|
A.K. SAHAY Vs. STATE OF (BIHAR) JHARKHAND
|
May 16, 2007 |
|
A.K.GUPTA Vs. STATE OF BIHAR
|
May 14, 2007 |
|
AASHIRBAD CONSTRUCTION PRIVATE LTD Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
August 8, 2007 |
|
ABHAY KUMAR SHROFF Vs. COMMISSIONER OF INCOME TAX
|
February 14, 2007 |
|
ABHAY SINGH SURANA Vs. STATE OF JHARKHAND
|
April 25, 2007 |
|
ADARSH PAPER BOARD CO. PVT. LTD Vs. BANK OF INDIA
|
August 17, 2007 |
|
ADHUNIK ALLOYS AND POWER LTD Vs. UNION OF INDIA
|
April 4, 2007 |
|
ADITYA KUMAR MANDAL Vs. RANCHI UNIVERSITY, RANCHI
|
June 22, 2007 |
|
AJAY ANGELO Vs. STATE OF JHARKHAND
|
April 5, 2007 |
|
AJAY CHANDRA DHAR Vs. STATE OF BIHAR
|
April 27, 2007 |
|
AJAY KR.JAIN @ AJAY KR.KALA @AJAY KUMAR JAIN Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
AJAY KUMAR Vs. RAM PRASAD SAHU
|
August 28, 2007 |
|
AJAY KUMAR JALAN @ AJAY JALAN Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
AJAY KUMAR SINHA Vs. MAYA SINHA
|
April 19, 2007 |
|
AJAY MUNJAL MEMORIAL TRUST Vs. POWER GRID CORPORATION OF INDIA LTD
|
July 18, 2007 |
|
AJAY MUNJAL MEMORIAL TRUST Vs. POWER GRIED CORPORATION OF INDIA LTD
|
May 7, 2007 |
|
AJAY THAKUR Vs. STATE OF JHARKHAND
|
December 20, 2007 |
|
AJAY TRANSPORT COMPANY Vs. CENTRAL COAL FIELDS LTD
|
September 7, 2007 |
|
AJIBURE SHEIKH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 14, 2007 |
|
AJIT KUMAR Vs. STATE OF JHARKHAND
|
November 2, 2007 |
|
Ajit Kumar Mahato Vs. State Of Jharkhand
|
September 28, 2007 |
|
AJIT MAHTO Vs. BATASI DEVI
|
December 14, 2007 |
|
AJIT PRASAD VERMA Vs. STATE OF JHARKHAND THROUGH THE LAW SECRETARY
|
February 21, 2007 |
|
ALAKH NIRANJAN Vs. DAMODAR VALLEY CORPORATION
|
December 13, 2007 |
|
ALCAST ENGINEERING PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD
|
September 10, 2007 |
|
Alimuddin Ansari And Suleman Ansari Vs. State Of Jharkhand
|
October 30, 2007 |
|
AMAR SINGH Vs. SWARN SINGH
|
May 15, 2007 |
|
AMARENDRA KUMAR Vs. STATE OF JHARKHAND
|
March 1, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
May 1, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 30, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 26, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 18, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 17, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 16, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 12, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 11, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 20, 2007 |
|
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
|
April 10, 2007 |
|
AMIT KUMAR Vs. SUDESH KUMAR MAHTO
|
July 6, 2007 |
|
AMIT RAJ ENTERPRISES Vs. UCO BANK
|
August 23, 2007 |
|
AMOD PRASAD RAM Vs. STATE OF JHARKHAND
|
May 4, 2007 |
|
AMULYA RATAN PRAMANIK Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
ANAND KARJI @ SOMA KARJI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
ANAND KUMAR @ R. ANAND, Vs. THE STATE OF JHARKHAND AND ANR.
|
June 15, 2007 |
|
Ananda Sen Vs. State of Jharkhand
|
September 18, 2007 |
|
ANANDI SINGH Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
ANIL BESRA Vs. STATE OF JHARKHAND, ROJLINA KISKU AND PATRAS BESRA
|
August 31, 2007 |
|
ANIL KUMAR Vs. STATE OF JHARKHAND
|
December 6, 2007 |
|
Anil Kumar Vs. State of Jhar.
|
September 14, 2007 |
|
ANIL KUMAR AND SAKIL AHMAD Vs. STATE OF JHARKHAND
|
June 12, 2007 |
|
ANIL KUMAR MISHRA Vs. UNION OF INDIA
|
August 10, 2007 |
|
ANJAN KUMAR ROY Vs. STATE OF JHARKHAND
|
September 26, 2007 |
|
ANJANA GORAI Vs. UNION OF INDIA
|
August 28, 2007 |
|
ANWARI BEGUM Vs. STATE OF BIHAR
|
April 13, 2007 |
|
ARBIND KUMAR UPADHYAY Vs. STATE OF BIHAR
|
July 6, 2007 |
|
ARCHANA GOEL Vs. NAV RATAN BALASIA
|
April 5, 2007 |
|
AREA) OF B.C.C.L.THROUGH SRI DINESH CHANDRA JHA, GENERAL MANAGER Vs. THEIR WORKMEN REPRESENTED BY THE SECRETARY, JANTA MAZDOOR SANGH
|
September 4, 2007 |
|
ARUN JAISWAL Vs. STATE OF JHARKHAND
|
April 26, 2007 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2007 |
|
ARUN KUMAR DUBEY Vs. STATE OF JHARKHAND
|
February 2, 2007 |
|
ARUN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 30, 2007 |
|
ARUN MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
March 7, 2007 |
|
ARVIND KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
December 18, 2007 |
|
ARVIND KUMAR TIWARY Vs. STATE OF JHARKHAND
|
February 17, 2007 |
|
ARVIND KUMAR TIWARY Vs. THE STATE OF JHARKHAND & ORS.
|
February 19, 2007 |
|
ARVIND TECHNO ENGINEERS LIMITED THROUGH MANOJ KUMAR Vs. STATE OF BIHAR (NOW JHARKHAND), SECRETARY, TRANSPORT, JOINT TRANSPORT
|
November 23, 2007 |
|
ASHISH KUMAR KAR Vs. STATE OF JHARKHAND
|
September 11, 2007 |
|
ASHOK KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
ASHOK KUMAR SINGH Vs. PRABHAT KUMAR GHOSE
|
December 5, 2007 |
|
ASRAR KHAN Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
ATIBIR HI-TECH PVT. LTD Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
ATWA TIRKEY Vs. STATE OF JHARKHAND
|
December 20, 2007 |
|
AVIJIT GHOSH Vs. STATE OF JHARKHAND
|
May 16, 2007 |
|
AWADH KISHORE NARAIN Vs. STATE OF JHARKHAND
|
December 5, 2007 |
|
AWADH NANDAN PRASAD Vs. THE COMMISSIONER, CHOTANAGPUR DIVISION
|
March 26, 2007 |
|
AYUB MIAN ALIAS MD. AYUB AND ANOTHER Vs. MD. JAMALUDDIN AND ANOTHER
|
January 15, 2007 |
|
B KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
B.KANTAMMA Vs. B.KRISHNA REDDY
|
August 28, 2007 |
|
B.O.C.India Ltd. Vs. The State Of Jharkhand
|
November 2, 2007 |
|
B.P.SENGUPTA Vs. STATE OF BIHAR
|
April 17, 2007 |
|
BABLU MARANDI Vs. EASTERN RAILWAY DIVISION THROUGH DIVISIONAL RAILWAY MANAGER
|
June 20, 2007 |
|
BABU LAL CHAUHAN Vs. RITA DEVI & ANR.
|
April 18, 2007 |
|
BABUA HANSDA Vs. STATE OF JHARKHAND
|
March 15, 2007 |
|
BABULAL MANJHI Vs. STATE OF JHARKHAND
|
August 21, 2007 |
|
BABY DEVI Vs. NATIONAL INSURANCE COMPANY LTD
|
July 17, 2007 |
|
BACHOO RAM Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 12, 2007 |
|
BADAN HANSDA Vs. STATE OF BIHAR
|
April 5, 2007 |
|
Bahadur Yadav Vs. State of Jharkhand
|
June 26, 2007 |
|
BAIDYANATH SINGH Vs. STATE OF JHARKHAND
|
August 8, 2007 |
|
BAIJNATH RAM Vs. STATE OF BIHAR
|
July 24, 2007 |
|
BAJRANGI DAS Vs. STATE OF BIHAR
|
March 26, 2007 |
|
BAL SAKHA Vs. STATE OF JHARKHAND
|
September 4, 2007 |
|
BAL SAKHA Vs. STATE OF JHARKHAND
|
January 15, 2007 |
|
BAL SAKHA Vs. STATE OF JHARKHAND
|
April 25, 2007 |
|
Baldeo Raj Vs. State of Jharkhand
|
October 5, 2007 |
|
BALDEO SAO Vs. STATE OF JHARKHAND
|
April 2, 2007 |
|
Baleshwar Paswan Vs. The State Of Jharkhand
|
November 2, 2007 |
|
BALESHWAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
November 7, 2007 |
|
BALESHWAR SINGH Vs. R.K.SRIVASTAVA
|
December 3, 2007 |
|
BALESHWAR YADAV ALIAS SHYAMJI Vs. STATE OF JHARKHAND
|
December 11, 2007 |
|
BALI PURAN Vs. SAHEBA PURAN
|
March 30, 2007 |
|
BALKU SINGH Vs. STATE OF JHARKHAND
|
November 21, 2007 |
|
BANDANA JHA Vs. STATE OF JHARKHAND
|
July 18, 2007 |
|
BANDWAN SOUTH LAMP CO Vs. SMT. JATILA SINGH AND ORS.
|
March 22, 2007 |
|
BANGALORE RAM PRASAD ALIAS B R PRASAD Vs. STATE OF JHARKHAND
|
June 15, 2007 |
|
BANK OF INDIA Vs. GOBARDHAN BHAGAT
|
August 3, 2007 |
|
BARJESH SINGH Vs. STATE OF JHARKHAND
|
April 2, 2007 |
|
BARTU ORAON Vs. REGIONAL COMMISSIONER, COAL MINES PROVIDENT FUND, REGION II
|
May 18, 2007 |
|
BASANT KUMAR SINGH Vs. STATE OF BIHAR
|
July 20, 2007 |
|
BASANT LAL BARNWAL Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
BASANT SAHU Vs. STATE OF JHARKHAND
|
August 27, 2007 |
|
BASANT SINGH Vs. STATE OF JHARKHAND
|
March 16, 2007 |
|
BASANTI DEVI Vs. GIRDHARI RANA
|
June 28, 2007 |
|
BASTACOLLA COLLIERY CO.PVT.LTD Vs. CENTRAL BANK OF INDIA
|
June 26, 2007 |
|
BECHAN MANJHI Vs. STATE OF JHARKHAND
|
February 6, 2007 |
|
BELAL SHEIKH Vs. STATE OF BIHAR
|
April 6, 2007 |
|
BHABANAND SAHU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 18, 2007 |
|
BHADRA DEHRI Vs. STATE OF BIHAR
|
February 22, 2007 |
|
BHAGIRATH YADAV Vs. STATE OF BIHAR
|
July 20, 2007 |
|
BHAGTA MUNDA Vs. STATE OF BIHAR
|
April 26, 2007 |
|
BHAGWAN YADAV Vs. UNION OF INDIA
|
June 27, 2007 |
|
BHAIRO THAKUR Vs. STATE OF BIHAR
|
March 13, 2007 |
|
BHAKTI BALA DASI Vs. BALDEO PANDIT
|
February 21, 2007 |
|
BHARAT CATERERS Vs. STATE OF JHARKHAND
|
March 2, 2007 |
|
Bharat Coking Coal Limited Vs. The State Of Jharkhand
|
October 31, 2007 |
|
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI B.K.GHOSE, EXECUTIVE MEMBER
|
July 13, 2007 |
|
BHARAT NISHAD Vs. STATE OF JHARKHAND
|
January 4, 2007 |
|
BHARAT ORAWN Vs. STATE OF JHARKHAND
|
November 21, 2007 |
|
BHARAT RAJ SINGH Vs. STATE OF JHARKHAND
|
April 5, 2007 |
|
BHAVESH KANT JHA Vs. STATE OF JHARKHAND
|
August 20, 2007 |
|
BHAWANI PRASAD SRIVASTAVA @ BHAWANI LAL Vs. STATE OF BIHAR
|
April 12, 2007 |
|
BHOLA RAM Vs. STATE OF JHARKHAND
|
August 30, 2007 |
|
BHOLA SINGH Vs. STATE OF JHARKHAND
|
August 7, 2007 |
|
Bhola Tudu Vs. State of Jharkhand
|
October 11, 2007 |
|
BHOLI KUMAR BHOJGARIYA Vs. STATE OF JHARKHAND
|
July 4, 2007 |
|
BHUNESHWAR ORAON Vs. RANDASI ORAON
|
November 23, 2007 |
|
BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
|
June 26, 2007 |
|
BIBHISAN MAHATO Vs. STATE OF JHARKHAND
|
December 17, 2007 |
|
BIDYA NAND Vs. STATE OF JHARKHAND
|
July 4, 2007 |
|
BIGAL @ BIGLAHA MAHTO Vs. STATE OF JHARKHAND
|
March 26, 2007 |
|
BIHAR (NOW JHARKHAND) STATE MINERAL DEVELOPMENT CORPORATION LTD Vs. AIYSA BIBI
|
July 4, 2007 |
|
BIHAR AIR PRODUCTS LTD Vs. ASIATIC OXYZEN LTD
|
August 31, 2007 |
|
BIHAR COLLIERY KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 3, 2007 |
|
BIHAR RUBBER COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 23, 2007 |
|
BIHAR STATE FINANCE CORPORATION EMPLOYEES' FEDERATION Vs. BIHAR STATE FINANCE CORPORATION
|
February 12, 2007 |
|
BIHAR STATE HOUSING BOARD Vs. PHUL CHANDRA RAM
|
September 10, 2007 |
|
BIJAY KUMAR SINGH Vs. MANJU DEVI
|
November 29, 2007 |
|
BIJMA DEVI Vs. STATE OF JHARKHAND
|
May 4, 2007 |
|
BIMAL KUMAR AND BHOLA PRASAD MAHTO Vs. STATE OF JHARKHAND
|
January 18, 2007 |
|
BINAY KUMAR SINGH @ BINAY SINGH Vs. STATE OF JHARKHAND AND JHURI BAI
|
June 21, 2007 |
|
BINDA DEVI Vs. UNITED INSURANCE COMPANY LTD.
|
July 30, 2007 |
|
BINDU KUMHAR Vs. STATE OF BIHAR NOW JHARKHAND
|
January 9, 2007 |
|
BINOD KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2007 |
|
BINOD KUMAR DAS Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
BINOD KUMAR NEWAR @ BINOD NEWAR Vs. STATE OF JHARKHAND
|
June 19, 2007 |
|
BINOD KUMAR RAI Vs. VINOBA BHAVE UNIVERSITY
|
November 1, 2007 |
|
BINOD KUMAR SHARMA Vs. STATE OF BIHAR
|
February 6, 2007 |
|
BIRBAL RAM ARYA Vs. STATE OF JHARKHAND
|
March 11, 2007 |
|
BIRBAL RAM ARYA Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
BIRENDRA KUMAR GUPTA Vs. BHUSHAN RAJWAR
|
July 3, 2007 |
|
BIRENDRA NARAYAN Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
BIRENDRA PRADHAN Vs. STATE OF JHARKHAND
|
August 31, 2007 |
|
BIRLA INSTITUTE OF TECHNOLOGY THROUGH ITS REGISTRA Vs. STATE OF JHARKHAND
|
January 12, 2007 |
|
BIRSA ORAON Vs. STATE
|
June 21, 2007 |
|
Bisheshwar Nath Singh Vs. State Of Jharkhand Through C.B.I.
|
October 6, 2007 |
|
BISHWANATH MANDAL Vs. AJAY KUMAR KAPRI
|
May 17, 2007 |
|
BISHWANATH RAM Vs. LAWANGWAS KUER
|
June 19, 2007 |
|
BISHWANATH SHAH Vs. STATE OF JHARKHAND
|
July 9, 2007 |
|
Bishwanath Singh Vs. State Of Jharkhand
|
September 24, 2007 |
|
BISHWANATH SINGH Vs. STATE OF JHARKHAND
|
May 18, 2007 |
|
BOKARO ROLLER FLOUR MILL THROUGH ITS PROPRIETOR MOHAN LAL CHANDAK Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 19, 2007 |
|
BRAHMANAND TIWARI Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
February 6, 2007 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHAIL KUMARI DEVI
|
May 8, 2007 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. RAMESH KUMAR SINHA AND ANOTHER
|
February 28, 2007 |
|
BRIJ NANDAN PRASAD VERMA Vs. STATE OF JHARKHAND
|
February 7, 2007 |
|
BUDHIMAN ORAON Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
BUDHRAM GOPE Vs. STATE OF JHARKHAND
|
August 28, 2007 |
|
BUDHUWA SARDAR Vs. STATE OF BIHAR
|
February 8, 2007 |
|
BURHNA TUDU Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
C. SUBRAMANIAM Vs. STATE OF JHARKHAND
|
May 16, 2007 |
|
C.C. VERMANI Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION
|
May 2, 2007 |
|
C.I.T Vs. R.S.BAJWA AND CO.
|
September 5, 2007 |
|
CENTRAL COALFIELDS LIMITED Vs. N.VELAYUDHAN
|
June 28, 2007 |
|
CENTRAL FUEL RESEARCH INSTITUTE Vs. NATURE CARE
|
April 20, 2007 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR, BCCL Vs. BINOD KUMAR SINGH
|
January 8, 2007 |
|
CHAITI DEVI Vs. STATE OF JHARKHAND
|
January 18, 2007 |
|
CHAITU GOPE AND SUKRA GOPE Vs. STATE OF BIHAR
|
April 18, 2007 |
|
Chandeshwar Prasad Vs. State of Bihar Now.Jharkhand
|
December 6, 2007 |
|
CHANDRA BHUSHAN Vs. STATE THROUGH C.B.I., SPE
|
June 21, 2007 |
|
CHANDRA KANT GOPALKA Vs. STATE OF JHARKHAND AND MUKHTAR AHMAD
|
March 30, 2007 |
|
CHANDRAI PAHARIYA Vs. STATE OF BIHAR
|
August 14, 2007 |
|
CHANDRIKA PD. SINGH @ CHANDRIKA SINGH Vs. STATE OF BIHAR
|
April 17, 2007 |
|
CHANDRIKA PRASAD AGRAWAL Vs. STEEL AUTHORITY OF INDIA LTD.
|
November 5, 2007 |
|
CHATRADHARY SINGH Vs. CENTRAL COAL FIELD LTD
|
April 9, 2007 |
|
CHHABI GHOSH Vs. STATE OF JHARKHAND AND ORS
|
October 3, 2007 |
|
CHHOTIYA @ TARKESHWAR MAHTO Vs. STATE OF BIHAR
|
March 23, 2007 |
|
CHIEF ENGINEER OF B P D P REO Vs. SCOOT WILSON KIRKPATRIK INDIA PVT LTD
|
March 23, 2007 |
|
CHILLI DEVI AND SOMARU LAL RAUT Vs. CENTRAL COAL FIELDS LTD
|
May 18, 2007 |
|
CHINA MANDAL Vs. STATE OF JHARKHAND
|
November 7, 2007 |
|
Chinta Sinku Vs. The State Of Jharkhand
|
November 7, 2007 |
|
CHITNTA SINKU Vs. STATE OF JHARKHAND
|
November 7, 2007 |
|
CHITRANJAN KUMAR Vs. COAL INDIA LTD
|
July 19, 2007 |
|
CINTAMANI PANDEY Vs. STATE OF BIHAR
|
May 10, 2007 |
|
Citizen Forum Through Its Convener, Nawal Kishore Singh Vs. State Of Jharkhand Through Chief Secretary
|
November 6, 2007 |
|
COMMISSIONER OF GIFT-TAX Vs. SANJAY KAPOOR
|
September 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BINOD KUMAR
|
September 5, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. EXPRESS PRINTING WORKS
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SECRETARY
|
August 22, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN TAR (P) LTD
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR ADUKIA
|
February 8, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIMATI BHAGWANI DEVI, PROPRIETOR, WOOL HOUSE
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MAHABIT PRASAD BAJAJ
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. COMPOSITE TOOLS COMPANY (INDIA) LTD
|
December 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
December 6, 2007 |
|
COMMISSIONER OF INCOME TAX, RANCHI Vs. EASTERN TAR (P) LIMITED
|
August 9, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. KARIMIA TRUST
|
September 18, 2007 |
|
COURT ON ITS OWN MINTION Vs. K K JHA
|
July 3, 2007 |
|
COURT ON ITS OWN MOTION Vs. K K JHA KAMAL
|
August 17, 2007 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 20, 2007 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 27, 2007 |
|
D.P.AGARWAL Vs. MOHAMMAD NUSHRAT, MANAGER
|
April 4, 2007 |
|
D.S.SHUKLA Vs. STATE OF JHARKHAND
|
August 28, 2007 |
|
DASHRATH PRASAD SHARMA Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
August 27, 2007 |
|
DAULATI DEVI Vs. STATE OF BIHAR
|
May 10, 2007 |
|
DEBABRATA SAHA Vs. STATE OF JHARKHAND
|
March 30, 2007 |
|
DEBASHISH SOREN Vs. STATE OF JHARKHAND
|
November 2, 2007 |
|
DEENA NATH SINGH Vs. STATE OF JHARKHAND
|
February 22, 2007 |
|
DEEP CHANDRA VERMA, BIRENDRA RAM DAS, NARAYAN PASWAN AND MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
April 3, 2007 |
|
DEEPAK KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2007 |
|
DEEPAK KUMAR Vs. STATE OF JHARKHAND
|
May 4, 2007 |
|
DEEPAK PRAKASH Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
DEO KRISHNA PRASAD @ LALOO Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
DEO SHARAN PRASAD Vs. STATE OF JHARKHAND
|
November 22, 2007 |
|
DEO SHARAN PRASAD Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
DEODHARI PANDEY Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
DEORAJ SINGH TRANSPORT CONTRACTOR Vs. CENTRAL COALFIELDS LTD
|
June 22, 2007 |
|
Deula Santhal Vs. State Of Bihar
|
October 8, 2007 |
|
Dev Narayan Prajapati @ Deo Narayan Prasad Vs. State of Jharkhand
|
September 27, 2007 |
|
DEVASHISH CHOUBEY Vs. UNION OF INDIA
|
November 22, 2007 |
|
DEVASHISH CHOUBEY Vs. UNION OF INDIA
|
January 22, 2007 |
|
DEVENDRA KUMAR PANDEY Vs. DEVENDRA BHAGAT AND ORS.
|
April 4, 2007 |
|
DEVI B.PARIKH Vs. STATE OF JHARKHAND
|
January 12, 2007 |
|
DEVILAL BHAGAT Vs. REKHA BHAGAT
|
December 18, 2007 |
|
DHAN KUMAR JAIN Vs. MAHASUKH MANGNI LAL
|
May 15, 2007 |
|
DHANBAD MOTOR COMPANY Vs. STATE OF BIHAR
|
August 24, 2007 |
|
DHIRENDRA NATH MANDAL Vs. STATE OF JHARKHAND
|
December 6, 2007 |
|
DHIRJU SINGH Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
DILIP SINGH @ DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 2, 2007 |
|
DILIP SOREN Vs. STATE OF JHARKHAND
|
September 10, 2007 |
|
DILKESHWAR SAHU Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
April 24, 2007 |
|
DINA NATH PRASAD AND MD.FEROZ Vs. STATE OF JHARKHAND
|
May 18, 2007 |
|
DINESH CHOUHAN Vs. STATE OF JHARKHAND
|
September 20, 2007 |
|
DINESH RAI Vs. STATE OF JHARKHAND
|
March 30, 2007 |
|
DIPALI CHAKRABORTY Vs. J K PRASAD
|
February 21, 2007 |
|
DISTRICT DEED WRITERS ASSOCIATION Vs. STATE OF JHARKHAND
|
February 28, 2007 |
|
DIVISIONAL MANAGER Vs. NAN BAI
|
January 18, 2007 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD Vs. BIJAY KUMAR SINHA AND SMT.MALTI DEVI
|
August 13, 2007 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. AWADHESH KUMAR DUBEY AND ANR.
|
April 4, 2007 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MD.ASLAM KHAN
|
August 27, 2007 |
|
DIWAKAR PRASAD MAHTO Vs. STATE OF JHARKHAND
|
December 3, 2007 |
|
DIWAKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 18, 2007 |
|
DR. LEELA SINGH, VINOBA BHAVE UNIVERSITY, THROUGH ITS REGISTRAR AND VICE CHANCELLOR, VINOBA BHAVE UNIVERSITY Vs. RAM SHARAN NISHAD AND ORS.
|
March 12, 2007 |
|
DUBRAJ ORAON Vs. STATE OF BIHAR
|
June 12, 2007 |
|
DUDH NATH PANDEY Vs. STATE OF JHARKHAND
|
August 25, 2007 |
|
DUDH NATH PANDEY Vs. STATE OF JHARKHAND
|
August 28, 2007 |
|
DURGA MUNDA Vs. STATE OF BIHAR
|
August 24, 2007 |
|
EHSAN ANSARI Vs. STATE OF JHARKHAND
|
March 30, 2007 |
|
EJAJUL HAQUE Vs. STATE OF JARKHAND
|
April 11, 2007 |
|
EMPLOYEERS IN RELATION TO MANAGEMENT OF LODNA COLLIERY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 16, 2007 |
|
EMPLOYERS IN RELATION TO BARAREE COKE PLANT OF B C C LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO II DHANBAD
|
May 7, 2007 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABANDH COLLIERY Vs. PRESIDING OFFICER
|
November 6, 2007 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TISCO LTD Vs. CONCERNED WORKMAN
|
May 12, 2007 |
|
ETWA ORAON Vs. KUSUM DEVI
|
June 28, 2007 |
|
ETWA URAON Vs. STATE OF BIHAR
|
March 14, 2007 |
|
ETWARIA DEVI Vs. BHARAT COKING COAL LTD
|
September 6, 2007 |
|
EXPRESS PHOTO QSS COLOUR LAB.,RANCHI Vs. REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION,PATNA
|
October 1, 2007 |
|
FATIK MAHTO, NARAYAN BISWAS AND NAGINA MAHTO Vs. BHARAT COKING COAL LTD.THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
August 31, 2007 |
|
FOOD CORPORATION OF INDIA Vs. RAVI KANT MOHTA
|
August 31, 2007 |
|
FOOD CORPORATION OF INDIA Vs. BHAGWAN DAS SAO
|
July 27, 2007 |
|
FOOD CORPORATION OF INDIA Vs. BIHAR TOBACCO INDUSTRIES
|
September 14, 2007 |
|
FREDRIC CHARLES SMITH Vs. ALOIS BARLA
|
January 4, 2007 |
|
GAMA NISHA AND MUNNA ANSARI Vs. CHOTTU MIAN
|
April 20, 2007 |
|
GANESH BAJPAI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
GANESH TIWARI Vs. RAMAKANT TIWARI
|
January 9, 2007 |
|
GAURI CHAKRABORTY Vs. TATA IRON AND STEEL CO LTD
|
August 6, 2007 |
|
GAUTAM KUMAR DEY Vs. THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY
|
September 11, 2007 |
|
GAUTAM VERMA Vs. STATE OF JHARKHAND
|
January 12, 2007 |
|
GAYTRI DEVI Vs. SUKHDEO PRASAD JAISWAL
|
August 8, 2007 |
|
GEETA AGARWAL Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
GEETA AGARWAL Vs. STATE OF BIHAR
|
August 10, 2007 |
|
GENERAL MANAGER KUSTORE AREA OF B C C L DHANBAD Vs. DUKHANI MANJHIAIN
|
July 26, 2007 |
|
GENERAL SECRATARY Vs. STATE OF JHARKHAND
|
July 5, 2007 |
|
GHANASHYAM TIWARI Vs. STATE OF JHARKHAND
|
June 19, 2007 |
|
GIRIJA PRASAD @ GIRISH PRASAD Vs. STATE OF JHARKHAND
|
March 2, 2007 |
|
GIRISH DEO PANDEY Vs. STATE OF JHARKHAND
|
January 10, 2007 |
|
Girish Kumar Vs. State Of Bihar (Now Jharkhand)
|
November 5, 2007 |
|
GIRJA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
May 1, 2007 |
|
GITA ENTERPRISES Vs. UNION OF INDIA
|
March 15, 2007 |
|
GODARO HANSDA Vs. STATE OF JHARKHAND
|
November 21, 2007 |
|
GOPAL SINGH Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
GOPAL VERMA ALIAS SHAHRU VERMA Vs. STATE OF BIHAR
|
January 16, 2007 |
|
GOPNATH MURMU Vs. STATE OF BIHAR
|
May 8, 2007 |
|
GORAKH SAH Vs. SARASWATI DEVI
|
July 23, 2007 |
|
Gour Bauri Vs. B.C.C.L., Dhanbad through its C.M.C.
|
January 10, 2007 |
|
GOUR CHANDRA MANDAL Vs. STATE OF BIHAR
|
February 23, 2007 |
|
GOUR MAHATO Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
GULAB CHAND MAHTO Vs. STATE OF BIHAR
|
March 13, 2007 |
|
GULAM KUTBUDDIN Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
GULI MAHTO Vs. STATE OF BIHAR
|
August 28, 2007 |
|
GUNA @ GUNADHAR MAHATO Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
GURDHU SOREN Vs. STATE OF BIHAR
|
February 7, 2007 |
|
H N PAREEK AND CO Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
Hanuman Lal Barnwal @ Hanuman Burnwal Vs. State Of Jharkhand And Janardan Prasad Burnwal
|
September 25, 2007 |
|
HARA MOHAN PRADHAN Vs. LACHU GOPE
|
November 27, 2007 |
|
HARE RAM SINGH Vs. BIHAR STATE CO OPERATIVE MILK
|
September 13, 2007 |
|
HARHAR NARAYAN DEO Vs. STATE OF JHARKHAND
|
August 30, 2007 |
|
HARI RAM PATAR Vs. STATE OF BIHAR
|
April 24, 2007 |
|
HARI SAO Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
HARIOM PRASAD Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
HARIOM PRASAD Vs. STATE OF JHARKHAND
|
January 10, 2007 |
|
HEMANT TOPPO Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
May 14, 2007 |
|
HEMLAL TURI Vs. BHARAT COKING COAL LIMITED
|
June 12, 2007 |
|
Hind Mazdoor Sabha Vs. State Of Jharkhand
|
October 11, 2007 |
|
HINDU PAHAN AND DOLKA PAHAN Vs. STATE OF BIHAR
|
August 1, 2007 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF JHARKHAND
|
February 9, 2007 |
|
Hira Nath Singh Vs. Bihar School Examination Board
|
October 4, 2007 |
|
HIRALAL MIRDHA Vs. STATE OF BIHAR NOW JHARKHAND
|
February 28, 2007 |
|
HOPO MANJHI Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
HRISHIKESH SINHA Vs. STATE OF BIHAR
|
July 27, 2007 |
|
Humayan Azam Vs. State of Jharkhand
|
September 13, 2007 |
|
IBRAHIM KHAN Vs. STATE OF BIHAR
|
April 9, 2007 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF LABOUR COURT OF JHARKHAND
|
January 18, 2007 |
|
INDIRA DEVI Vs. STATE OF JHARKHAND
|
November 19, 2007 |
|
INDO AUSTRALIAN HOSE MANUFACTURING PRIVATE LTD. Vs. STATE
|
August 30, 2007 |
|
INDRA BAI Vs. STATE OF JHARKHAND
|
February 12, 2007 |
|
INDRA KUMAR TANWANI Vs. STATE(THROUGH CBI)
|
April 3, 2007 |
|
INDRAJIT SINGH @ JITE Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
INDRASAN SINGH AND ORS. Vs. YUDHISTHIR SINGH AND ORS.
|
November 5, 2007 |
|
INDU BHUSHAN DWIVEDI Vs. STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY
|
March 29, 2007 |
|
ISMAIL MIAN Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
J.J.IRANI Vs. SHALIGRAM PATHAK
|
May 15, 2007 |
|
J.P. SHARMA Vs. STATE OF JHARKHAND
|
June 15, 2007 |
|
JADHUNANDAN RAI Vs. STATE OF JHARKHAND
|
June 25, 2007 |
|
Jagat Bandhu Mahapatra Vs. The State Of Jharkhand
|
November 6, 2007 |
|
JAGAT LOHAR AND KAILA LOHAR Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
JAGRA NATH MAHATO Vs. STATE OF BIHAR
|
February 6, 2007 |
|
JAIBUN NISHA Vs. STATE OF JHARKHAND
|
April 18, 2007 |
|
JAIGY ORAON Vs. NEW INDIA ASSURANCE CO LTD
|
January 25, 2007 |
|
JAKIR HUSSAIN Vs. STATE OF JHARKHAND
|
August 6, 2007 |
|
JANAB SALEEM SAHAB AND M.S.HODA @ MAZIDUR RAHMAN Vs. STATE OF JHARKHAND, KRISHNA MURARI SINGH, VINAY KRISHNA RAY AND ALOK KUMAR GUPTA
|
May 2, 2007 |
|
Janak Kumar Mishra Vs. State of Jharkhand
|
October 8, 2007 |
|
JAWAHARLAL SHARMA Vs. STATE OF JHARKHAND
|
January 18, 2007 |
|
JAWED JAMAL ANSARI Vs. PARAS NATH SAHU
|
July 12, 2007 |
|
JAY KUMAR SAH Vs. ANIL PRASAD KESHRI
|
March 28, 2007 |
|
JHABOO MAHATO Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
Jhaman Yadav Vs. Mahangu Yadav
|
September 18, 2007 |
|
JHARKHAND BANGABHASHI SAMITI THROUGH ITS SECRETARY Vs. STATE OF JHARKHAND
|
June 21, 2007 |
|
JHARKHAND HILL RESOURCES DEVELOPMENT SOCIETY Vs. UNION OF INDIA
|
August 17, 2007 |
|
Jharkhand Police Association, Wireless, Through Its Secretary, Thakur Ajit Kumar Vs. State Of Jharkhand
|
January 5, 2007 |
|
JHARKHAND SMALL INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
|
December 4, 2007 |
|
JITU MUNDA Vs. STATE OF BIHAR
|
April 23, 2007 |
|
JIWAN PRAKASH Vs. STATE OF JHARKHAND AND ANR
|
October 4, 2007 |
|
Jorong Danial Hirala Guria And Daddanji Sharma Vs. Union Of India
|
November 2, 2007 |
|
JUGAL MAHTO Vs. STATE OF BIHAR
|
April 6, 2007 |
|
JUWEL MINZ Vs. STATE OF JHARKHAND
|
March 28, 2007 |
|
K.I.C.METALIKS LTD Vs. STATE OF JHARKHAND
|
July 24, 2007 |
|
K.NARAYAN RAO Vs. STATE OF JHARKHAND
|
March 8, 2007 |
|
K.RADHAKRISHNAN NAIR Vs. UNION OF INDIA
|
December 6, 2007 |
|
KAFIL AHMAD Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
June 27, 2007 |
|
KAILA MANDAL Vs. CENTRAL COAL FIELD LIMITED
|
February 19, 2007 |
|
KALLU MIAN Vs. STATE OF JHARKHAND
|
April 3, 2007 |
|
KAMAL GORAI Vs. MANKA GORAI
|
September 11, 2007 |
|
KAMAL KANT SINGH @ K.K.SINHA Vs. STATE OF JHARKHAND
|
August 27, 2007 |
|
KAMAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
February 7, 2007 |
|
KAMAL SINGH Vs. STATE OF JHARKHAND
|
April 9, 2007 |
|
KAMINI BARNWAL Vs. STATE OF JHARKHAND
|
January 24, 2007 |
|
KAMLESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 21, 2007 |
|
KAMTA PANDEY Vs. B.C.C.L.
|
August 8, 2007 |
|
KANDO DHABARIYA Vs. STATE OF JHARKHAND
|
April 2, 2007 |
|
KANDU PAHAN Vs. STATE OF JHARKHAND
|
December 12, 2007 |
|
KANHAI DHIBAR Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
KANHAI HANSDA Vs. STATE OF JHARKHAND
|
October 11, 2007 |
|
KANTI DEVI Vs. MD ZIYAUDDIN
|
May 11, 2007 |
|
KANTI THAKUR Vs. STATE OF JHARKHAND
|
April 20, 2007 |
|
KAPIL DEV SINGH Vs. STATE OF JARKHAND
|
April 6, 2007 |
|
Kapil Mahto Vs. State Of Jharkhand
|
April 11, 2007 |
|
KARTIK KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 18, 2007 |
|
KASHI NATH RAM Vs. STATE OF JHARKHAND
|
May 18, 2007 |
|
KASHINATH BOHRA Vs. STATE OF JHARKHAND
|
May 16, 2007 |
|
KAVEE ENTERPRISES (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2007 |
|
KEC INTERNATIONAL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 9, 2007 |
|
KEDAR BHUIYAN Vs. STATE OF JHARKHAND
|
April 5, 2007 |
|
KESHO MATHA Vs. STATE OF BIHAR
|
February 27, 2007 |
|
KHUB LAL SAO Vs. STATE OF JHARKHAND
|
December 19, 2007 |
|
KILLO D' KAMANI Vs. STATE OF JHARKHAND AND RAJU KUMAR PANDEY
|
March 30, 2007 |
|
KISHORE CHOUHAN Vs. STATE OF BIHAR
|
April 12, 2007 |
|
KISHORE KUMAR Vs. MD.HUSSAIN @ MD.HASIM @ MD.HUSAIN
|
April 9, 2007 |
|
Kishore Kumar Singh Vs. Bharat Coking Coal Limited, Dhanbad
|
September 26, 2007 |
|
KISHORI RAM GADIA Vs. MOSTT RASHIDAN BIBI
|
January 8, 2007 |
|
KRISHNA CHANDRA MAHTO Vs. NIRANJAN MAHTO
|
April 18, 2007 |
|
KRISHNA KANT MISHRA Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
Krishna Kumar Lal Vs. State Of Jharkhand
|
September 24, 2007 |
|
KRISHNA PANDEY Vs. SHEO SHANKAR PANDEY
|
August 24, 2007 |
|
KRISHNA RAM Vs. STATE OF BIHAR
|
April 11, 2007 |
|
KRISHNA TAMSOY, BUDHRAM TAMSOY, BONJ TAMSOY AND MATHURA TAMSOY Vs. STATE OF BIHAR
|
February 27, 2007 |
|
KRISHNANANDAN PRASAD Vs. BHARAT COKING COAL LTD
|
December 10, 2007 |
|
KROSS MANUFACTURERS (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
|
August 20, 2007 |
|
KULDEEP SORENG Vs. STATE OF JHARKHAND
|
November 7, 2007 |
|
KULDIP RAM Vs. STATE OF JHARKHAND
|
November 28, 2007 |
|
KUMAR J Vs. STATE OF JHARKHAND
|
June 21, 2007 |
|
KUMAR VIRENDRA BALAJEE Vs. STATE OF JHARKHAND
|
January 4, 2007 |
|
KUNAL GAURAV Vs. STATE OF JHARKHAND
|
July 3, 2007 |
|
KUSUM BHUWANIA Vs. VIJENDRA KUMAR GOEL
|
August 10, 2007 |
|
LACHHAN MAHTO Vs. STATE OF JHARKHAND
|
July 11, 2007 |
|
LAKHAN KACHHAP Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
|
July 26, 2007 |
|
LAKHAN LALL PODDAR Vs. BHAGARTHI BHAGAT
|
April 6, 2007 |
|
LAKSHMAN PRASAD Vs. STATE OF JHARKHAND
|
December 3, 2007 |
|
LAKSHMI SINGH Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
LAL MOHAN HANSDA Vs. STATE OF JHARKHAND
|
November 2, 2007 |
|
LAL SURAJ Vs. STATE OF JHARKHAND
|
December 19, 2007 |
|
LAL SURENDRA NATH SAHDEO Vs. SINGH REFRACTORIES WORKS
|
July 6, 2007 |
|
LALAN SAO Vs. STATE OF BIHAR
|
June 22, 2007 |
|
Laldeo Prasad Singh Vs. Bihar State Electricity Board
|
September 12, 2007 |
|
LALKA TUDU Vs. STATE OF JHARKHAND
|
June 20, 2007 |
|
Larsen And Toubro Limited Vs. The State Of Bihar (Now Jharkhand)
|
November 2, 2007 |
|
LAXMAN PRASAD GUPTA Vs. STATE OF JHARKHAND
|
October 11, 2007 |
|
LENGA KUDADA Vs. STATE OF BIHAR
|
February 21, 2007 |
|
LUKHIRAM HANSDA Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
LUKNA SINKU Vs. STATE OF BIHAR
|
March 7, 2007 |
|
M MUKHOPADHAYA Vs. STATE OF JHARKHAND
|
March 16, 2007 |
|
M.Mukhopadhyaya Vs. State Of Jharkhand And R.Hota
|
March 16, 2007 |
|
Maa Bhawani Timber Vs. State Of Jharkhand
|
September 25, 2007 |
|
MADAN MOHAN PATHAK Vs. STATE OF BIHAR
|
August 7, 2007 |
|
MADAN PRAKASH Vs. STATE OF JHARKHAND
|
September 20, 2007 |
|
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 8, 2007 |
|
MAGAN DEVI Vs. SOMA ORAON
|
November 30, 2007 |
|
MAHABIR KUMAR Vs. STATE OF JHARKHAND
|
September 7, 2007 |
|
Mahabir Prasad Jain Vs. C.I.T.
|
September 18, 2007 |
|
MAHABIR PRASAD SAHU Vs. STATE OF BIHAR
|
February 6, 2007 |
|
MAHABIR UDYOG Vs. STEEL AUTHORITY OF INDIA LTD
|
July 27, 2007 |
|
MAHADEO MURMU Vs. STATE OF BIHAR
|
April 6, 2007 |
|
MAHADEO ORAON Vs. STATE OF JHARKHAND
|
October 3, 2007 |
|
MAHADEO PRASAD BURNWAL Vs. ATPENDRA ROY CHOUDHARY
|
August 2, 2007 |
|
MAHADEO SHARMA Vs. STATE OF JHARKHAND
|
July 25, 2007 |
|
MAHESH GANJHU Vs. GOPAL RAM GANJHU
|
June 19, 2007 |
|
MAHESH KUMAR AAHUJA Vs. STATE OF JHARKHAND
|
December 19, 2007 |
|
MAHESHWAR TIWARI Vs. VINOBA BHAWE UNIVERSITY
|
February 5, 2007 |
|
MAKHAN PRASAD Vs. STATE OF JHARKHAND
|
March 19, 2007 |
|
MALA DEVI Vs. STATE OF JHARKHAND
|
September 5, 2007 |
|
MALTI DEVI Vs. STATE OF BIHAR
|
February 12, 2007 |
|
MALTI DEVI Vs. UMESH RAWANI
|
July 19, 2007 |
|
MALTI DEVI AND OTHERS Vs. SRI UMESH RAWANI AND OTHERS
|
July 10, 2007 |
|
MAMTA DEVI Vs. STATE OF JHARKHAND
|
April 9, 2007 |
|
MANAGEMENT OF GAMMON INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT RANCHI
|
April 9, 2007 |
|
MANAGEMENT OF LODNA COLLIERY OF M/S. BHARAT COKING COAL LTD Vs. THE PRESIDING OFFICER, CENTRAL GOVT, INDUSTRIAL TRIBUNAL.
|
May 16, 2007 |
|
Managing Director, Sundaram Finance Limited And Mr.S.Suresh Vs. State Of Jharkhand
|
September 20, 2007 |
|
MANGAL PAHARIYA AND SUKHDEO KUMAR MAHTO Vs. STATE OF JHARKHAND
|
March 28, 2007 |
|
Mangal Tuddu Vs. State of Jharkhand
|
May 7, 2007 |
|
MANGAL TUDU Vs. STATE OF BIHAR
|
February 8, 2007 |
|
MANGAR SINGH Vs. STATE OF JHARKHAND
|
September 28, 2007 |
|
MANGLU PRASAD YADAV Vs. STATE OF JHARKHAND
|
July 30, 2007 |
|
MANIK PASWAN Vs. STATE OF JHARKHAND
|
April 10, 2007 |
|
MANIKA TOPPO Vs. CHAIRMAN CUM MANAGING DIRECTOR OF CCL
|
January 18, 2007 |
|
MANISH KUMAR GUPTA Vs. STATE OF JHARKHAND
|
February 22, 2007 |
|
MANISH KUMAR JAYASWAL Vs. STATE OF JHARKHAND
|
August 2, 2007 |
|
MANJU DEVI JAISWAL @ MANJU DEVI Vs. STATE OF BIHAR
|
February 26, 2007 |
|
MANOJ DUNGDUNG Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
January 3, 2007 |
|
MANOJ KUMAR RAJWAR Vs. BHARAT COKING COAL LTD.THROUGH ITS CHAIRMAN CUM MD
|
April 3, 2007 |
|
Manoj Kumar Singh Vs. State of Jharkhand
|
October 5, 2007 |
|
MANOJ KUMAR SINGH AND SMT.ULKA SINGH Vs. KUSUM DHAWAN
|
April 5, 2007 |
|
MANSOOR MIAN AND HANIF MIAN Vs. STATE OF BIHAR
|
March 16, 2007 |
|
MANU DEVI Vs. CHEPIA MANATAIN
|
December 13, 2007 |
|
MANZAR AFAUUE Vs. WASI AHMAD
|
March 1, 2007 |
|
Marooti Coke Industries and Shri Marooti S.S.F. Industries Vs. Bharat Coking Coal
|
October 1, 2007 |
|
Matius Tirkey Vs. Jusuphin Lakra
|
September 14, 2007 |
|
MD. SHAMIM Vs. STATE OF JHARKHAND
|
November 21, 2007 |
|
MD. SIDDIQUE ANSARI Vs. STATE OF JHARKHAND
|
April 2, 2007 |
|
MD.AKHTAR HUSSAIN Vs. BANK OF INDIA, THROUGH THE REGIONAL MANAGER AND THE REGIONAL LABOUR COMMISSIONER
|
May 8, 2007 |
|
Md.Alam Vs. State of Bihar
|
July 30, 2007 |
|
MD.HABIB Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
December 10, 2007 |
|
MD.HAKIM ANSARI Vs. STATE OF JHARKHAND
|
March 16, 2007 |
|
MD.IDRISH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, GOVT.OF JHARKHAND
|
April 27, 2007 |
|
MD.ISHTIYAQUE Vs. STATE OF JHARKHAND
|
November 21, 2007 |
|
MD.MAQUSOOD ALAM Vs. SEIKH KARU
|
January 24, 2007 |
|
MD.QUYUMUDDIN AHMAD Vs. STATE OF JHARKHAND
|
June 15, 2007 |
|
MD.RAHIM @ ABDUL RAHIM Vs. MD.MAOIN
|
June 28, 2007 |
|
MD.SAMSHAD KHAN Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
MD.SAYEED Vs. STATE OF BIHAR NOW JHARKHAND THROUGH CBI
|
June 21, 2007 |
|
Md.Sayeed Vs. State of Jhrkhand (through CBI)
|
September 13, 2007 |
|
MD.TAYYEB ANSARI Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
MD.YUSUF Vs. STATE OF JHARKHAND
|
May 16, 2007 |
|
MEENA SINGH Vs. DIRECTOR CENTRAL TASSAR AND RESEARCH AND TRAINING INSTITUTE CENTRAL SILK BOARD
|
May 4, 2007 |
|
MEERA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
December 3, 2007 |
|
Meri Elisia Lakra Vs. Principal Accountant General
|
March 13, 2007 |
|
MIHIR CHANDRA PANDEY Vs. CHANDI CHARAN PANDEY
|
July 27, 2007 |
|
MILAP TOPPO Vs. STATE OF BIHAR
|
April 6, 2007 |
|
MISRILALL JAIN Vs. STATE OF JHARKHAND
|
May 7, 2007 |
|
MITHU @ MITHLESH ROUT Vs. STATE OF BIHAR
|
March 20, 2007 |
|
MOHAN PRASAD SINHA Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
August 3, 2007 |
|
MOHAN RABIDAS Vs. STATE OF BIHAR
|
May 17, 2007 |
|
Mohan Singh, Ujagir Nonian And Sahdeo Singh Vs. The State Of Jharkhand And Usha Devi
|
November 6, 2007 |
|
MOHATA CONCERNS LIMITED Vs. THE DEPUTY COMMISSIONER
|
July 27, 2007 |
|
MOHD ALAM Vs. STATE OF BIHAR
|
July 30, 2007 |
|
MOST.PARWATI DEVI Vs. GIRIRAJ PRASAD AGARWAL
|
January 11, 2007 |
|
Most.Sumitra Devi Vs. State Of Jharkhand Through Chief Engineer R.C.Deptt.
|
September 17, 2007 |
|
MOTI RAM Vs. LAXMI NARAYAN JAISHWAL
|
April 3, 2007 |
|
MUKESH KUMAR PATWA AND ORS Vs. STATE OF JHARKHAND
|
October 1, 2007 |
|
MUKESH KUMAR YADAV @ MUKESH YADAV Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
Munari Devi Vs. Bihar State Electricity Board
|
September 17, 2007 |
|
MUNNA AND KAMAL KISHORE MUKHI Vs. STATE OF JHARKHAND
|
March 1, 2007 |
|
MUNNA RAJAK AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
April 19, 2007 |
|
MUNSHI RAM Vs. TAPSI RAM
|
April 26, 2007 |
|
Munshi Tudu And Shyamlal Tudu Vs. The State Of Jharkhand
|
October 31, 2007 |
|
MUNSIF AND CHAMIN ORAIN Vs. SUKRA ORAON
|
May 7, 2007 |
|
MURARI LAL AGARWALA Vs. STATE OF BIHAR
|
March 30, 2007 |
|
MURLIDHAR SAHU Vs. STATE OF BIHAR
|
August 3, 2007 |
|
MUSTAFA QURAISHI Vs. STATE OF JHARKHAND
|
February 23, 2007 |
|
N.K.Shrivastava, Tara Shankar, K.D.Singh And M.K.Raghubanshi Vs. Damodar Valley Corporation Through Its Chairman
|
October 10, 2007 |
|
NAGENDRA BAITHA Vs. UNION OF INDIA
|
September 12, 2007 |
|
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 29, 2007 |
|
NAGENDRA SAH Vs. BIHAR STATE COOPERATIVE BANK LTD
|
January 24, 2007 |
|
NAGS AUTO TESTING STATION Vs. STATE OF JHARKHAND
|
July 20, 2007 |
|
NAHOOM MINZ Vs. STATE OF BIHAR
|
May 9, 2007 |
|
NAMO NARAYAN DUBEY Vs. STATE OF BIHAR
|
December 13, 2007 |
|
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND
|
June 27, 2007 |
|
NAND KISHORE JAISWAL Vs. STATE OF JHARKHAND
|
April 20, 2007 |
|
NANDJI UPADHYA Vs. BIHAR STATE MINERAL DEVELOPMENT CORPORATION LTD
|
July 6, 2007 |
|
NANHO LOHAR Vs. STATE OF BIHAR
|
July 26, 2007 |
|
NARESH KUMAR DAS Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
July 5, 2007 |
|
NARESH KUMAR GUPTA Vs. SUNITA KUMARI
|
July 2, 2007 |
|
NATH SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND MANAGEMENT OF INDIAN EXPLOSIVE LIMITED
|
July 13, 2007 |
|
NATHUNI MISTRY Vs. STATE OF BIHAR
|
January 24, 2007 |
|
NATIOANL INSURANCE CO LTD Vs. RAM CHANDRA GOPE
|
April 25, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. VIJAY KUMAR SHARMA
|
May 10, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. LAKHI DEVI
|
April 18, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. KEDAR GOPE
|
March 1, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. NAN BAI
|
January 11, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. BUDHANI KISKU
|
September 4, 2007 |
|
NATIONAL INSURANCE CO. LIMITED Vs. CHOTNI DEVI
|
January 9, 2007 |
|
NATIONAL INSURANCE CO. LTD., BARAKAR, BRANCH OFFICE Vs. SUDHA DEVI AND ORS.
|
March 28, 2007 |
|
NATIONAL INSURANCE COMAPANY LTD Vs. USHA VEENA RANI MINZ
|
August 20, 2007 |
|
NATIONAL INSURANCE COMPANY Vs. SHIV SHANKAR SINGH
|
August 13, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NAN BAI
|
March 1, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KEDAR GOPE
|
January 11, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GAYATRI DEVI
|
July 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GOMA LAGARI
|
May 14, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PAYAL CHOUDHARY
|
July 31, 2007 |
|
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 24, 2007 |
|
NAVEEN TRANSPORT COMPNY Vs. PRESSIDINGOFFICER LABOUR COURT
|
December 20, 2007 |
|
NAWAL KISHORE UPADHYA Vs. PANPATI LOHARIN
|
April 11, 2007 |
|
NEELAM LATA Vs. STATE OF JHARKHAND
|
December 5, 2007 |
|
NEELAWATI TRANSPORT Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
April 20, 2007 |
|
Nepal Baitha, Santosh Mahto And Lal Brajeshwar Nath Sahdeo Vs. State Of Bihar (Now Jharkhand)
|
November 6, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANGAL RAM MACHHUA
|
July 31, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. MARIAM MINZ
|
March 4, 2007 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SUMITRA MAHTO
|
January 18, 2007 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SYED ERSHAD ALI ALIAS SYED ERSHAD ALI RIZWI PEE PEE & ORS.
|
March 7, 2007 |
|
NEW INDIA ASSURANCE CO.LTD Vs. SUMITRA MAHTO
|
January 15, 2007 |
|
New India Assurance Company Ltd. Vs. Shyam Sunder Hetamsariya
|
September 14, 2007 |
|
NIL KANT SINGH MUNDA Vs. SATROGHAN SINGH MUNDA
|
April 18, 2007 |
|
NIRMAL BHOGILAL Vs. STATE OF JHARKHAND
|
September 20, 2007 |
|
NIRODHI PRAKASH GANGULY Vs. STATE OF BIHAR
|
August 1, 2007 |
|
Nitya Nand Mishra Vs. Vinoba Bhawe University
|
October 3, 2007 |
|
NIYAZ AHMAD Vs. STATE OF JHARKHAND
|
November 28, 2007 |
|
NOOR ASISHA KHATOON Vs. SURJIT SINGH
|
July 11, 2007 |
|
NORMI TOPNO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
October 11, 2007 |
|
OFFICER COMMANDING, 105 R.C.C. (C.R.E.F.) CLO 99 APO AND ANOTHER Vs. SMT. ESTELLA HEMBROM
|
February 28, 2007 |
|
OIL INDIA LTD Vs. NEIL ROSE AND ORS
|
August 30, 2007 |
|
OM PRAKASH Vs. CENTRAL POLLUTION CONTROL BOARD
|
January 5, 2007 |
|
OM PRAKASH AGARWALA Vs. STATE OF JHARKHAND
|
October 10, 2007 |
|
OM PRAKASH GOYAL Vs. BHIKHARI DHARWAR
|
June 21, 2007 |
|
OM PRAKASH SHARAF Vs. STATE OF JHARKHAND
|
December 19, 2007 |
|
OM PRAKASH SINGH AND MAHENDRA RAM Vs. STATE OF JHARKHAND THROUGH THE SECRETARY LABOUR
|
August 8, 2007 |
|
OM SERVICE STATION Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
December 20, 2007 |
|
Omec Engineers Vs. Commissioner Of Income Tax
|
September 18, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. KAILASH RAM
|
April 24, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SAVITRI KUMARI SINGH
|
April 26, 2007 |
|
ORIENTAL INSURANCE CO.LTD Vs. TAUFIQUE KHAN
|
July 11, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MOSTT. KAUSHALYA DEVI
|
August 23, 2007 |
|
OSD COKE PVT.LTD Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
OTS LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 6, 2007 |
|
P.K.Sarkar Vs. Secretary-Cum-Chairman, Board Of Trustee, Ministry Of Coal
|
October 31, 2007 |
|
PADMA LOCHAN DAS Vs. STATE OF JHARKHAND
|
December 14, 2007 |
|
PAGLA @ ARUN KEOT Vs. STATE OF BIHAR
|
June 21, 2007 |
|
PAKUR JAGRAN MANCH Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
PALLAVI Vs. RAJ KAMAL
|
December 5, 2007 |
|
PANCHAM BHUIYAN Vs. STATE OF JHARKHAND
|
January 11, 2007 |
|
PANCHAM BHUIYAN Vs. STATE OF JHARKHAND
|
January 7, 2007 |
|
PANKAJ KUMAR SHARMA Vs. STATE OF JHARKHAND & ANR.
|
January 12, 2007 |
|
PAPPU CHOUDHARY Vs. STATE OF JHARKHAND
|
January 10, 2007 |
|
PARASNATH RAI Vs. STATE OF JHARKAHND
|
February 14, 2007 |
|
Parma Nand Pandit Vs. State of Jharkhand
|
December 17, 2007 |
|
PAYAL CHEMICALS Vs. CENTRAL COALFIELDS LTD
|
December 3, 2007 |
|
PESH IMAM QURESHI Vs. STATE OF JHARKHAND
|
April 9, 2007 |
|
PHULMATI DEVI Vs. JIWASIA DEVI
|
August 10, 2007 |
|
PILLU SINGH Vs. STATE OF BIHAR
|
April 9, 2007 |
|
Pitamber Singh Ganjhu Vs. State of Bihar (now Jharkhand)
|
April 19, 2007 |
|
Piyush Ranjan Mittal Vs. Coal India Limited
|
May 4, 2007 |
|
POLY ART INDUSTRIES (P) LTD. Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
PRABHASH MUKHERJEE Vs. STATE OF JHARKHAND & ORS.
|
September 6, 2007 |
|
PRAHLAD PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 10, 2007 |
|
PRAKASH AMRUT MODY Vs. STATE OF JHARKHAND
|
March 6, 2007 |
|
PRANIP KUMAR ROY Vs. TATA IRON AND STEEL COMPANY
|
January 24, 2007 |
|
PRASADI MAHTO @ TALO MAHTO AND TALESHWAR MAHATO Vs. STATE OF JHARKHAND
|
February 15, 2007 |
|
PRATAP NARAYAN GOPE Vs. STATE OF JHARKHAND
|
October 24, 2007 |
|
PRATIK SARKAR Vs. STATE OF JHARKHAND
|
September 20, 2007 |
|
PRATIMA GHOSH Vs. STATE OF JHARKHAND
|
December 4, 2007 |
|
PRITHIBI BHAGAT Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
PROMOD KUMAR BHAGAT Vs. GOPAL RAM BHAGAT
|
August 3, 2007 |
|
PROTIMA MOYEE SADHU KHAN Vs. STATE OF JHARKHAND
|
February 12, 2007 |
|
PULKERIA BHENGRAJ @ PULKARIA DEVI @ PULCHERIA OREA Vs. STATE OF JHARKHAND THROUGH C.B.I
|
June 21, 2007 |
|
PUNAM KUMARI Vs. STATE OF JHARKHAND
|
December 3, 2007 |
|
PURAN MAHTO Vs. BUDHANI DEVI
|
April 10, 2007 |
|
PURENDRA MUNDA Vs. PRADHAN SINGH MUNDA
|
January 11, 2007 |
|
PURNO BODRA AND SIDIU BODRA Vs. STATE OF JHARKHAND
|
July 10, 2007 |
|
PUSHPA VERMA Vs. UNION OF INDIA
|
April 18, 2007 |
|
R.A.HIMATSINGKA & CO Vs. STATE OF JHARKHAND
|
September 5, 2007 |
|
R.G. GUPTA Vs. STATE OF JHARKHAND
|
July 4, 2007 |
|
R.M.Sinha & Company, Partnership firm having its register Vs. State of Jharkhand
|
March 9, 2007 |
|
RABINDRA MUNDA Vs. STATE OF BIHAR
|
May 3, 2007 |
|
RADHA SAH Vs. STATE OF JHARKHAND
|
February 6, 2007 |
|
RADHE RAMAN NAIK Vs. STATE OF JHARKHAND
|
July 4, 2007 |
|
RADHEY BISCUITS PVT. LTD Vs. STATE OF JHARKHAND
|
March 14, 2007 |
|
RAGHAB KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
September 27, 2007 |
|
RAGHAB KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2007 |
|
RAGHAVENDRA KUMAR DAS Vs. STATE OF JHARKHAND
|
July 9, 2007 |
|
RAGHU SARDAR Vs. STATE OF BIHAR
|
April 18, 2007 |
|
RAGHUNATH PRASAD Vs. STATE OF JHARKHAND
|
August 2, 2007 |
|
RAGIOUS BARA Vs. STATE OF JHARKHAND
|
September 6, 2007 |
|
RAIYA MAHTO @ BHAGAT, RAGHU SAHU Vs. STATE OF JHARKHAND
|
January 9, 2007 |
|
RAJ KAMAL PRASAD Vs. MOSAMMAT BINDU DEVI
|
September 13, 2007 |
|
RAJ KUMAR BHUIAN Vs. STATE OF BIHAR
|
January 25, 2007 |
|
Raj Kumar Jaiswal Vs. Nirmala Devi
|
March 1, 2007 |
|
RAJ KUMAR SINGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
|
July 18, 2007 |
|
RAJ KUMAR SINGHANIA Vs. UNION OF INDIA
|
June 19, 2007 |
|
RAJ REFRACTORIES (P) LTD Vs. STATE OF JHARKHAND
|
July 31, 2007 |
|
Raj Refractories (P) Ltd. Vs. State Of Jharkhand
|
October 4, 2007 |
|
RAJEEV KUMAR Vs. STATE OF JHARKHAND
|
March 20, 2007 |
|
RAJENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 13, 2007 |
|
RAJENDRA PRASAD Vs. DIRECTOR-CUM-CHAIRMAN, D.P.C., NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY
|
October 11, 2007 |
|
RAJENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND
|
March 30, 2007 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 23, 2007 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, WATER RESOURCES DEPARTMENT
|
December 13, 2007 |
|
Rajesh @ Rajesh Sao @ Tarkeshwar Sahu Vs. State of Jharkhand
|
December 18, 2007 |
|
RAJESH KR.YADAV @ RAJESH NADAV Vs. BHARAT COKING COAL LIMITED
|
February 28, 2007 |
|
Rajesh Yadav Vs. State of Jharkhand
|
July 18, 2007 |
|
Rajeshwar Ram Vs. State Of Jharkhand
|
October 24, 2007 |
|
RAJIV KUMAR Vs. STATE OF JHARKHAND
|
January 17, 2007 |
|
RAJKUMAR PANDIT Vs. STATE OF BIHAR
|
March 12, 2007 |
|
Rakesh Kiran, Sachin Indiwar And Julian A.Toppo @ Julian Toppo Vs. Ranchi University, Through Its Vice Chancellor
|
October 6, 2007 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
April 24, 2007 |
|
Rakesh Kumar Jha Vs. Jharkhand State Housing Board
|
October 3, 2007 |
|
RAKESH KUMAR PODDAR Vs. STATE OF BIHAR
|
December 11, 2007 |
|
RAM ADHYAR PANDEY Vs. STEEL AUTHORITY OF INDIA
|
January 15, 2007 |
|
RAM AWATAR RAM Vs. STATE OF JHARKHAND
|
August 27, 2007 |
|
RAM BRIKSH SAO Vs. ASHARFI PANDIT
|
November 30, 2007 |
|
RAM CHANDRA YADAV Vs. STATE OF JHARKHAND
|
March 14, 2007 |
|
Ram Janam Paswan Vs. The State Of Jharkhand, Deputy Commissioner, Superintendent Of Police And Krishna Ram
|
November 2, 2007 |
|
RAM JANAM SINGH Vs. BHAIYA SURESH SINGH
|
January 15, 2007 |
|
RAM JANAM SINGH, @ RAM JANAM KHARWAR, SHANKAR CHOUDHARY AND KETAR BHUIYAN Vs. STATE OF JHARKHAND
|
August 14, 2007 |
|
RAM KISHAN AGARWALA Vs. RAMAWATAR AGARWALLA
|
November 7, 2007 |
|
RAM KUMAR SINGH ALIAS BABUA Vs. STATE OF JHARKHAND
|
March 1, 2007 |
|
Ram Lal Sao Vs. State of Jharkhand
|
March 16, 2007 |
|
RAM NANDAN SINGH Vs. THANSA BHUIYAN
|
July 9, 2007 |
|
RAM NARESH PRASAD Vs. VICE CHANCELLOR, VINOBA BHABE UNIVERSITY
|
December 12, 2007 |
|
RAM PADA HEMBROM Vs. STATE OF JHARKHAND
|
November 20, 2007 |
|
RAM PIYARI DEVI Vs. STATE OF JHARKHAND
|
December 12, 2007 |
|
RAM PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
June 15, 2007 |
|
RAM PRASAD SAO Vs. STATE OF BIHAR
|
May 17, 2007 |
|
Ram Prasad Sao Vs. State of Bihar (Now Jharkhand)
|
March 4, 2007 |
|
RAM PRAVESH SINGH Vs. STATE OF JHARKHAND
|
April 9, 2007 |
|
RAM PYARE SINGH Vs. STATE OF BIHAR
|
March 30, 2007 |
|
Ram Ratan Lal Rajgarhia And Pradeep Rajgarhia Vs. State Of Jharkhand
|
September 20, 2007 |
|
RAM REKHA SAO Vs. STATE OF BIHAR
|
August 6, 2007 |
|
RAM SAHAY MAHTO Vs. STATE OF BIHAR
|
May 1, 2007 |
|
RAMANAND TIWARY Vs. INDIAN IRON AND STEEL COMPANY LTD
|
April 27, 2007 |
|
RAMBILASH BHARTI Vs. BHARAT COKING COAL LTD
|
August 1, 2007 |
|
RAMDENI RAM @ RAMDHANI RAM Vs. NATIONAL INSURANCE CO.LTD., RANCHI
|
July 31, 2007 |
|
RAMESH LIYANGI Vs. STATE OF BIHAR
|
April 3, 2007 |
|
Rameshwar Mahto Vs. State Of Jharkhand
|
August 21, 2007 |
|
RAMJEE SINGH Vs. STATE OF JHARKHAND
|
March 2, 2007 |
|
RAMLAL SARDAR Vs. STATE OF BIHAR
|
February 21, 2007 |
|
RAMNATH PRASAD SINGH Vs. STATE OF BIHAR
|
July 31, 2007 |
|
RAMPARI DEVI Vs. CHAIRMAN, B.C.C.L, DHANBAD
|
June 11, 2007 |
|
RAMPREET BARAIK Vs. STATE OF BIHAR
|
May 2, 2007 |
|
RAMSWARUP PANDIT Vs. STATE OF JHARKHAND
|
January 22, 2007 |
|
RANA SINGH Vs. STATE OF JHARKHAND
|
February 27, 2007 |
|
RANCHI CLUB LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
August 13, 2007 |
|
RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK LTD Vs. ASHOK CHANDRA DEOGARIA
|
July 31, 2007 |
|
RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK LTD., RANCHI Vs. ASHOK CHANDRA DEOGARIA
|
August 31, 2007 |
|
RANCHI MOTOR FITNESS CENTRE, RANCHI Vs. STATE OF JHARKHAND
|
December 17, 2007 |
|
Ranchi Regional Development Authority Through Its Secretary, Mr.Ajay Shekhar And The Secretary, Ranchi Regional Development Authority Vs. Domco (Private) Ltd.Through Its Director, Sri Ram Chandra Prakash And The Secretary, Urban Development, Government Of Jharkhand
|
November 2, 2007 |
|
RANISATI PIPE INDUSTRIES Vs. STATE OF JHARKHAND
|
March 30, 2007 |
|
RANJIT KUMAR DOKANIA Vs. RANCHI UNIVERSITY
|
August 23, 2007 |
|
Ranjit Kumar Sinha Vs. State of Jharkhand
|
September 24, 2007 |
|
RANTHU ORAON Vs. HARI ORAON
|
November 22, 2007 |
|
RANVIJAY PRASAD DEO Vs. STATE OF JHARKHAND
|
March 20, 2007 |
|
RASHMI VERMA Vs. STATE OF JHARKHAND
|
February 5, 2007 |
|
RASMUNI MARANDI Vs. STATE OF BIHAR
|
May 10, 2007 |
|
RATAN KUMAR GUPTA Vs. STATE OF JHARKHAND
|
August 3, 2007 |
|
RAVI KANT AND DILIP SENGUPTA Vs. STATE OF JHARKHAND
|
December 18, 2007 |
|
RAVI SINHA Vs. STATE OF JHARKHAND THROUGH C.B.I.SPEC.AND THE STATE OF BIHAR THROUGH C.B.I.
|
June 21, 2007 |
|
RAVIKANT PANDEY Vs. STATE OF JHARKHAND
|
July 6, 2007 |
|
REEBHA SINGH Vs. ASHOK KUMAR SINGH
|
September 12, 2007 |
|
Reena Kumari Vs. Ram Kishore Prasad Singh
|
July 31, 2007 |
|
RESHMI KEWTAIN Vs. STATE OF BIHAR
|
February 13, 2007 |
|
RINA DEVI Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD
|
May 5, 2007 |
|
RIPUSUDAN DUBEY Vs. STATE OF JHARKHAND, SRI DEBASHISH GUPTA AND SRI BIRENDRA PRASAD SINGH
|
June 25, 2007 |
|
Rita Devi Vs. State of Jharkhand
|
September 20, 2007 |
|
RITES LIMITED Vs. BANK OF INDIA
|
July 18, 2007 |
|
ROHAN MAHTO Vs. STATE OF BIHAR
|
April 25, 2007 |
|
Roy Estate, Through One Of Its Partner Kiran Roy Vs. State Of Jharkhand Through Secretary (Higher Education), Deptt.Of Human Resources Development, Government Of Jharkhand, Deputy Commissioner And Principal, Ranchi WomenS College
|
October 1, 2007 |
|
RUP CHAND MAHTO Vs. STATE OF BIHAR
|
May 9, 2007 |
|
RUPLAL YADAV AND BASUDEO RAI Vs. STATE OF JHARKHAND
|
March 23, 2007 |
|
S. MEHTA Vs. THE STEEL AUTHORITY OF INDIA LTD.
|
February 7, 2007 |
|
S.D. SINGH POLYTUBE CO. PVT. LTD. Vs. STATE OF JHARKHAND
|
March 23, 2007 |
|
S.S. PRASAD Vs. SUMITRA DEVI
|
February 26, 2007 |
|
SACHIDANAND SINGH AND DEEPAK KUMAR @ DIPAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 3, 2007 |
|
Sachidanand Thakur Vs. State Of Jharkhand
|
September 25, 2007 |
|
SADHNA GUPTA Vs. STATE OF JHARKHAND
|
April 25, 2007 |
|
SAFGRUDDIN ANSARI Vs. STATE OF BIHAR
|
April 5, 2007 |
|
SAHJAD ANSARI Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
Sahrang Oraon, Sukra Oraon, Mani Oraon And Sawla Kherwar @ Sanwa Oraon Vs. State Of Jharkhand
|
October 29, 2007 |
|
SAKTI PADO GOPE Vs. STATE OF JHARKHAND
|
September 10, 2007 |
|
SAMARI LAL Vs. RAMCHANDRA BAITHA
|
November 15, 2007 |
|
SAMIR GUPTA Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
SAMIR KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
SAMSUDDIN ANSARI Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
SANDEEP KUMAR SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
|
October 19, 2007 |
|
SANGEETA SINHA Vs. STATE OF JHARKHAND
|
June 21, 2007 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT.OF JHARKHAND
|
May 11, 2007 |
|
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
|
November 23, 2007 |
|
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
|
September 28, 2007 |
|
SANJAY KUMAR SARAF Vs. JITBAHAN MAHTO
|
April 4, 2007 |
|
SANJAY MAHTO Vs. STATE OF JHARKHAND
|
April 3, 2007 |
|
SANJAY MURMU Vs. STATE OF JHARKHAND
|
August 10, 2007 |
|
SANJAY RAM Vs. STATE OF JHARKHAND
|
April 10, 2007 |
|
SANJAY VISHWAKARMA @ SANJAY KUMAR Vs. STATE OF JHARKHAND
|
December 12, 2007 |
|
SANJEEV KUMAR MANDAL Vs. STATE OF JHARKHAND
|
December 10, 2007 |
|
SANTOSH KUMAR DUBEY, JAGDISH DUBEY AND SUBAHDRA DEVI Vs. BHARAT COKING COAL LIMITED
|
December 13, 2007 |
|
SARITA KUER AND OTHERS Vs. BALJINDER PRIT SINGH AND OTHERS
|
July 31, 2007 |
|
SARJU RAM Vs. KAILASH RAM AND ORS.
|
April 4, 2007 |
|
SARLA SINGH Vs. NATIONAL INSURANCE CO LTD
|
January 24, 2007 |
|
SAROJ KUMAR PRASAD Vs. STATE OF JHARKHAND
|
November 7, 2007 |
|
SARVA DEO SINGH Vs. RAMCHANDRA SINGH
|
August 24, 2007 |
|
SASHI KUMAR SINGH Vs. UNION OF INDIA
|
April 20, 2007 |
|
SATISH CHANDRA AGARWAL Vs. DINESH CHANDRA AGARWAL
|
March 16, 2007 |
|
SATYA NARAYAN CHOUDHARY Vs. CENTRAL COALFIELDS LIMITED
|
July 26, 2007 |
|
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
March 14, 2007 |
|
SATYANARAYAN RAO Vs. M. PRASAD RAO @ M. RAO
|
February 13, 2007 |
|
SATYAPAL Vs. STATE OF BIHAR
|
August 10, 2007 |
|
SECRETARY AKHILESHWAR SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF COAL AND MINES
|
March 1, 2007 |
|
SEDMAL MODI Vs. SHIV SHANKAR PRASAD YADAV
|
February 23, 2007 |
|
Sewan Singh Vs. State Of Jharkhand
|
December 22, 2007 |
|
SHAILESH MAHTO Vs. STATE OF JHARKHAND
|
February 9, 2007 |
|
Shambhu Nath Yadav Vs. Pradeep Kumar Yadav
|
November 30, 2007 |
|
SHAMBHU RAM TIWARY Vs. STATE OF BIHAR
|
April 27, 2007 |
|
SHAMBHU SHARAN LALL Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
November 7, 2007 |
|
SHANKAR KUMAR Vs. STATE OF JHARKHAND
|
August 21, 2007 |
|
SHANKAR LAL AND ANOTHER Vs. AWADH MANI PATHAK AND OTHERS
|
May 10, 2007 |
|
SHANKAR MALLAH Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
SHANTI DEVI Vs. STATE OF JHARKHAND
|
December 11, 2007 |
|
SHASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
February 7, 2007 |
|
SHASHI SHEKHARAM Vs. STATE OF JHARKHAND
|
March 12, 2007 |
|
SHEO KUMAR AGARWAL SUNIL KUMAR Vs. SHAGUN UDYOG, PVT. LTD
|
January 8, 2007 |
|
SHEO LALL GARERI Vs. SK. ABBAS
|
May 9, 2007 |
|
SHISHU BALA DEVI Vs. STATE OF JHARKHAND
|
March 2, 2007 |
|
SHIV CHARAN HANSDA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
August 30, 2007 |
|
SHIV CHARAN MARAYA Vs. STATE OF JHARKHAND
|
February 26, 2007 |
|
Shiv Kumar Oraon Vs. State of Jharkhand
|
October 11, 2007 |
|
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 19, 2007 |
|
SHIV KUMAR THAKUR Vs. STATE OF BIHAR
|
June 15, 2007 |
|
SHORAVANI DEVI Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.
|
December 11, 2007 |
|
SHREE JAGDAMBA COKE INDUSTRIES (P) LTD. Vs. STATE OF JHARKHAND
|
December 20, 2007 |
|
SHRIKRISHNA PRASAD SINHA Vs. STATE OF JHARKHAND
|
February 15, 2007 |
|
SHYAM BAHADUR SINHA Vs. STATE OF JHARKHAND
|
December 5, 2007 |
|
SHYAM BESRA Vs. STATE OF BIHAR
|
August 20, 2007 |
|
SHYAM NANDAN SINGH Vs. STATE OF JHARKHAND
|
November 1, 2007 |
|
Shyam Nayak Vs. The State Of Jharkhand
|
November 6, 2007 |
|
SHYAMA NAND PANDEY Vs. STATE OF JHARKHAND
|
October 3, 2007 |
|
SIKANDAR ANSARI Vs. STATE OF BIHAR NAW JHARKHAND
|
March 29, 2007 |
|
SILLA MAHTO Vs. STATE OF BIHAR
|
April 25, 2007 |
|
SINGH REFRACTORIES WORKS Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 18, 2007 |
|
SITA DEVI Vs. LALITA DEVI
|
April 18, 2007 |
|
SITA RAM MAHTO Vs. CENTRAL COALFIELDS LTD.
|
July 20, 2007 |
|
SITA RAM PRASAD Vs. STATE OF JHARKHAND
|
July 17, 2007 |
|
SK MOHAMMED MINHAZUDDIN Vs. STATE OF JHARKHAND
|
April 9, 2007 |
|
SOM HEMBROM Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
SOMAR RANA Vs. STATE OF BIHAR
|
April 10, 2007 |
|
SOMAY MARDI Vs. BIKRAM MURMU
|
May 15, 2007 |
|
SONAL DIWAN Vs. NEETA DIWAN
|
April 20, 2007 |
|
SONIA DEVI Vs. SANJIT KUMAR
|
August 13, 2007 |
|
SONIA DEVI & ANR Vs. SANJIT KUMAR & ORS
|
July 30, 2007 |
|
SONMAT DEVI Vs. AJAY KUMAR SINHA
|
August 10, 2007 |
|
SONMAT DEVI Vs. AJAY KUMAR SINHA
|
August 7, 2007 |
|
SONU DUBEY ALIAS NITESH DUBEY Vs. STATE OF JHARKHAND
|
October 29, 2007 |
|
SPARTAN CARRIERS PVT. LTD Vs. CENTRAL COALFIELDS LTD
|
October 8, 2007 |
|
SPECIAL OFFICER Vs. DINBANDHU MISHRA
|
April 19, 2007 |
|
SRIKANT RAI AND ORS Vs. STATE OF JHARKHAND AND ANR
|
September 21, 2007 |
|
SRIMATI RABIDAS Vs. NEW INDIA ASSURANCE CO.LTD
|
January 10, 2007 |
|
SRIMATI SULOCHNA DEVI Vs. COAL INDIA LIMITED
|
May 18, 2007 |
|
SRMB UDYOG LIMITED Vs. ATIBIR HITECH RET LIMITED
|
May 16, 2007 |
|
ST. THOMAS SCHOOL Vs. STATE OF JHARKHAND
|
August 28, 2007 |
|
STAN COMMODITIES PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 1, 2007 |
|
STATE BANK OF INDIA Vs. GITA DEVI
|
April 3, 2007 |
|
STATE OF BIHAR Vs. ARUN KUMAR SARAFF AND SUKMINI SARAFF
|
August 10, 2007 |
|
STATE OF BIHAR Vs. MUMTAZ AHMAD
|
February 22, 2007 |
|
STATE OF BIHAR Vs. RIJHU MAHTO
|
February 12, 2007 |
|
STATE OF BIHAR Vs. CHINIBAS MAHTO AND ANR.AND SOMA DEBYA
|
February 5, 2007 |
|
STATE OF BIHAR Vs. CHINIBAS MAHTO
|
March 7, 2007 |
|
STATE OF BIHAR Vs. JAHAGIR KHAN
|
February 27, 2007 |
|
STATE OF BIHAR Vs. SOMRA AHIR
|
March 13, 2007 |
|
STATE OF BIHAR Vs. HARI LAL
|
November 7, 2007 |
|
STATE OF BIHAR Vs. SHAMSUDDIN ANSARI
|
July 13, 2007 |
|
STATE OF BIHAR Vs. SHARDA DEVI
|
August 28, 2007 |
|
STATE OF BIHAR Vs. VIJAY KUMAR THAKUR
|
February 26, 2007 |
|
STATE OF BIHAR Vs. CHINIBAS MAHTO
|
April 23, 2007 |
|
STATE OF BIHAR Vs. CHINIBAS MAHTO
|
December 6, 2007 |
|
STATE OF BIHAR Vs. MEWA RAM CHOURASIA
|
March 13, 2007 |
|
STATE OF BIHAR Vs. SITA RAM KUMHAR @ KUMAR
|
February 23, 2007 |
|
State Of Bihar (Now Jharkhand) Vs. Hari Lal
|
September 26, 2007 |
|
STATE OF BIHAR THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. RAMESHWAR LAL AGARWAL
|
July 27, 2007 |
|
STATE OF BIHAR, THROUGH THE DEPUTY COMMISSIONER Vs. DURGA BHAGAT
|
August 10, 2007 |
|
STATE OF JAHARKHAND Vs. NAVIN KUMAR SINHA
|
August 8, 2007 |
|
STATE OF JHARKHAND Vs. VIJAY KUMAR THAKUR
|
February 24, 2007 |
|
STATE OF JHARKHAND Vs. RADHEY SHYAM PRASAD SINGH
|
February 26, 2007 |
|
STATE OF JHARKHAND Vs. PRANAY KUMAR SRIVASTAWA
|
July 31, 2007 |
|
STATE OF JHARKHAND Vs. PADMALOCHAN KALINDI
|
October 11, 2007 |
|
STATE OF JHARKHAND Vs. AJAY KUMAR PAL
|
August 28, 2007 |
|
STATE OF JHARKHAND Vs. SHIV KUMAR SINGH
|
July 17, 2007 |
|
STATE OF JHARKHAND Vs. AMARENDRA KUMAR : SHIV KUMAR RAM : UDAY SHANKAR PRASAD SINGH
|
July 17, 2007 |
|
STATE OF JHARKHAND Vs. KARA MAHTO
|
December 13, 2007 |
|
STATE OF JHARKHAND Vs. ASHOK KUMAR
|
March 1, 2007 |
|
State Of Jharkhand Vs. Union Of India
|
September 25, 2007 |
|
STATE OF JHARKHAND Vs. UMESH MEHTA
|
April 24, 2007 |
|
STATE OF JHARKHAND Vs. BALDEO LAKRA
|
June 27, 2007 |
|
STATE OF JHARKHAND THROUGH THE DIVISIONAL FOREST OFFICER, DHANBAD FOREST DIVISION Vs. BINOD KUMAR SARIA
|
February 22, 2007 |
|
STEEL AUTHORITY OF INDIA LTD Vs. BIBI JAN BIBI
|
February 26, 2007 |
|
STEEL AUTHORITY OF INDIA LTD Vs. MD SHAMSHAD ANSARI
|
March 2, 2007 |
|
Steel Authority Of India Ltd. Vs. British India Rolling Mills
|
September 14, 2007 |
|
STEEL CITY PRESS LTD.THROUGH MOHAMMAD ASUDULLA Vs. STATE OF JHARKHAND
|
June 11, 2007 |
|
SUBHASH CHANDRA MISHRA Vs. HEAVY ENGINEERING CORPORATION LTD
|
August 1, 2007 |
|
SUBODH BHAGAT Vs. SAZADA KHATOON
|
July 19, 2007 |
|
SUDAMA CHOUDHARY Vs. CHANDRIKA CHOUDHARY
|
April 18, 2007 |
|
SUJEET NISHAD Vs. STATE OF JHARKHAND
|
March 2, 2007 |
|
SUKARI DEVI Vs. GAGANDEO SINGH
|
June 19, 2007 |
|
SUKRA ORAON Vs. STATE OF BIHAR
|
April 19, 2007 |
|
SUKRA ORAON Vs. STATE OF JHARKHAND
|
June 22, 2007 |
|
SUKRO DEVI Vs. STATE OF JHARKHAND
|
June 19, 2007 |
|
SUKUMAR NATH JHA Vs. PRESIDING OFFICER LABOUR COURT
|
November 29, 2007 |
|
SUKUR MANI DEVI Vs. BIPIN BIHARI SINGH
|
May 14, 2007 |
|
SULEMAN MIYA AND OTHERS Vs. BAJRANGI RAI AND OTHERS
|
July 30, 2007 |
|
SUMITRA DEVI Vs. SUMITRA DEVI
|
February 22, 2007 |
|
SUMIYA DEVI Vs. SRI BIR MARKETING SERVICES
|
September 5, 2007 |
|
SUNAINA DEVI Vs. SUNITA KUMARI
|
July 2, 2007 |
|
SUNDAR SAO Vs. ADHIM SAO
|
April 20, 2007 |
|
SUNIL KUMAR KOTRIWAL @ SUNIL KOTRIWAL AND TIRTHRAJ HIMMATSINGHKA @ TIRTH RAJ HIMMAT SINGH Vs. STATE OF JHARKHAND
|
December 7, 2007 |
|
SUNIL KUMAR SINGH @ MUNNA SINGH @ SUNIL KUMAR Vs. STATE OF JHARKHAND
|
December 11, 2007 |
|
SUNIL MISKAR Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO.LTD
|
April 30, 2007 |
|
SUNITA DEVI Vs. BCCL, THROUGH THE CHIEF MANAGING DIRECTOR
|
December 3, 2007 |
|
SUNITA DEVI AND VIJYA LAXMI DEVI Vs. UNION OF INDIA
|
June 22, 2007 |
|
SURAJ DEO RAM Vs. STATE OF JHARKHAND
|
December 7, 2007 |
|
SURAJ NARAYAN PANDEY Vs. STATE OF BIHAR NOW JHARKHAND
|
March 30, 2007 |
|
SURAJ ORAON Vs. STATE OF BIHAR
|
April 23, 2007 |
|
SURENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 26, 2007 |
|
SURENDRA PAL SINGH Vs. UNION OF INDIA THROUGH DEPUTY SECRETARY
|
November 29, 2007 |
|
SURENDRA PRASAD Vs. STATE OF JHARKHAND
|
August 6, 2007 |
|
SURESH KUMAR AGARWAL Vs. STATE OF BIHAR
|
April 11, 2007 |
|
SURESH LAL Vs. SAIL, BOKARO STEEL PLANT
|
July 4, 2007 |
|
SURESH LAL Vs. SAIL, BOKARO STEEL PLANT
|
April 7, 2007 |
|
SURESH PANDEY Vs. STATE OF JHARKHAND
|
March 28, 2007 |
|
SURESH PATHAK Vs. CHIEF GENERAL MANAGER
|
September 6, 2007 |
|
SURESH SAW Vs. KALICHARAN SAW
|
March 23, 2007 |
|
SURESH THAKUR Vs. IRA MITRA
|
November 30, 2007 |
|
SURYA KANT MANDAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 4, 2007 |
|
SUSHIL RAWANI Vs. STATE OF BIHAR
|
July 30, 2007 |
|
SWADHIN MANDAL @ SWADHIN CHANDRA MANDAL AND ORS Vs. THE STATE OF JHARKHAND
|
September 14, 2007 |
|
Syed Mohammad Asim Vs. State of Bihar (now Jharkhand)
|
September 27, 2007 |
|
T.MUKHERJEE Vs. STATE OF JHARKHAND
|
April 11, 2007 |
|
T.V. RAMANATHAN, MANAGING DIRECTOR AND CHIEF OPERATING OFFICER, EXIDE INDUSTRIES LTD. AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
October 19, 2007 |
|
TALA MARANDI Vs. STATE OF BIHAR
|
April 17, 2007 |
|
TALA MURMU Vs. STATE OF BIHAR
|
April 4, 2007 |
|
TANUSHREE BANERJEE Vs. STATE OF JHARKHAND
|
December 14, 2007 |
|
TATA IRON AND STEEL CO.LTD. Vs. STATE OF BIHAR, THE SUB DIVISIONAL OFFICER, DHALBHUM-CUM-THE CERTIFICATE OFFICER
|
September 5, 2007 |
|
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
|
April 5, 2007 |
|
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
|
August 31, 2007 |
|
TATA MAIN HOSPITAL Vs. STATE OF JHARKHAND
|
September 7, 2007 |
|
TATA STEEL LTD Vs. STATE OF JHARKHAND
|
January 18, 2007 |
|
TATA STEEL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 11, 2007 |
|
TATA STEEL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 11, 2007 |
|
TAYO ROLLS LTD Vs. STATE OF JHARKHAND
|
June 21, 2007 |
|
TEJA SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 16, 2007 |
|
THE WORKMEN OF LOYABAD COLLIERY Vs. STATE OF BIHAR
|
October 4, 2007 |
|
THOMAS KERKETTA Vs. STATE OF JHARKHAND
|
February 5, 2007 |
|
TILAK RAJ TANDON Vs. BASUDHA COKE (INDIA) PVT. LTD.
|
March 13, 2007 |
|
TILESHWAR SAHU Vs. STATE OF JHARKHAND
|
January 5, 2007 |
|
TILESHWAR SAHU Vs. STATE OF JHARKHAND
|
April 10, 2007 |
|
Tileshwar Sahu Vs. The State Of Jharkhand
|
November 6, 2007 |
|
TILOTTAMA DEVI Vs. JITENDRA SINGH
|
April 30, 2007 |
|
TIRTH RAJ TIWARY Vs. UNION OF INDIA
|
April 12, 2007 |
|
TRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
September 7, 2007 |
|
Trf Limited Vs. Commissioner Of Central Excise And Service Tax
|
November 6, 2007 |
|
TRIBAL MEDICAL ASSOCIATION Vs. STATE OF JHARKHAND
|
June 14, 2007 |
|
TRIBENI SAO AND HARDU RANA Vs. STATE OF JHARKHAND
|
March 28, 2007 |
|
TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
October 5, 2007 |
|
Triloki Prasad Yadav Vs. State Of Jharkhand
|
October 4, 2007 |
|
TUFAN SOREN AND MAHA HANSDA Vs. STATE OF JHARKHAND
|
November 27, 2007 |
|
TULAS KUER Vs. PARSURAM SINGH
|
April 25, 2007 |
|
Tulsi Mahto Vs. State Of Jharkhand And Gunjari Devi
|
October 4, 2007 |
|
U.P.SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
|
August 31, 2007 |
|
UMA KANT FARIYAT Vs. STATE OF JHARKHAND
|
September 17, 2007 |
|
UMA KUMARI DEVI Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
UMA SHANKAR PRASAD Vs. HAZARIBAGH MINES BOARD, CHAIRMAN, HAZARIBAGH MINES BOARD, ADDITIONAL
|
July 31, 2007 |
|
UMESH CHANDRA CHAUDHARY Vs. STATE OF JHARKHAND
|
June 26, 2007 |
|
UMESH PRASAD SINGH Vs. COAL INDIA LIMITED
|
May 18, 2007 |
|
UMESHWAR UPADHYAY Vs. STATE OF JHARKHAND
|
February 13, 2007 |
|
UNION BANK OF INDIA Vs. ANNAPURNAUDYOG
|
July 13, 2007 |
|
Union Enterprises Vs. Union Of India [Alongwith Tax Case No.07 Of 2003]
|
November 2, 2007 |
|
Union Of India Vs. Union Of India
|
October 4, 2007 |
|
UNION OF INDIA Vs. DEVENDRA DEO NARAIN SINGH
|
February 8, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. MD ASLAM KHAN
|
August 27, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDRA MARANDI
|
March 12, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASIR KINDO @ KHUDO
|
March 26, 2007 |
|
URMILA DEVI Vs. RANI DEVI
|
April 19, 2007 |
|
USHA ALLOY MAZDOOR SANGH Vs. STATE OF JHARKHAND
|
July 5, 2007 |
|
UTTAM KUJUR Vs. STATE OF JHARKHAND
|
May 3, 2007 |
|
VAISHALI ENTERPRISES Vs. PUNJAB NATIONAL BANK
|
August 3, 2007 |
|
VAKIL PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
February 2, 2007 |
|
VANCHISWARAN Vs. STATE OF JHARKHAND
|
January 12, 2007 |
|
VARDAAN BUILDERS Vs. VEER KRISHNA SAHAY
|
June 14, 2007 |
|
VEENA DEVI Vs. ARUN KUMAR SINGH
|
March 28, 2007 |
|
Veer Singh Vs. State Of Jharkhand
|
September 12, 2007 |
|
VIDYANAND SHARMA Vs. STATE OF JHARKHAND
|
April 10, 2007 |
|
VIG ENGLISH SCHOOL Vs. STATE OF JHARKHAND
|
March 23, 2007 |
|
VIJAY KISHOR PAUL Vs. STATE OF JHARKHAND
|
November 29, 2007 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
April 5, 2007 |
|
VIJAY KUMAR Vs. UNION OF INDIA
|
November 28, 2007 |
|
VIJAY KUMAR MALLIK Vs. STATE OF JHARKHAND
|
June 21, 2007 |
|
VIJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 20, 2007 |
|
VIJAY KUMAR VERMA Vs. MADHURIVERMA ALIAS PUSPA VERMA
|
May 4, 2007 |
|
VIJAY MANDAL Vs. RAGHUNATH MANDAL
|
February 12, 2007 |
|
Vijeta Construction Limited Vs. Assistant Commissioner Of Income Tax
|
November 5, 2007 |
|
VINAY KUMAR DUBEY Vs. STATE OF JHARKHAND
|
February 15, 2007 |
|
VINOD KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 29, 2007 |
|
VINOD KUMAR SINHA Vs. STATE OF BIHAR
|
April 9, 2007 |
|
VISHNU BHAGWAN GOSHWAMI Vs. CCL
|
June 10, 2007 |
|
VISHNU KUMAR Vs. STATE OF BIHAR
|
May 18, 2007 |
|
VIVEK RAISURANA Vs. BHRAWALI DEVI
|
January 4, 2007 |
|
VIVEKANAND CHAUDHARY Vs. STATE OF JHARKHAND
|
April 4, 2007 |
|
WEST SINGHBHUM TRUCK OWNERS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
August 3, 2007 |
|
WORKMEN UMASHANKER SINGH Vs. PRESSIDING OFFICER LABOUR COURT
|
July 13, 2007 |
|
YADU BANSH SINGH Vs. OWNER OF THE TRUCK NO.BHO 6847 SRI PRAMOD KUMAR TAPARIYA
|
September 10, 2007 |
|
YADUBANSH PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 6, 2007 |
|
YOGENDRA CHOUDHARY @ SUKHAI CHOUDHARY @ SUKAI PD Vs. STATE OF JHARKHAND
|
August 17, 2007 |
|
YOGENDRA KUMAR OJHA Vs. STATE OF JHARKHAND
|
November 7, 2007 |
|
YOGENDRA YADAV Vs. STATE OF JHARKHAND
|
April 19, 2007 |
|
ZEYAUL HAQUE Vs. STATE OF BIHAR
|
January 12, 2007 |
|
ZILEH SINGH SAGAR Vs. UNION OF INDIA
|
April 4, 2007 |
LOGIN