A P ARYA Vs. STATE OF JHARKHAND
|
February 15, 2008 |
A.I.Rebelo And Mohan Himmatsinhka Vs. State Of Bihar (Now Jharkhand)
|
March 28, 2008 |
ABDUL BARI BISWAS Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Abdul Hamid And Talat Yousuf Vs. State Of Jharkhand
|
March 6, 2008 |
ABDUL KHALIQUE Vs. UNION OF INDIA
|
September 8, 2008 |
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND
|
April 11, 2008 |
ABHAY KUMAR Vs. STATE OF JHARKHAND
|
February 13, 2008 |
Abhishek Kumar and Manoj Kumar Vs. State of Jharkhand
|
September 3, 2008 |
Abhishekh Shanu Vs. Union of India
|
July 14, 2008 |
Abid Ali Vs. State Of Jharkhand
|
February 18, 2008 |
Achyutanand Tiwary And Mahesh Prasad Singh Vs. State Of Jharkhand
|
March 10, 2008 |
ADITYA SHANKARAM Vs. STATE OF JHARKHAND
|
January 17, 2008 |
Aekata Roy @ Ekta Roy Vs. State of Jharkhand
|
September 1, 2008 |
Agricultural Produce Market Committee Vs. Dewat Ram Dulichand
|
August 28, 2008 |
Ainul Hassan Khan Vs. State of Bihar
|
July 30, 2008 |
AJAY KUMAR Vs. BHARAT COKING COAL LTD.
|
August 26, 2008 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 4, 2008 |
AJAY KUMAR THAKUR Vs. STATE OF JHARKHAND
|
February 14, 2008 |
Ajay Prasad Vs. Life Insurance Corporation of India
|
November 20, 2008 |
Ajay Shankar Lal Vs. State of Jharkhand
|
September 12, 2008 |
AJIT KUMAR MAHATO Vs. STATE OF JHARKHAND
|
July 11, 2008 |
Ajit Kumar Singh Vs. State Of Jharkhand
|
February 18, 2008 |
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND & ORS.
|
May 13, 2008 |
AKHOURI AKHILESHWARI CHARAN LAL & ORS. Vs. STATE OF BIHAR & ORS.
|
November 19, 2008 |
Akla Mahli Vs. Mahabir Prasad Agarwal
|
June 13, 2008 |
Akshay Chandra Mahto Vs. State of Jharkhand
|
November 19, 2008 |
ALAKH NIRANJAN SINHA Vs. STATE OF JHARKHAND
|
October 15, 2008 |
Alimun Nisha Vs. Md.Sahid Ahmad
|
April 17, 2008 |
Alok Goyal Vs. Union Of India
|
April 23, 2008 |
Amamath Vs. State of Jharkhand
|
January 10, 2008 |
AMAR NATH BHATTACHARJEE Vs. VOLTAS LTD.
|
March 4, 2008 |
AMARENDR NATH SINHA Vs. INDIAN SCHOOL OF MINES
|
April 9, 2008 |
Ambuj Kumar Shrivastava Vs. State of Jharkhand
|
July 30, 2008 |
Amit Kumar Vs. State of Jharkhand
|
November 20, 2008 |
AMIT KUMAR DUBEY Vs. STATE OF JHARKHAND
|
October 16, 2008 |
Amit Kumar Mukherjee Vs. State of Jharkhand
|
August 5, 2008 |
AMIYA BHUSHAN MAHATO Vs. SANTI MAHTO
|
August 8, 2008 |
AMJAD MIYAN ALIAS AMJAD ANSARI ALIAS CHEDI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Amod Kumar Prasad Vs. State of Jharkhand
|
November 26, 2008 |
AMRIUL ANSARI Vs. UNION OF INDIA
|
February 5, 2008 |
Anand Bishal Kujur Vs. State Of Jharkhand
|
July 2, 2008 |
Anant Singh Vs. State Of Jharkhand
|
March 27, 2008 |
Anik Industries Limited Vs. Jharkhand State Housing Board
|
December 18, 2008 |
ANIL CHANDRA BISWAS Vs. STATE OF JHARKHAND
|
March 3, 2008 |
Anil Kumar Vs. State of Jharkhand
|
November 20, 2008 |
ANIL KUMAR Vs. STATE OF JHARKHAND
|
January 17, 2008 |
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 2, 2008 |
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
|
February 19, 2008 |
ANIL KUMAR RAM Vs. STATE OF JHARKHAND
|
September 22, 2008 |
Anil Kumar Sahu @ Anil Sahu Vs. State of Jharkhand
|
September 15, 2008 |
Anil Kumar Singh Vs. Shobha Prasad
|
December 18, 2008 |
ANIL KUMAR TIRKEY Vs. NEELAM KUMARI KACCHAP TIRKEY
|
December 18, 2008 |
Anirudh Thakur Vs. State of Jharkhand
|
December 6, 2008 |
ANIRUDHA KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2008 |
Anisha Khaton Vs. New India Assurance
|
December 4, 2008 |
ANITA DEVI Vs. STATE OF JHARKHAND
|
February 26, 2008 |
ANITA DEVI Vs. STATE OF JHARKHAND
|
August 8, 2008 |
Anjana Dey Vs. Bijay Singh Pareya
|
September 4, 2008 |
Anju Gupta Vs. State of Jharkhand
|
February 12, 2008 |
Anup Kumar Chatterjee Vs. Jamshedpur Notified Area Committee
|
May 12, 2008 |
Anupam Kanti Das Vs. State Of Jharkhand
|
February 20, 2008 |
APARUP KUMAR CHATTERJEE Vs. BHARAT COKING COAL LTD
|
August 19, 2008 |
APURBA KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 5, 2008 |
Arati Ghose Vs. Banwari Lal Jalan
|
July 24, 2008 |
Arbind Bhushan Dey Vs. State of Jharkhand
|
December 5, 2008 |
ARBIND KUMAR MURMU Vs. BHARAT COKING COAL LIMITED
|
September 3, 2008 |
ARBIND KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
December 19, 2008 |
Arbind Kumar Tiwari Vs. Mahadeb Sen
|
March 18, 2008 |
ARCHANA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 27, 2008 |
ARCHANA JHA Vs. ORIENTAL INSURANCE CO LTD
|
August 20, 2008 |
Archna Devi Vs. State of Jharkhand
|
September 9, 2008 |
ARJUN MAHATO Vs. STATE OF JHARKHAND
|
August 28, 2008 |
Arjun Prasad Singh Vs. State of Jharkhand
|
August 5, 2008 |
Arun Kumar Vs. State of Jharkhand
|
November 26, 2008 |
Arun Kumar Vs. State of Jharkhand
|
September 29, 2008 |
ARUN KUMAR KASHYAP Vs. STATE OF JHARKHAND
|
July 30, 2008 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 24, 2008 |
Arun Kumar Verma Vs. State of Jharkhand
|
September 2, 2008 |
ARUN SINHA Vs. STATE OF JHARKHAND
|
April 4, 2008 |
Arvind Kumar Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
|
September 15, 2008 |
Arya Kumar Lal Vs. Bihar State Electricity Board
|
November 12, 2008 |
Arya Steels Private Ltd. Vs. Union of India
|
January 10, 2008 |
Asha Devi Vs. State of Jharkhand
|
November 27, 2008 |
ASHA DEVI Vs. STATE OF BIHAR
|
April 11, 2008 |
Ashok Kumar Vs. State of Jharkhand
|
July 24, 2008 |
Ashok Kumar Vs. State of Jharkhand through the Secretary, Health & Family Welfare, Government of Jharkhand, Ranchi
|
August 26, 2008 |
ASHOK KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
April 15, 2008 |
Ashok Kumar Gupta Vs. Usha Sharma
|
September 2, 2008 |
ASHOK KUMAR JHA Vs. STATE OF JHARKHAND
|
February 13, 2008 |
Ashok Kumar Keshri Vs. State of Jharkhand
|
April 30, 2008 |
ASHOK KUMAR SHIT Vs. STATE OF JHARKHAND
|
October 16, 2008 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Ashok Kumar Singh Vs. Pankhrasius Toppo
|
November 19, 2008 |
Ashok Kumar Singh Vs. State of Bihar
|
August 29, 2008 |
Ashok Kumar Singh Vs. Patrik Karketta
|
August 29, 2008 |
ASHOK KUMAR SIRIHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 28, 2008 |
Ashok Kumar Vishwakarma Vs. State of Jharkhand
|
December 3, 2008 |
Ashok Prasad @ Ashok Kumar Vs. State of Jharkhand
|
January 29, 2008 |
ASHOK PRASAD SAH Vs. STATE OF JHARKHAND
|
July 2, 2008 |
ASHRAF ALI KHAN Vs. UNION OF INDIA
|
August 1, 2008 |
ASIT BARAN MODAK Vs. PRESIDING OFFICER LABOUR COURT
|
January 10, 2008 |
ASLAM Vs. STATE OF JHARKHAND
|
September 25, 2008 |
ASLOK YADAV, HAFIZ RAZAK Vs. STATE OF JHARKHAND
|
July 31, 2008 |
Aswani Kumar Singh Vs. State Of Jharkhand
|
July 8, 2008 |
ATUL KUMAR AGRAWAL @ ATUL KUMAR AGARWALLA Vs. STATE OF JHARKHAND
|
August 11, 2008 |
AUTARI PASWAN Vs. STATE OF JHARKHAND
|
February 18, 2008 |
AVINASH BHASKAR Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
August 20, 2008 |
Avinash Sharan Vs. State of Jharkhand
|
December 12, 2008 |
AWADH BIHARI MISHRA Vs. STATE OF JHARKHAND
|
June 16, 2008 |
Awadh Kishore Singh Vs. State Of Jharkhand Through Cbi
|
March 10, 2008 |
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 1, 2008 |
B.A. COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF JHARKHAND
|
February 13, 2008 |
B.I.F.R. Vs. Umi Special Steel Ltd.
|
March 14, 2008 |
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
|
August 29, 2008 |
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
|
July 18, 2008 |
B.N. Khirwal Vs. State of Jharkhand
|
February 5, 2008 |
B.N.Singh Vs. Bharat Coking Coal Limited
|
February 29, 2008 |
B.S.R.T.C., Ranchi Vs. State of Jharkhand
|
November 18, 2008 |
BABA GLASS INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
May 2, 2008 |
BABLOO DAS ALIAA BADLU DAS Vs. STATE OF JHARKHAND
|
September 25, 2008 |
BABU LAL MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
July 15, 2008 |
BABULAL GOWALLA Vs. BHARAT COKING COAL LTD
|
October 18, 2008 |
BABULAL MAHTO Vs. STATE OF BIHAR
|
July 3, 2008 |
Bachmann Industries Vs. J.S.E.B. through its Chairman
|
January 30, 2008 |
Bachneshwar Jha Vs. State of Jharkhand
|
October 20, 2008 |
BADAL HADI Vs. BHARAT COKING COAL LTD., THROUGH ITS CHAIRMAN
|
July 9, 2008 |
BADAL JAISWL Vs. STATE OF JHARKHAND
|
January 24, 2008 |
Badri Goswami Vs. State of Jharkhand
|
January 28, 2008 |
Badri Narayan Yadav Vs. State of Bihar
|
November 12, 2008 |
Badshah Singh Vs. State of Jharkhand
|
March 14, 2008 |
Bagaria Enterprises Vs. State Of Jharkhand
|
March 6, 2008 |
Bahadur Dangwar Vs. State of Jharkhand
|
July 17, 2008 |
Baidyanath Prasad Vs. Union of India
|
September 12, 2008 |
Baij Nath Koiri and Kaushalya Devi Vs. Bharat Coking Coal
|
February 14, 2008 |
Baij Nath Mahato Vs. Bharat Coking Coal Ltd.
|
February 8, 2008 |
Bako Bibi Vs. Janab Ahmad Mian
|
July 22, 2008 |
Bal Krishna Singh Vs. State Of Jharkhand
|
February 8, 2008 |
BAL SAKHA Vs. STATE OF JHARKHAND
|
April 21, 2008 |
BALA KRISHNA AND COMPANY Vs. PRESIDING OFFICER, LABOUR COURT
|
April 24, 2008 |
Baldeo Prasad Jaiswal Vs. Bharat Refractories Limited, Bokaro
|
April 30, 2008 |
BALDEO RABIDAS Vs. STATE OF JHARKHAND
|
September 2, 2008 |
Baldeo Sao Vs. State of Jharkhand
|
March 12, 2008 |
BALDEO SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
August 22, 2008 |
Baleshwar Chaudhary Vs. State of Jharkhand
|
August 11, 2008 |
BALESHWAR PANDEY Vs. STATE OF JHARKHAND
|
July 22, 2008 |
BALESHWAR PRASAD GUPTA Vs. NATIONAL INSURANCE CO LTD
|
November 19, 2008 |
BALGOVIND PRADHAN Vs. STATE OF JHARKHAND
|
February 26, 2008 |
BALI PRASAD SAHU Vs. STATE OF JHARKHAND
|
February 26, 2008 |
BALRAM PASWAN Vs. STATE OF JHARKHAND
|
August 28, 2008 |
BALWAN SINGH Vs. UNION OF INDIA
|
July 30, 2008 |
Balwant Sahay Vs. State of Jharkhand
|
March 27, 2008 |
BANGALI BABOO Vs. STATE OF JHARKHAND
|
January 16, 2008 |
BANK OF INDIA JAMSHEDPUR Vs. ASWI ELECTRICALS
|
November 11, 2008 |
Banshi Mahato Vs. State of Bihar
|
July 7, 2008 |
Banshidhar Sharma Vs. Birsa Agriculture University
|
December 18, 2008 |
BANSHILAL Vs. STATE OF JHARKHAND
|
April 15, 2008 |
Banwari Lal Agarwal Vs. State Of Jharkhand
|
March 10, 2008 |
BAR ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
|
May 6, 2008 |
Barun Singh Vs. State of Jharkhand
|
December 11, 2008 |
Basant Kumar Vs. Brindavan Baidya
|
September 16, 2008 |
Basant Kumar Choudhary Vs. State of Jharkhand
|
December 12, 2008 |
BASANT KUMAR KESHARI Vs. VINOD KUMAR KESHARI
|
October 16, 2008 |
Basantlal Prasad Vs. Balmukund Singh
|
September 23, 2008 |
BASHARAT HUSSAIN Vs. STATE OF JHARKHAND AND OTHERS
|
November 20, 2008 |
Basudeo Ahir @ Basudeo Kumar Mahto Vs. State of Jharkhand
|
December 1, 2008 |
BASUDEO RAI Vs. STATE OF JHARKHAND
|
April 1, 2008 |
Basudeo Ram Vs. State Of Jharkhand
|
June 24, 2008 |
Begha Mondal @ Manoj Mandal Vs. State Of Jharkhand
|
July 1, 2008 |
BELA RANI GOSWAMI Vs. BANESHWAR GOSWAMI
|
January 17, 2008 |
Bhagirath Prasad Vs. State of Jharkhand
|
June 25, 2008 |
Bhagirathi Mahato Vs. State of Jharkhand
|
July 18, 2008 |
BHAGWAN DAS GUPTA Vs. KRISHNA MISTRY
|
July 23, 2008 |
BHAGWAN LAL Vs. ARVIND LAL
|
November 11, 2008 |
Bhagwati Prasad Agrawal Engineering Works Vs. Bharat Sanchar Nigam
|
July 29, 2008 |
Bhairav Kumar Vs. State Of Jharkhand
|
March 28, 2008 |
Bhakur Mahto Vs. Manoj Kumar Gupta
|
August 19, 2008 |
BHARANG KANDULNA Vs. STATE OF BIHAR
|
September 3, 2008 |
Bharat Amin Vs. Sharad Vasati
|
April 17, 2008 |
BHARAT COCKING COAL LTD Vs. GOPAL SINGH
|
December 13, 2008 |
Bharat Coking Coal Vs. Regional Labour Com
|
July 11, 2008 |
Bharat Coking Coal Vs. State of Bihar
|
August 14, 2008 |
Bharat Coking Coal Limited Dhanbad Vs. Savitri Bhuian
|
July 21, 2008 |
Bharat Coking Coal Limited, Dhanbad Vs. Madhevendra Singh @ Madhav Singh
|
August 7, 2008 |
Bharat Coking Coal Ltd. Vs. Ramlal Mahto
|
November 10, 2008 |
Bharat Engineering and Body Builder Co. Pvt. Ltd. Vs. Ramdeo Sharma
|
December 12, 2008 |
BHARAT PRASAD Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Bharat Raj Soingh Vs. State of Jharkhand
|
November 24, 2008 |
BHARAT RUBBER REGENERATING CO. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 10, 2008 |
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF JHARKHAND
|
July 29, 2008 |
BHARTEHWAR NARAIN LAL Vs. STATE OF JHARKHAND
|
September 24, 2008 |
BHARTI ENTERPRISES Vs. UNITED COMMERCIAL BANK
|
March 11, 2008 |
BHAWANI FERROUS PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
December 11, 2008 |
BHIMENDRA KUMAR KASHYAP Vs. MANAGER (PERSONNEL) STEEL AUTHORITY OF INDIA LTD
|
November 25, 2008 |
BHOLA JHA Vs. STATE OF BIHAR
|
April 30, 2008 |
BHOLA MAHAMARIK Vs. STATE OF JHARKHAND AND ORS.
|
September 25, 2008 |
Bhola Singh @ Mukesh Singh Vs. State Of Jharkhand
|
January 29, 2008 |
BHOLA THAKUR Vs. SARWAN KUMAR THAKUR
|
January 15, 2008 |
BHUDHAR SHAW Vs. STATE OF JHARKHAND
|
October 16, 2008 |
Bhukhar Mahto Vs. Steel Authority of India Limited
|
July 22, 2008 |
BHUPESH KUMAR SAH Vs. SIDHU KANHU MURMU UNIVERSITY
|
June 23, 2008 |
Bhushan Enterprises and Laxmi Enterprises Vs. State of Jharkhand
|
September 25, 2008 |
BHUWANG ORAON AND BABLU ORAON Vs. STATE OF JHARKHAND AND ORS.
|
December 19, 2008 |
Bibi Jamila Vs. State of Jharkhand
|
June 10, 2008 |
BIBI KULSOOM KHATOON Vs. STATE OF JHARKHAND
|
April 16, 2008 |
BIFR Vs. HEC
|
June 20, 2008 |
BIHAR STATE FINANCIAL CORPORATION Vs. RAJ HANS STEEL LTD
|
December 2, 2008 |
Bihar State Mineral Development Corporation Ltd. Vs. Choudhary Ram
|
December 12, 2008 |
Bihar State Road Transport Corporation Vs. State of Jharkhand
|
April 2, 2008 |
Bihar State Seeds Corporation Vs. Durga Ram
|
August 20, 2008 |
Bihar Structural Engineering, Ramgarh Vs. Jharkhand State Electricity Board
|
July 17, 2008 |
Bijay Kumar Paul Vs. State of Jharkhand
|
November 27, 2008 |
BIJAY KUMAR RAM Vs. STATE OF JHARKHAND
|
February 26, 2008 |
BIJAY MUNDA Vs. CENTRAL COALFIELDS LTD.
|
January 25, 2008 |
Bikash Singh @ Bikash Kumar Singh Vs. State of Jharkhand
|
August 7, 2008 |
BIKASH SINGH @ KUMAR @ BIKASH KUMAR Vs. STATE OF JHRAKHAND
|
October 15, 2008 |
BIMLESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 20, 2008 |
Binay Kumar Khan Vs. State of Jharkhand
|
January 31, 2008 |
Binay Kumar Prasad Vs. State Of Jharkhand
|
February 27, 2008 |
BINDESHWARI MISHRA Vs. UNION OF INDIA
|
December 19, 2008 |
BINDESHWARI SINGH Vs. STATE OF JHARKHAND
|
April 15, 2008 |
BINDESHWARI VISHWAKARMA Vs. STATE OF JHARKHAND
|
October 15, 2008 |
BINDHYACHAL RAI Vs. STATE OF JHARKHAND
|
February 29, 2008 |
Bindu Devi @ Bindu Singh Vs. State of Jharkhand
|
February 18, 2008 |
BINGUL SAWAIYAN HO Vs. STATE OF JHARKHAND
|
June 17, 2008 |
Binita Anand Vs. Sidhu Kanhu Murmu University
|
April 25, 2008 |
Binita Marandi Vs. State Of Jharkhand
|
March 17, 2008 |
BINOD KUMAR Vs. STATE OF JHARKHAND
|
July 17, 2008 |
Binod Kumar Agrawal Vs. State of Bihar
|
January 3, 2008 |
Binod Kumar Barthwal Vs. Jharkhand State Electricity Board
|
September 3, 2008 |
BINOD KUMAR BATHWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 16, 2008 |
BINOD KUMAR LAL Vs. STATE OF JHARKHAND
|
March 11, 2008 |
Binod Kumar Mahato Vs. State of Jharkhand
|
August 8, 2008 |
Binod Kumar Pandit Vs. State of Jharkhand
|
July 18, 2008 |
BINOD KUMAR SINHA Vs. B.C.C.L.
|
February 7, 2008 |
Binod Pathak Vs. State of Jharkhand
|
February 7, 2008 |
BINOD SINGH ALIAS SAROJ TIWARI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Binoda Nand Jha Vs. Union of India
|
November 28, 2008 |
Binoy Khatri Vs. J.Kandulna
|
November 27, 2008 |
BIPIN KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
December 23, 2008 |
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 7, 2008 |
BIPLAVA PRASAD SINGH Vs. HINDUSTAN COPPER LIMITED
|
July 2, 2008 |
BIR SINGH MHATO Vs. STATE OR BIHAR
|
July 18, 2008 |
BIRALA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
|
April 7, 2008 |
BIRBAL SAHU Vs. STATE OF JHARKHAND
|
October 18, 2008 |
BIRENDRA KUMAR Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS.
|
September 4, 2008 |
BIRENDRA KUMAR Vs. COAL INDIA LIMITED
|
July 17, 2008 |
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 20, 2008 |
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 29, 2008 |
BIRENDRA PRASAD SAHU @ BIRENDRA PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 15, 2008 |
Birla Institute Of Technology Vs. State Of Jharkhand
|
April 2, 2008 |
BIRSA ORAON Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, DEPARTMENT OF PERSONNEL TRAINING AND PUBLIC GRIEVANCES,
|
July 23, 2008 |
Birsi Vs. State of Jharkhand
|
February 1, 2008 |
BIRU SAO Vs. MANOJ KUMAR SONI
|
November 12, 2008 |
BISHESHWAR PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
BISHNU PRASAD ROY Vs. STATE OF JHARKHAND
|
February 21, 2008 |
BISHOPS SCHOOL Vs. STATE OF BIHAR
|
September 25, 2008 |
BISHWAJIT CHATTERJEE @ BISHU CHATTERJEE Vs. SHANKAR MITRA
|
August 25, 2008 |
Bishwanath Ojha Vs. State of Jharkhand
|
August 5, 2008 |
Biswajit Nayak Vs. Bajrangbali Hard Coke
|
September 4, 2008 |
Blacious Toppo Vs. State of Jharkhand
|
November 28, 2008 |
BOC India Limited Vs. State of Jharkhand
|
July 3, 2008 |
Bokaro Ispat Kamgar Union Vs. State of Bihar (now Jharkhand)
|
November 17, 2008 |
Bokaro Karmchari Panchayat Vs. Hindustan Steel Works Construction Ltd.
|
March 11, 2008 |
Bokaro Roller Flour Mill Etc. Vs. Bihar State Financial Corporation Etc.
|
April 2, 2008 |
BOKARO STEEL EMPLOYEES CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. STATE OF JHARKHAND
|
October 25, 2008 |
BOKARO STEEL PLANT Vs. THE STATE OF JHARKHAND
|
July 10, 2008 |
Boren Soren Vs. Bihar State Road Transport Corporation
|
November 28, 2008 |
BRAHAMDEO PRASAD GUPTA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
Brahmanand Mineral Water Products Pvt.Ltd. Vs. Jharkhand State Electricity Board
|
November 18, 2008 |
BRAHMDEO CHOUDHARY Vs. STATE OF JHARKHAND
|
July 16, 2008 |
BRAHMDEO SAH Vs. STATE OF JHARKHAND & ORS.
|
May 13, 2008 |
BRAJ BHUSHAN SINGH Vs. DWARIKA RAM AND ORS.
|
September 23, 2008 |
BRAJESH KUMAR VERMA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 3, 2008 |
Brajesh Kumar Yadav Vs. State of Jharkhand
|
December 17, 2008 |
BRANCH MANAGER ORIENTAL CO LTD Vs. KUNTI DEVI
|
December 12, 2008 |
Branch Manager, National Insurance Company, Ranchi Vs. Sudhir Chandra Pradhan
|
November 24, 2008 |
BRIGADIER RAKESH SHARMA Vs. UNION OF INDIA
|
December 10, 2008 |
Budhwa Oraon Vs. State of Jharkhand and Nutan Ekka
|
July 30, 2008 |
Buttan Mahto Vs. Management of Bokaro Steel Plant
|
April 1, 2008 |
Carefull Kandeyang Vs. State of Jharkhand
|
September 23, 2008 |
CARMELLA KERKETTA Vs. STATE OF JHARKHAND
|
July 30, 2008 |
Central Bureau of Investigation, AHD, Ranchi Vs. State of Jharkhand
|
March 14, 2008 |
Central Coal Fields Vs. Sugia Kamin
|
July 14, 2008 |
Central Coalfields Vs. Shaligram Saw
|
September 2, 2008 |
Central Coalfields Limited Vs. Regional Labour Commissioner
|
July 22, 2008 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
August 4, 2008 |
CHAITAN SOREN Vs. STATE OF BIHAR
|
August 22, 2008 |
Chaitan Soren Vs. State Of Bihar
|
January 10, 2008 |
Champa Kamin Vs. Employees in relation to Management of Tegulmari Colliery,under Sijua Area of BCCL, Dhanbad
|
September 8, 2008 |
Chamru Oraon Etc. Vs. State Of Jharkhand
|
January 10, 2008 |
Chandan Jha Vs. State of Jharkhand
|
September 2, 2008 |
CHANDAN KUMAR Vs. BRANCH MANAGER, STATE BANK OF INDIA AND ORS.
|
September 29, 2008 |
CHANDAN KUMAR MANJHI, P.K. GHOSH @ DEEPAK KUMAR GHOSH AND KALIKA PATHAK Vs. STATE OF JHARKHAND
|
December 16, 2008 |
Chandeshwar Lal Das Vs. State of Jharkhand
|
August 8, 2008 |
Chando Mohali Vs. State of Jharkhand
|
July 30, 2008 |
Chandra Mohan Bhandari Vs. Sido Kanhu Murmu University
|
July 8, 2008 |
Chandra Prakash Singh Vs. Bihar State Co-Operative Marketing Union Limited
|
March 18, 2008 |
Chandra Prakash Singh Vs. Jharkhand State Electricity Board
|
July 2, 2008 |
Chandrasekhar Prasad Vs. Soni Nagvanshi
|
November 12, 2008 |
Chandravati Devi Vs. State of Jharkhand
|
June 16, 2008 |
Chandrawati Devi Vs. State of Jharkhand
|
April 4, 2008 |
Chandreshwar Prasad Karn Vs. Vinoba Bhave University
|
April 10, 2008 |
Chandreshwar Rai Vs. State of Jharkhand
|
January 29, 2008 |
Chandrika Prasad Vs. State of Jharkhand
|
September 22, 2008 |
Charanjit Singh Vs. State of Jharkhand
|
November 21, 2008 |
Chen Pao Lin Vs. State of Jharkhand
|
December 22, 2008 |
Chetlal Mandal Vs. State of Jharkhand
|
November 18, 2008 |
Chhatan Pandey Vs. Shambhu Nath Shukla
|
September 2, 2008 |
Chhedan Mandal Vs. State Of Jharkhand
|
June 25, 2008 |
CHHEDI PASWAN Vs. STATE OF JHARKHAND
|
December 17, 2008 |
CHHOTELAL SAO Vs. BHIM RABIDAS
|
September 25, 2008 |
Chhotey Lal Modi Vs. State of Jharkhand
|
September 9, 2008 |
CHINTAMANI PAUL KUMHAR Vs. STATE OF JHARKHAND
|
December 3, 2008 |
CHUNNILAL PATEL Vs. SATYADEO PRASAD GUPTA
|
August 5, 2008 |
Churaman Das Bhandani Vs. State of Jharkhand
|
September 20, 2008 |
Civil Paswan Vs. State of Jharkhand
|
August 13, 2008 |
Claimant Bechman Vs. State of Jharkhand
|
December 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. MULTI TECH AUTO LTD.
|
March 19, 2008 |
Country Cement Vs. Jharkhand State Electricity Board
|
September 10, 2008 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 15, 2008 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 16, 2008 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
October 23, 2008 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 23, 2008 |
Court On Its Own Motion Pil Road Of Ranchi Town Vs. State Of Jharkhand
|
March 17, 2008 |
D.N. MOTORS Vs. STATE BANK OF INDIA
|
June 24, 2008 |
D.N.Kamani High School through its Secretary Vs. State of Jharkhand
|
October 17, 2008 |
DARASTUL KHALIF Vs. STATE OF JHARKHAND
|
October 17, 2008 |
DARKHAS ANJUM Vs. STATE OF JHARKHAND
|
February 22, 2008 |
DASHMI ORAIN Vs. UNION OF INDIA
|
January 28, 2008 |
Dasrath Prasad Agrawal Vs. State Of Jharkhand
|
January 30, 2008 |
DAWLIN KUJUR Vs. STATE OF JHARKHAND
|
August 27, 2008 |
DAYA KANT JHA Vs. STATE OF JHARKHAND
|
July 30, 2008 |
DAYA NAND PRASAD KASHYAP Vs. STATE OF BIHAR
|
April 4, 2008 |
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
|
March 28, 2008 |
Dayanand Bhadani Vs. Prabhat Kumati Bhadani
|
June 10, 2008 |
DEBA BRAT CHATTOPADHAYA @ DEB BRAT CHATTOPADHAYA Vs. STATE OF JHARKHAND
|
March 13, 2008 |
Debabrata Dasgupta Vs. State of Jharkhand
|
December 17, 2008 |
Debashish Chatterjee Vs. State of Jharkhand
|
December 10, 2008 |
Debendra Dehri Vs. State of Jharkhand
|
August 27, 2008 |
Deenanath Prasad Vs. State of Jharkhand
|
March 18, 2008 |
Deepak Malakar Vs. State of Jharkhand
|
December 19, 2008 |
Deodahri Dhobi Vs. State Of Jharkhand
|
February 29, 2008 |
DEOLAL SINGH Vs. STATE OF JHARKHAND
|
December 19, 2008 |
DEONATH MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
October 22, 2008 |
DEPUTY INSPECTOR GENERAL, C.I.S.F. UNIT BOKARO STEEL PLANT, BOKARO Vs. SAJJAN KUMAR & ORS.
|
December 19, 2008 |
DEVANAND MUNDA Vs. COMMISSIONER, NORTH CHHOTANAGPUR DIVISION
|
July 3, 2008 |
Devendra Prasad Singh Vs. R.P.Ritolia,CMD,CCL
|
September 22, 2008 |
DEVENDRA PRASAD SINGH Vs. STATE OF JHARKHAND & ORS.
|
March 28, 2008 |
Deyanat Hussain Vs. State of Jharkhand
|
October 20, 2008 |
DEYANAT HUSSAIN AND ORS. Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS.
|
October 24, 2008 |
Dhan Singh Lohra Vs. State of Jharkhand
|
November 28, 2008 |
Dhanbad Cold Storage Vs. State of Jharkhand
|
February 15, 2008 |
Dhaneshwar Manjhi Vs. State Of Jharkhand
|
March 27, 2008 |
DHANESHWAR PRASAD Vs. STATE OF JHARKHAND
|
August 7, 2008 |
Dhaneshwar Prasad Yadav Vs. State of Jharkhand
|
November 21, 2008 |
DHANI RAM RAJAK Vs. STATE OF JHARKHAND
|
March 6, 2008 |
Dhani Ram Sahu Vs. State of Jharkhand
|
March 28, 2008 |
Dhanjay Kumar Dubey Vs. State of Jharkhand
|
August 7, 2008 |
Dhankisto Mandal Vs. State of Bihar (Now Jharkhand)
|
April 22, 2008 |
Dharam Chand Goyal Vs. Bihar State Financial Corporation
|
September 4, 2008 |
Dharmendra Kumar Singh Vs. State of Jharkhand
|
June 25, 2008 |
DHELA RANI Vs. DEEPAK PRASAD
|
December 18, 2008 |
DHIREN SARDAR Vs. STATE OF JHARKHAND
|
July 9, 2008 |
DHIRENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
|
February 13, 2008 |
DHRUPDEO TIWARI & ANR. Vs. STATE OF JHARKHAND
|
December 2, 2008 |
Dhupal Mahto Vs. State of Jharkhand
|
November 20, 2008 |
DHURVE PRASAD Vs. STATE OF JHARKHAND & ORS.
|
June 10, 2008 |
DIAMOND CONSTRUCTION Vs. STATE OF JHARKHAND
|
February 14, 2008 |
Dibu Marandi Vs. State of Bihar (Now Jharkhand)
|
July 28, 2008 |
DIGVIJAY SINGH Vs. BHARAT COKING COAL LIMITED
|
April 16, 2008 |
Dilip Agarwal @ Dilip Kumar Vs. State of Jharkhand
|
January 28, 2008 |
Dilip Bhuian Vs. Central Coalfield Limited through its C.M.D.
|
February 5, 2008 |
DILIP CHOUDHARY Vs. STATE OF JHARKHAND
|
September 25, 2008 |
DILIP KUMAR KESHARI Vs. STATE OF JHARKHAND
|
December 4, 2008 |
Dilip Kumar Ojha Vs. State of Jharkhand
|
February 21, 2008 |
DILIP PATWARI Vs. MALTI DEVI
|
February 20, 2008 |
DILIP SINGH @ DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2008 |
DILWA KUER Vs. MAHIPAT SINGH
|
March 28, 2008 |
DINA NATH UPADHAYAY Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Dinesh Kumar Jalan Vs. State of Jharkhand
|
September 2, 2008 |
Dinesh Kumar Sinha Vs. State of Jharkhand
|
October 15, 2008 |
Dinesh Prasad Shukla Vs. State of Jharkhand
|
August 14, 2008 |
Dinesh Singh Vs. State of Jharkhand
|
November 28, 2008 |
DINESHWAR PRASAD Vs. STATE OF JHARKHAND
|
June 17, 2008 |
DINESHWAR PRASAD SAH @ SHAH Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2008 |
Dip Narayan Singh Vs. State of Jharkhand
|
January 16, 2008 |
DIPAK CHOURASIA ALIAS DEEPAK KUMAR CHOURSIA Vs. STATE OF JHARKHAND
|
October 20, 2008 |
DIPAK KUMAR Vs. STATE OF JHARKHAND & ORS.
|
April 1, 2008 |
DIVISIONAL FOREST OFFICER Vs. USHA
|
May 14, 2008 |
DIVISIONAL MANAGER, L I C OF INDIA AND ANR Vs. MOHINI
|
September 9, 2008 |
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. MOST. MOHINI
|
July 3, 2008 |
Divisional Manager, The New India Assurance Company Vs. Sagar Sahi
|
June 10, 2008 |
Doli Soy Vs. State of Jharkhand
|
August 12, 2008 |
Doman Prasad Yadav Vs. State of Jharkhand
|
January 28, 2008 |
DOMCO SMOKELESS FUELS PVT LTD , ARUN KUMAR DUTTA Vs. BHARAT COKING COAL LIMITED
|
September 22, 2008 |
DR. FAKIR CHAND HEMBRAM @ PHAKIR CHAND HEMBRAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 10, 2008 |
DR. PRABHU PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.THROUTGH SECRETARY
|
November 18, 2008 |
Dr.Chandra Bhushan Choudhary Vs. Jharkhand State Electricity Board Through Its Chairman
|
April 10, 2008 |
Dr.Kumar Yugal Kishore Singh Through Substituted Heirs Vs. State Of Jharkhand
|
April 9, 2008 |
Dr.Mushtaque Ahmad Ansari Vs. State Of Jharkhand
|
April 21, 2008 |
Dr.Ram Krishna Mishra Vs. State Of Jharkhand
|
April 23, 2008 |
Dudheshwar Mahto Vs. State of Jharkhand
|
September 24, 2008 |
DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON AND STEEL CO LTD
|
April 21, 2008 |
DUGI MUNDAIN Vs. STATE OF JHARKHAND
|
March 6, 2008 |
DUKHI SAHU Vs. RAM KUMAR SHAHU
|
April 16, 2008 |
Dukhini Giri Pradhan Vs. State of Jharkhand
|
September 12, 2008 |
DULAL CHANDRA BASU Vs. STATE OF JHARKHAND
|
December 4, 2008 |
Dularchand Prasad Mehta Vs. Central Coal Fields Ltd.
|
January 17, 2008 |
DURGA CEMENT COMPANY LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 1, 2008 |
DURGA KUMARI Vs. CENTRAL COALFIELDS LIMITED
|
July 7, 2008 |
Durga Prasad Vs. State Of Jharkhand
|
April 2, 2008 |
Durga Prasad Agarwal Vs. State Of Jharkhand
|
April 1, 2008 |
Durga Purty Vs. State of Jharkhand
|
August 8, 2008 |
DURGA RAM ALIAS DURGA SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
DURGA SLURRY AND BRIQUITTE INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
August 21, 2008 |
Dwarika Prasad Jaiswal Vs. State of Jharkhand
|
August 21, 2008 |
E-mail Oraon @ lmil Oraon Vs. State of Jharkhand
|
July 29, 2008 |
Electrosteel Castings Ltd. Vs. Binay Prakash
|
February 29, 2008 |
EMPLOYER Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 1
|
March 13, 2008 |
EMPLOYER IN RELATION TO THE MANAGEMENT Vs. UNION OF INDIA
|
October 16, 2008 |
EMPLOYERS Vs. THE PRESIDING OFFICER
|
October 20, 2008 |
Employers in relation to the Management of Bhalgora Area Vs. Their workmen being represented by the Joint General Secretary.Janta Mazdoor Sangh, Jharia, Dhanbad
|
July 31, 2008 |
Employers in relation to the Management of Captive Power Plant of M/s Central Coalfields Ltd. Vs. Their Workmen being represented by Shri Keshav Singh Yadav
|
August 12, 2008 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY Vs. THEIR WORKMEN
|
October 22, 2008 |
Employers in Relation to the Management of Food Corporation of India Vs. Union of India
|
June 27, 2008 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF JAYRAMPUR COLLIERY OF BCCL Vs. THEIR WORKMAN
|
December 6, 2008 |
Employers in relation to the Management of Rajrappa Washery of Central Coalfields Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad
|
October 20, 2008 |
Employers in relation to the Management of Tegulmari Colliery Vs. Their workmen being represented by the Regional President
|
May 13, 2008 |
EMPLOYERS MANAGEMENT Vs. UNION OF INDIA
|
June 27, 2008 |
EMPLOYERS MANAGEMENT OF CAPTIVE POWER PLANT OF C C Vs. KESHAV SINGH YADAV
|
August 12, 2008 |
EQBAL SHARIFF Vs. MD. SAWOOD KHAN
|
March 14, 2008 |
Etwa Oraon Vs. State of Jharkhand
|
November 28, 2008 |
EZAZ KHAN Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Fagua Oran Vs. State of Jharkhand
|
August 28, 2008 |
Fair Deal Automobile (P) Ltd. Vs. State of Jharkhand
|
January 29, 2008 |
Faiz Murtaza Ali Vs. Syed Askari Hadi Ali Augustine Imam
|
April 2, 2008 |
Fakhruddin Khan Vs. State of Jharkhand
|
January 29, 2008 |
Fakir Chand Hembram @ Phakir Chand Hembram Vs. State of Jharkhand through Vigilance
|
September 10, 2008 |
FANESHWAR PANDEY Vs. FANESHWAR PANDEY
|
April 17, 2008 |
Fekan Singh Vs. State Of Jharkhand
|
June 25, 2008 |
FELIX TAMBA Vs. STATE OF JHARKHAND
|
October 25, 2008 |
Footpath Dukandar Sangh Vs. State of Jharkhand
|
March 13, 2008 |
FOUJDAR SINGH ALIAS FALGUNI SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Fr.James Toppo Vs. State of Jharkhand
|
December 4, 2008 |
FULMANI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
November 20, 2008 |
G.S.Bajwa Vs. State of Jharkhand
|
December 5, 2008 |
Gabriel Topno Vs. State of Jharkhand
|
November 27, 2008 |
GAJENDRA PRASAD SINGH Vs. S. BISWAS, CHAIRMAN-CUM-MANAGING DIRECTOR, HEAVY ENGINEERING CORPORATION
|
March 12, 2008 |
GANESH CHAUDHARY Vs. JAGDISH CHOUDHARY
|
January 10, 2008 |
Ganesh Marandih Vs. State of Jharkhand
|
July 25, 2008 |
Ganesh Prasad Singh Vs. State of Jharkhand
|
October 24, 2008 |
Ganesh Sahu Vs. State of Jharkhand
|
May 12, 2008 |
Ganga Prasad Vs. State Of Jharkhand
|
March 27, 2008 |
Gangadhar Mandai Vs. State of Jharkhand
|
December 5, 2008 |
GANGIA ORAIN Vs. VICE, CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY AND ORS.
|
July 25, 2008 |
GANPAT TIWARY Vs. BHARAT COKING COAL LIMITED
|
July 11, 2008 |
Ganuri Singh Vs. State of Jharkhand
|
January 29, 2008 |
Gaurav Kumar Vs. State of Jharkhand
|
August 14, 2008 |
GAURI GAUTAM CONSTRUCTION PRIVATE LTD. Vs. STATE OF JHARKHAND
|
January 10, 2008 |
GAURI SHANKAR PRASAD Vs. CHIEF MANAGER STAT BANK OF INDIA
|
August 27, 2008 |
Gautam Giri Vs. State of Jharkhand
|
June 11, 2008 |
Gautam Kumar Vs. Birsa Agriculture University
|
August 20, 2008 |
Geeta Devi Vs. State Of Jharkhand
|
April 16, 2008 |
GEETA DEVI @ GEETA GAJANAND Vs. CENTRAL COAL FIELD LTD
|
August 19, 2008 |
Geetanjali Kumari Vs. State of Jharkhand
|
June 18, 2008 |
Geta Gorai @ Geeta Gorai Vs. State of Bihar
|
September 12, 2008 |
Ghanshyam Das Vs. Union of India through Secretary, Ministry of Agriculture, Krishi Bhawan, New Delhi
|
August 28, 2008 |
Ghura Devi @ Jiska Nagwati Vs. State of Jharkhand
|
March 10, 2008 |
Girija Shankar Jaiswal Vs. Shailendra Singh Jaiswal
|
August 28, 2008 |
Giriwar Mahto Vs. State of Jharkhand
|
August 25, 2008 |
Gobardhan Mahto Vs. Bharat Coking Coal
|
September 2, 2008 |
Golak Gope Vs. Steel Authority of India
|
November 18, 2008 |
Gopal Ji Shrivastava Vs. State of Jharkhand
|
November 18, 2008 |
GOPAL SAHU Vs. STATE OF BIHAR & ORS.
|
September 15, 2008 |
GOPALKA CREDIT CORPORATION Vs. STATE OF JHARKHAND
|
August 21, 2008 |
GOPESHWAR GOPE Vs. STATE OF JHARKHAND
|
March 10, 2008 |
Gopi Das @ Gopi Mahra Vs. State of Jharkhand
|
September 2, 2008 |
Gopi Nath Panda Vs. Central Coal Field
|
February 7, 2008 |
Gopi Raj Singh Vs. State of Jharkhand
|
December 6, 2008 |
GOPI SAO Vs. SURAJ NARAYAN SINGH AND ORS.
|
April 19, 2008 |
Gouri Construction Vs. State of Jharkhand
|
July 24, 2008 |
Goutam Kumar Ganguly Vs. State of Jharkhand
|
November 21, 2008 |
Govind Choubey Vs. Unions of India (UOI)
|
April 4, 2008 |
GOVIND SINGH ALIAS GOBIND SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Govind Yadav Vs. Central Coalfields Limited
|
September 10, 2008 |
GOYAL ENTERPRISES Vs. STATE OF JHARKHAND AND ANOTHER
|
August 1, 2008 |
GRACE BIVA BECK Vs. STATE OF JHARKHAND
|
January 16, 2008 |
GUDAKI DEVI Vs. ORIENTAL INSURANCE CO LTD
|
February 19, 2008 |
GUDRI BAZAR SHOPKEEPERS ASSOCIATION Vs. STATE OF BIHAR AND ORS.
|
February 20, 2008 |
GULAB CHAND KHEMKA Vs. STATE OF JHARKHAND
|
July 25, 2008 |
Gulab Chand Yadav Vs. Bharat Coking Coal Limited
|
September 12, 2008 |
Gulabia Rajwarin Vs. State of Jharkhand
|
December 5, 2008 |
GULBASIYA BIBI & ANR. Vs. STATE OF JHARKHAND & ANR.
|
July 14, 2008 |
Gulf Oil Corporation Limited Vs. State Of Jharkhand And S.N.Ghosh
|
June 26, 2008 |
Gyanchand Saw Vs. State of Bihar
|
October 22, 2008 |
GYATRI DEVI Vs. BAIJNATH SAHU
|
September 9, 2008 |
H.V.Axles Karamchari Union Vs. State of Jharkhand
|
August 13, 2008 |
Halima Khatoon Vs. Sayed Rashid Ahmad
|
August 11, 2008 |
Hanuman Saw Mill Vs. SAIL, Bokaro Steel Plant
|
September 15, 2008 |
Haranganj Grih Nirman Sahyog Samiti Vs. State of Jharkhand
|
November 11, 2008 |
HARANGANJ GRIH NIRMAN SAHYOG SAMITI Vs. STATE OF JHARKHAND
|
July 3, 2008 |
Hare Ram Singh Vs. State of Jharkhand
|
November 27, 2008 |
Harendra Kumar Singh Vs. State of Jharkhand
|
July 22, 2008 |
HARI BANSH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 24, 2008 |
Hari Bansh Pandey Vs. State Of Jharkhand
|
April 10, 2008 |
Hari Charan Mahato Vs. State Of Jharkhand
|
April 17, 2008 |
HARI KISHORE CHAUDHARY Vs. STATE OF JHARKHAND
|
October 15, 2008 |
Hari Mohan Singh @ Mohan Singh Vs. Ram Kumar Singh
|
October 20, 2008 |
Hari Narayan Mishra Vs. Central Coalfields Limitted
|
June 9, 2008 |
HARI NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
March 13, 2008 |
Hari Shankar Modi Vs. State of Jharkhand
|
July 28, 2008 |
Haricharan Mahto Vs. State of Jharkhand
|
December 15, 2008 |
Haridwar Pandey Vs. State of Jharkhand
|
December 2, 2008 |
HARIHAR THAKUR Vs. STATE OF BIHAR NOW JHARKHAND
|
July 16, 2008 |
HARILAL Vs. JAGDISH GIRI
|
April 1, 2008 |
Harinandan Rajak Vs. State of Jharkhand
|
March 31, 2008 |
Harish Chandra Jha Vs. State of Jharkhand
|
July 17, 2008 |
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
|
December 22, 2008 |
Harish Chandra Singh Vs. State of Jharkhand
|
December 16, 2008 |
Hasibun Khatoon Vs. Divisional Manager
|
August 28, 2008 |
HASIBUN KHATOON & ORS Vs. NATIONAL INSURANCE CO LTD & ANR
|
August 28, 2008 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. THEIR WORKMEN REPRESENTED BY THE ENGINEERING
|
June 13, 2008 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
February 13, 2008 |
HEAVY ENGINEERING CORPORATION LTD. Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
June 27, 2008 |
HEERA PRASAD RAMANI Vs. THE STATE OF JHARKHAND
|
September 1, 2008 |
Hemendra Kumar Sinha Vs. State of Jharkhand through SP, CBI
|
July 25, 2008 |
HIMANSHU BHUSHAN PAUL Vs. STATE OF JHARKHAND
|
June 24, 2008 |
Himanshu Sekhar Vs. Kumar Mahesh Chandra
|
March 14, 2008 |
Himanshu Shekhar pathak Vs. State of Jharkhand
|
April 29, 2008 |
HINDUSTAN LEVER LIMITED Vs. STATE OF JHARKHAND
|
August 4, 2008 |
Hindustan Zinc Limited Vs. Coal Mines Regional Development Authority
|
August 8, 2008 |
HIRA LAL MOHANTHY Vs. THE BOARD OF GOVERNORS
|
January 31, 2008 |
Hiramani Manjhian Vs. Sharat Coking Coal limited
|
August 7, 2008 |
HITESH VERMA Vs. UNION OF INDIA THROUGH MINISTRY OF COAL, THROUGH ITS SECRETARY NEW DELHI AND OTHERS
|
July 10, 2008 |
Honey Sinha Vs. State of Jharkhand
|
November 18, 2008 |
I.T.O., Ward No.1, Ranchi Vs. Shri Jay Poddar
|
November 20, 2008 |
IISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
|
April 2, 2008 |
Ila Sinha Vs. State of Jharkhand
|
November 28, 2008 |
Illyas Khan Vs. Bharat Coking Coal
|
November 27, 2008 |
Inder Prasad Vs. State of Jharkhand
|
July 22, 2008 |
INDIA KAMIN AND ORS. Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
August 14, 2008 |
Indian Steel and Wire Products Vs. State of Jharkhand
|
January 7, 2008 |
Indo Asahi Glass Co. Ltd. Vs. State of Jharkhand
|
September 10, 2008 |
Indra Narayan Jha Vs. State Of Jharkhand
|
January 15, 2008 |
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
|
June 10, 2008 |
INDRAJEET SANYAL Vs. STATE OF JHARKHAND
|
December 19, 2008 |
INDRAMANI ROY Vs. STATE OF JHARKHAND
|
July 18, 2008 |
ISHWAR BAHADUR THAPA AND NAWARAJ THAPA MAGAR Vs. STATE OF JHARKHAND
|
April 16, 2008 |
Islam Ansari @ Kherua Vs. State of Bihar
|
August 28, 2008 |
J.K. Janch Ghar Vs. Damodar Valley Corporation
|
August 28, 2008 |
Jabina Khatoon Vs. Shyam Prasad Yadav
|
August 20, 2008 |
Jacob Samuel Vs. State of Jharkhand
|
June 25, 2008 |
Jaga Mahto Vs. State of Jharkhand
|
July 3, 2008 |
JAGARNATH MISHRA COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 2, 2008 |
JAGARNATH PRASAD Vs. STATE OF JHARKHAND
|
July 21, 2008 |
Jagdish Gope Vs. State Of Jharkhand
|
May 13, 2008 |
JAGDISH KUMAR OJHA Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
September 8, 2008 |
Jagdish Mahto Vs. State of Jharkhand
|
November 28, 2008 |
JAGDISH NATH AND COMPANY Vs. STATE OF JHARKHAND
|
February 21, 2008 |
Jagdish Prasad Maheshwari Vs. State of Jharkhand
|
August 14, 2008 |
JAGDISH PRASAD MAHESHWARI Vs. STATE OF JHARKHAND & ANR.
|
August 4, 2008 |
Jagdish Singh Vs. State of Jharkhand
|
January 30, 2008 |
Jagdish Singh Raghubanshi Vs. State of Jharkhand
|
August 2, 2008 |
JAGU MAL @ JAGDISH RAY Vs. STATE OF BIHAR
|
April 10, 2008 |
Jaguar Transport Co. Pvt. Ltd. Vs. Central Coalfields Ltd.
|
November 27, 2008 |
JAHA ARA Vs. UMA LALL
|
August 6, 2008 |
JAI BAHADUR LALL SHRIVASTAVA Vs. STATE OF JHARKHAND
|
July 1, 2008 |
Jai Kumar Singh Vs. State of Jharkhand
|
July 24, 2008 |
Jai Narayan Das Vs. State of Jharkhand
|
November 28, 2008 |
JAI PRAKASH MAHTO @ GUDDU MAHTO Vs. CCL AND ORS.
|
July 9, 2008 |
Jai Prakash Mehta Vs. State of Jharkhand
|
December 10, 2008 |
Jai Prakash Narayan Sinha Vs. State of Jharkhand
|
November 14, 2008 |
JAI PRAKASH PANDEY Vs. THE STATE OF JHARKHAND
|
November 27, 2008 |
Jai Prakash Rai @ Om Prakash Rai Vs. State Of Jharkhand
|
February 15, 2008 |
Jai Shankar Ram Vs. State of Jharkhand
|
November 17, 2008 |
Jaideo Bhattacharya Vs. State of Jharkhand
|
July 18, 2008 |
JALIBI DEVI Vs. SANJIT KUMAR
|
July 22, 2008 |
Jamshed Mian(Ansari) Vs. State of Jharkhand
|
December 6, 2008 |
Jamuna Devi Vs. Jharkhand State Electricity Board
|
February 5, 2008 |
JANAK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
JANARDAN PANJIARA Vs. DUMKA CENTRAL COOPERATIVE BANK
|
January 21, 2008 |
Janeshwar Ram Vs. State of Jharkhand
|
February 12, 2008 |
Janki Mahto @ Janki Prasad Mahto Vs. State of Jharkhand
|
February 5, 2008 |
Japendra Kumar Singh Vs. State of Bihar
|
October 22, 2008 |
JASHMATI DEVI Vs. STATE OF JHARKHAND
|
November 20, 2008 |
Jatu Munda Vs. State of Jharkhand
|
September 10, 2008 |
Jayaswalas Neco Limited Vs. State of Jharkhand
|
July 31, 2008 |
JAYATRI DEVI Vs. STATE OF JHARKHAND
|
October 15, 2008 |
JAYMANTI DEVI Vs. STATE OF JHARKHAND
|
August 26, 2008 |
JHANTU GUHA Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Jhari Mahto Vs. Sagar Mahto
|
October 21, 2008 |
JHARKHAND BET-NET ASSOCIATION Vs. STATE OF JHARKHAND
|
April 16, 2008 |
Jharkhand Forestry Graduates Association, BAU Vs. Birsa Agriculture University
|
March 6, 2008 |
JHARKHAND GENERAL MAZDOOR UNION/COAL MINES WORKER UNION Vs. BHARAT COOKING COAL LTD. AND ORS.
|
June 23, 2008 |
JHARKHAND ISPAT PVT. LTD Vs. DAMODAR VALLEY CORPORATION
|
January 28, 2008 |
JHARKHAND POLICE ASSOCIATION Vs. STATE OF JHARKHAND
|
August 20, 2008 |
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
|
March 31, 2008 |
Jharkhand Rajya Sahkarita Prabandhak Vs. State Of Jharkhand
|
February 15, 2008 |
Jharkhand Rajya Vishwavidyalaya Awam Mahavidyalaya Karmchari Sangh Etc. Vs. State Of Jharkhand
|
March 10, 2008 |
Jharkhand Silk & Textile Technologists Services Association, Ranchi Vs. State of Jharkhand
|
May 1, 2008 |
JHARKHAND SMALL INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
|
July 9, 2008 |
JHARKHAND SMALL INDUSTRIES ASSOCIATION ETC. Vs. THE STATE OF JHARKHAND & ORS.
|
February 20, 2008 |
Jharkhand State Commercial Taxes Employees Association Vs. State of Jharkhand
|
March 11, 2008 |
Jharkhand State Electricity Board Vs. Naveen Kumar Singh
|
September 22, 2008 |
Jharkhand State Electricity Department Employees Union Vs. State of Jharkhand
|
April 4, 2008 |
JHARKHAND STATE FOREST DEVLOPMENT CORPORATION LTD Vs. JEETENDRA KUMAR SINGH
|
April 17, 2008 |
Jharkhand State Land Reforms Revenue Karamchari Sangh Vs. State of Jharkhand
|
January 22, 2008 |
Jharkhand Yayayat Karamchari Welfare Swabalambi Sahkari Samity Vs. State of Jharkhand
|
August 13, 2008 |
JITENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
December 22, 2008 |
JITNDER KUMAR ALIAS JITENDRA KUMAR MAHATO Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Jivraj Birthuar Vs. State of Jharkhand
|
June 10, 2008 |
Jogendra Singh Vs. State of Jharkhand and Mahabir Bhagat
|
September 23, 2008 |
Joto Munda Vs. State of Bihar (Now Jharkhand)
|
December 12, 2008 |
JUNAL SURIN ALIAS JUNAL MUNDA Vs. SILAS MUNDA
|
April 30, 2008 |
JUNUL BHENGARAJ Vs. STATE OF JHARKHAND
|
August 11, 2008 |
Jyotilal Mahato Vs. Udhir Mahato
|
February 27, 2008 |
Kailash Nishad Vs. State of Jharkhand
|
April 11, 2008 |
KAILASH PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2008 |
Kaira Soy Vs. State of Jharkhand
|
March 27, 2008 |
KALAWATI COAL PRIVATE LTD. Vs. BHARAT COKING COAL LTD.
|
August 20, 2008 |
Kali Toppo Vs. Renuka Khalkho
|
November 18, 2008 |
Kalikant Pathak Vs. State of Jharkhand
|
February 21, 2008 |
KALPANA BHARATI Vs. SHIV NARAYAN SINGH
|
April 22, 2008 |
KALPANA DEVI Vs. STATE OF JHARKHAND
|
June 20, 2008 |
Kalpana Lodhiya Vs. State of Jharkhand
|
December 17, 2008 |
Kalpana Pandey Vs. State of Jharkhand
|
April 7, 2008 |
KALYANI CHOUDHARY Vs. STATE OF JHARKHAND
|
October 20, 2008 |
Kamakhya Narayan Singh Vs. State of Jharkhand
|
February 8, 2008 |
KAMAL KANT PRASAD SINHA Vs. UNION OF INDIA
|
April 2, 2008 |
Kamal Prasad Singh Vs. Chairman-cum-Managing Director, Central Coalfields Limited
|
November 24, 2008 |
KAMDEO PRASAD SHAHI Vs. THE STATE OF JHARKHAND
|
December 12, 2008 |
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
January 29, 2008 |
Kamla Devi Vs. J.S.E.B.
|
June 23, 2008 |
KAMLA KUMARI Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 21, 2008 |
Kamla Shankar Dubey Vs. Central Government Industrial Tribunal-cum-Labour Court
|
November 14, 2008 |
KAMLAKANT DAS Vs. STATE OF JHARKHAND
|
July 11, 2008 |
KAMLESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 15, 2008 |
KAMRUN NISA Vs. RAM CHANDRA MISTRY
|
June 19, 2008 |
KAMRUN NISA AND OTHERS Vs. RAM CHANDRA MISTRY AND OTHERS
|
June 16, 2008 |
KANAHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 27, 2008 |
Kanai Lal Debnath @ Kanhai Lal Devnath Vs. Parmeshwar Sah
|
October 22, 2008 |
KANAK KUMARI DEVI Vs. STATE OF JHARKHAND
|
March 31, 2008 |
KANHAIYA LAL SINGH CHOUDHARY Vs. STATE OF JHARKHAND
|
August 5, 2008 |
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
KAPILDEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 15, 2008 |
Kapileshwar Prasad Vs. State of Jharkhand through Vigilance
|
February 29, 2008 |
KARIYA SETH Vs. STATE OF JHARKHAND
|
June 27, 2008 |
KARTIK PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Karu Prasad Yadav Vs. State of Jharkhand
|
August 13, 2008 |
Karuna Chatterjee And Prity Chokarborty Vs. Rakesh Kumar
|
July 8, 2008 |
KASHI NATH UPADHYAY Vs. STATE OF JHARKHAND
|
September 1, 2008 |
Kauleshwar Prajapati Vs. State of Jharkhand
|
August 13, 2008 |
KEDAR NATH JHA Vs. COAL INDIA LTD
|
September 4, 2008 |
KEDAR NATH MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
March 28, 2008 |
Kendriya Vidyalaya Sangathan Vs. State of Jharkhand
|
December 1, 2008 |
Khagendra Nath Maity @ Khagan Maity Vs. State of Jharkhand
|
May 1, 2008 |
KHAIRUN NISA Vs. UNION OF INDIA AND OTHERS
|
September 10, 2008 |
Khalil Sk. Vs. State of Jharkhand
|
July 28, 2008 |
Khedan Hazam Vs. State of Jharkhand
|
March 14, 2008 |
Khoro Manjhi Vs. Union of India (UOI)
|
July 28, 2008 |
Kinkar Mandal Vs. Eastern Coal Fields Ltd.
|
March 14, 2008 |
KIRLOSKAR OIL ENGINES LTD. Vs. STATE OF JHARKHAND
|
February 6, 2008 |
Kirto alias Kisto Chit Munda Alias Chritochi alias Kirto Tiru (Munda) Vs. State of Bihar (now Jharkhand)
|
December 15, 2008 |
KIRTYA NAND MISHRA Vs. SANTHAL PARGANAS GRAMIN BANK
|
October 16, 2008 |
KISHORE @ KISHORE MODI Vs. STATE OF JHARKHAND
|
March 14, 2008 |
Kishore Kumar Gera Vs. State of Jharkhand
|
December 5, 2008 |
Kishore Kumar Sharma Vs. State of Jharkhand
|
January 16, 2008 |
KISHUN CHOUDHARY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 31, 2008 |
Kisto Ram Vs. State of Jharkhand
|
September 17, 2008 |
KOHINOOR STEEL (P) LIMITED Vs. STATE OF JHARKHAND
|
April 3, 2008 |
Kouleshwar Mahto Vs. Central Coal Fields Limited
|
July 10, 2008 |
KOUSHAL KISHORE RAJAK Vs. STATE OF JHARKHAND
|
October 15, 2008 |
KRIPA NATH PANDEY Vs. THE HEAVY ENGINEERING CORPORATION LIMITED
|
August 7, 2008 |
KRISHNA BIHARI SINGH Vs. STATE OF JHARKHAND
|
February 21, 2008 |
Krishna Chandra Sircar Vs. State of Jharkhand
|
April 23, 2008 |
Krishna Kumar Dubey Vs. Central Coalfields Limited
|
June 13, 2008 |
KRISHNA KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 9, 2008 |
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
July 16, 2008 |
Krishna Murari Sahay (K.M.Sahay) Vs. Steel Authority Of India Ltd.(Sail)
|
April 19, 2008 |
KRISHNA NANDAN JHA Vs. STATE OF JHARKHAND AND ORS.
|
January 22, 2008 |
KRISHNA NATH ORAON Vs. STATE OF JHARKHAND
|
April 21, 2008 |
KRISHNA PADA KUMBHKAR Vs. STATE OF JHARKHAND
|
March 11, 2008 |
Krishna Prajapati Vs. State of Jharkhand
|
September 4, 2008 |
Krishna Yadav Vs. State of Jharkhand
|
July 22, 2008 |
KULA DEVI ALIAS KUNA DEVI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Kuldip Mahto and Kali Charan Choudhary Vs. State of Jharkhand
|
May 7, 2008 |
KUMAR AND KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2008 |
KUMARDHUBI METAL CASTING AND ENGINEERING LTD. Vs. KUMARDHUBI KARMACHARI CONGRESS
|
January 18, 2008 |
Kumari Sushma Prakash Vs. State of Jharkhand
|
August 13, 2008 |
Kundan Herenj Vs. Ranchi Municipal Corporation
|
June 9, 2008 |
Kundan Jha Vs. State Of Jharkhand
|
January 29, 2008 |
Kunj Bihari Sharma Vs. Union Of India
|
February 18, 2008 |
Kusheshwar Lal Das Vs. Jharkhand State Electricity Board
|
December 4, 2008 |
Lachhmi Steel Industry Vs. Union of India
|
July 23, 2008 |
LACHHMI STEEL INDUSTRY Vs. UNION OF INDIA
|
July 29, 2008 |
LACHHU MUNDA Vs. STATE OF JHARKHAND
|
July 9, 2008 |
LADDU SONAR @ LADDU GOPAL SWARNKAR Vs. STATE OF JHARKHAND
|
January 10, 2008 |
Lagan Mahato @ Nagen Mahato Vs. State of Jharkhand
|
July 5, 2008 |
LAKHAN ORAON Vs. STATE OF BIHAR
|
August 4, 2008 |
Lal Babu Singh Vs. Central Coalfield Limited
|
December 4, 2008 |
LAL DUTTA THAKUR Vs. STATE OF JHARKHAND
|
September 8, 2008 |
Lal Murmu Vs. State of Bihar
|
September 8, 2008 |
LALA RAMAGYA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 30, 2008 |
LALITA DEVI Vs. BCCL DHANBAD
|
May 2, 2008 |
Laljee Vs. Central Coalfields Limited
|
July 18, 2008 |
Lallan Das Vs. State Of Jharkhand
|
February 22, 2008 |
Lalu Prasad @ Lalu Prasad Yadav Vs. State Of Jharkhand Through Sp, CBI
|
January 14, 2008 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND
|
January 14, 2008 |
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
|
June 13, 2008 |
Laxman Balmuchu Vs. State of Jharkhand
|
June 24, 2008 |
Laxman Munda Vs. Chamar Munda
|
November 11, 2008 |
Laxman Prajapati Vs. State Of Jharkhand And Tekani Devi
|
June 26, 2008 |
Laxman Sahu Vs. Jharkhand State Electricity Board
|
February 20, 2008 |
Laxmi Narayan Singh Vs. Bharat Coking Coal
|
April 10, 2008 |
Laxmi Paper Products Through Its Proprietor Vs. Bihar State Financial Corporation
|
March 4, 2008 |
LAXMI SHARMA @ SMT. LAXMI KUMARI DEVI Vs. STATE OF JHARKHAND
|
April 21, 2008 |
LEDA CHAMAR AND ORS. Vs. SHIVJEE TIWARI AND ORS.
|
March 31, 2008 |
Lemos Cements Ltd. Vs. Director (Recover), Employees' Provident Fund Organisation
|
December 6, 2008 |
LIL MOHAN MUNDA Vs. ARSHAD HUSSAIN
|
July 17, 2008 |
LILAWATI DEVI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
June 17, 2008 |
LILAWATI DEVI Vs. STATE OF JHARKHAND
|
September 18, 2008 |
LOBIN CHANDRA MANDAL Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2008 |
LORD BUDHA EDUCATIONAL AND SOCIAL DEVELOPMENT SANSTHAN Vs. UNION OF INDIA
|
August 21, 2008 |
LUCAS DANG AND BACHU PRASAD VERMA Vs. JHARKHAND STATE AGRICULTURE PRODUCE MARKETING BOARD
|
August 21, 2008 |
M.S Mittal Vs. Jharkhand State Electricity Board
|
April 11, 2008 |
M/S. INDO ASAHI GLASS CO. LTD., BHURKUNDA, HAZARIBAGH Vs. STATE OF JHARKHAND & ORS.
|
April 9, 2008 |
M/S. TELCO CLUB Vs. STATE OF JHARKHAND & ORS.
|
December 22, 2008 |
Madan Kumar And Raj Kumar Sahu Vs. State Of Jharkhand
|
June 23, 2008 |
Madan Kumar Shukla Vs. State of Jharkhand
|
November 27, 2008 |
MADAN ORAON Vs. CENTRAL COALFIELDS LIMITED
|
January 17, 2008 |
Madan Pandey Etc.And Mukund Pandey Vs. Bccl
|
April 1, 2008 |
MADANLAL AGARWAL Vs. SITA DEVI KHIRWAL
|
November 20, 2008 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
January 24, 2008 |
Madhu Sudan Mittal Vs. State of Jharkhand
|
February 14, 2008 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 15, 2008 |
Madhu Sudan Prasad Singh Vs. Tata Steel
|
May 5, 2008 |
MAGHA RAM SEN Vs. STATE OF JHARKHAND AND OTHERS
|
April 29, 2008 |
Maghi Oraon Vs. State of Jharkhand
|
April 22, 2008 |
Mahabir Kansi Vs. State of Jharkhand
|
August 7, 2008 |
MAHABIR RAM Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Mahanand Jha Vs. State of Jharkhand
|
June 11, 2008 |
Mahendra Kumar Agarwalla Vs. State of Jharkhand
|
May 30, 2008 |
MAHENDRA KUMAR TIWARI Vs. STATE OF JHARKHAND
|
April 2, 2008 |
Mahendra Pandit Vs. Union of India (UOI)
|
September 3, 2008 |
Mahendra Prasad Sao Vs. State of Jharkhand
|
June 23, 2008 |
Mahendra Prasad Singh Vs. State of Jharkhand
|
August 5, 2008 |
Mahendra Singh Vs. State of Bihar
|
April 29, 2008 |
MAHENDRA SINGH REKHRAJ Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2008 |
Mahesh Kumar Thapar @ M.K.Thapar Vs. State of Jharkhand through S.P., CBI
|
May 7, 2008 |
MAHESH NAND SHARMA Vs. HINDUSTAN COPPER LTD. AND ORS.
|
April 10, 2008 |
Mahesh Oraon Vs. State of Jharkhand
|
November 11, 2008 |
Mahesh Rajak Vs. State of Jharkhand
|
November 19, 2008 |
Mahesha Nand Sharma Vs. Hindustan Copper Limited
|
April 9, 2008 |
MAHESHWAR PRATAP SINGH Vs. STATE OF JHARKHAND
|
February 14, 2008 |
MAHESWARI OIL MILLS Vs. STATE OF JHARKHAND
|
April 17, 2008 |
MAIMUN NISHA AND MANZOOR AHMAD Vs. STATE OF JHARKHAND
|
May 14, 2008 |
MAJU KUMARI SINGH ALIAS MANJU SINGH Vs. AVINASH KUMAR SINGH
|
September 24, 2008 |
Malay Kumar Banerjee Vs. Union of India
|
August 27, 2008 |
MALIKA GOPE Vs. STATE OF BIHAR
|
August 25, 2008 |
MALTI DEVI AND ANR. Vs. SHANTI DEVI AND ORS.
|
May 6, 2008 |
MAMA CHANDRA @ MAM CHAND Vs. STATE OF JHARKHAND
|
August 19, 2008 |
MAN MOHAN SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
March 6, 2008 |
MANAGEMENT DEPARTMENT OF TELECOMMUNICATION POST AND TELEGRAPH RANCHI Vs. SATISH DEO RAM
|
January 25, 2008 |
MANAGEMENT OF BOKARO STEEL PLANT Vs. SMT RAMAWATI DEVI
|
July 14, 2008 |
MANAGEMENT OF BOKARO STEEL PLANT,STEEL AUTHORITY OF INDIA,LTD,BOKARO Vs. GENERAL SECRETARY,BOKARO,STEEL RASTRIYA MAZDOOR SANGH,BOKARO STEEL CITY,BOKARO
|
October 17, 2008 |
Management of Department of Tele Communication Vs. Satish Deo Ram
|
July 18, 2008 |
Managing Committee of TISCO Adivasi Co-operative Society Ltd Vs. State of Jharkhand
|
August 6, 2008 |
Manas Kumar Bindu @ Manas Kr Vs. State of Jharkhand
|
December 15, 2008 |
Manbhui Mahto Vs. State Of Jharkhand
|
March 10, 2008 |
Mangal Singh Vs. State of Jharkhand
|
March 14, 2008 |
Manghi Ho Vs. State of Bihar (now Jharkhand)
|
September 1, 2008 |
MANGRA MUNDA Vs. BABI DAN
|
December 5, 2008 |
MANGRA URAON Vs. STATE OF JHARKHAND
|
December 23, 2008 |
MANILAL BURNWAL Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Manisha Shukla Vs. State of Jharkhand
|
August 13, 2008 |
MANJU DEVI Vs. BABULAL GUPTA
|
June 13, 2008 |
Manju Rani Patra Vs. Ranchi University through its Vice Chancellor, Ranchi
|
April 28, 2008 |
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
July 31, 2008 |
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
July 21, 2008 |
MANOJ KUMAR JHA AND SUBHA JHA Vs. GEETA DEVI THAKUR
|
September 16, 2008 |
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 25, 2008 |
Manorama Kumari @ Devi Vs. State of Jharkhand
|
December 4, 2008 |
Manorma Devi Vs. State Of Jharkhand
|
February 15, 2008 |
Mansa Mandal Vs. State Of Bihar (Now Jharkhand)
|
July 2, 2008 |
Manshu Mahto @ Nepal Mahto Vs. State of Jharkhand
|
June 10, 2008 |
MANSOOR Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Manti Devi Vs. Central Coalfield Ltd.
|
December 5, 2008 |
MANTU SAO ALIAS KAUSHAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Maruf Ansari Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
|
September 15, 2008 |
MASOMAT MALTI Vs. ORIENTAL INSURANCE CO LTD
|
August 29, 2008 |
MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
|
March 6, 2008 |
MASYC PROJECTS PVT. LTD. Vs. NILACHAL IRON AND POWER LTD.
|
August 8, 2008 |
Mathai Marandi Vs. State of Bihar (now Jharkhand)
|
October 23, 2008 |
MAYA DEVI Vs. STATE OF JHARKHAND
|
February 29, 2008 |
MD ABDUL HALIM Vs. THE STATE OF JHARKHAND
|
September 2, 2008 |
MD BANNU Vs. THE STATE OF BIHAR
|
October 17, 2008 |
MD NIJAMUDDIN Vs. RAJESHWAR PRADSAS
|
July 30, 2008 |
MD RAHMAN Vs. STATE OF JHARKHAND
|
October 25, 2008 |
MD SAIJUDDIN SHEIKH Vs. THE STATE OF JHARKHAND
|
August 7, 2008 |
MD SAJJAD ANSARI Vs. JAINAB KHATOON
|
November 27, 2008 |
MD. ABUL KALAM Vs. STATE OF JHARKHAND
|
September 15, 2008 |
Md. Adil Vs. State of Jharkhand
|
January 30, 2008 |
MD. AFTAB ALAM AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
September 6, 2008 |
MD. AFTAB ALAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
September 8, 2008 |
Md. Anis Ansari Vs. Md. Ushman @ Unush
|
December 17, 2008 |
MD. ANWARUL HAQUE Vs. STATE OF JHARKHAND
|
July 15, 2008 |
MD. ASIN @ MD YASIN Vs. STATE OF JHARKHAND AND OTHERS
|
April 29, 2008 |
MD. AWHAB AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2008 |
Md. Gulab Vs. H. H. Rahman
|
October 15, 2008 |
MD. GULZAR MIAN @ GULZAR MIAN Vs. ZOHRA KHATOON
|
August 6, 2008 |
MD. ILAHI BUKSH Vs. HEAVY ENGINEERING CORPORATION LTD.
|
July 9, 2008 |
Md. Imtiyaz Vs. Union of India
|
November 21, 2008 |
MD. JAVED Vs. STATE OF JHARKHAND
|
October 24, 2008 |
MD. MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
|
March 3, 2008 |
MD. NAJRUL HASSAN Vs. STATE OF JHARKHAND
|
August 12, 2008 |
MD. RASUL ANSARI Vs. STATE OF JHARKHAND
|
April 10, 2008 |
MD. SAJJAD ALI Vs. STATE OF JHARKHAND
|
May 7, 2008 |
MD. SHAMIM AHMAD Vs. SHANKAR MITRA
|
August 27, 2008 |
Md. Suleman Vs. Jharkhand State Electricity Board
|
February 12, 2008 |
MD. YASEEN Vs. STATE OF JHARKHAND
|
July 14, 2008 |
Md.Aftab Alam Vs. State of Jharkhand
|
September 8, 2008 |
Md.Alam Vs. State of Jharkhand
|
February 29, 2008 |
Md.Azad Hussain Vs. State of Jharkhand
|
February 18, 2008 |
Md.Azam Vs. State Of Jharkhand
|
January 16, 2008 |
Md.Guizar Mian @ Guizar Mian Vs. Zohra Khatoon
|
August 20, 2008 |
Md.Kalim Khan Vs. Jain Trading Corporation
|
July 29, 2008 |
Md.Mokhtar Hussain Vs. State of Jharkhand
|
May 16, 2008 |
Md.Muslim Khan Vs. State Of Jharkhand
|
February 22, 2008 |
Md.Mustafa Quraishi Vs. State of Jharkhand
|
June 10, 2008 |
Md.Nazim Vs. State of Jharkhand
|
September 10, 2008 |
Md.Nemat Vs. State Of Jharkhand
|
March 27, 2008 |
Md.Rahim Ansari Vs. State of Jharkhand
|
July 25, 2008 |
Md.Rizwan Ali Vs. Ranchi Regional Development Authority
|
January 15, 2008 |
Md.Salim Vs. Md.Muslim
|
July 23, 2008 |
Md.Sayeed @ S.M.Sayeed Vs. State of Jharkhand
|
August 12, 2008 |
Md.Shamsad Alam Vs. Ranchi Regional Development Authority, Ranchi
|
November 26, 2008 |
MEENA DEVI Vs. STATE OF JHARKHAND
|
March 27, 2008 |
Meena Rani Ghosh Vs. State of Jharkhand
|
March 18, 2008 |
MEENA THAKUR Vs. STATE OF JHARKHAND
|
April 3, 2008 |
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) LTD. Vs. STATE OF BIHAR
|
March 19, 2008 |
MICA MANUFACTURING COMPANY PVT LTD Vs. STATEOF JHARKHAND
|
January 28, 2008 |
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA
|
February 18, 2008 |
Mirisch Damani Vs. State of Jharkhand
|
March 18, 2008 |
MISHIR RAI Vs. STATE OF BIHAR
|
January 21, 2008 |
Mithilesh Kumar Vs. State of Jharkhand
|
August 7, 2008 |
MITHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 7, 2008 |
MOBIN ANSARI Vs. STATE OF JHARKHAND
|
July 23, 2008 |
Mochi Ram Lohra @ Muchi @ Machi Lohra Vs. State of Jharkhand
|
July 18, 2008 |
MOHAMMAD KHAN ALIAS SHER MOHAMMAD Vs. STATE OF JHARKHAND
|
September 25, 2008 |
MOHAN KUMAR PANDEY Vs. STATE OF JHARKHAND
|
June 17, 2008 |
Mohan Lal Gupta Vs. Bokaro Steel Plant, through its Chairman-cum-Managing Director, Bokaro
|
August 14, 2008 |
MOHAN TOPPO Vs. SANJAY MUNDA
|
September 25, 2008 |
MOHD RIAUDDIN Vs. NARAIN SINGH
|
August 28, 2008 |
Momina Khatun Vs. Bharat Coking Coal Ltd.
|
June 11, 2008 |
Mosabani Bazar Samiti (Sabji Mandi) Vs. State of Jharkhand
|
June 18, 2008 |
Mosmat.Chinta Vs. State of Jharkhand
|
March 7, 2008 |
Most. Dulia Vs. State of Jharkhand
|
October 22, 2008 |
MOST. RINA GHOSH Vs. STATE OF JHARKHAND
|
August 27, 2008 |
Most. Sonia Vs. Naresh Sao
|
August 29, 2008 |
Most.Tetari Devi Vs. Regional Commissioner, Region-Ii, C.M.P.F.
|
February 14, 2008 |
MOTILAL SAW Vs. STATE OF JHARKHAND
|
February 19, 2008 |
Motilal Saw Vs. State of Jharkhand
|
August 4, 2008 |
Mrinal Kanti Chakraborty Vs. Union Of India
|
April 16, 2008 |
MRINAL KANTI CHAKRABORTY AND SWADESH KUMAR CHAULYA Vs. STATE OF JHARKHAND THROUGH CBI
|
March 17, 2008 |
MRITUNJAY NARAYAN SINGH @ MRITUYUNJAIENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
March 17, 2008 |
MUDDIN MIAN Vs. STATE OF JHARKHAND
|
October 22, 2008 |
MUKESH KUMAR SAHU Vs. SANAT KUMAR DAWN AND ORS.
|
July 22, 2008 |
MUKESH KUMAR SINGH @ MUKESH SINGH CHOUDHARY @ MUKESH SINGH Vs. STATE OF JHARKHAND
|
August 14, 2008 |
MUKESH R. GUPTA Vs. STATE OF JHARKHAND
|
February 22, 2008 |
Mundrika Prasad Singh Vs. Union of India
|
October 22, 2008 |
MUNI DEVI Vs. PRADIP SINGH
|
July 18, 2008 |
Munna Singh @ Sharangdhar Vs. State of Jharkhand
|
August 14, 2008 |
Munshi Baskey Vs. State of Jharkhand
|
September 8, 2008 |
MUNSHI SAO Vs. STATE OF JHARKHAND
|
March 6, 2008 |
Munshi Sharma Vs. State Of Jharkhand
|
February 20, 2008 |
Murari Pandey Vs. State Of Jharkhand
|
April 1, 2008 |
Mustafa Mian Vs. State Of Jharkhand
|
May 15, 2008 |
Mustaffa Vs. Management of Bokaro Steel Plant
|
July 18, 2008 |
MUSTKIM ANSARI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Muzaffar Alim Vs. Usman Khan
|
September 29, 2008 |
N B HI TECH INDUSTRIES PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 2, 2008 |
Nagendra Ojha Vs. State of Jharkhand
|
November 14, 2008 |
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
|
June 17, 2008 |
NAGESHWAR BHUIYA Vs. CENTRAL COALFIELDS LTD.
|
January 29, 2008 |
NAIONAL INSURANCE COMPANY LTD Vs. RAMJEE PANDEY
|
November 19, 2008 |
Nakul Chandra Shaw Vs. Director General of Mines Safety, Dhanbad
|
November 28, 2008 |
NAKUL KUMHAR Vs. THE STATE OF JHARKHAND
|
August 7, 2008 |
Nakul Pandit Vs. State of Jharkhand
|
November 11, 2008 |
Namita Nath Sahdeo Vs. Permil Danwara
|
November 18, 2008 |
NAMITA ROY Vs. UNION OF INDIA
|
August 12, 2008 |
NAMO NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 15, 2008 |
NAND KISHORE JAISWAL Vs. SUCHITA JAISWAL
|
June 19, 2008 |
NAND KISHORE JAISWAL Vs. STATE OF JHARKHAND
|
March 3, 2008 |
Nand Kishore Mandal Vs. State Of Jharkhand
|
March 16, 2008 |
Nand Kishore Prasad Sahu Vs. Jyoti Prasad Khatri
|
August 19, 2008 |
Nand Kishore Rai Vs. State of Jharkhand
|
February 7, 2008 |
Nand Kishore Sinha Vs. State of Jharkhand
|
May 13, 2008 |
NANDKESHWAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD & OTHERS
|
December 12, 2008 |
NANDLAL MANDAL AND OTHERS Vs. STATE OF JHRAKHAND
|
October 17, 2008 |
NANKU MALLAH Vs. CENTRAL COALFIELDS LIMITED
|
February 14, 2008 |
NANKU SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
NARA PAHARIA AND JALIA PAHARIA Vs. STATE OF BIHAR
|
September 3, 2008 |
NARAYAN CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
April 1, 2008 |
NARAYAN CHANDRA MODAK Vs. GUPTESHWAR TIWARI
|
January 17, 2008 |
NARAYAN SAO Vs. STATE OF JHARKHAND
|
March 10, 2008 |
NARAYAN SOREN Vs. RANJAN MURMU
|
December 12, 2008 |
NARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 4, 2008 |
Narendra Nath Munda Vs. State of Jharkhand
|
November 27, 2008 |
Naresh Kumar Mehta Vs. State of Jharkhand
|
December 11, 2008 |
NARESH SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Nasiruddin Ansari Vs. State Of Jharkhand
|
April 15, 2008 |
NATH SHAW @ NATH SAW Vs. STATE OF JHARKHAND
|
January 28, 2008 |
NATHU KUMAR JAIN Vs. STATE OF JHARKHAND
|
March 27, 2008 |
NATIOANL INSURANCE CO LTD Vs. RAMJEE PANDEY
|
November 29, 2008 |
NATIONAL INSURANCE CO LTD Vs. BALPANT SAHU ALIAS BALRAM ALIAS BALWANT ALIAS BALPAN
|
August 29, 2008 |
NATIONAL INSURANCE CO LTD Vs. TILWA
|
March 20, 2008 |
NATIONAL INSURANCE CO LTD Vs. ANITA SINGH
|
July 14, 2008 |
NATIONAL INSURANCE CO. LTD. Vs. TOLDI PRASAD @ TODI SAO
|
March 10, 2008 |
National Insurance Co.Ltd. Vs. Runiya Binha
|
July 9, 2008 |
National Insurance Co.Ltd. Vs. Shakti Transport Agency
|
June 13, 2008 |
NATIONAL INSURANCE COMPANY Vs. SANDHYA MANDAL & ORS
|
August 25, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. STATE OF JAHARKHAND
|
April 1, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. MALTI DEVI
|
January 17, 2008 |
National Insurance Company Ltd. Vs. Mossamat Fulwa Devi
|
November 26, 2008 |
NATIONAL INSURANCE COMPANY LTD. Vs. GAYANTI DEVI
|
February 20, 2008 |
NAVCHETAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE OF JHARKHAND
|
December 15, 2008 |
NAVDEEP KUMAR KOMAL Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT
|
December 12, 2008 |
Navin Chandra Jayantilal Doshi Vs. Chunilal R.Dhanani
|
July 14, 2008 |
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
August 1, 2008 |
NAWNIT KUMAR Vs. PALAMAU KSHETRIYA
|
April 3, 2008 |
NAZRUL ANSARI Vs. STEEL AUTHORITY OF INDIA LTD.
|
April 10, 2008 |
NEELA SANGEETA LAKRA Vs. JHALKO DEVI
|
November 20, 2008 |
NEELAM DEVI Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
October 16, 2008 |
Neelu Kumar alias Neelu Kumari Verma alias Nitu Kumari Vs. Birendra Verma
|
November 19, 2008 |
NEETA NARANG @ NITA Vs. STATE OF JHARKHAND
|
November 26, 2008 |
NEETA PRASHANT Vs. STATE OF JHARKHAND
|
October 18, 2008 |
NEMI CHAND JAIN Vs. STATE OF JHARKHAND
|
January 21, 2008 |
NEW ENGINEERING WORKS AND ASL MOTORS PVT. LTD Vs. STATE OF JHARKHAND
|
July 23, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JASHODA DEVI
|
September 10, 2008 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN SINGH
|
July 18, 2008 |
New Rana Saw Mills Vs. State Of Jharkhand
|
March 27, 2008 |
NIKHAT JAHAN Vs. STATE OF JHARKHAND
|
December 4, 2008 |
Nikhat Jahan Vs. State of Jharkhand
|
November 26, 2008 |
Nilam Pandey @ Nilam Choubey Vs. State of Jharkhand through Secretary, Higher Education, Government....of Jharkhand
|
August 22, 2008 |
Niranjan Behra Vs. State of Jharkhand
|
September 10, 2008 |
Niranjan Jha Vs. State of Jharkhand
|
October 22, 2008 |
NIRANJAN SINGH Vs. STATE OF JHARKHAND
|
April 1, 2008 |
NIRAWATI KUNWAR Vs. STATE OF JHARKHAND
|
February 21, 2008 |
Nirmal Kumar Vs. State of Jharkhand
|
June 24, 2008 |
Nirmal Tiwari Vs. State Of Bihar (Now Jharkhand)
|
April 22, 2008 |
Niwas Choubey Vs. State of Jharkhand
|
September 20, 2008 |
NUNU PRASAD DANGI Vs. STATE OF JHARKHAND
|
March 19, 2008 |
Om Parimal Gupta Vs. State of Jharkhand
|
December 4, 2008 |
Om Prakash Chhawnika Vs. State of Jharkhand
|
May 1, 2008 |
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Om Prakash Pandey Vs. State of Jharkhand
|
October 22, 2008 |
OM PRAKASH PATHAK Vs. STATE OF JHARKHAND THROUGH CBI
|
September 23, 2008 |
Om Prakash Verma Vs. State of Jharkhand
|
August 26, 2008 |
Oriental Insurance Vs. Manorama Devi
|
February 20, 2008 |
ORIENTAL INSURANCE CO LTD Vs. NEELU DEVI
|
February 18, 2008 |
ORIENTAL INSURANCE CO. LTD. Vs. MINA DEVI
|
February 18, 2008 |
Oriental Insurance Co.Ltd. Vs. Shila Devi
|
June 13, 2008 |
ORIENTAL INSURANCE COMPANY LTD Vs. HEMBALA DEVI
|
December 23, 2008 |
ORIENTAL INSURANCE COMPANY LTD., RANCHI Vs. SHILA DEVI AND OTHERS
|
June 20, 2008 |
P.K.Sinha @ Prem Kumar Vs. State Of Jharkhand And Har Kumar Mhato
|
June 23, 2008 |
Pachchu @ Pachua @ Jai Narayan Mahto @ Narayan @ Pachu Kumar Mahto Vs. State Of Jharkhand
|
April 2, 2008 |
PADMA LOCHAN KALINDI Vs. STATE OF JHARKHAND
|
March 11, 2008 |
Palamau Zila Vyawasai Sangh Vs. State of Jharkhand
|
January 29, 2008 |
Palamu Zila Transport Association Vs. State of Jharkhand
|
June 24, 2008 |
PALINDRA MEHRA Vs. STATE OF BIHAR
|
January 29, 2008 |
Palo Kui Vs. State of Jharkhand
|
November 18, 2008 |
PANCHDEO SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
September 29, 2008 |
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
|
February 1, 2008 |
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
|
August 5, 2008 |
PANDU SIDU Vs. STATE OF JHARKHAND & ORS.
|
March 3, 2008 |
Pankaj Kumar Singh Vs. State of Jharkhand
|
August 22, 2008 |
Pannalal Sah Vs. State of Jharkhand
|
November 27, 2008 |
Panpati Devi Vs. State of Jharkhand
|
November 21, 2008 |
PAPINDER SINGH Vs. STATE OF JHARKHAND
|
December 5, 2008 |
Pappu Verma Vs. State Of Jharkhand
|
February 12, 2008 |
Paras Nath Keshari Vs. Dwarika Prasad Keshari
|
June 26, 2008 |
PARAS NATH SINHA Vs. STATE OF JHARKHAND
|
February 28, 2008 |
PAREME MARANDI @ PARMESHWAR MARANDI Vs. BHARAT COKING COAL LIMITED
|
February 22, 2008 |
Paresh Nath Gope Vs. BCCL
|
July 16, 2008 |
Parikha Mehta @ Parikha Prasad Mehta Vs. State of Jharkhand
|
November 19, 2008 |
PARMANAND JHA Vs. STATE OF JHARKHAND
|
February 21, 2008 |
PARMANAND KUMAR SAHU Vs. STATE OF BIHAR
|
April 2, 2008 |
PARURAM TIWARI Vs. STATE OF JHARKHAND
|
July 23, 2008 |
Parvati Devi Vs. State of Jharkhand
|
August 28, 2008 |
PASHUPATI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
June 18, 2008 |
PASHUPATI NATH SINGH @ DR. PASHUPATI NATH SINGH Vs. STATE OF JHARKHAND
|
August 8, 2008 |
Pawan Kumar Agarwal Vs. Ram Krishan Khandelwal
|
April 17, 2008 |
PAWAN KUMAR LAHARUKA @ P.K. LAHRUKA Vs. STATE OF JHARKHAND
|
August 4, 2008 |
PETER BARA Vs. STATE OF JHARKHAND
|
November 5, 2008 |
PETER BARA Vs. STATE OF JHARKHAND AND OTHERS
|
December 5, 2008 |
PHILLIP TIRKEY Vs. STATE OF JHARKHAND
|
December 12, 2008 |
Pinto Murmu Vs. State of Jharkhand
|
August 21, 2008 |
PRABHAKAR JHA Vs. JAYANTI DEVI
|
February 15, 2008 |
PRABHAKAR JHA Vs. JAYANTI DEVI @ MINU DEVI
|
February 1, 2008 |
Prabhat Kumar Vs. State of Jharkhand
|
August 29, 2008 |
Prabir Kumar Gangopadhya Vs. State of Jharkhand
|
March 28, 2008 |
Pradeep Kumar Vs. Union of India
|
November 27, 2008 |
PRADEEP KUMAR DHAWAN Vs. STATE OF JHARKHAND
|
February 12, 2008 |
PRADEEP KUMAR SAH Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
April 17, 2008 |
Pradeep Kumar Sharma Vs. Jharkhand State Electricity Board
|
November 19, 2008 |
Pradeep Kumar Singh Vs. State Of Jharkhand
|
July 3, 2008 |
PRADEEP SINGH Vs. R.I.T.
|
January 10, 2008 |
Pradeep Vijay Toppo Vs. State of Jharkhand
|
December 17, 2008 |
PRADIP LUMAR Vs. BHARAT COKING
|
February 29, 2008 |
Pradip Rubber Industries Vs. Bihar State Financial Corporation
|
September 12, 2008 |
PRAFULLA KUMAR MAHTO Vs. STATE OF JHARKHAND
|
February 19, 2008 |
PRAKASH JAIN Vs. STATE OF JHARKHAND
|
July 16, 2008 |
Pramila Devi Vs. Ghanshyam Prasad
|
July 22, 2008 |
Pramod Kumar Vs. Bharat Coking Coal
|
September 4, 2008 |
Pramod Kumar Jha Vs. Chancellor, Vinoba Bhave University
|
February 5, 2008 |
PRAMOD KUMAR JHA @ P.K. JHA Vs. STATE OF JHARKHAND
|
September 9, 2008 |
Pramod Kumar Rana Vs. State of Jharkhand
|
August 8, 2008 |
Prasanna Narayan Vs. State Of Jharkhand
|
February 19, 2008 |
PRASHANT SWARUP Vs. UNION OF INDIA
|
June 11, 2008 |
PRAVASH THAKUR Vs. STATE OF JHARKHAND AND ANOTHER
|
November 25, 2008 |
Praveen Kumar Vs. State of Jharkhand
|
December 8, 2008 |
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
|
July 24, 2008 |
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
|
January 17, 2008 |
PRAYAG NARAYAN JHA Vs. STATE OF JHARKHAND
|
February 21, 2008 |
PRE STESSED UDYOG INDIA PVT LTD Vs. STATE OF JHARKHAND
|
May 12, 2008 |
Prem Chand Rai Vs. Damodar Valley Corporation, Kolkata
|
November 20, 2008 |
PREM CHANDRA GOE Vs. STATE OF JHARKHAND
|
April 4, 2008 |
Prem Foods (India) Pvt.Ltd. Vs. State of Jharkhand
|
January 10, 2008 |
Prem Lata Sinha Vs. State of Jharkhand
|
December 5, 2008 |
Prem Sagar Keshri Vs. State of Jharkhand
|
December 18, 2008 |
PREM SHANKAR SAHA Vs. STATE OF JHARKHAND
|
July 11, 2008 |
PREM YADAV Vs. BHARAT COKING COAL LTD
|
March 17, 2008 |
Premsons Motor Udyog Pvt. Limited Vs. State of Jharkhand
|
October 20, 2008 |
Primary Teachers Education College Vs. State of Jharkhand
|
July 23, 2008 |
Prithivi Nath Ram Vs. State of Jharkhand
|
November 28, 2008 |
Prity Cement Co.Pvt.Ltd Vs. Jharkhand State Electricity Board, Ranchi
|
December 5, 2008 |
Priyanka Vs. State of Jharkhand
|
August 6, 2008 |
Priyatosh Chaudhary @ Pritosh Chaudhary Vs. Mukta Chaudhary
|
March 28, 2008 |
Pronob Dey Vs. State of Jharkhand
|
November 24, 2008 |
Punam Devi Vs. State of Jharkhand
|
October 21, 2008 |
PURAN CHAND BHAGAT Vs. USHA DEVI
|
September 29, 2008 |
PURAN GIRI @ PURAN MANDAL Vs. STATE OF JHARKHAND
|
August 5, 2008 |
PURAN MANJHI AND SARJU MAHTO Vs. STATE OF JHARKHAND
|
April 21, 2008 |
PURSOTAM BHAGAT Vs. STATE OF JHARKHAND
|
February 1, 2008 |
PURUSOTTAM LAL SAROJ Vs. STATE OF JHARKHAND
|
July 31, 2008 |
Pushpa Kumari Vs. State Of Jharkhand
|
February 5, 2008 |
Pushpanjali Construction Through Its Partner Vs. State Of Jharkhand
|
March 17, 2008 |
PUTUL GUPTA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
R.N. SINGH, OFFICER Vs. STATE OF JHARKHAND
|
July 22, 2008 |
R.N.Mitra @ Ramendra Nath Mitra Vs. Union Of India
|
February 20, 2008 |
Rabhan Hembram Vs. State of Jharkhand
|
September 23, 2008 |
Radha Kant Vs. State of Bihar
|
January 3, 2008 |
RADHAKANT GOSWAMI Vs. STATE OF JHARKHAND
|
May 2, 2008 |
RADHESYAM SAH Vs. RAJESH KUMAR SAH
|
December 15, 2008 |
Radhika Raman Prasad Singh Vs. State Of Jharkhand
|
April 4, 2008 |
Radhika Raman Prasad Singh Vs. State of Jharkhand
|
December 2, 2008 |
Rafat Ara Vs. Ranchi University
|
November 17, 2008 |
RAGHUBANSH MANI LAL Vs. STATE OF JHARKHAND
|
January 17, 2008 |
Rahmati Khatoon Vs. State of Jharkhand
|
January 30, 2008 |
RAHUL SINGH Vs. RAHUL SINGH
|
October 15, 2008 |
Raj Kishore Das Vs. State of Jharkhand
|
December 2, 2008 |
RAJ KUMAR AND BROTHERS Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
|
July 29, 2008 |
RAJ KUMAR GUPTA Vs. BIRENDRA PRASAD GUPTA
|
October 21, 2008 |
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Raj Narayan Pandey Vs. Kameshwar Thakur
|
July 22, 2008 |
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
|
May 15, 2008 |
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
|
March 15, 2008 |
RAJ STEELS AND FERRO ALLOYS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 18, 2008 |
Raj Vanshi Singh Vs. State of Jharkhand
|
June 13, 2008 |
RAJA SARKAR Vs. STATE OF JHARKHAND
|
March 10, 2008 |
RAJAT NATH ROY Vs. STATE OF JHARKHAND
|
December 12, 2008 |
Rajbansh Pandey Vs. State of Jharkhand
|
July 22, 2008 |
Rajeev Kumar Vs. State Of Jharkhand
|
January 15, 2008 |
RAJEEV RANJAN Vs. STATE OF JHARKHAND
|
July 22, 2008 |
RAJENDRA GUPTA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 2, 2008 |
RAJENDRA KUMAR SHARMA Vs. SURENDRA NATH SHARMA
|
July 30, 2008 |
Rajendra Pandit Vs. Bharat Coking Coal Limited
|
October 24, 2008 |
RAJENDRA PANDIT Vs. STATE OF JHARKHAND
|
April 11, 2008 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
February 22, 2008 |
Rajendra Ram @ Rajendra Prasad Vs. State Of Jharkhand
|
February 8, 2008 |
RAJENDRA RAVIDAS ALIAS JHUPAR RABIDAS Vs. STATE OF JHARKHAND
|
October 18, 2008 |
RAJENDRA SINGH Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
July 2, 2008 |
RAJESH KUMAR Vs. CENTRAL COAL FIELDS LTD.
|
March 13, 2008 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
August 27, 2008 |
Rajesh Kumar Vs. State of Jharkhand
|
September 2, 2008 |
RAJESH KUMAR Vs. SAIL AND OTHERS
|
February 27, 2008 |
RAJESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
October 17, 2008 |
Rajesh Kumar Vs. State of Jharkhand
|
December 3, 2008 |
Rajesh Kumar Pandey Vs. State of Jharkhand
|
August 29, 2008 |
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 10, 2008 |
RAJESH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 4, 2008 |
Rajesh Kumar Vasani Vs. Jamshedpur Notified Area Committee, Jamshedpur
|
May 9, 2008 |
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND AND ANR.
|
February 21, 2008 |
Rajesh Ranjan Shrivastava Vs. State of Jharkhand
|
June 11, 2008 |
Rajesh Sharma Vs. State Of Jharkhand
|
February 26, 2008 |
RAJIB LOCHAN GOSWAMI Vs. CENTRAL COAL FIELDS LTD.
|
July 1, 2008 |
Rajiv Ranjan Singh @ Lalan Kumar Singh Vs. Union Of India
|
February 13, 2008 |
Rajkalia Devi Vs. State of Jharkhand
|
December 4, 2008 |
Rajneesh Mishra Vs. State of Jharkhand
|
April 28, 2008 |
Rajni Devi Vs. State of Jharkhand
|
December 18, 2008 |
Raju Mahto Vs. State of Jharkhand
|
July 11, 2008 |
Rakesh Chandra Arora Vs. Indian School of Mines University, Dhanbad
|
March 3, 2008 |
Rakesh Kumar Singh Vs. State of Jharkhand
|
March 18, 2008 |
Rakhohari Gope Vs. State of Jharkhand
|
May 15, 2008 |
RAM AUTAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 23, 2008 |
RAM AWADH GUPTA Vs. STATE OF JHARKHAND
|
January 31, 2008 |
RAM AYODHYA Vs. STATE OF JHARKHAND
|
October 18, 2008 |
RAM BACHAN PRASAD SINGH Vs. PROJECT OFFICER CHASNALLA COLLIERY
|
July 10, 2008 |
Ram Bahadur Bhagat Vs. State of Jharkhand
|
January 28, 2008 |
RAM CHANDRA DUBEY Vs. STATE OF JHARKHAND
|
August 5, 2008 |
Ram Chandra Jaiswal Vs. M.S.T.C. Ltd. A Government of India Enterprise
|
September 24, 2008 |
RAM CHANDRA PATHAK Vs. STATE OF JHARKHAND
|
March 11, 2008 |
RAM CHARITRA CHOUDHARY Vs. MADHU KODA
|
April 21, 2008 |
Ram Gopal Sah Vs. State of Jharkhand
|
December 3, 2008 |
RAM JIWAN SAHU Vs. STATE OF JHARKHAND
|
December 2, 2008 |
Ram Karan Tripathi Vs. State of Jharkhand
|
October 24, 2008 |
RAM KHELAWAN PASWAN Vs. STATE OF JHARKHAND
|
April 11, 2008 |
Ram Kishore Singh Vs. State of Jharkhand
|
January 10, 2008 |
RAM KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 21, 2008 |
Ram Lakhan Shaw Vs. Jharkhand State Electricity Board
|
December 8, 2008 |
Ram Lochan Jha Vs. State of Jharkhand
|
February 21, 2008 |
RAM NARAYAN @ RAM NARAYAN PANDIT Vs. THE STATE OF JHARKHAND
|
July 30, 2008 |
Ram Narayan Thakur Vs. Heman Kumar Gupta
|
November 24, 2008 |
RAM NARESH SINGH Vs. BHARAT COKING COAL LIMITED
|
December 19, 2008 |
RAM NARESH SINGH AND JANARDHAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
November 12, 2008 |
Ram Nirekhan Ram Vs. Chairman cum Managing Director, Central Coalfields Limited, Ranchi
|
November 27, 2008 |
Ram Paswan Vs. State of Bihar
|
August 21, 2008 |
Ram Prasad Vs. Union of India
|
November 19, 2008 |
Ram Pravesh Paswan Vs. State of Jharkhand
|
December 6, 2008 |
Ram Sagar Vs. State of Jharkhand
|
April 29, 2008 |
RAM SAGAR SINGH Vs. STATE OF JHARKHAND
|
September 2, 2008 |
Ram Shankar Prasad Singh Vs. Ranchi University
|
January 30, 2008 |
Ram Singh Vs. State of Jharkhand
|
December 5, 2008 |
RAM SURESH SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 24, 2008 |
RAM SWARUP JADAVA Vs. STATE OF JHARKHAND & ORS.
|
April 2, 2008 |
RAM VILAS SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 22, 2008 |
Rama Ballabh Upadhyaya Vs. State Of Bihar
|
January 16, 2008 |
RAMA SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
September 24, 2008 |
RAMAKANT KUSHWAHA Vs. ANAMIKA BHARATI
|
July 3, 2008 |
Ramakant Pandey Vs. State of Jharkhand
|
July 24, 2008 |
RAMASHRAY PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
RAMAVATAR MAHATO Vs. STATE OF JHARKHAND
|
September 29, 2008 |
Ramavatar Sharma Vs. State of Jharkhand through CBI
|
March 19, 2008 |
Ramayan Prasad Singh Vs. State of Bihar
|
September 10, 2008 |
Rambilash Dubey Vs. State of Jharkhand
|
October 20, 2008 |
RAMBRIKSH RAJBHAR Vs. STATE OF JHARKHAND
|
September 25, 2008 |
Ramdayal Karketta Vs. State of Jharkhand
|
October 20, 2008 |
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
June 24, 2008 |
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
October 15, 2008 |
RAMESH KUMAR BAJAJ @ RAMESH BAJAJ AND RAMAN KUMAR SAH @ RAMAN KUMAR Vs. STATE OF JHARKHAND AND RAJ KISHORE JHA
|
September 19, 2008 |
Ramesh Sahu Vs. State of Jharkhand
|
July 17, 2008 |
Rameshwar Mahto Vs. State of Jharkhand
|
November 20, 2008 |
Rameshwar Mahto Vs. State of Jharkhand
|
March 12, 2008 |
Rameshwar Oraon Vs. State of Jharkhand
|
November 18, 2008 |
Rameshwar Prasad Vs. Damodar Valley Corporation through its Chairman
|
December 5, 2008 |
Rameshwar Prasad Sinha Vs. Central Coal Fields Limited
|
March 26, 2008 |
RAMESHWAR PRASAD SINHA Vs. CENTRAL COALFIELDS LIMITED
|
October 15, 2008 |
RAMJEET PRASAD SINGH Vs. UNION OF INDIA & ORS
|
September 4, 2008 |
RAMJIT KISKU Vs. STATE OF JHARKHAND
|
November 23, 2008 |
RAMKRISHNA FORGING LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 23, 2008 |
RAMKRISHNA FORGINGS LTD. Vs. STATE OF JHARKHAND
|
August 21, 2008 |
RAMLAL MAHTO Vs. STATE OF JHARKHAND
|
December 12, 2008 |
RAMLAL MUNDA Vs. STATE OF JHARKHAND
|
August 11, 2008 |
Rampati Pandit Vs. Jagdish Modi
|
October 21, 2008 |
RAMPRIT KUMAR Vs. STATE OF JHARKHAND
|
July 15, 2008 |
RAN VIJAY SINGH Vs. STATE OF JHARKHAND
|
April 3, 2008 |
RANA ANIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
July 3, 2008 |
Rana Pratap Singh Vs. State Of Jharkhand
|
February 12, 2008 |
RANA SINGH Vs. STATE OF JHARKHAND
|
April 2, 2008 |
Ranchi Medical Research And Development Foundation Ltd. Vs. Union Of India
|
April 30, 2008 |
Ranchi Nagar Nigam Pensioners Samaj Vs. State of Jharkhand
|
June 10, 2008 |
RANDHIR SINGH Vs. STATE OF JHARKHAND
|
July 3, 2008 |
RANI DEVI Vs. SOMESH KUMAR MISHRA
|
August 11, 2008 |
Ranjeet Kumar Singh Vs. State of Jharkhand
|
February 18, 2008 |
Rashidan Bibi Vs. Md.Hasan
|
December 16, 2008 |
Rasid No.2 Vs. Jharkhand State Electricity Board
|
February 22, 2008 |
Ratan Kumar Vs. Joackim Toppo
|
December 16, 2008 |
Rathendra Bishnu Nanhen Vs. State Of Jharkhand
|
June 17, 2008 |
Ratia Uraon Vs. State Of Bihar (Now Jharkhand)
|
May 5, 2008 |
Ratnesh Kumar Singh Vs. State Of Jharkhand
|
March 4, 2008 |
RAUSHAN KUMAR RAY Vs. STATE OF JHARKHAND
|
September 12, 2008 |
Ravi Shankar Kumar @ Tinku @ Ravi Shankar Prasad Vs. State of Jharkhand
|
March 10, 2008 |
RAVI SINHA Vs. STATE OF JHARKHAND
|
August 29, 2008 |
RAVI UPPAL Vs. STATE OF JHARKHAND
|
August 13, 2008 |
REHAN AHMAD Vs. STATE OF JHARKHAND
|
February 15, 2008 |
RENU BALA Vs. STATE OF JHARKHAND
|
July 17, 2008 |
Renu Devi Vs. State of Jharkhand
|
July 17, 2008 |
Renu Rani Singh Vs. State of Jharkhand
|
March 11, 2008 |
RIDAY MAHTO Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Rijhu Pahan Vs. State of Jharkhand
|
October 22, 2008 |
RINKU DEVI Vs. ABHIMANYU SINGH
|
December 19, 2008 |
Rishi Cement Company Limited Vs. Jharkhand State Electricity Board
|
July 3, 2008 |
Rishi Kumar Sahay Vs. State of Jharkhand
|
August 25, 2008 |
RITESH SINGH @ RITESH KUMAR Vs. STATE OF JHARKHAND
|
April 19, 2008 |
RIYAZUL ANSARI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
ROHAN RAWANI Vs. MOHI RAWANI
|
December 19, 2008 |
RUDER NARAYAN MAHTO @ RUDRA NARAYAN MAHATO Vs. STATE OF JHARKHAND AND RISHIKESH MAHATO
|
July 16, 2008 |
Rujesh Nandan Vs. State of Jharkhand
|
March 17, 2008 |
S.K. MISHRA Vs. TATA IRON AND STEEL CO. LTD.
|
April 4, 2008 |
S.K. MITRA Vs. UNION OF INDIA
|
March 4, 2008 |
S.N.Roy Vs. Bharat Bouri
|
March 19, 2008 |
S.P. SINGH CONSTABLE Vs. UNION OF INDIA
|
January 30, 2008 |
SABINA YASMIN Vs. STATE OF JHARKHAND
|
June 20, 2008 |
Sabita Banerjee Vs. State of Jharkhand
|
April 29, 2008 |
Sacred Heart Convent School, Jamshedpur Vs. State of Jharkhand
|
August 13, 2008 |
Sadanand Chatterjee Vs. Union of India
|
July 22, 2008 |
Sadhu Charan Sahay Vs. Hindustan Steel Works, Construction Ltd.
|
April 10, 2008 |
Sadhu Sharan Pandey Vs. State of Jharkhand
|
February 21, 2008 |
Sagar Mal Agrawal Vs. State of Jharkhand
|
September 3, 2008 |
Saheb Singh Vs. State of Jharkhand
|
June 24, 2008 |
Sailendra Singh Vs. Union of India
|
December 4, 2008 |
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH CBI
|
September 5, 2008 |
SAJID ZEYA KHAN Vs. STATE OF JHARKHAND
|
April 10, 2008 |
Sakaldeo Sao Vs. State Of Jharkhand
|
March 27, 2008 |
SAKILA KHATOON Vs. STATE OF JHARKHAND
|
April 11, 2008 |
SALIKA BIBI Vs. THE STATE OF JHARKHAND
|
September 22, 2008 |
Salim Raza Vs. Jharkhand State Electricity Board
|
November 18, 2008 |
Salma Vs. Dhirendra Prasad
|
December 15, 2008 |
Salwa Devi Vs. State of Jharkhand
|
July 2, 2008 |
Sambhoo Singh Vs. State of Jharkhand
|
February 12, 2008 |
Samir Ansari Vs. State of Jharkhand
|
February 6, 2008 |
Samsudin Ansari Vs. State Of Jharkhand
|
February 26, 2008 |
SAMSUL Vs. STATE OF JHARKHAND
|
June 16, 2008 |
SAMSUL MOMIN Vs. STATE OF BIHAR
|
March 5, 2008 |
SAMUNDRA NATH PANDEY, JITENDRA MISHRA Vs. THE STATE OF JHARKHAND
|
December 23, 2008 |
Sanaul Haque Vs. State of Jharkhand through CBI
|
March 3, 2008 |
Sandhu Munda Vs. State of Jharkhand
|
November 19, 2008 |
Sandhya Devi Vs. The Management Of Bokaro Steel Plant Of Steel Authority Of India Ltd.
|
April 1, 2008 |
SANGEETA DEVI Vs. STATE OF JHARKHAND
|
July 15, 2008 |
SANIKA ORAON Vs. STATE OF JHARKHAND
|
June 23, 2008 |
SANJAY DANGI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2008 |
Sanjay Kumar Agarwal Vs. State of Jharkhand
|
December 5, 2008 |
SANJAY KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 22, 2008 |
Sanjay Kumar Chaurasia Vs. Jharkhand State Housing Board through its Managing Director, Ranchi
|
November 27, 2008 |
Sanjay Kumar Samaiyar Vs. State of Jharkhand
|
July 22, 2008 |
SANJAY KUMAR SINGH ALIAS SANJAY SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Sanjay Kumar Sinha Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
|
September 10, 2008 |
SANJAY PATHAK Vs. STATE OF JHARKHAND
|
October 21, 2008 |
Sanjay Prasad Gupta Vs. State of Jharkhand
|
August 29, 2008 |
Sanjay Prasad Yadav Vs. Chairman, Railway Board
|
February 6, 2008 |
Sanjay Singh @ Rajesh Singh Vs. State of Jharkhand
|
January 14, 2008 |
SANJEEV KUMAR KUSHWAHA Vs. STATE OF JHARKHAND
|
March 28, 2008 |
Sanjeev Kumar Sahay Vs. State of Jharkhand
|
April 30, 2008 |
SANKARI MASOMAT Vs. STATE OF JHARKHAND
|
September 24, 2008 |
SANT KUMAR GUPTA Vs. STATE OF JHARKHAND
|
April 15, 2008 |
SANT KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 7, 2008 |
Santial Sah @ Shah Vs. State of Jhankhand
|
July 23, 2008 |
Santlal Sah @ Shah Vs. State of Jharkhand
|
July 23, 2008 |
SANTOSH KUMAR CHAUDHARY Vs. CONTROLLING AUTHORITY AND ASSISTANT LABOUR COMMISSIONER
|
August 5, 2008 |
SANTOSH KUMAR DAS Vs. BHARAT COKING COAL LIMITED
|
August 5, 2008 |
SANTOSH KUMAR DUBEY Vs. STEEL AUTHORITY OF INDIA LTD
|
September 24, 2008 |
SANTOSH KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Santosh Kumar Mondal Vs. Bajaj Kisku
|
September 3, 2008 |
Santosh Prasad Vs. Central Coal Fields Ltd.
|
December 4, 2008 |
Santoshila D. Hembrom Vs. State of Jharkhand
|
December 1, 2008 |
Sapan Kumar Vs. State of Jharkhand
|
October 20, 2008 |
SAPAN KUMAR BURMAN Vs. RAJAN KUMAR SHRIVASTAV
|
August 6, 2008 |
SARASWATI TIRKEY Vs. STATE OF BIHAR
|
December 11, 2008 |
Sarbani Biswas Vs. Rajendra Kumar
|
May 1, 2008 |
SARDAR BALWANT SINGH ALIAS BALWANT SINGH Vs. STATE OF JHARKHAND
|
March 12, 2008 |
Sardar Gurmukh Singh Vs. Sumer Chand Jain
|
July 25, 2008 |
SARWAN SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
SARYOO PRASAD ROY Vs. STATE OF JHARKHAND
|
March 28, 2008 |
SARYU LAL THAKUR Vs. STATE OF JHARKHAND
|
October 15, 2008 |
Sateesh Kumar Das Vs. Union of india
|
December 17, 2008 |
SATENDRA PRASAD YADAV Vs. HEAVY ENGINEERING CORPORATION LTD.
|
February 28, 2008 |
SATENDRA SINGH Vs. STATE OF JHARKHAND
|
December 8, 2008 |
Satish Chandra Dey Vs. State Of Jharkhand
|
January 17, 2008 |
SATISH CHANDRA SRIVASTAVA Vs. STATE OF JHARKHAND
|
August 5, 2008 |
SATSANG Vs. STATE OF JHARKHAND
|
February 29, 2008 |
Satya Narayan Lakra Vs. State of Jharkhand
|
July 25, 2008 |
SATYA NARAYAN LAL Vs. RAJENDRA PRASAD SAHU
|
January 25, 2008 |
SATYA NARAYAN SINGH Vs. RANCHI UNIVERSITY
|
February 6, 2008 |
SATYA PRAKASH CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 23, 2008 |
SATYENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR NOW JHARKHAND
|
December 16, 2008 |
SATYENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 26, 2008 |
SAYEEDUR RAHMAN Vs. NOUSHABA SHAHEEN
|
October 16, 2008 |
Seema Sinha and Another Vs. State of Jharkhand
|
October 20, 2008 |
SELESTIN KACHHAP Vs. STATE OF BIHAR
|
August 5, 2008 |
Serajul Sheikh Vs. State Of Jharkhand
|
March 19, 2008 |
SEWAK SINGH Vs. D M NATIONAL INSURANCE CO
|
November 24, 2008 |
Shagufa Bano and Md. Sunaid Alam Vs. CCL
|
June 13, 2008 |
SHAGUFTA SHAHIN Vs. STATE OF JHARKHAND
|
August 26, 2008 |
Shaikh Irshad Ahmed Vs. State of Jharkhand
|
July 18, 2008 |
Shailendra Kumar Sinha Vs. State of Jharkhand through S.P., C.B.I.
|
June 20, 2008 |
Shailendra Kumar Verma Vs. Union Of India
|
March 11, 2008 |
SHAILENDRA SINGH Vs. UNION OF INDIA
|
November 12, 2008 |
SHAILESH KUMAR Vs. UNION OF INDIA
|
February 13, 2008 |
SHAKHA YADAV Vs. STATE OF JHARKHAND
|
September 1, 2008 |
Shakti Shankar Verma Vs. State of Jharkhand through CBI
|
August 22, 2008 |
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND
|
January 28, 2008 |
SHAKUNTALA DEVI Vs. GANGADHAR MAHTO
|
June 27, 2008 |
Shakuntala Devi Vs. State of Jharkhand
|
December 8, 2008 |
SHAMBHU KUMAR GUPTA Vs. STATE OF JHARKHAND AND OTHERS
|
October 23, 2008 |
Shambhu Nath Prasad Vs. State Of Jharkhand
|
March 13, 2008 |
Shamma Begum Vs. Bihar College Service Commission
|
September 23, 2008 |
SHANKAR JEE PANDEY Vs. UNION OF INDIA & ORS.
|
September 24, 2008 |
Shankar Nath @ Shankar Labh Vs. State of Jharkhand
|
July 22, 2008 |
Shankar Prasad Vs. State of Jharkhand
|
November 28, 2008 |
SHANKAR PRASAD YADAV Vs. MEENA DEVI
|
May 15, 2008 |
SHANKUNTALA MEHTA Vs. UNION OF INDIA
|
March 31, 2008 |
Shanti Devi Vs. State of Jharkhand
|
August 7, 2008 |
Shanti Devi Vs. Jharkhand State Electricity Board
|
January 8, 2008 |
SHANTI DEVI PRASAD Vs. STATE OF JHARKHAND
|
August 21, 2008 |
Shanti Endhan Through Its Proprietor Ratish Kumar Singh Vs. Bharat Coking Coal Ltd.Through Its Chairman-Cum-Managing Director
|
May 6, 2008 |
SHANTI NAYAK Vs. ORIENTAL INSURANCE CO LTD
|
August 19, 2008 |
SHANTI SEN Vs. STATE OF JHARKHAND AND ORS
|
June 30, 2008 |
SHANTI UDYOG Vs. STATE OF JHARKHAND
|
December 4, 2008 |
SHARAD KUMAR Vs. STATE OF JHARKHAND
|
September 2, 2008 |
Sharat Coking Coal Limited Vs. Baij Nath Mahato
|
July 15, 2008 |
SHARIF ANSARI Vs. STATE OF JHARKHAND
|
July 30, 2008 |
Shashank Shekhar Singh Vs. Phulpoti Devi
|
September 5, 2008 |
Shashi Bhushan Prasad Vs. Bihar State Electricity Board
|
December 12, 2008 |
Shashi Kant Jha Vs. Jharkhand State Electricity Board
|
October 15, 2008 |
Shashi Kant Shukla Vs. Jharkhand Public Service Commission Ranchi
|
August 20, 2008 |
Shashi Kant Upadhyay Vs. State of Jharkhand
|
July 31, 2008 |
SHASHI PRABHA CHOPRA AND MISS. MONORAMA SAMANTA Vs. PRESIDING OFFICER, LABOUR COURT
|
February 19, 2008 |
SHATRUGHAN SINGH & ORS. Vs. STATE OF JHARKHAND THROUGH CBI
|
June 27, 2008 |
Shayam Bihari Singh Vs. State Of Jharkhand
|
February 29, 2008 |
Shefali Bala Devya Vs. Bharat Coking Coal Ltd.
|
November 20, 2008 |
SHEO NATH PRASAD Vs. BIRSA AGRICULTURE UNIVERSITY
|
June 13, 2008 |
Sheo Prakash Sinha Vs. State of Jharkhand
|
August 27, 2008 |
SHEO SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
July 21, 2008 |
SHEOBRAT DUBEY Vs. LAKSHMINIYA DEVI
|
July 29, 2008 |
SHEONATH SINGH GONJHU Vs. THE STATE OF JHARKHAND
|
November 25, 2008 |
SHIB PRASAD MAHATO Vs. STATE OF JHARKHAND
|
May 16, 2008 |
Shiblal Manjhi Vs. Central Coal Field Ltd.
|
December 5, 2008 |
Shibu Bhumij Vs. State of Bihar
|
December 17, 2008 |
SHIEKH SAMSUDDIN AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
April 3, 2008 |
Shifa Ul Ain Vs. Union Of India
|
February 7, 2008 |
Shiksha Niketan, S.E. Rly High School Vs. Union of India (UOI)
|
February 12, 2008 |
Shila Kapardar Vs. State of Jharkhand
|
December 18, 2008 |
Shio Nath Singh Vs. Bharat Coking Coal Ltd.
|
March 10, 2008 |
SHIPENDRA PRASAD SINGH @ SHIPEND SINGH Vs. BINA DEVI
|
February 25, 2008 |
SHIV KUMAR AGRAWAL Vs. MATIZAN BIBI
|
August 22, 2008 |
SHIV KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 13, 2008 |
Shiv Murat Gupta Vs. State of Jharkhand
|
September 10, 2008 |
SHIV PRASAD SAHU Vs. STATE OF JHARKHAND
|
February 5, 2008 |
Shiv Sagar Pandey Vs. State of Jharkhand
|
November 28, 2008 |
Shiv Shankar Vs. Vinoba Bhave University
|
May 5, 2008 |
Shiv Shankar Murmu Vs. State of Jharkhand
|
August 4, 2008 |
Shiv Shankar Prasad Vs. State of Jharkhand
|
July 24, 2008 |
Shiv Shankar Roy And Sitaram Vs. State Of Jharkhand
|
February 12, 2008 |
SHIV SHANKAR SAH Vs. STATE OF BIHAR NOW JHARKHAND
|
October 20, 2008 |
Shiv Shankar Sharma Vs. Bharat Coking Coal Ltd.
|
December 6, 2008 |
SHIVAKANT MISHRA Vs. STATE OF JHARKHAND
|
March 26, 2008 |
Shivam Coke Industries And Rani Sati Coke Manufacturing Company Vs. State Of Jharkhand
|
March 14, 2008 |
Shivanand Roy Vs. State of Jharkhand
|
May 13, 2008 |
SHIVANI BASU Vs. STATE OF JHARKHAND AND ANR.
|
January 17, 2008 |
Shivlal Kora Vs. State of Jharkhand
|
October 25, 2008 |
SHIVPUJAN YADAV Vs. BISHNUDEO PRASAD
|
October 21, 2008 |
SHRADHA DEVI @ SHARDA DEVI AND ORS. Vs. STATE OF JHARKHAND
|
August 22, 2008 |
Shreemati Sikha Kumari Vs. Kamal Sahay
|
November 19, 2008 |
Shri Ram Bachan Sharma Vs. State Of Jharkhand
|
April 10, 2008 |
Shuru Kui Vs. State of Jharkhand
|
December 1, 2008 |
SHYAM LAL SAHU Vs. STATE OF JHARKHAND AND AJAY PRASAD
|
December 23, 2008 |
Shyam Sundar Mishra Vs. Director, Ministry Of Coal, Government Of India
|
June 18, 2008 |
Shyam Sundar Munda Vs. State of Jharkhand
|
August 6, 2008 |
Shyam Sundar Yadav Vs. State of Jharkhand
|
November 21, 2008 |
SHYAM SUNDER PRASAD BHARUKA Vs. THE STATE OF JHARKHAND
|
June 17, 2008 |
SHYAMDHAN MAHTOQ Vs. STATE OF JHARKHAND
|
December 3, 2008 |
SIGMA COMPUTER Vs. STATE OF JHARKHAND
|
January 21, 2008 |
SIKHA SINGH ALIAS SIKHA SINGH DEO Vs. STATE OF NOW JHARKHAD
|
August 4, 2008 |
SILA RAHA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 30, 2008 |
Simdega Catholic Diocesan Education Society Vs. State of Jharkhand
|
November 21, 2008 |
SINCLAIR STEELS Vs. STATE OF JHARKHAND
|
August 26, 2008 |
SISI BAHA TOPNO Vs. STATE OF JHARKHAND
|
March 31, 2008 |
SITA DEVI Vs. STATE OF JHARKHAND
|
February 19, 2008 |
SITA RAM SANCHI Vs. STATE OF JHARKHAND
|
September 16, 2008 |
Sitaram Vs. State of Jharkhand
|
November 12, 2008 |
SITARAM TANTY Vs. STATE OF BIHAR
|
July 8, 2008 |
Siya Devi Vs. Union of India
|
October 23, 2008 |
SIYA RAM AGARWAL Vs. STATE OF JHARKHAND
|
December 11, 2008 |
SIYAWAR SINGH Vs. STATE OF JHARKHAND THROUGH S.P. VIGILANCE BUREAU AND THE CHAIRMAN
|
July 11, 2008 |
SK. KHURSHID Vs. STATE OF BIHAR
|
September 3, 2008 |
SMT PADMINI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 2, 2008 |
SMT SANGEETA DEVI AND JAMADAR MAHTO Vs. STATE OF JHARKHAND AND SMT BILIA MAHTAIN
|
July 18, 2008 |
SMT SHRADHA DEVI @ SHARDA DEVI Vs. STATE OF JHARKHAND
|
August 22, 2008 |
Smt.Kiran Devi Vs. State Of Jharkhand
|
April 1, 2008 |
Smt.Madhuri Devi Vs. Commissioner Of Dumka Division
|
May 6, 2008 |
SOCHAN SAO Vs. TATE OF JHARKHAND
|
July 1, 2008 |
Sohan Mahto Vs. Mundrika Devi
|
April 4, 2008 |
SOMA RAY Vs. UTTAM KUMAR RAY
|
July 22, 2008 |
Son alai Hansda Vs. State of Jharkhand
|
July 29, 2008 |
Sona Kumar Arya Vs. State of Jharkhand
|
June 27, 2008 |
Sonjhari Devi Vs. State of Jharkhand
|
December 16, 2008 |
Sonu Thapa Vs. State of Jharkhand
|
November 28, 2008 |
South Eastern Railway Station Porters Union, B.S.C. through Secretary Vs. Union of India (UOI)
|
May 2, 2008 |
Southern Cooling Towers Pvt.Ltd. Vs. Steel Authority Of India Ltd.
|
March 7, 2008 |
STAN COMMODITIES PVT. LTD. Vs. PUNJAB AND SIND BANK
|
June 27, 2008 |
State Bank of India Vs. Rani Devi
|
November 18, 2008 |
State Election Commission Vs. State of Jharkhand
|
February 29, 2008 |
State of Bihar Vs. Serajuddin Ansari
|
March 27, 2008 |
STATE OF BIHAR Vs. RAMAKANT SINGH
|
April 22, 2008 |
State of Bihar Vs. Ghasi Ram Mahto
|
July 3, 2008 |
STATE OF BIHAR Vs. KRISHANDEO RAJAK
|
August 5, 2008 |
STATE OF BIHAR Vs. AJIT KUMAR
|
January 3, 2008 |
State of Bihar through the Deputy Commissioner, Hazaribagh Vs. Rojani Bibi
|
August 19, 2008 |
State of Jharkhand Vs. Umesh Kumar Singh
|
July 18, 2008 |
State of Jharkhand Vs. Baikunth Nath Dwivedi
|
September 15, 2008 |
State of Jharkhand Vs. Kanchan Agrawala
|
December 3, 2008 |
STATE OF JHARKHAND Vs. SWAMINATH PRASAD
|
February 20, 2008 |
STATE OF JHARKHAND Vs. SANJAY KUMAR
|
March 26, 2008 |
STATE OF JHARKHAND Vs. BIMAL KUMAR SINHA
|
March 28, 2008 |
STATE OF JHARKHAND Vs. DINESH SHARMA
|
September 8, 2008 |
STATE OF JHARKHAND Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
October 16, 2008 |
State of Jharkhand Vs. Mahabir Rajak
|
December 23, 2008 |
State of Jharkhand Vs. Saryu Prasad Jha
|
November 25, 2008 |
State of Jharkhand Vs. Kartik Chandra Mahto
|
July 29, 2008 |
State of Jharkhand Vs. Mohan Thakur
|
August 28, 2008 |
STATE OF JHARKHAND THROUGH EXCISE COMMISSIONER, GOVT. OF JHARKHAND Vs. MEMBER BOARD OF REVENUE AND NAROTTAMKA MERCANTILE PVT. LTD
|
September 12, 2008 |
STATE THROUGH DY SUPDT OF POLICE/C B I Vs. N S SHARMA
|
September 4, 2008 |
Steel Limited Vs. State of Jharkhand
|
June 13, 2008 |
Stephan Murmu Vs. Chandra Mohan Bhandari
|
September 25, 2008 |
SUBHADRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 18, 2008 |
Subhash Prasad Sah Vs. State of Jharkhand
|
August 21, 2008 |
SUBIR KUMAR CHAKRABRTY Vs. STATE OF JHARKHAND AND ANR.
|
March 13, 2008 |
Subodh Rajwar @ Chutun Rajwar Vs. State Of Bihar (Now Jharkhand)
|
May 13, 2008 |
SUBODH RAM DAS Vs. THE STATE OF JHARKHAND
|
August 28, 2008 |
SUBRATA KUMAR GHOSH Vs. STATE OF JHARKHAND
|
October 16, 2008 |
SUCHITRA BANERJEE Vs. DEB SHANKAR BANERJEE
|
September 25, 2008 |
SUDAMA DUBAY Vs. STATE OF JHARKHAND
|
June 10, 2008 |
SUDARSHAN PODDAR Vs. STATE OF JHARKHSND
|
December 18, 2008 |
SUDHANSHU BHUSHAN RAM Vs. STATE OF JHARKHAND
|
February 6, 2008 |
Sudhansu Prasad Mandal Vs. State Of Jharkhand
|
February 15, 2008 |
Sudhir Kumar Choubey Vs. Union of India (UOI)
|
December 11, 2008 |
SUDHIR KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 20, 2008 |
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
August 21, 2008 |
Sudhir Kumar Sinha Vs. The State Of Jharkhand
|
May 6, 2008 |
SUDHIR KUMAR SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ORS.
|
June 30, 2008 |
Sudhir Nayar Vs. State of Jharkhand
|
July 24, 2008 |
Suffique Ansari @ M.d.Safique Vs. Abdul Rajjak Ali
|
April 4, 2008 |
Sugan Prasad Mehta Vs. State of Jharkhand
|
October 17, 2008 |
Suhrid Roy Choudhary Vs. Agro Industrial Equipment, Jamshedpur
|
August 27, 2008 |
Sujit Kumar Baskey Vs. State of Jharkhand
|
March 13, 2008 |
Sujit Mishra @ Sujit Kumar Vs. State of Jharkhand
|
December 5, 2008 |
Sukdeo Baitha Vs. Eastern Coalfields Ltd.
|
January 28, 2008 |
SUKOMAL BAUL Vs. STATE OF BIHAR
|
September 2, 2008 |
Suleman Xalxo Vs. State of Jharkhand
|
September 1, 2008 |
Sulo Devi Vs. Sitanath Mahto
|
November 26, 2008 |
SULOCHANA DEVI Vs. STATE OF JHARKHAND
|
July 3, 2008 |
SULOCHANA KUMARI Vs. STATE OF JHARKHAND
|
October 16, 2008 |
Sulse Baxla Vs. State of Jharkhand
|
December 17, 2008 |
SUMANTRI DEVI Vs. CANARA BANK
|
September 3, 2008 |
Sumitra Devi Vs. State of Jharkhand
|
January 28, 2008 |
Sunayna Devi Vs. State Of Jharkhand
|
February 19, 2008 |
SUNDARI MARANDI Vs. MAHARANI HEMBRAM
|
November 20, 2008 |
Sunil Kumar Vs. State of Jharkhand
|
November 18, 2008 |
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 10, 2008 |
Sunil Kumar Dhar Vs. State of Jharkhand
|
January 28, 2008 |
SUNIL KUMAR GIRI Vs. RAM DULARI DEVI
|
February 15, 2008 |
Sunil Kumar Sharma Vs. State of Jharkhand
|
September 22, 2008 |
SUNIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
August 25, 2008 |
SUNIL MITTAL Vs. THE STATE OF JHARKHAND
|
November 14, 2008 |
Super Briquette Industries Vs. State of Jharkhand
|
May 9, 2008 |
SURAJ PRASAD SAH Vs. STATE OF JHARKHAND
|
March 6, 2008 |
Suraj Rai Vs. State of Jharkhand
|
January 28, 2008 |
SURATI TOBACCO PRODUCTS LTD Vs. STATE OF JHARKHAND
|
October 15, 2008 |
Surendra Kumar Sinha Vs. State of Jharkhand
|
September 23, 2008 |
SURENDRA NATH SHARMA Vs. RAJENDRA KUMAR SHARMA
|
February 5, 2008 |
SURENDRA PAL SINGH Vs. UNION OF INDIA
|
February 26, 2008 |
Surendra Paswan Vs. State of Jharkhand
|
August 14, 2008 |
Surendra Prasad Singh Vs. State of Jharkhand
|
September 4, 2008 |
Surendra Prasad Singh Vs. State of Jharkhand
|
October 18, 2008 |
SURENDRA SHARMA ALIAS SURENDRA PRASAD SHARMA Vs. STEPHEN MARANDI
|
August 5, 2008 |
Surendra Singh Vs. State of Jharkhand
|
August 26, 2008 |
SURENDRA SINGH Vs. GOVERNING BODY OF RAJENDRA INSTITUTE OF MEDICAL SCIENCES
|
March 27, 2008 |
SURESH KUMAR BASAIWALA Vs. GOBIND PRASAD AGARWALA
|
July 17, 2008 |
Suresh Kumar Singh Vs. Shyam Nandan Singh
|
November 17, 2008 |
Suresh Mahto Vs. State of Jharkhand
|
July 17, 2008 |
Suresh Mishra Vs. State of Jharkhand
|
June 20, 2008 |
SURESH PASWAN Vs. STATE OF JHARKHAND
|
February 6, 2008 |
SURESH PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
August 22, 2008 |
Suresh Prasad Singh Vs. Presiding Officer, Labour Court Jamshedpur
|
July 30, 2008 |
Suresh Prasad Singh Vs. State of Bihar
|
November 12, 2008 |
Suresh Sharma Vs. Chintamoni Sharma
|
December 2, 2008 |
SURINDER SINGH SAHNI Vs. UNION OF INDIA
|
May 6, 2008 |
SURYA MOHAN PRASAD Vs. VINOBA BHAVE UNIVERSITY
|
April 3, 2008 |
SURYADEO PRASAD Vs. STATE OF BIHAR
|
August 27, 2008 |
Suryanath Pandey Vs. State of Jharkhand
|
August 6, 2008 |
SUSAN DAS Vs. EASTERN COALFIELDS LTD. AND ORS.
|
July 9, 2008 |
Sushama Sara Vs. State of Jharkhand
|
March 12, 2008 |
Sushant Jha, Senior Divisional Personal Officer, East Central Railway, Dhanbad Vs. Presiding Officer of Central Administrative Tribunal, Patna
|
December 18, 2008 |
SUSHIL KUMAR HANSDO Vs. STATE OF JHARKHAND & ORS.
|
February 19, 2008 |
Sushil Kumar Purty Vs. State of Jharkhand
|
August 27, 2008 |
Sushil Kumar Shukla Vs. State of Jharkhand
|
August 13, 2008 |
Sushila Devi Vs. Poonam Srivastava
|
August 25, 2008 |
Sushma Toppo Vs. State of Jharkhand
|
August 14, 2008 |
Sushree Sweta Mukherjee Vs. State of Jharkhand
|
August 7, 2008 |
SWARAJ THACKERAY ALIAS RAJ THACKERAY Vs. STATE OF JHARKHAND
|
May 15, 2008 |
Swararaj Thackeray @ Raj Thackeray Vs. State of Jharkhand
|
December 22, 2008 |
SYED MANIRUDDIN Vs. STATE OF JHARKHAND
|
February 6, 2008 |
SYED MD. AKHTAR Vs. STATE OF JHARKHAND
|
April 15, 2008 |
Syed Wasim Uddin Vs. State of Jharkhand
|
November 11, 2008 |
Synergy Polypacks Pvt.Ltd., Dhanbad Vs. Jharkhand State Electricity Board, Ranchi
|
September 10, 2008 |
T. DEV ROY KARJI Vs. STATE OF JHARKHAND
|
February 6, 2008 |
T.V.A.Narayan Vs. State of Jharkhand
|
July 24, 2008 |
Tabitha Marandi Vs. State of Jharkhand
|
November 21, 2008 |
TANMAY GHOSH Vs. STATE OF JHARKHAND
|
September 15, 2008 |
Tanushree Banerjee Vs. State of Jharkhand
|
June 25, 2008 |
Tapas Kumar Dutta Vs. State of Jharkhand
|
August 14, 2008 |
Tapeshwar Prasad Verma Vs. State of Jharkhand
|
August 28, 2008 |
TAPTI SADHU Vs. STATE OF JHARKHAND
|
November 11, 2008 |
Tara Devi Vs. Saifun Khatoon
|
August 11, 2008 |
Tara Pada Hazra Vs. State of Jharkhand
|
December 16, 2008 |
Tara Pratap Ram Vs. State of Jharkhand
|
September 10, 2008 |
Tara Shanker Das Vs. State of Jharkhand
|
November 28, 2008 |
TARIT KUMAR DUTTA ROY Vs. STATE OF BIHAR
|
August 8, 2008 |
Tarun Modi Vs. State of Jharkhand
|
August 14, 2008 |
Tata Construction Project Ltd. Vs. State of Jharkhand
|
August 5, 2008 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. STATE OF BIHAR
|
April 2, 2008 |
Tata Iron and Steel Company Vs. Regional Provident Fund Commissioner
|
March 17, 2008 |
TATA IRON AND STEEL COMPANY LTD. Vs. DR. S.K. MISHRA
|
July 23, 2008 |
TATA MOTORS LTD ( TATA ENGINEERING AND LOCOMOTIVE Vs. THE STATE OF JHARKHAND
|
December 13, 2008 |
TATA MOTORS LTD. Vs. STATE OF JHARKHAND AND ANR.
|
July 24, 2008 |
Tata Motors Ltd. Vs. State of Jharkhand
|
August 12, 2008 |
Tata Steel Limited Vs. State Of Jharkhand
|
February 19, 2008 |
TATA STEEL LIMITED AND SHREE BALA GANPATI VILAS Vs. STATE OF JHARKHAND
|
January 10, 2008 |
TATA STEEL LTD. Vs. AWTAR SINGH
|
March 11, 2008 |
TATA YODOGAWA LTD Vs. STATE OF BIHAR
|
February 20, 2008 |
Tauquir Alam Khan Vs. State of Jharkhand
|
September 12, 2008 |
TEHARAT HUSSAIN Vs. STATE OF JHARKHAND
|
June 24, 2008 |
Tetri Devi Vs. B.C.C.L.through its Chairman
|
August 20, 2008 |
Thakur Ajit Kumar Vs. State of Jharkhand
|
August 20, 2008 |
THAKUR CHANDRABHUSHAN SINGH Vs. STATE OF JHARKHAND
|
May 1, 2008 |
Thakur Prasad Sao Vs. State Of Jharkhand
|
May 15, 2008 |
THAKUR SINGH Vs. STATE OF JHARKHAND & ORS.
|
August 6, 2008 |
THE DEPUTY INSPECTOR GENERAL, C I S F UNIT BOKARO Vs. SHRI SAJJAN KUMAR
|
December 19, 2008 |
THE MANAGEMENT OF BHARAT REFRACTORIES LIMITED Vs. STATE OF JHARKHAND
|
December 23, 2008 |
THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY
|
July 3, 2008 |
THE QUARRY OWNERS ASSOCIATION Vs. STATE OF JHARKHAND
|
August 7, 2008 |
THE STATE OF BIHAR (NOW JHARKHAND) Vs. SULEMAN MIAN
|
September 16, 2008 |
Tileshwar Sahu Vs. State Of Jharkhand
|
February 18, 2008 |
Timbru Oraon @ Timru Vs. State of Bihar
|
August 26, 2008 |
Tirth Raj Himmat Singka Vs. State of Bihar (now Jharkhand)
|
February 1, 2008 |
Tisco (Tube Division) Vs. State of Jharkhand
|
July 17, 2008 |
TISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
|
April 8, 2008 |
Tisco Mazdoor Union Vs. Tata Iron and Steel Company
|
September 9, 2008 |
TOPPERS CONSTRUCTION (P) LTD. Vs. STATE OF JHARKHAND
|
April 30, 2008 |
Tribhuvan Prasad Singh Vs. State of Jharkhand
|
October 25, 2008 |
TRIBHUWAN NATH SINGH Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I.
|
June 30, 2008 |
Tribhuwan Prasad Singh Vs. Bharat Coking Coal Ltd. through its Managing Director
|
September 3, 2008 |
Triloki Nath Tripathi Vs. Canara Bank, Doranda, Ranchi
|
November 17, 2008 |
TRIPURARI MANDAL Vs. ORIENTAL INSURANCE CO LTD
|
December 16, 2008 |
Tulsidas Patel Vs. Md. Shafique
|
November 20, 2008 |
TUPLA MAHTO Vs. CENTRAL COALFIELDS LTD.
|
May 5, 2008 |
Uday Shankar Ojha Vs. Jharkhand State Election Commission
|
February 29, 2008 |
UDAY SHANKAR SINGH Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
|
December 2, 2008 |
UDHWA PRAKHAND NAV YATAYAT SWAVLAMBI SAHKARI SAMITI LTD. Vs. STATE OF JHARKHAND
|
July 17, 2008 |
UGRO BARIK @ AGRO BARIK Vs. STATE OF JHARKHAND
|
January 15, 2008 |
UJJAWAL KUMAR SINHA, KARUNAKAR PRASAD Vs. THE STATE OF BIHAR
|
December 23, 2008 |
Uma Devi Vs. State of Jharkhand
|
November 21, 2008 |
Uma Pada Rewani Vs. State of Jharkhand
|
September 29, 2008 |
Uma Shankar Prasad Srivastava Vs. State of Jharkhand
|
August 29, 2008 |
Umakant Yadav Vs. State of Jharkhand
|
December 6, 2008 |
UMASHANKAR GOND ALIAS BACHI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
UMASHANKER PRASAD JAISWAL & ORS. Vs. STATE OF JHARKHAND & ORS.
|
April 21, 2008 |
Umesh Kumar @ Umesh Kumar singh Vs. State of Jharkhand through CBI
|
June 27, 2008 |
UMESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2008 |
Umesh Narayan Prasad Vs. State of Jharkhand
|
December 10, 2008 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 8, 2008 |
UNION OF INDIA Vs. DINESH PRASAD DHATURVEDI
|
April 2, 2008 |
Union of India Vs. Jai Krishna Pandey
|
September 15, 2008 |
Union of India (UOI) Vs. Makul Mahto
|
August 28, 2008 |
Union of India (UOI) through South Eastern Railway Vs. Union of India (UOI) through Central Administrative Tribunal, Patna Bench at Ranchi
|
February 1, 2008 |
Union Of India Through Senior Divisional Personal Officer, East Central Railway Vs. Union Of India Through The Cat
|
April 2, 2008 |
UNION OF INDIA THROUGH SENIOR DIVISONAL OFFICER Vs. RAMDHANI
|
January 23, 2008 |
Union Of India, Ministry Of Coal Through Officer On Special Duty, Cmwo Vs. K.B.Das
|
April 15, 2008 |
UNITED INDIA INSURANCE CO. LTD Vs. ARPANA DEVI
|
February 26, 2008 |
UNITED INDIA INSURANCE COLTD Vs. KIRAN SINGH
|
June 13, 2008 |
United India Insurance Company Limited Vs. Julekha Bibi
|
January 15, 2008 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHWARI VERMA
|
December 12, 2008 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HASHINA KHATOON
|
July 14, 2008 |
Upendra Kumar Vs. Bihar State Housing Board
|
November 27, 2008 |
UPENDRA YADAV Vs. STATE OF JHARKHAND
|
October 18, 2008 |
URMILA BALA DEY MODAK Vs. BANWARI LALL AGARWALA
|
April 21, 2008 |
Urmila Devi Vs. State of Jharkhand
|
November 18, 2008 |
URMILA DEVI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
URMILA KUMARI Vs. STATE OF JHARKHAND
|
March 6, 2008 |
Usha Devi Vs. State of Jharkhand
|
August 12, 2008 |
Usha Mishra Vs. State of Jharkhand
|
August 14, 2008 |
Ushman Ansari Vs. Steel Authority of India
|
February 13, 2008 |
UTSAV FLAVOURS Vs. UNION OF INDIA AND ORS
|
October 23, 2008 |
Utsav Flavours (a Unit of M/s Hotel Amarjeet Pvt.Ltd., Nagpur) Tatanagar Railway Station Vs. Union of India through the Secretary, Ministry of Railway
|
September 9, 2008 |
UTTAM CHANDRA MEHARA Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
|
February 6, 2008 |
V.I.P.Industries limited Vs. State of Jharkhand
|
June 30, 2008 |
Vaishnavi Steel Industries Vs. Jharkhand State Electricity Board
|
August 13, 2008 |
VANMALA CHAUDHARY Vs. STATE OF JHARKHAND
|
July 8, 2008 |
Veena Anjana Lakra Vs. State of Jharkhand
|
February 27, 2008 |
Vicky Sao Vs. State Of Jharkhand
|
July 9, 2008 |
VIJAY KUMAR SINHA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 3, 2008 |
Vijay Kumar Sinha Vs. State Of Jharkhand
|
June 24, 2008 |
VIJAY PATHAK Vs. BHARAT COKING COAL LTD.
|
March 3, 2008 |
VIJAY PRASAD SAHA Vs. DILIP PRASAD SAHA
|
October 22, 2008 |
VIJAY PRASAD SAO Vs. STATE OF JHARKHAND
|
September 12, 2008 |
Vikash Agarwal Vs. State of Jharkhand
|
July 16, 2008 |
VIKASH MISTRY Vs. STATE OF JHARKHAND
|
October 18, 2008 |
Vikram Soft Coke Industries Vs. Central Coalfields Ltd
|
August 5, 2008 |
Vikramaditya Singh Vs. State of Jharkhand
|
October 15, 2008 |
VILLAGERS OF BARKI PUNU Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 2, 2008 |
Vinod Kumar Mishra Vs. Mamta Devi
|
August 12, 2008 |
VINOD KUMAR VARMAN Vs. STATE OF JHARKHAND
|
September 24, 2008 |
Virendra Mahto Vs. Union Of India
|
January 10, 2008 |
VISHAL BRIQUETTING INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
May 2, 2008 |
Vishal Linda Vs. Etwa Oraon
|
July 23, 2008 |
VISHANJI ARJUN Vs. ARJUN LADHA
|
July 2, 2008 |
VISHNU SAHU Vs. STATE OF JHARKHAND
|
February 29, 2008 |
Vivek Kumar Lala Vs. State of Jharkhand
|
September 1, 2008 |
Vivek Rai Vs. State of Jharkhand
|
February 13, 2008 |
VIVEK RAI Vs. STATE OF JHARKHAND
|
August 4, 2008 |
VIVEK SAO @ VIKKY SAO Vs. STATE OF JHARKHAND
|
August 12, 2008 |
Vivek Sarawgi Vs. Ranchi Municipal Corporation
|
August 22, 2008 |
VOL BUILDERS PVT LTD Vs. JANAB SALIM SAHEB
|
December 17, 2008 |
Wahid Khan Vs. State of Jharkhand
|
January 29, 2008 |
WAKIL AHMAD KHAN Vs. STATE OF JHARKHAND
|
March 14, 2008 |
William Kullu Vs. State of Jharkhand
|
November 27, 2008 |
WORKMEN UMASHANKAR SINGH AND FORTY-FOUR ORS. Vs. MANAGEMENT OF INDIAN EXPLOSIVES LTD.
|
August 6, 2008 |
YADUNANDAN SINGH Vs. STATE OF JHARKHAND
|
February 1, 2008 |
YAMUNA PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2008 |
Yashwant Sharan Vs. State of Jharkhand
|
November 14, 2008 |
Yasin Ansari Vs. Management of Bokaro Steel Plant through its M.D.
|
May 15, 2008 |
YOGENDRA DHAR DUBEY Vs. STATE OF JHARKHAND
|
July 15, 2008 |
YUDHISHTHIR ROY Vs. STATE OF JHARKHAND
|
October 25, 2008 |
YUDHISTHIR MAHATO Vs. STATE OF JHARKHAND
|
June 25, 2008 |
Yugeshwar Pandit Vs. Heavy Engineering Corporation Ltd
|
November 20, 2008 |
ZEENAT PARVEEN Vs. STATE OF JHARKHAND
|
June 20, 2008 |
ZEYAUL HODA Vs. STATE OF JHARKHAND
|
February 21, 2008 |