |
|
SARB NARAYAN SINGH Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT : BOKARO STEEL PLANT
|
December 1, 2009 |
|
Sarbeshwar Singh Sardar Vs. State of Jharkhand
|
February 25, 2009 |
|
SARDAR PRADIP SINGH Vs. STATE OF JHARKHAND
|
December 23, 2009 |
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SARDUL AUTO WORKS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 28, 2009 |
|
SARITA DEVI Vs. STATE OF JHARKHAND
|
November 16, 2009 |
|
SARITA DEVI @ SARITA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
May 12, 2009 |
|
Sarita Kataruka Vs. Jai Kishore Nath Shahdeo
|
May 26, 2009 |
|
SARITA KUMARI Vs. STATE OF JHARKHAND
|
January 9, 2009 |
|
Sarju Gope Vs. State of Jharkhand
|
April 18, 2009 |
|
SARJU PRASAD SINGH Vs. STATE OF JHARKHAND, THE COMMISSIONER AND DEPUTY COMMISSIONER
|
September 8, 2009 |
|
Sarju Sahu Vs. State of Jharkhand
|
April 16, 2009 |
|
SARLA DEVI Vs. MOHAN MOHTO
|
February 6, 2009 |
|
SARMISTHA SINHA Vs. MEERA PRASAD : STATE OF JHARKHAND
|
September 17, 2009 |
|
SARSWATI DEVI Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
SARSWATI DEVI @ SARSU Vs. M RAGHWAN
|
December 7, 2009 |
|
SARSWATI SHISHU MANDIR Vs. UNION OF INDIA
|
September 10, 2009 |
|
SARWAN MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
October 5, 2009 |
|
Saryu Prasad Singh Vs. State of Jharkhand
|
January 16, 2009 |
|
SASHI KANTI PANDIT Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
|
November 12, 2009 |
|
Satendra Prasad Singh Vs. State of Jharkhand
|
December 2, 2009 |
|
SATENG XAXA Vs. STATE OF JHARKHAND : STATE OF BIHAR : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF BIHAR, PATNA : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND, RANCHI
|
August 27, 2009 |
|
SATI ENGINEERING AND AUTO COMPANY Vs. STATE BANK OF INDIA
|
February 11, 2009 |
|
Sati Raman Sinha Vs. State of Jharkhand
|
August 27, 2009 |
|
SATISH CHANDRA BARNWAL Vs. STATE OF JHARKHAND
|
April 15, 2009 |
|
SATISH KUMAR TIWARY Vs. STATE OF JHARKHAND
|
August 3, 2009 |
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SATRUGHAN SINGHAL Vs. STATE OF JHARKHAND
|
January 27, 2009 |
|
SATYA BHAMA DEVI Vs. BIBANI DEVI
|
April 28, 2009 |
|
SATYA DEVI Vs. SHANTI AND CO RANCHI
|
October 12, 2009 |
|
Satya Narain Sahu Vs. State of Jharkhand
|
December 11, 2009 |
|
SATYA NARAYAN PRASAD Vs. UNION OF INDIA
|
September 5, 2009 |
|
SATYA PRASAD Vs. STATE OF JHARKHAND
|
March 24, 2009 |
|
Satyaban Roy Vs. State of Jharkhand
|
April 20, 2009 |
|
SATYABRAT NARAYAN CHOUDHARY Vs. STATE OF JHARKHAND : COMMANDANT GENERAL, HOME GUARDS : DISTRICT COMMANDANT, HOME GUARDS : DEPUTY INSPECTOR GENERAL OF HOME GUARDS : A.NATRAJAN
|
August 19, 2009 |
|
SATYAM CONSTRUCTION PVT.LTD. Vs. STEEL AUTHORITY OF INDIA LTD
|
November 4, 2009 |
|
SATYANARAYAN GOPE Vs. SANTOSH KUMAR YADAV
|
February 4, 2009 |
|
SATYANARAYAN KAUNTIA Vs. STATE OF JHARKHAND
|
November 12, 2009 |
|
Satyanarayan Mahto Vs. State of Jharkhand
|
March 30, 2009 |
|
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
|
November 18, 2009 |
|
SATYENDRA KUMAR Vs. STATE OF JHARKHAND : EKTA LAKRA : STATE OF JHARKHAND
|
September 3, 2009 |
|
SATYENDRA KUMAR SINGH Vs. MOTI LAL SAHU
|
November 11, 2009 |
|
SATYENDRA KUMAR SINGH Vs. MOTI LAL SAHU
|
November 26, 2009 |
|
Saukat Ali Vs. Sthiti Oraon
|
January 7, 2009 |
|
SAUNA MUNDA NO. 1 @ SAWANA MUNDA NO. 1 Vs. CENTRAL COAL FIELD LIMITED
|
January 6, 2009 |
|
SAVITRI DEVI Vs. UNION OF INDIA
|
August 11, 2009 |
|
Sawarth Singh Vs. State of Jharkhand
|
February 10, 2009 |
|
Sayed Mamur Ali Vs. State of Jharkhand
|
November 19, 2009 |
|
SAYED MUMTAZ ALAM Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
SAYEEDA KHATOON Vs. MD.AJIMUDDIN ANSARI : STATE OF JHARKHAND
|
May 12, 2009 |
|
SAYOTA ALIAS SURSEN BHENGRA Vs. STATE OF JHARKHAND
|
January 22, 2009 |
|
SECRETARY AGRICULTURAL PRODICE MARKET COMMITEE KODERMA AND ETC Vs. MOHATA CONCERNS LTD
|
February 11, 2009 |
|
Security and Intelligence Services (India) Vs. Union of India (UOI)
|
March 3, 2009 |
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SEEMA PANDIT Vs. BIHAR COLLEGE SERVICE COMMISSION
|
December 15, 2009 |
|
SETH MURMU Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
SEWAK SINGH Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
|
November 24, 2009 |
|
Sewanti Devi Vs. State of Jharkhand
|
August 17, 2009 |
|
SHAH HITECH AUTO ALCAST COMPANY (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 8, 2009 |
|
SHAH MONAUWAR EQUBAL Vs. SHAH ABU NAZIR
|
November 4, 2009 |
|
Shah Monauwar Equbal Vs. Shah Abu Nazir
|
March 26, 2009 |
|
SHAHEEN BEGUM Vs. SK.KALIMUDDIN
|
November 19, 2009 |
|
SHAHLA JABEEN Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI : PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
|
August 25, 2009 |
|
SHAILENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
November 5, 2009 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
Shakuntala Debi Vs. Bimal Kumar
|
August 19, 2009 |
|
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND
|
August 10, 2009 |
|
SHAKUNTI DEVI Vs. BHARAT COKING COAL LIMITED
|
July 17, 2009 |
|
SHALIGRAM SINGH AND ORS Vs. MD TAHIR AND ORS
|
November 10, 2009 |
|
SHALINI KUMARI SHARMA Vs. ANIL MURMU : STATE OF JHARKHAND
|
July 21, 2009 |
|
SHALINI KUMARI SHARMA AND DR.ANIL MURMU Vs. STATE OF JHARKHAND
|
July 21, 2009 |
|
Shambhu Charan Bobonga Vs. State of Jharkhand
|
April 9, 2009 |
|
SHAMBHU MAHTO & ORS. Vs. M/S. B.C.C.L. & ORS.
|
December 11, 2009 |
|
Shambhu Nath Baraik Vs. State of Jharkhand
|
February 19, 2009 |
|
SHAMBHU NATH SHARMA Vs. BHARAT COKING COAL LIMITED
|
September 10, 2009 |
|
SHAMBHU NATH SINGH Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
SHAMBHU PRASAD Vs. STATE OF JHARKHAND
|
December 8, 2009 |
|
Shambhu Prasad Vs. State of Jharkhand
|
March 23, 2009 |
|
SHAMIMA KHATOON Vs. RAJESH KUMAR SAHU
|
November 24, 2009 |
|
SHAMON ENGINEERING CORPORATION Vs. TETULIA COKE PLANT (P) LTD
|
July 6, 2009 |
|
SHANKAR MAHARANA Vs. STATE OF JHARKHAND
|
October 12, 2009 |
|
SHANO SINGHDEO Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
SHANTI CEMENT PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2009 |
|
SHANTI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
July 8, 2009 |
|
SHARDA NAND SHARMA Vs. RANCHI UNIVERSITY, RANCHI
|
August 21, 2009 |
|
Shardha Nand Singh Vs. Bharat Coking Coal Ltd.
|
April 28, 2009 |
|
SHASHI BHUSHAN CHOUDHARY Vs. GOVERNMENT VSACCINE INSTITUTE
|
January 27, 2009 |
|
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
December 14, 2009 |
|
SHASHI BHUSHAN PRASAD Vs. STATE OF JHARKHAND, SECRETARY CUM INDUSTRY DEVELOP
|
November 13, 2009 |
|
SHASHI BHUSHAN PURAN Vs. STATE OF JHARKHAND
|
March 18, 2009 |
|
SHASHI KUMAR Vs. STATE OF JHARKHAND AND ORS
|
January 4, 2009 |
|
Shashi Kumar Singh Vs. Jharkhand State Electricity Board
|
February 10, 2009 |
|
Shashi Nath Pandey Vs. State of Jharkhand
|
May 25, 2009 |
|
SHASHI SANJAY KUJUR Vs. STATE OF JHARKHAND
|
May 20, 2009 |
|
SHASHI SHEKHAR PRASAD Vs. STATE OF JHARKHAND
|
December 2, 2009 |
|
Shatrunjay Singh Vs. State of Jharkhand
|
September 9, 2009 |
|
Sheela Devi Vs. State of Jharkhand
|
January 12, 2009 |
|
SHEIKH MD. ABBAS ALI SIDDIQUE @ MD. ABBAS ALI AND OTHERS Vs. STATE OF JHARKHAND
|
September 16, 2009 |
|
SHEIKH SABIR Vs. STATE OF JHARKHAND
|
July 15, 2009 |
|
Sheo Charan Manjhi Vs. Steel Authority of India Ltd.
|
August 18, 2009 |
|
SHEO KUMAR PANDEY Vs. JEETENDRA SHARMA
|
March 17, 2009 |
|
Sheo Nandan Ram Vs. State of Jharkhand
|
February 12, 2009 |
|
SHEO NANDAN RAM Vs. STATE OF JHARKHAND
|
February 16, 2009 |
|
SHEO PRASAD PATHAK Vs. STATE OF JHARKHAND
|
October 27, 2009 |
|
SHEO PRASAD YADAV Vs. STATE OF JHARKHAND
|
June 26, 2009 |
|
SHEO SHAMBHU TIWARI Vs. MAHESHWARI DEVI AND OTHERS
|
April 1, 2009 |
|
SHIB RATAN KUMHAR Vs. STATE OF BIHAR
|
January 22, 2009 |
|
SHIBU DEHARI Vs. STATE OF JHARKHAND
|
September 23, 2009 |
|
SHILESHWAR PRASAD VERMA AND OTHERS Vs. STATE OF JHARKHAND
|
May 18, 2009 |
|
SHIV NARAYAN YADAV Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 6, 2009 |
|
SHIV NATH PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 27, 2009 |
|
SHIV SHANKAR Vs. CENTRAL COALFIELDS LIMITED
|
January 5, 2009 |
|
SHIV SINGH Vs. STATE OF JHARKHAND
|
February 13, 2009 |
|
Shiva Mohan Jha Vs. Bharat Sanchar Nigam
|
March 26, 2009 |
|
Shiva Sahay Prasad Vs. Jharkhand State Electricity Board
|
January 9, 2009 |
|
SHIVANAND JHA Vs. BIHAR STATE CONSTRUCTION CORPORATION, PATNA
|
December 17, 2009 |
|
SHIVDHAN HEMBRAM Vs. STATE OF JHARKHAND
|
November 23, 2009 |
|
SHIVESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND
|
July 27, 2009 |
|
SHIVNARAYAN PRASAD Vs. STATE OF JHARKHAND
|
August 12, 2009 |
|
Shoba Kumari Vs. State of Jharkhand
|
July 31, 2009 |
|
SHOBHA KUMARI Vs. STATE OF JHARKHAND
|
January 12, 2009 |
|
Shobhan Ram Vs. State of Jharkhand through CBI
|
April 16, 2009 |
|
SHRAWAN RAM AND OTHERS Vs. STATE OF JHARKHAND
|
August 3, 2009 |
|
Shree Balaji Mining Private Limited Vs. Union of India
|
April 21, 2009 |
|
SHREE BHAGWATI RICE & FLOUR MILLS Vs. STATE OF JHARKHAND
|
August 12, 2009 |
|
SHREE SHYAM STEEL Vs. JHARKHAND ELECTRICITY BOARD
|
April 2, 2009 |
|
SHRI GABARIAL RABIDAS Vs. STATE OF JHARKHAND & ORS.
|
August 19, 2009 |
|
SHRI KANT GUPTA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
December 14, 2009 |
|
SHUKLA Vs. PALAMAU KSHETRIYA GRAMIN BANK THROUGH ITS CHAIRMAN
|
August 28, 2009 |
|
SHUSHILA DEVI Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
SHYAM BIHARI BHATT Vs. STATE OF JHARKHAND
|
October 30, 2009 |
|
Shyam Enterprises Vs. Iva Pharmaceutical Pvt. Ltd.
|
March 2, 2009 |
|
SHYAM KISHORE PANDEY Vs. STATE OF JHARKHAND
|
July 7, 2009 |
|
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND
|
June 29, 2009 |
|
Shyam Kishore Singh Vs. State of Jharkhand
|
January 16, 2009 |
|
SHYAM LAL KEDIA Vs. RAJESH KUMAR TEKRIWAL
|
August 26, 2009 |
|
SHYAM LAL KEDIA Vs. BIMAL KUMAR AGARWAL
|
August 26, 2009 |
|
SHYAM SUNDAR NARENAI Vs. STATE OF JHARKHAND
|
September 11, 2009 |
|
SHYAM SUNDAR SINGH Vs. UNION OF INDIA
|
July 1, 2009 |
|
SHYAM SUNDER RAM Vs. STATE OF JHARKHAND
|
November 19, 2009 |
|
Shyama Charan Tiwary Vs. State of Jharkhand
|
August 25, 2009 |
|
SHYAMAL KUMAR DUTTA Vs. STATE OF BIHAR
|
March 19, 2009 |
|
SHYAMAL KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 7, 2009 |
|
Shyamlal Mandai Vs. The State of Jharkhand
|
December 18, 2009 |
|
SIDHESHWAR LAL DEO AND ORS Vs. DAMODAR VALLEY CORPORATION
|
October 5, 2009 |
|
SIDHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 19, 2009 |
|
Sidhnath Ram Vs. State of Jharkhand
|
March 31, 2009 |
|
SIDIQUE KHAN Vs. STATE OF BIHAR
|
May 28, 2009 |
|
SIKANDER PANDEY Vs. STATE OF JHARKHAND
|
January 22, 2009 |
|
SILAS AIND Vs. STATE OF JHARKHAND
|
April 28, 2009 |
|
SINGH H M P Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD., CHAIBASA Vs. SUDEO ADHIKARI
|
April 28, 2009 |
|
SINGI URAIN Vs. STATE OF JHARKHAND
|
July 28, 2009 |
|
SINI DEVI Vs. CENTRAL COAL FIELDS LTD
|
May 20, 2009 |
|
SINTU PODDAR Vs. STATE OF JHARKHAND
|
August 28, 2009 |
|
SISILIAY HEMBRAM Vs. STATE OF JHARKHAND
|
July 21, 2009 |
|
SITA RAM KUMHAR Vs. STATE OF JHARKHAND
|
August 26, 2009 |
|
SITA RAM PRASAD Vs. STATE OF JHARKHAND
|
May 12, 2009 |
|
SITARA KHATOON Vs. NEELWATI TRANSPORT
|
November 18, 2009 |
|
SITWANTO DEVI MAHILA KALYAN SANSTHAN, BARIDIH Vs. UNION OF INDIA
|
November 27, 2009 |
|
SIYA RAM SINGH @ SINGH SIYARAM Vs. HEAVY ENGINEERING CORPORATION
|
November 10, 2009 |
|
SK.MOKBIL Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
SMOKELESS FUELS (INDIA) PVT.LTD Vs. COAL INDIA LTD
|
August 21, 2009 |
|
SMT AMBIKA MAHATAIN, Vs. MISS KALPANA ROY CHOUDHARY,
|
December 21, 2009 |
|
SMT. BABITA KUMARI Vs. STATE OF JHARKHAND & ORS.
|
May 14, 2009 |
|
SMT. CHANDRAWATI DAS ALIAS SMT. CHANDRAWATI DEVI & ORS. Vs. STATE OF JHARKHAND & ORS.
|
April 21, 2009 |
|
SMT. KAMLA GANGOLI Vs. STATE OF JHARKHAND AND OTHERS
|
September 9, 2009 |
|
SMT. RATNA SHARMA Vs. UCO BANK, DHURWA & OTHERS
|
May 15, 2009 |
|
SMT.JASODA RANI SHARMA Vs. STATE OF BIHAR
|
May 1, 2009 |
|
SMT.SHEELA DEVI Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
SOMA MUNDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 22, 2009 |
|
Soma Tirkey Vs. Central Coal Fields Ltd.
|
March 4, 2009 |
|
SOMAI HEMBRAM Vs. STATE OF BIHAR
|
October 13, 2009 |
|
SOMARI MUNDAIN Vs. STATE OF JHARKHAND
|
July 14, 2009 |
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SOMNATH CHANDRA Vs. STATE OF JHARKHAND AND RAMANAND PRASAD
|
July 24, 2009 |
|
SOMRA MUNDA Vs. STATE OF BIHAR
|
May 7, 2009 |
|
Soni Devi Vs. State of Jharkhand
|
March 26, 2009 |
|
Sonu Kunjra @ Sonu Ansari @ Soni Ansari Vs. State of Jharkhand
|
March 31, 2009 |
|
Sony Mishra Vs. State of Jharkhand
|
July 3, 2009 |
|
Soshila Devi Vs. Regional Labour Commissioner
|
September 9, 2009 |
|
SOUMENDU MAZUMDAR Vs. STATE OF JHARKHAND
|
August 25, 2009 |
|
SOYOTO @ SURSEN BHENGRA Vs. STATE OF JHARKHAND
|
January 22, 2009 |
|
Soyoto @ Sursen Bhengra Vs. State of Bihar
|
January 22, 2009 |
|
SRI GIRISH DEO PANDEY Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE, RANCHI
|
December 7, 2009 |
|
SRI PREM PRAKASH SINGH Vs. THE STATE OF JHARKHAND
|
December 11, 2009 |
|
SRI RAM BRIKSH TIWARI Vs. STATE OF BIHAR
|
October 28, 2009 |
|
SRI SHALIGRAM SINGH Vs. MD.TAHIR
|
November 10, 2009 |
|
SRI SHIW KUMAR MISHRA Vs. DAMODAR VALLEY CORPORATION THROUGH ITS DIRECTOR : CHIEF ENGINEER, DAMODAR VALLEY CORPORATION, CHANDRAPURA THERMAL POWER STATION, BOKARO : D.K.YADAV
|
December 8, 2009 |
|
Sri Tirupati Wires having its work and Unit at Mohanpur Vs. Jharkhand State Electricity Board
|
January 30, 2009 |
|
SRIMAN MARANDI Vs. STATE OF JHARKHAND
|
May 15, 2009 |
|
SRINATH MISHRA Vs. STATE OF JHARKHAND
|
April 22, 2009 |
|
St. Xavier's School, Bokaro Steel City, Bokaro Vs. State of Jharkhand
|
September 10, 2009 |
|
STANDARD MERCANTILE COMPANY (MINING DIVISION) PVT.LTD., PATNA Vs. STEEL AUTHORITY OF INDIA LTD.BOKARO
|
September 9, 2009 |
|
Stanleus Marandi Vs. State of Jharkhand
|
January 12, 2009 |
|
State Vs. Kulwant Singh
|
January 6, 2009 |
|
STATE BANK OF INDIA Vs. NAGENDRA CHOUDHARY
|
July 7, 2009 |
|
STATE BANK OF INDIA Vs. STATE OF JHARKHAND
|
April 9, 2009 |
|
STATE OF BIHAR Vs. FAHIM KHAN : CHOTNA @ CHOTTU @ KARIM KHAN (NOW DEAD : ARSAD HUSSAIN
|
June 25, 2009 |
|
STATE OF BIHAR Vs. MOHAN LAL KHANDELWAL : BHOLA SHANKAR KHANDELWAL
|
December 17, 2009 |
|
STATE OF BIHAR Vs. PETER SHANTI KUJUR
|
November 12, 2009 |
|
STATE OF BIHAR Vs. SURESH KAPRI : MAHENDRA MANJHI : BISHWA NATH MANJHI : MOTILAL MANJHI : BIBHUTI MANJHI : ABHIMANYU MANJHI : DASRATH MANJHI : NAND LAL MANJHI : BALDEO MANJHI
|
July 13, 2009 |
|
STATE OF BIHAR Vs. BABAN PANDY
|
October 29, 2009 |
|
STATE OF BIHAR Vs. BABULAL PRASAD
|
April 24, 2009 |
|
State of Bihar Vs. Ram Pravesh Pandit
|
January 20, 2009 |
|
STATE OF BIHAR Vs. BASUDEO LAL GUPTA
|
August 5, 2009 |
|
State of Bihar Vs. Sheo Charan Turi
|
February 10, 2009 |
|
State of Bihar & Ors. (in 365) State of Jharkhand & Ors. (in 206) Vs. Sheochandra Jha
|
July 23, 2009 |
|
STATE OF BIHAR THROUGH Vs. MARKANDAY DORAIBURU
|
May 20, 2009 |
|
STATE OF JHARKHAND Vs. RAM KRIPAL MANDAL
|
May 12, 2009 |
|
STATE OF JHARKHAND Vs. MEMBER BOARD OF REVENUE, JHARKHAND, RANCHI
|
July 9, 2009 |
|
STATE OF JHARKHAND Vs. SHAMBHU NATH PRASAD
|
November 24, 2009 |
|
STATE OF JHARKHAND Vs. BANWARI CHOUDHARY : SATYA NARAIN SINGH : DURJAN YADAV
|
July 27, 2009 |
|
STATE OF JHARKHAND Vs. THAKUR AJIT KUMAR
|
May 4, 2009 |
|
STATE OF JHARKHAND Vs. THAKUR AJIT KUMAR
|
April 30, 2009 |
|
STATE OF JHARKHAND Vs. RAMASHRAY SINGH
|
April 30, 2009 |
|
STATE OF JHARKHAND Vs. BASANT KUMAR BANERJEE AND THE ACCOUNTANT GENERAL
|
October 15, 2009 |
|
STATE OF JHARKHAND Vs. ILA SINHA
|
October 10, 2009 |
|
STATE OF JHARKHAND Vs. UNION OF INDIA
|
August 21, 2009 |
|
STATE OF JHARKHAND Vs. HARE KRISHNA SINGH
|
August 28, 2009 |
|
STATE OF JHARKHAND Vs. MOFIL KHAN, MOBARAK KHAN, WAKIL KHAN AND SADDAM KHAN
|
July 2, 2009 |
|
STATE OF JHARKHAND Vs. VINOD MANI DIWAKAR
|
November 18, 2009 |
|
STATE OF JHARKHAND Vs. RADHA NATH JHA AND OTHERS
|
July 17, 2009 |
|
STATE OF JHARKHAND Vs. RAM NARAYAN YADAV
|
February 25, 2009 |
|
State of Jharkhand Vs. Emil Minz
|
January 20, 2009 |
|
State of Jharkhand Vs. Gauri Shankar Singh
|
January 19, 2009 |
|
State of Jharkhand Vs. Maya Singh
|
September 8, 2009 |
|
STATE OF JHARKHAND Vs. RITES LTD
|
December 23, 2009 |
|
STATE OF JHARKHAND Vs. DR. AMARESHWAR PRASAD
|
January 29, 2009 |
|
STATE OF JHARKHAND Vs. EJAJ AHMAD KHAN
|
February 3, 2009 |
|
State of Jharkhand Vs. Kali Pada Dutta
|
March 3, 2009 |
|
STATE OF JHARKHAND AND OTHERS Vs. JACOB SAMUEL AND ANOTHER
|
October 7, 2009 |
|
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. BRAJ KISHORE SINGH
|
April 30, 2009 |
|
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. RAJ BANSH TEWARY
|
April 30, 2009 |
|
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. THAKUR AJIT KUMAR
|
May 1, 2009 |
|
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. DEENA NATH MISHRA
|
August 20, 2009 |
|
STATE OF JHARKHAND, INFORMATION TECHNOLOGY DEPARTMENT Vs. RITES LTD
|
December 22, 2009 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY AND ANOTHER
|
May 1, 2009 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. GUSUL AZAM @ GOSULAAZAM SHAH
|
October 14, 2009 |
|
Steel Authority of India Ltd Vs. State of Jharkhand
|
March 25, 2009 |
|
SUBERNREKHA ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 10, 2009 |
|
SUBHADRA DEBI Vs. UNION OF INDIA
|
December 16, 2009 |
|
SUBHAS CHANDRA SARKAR Vs. STATE OF JHARKHAND
|
March 25, 2009 |
|
SUBHAS KUMAR SUMAN Vs. STATE OF JHARKHAND
|
November 13, 2009 |
|
Subhash Kumar Vs. State of Jharkhand through the Secretary, Animal Husbandry and Fisheries Department
|
October 2, 2009 |
|
SUBHASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 14, 2009 |
|
SUBODH KUMAR Vs. STATE OF JHARKHAND
|
May 25, 2009 |
|
SUBODH KUMAR GUPTA, SUBODH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
December 21, 2009 |
|
Sudam Ghosh Vs. State of Jharkhand
|
January 21, 2009 |
|
SUDAMA GIRI; SHANKAR GIRI AND RITESH KUMAR @ MUNNA GIRI Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
SUDAMA SAO Vs. STATE OF JHARKHAND
|
April 29, 2009 |
|
Sudan Munda Vs. Fagua Munda
|
July 30, 2009 |
|
SUDERSHAN PRADHAN Vs. STATE OF BIHAR
|
January 22, 2009 |
|
SUDHANSU RANJAN DHAR Vs. COAL INDIA LIMITED : CENTRAL COALFIELDS LTD. : UNION OF INDIA : DIRECTOR PERSONNEL, COAL INDIA LIMITED : GENERAL MANAGER (PERSONNEL) COAL INDIA LTD
|
September 9, 2009 |
|
SUDHANSU SHEKHAR Vs. NATIONAL INSTITUTE OFTECHNOLOGY, ADITYAPUR, JAMSHEDPUR
|
September 16, 2009 |
|
Sudhir Bouri Vs. Ashari Bouri
|
March 25, 2009 |
|
Sudhir Kumar Singh Vs. State of Jharkhand
|
January 21, 2009 |
|
SUDHIR PRASAD SINHA Vs. STATE OF JHARKHAND
|
November 3, 2009 |
|
SUGNI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 4, 2009 |
|
SUJAN MANDAL Vs. STATE OF JHARKHAND
|
July 22, 2009 |
|
SUJATA PICTURE PALACE Vs. BIHAR STATE ELECTRICITY BOARD
|
July 1, 2009 |
|
Sujauddin Ahmad Vs. State of Jharkhand
|
February 9, 2009 |
|
SUJIT KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
June 22, 2009 |
|
SUJIT KUMAR TIWARY Vs. STATE OF JHARKHAND
|
June 27, 2009 |
|
SUKA ORAON @ SUKRA ORAON Vs. STATE OF JHARKHAND AND OTHERS
|
July 15, 2009 |
|
SUKAT BHUIYA @ RAMESHWAR BHUIYA Vs. STATE OF JHARKHAND
|
May 14, 2009 |
|
SUKDEO PODDAR Vs. STATE OF JHARKHAND
|
November 24, 2009 |
|
SUKESH KUMAR MAHTO Vs. YUGAL KISHORE PRASAD
|
May 20, 2009 |
|
SUKHDEO KUMAR Vs. STATE OF JHARKHAND
|
April 8, 2009 |
|
SUKHDEO KUMAR Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
SUKHDEO YADAV Vs. BHARAT COKING COAL LIMITED, DHANBAD
|
May 19, 2009 |
|
Sukhdeo Yadav @ Shukdeo Yadav Vs. Jharkhand State Electricity Board
|
April 15, 2009 |
|
Sukhram Tiwary Vs. State of Jharkhand
|
February 2, 2009 |
|
SUKHU MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
May 27, 2009 |
|
SUKRA MUNDA & ANOTHER Vs. RAJU KHALKHO & OTHERS
|
May 27, 2009 |
|
Sukri Orain Vs. State of Bihar (now Jharkhand)
|
March 3, 2009 |
|
SUKUMAR DAS GUPTA Vs. STATE OF JHARKHAND : SECRETARY, MINES & GEOLOGY, GOVERNMENT OF JHARKHAND, RANCHI
|
August 26, 2009 |
|
SULEKHA SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
February 19, 2009 |
|
Sulendar Sahu @ Surender Sahu Vs. State of Jharkhand
|
April 2, 2009 |
|
SUMAN DAS Vs. STATE OF JHARKHAND & OTHERS
|
May 12, 2009 |
|
SUMAN KUMAR Vs. STATE OF JHARKHAND
|
July 23, 2009 |
|
SUMAN KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 17, 2009 |
|
SUMAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
November 20, 2009 |
|
SUMATI DEVI Vs. STATE OF JHARKHAND
|
July 3, 2009 |
|
Sumit Mukul Lakra Vs. Examination Controller Industrial Training Institute, Ranchi
|
July 7, 2009 |
|
SUMITRA DEVI Vs. STATE OF JHARKHAND
|
July 16, 2009 |
|
SUMITRA DEVI @ MANDODRI Vs. DHANBAD MINICIPAL CORPORATION
|
November 3, 2009 |
|
SUMITRA DEVI AND ANOTHER Vs. CENTRAL COALFIELDS LTD. AND OTHERS
|
July 31, 2009 |
|
SUMITRA DEVI, ASHA DEVI, MUDRIKA DEVI AND KAPURI DEVI Vs. DULARI DEVI
|
October 5, 2009 |
|
SUNANDA NANDI Vs. STATE OF JHARKHAND
|
October 30, 2009 |
|
Sundra Paharia Vs. State of Bihar
|
February 3, 2009 |
|
SUNIL BIHARI SHARAN Vs. STATE OF JHARKHAND : DIRECTOR GENERAL-CUM-I.G.OF POLICE : DEPUTY INSPECTOR GENERAL OF POLICE : SUPERINTENDENT OF POLICE
|
September 5, 2009 |
|
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 30, 2009 |
|
Sunil Kumar Vs. State of Jharkhand
|
August 6, 2009 |
|
Sunil Kumar Vs. State of Jharkhand
|
February 4, 2009 |
|
Sunil Kumar Singh Vs. State of Bihar
|
December 11, 2009 |
|
SUNIL KUMAR TIWARY Vs. SURAJ YADAV
|
February 18, 2009 |
|
SUNIL KUMAR TIWARY AND ANOTHER Vs. SURAJ YADAV AND OTHERS
|
January 27, 2009 |
|
SUNIL PASWAN Vs. STATE OF JHARKHAND AND OTHERS
|
November 16, 2009 |
|
Sunil Tiwary Vs. State of Jharkhand
|
March 26, 2009 |
|
SUNIRAM MURMU Vs. STATE OF JHARKHAND
|
July 27, 2009 |
|
SUNITA DEVI Vs. STATE OF JHARKHAND
|
May 12, 2009 |
|
SUPERINTENDENT OF PACHAMBA MISSION, GIRIDIH Vs. ARNAB PAUL
|
November 9, 2009 |
|
Suraj Baskey Vs. Bitiya Baskey
|
March 2, 2009 |
|
SURAJ PRASAD JAISWAL Vs. SONI KUMAR
|
October 14, 2009 |
|
SURENDRA BENGALI @ SURENDRA SINGH ROUTELA Vs. STATE OF BIHAR
|
June 30, 2009 |
|
SURENDRA KUMAR Vs. REGIONAL COMMISSIONER, CMP.F., ZILA PARISHAD BHAWAN, REGION-III, RANCHI
|
August 21, 2009 |
|
SURENDRA KUMAR SINGH Vs. UCO BANK & ORS.
|
November 10, 2009 |
|
SURENDRA MOHAN SARDA Vs. STATE OF JHARKHAND
|
February 18, 2009 |
|
SURENDRA PAL SINGH Vs. UNION OF INDIA
|
May 5, 2009 |
|
Surendra Prasad Vs. Coal India Ltd.
|
February 12, 2009 |
|
SURENDRA PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
|
January 22, 2009 |
|
Surendra Prasad Singh Vs. Ranchi University through Vice-Chancellor
|
April 21, 2009 |
|
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, P.W.D
|
December 4, 2009 |
|
SURENDRA RAM Vs. STATE OF JHARKHAND, THROUGH C.B.I.
|
December 17, 2009 |
|
SURENDRA SAHU Vs. STATE OF JHARKHAND
|
May 4, 2009 |
|
Suresh Bhandari Vs. State of Jharkhand
|
February 13, 2009 |
|
Suresh Choudhary Vs. State of Bihar (Now Jharkhand)[in both cases]
|
February 11, 2009 |
|
SURESH KUMAR CHHAPARIA, NARESH KUMAR CHHAPARIA AND URMILA DEVI ALIAS URMILA KHETAN Vs. RAJU SAO
|
November 20, 2009 |
|
SURESH KUMAR PRASAD Vs. STATE OF JHARKHAND
|
November 4, 2009 |
|
SURESH MONDAL Vs. STATE OF JHARKHAND
|
April 21, 2009 |
|
SURESH PRASAD JAISWAL Vs. STATE OF JHARKHAND
|
July 15, 2009 |
|
SURESH SAHU Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN, RANCHI
|
April 29, 2009 |
|
SURESH SAO Vs. STATE OF JHARKHAND
|
September 17, 2009 |
|
SURESH SINGH Vs. UNION OF INDIA
|
June 26, 2009 |
|
SURJI DEVI Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
SURJIT GHATWARIN Vs. CENTRAL COALFIELDS LIMITED
|
November 4, 2009 |
|
Surya Deo Sharma Vs. State of Jharkhand through Secretary, Department of Agriculture
|
July 23, 2009 |
|
Susanta Kumar Sinha Vs. State of Jharkhand
|
April 24, 2009 |
|
Susanto Kumar Routh Vs. Ranchi University through its Vice-Chancellor, Ranchi
|
December 10, 2009 |
|
SUSHIL HEMBRAM Vs. STATE OF JHARKHAND
|
July 17, 2009 |
|
SUSHIL KUMAR CHOUDHARY Vs. ARUN KUMAR SINGH
|
August 25, 2009 |
|
SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
July 3, 2009 |
|
SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
August 26, 2009 |
|
SUSHIL KUMAR KHOWALA @ SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2009 |
|
SUSHIL KUMAR SUREKA Vs. SANTOSH KUMAR SINGH
|
July 20, 2009 |
|
SUSHIL MARANDI Vs. STATE OF JHARKHAND
|
December 1, 2009 |
|
Sushil Soren Vs. Employers in relation to the management of Nobili Hindi School, Digwadih
|
August 19, 2009 |
|
SUSHILA KUMARI Vs. BHARAT COOKING COAL LTD
|
May 15, 2009 |
|
SUSHMA GUPTA Vs. STATE OF JHARKHAND
|
May 28, 2009 |
|
SUSHMA PANDEY Vs. STATE OF JHARKHAND
|
September 3, 2009 |
|
SWAPAN KUMAR GHOSH Vs. STATE OF JHARKHAND
|
March 26, 2009 |
|
Swapan Kumar Mitra Vs. Jharkhand State Electricity Board through its Chairman
|
February 13, 2009 |
|
SWAPAN KUMAR SINGHDEO Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY
|
November 5, 2009 |
|
SWATANTRA PRAKASH GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 17, 2009 |
|
Syed Md. Hood Kabri Vs. State of Jharkhand
|
November 3, 2009 |
|
SYED MIAN Vs. STATE OF JHARKHAND
|
September 14, 2009 |
|
SYED MOHAMMAD HASHIM Vs. STATE OF JHARKHAND
|
July 29, 2009 |
|
SYED QADIR KARIM AND KAMALDEO NARAYAN SINGH Vs. STATE OF BIHAR
|
November 7, 2009 |
|
TAPAN BHAGAT Vs. STATE OF JHARKHAND
|
March 3, 2009 |
|
TAPAS KUMAR PAUL Vs. STATE OF JHARKHAND
|
January 9, 2009 |
|
Tapas Kumar Sar Vs. Birsa Agriculture University, through its Vice Chancellor, Ranchi
|
April 22, 2009 |
|
TAPESHWAR PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 20, 2009 |
|
TAPSI CHOUDHARY Vs. STATE OF JHARKHAND AND ORS
|
October 14, 2009 |
|
Tara Devi Vs. State of Jharkhand
|
February 4, 2009 |
|
TARA DEVI KELANKA Vs. STATE BANK OF INDIA
|
February 19, 2009 |
|
TARAK NATH CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND) THROUGH CBI
|
September 8, 2009 |
|
TARAPADA ROY Vs. STATE OF JHARKHAND
|
November 9, 2009 |
|
TARAPADO GHOSH Vs. STATE OF JHARKHAND
|
April 1, 2009 |
|
TARKESHWAR PRASAD SAHU Vs. STATE OF JHARKHAND AND OTHERS
|
April 6, 2009 |
|
TARKESHWAR TIWARI Vs. UNION OF INDIA
|
December 10, 2009 |
|
TARUN KUMAR Vs. STATE OF JHARKHAND
|
July 18, 2009 |
|
TARUN KUMAR Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
TARUN KUMAR DUTTA Vs. GAURANGA DUTTA : STATE OF JHARKHAND : MD.KALAM AZAD
|
July 29, 2009 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED NOW KNOWN AS TATA MOTORS LIMITED Vs. MALI RAM SHARMA : TISCO : STATE OF JHARKHAND
|
May 11, 2009 |
|
TATA IRON & STEEL CO.LTD.@ TISCO Vs. STATE OF JHARKHAND
|
September 2, 2009 |
|
TATA IRON & STEEL COMPANY LTD Vs. JANARDAN PRASAD SHARMA : FAGWALI SAO
|
September 2, 2009 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
|
June 26, 2009 |
|
TATA IRON AND STEEL COMPANY LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 27, 2009 |
|
TATA IRON STEEL COMPANY LTD Vs. STATE OF JHARKHAND
|
March 19, 2009 |
|
TATA MOTORS LTD Vs. STATE OF JHARKHAND
|
May 20, 2009 |
|
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
April 8, 2009 |
|
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
May 8, 2009 |
|
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
August 18, 2009 |
|
TATA YODOGAWA LTD Vs. PRESIDING OFFICER
|
December 17, 2009 |
|
TAUSIF ALI Vs. STATE OF JHARKHAND
|
December 19, 2009 |
|
TECHNO ELECTRIC AND ENGINEERING CO.LTD, KOLKATA Vs. STATE OF JHARKHAND
|
July 31, 2009 |
|
TECHNO ENGINEERING Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 23, 2009 |
|
TEJ NARAYAN BHAGAT Vs. STATE OF JHARKHAND
|
May 21, 2009 |
|
TEK NARAYAN RAM Vs. STATE OF JHARKHAND
|
January 19, 2009 |
|
TEKLAL DAS Vs. STATE OF JHARKHAND
|
February 26, 2009 |
|
Teklal Mahto Vs. State of Jharkhand
|
April 18, 2009 |
|
TELESFOR KHALKHO Vs. STATE OF JHARKHAND
|
November 30, 2009 |
|
TENI RAM Vs. STATE OF JHARKHAND
|
August 27, 2009 |
|
TEPA TAMSOI Vs. STATE OF JHARKHAND
|
May 5, 2009 |
|
TERESA KUJUR Vs. STATE OF JHARKHAND
|
April 24, 2009 |
|
Tetru Oraon Vs. State of Jharkhand
|
April 16, 2009 |
|
THAKUR MAHTO AND ORS Vs. STATE OF JHARKHAND
|
March 31, 2009 |
|
Thakur Sarangdhar Prasad Singh Vs. State of Jharkhand
|
March 18, 2009 |
|
THE STATE OF BIHAR Vs. BISHWANATH PRASAD
|
March 19, 2009 |
|
THE STATE OF BIHAR Vs. BAIDYA NATH THAKUAR
|
February 10, 2009 |
|
THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY, JANTA MAZDOOR SANGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OFHURULADIH COLLIERY OF BHARAT COKING COAL LIMITED
|
May 11, 2009 |
|
Tijan Hazam Vs. Rameshwar Hazam
|
March 16, 2009 |
|
Tipu Yadav Vs. State of Jharkhand
|
March 31, 2009 |
|
TISCO ORIYA CO-OPERATIVE CREDIT SOCIETY LTD Vs. STATE OF JHARKHAND
|
September 3, 2009 |
|
TIWARY MAHTO Vs. STATE OF BIHAR
|
February 12, 2009 |
|
TRIBENI PANDEY Vs. BISHUN DEO (SUDAMA) PANDEY
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September 10, 2009 |
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TRIBHUWAN PRASAD SINGH Vs. BHARAT COKING COAL LTD
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May 5, 2009 |
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TRILOKI KUMAR SINGH Vs. STATE OF JHARKHAND
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November 9, 2009 |
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TRILOKI PRASAD Vs. STATE OF JHARKHAND
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July 9, 2009 |
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TULA RAM NAIK Vs. STATE OF JHARKHAND
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December 23, 2009 |
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Tulsi Ram Vs. Central Coalfields Limited
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December 11, 2009 |
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Turawali Ansari Vs. State of Jharkhand
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June 23, 2009 |
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TUSIA MAHATAIN Vs. STATE OF JHARKHAND
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July 27, 2009 |
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TWINKLE SONI Vs. STATE OF JHARKHAND
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December 23, 2009 |
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U. P. Singh Vs. Union of India
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February 13, 2009 |
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UDAY KUMAR SINHA Vs. NATIONAL INSTITUTE OF TECHNOLOGY
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May 8, 2009 |
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UDAY NARAIN CHOUDHARY Vs. STATE OF JHARKHAND
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November 29, 2009 |
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UDAY NARAIN CHOUDHARY AND NAWLESHWARI JHA Vs. STATE OF JHARKHAND
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November 26, 2009 |
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UDAY PRASAD SINGH Vs. SIDHO KANHU MURMU UNIVERSITY
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July 3, 2009 |
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Uday Shankar Singh Vs. State of Jharkhand
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April 30, 2009 |
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UJJAL PRAMANIK Vs. SABITA RANI PRAMANIK
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March 19, 2009 |
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UJWAL CHANDRA Vs. STATE OF JHARKHAND
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January 5, 2009 |
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UMA SHANKAR SINGH Vs. CENTRAL COAL FIELDS LIMITED
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October 28, 2009 |
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UMA SHANKAR UPADHYAYA Vs. STATE OF JHARKHAND
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December 16, 2009 |
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Uma Shanker Prasad Vs. Bigna Mahto
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August 4, 2009 |
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UMAKANT CHAKRAVARTY Vs. STATE OF JHARKHAND : FOOD COMMISSIONER, DEPARTMENT OF FOOD, CIVIL SUPPLIES, BIHAR, PATNA : ANAND MOHAN
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December 16, 2009 |
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UMAKANT MANDAL Vs. STATE OF BIHAR
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May 18, 2009 |
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UMESH KUMAR TRIPATHI Vs. COAL INDIA LIMITED
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November 5, 2009 |
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UMESH PANDEY Vs. STATE OF JHARKHAND
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December 16, 2009 |
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UNION OF INDIA Vs. BINODA NAND JHA
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November 16, 2009 |
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Union of India Vs. Swapan Kumar Roy
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July 1, 2009 |
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Union of India Vs. Central Administrative Tribunal
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August 12, 2009 |
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UNION OF INDIA (UOI) THROUGH THE HOME SECRETARY, M Vs. SRI RAM CHANDRA
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October 13, 2009 |
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UNION OF INDIA THROUGH INDER MOHAN Vs. RAM NANDAN SINGH
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August 21, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. SILWANTI LAKRA
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November 4, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. SUKHNI MAHTO
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March 20, 2009 |
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United India Insurance Company Vs. Mostt. Rampiyari
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November 4, 2009 |
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UPENDRA BHAGAT Vs. STATE OF BIHAR
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May 15, 2009 |
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UPENDRA DAS AND ORS Vs. STATE OF JHARKHAND
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November 6, 2009 |
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UPENDRA NATH DUBEY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
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November 10, 2009 |
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Urmila Agro Farm Vs. State of Jharkhand
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November 17, 2009 |
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URMILA DEVI Vs. ARUN KUMAR
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November 13, 2009 |
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URMILA DEVI Vs. STATE OF JHARKHAND
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July 2, 2009 |
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URMILA DEVI Vs. JHARKHAND STATE ELECTRICITY.BOARD, RANCHI
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November 27, 2009 |
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URMILA DEVI Vs. STATE OF JHARKHAND AND OTHERS
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October 12, 2009 |
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URMILA SINHA Vs. STATE OF BIHAR
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September 2, 2009 |
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Ursula Baa Vs. State of Jharkhand
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February 5, 2009 |
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Usha Devi Vs. State of Jharkhand
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January 29, 2009 |
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Usha Devi Vs. State of Jharkhand
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January 22, 2009 |
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USHA DEVI Vs. STATE OF JHARKHAND
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June 27, 2009 |
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Usha Martin Vs. Union of India (UOI)
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April 2, 2009 |
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Usha Sinha Vs. State of Jharkhand
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January 22, 2009 |
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USMAN GHANI Vs. STATE OF JHARKHAND
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October 27, 2009 |
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UTASAV FLAVOURS Vs. UNION OF INDIA
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January 12, 2009 |
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Uttam Ghoshal Vs. State of Bihar
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February 10, 2009 |
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V.K.MITTAL Vs. STATE OF JHARKHAND
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October 28, 2009 |
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V.K.MITTAL, L.K.SEHGAL @ LALIT KUMAR SEHGAL AND DR.B.R.SINGH Vs. STATE OF JHARKHAND AND SHRI PARTHO CHOUDHURY
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October 25, 2009 |
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Varun Kumar Pandey Vs. State of Jharkhand
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March 5, 2009 |
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VASAMSETTI VISHNU POTHANA @ VASAMSETTI Vs. ANASUYA
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July 27, 2009 |
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VEDANAND MISHRA Vs. LALIJI SINGH
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November 5, 2009 |
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VIJAY BIHARI SHARAN Vs. UNION OF INDIA
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November 23, 2009 |
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Vijay Kumar Choudhary Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
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November 26, 2009 |
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VIJAY KUMAR SAH Vs. STATE OF JHARKHAND
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August 21, 2009 |
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VIJAY KUMAR SINHA Vs. STATE OF JHARKHAND : SECRETARY, AGRICULTURE, GOVERNMENT : DIRECTOR AGRICULTURE : DISTRICT SOIL CONSERVATION OFFICER
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August 28, 2009 |
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VIJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND
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August 10, 2009 |
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VIJAYA LAKSHMI SHRIVASTAVA Vs. ANAND VARDHAN PRASAD
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November 4, 2009 |
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VIJAYA LAKSHMI SRIVASTAVA AND MRS.SHEEL PRABHA MADHUKAR Vs. UNION OF INDIA
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November 19, 2009 |
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VIKAS KUMAR Vs. CENTRAL COALFIELDS LTD
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June 22, 2009 |
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VINAY KUMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY
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July 16, 2009 |
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VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
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January 9, 2009 |
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VINDHYESHWARI RAM Vs. RANCHI UNIVERSITY
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November 11, 2009 |
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VINOBA BHAVE UNIVERSITY COMMISSIONED TEACHERS ASSOCIATION THROUGH ITS GENERAL SECRETARY AND OTHERS Vs. STATE OF JHARKHAND AND ORS
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August 18, 2009 |
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VINOD KUMAR KHINDARIA AND SUSHIL KUMAR AGRAWAL Vs. STATE OF JHARKHAND
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August 17, 2009 |
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VINOD KUMAR PANDEY Vs. STATE OF BIHAR
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May 13, 2009 |
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VINOD TIWARY Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI
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December 1, 2009 |
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VINOD TIWARY Vs. STATE OF JHARKHAND
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December 7, 2009 |
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VIOLET KERKETTA Vs. UNION OF INDIA
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April 30, 2009 |
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VIRENDRA SINGH YADEV @ VIRENDER SINGH Vs. UNION OF INDIA (UOI) (MINISTRY OF HOME AFFAIRS), G
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December 10, 2009 |
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VISHWANATH DUBEY & ORS. Vs. STATE OF JHARKHAND & ORS.
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December 11, 2009 |
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VIVEK SARAWGI Vs. STATE OF JHARKHAND
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January 16, 2009 |
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VIVEKA NAND SINGH Vs. STATE OF JHARKHAND
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July 29, 2009 |
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Viveka Sadashiva Vs. Ranchi University, Ranchi
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August 13, 2009 |
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VYAVASAYI SANGH Vs. STATE OF JHARKHAND
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May 1, 2009 |
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WAHID MIAN Vs. STATE OF JHARKHAND AND NISAHAR BIBI
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October 9, 2009 |
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WALTER EKKA Vs. STATE OF BIHAR
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June 30, 2009 |
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WALTER KOCKLEY @ WALTER COAKLEY Vs. STATE OF JHARKHAND
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July 20, 2009 |
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Wasim Ahmad Vs. State of Jharkhand
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February 5, 2009 |
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WORKMEN OF NUDKHURKEE COLLIERY Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF NUDKHURKEE COLLIERY
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August 19, 2009 |
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WORKMEN PRESIDENT OF BIHAR ENGINEERING KAMGAR UNION Vs. PRESIDING OFFICER LABOUR COURT DHANBAD
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May 7, 2009 |
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WORKMEN REPRESENTED BY SECRETARY, RASHTRITA COLLIERY MAZDOOR SANGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODNA COLLIERY OF M/S BCCL,DHANBAD
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April 29, 2009 |
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WORKMEN REPRESENTED BY THE SECRETARY NAMELY SHEKHAR SHARMA Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF BHAGA BANDH COLLIERY
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May 8, 2009 |
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WORLD BUDHA FOUNDATION, CENTRAL ACADEMY, THROUGH ITS PRINCIPAL Vs. DEPUTY LABOUR COMMISSIONER, RANCHI AND APPELLATE AUTHORITY UNDER
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December 18, 2009 |
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Yamdagni Industries Vs. B.C.C.L., through Chairman cum Managing Director
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April 30, 2009 |
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Yamuna Prasad Sah Vs. State of Jharkhand
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April 2, 2009 |
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YASIN QUARAISHI Vs. NOORJAHAN KHATOON
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May 15, 2009 |
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YOGENDRA JHA Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, DHANBAD : DIRECTOR PERSONNEL, BHARAT COKING COAL LIMITED, DHANBAD : SENIOR PERSONNEL MANAGER, KUSUNDA AREA, BHARAT COKING COAL
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September 10, 2009 |
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YOGENDRA KUMAR Vs. STATE OF JHARKHAND
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May 20, 2009 |
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YOGENDRA MAHTO Vs. STATE OF JHARKHAND
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December 10, 2009 |
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YOGENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
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August 1, 2009 |
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YOGENDRA YADAV Vs. STATE OF JHARKHAND
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June 25, 2009 |
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YUGAL KISHORE RAI Vs. STATE OF JHARKHAND
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December 17, 2009 |
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YUVA SHAKTI MANCH Vs. STATE OF JHARKHAND
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June 30, 2009 |
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ZAINAB KHATOON Vs. SHEELA DEVI
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May 15, 2009 |
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ZAKIR UR RAHMAN Vs. STATE OF JHARKHAND
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July 17, 2009 |
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ZEE INTERACTIVE LEARNING SYSTEMS LIMITED Vs. STATE OF JHARKHAND
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September 3, 2009 |
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Zubair Ahmad Siddiqui Vs. State of Jharkhand
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March 23, 2009 |
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