A.G.OFFICE EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF JHARKHAND
|
January 6, 2006 |
A.K. BISWAS Vs. A.K. BISWAS
|
December 18, 2006 |
Abdul Hafiz Vs. Abdul Azim
|
August 14, 2006 |
ABDUL RAHIM AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 21, 2006 |
Abhishek Shanu Vs. Santosh Kumar
|
November 7, 2006 |
Adalat Sahish Vs. Andhi Devi
|
September 18, 2006 |
Addal Bauri Vs. Bharat Coking Coal Limited
|
March 29, 2006 |
AEADHESH KUMAR Vs. STATE OF JHARKHAND
|
January 18, 2006 |
Aftab Ansari Vs. State Of Jharkhand
|
August 23, 2006 |
AJAY BUILDCON PVT.LTD Vs. STATE OF JHARKHAND
|
December 8, 2006 |
AJAY KRISHNA TIWARY Vs. STATE OF JHARKHAND
|
March 23, 2006 |
AJAY KUMAR Vs. STATE OF JHARKHAND
|
August 21, 2006 |
Ajay Kumar Tiwari Vs. Union Of India Through Ministry, Railways Of New Delhi
|
March 23, 2006 |
AJAY SHANKER SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 25, 2006 |
AJAY SINHA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
|
June 19, 2006 |
Ajit Kumar Singh Vs. Union of India
|
August 24, 2006 |
Ajoy Kumar Ghose Vs. State of Jharkhand
|
July 7, 2006 |
AKBAR ALI ANSARI Vs. STATE OF JHARKHAND
|
April 5, 2006 |
AKHIL BINOD MINZ Vs. UNION OF INDIA & ORS.
|
August 14, 2006 |
AKHILESHWAR PRASAD Vs. THE STATE OF BIHAR
|
March 20, 2006 |
Akhileshwar Prasad Vs. Jharkhand State Electricity Board
|
March 31, 2006 |
Akhileshwar Singh @ Akhileshwar Prasad Singh Vs. State Of Jharkhand
|
January 30, 2006 |
AKSHAYAR OJHA Vs. STATE OF JHARKHAND
|
January 30, 2006 |
ALAMGIR Vs. STATE OF JHARKHAND
|
January 9, 2006 |
ALICE EDUCATIONAL TRUST Vs. STATE OF JHARKHAND
|
May 12, 2006 |
Alice Purty Vs. State of Jharkhand
|
August 9, 2006 |
ALL BIHAR CHRISTIANS SCHOOLS ASSOCIATION Vs. STATE OF BIHAR
|
May 15, 2006 |
Allauddin Mian Vs. State of Jharkhand
|
August 22, 2006 |
Alois Xalxo Vs. State Of Jharkhand
|
April 3, 2006 |
Alok Ranjan Vs. State Of Jharkhand
|
September 7, 2006 |
Amar Agarwal Vs. Mani Lal Majee
|
April 24, 2006 |
Amarendra Tiwari Vs. State Of Jharkhand
|
July 21, 2006 |
Amareshwar Prasad Vs. State of Jharkhand through the Secretary, Govt.of Jharkhand, Ranchi
|
August 7, 2006 |
AMARJIT SINGH Vs. STATE OF BIHAR
|
July 26, 2006 |
Ambica Devi @ Ambika Devi Vs. Laxmi Kant Soni
|
November 17, 2006 |
Ambika Engineering Works, represented by its Sole Proprietor, Awadh Bihari Roy Vs. Chairman, Jharkhand State Electricity Board
|
September 25, 2006 |
Amit Kumar Vs. State of Jharkhand
|
April 21, 2006 |
AMIT KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 2, 2006 |
AMITABH KUMAR Vs. STATE OF JHARKHAND
|
April 18, 2006 |
Amiya Kumar Chandra Vs. Coal India Limited, Through Its Chairman, Director, (Personnel And I.R.), Coal India Limited, General Manager (Personnel), Coal India Limited And Mr.Tapan Sarkar
|
August 2, 2006 |
AMRESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 23, 2006 |
ANAND KISHORE SHAH Vs. STATE OF JHARKHAND
|
December 13, 2006 |
ANAND KUMAR SINGH Vs. PRINCIPAL CENTRAL SCHOOL
|
July 4, 2006 |
ANAND MAHATO Vs. STATE OF JHARKHAND
|
September 18, 2006 |
ANAND MAHINDRA Vs. STATE OF JHARKHAND
|
May 17, 2006 |
ANAND MINJ Vs. STATE OF JHARKHAND
|
March 29, 2006 |
ANGURI DEVI Vs. STATE OF JHARKHAND
|
August 29, 2006 |
ANIL KUMAR Vs. STATE OF BIHAR
|
October 30, 2006 |
ANIL KUMAR Vs. STATE OF JHARKHAND
|
February 16, 2006 |
Anil Kumar Poddar Vs. State Of Jharkhand
|
January 17, 2006 |
Anil Kumar Singh Vs. State of Bihar
|
June 13, 2006 |
Anil Prasad Vs. Chairman, Bank Of India
|
August 3, 2006 |
ANIL RANA Vs. STATE OF BIHAR
|
April 24, 2006 |
Anil Yadav Vs. State Of Bihar (Now Jharkhand)
|
May 4, 2006 |
Anirudh Behari Prasad Vs. State Of Jharkhand, Director, Secondary Education, Regional Deputy Director Of Education And District Education Officer
|
July 26, 2006 |
Anirudh Singh Vs. State of Bihar (Now Jharkhand)
|
August 18, 2006 |
ANITA KUMARI Vs. STATE OF BIHAR
|
March 29, 2006 |
Ankit Enterprises And Adarsh Paper Board Co.(Pvt.) Ltd. Vs. Bihar State Credit And Investment Corporation Ltd.
|
July 3, 2006 |
Anmol More Vs. State Of Jharkhand
|
March 31, 2006 |
ANNAPURNA CHOUBEY Vs. ABDUL KHALIQUE
|
November 27, 2006 |
Annie Kujur (Ekka) Vs. State Of Bihar
|
August 30, 2006 |
Anup Kumar Sahu Vs. Bhagirathi Devi
|
December 20, 2006 |
Arati Gupta, Shree Lata Gupta And Shreemati Sen Vs. State Of Bihar (Now Jharkhand), Commissioner, North Chotanagpur Division, Deputy Commissioner And Khas Mahal Officer
|
March 29, 2006 |
Arbind Kumar Sinha Vs. State Of Bihar (Now Jharkhand)
|
August 2, 2006 |
ARIF PALL Vs. BIJAY KUMAR SARAWAGI
|
January 4, 2006 |
Arjun Kumhar Vs. Tata Iron And Steel Company, Director Of Collieries, Tata Iron And Steel Company Limited (Tisco Ltd.) And Agent, Digwadih Colliery, Of Tata Iron And Steel Company Limited (Tisco)
|
July 11, 2006 |
Arjun Prasad Vs. State Of Jharkhand
|
July 10, 2006 |
ARUN KAIBARTA AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 16, 2006 |
ARUN KUMAR MAHATHA Vs. STATE OF BIHAR NOW JHARKHAND
|
July 3, 2006 |
ARUN KUMAR VERMA Vs. STATE OF JHARKHAND
|
November 13, 2006 |
Arun Ram (Sub.Inspector Rpf) Vs. State Of Jharkhand
|
January 16, 2006 |
Arun Sharma, Bandi Sharma And Suchit Sharma Vs. State Of Jharkhand
|
August 17, 2006 |
Arup Kumar Modi Vs. State Of Bihar (Now Jharkhand)
|
September 1, 2006 |
ARVIND KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2006 |
ARVIND KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 20, 2006 |
Arvind Kumar Agarwal Vs. State of Jharkhand
|
August 1, 2006 |
ASANI ROY AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 29, 2006 |
ASHA DEVI Vs. STATE OF BIHAR
|
April 10, 2006 |
Asharful Haque Vs. State Of Jharkhand
|
April 21, 2006 |
ASHOK DIGAR Vs. STATE OF JHARKHAND
|
January 16, 2006 |
Ashok Kumar Vs. State Of Jharkhand
|
February 1, 2006 |
Ashok Kumar Vs. Rekha Devi
|
July 18, 2006 |
Ashok Kumar Bose Vs. State Of Jharkhand
|
October 10, 2006 |
ASHOK KUMAR CHOKHANI Vs. STATE OF BIHAR
|
June 30, 2006 |
ASHOK KUMAR DAS Vs. STATE BANK OF BIKANER
|
November 2, 2006 |
ASHOK KUMAR GORAIN Vs. STATE OF JHARKHAND
|
July 11, 2006 |
ASHOK KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND AND ANR.
|
March 10, 2006 |
Ashok Kumar Nahar Vs. State Of Bihar
|
August 2, 2006 |
ASHOK KUMAR ROUT Vs. STATE OF JHARKHAND
|
August 2, 2006 |
Ashok Kumar Talpatra Vs. State of Bihar (Now Jharkhand)
|
November 10, 2006 |
Ashok Kumar Tulal Vs. State Of Jharkhand (Cbi)
|
November 21, 2006 |
Ashok Rai Vs. State of Bihar (Now Jharkhand)
|
May 17, 2006 |
ASHOK RAM Vs. STATE OF JHARKHAND
|
December 18, 2006 |
ASHOKE CHOUDHARY Vs. STATE OF BIHAR NOW JHARKHAND
|
June 26, 2006 |
Ashoke Kumar Banerjee Vs. State Of Jharkhand
|
March 22, 2006 |
ASHWINI KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 2, 2006 |
ASHWINI KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 21, 2006 |
ASIATIC OXYGEN LIMITED, THROUGH ITS COMPANY SECRETARY Vs. BIHAR AIR PRODUCTS LIMITED
|
May 3, 2006 |
ASIM KUMAR SAHANI Vs. BHARAT COKING COAL LIMITED
|
August 23, 2006 |
Association Of District Planning Officers Through Its Secretary Vs. State Of Jharkhand, Through Principal Secretary, Department Of Rural Development, Government Of Jharkhand
|
February 24, 2006 |
Ati Lal Mahto Vs. State of Jharkhand
|
September 1, 2006 |
Atul Kumar Jha Vs. State of Jharkhand
|
October 18, 2006 |
AVEEK SARKAR Vs. STATE OF JHARKHAND
|
May 9, 2006 |
AVI KANT PRASAD Vs. STATE OF JHARKHAND
|
June 15, 2006 |
AVINASH CHOUHAN Vs. STATE OF JHARKHAND
|
November 29, 2006 |
Awadh Kishore Prasad Sainik Vs. Jharkhand State Electricity Board, Ranchi
|
June 16, 2006 |
AWADH PATHAK @ AWADHPATI PATHAK Vs. STATE OF JHARKHAND
|
August 14, 2006 |
AWADH PRASAD Vs. STATE OF JHARKHAND
|
July 14, 2006 |
Awadhesh Ray @ Babua Pathak Vs. State Of Jharkhand
|
June 12, 2006 |
Awadhesh Tiwary Vs. State of Bihar (now Jharkhand)
|
March 28, 2006 |
AWDHESH PRASAD Vs. J.S.E.B. & ORS.
|
September 20, 2006 |
AYUB ANSARI; MADHAV ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 7, 2006 |
Azad Khan @ Ajju Vs. State Of Jharkhand
|
August 21, 2006 |
AZIJ ANSARI Vs. STATE OF JHARKHAND
|
May 18, 2006 |
Azimuddin Shekh Vs. State Of Jharkhand
|
August 24, 2006 |
B I F R Vs. UMI SPECIAL STEEL LIMITED
|
October 17, 2006 |
B.I.F.R., NEW DELHI (IN 5), M/S H.E.C. LTD., RANCHI (IN 4513, 3578 , 209), RAM JANAM SINGH (IN 1547) Vs. M/S. H.E.C. LTD. RANCHI AND OTHERS (IN 5, 1547), B.I.F.R. NEW DELHI & ORS. (IN 4513), UNION OF INDIA & ORS. (IN 3578), P.O., INDUSTRIAL TRIBUNAL (IN 209)
|
November 2, 2006 |
B.I.P.SINGH Vs. BHARAT SANCHAR NIGAM LTD
|
December 19, 2006 |
BABAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 19, 2006 |
BABLOO KUMAR Vs. STATE OF JHARKHAND
|
April 28, 2006 |
BABLOO SINGH Vs. STATE OF BIHAR NAE JHARKHAND
|
April 7, 2006 |
Babu Ram Mahto Vs. State of Jharkhand
|
November 7, 2006 |
Babu Ram Mrumu Vs. State Of Jharkhand
|
July 11, 2006 |
Bachandeo Kumar Vs. Bharat Coking Coal Ltd.
|
May 18, 2006 |
BACHHA SINGH @ BACHCHA SINGH Vs. STATE OF JHARKHAND
|
May 15, 2006 |
Badri Narain Yadav Vs. State Of Bihar (Now Jharkhand)
|
April 19, 2006 |
Bahadur Ghasi Vs. State Of Bihar (Now Jharkhand)
|
April 25, 2006 |
Baid Nath Mahato Vs. State Of Bihar
|
November 23, 2006 |
BAIJNATH THAKUR Vs. STATE OF JHARKHAND
|
August 14, 2006 |
Bajrangi Saw Vs. State Of Jharkhand
|
January 18, 2006 |
Balbir Singh Vs. State Of Jharkhand
|
March 31, 2006 |
BALDEO MANDAL Vs. STATE OF BIHAR
|
July 11, 2006 |
BALESHWAR MANDAL Vs. ANUP MANDAL
|
January 16, 2006 |
BALESHWAR PRASAD Vs. THE STATE OF BIHAR,
|
July 21, 2006 |
BALO MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
|
April 26, 2006 |
Balram Singh @ Baliram Singh Vs. State Of Bihar (Now Jharkhand)
|
April 17, 2006 |
Banshi Prasad Sao Vs. Bihar State Agriculture Marketing Board, Patna
|
August 3, 2006 |
BANSI RAUT AND ANR. AND Vs. MOST. ASHA DEVI AND ORS.
|
January 5, 2006 |
Banwari Lal Khandelwal Vs. State Of Jharkhand
|
July 28, 2006 |
Bargi Munda And Karia Pahan Vs. State Of Bihar (Now Jharkhand)
|
May 17, 2006 |
BARKA MURMA Vs. STATE OF BIHAR
|
January 31, 2006 |
Barka Soren Vs. State of Bihar (Now Jharkhand)
|
February 6, 2006 |
Barun Bihari Vs. 1st Additional District & Sessions Judge-cum-Motor Vehicle Accident Claim Tribunal, Latehar
|
October 10, 2006 |
Barun Kumar Vs. State Of Jharkhand
|
February 28, 2006 |
BASUDEB BANDYOPADHYAY Vs. STATE OF JHARKHAND
|
February 16, 2006 |
Basudeo Kasera Vs. State of Jharkhand
|
August 1, 2006 |
BERGA DORAIBURU Vs. STATE OF BIHAR NOW JHARKHAND
|
November 7, 2006 |
BESH LAL RAM Vs. UNION OF INDIA & ORS.
|
November 1, 2006 |
BHADO SOREN Vs. STATE OF JHARKHAND
|
July 3, 2006 |
Bhadra Purty Vs. State of Bihar (now Jharkhand)
|
April 21, 2006 |
BHAGIRATH RAWANI Vs. STATE OF JHARKHAND
|
August 7, 2006 |
BHAGWAN DAS VERMA Vs. RAM BRIKSHA SONAR
|
May 1, 2006 |
BHAGWAT NARAYAN JHA Vs. STATE OF JHARKHAND
|
May 10, 2006 |
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND
|
January 9, 2006 |
BHANU PRATAP SINGH AND ANR. Vs. THE STATE OF JHARKHAND AND ANR.
|
June 16, 2006 |
BHARAT BHUSHAN TIWARI Vs. STATE OF JHARKHAND
|
January 16, 2006 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
October 10, 2006 |
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
|
October 19, 2006 |
BHARAT COKING COAL LIMITED Vs. RAM LAKHAN PRASAD SINGH
|
May 10, 2006 |
Bharat Coking Coal Limited Vs. State of Jharkhand parties
|
June 15, 2006 |
Bharat Coking Coal Limited Vs. Jainandan Yadav @ Jainandan Singh
|
November 14, 2006 |
BHARAT COKING COAL LTD Vs. KRISHNAPADA KUMBHKAR
|
April 26, 2006 |
BHARAT COKING COAL LTD. AND TATA IRON AND STEEL COMPANY Vs. THE STATE OF BIHAR, THROUGH SPECIAL SECRETARY TO THE GOVERNMENT AND ORS.
|
August 22, 2006 |
Bharat Pandey Vs. State Of Jharkhand
|
March 28, 2006 |
Bharat Prasad Vs. Steel Authority Of India Ltd.Bokaro Steel Plant City
|
January 24, 2006 |
BHARAT RAM MAHATO Vs. RAMESH CHANDRA SHARMA
|
December 1, 2006 |
BHAVANI MAHTO Vs. STATE OF BIHAR
|
April 20, 2006 |
BHIKHARI PANDEY Vs. STATE OF BIHAR
|
April 7, 2006 |
Bhim Mahto Vs. State Of Bihar (Now Jharkhand)
|
November 13, 2006 |
BHIM SEN SULANKI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 5, 2006 |
Bhola Manjhi @ Bhola Mahli Vs. Ramsahay Manjhi
|
September 5, 2006 |
BHOLA PASWAN Vs. STATE OF JHARKHAND
|
January 10, 2006 |
BHUBAN MAHTO Vs. STATE OF JHARKHAND
|
April 4, 2006 |
Bhuneshwar Gope, Ramlal Yadav And Yashomati Devi Vs. State Of Jharkhand Through Principal Secretary, Government Of Jharkhand, Department Of Mines And Geology
|
April 12, 2006 |
Bhuneshwar Patel Vs. State Of Jharkhand
|
February 6, 2006 |
BHUNESHWAR RAM & ORS. Vs. STATE OF BIHAR
|
October 17, 2006 |
BHUNESHWAR SAHAY Vs. STATE OF JHARKHAND THROUGH S.P.C.B.I.
|
December 5, 2006 |
Bhuneshwar Singh Vs. State Of Jharkhand
|
November 20, 2006 |
Bhupati Prasad Pandey Vs. State of Bihar (now Jharkhand)
|
November 10, 2006 |
Bibhuti Bhushan Pandey Vs. State Of Jharkhand
|
January 17, 2006 |
BIBI AMNA KHATOON Vs. STATE OF JHARKHAND
|
January 8, 2006 |
Bidiya Uraon Vs. State Of Jharkhand
|
August 29, 2006 |
BIFR Vs. Umi Special Steel
|
December 1, 2006 |
Bihar Colliery Mazdoor Sabha, Dhanbad Vs. Union of India
|
July 20, 2006 |
Bihar State Financial Corporation Vs. Recovery Officer, Debt Recovery Tribunal
|
August 22, 2006 |
Bihar State Financial Corporation Vs. Presiding Officer, Labour ...Respondents Court
|
July 3, 2006 |
Bihar State Mineral Development Corporation Limited Through Its Managing Director Vs. State Of Bihar (Now Jharkhand)
|
July 19, 2006 |
Bihari Lal Mandai Vs. State of Jharkhand
|
July 25, 2006 |
Bihari Rai Vs. State of Bihar (now Jharkhand)
|
January 25, 2006 |
Bihari Urain Vs. State of Jharkhand
|
September 14, 2006 |
BIJAY KUMAR SAHAY Vs. DAMODAR VALLEY CORPORATION
|
August 22, 2006 |
BIJAY KUMAR TEWARY @ VIJAY TIWARY Vs. STATE OF JHARKHAND
|
March 24, 2006 |
BIJAY KUMAR TIWARY AND LALAN CHOUDHARY Vs. STATE OF JHARKHAND
|
November 22, 2006 |
Bijendra Yadav Vs. State Of Jharkhand
|
April 5, 2006 |
Bikarama Singh And Naik Devendra Singh Vs. Union Of India
|
November 14, 2006 |
BIKESH SHUKLA @ BIKESH KUMAR SHUKLA Vs. STATE OF JHARKHAND
|
January 2, 2006 |
Bikramendra Kumar Magan Vs. State Of Bihar Through Secretary, Department Of Animal Husbandry And Fisheries
|
August 9, 2006 |
Bimla Devi Vs. State of Jharkhand
|
July 14, 2006 |
BIMLA PRASAD OJHA Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR AND ORS.
|
August 3, 2006 |
Binay Kumar Pore Vs. J.S.E.B.
|
July 17, 2006 |
Binda Thakur, Umesh Thakur And Naresh Thakur Vs. State Of Bihar (Now Jharkhand)
|
May 2, 2006 |
Bindeshwar Choudhary Vs. State Of Jharkhand
|
January 31, 2006 |
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
|
February 21, 2006 |
BINDU MANDAL Vs. APARUP CHITTOPADHAYA
|
April 25, 2006 |
Binod Jha Vs. State Of Jharkhand
|
February 24, 2006 |
BINOD KUMAR GAUR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 3, 2006 |
BINOD KUMAR KHETAN Vs. HINDUSTAN COPPER LIMITED
|
February 16, 2006 |
Binod Kumar Singh Vs. Coal India Ltd.
|
September 7, 2006 |
Binod Prasad Vs. Project Auto And Company, Hec And Presiding Officer, Labour Court
|
July 18, 2006 |
BINOD YADAV Vs. STATE OF BIHAR
|
December 4, 2006 |
BINODANI MARANDI Vs. STATE OF BIHAR NOW JHARKHAND
|
March 7, 2006 |
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 17, 2006 |
Birendra Kumar Sinha Vs. State of Jharkhand
|
June 13, 2006 |
BIRENDRA KUMAR THAKUR Vs. STATE OF BIHAR
|
September 13, 2006 |
Birendra Ram Vs. State Of Jharkhand
|
January 5, 2006 |
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
August 3, 2006 |
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
|
April 7, 2006 |
Biseshwar Lal Agarwal Vs. Sahdeo Prasad Sao
|
February 24, 2006 |
BISHNU BHAGAT Vs. PUSHPA DEVI
|
May 12, 2006 |
Bishnu Chouhan Vs. State Of Jharkhand
|
November 13, 2006 |
BISHNU KUMAR CHOUBEY Vs. SHANU DEVI
|
March 22, 2006 |
Bishnu Singh Vs. State of Bihar
|
May 15, 2006 |
Bishunath Nandi Vs. State Of Bihar
|
August 8, 2006 |
BISHWAKARMA FURNITURE WORKSHOP JAMTARA Vs. SANTANU SARKAR
|
January 10, 2006 |
Bishwanath Kalindi Vs. State Of Bihar (Now Jharkhand)
|
May 15, 2006 |
Bishwanath Mochi Vs. State Of Bihar (Now Jharkhand)
|
May 15, 2006 |
Bishwanath Pathak And Kailash Ram Vs. State Of Bihar
|
March 22, 2006 |
Bishwanath Ram and Besh Lal Ram Vs. Union of India (UOI)
|
February 1, 2006 |
BISHWANATH SHAW Vs. HABU MODAK
|
April 17, 2006 |
BISWAJIT @ PRABIN PANDEY Vs. STATE OF JHARKHAND
|
April 18, 2006 |
BOILA ALIAS BAILA HEMBROM Vs. STATE OF JHARKHAND
|
February 20, 2006 |
Boka Marandi Vs. State of Jharkhand
|
August 25, 2006 |
Braj Kishore Mandal Vs. State Of Bihar (Now Jharkhand)
|
November 27, 2006 |
BRAJ KISHORE PRASAD SINHA Vs. STATE OF BIHAR
|
February 21, 2006 |
Braj Kishore Singh Vs. State of Jharkhand through the Secretary-cum-Commissioner, Road Construction Department
|
August 23, 2006 |
BRAJ KISHORE SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 25, 2006 |
BRAJ MOHAN SINGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY R.R.D.A. RANCHI
|
May 12, 2006 |
Brajesh Kumar Gupta And Paras Ram Tiwari Vs. Chairman, Kendriya Vidyalaya Sangathan, Ministry Of Human Resources Development
|
April 5, 2006 |
Brij Bihari Ram and Kanayya Prasad Vs. Steel Authority of India
|
October 31, 2006 |
Brinda Pandey Vs. State Of Bihar, Director General-Cum-Inspector General Of Police, Deputy Inspector General, Bmp And Commandant, Bmp-3
|
July 14, 2006 |
Budhan Chaudhary Vs. State of Bihar
|
April 18, 2006 |
Budhan Manjhi Vs. Central Coalfields Ltd.
|
May 2, 2006 |
BUDHISAL MURMU Vs. SOM SOREN
|
February 7, 2006 |
BUDHNI DEVI Vs. ASHUTOSH SHARMA
|
January 9, 2006 |
BUDIN HANSDA @ BUDINATH HANSDA Vs. STATE OF JHARKHAND
|
December 18, 2006 |
BUDIN HANSDA @ BUDINATH HANSDA Vs. STATE OF JHARKHAND
|
December 15, 2006 |
CALCUTTA INDUSTRIAL SUPPLY CORPORATION Vs. CENTRAL COALFIELDS LTD
|
April 18, 2006 |
CAMBRIDGE SCHOOL PARENTS ASSOCIATION AND ANR. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
July 5, 2006 |
CAMBRIDGE SCHOOL PARENTS ASSOCIATION AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
June 15, 2006 |
Central Coal Fields Ltd., Through Its Chairman-Cum-Md Vs. Sanjay Mahto
|
July 12, 2006 |
Central Coalfields Limited Vs. Mahabir Prasad Rungta
|
March 22, 2006 |
Central Coalfields Limited Through Its General Manager Administration Vs. Ajay Transport Company And Anil Kumar Jain
|
June 14, 2006 |
CENTRAL COALFIELDS LTD Vs. JAGESHWAR MAHTO
|
February 20, 2006 |
CENTRAL COALFIELDS LTD Vs. ARJUN BHUIYA
|
March 20, 2006 |
Central Coalfields Ltd. Vs. State Of Jharkhand
|
August 23, 2006 |
Chaitan @ Chaitanya Pradhan Vs. State Of Bihar (Now Jharkhand)
|
November 23, 2006 |
Champai Hansda Vs. State of Bihar
|
April 25, 2006 |
CHANDA DEVI Vs. STATE OF JHARKHAND
|
May 19, 2006 |
CHANDAN Vs. STATE OF BIHAR
|
June 13, 2006 |
Chandan Hembrom Vs. State of Jharkhand
|
July 4, 2006 |
CHANDESHWAR PRASAD SAO AND ORS., Vs. THE B.S.E.B. AND J.S.T.E.B. AND ORS.
|
May 19, 2006 |
CHANDRA BHUSHAN DUBEY Vs. UNIION OF INDIA (UNION OF INDIA) AND ORS.
|
November 6, 2006 |
CHANDRA CHUR JHA Vs. STATE OF BIHAR
|
April 26, 2006 |
Chandra Kant Vs. State Of Jharkhand
|
June 23, 2006 |
CHANDRA SHEKHAR SHARMA Vs. BHARAT COKING COAL LTD
|
May 2, 2006 |
Chandra Shekhar Singh Vs. Vice-Chairman, Ranchi
|
August 31, 2006 |
Chandradeo Sharma Vs. State of Jharkhand
|
July 13, 2006 |
CHANDRAI MURMU & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 16, 2006 |
CHANDRAKANT CHOUDHARY Vs. STATE OF JHARKHAND
|
April 28, 2006 |
CHANDRAMA DEVI Vs. PUNA DEVI
|
July 13, 2006 |
Chandravan Yadav Vs. State Of Bihar (Now Jharkhand)
|
April 18, 2006 |
Chandreshwar Nonia @ Chandeshwar Nonia Vs. State Of Jharkhand
|
September 12, 2006 |
CHANDU LAL V RAJA Vs. STATE OF JHARKHAND
|
July 17, 2006 |
CHANO MOCHI Vs. STATE OF BIHAR
|
March 21, 2006 |
Charan Bodra Vs. State of Jharkhand
|
June 12, 2006 |
CHARKA LOHRA Vs. JITYA LOHRA
|
May 9, 2006 |
Charka Turi Vs. State Of Jharkhand
|
July 3, 2006 |
CHARWA PAHAN AND ORS. Vs. JHARIA PAHAN AND ORS.
|
May 8, 2006 |
CHAUDHARI PRASAD Vs. STATE OF JHARKHAND & ORS.
|
April 24, 2006 |
CHAUDHARY MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 22, 2006 |
CHAYA DUTTA AND ANR. Vs. JHARKHAND STATE ELECTRICITY
|
June 23, 2006 |
Chedu Oraon Vs. State of Bihar
|
June 19, 2006 |
Chhajuram Agrawalla Vs. Rameshwar Shaw
|
April 5, 2006 |
CHHOTU RAM MAHTO Vs. STATE OF JHARKHAND
|
August 29, 2006 |
Chitta Oraon, Upendra Oraon and Kuar Ho Vs. State of Bihar (now Jharkhand)
|
March 27, 2006 |
Chittaranjan Ghosh Vs. Bhimen Das Tirthani
|
June 15, 2006 |
Chittranjan Laik Vs. State of Jharkhand
|
September 20, 2006 |
CHONHATI PANNA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
May 15, 2006 |
CHOTANAGPUR CHEMICAL AND INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 1, 2006 |
CITIZENS CAUSE Vs. STATE OF JHARKHAND
|
July 24, 2006 |
CITIZENS CAUSE Vs. STATE OF JHARKHAND
|
May 5, 2006 |
CIVIL PASWAN Vs. STATE OF JHARKHAND
|
August 11, 2006 |
COAL MINES OFFICERS' ASSOCIATION OF INDIA Vs. STATE
|
August 24, 2006 |
Commissioner Of Central Excise Vs. Krishna Industries
|
November 2, 2006 |
Commissioner Of Income Tax Vs. Metallurgical Engineering Consultants (India) Ltd.
|
April 20, 2006 |
Constable No. 319, Ramashish Sharma Vs. State of Jharkhand
|
May 19, 2006 |
Court on its own motion Vs. State of Jharkhand
|
October 9, 2006 |
COURT ON ITS OWN MOTION Vs. GABRIAL KUJUR
|
September 26, 2006 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
December 6, 2006 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
December 1, 2006 |
Court On Its Own Motion And Handu Bhagat Vs. State Of Jharkhand
|
September 15, 2006 |
Cyril Dung Dung Vs. State Of Jharkhand
|
July 14, 2006 |
D.K. SHRIVASTAVA Vs. THE STATE OF JHARKHAND
|
August 28, 2006 |
Dadu Munda Vs. State Of Bihar (Now Jharkhand)
|
April 21, 2006 |
DAMODAR PATHAK AND CHANDRU GHANSHI Vs. STATE OF JHARKHAND
|
March 20, 2006 |
Damodar Verma And Tara Devi Vs. State Of Bihar (Now Jharkhand)
|
April 17, 2006 |
Damu Devgam Vs. State Of Jharkhand
|
September 5, 2006 |
DAROGA YADAV Vs. UNION OF INDIA
|
March 23, 2006 |
Dashrath Prasad Mehta, Butan Mahto And Jagdeo Yadav Vs. State Of Bihar
|
April 19, 2006 |
DASO MIAN Vs. STATE OF JHARKHAND
|
January 24, 2006 |
Dasrath Mistri Vishwakarma Vs. Government Of India, Through Controller Of Designs
|
February 7, 2006 |
DASRATH PASI AND ORS. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
April 12, 2006 |
Deba Prasad Chakraborty And Bimla Devi Vs. State Of Jharkhand
|
March 29, 2006 |
Debdas Ghatuary Vs. State of Jharkhand
|
July 12, 2006 |
Debeshwar Munda @ Dimali Vs. State of Jharkhand
|
June 19, 2006 |
DEBI LAL MAHATO Vs. BHARAT MANDAL
|
April 25, 2006 |
DEBILAL MAHTO Vs. STATE OF BIHAR
|
February 15, 2006 |
Deo Lakhan Paswan Vs. State Of Jharkhand
|
April 5, 2006 |
DEOKI NANDAN KEJRIWAL Vs. GAYA PRASAD GOND
|
February 27, 2006 |
Deomohon Singh, Prahlad Singh, Jatan Rautia And Basant Kumar Singh Vs. State Of Bihar (Now Jharkhand)
|
May 4, 2006 |
Deonandan Mandal Vs. State Of Jharkhand
|
November 30, 2006 |
Deputy Inspector General Central Industrial Security Force Cisf Unit, Hec Vs. Mukesh Sharma
|
May 18, 2006 |
DEVRAJ SAO Vs. STATE OF BIHAR
|
December 7, 2006 |
Dhadhum Hansda Vs. Gopal Tudu
|
August 22, 2006 |
Dhananjai Patar Vs. State Of Jharkhand
|
August 29, 2006 |
Dhananjay Kumar Vs. State Of Jharkhand
|
November 27, 2006 |
DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 20, 2006 |
Dharmadeo Prasad Vs. State of Jharkhand
|
September 14, 2006 |
Dharmendra Kumar @ Anil Kumar Vs. State Of Jharkhand
|
March 28, 2006 |
DHEBEY GHATWAR Vs. STATE OF BIHAR
|
February 15, 2006 |
Dhelo Mahto Vs. Mangar Mahto
|
July 28, 2006 |
DHIRENDRA TRIVEDI Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
|
August 8, 2006 |
Dhodhey Pahan @ Dore Pahan Vs. State Of Bihar (Now Jharkhand) ...
|
April 18, 2006 |
Digambar Kunwar Vs. State of Jharkhand
|
March 28, 2006 |
DILESHWAR MATHO Vs. STATE OF BIHAR
|
April 25, 2006 |
DILIP BHAGAT, Vs. ARUN KUMAR MODI
|
June 12, 2006 |
Dilip Kumar Joshi Vs. State of Jharkhand
|
June 23, 2006 |
Dilip Kumar Roy Choudhary Vs. Jitendra Investment Co.Ltd.
|
August 21, 2006 |
Dilip Machhuwa Vs. State Of Bihar
|
September 13, 2006 |
DILIP MACHHUWA Vs. STATE OF JHARKHAND
|
November 13, 2006 |
Diljan Sheikh @ Sk.Diljan Vs. State of Bihar (now Jharkhand)
|
April 5, 2006 |
Dinesh Kumar Gupta Vs. State Of Jharkhand
|
July 26, 2006 |
DINESH KUMAR RAY Vs. STATE OF JHARKHAND
|
May 2, 2006 |
DINESH PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
March 22, 2006 |
DINESH SINGH Vs. STATE OF BIHAR
|
May 1, 2006 |
Divisional Manager, United India Insurance Co.Ltd. Vs. Sabitri Devi
|
February 27, 2006 |
DIWAKAR GIRI Vs. STATE OF JHARKHAND
|
July 28, 2006 |
DIWAKAR MAHTO Vs. STATE OF JHARKHAND
|
August 21, 2006 |
DIWAKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 18, 2006 |
DIWESH NARAYAN RAIZADA Vs. STATE OF BIHAR
|
July 31, 2006 |
DOLLY @ JYOTI KUMARI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
October 10, 2006 |
DR. (MRS.) JANKI SINHA Vs. VINOBA BHAVE UNIVERSITY AND ORS.
|
March 20, 2006 |
DR. RICHA Vs. STATE OF JHARKHAND AND ORS.
|
July 24, 2006 |
DR. SUBHASH KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, GOVERNMENT OF JHARKHAND
|
February 27, 2006 |
Dr.Govind Kumar Pandey Vs. Vinoba Bhawe University Hazaribagh, through its Vice Chancellor
|
August 1, 2006 |
Dukhan Ram Vs. Heavy Engineering Corporation Ltd.
|
July 10, 2006 |
DULA SANTHAL Vs. STATE OF BIHAR & ORS.
|
July 21, 2006 |
DULAL BHANDARI Vs. STATE OF JHARKHAND
|
January 30, 2006 |
DULAL CHAKRABORTY Vs. STATE OF JHARKHAND
|
June 26, 2006 |
DULAL CHAKRABORTY Vs. STATE OF JHARKHAND
|
June 20, 2006 |
Dulal Chand Mahto Vs. Bharat Coking Coal Ltd.
|
February 27, 2006 |
DURGA CHARAN SUREN Vs. UNION OF INDIA & ORS.
|
November 1, 2006 |
DURGA RAM VERMA Vs. THE STATE OF BIHAR AND ORS.
|
July 19, 2006 |
Durga Sao Vs. State Of Jharkhand
|
September 1, 2006 |
Dwarika Prasad Vs. Central Coalfields Limited through its Chairman cum Managing Director
|
October 17, 2006 |
Dwijendra Pratap Singh Vs. State of Jharkhand
|
August 24, 2006 |
Emanual Ekka Vs. Ranchi Khatriya Gramin Bank
|
May 19, 2006 |
EMPLOYEES IN RELATION TO MANAGMENT OF MOONIDIH PROJECT OF B C C LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 20, 2006 |
EMPLOYEES INRELATION INDUSTRIAL TO THE MANAGEMENT Vs. CENTRAL GOVT.INDUSTRIAL TRIBUNAL
|
April 12, 2006 |
Employers In Relation To Management Of Khas Kusunda Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
|
May 16, 2006 |
Employers In Relation To Management Of Kuju Area Of C.C.Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal (No.1)
|
May 17, 2006 |
Employers In Relation To Management Of Kusunda Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal (No.2)
|
March 21, 2006 |
Employers In Relation To Management Of Mohuda Area No.Ii Of B.C.C.L.Now Western Jahari Area Through Its Chief General Manager Vs. Their Workman Being Represented By Vice-President National Coal Workers Congress
|
February 14, 2006 |
Employers In Relation To Management Of Salanpur Colliery Of Area No.iv Of Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1
|
March 27, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASTACOLLA COLLIERY Vs. PRESIDING OFFICER
|
July 25, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY OF KUSUNDA AREA OF M/S. BCCL Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 2 AND ORS.
|
February 2, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY OF M/S. B.C.C.L., DHANBAD Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ANR.
|
July 21, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KARGALI COLLIERY Vs. WORKMEN REPRESENTED BY AREA SECRETARY
|
March 21, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF M.S. BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
|
August 3, 2006 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY Vs. PRESIDING OFFICER
|
December 20, 2006 |
ESRARUL HAQUE Vs. STATE OF JHARKHAND
|
January 17, 2006 |
FAGU ORAON Vs. STATE OF BIHAR
|
May 2, 2006 |
FALGUNI ALIAS ANIRUDH PRADHAN Vs. STATE OF BIHAR NOW JHARKHAND
|
August 3, 2006 |
Falo Mandal and Anr., Panchanand Mandal @ Pancha Mandal and Anr. and Falo Mandal Vs. State of Jharkhand
|
September 20, 2006 |
Farid Mian Vs. Central Coal Fields Ltd.Through Its General Manager (P And T R).C.C.L.
|
November 20, 2006 |
Firoj Singh Kuntiya Vs. State of Jharkhand
|
October 31, 2006 |
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
November 3, 2006 |
Fulchu @ Jeet Goswami Vs. State of Jharkhand
|
October 9, 2006 |
Fuleshwazr Das Vs. State of Jharkhand
|
July 17, 2006 |
Gaffar Ansari Vs. State of Jharkhand
|
July 24, 2006 |
GAMMON INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
August 22, 2006 |
GANDUR ORAON Vs. STATE OF JHARKHAND
|
June 26, 2006 |
Ganesh Chandra Mandal, Ram Gopal Goenka and Kamal Kishore Swarankar Vs. State of Bihar (Now Jharkhand)
|
March 31, 2006 |
Ganesh Prasad Mishra Vs. Government Of Jharkhand
|
May 3, 2006 |
Ganesh Ram Vs. State Of Jharkhand
|
April 5, 2006 |
GANESH ROY Vs. STATE OF JHARKHAND
|
March 28, 2006 |
Ganesh Sao Vs. Commissioner, Palamau Division, Daltonganj
|
April 7, 2006 |
Ganga Mahto Vs. State Of Jharkhand
|
September 14, 2006 |
Gangadhar Yadav Vs. State of Bihar
|
April 21, 2006 |
Ganpati Fuels Vs. State of Jharkhand
|
May 10, 2006 |
GARBHU MANDAL AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 24, 2006 |
Gauri Shankar Ram Vs. Union of India (UOI)
|
April 4, 2006 |
Gayasuddin Ahmad Vs. State Of Bihar
|
July 12, 2006 |
GEETA KUMARI @ REETA KUMARI Vs. STATE OF JHARKHAND
|
April 25, 2006 |
General Manager, Barora Vs. Regional Labour Commissioner
|
December 11, 2006 |
Ghasiram Kaibarto Vs. State of Jharkhand
|
September 20, 2006 |
GILLORAM GAURISHANKAR Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
April 25, 2006 |
GIRIBALA JHA Vs. STATE OF JHARKHAND
|
July 17, 2006 |
GIRIDIH KSHETRIYA GRAMIN BANK OFFICER'S ASSOCIATION Vs. GIRIDIH KSHETRIYA GRAMIN BANK
|
January 30, 2006 |
Gita Sinha Alias Gita Sahay Vs. Nand Rani Hari Krishna Samaj Kalyan Trust Through Its Alleged Chairman Jitendra Singh Srivastava
|
August 2, 2006 |
GOBIND KUMAR Vs. UNION OF INDIA
|
December 4, 2006 |
GOBIND TULSIYAN AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
June 21, 2006 |
GOBRA PRADHAN Vs. STATE OF BIHAR
|
May 15, 2006 |
GOPAL Vs. CENTRAL COALFIELDS LIMITED
|
March 21, 2006 |
Gopal Chamar alias Gopal Ram Vs. State of Bihar (now Jharkhand)
|
May 3, 2006 |
Gopal Chandra Oraon Vs. State Of Jharkhand
|
March 6, 2006 |
GOPAL MAHARANA Vs. STATE OF BIHAR
|
March 9, 2006 |
GOPAL MAHATO Vs. STATE OF JHARKHAND
|
June 30, 2006 |
GOPAL PRASAD Vs. LAKSHMI PRASAD
|
February 16, 2006 |
Gora Chand Nayak Vs. State of Jharkhand
|
April 20, 2006 |
Gora Tudu @ Gungra Tudu Vs. State Of Bihar (Now Jharkhand)
|
March 27, 2006 |
Gorakh Prasad Vs. State Of Bihar (Now Jharkhand)
|
September 12, 2006 |
GOURI SHANKAR SAHU Vs. STATE OF JHARKHAND
|
April 12, 2006 |
GOVERNMENT VACCINE INSTITUTE AND THE SUPERINTENDENT Vs. PRESIDING OFFICER
|
April 4, 2006 |
Guddu Sanicharwa Maharaj @ Guddu Sharma Vs. State of Jharkhand
|
November 27, 2006 |
GUDDU SHUKLA ALIAS SANT GYAN SHUKLA Vs. STATE OF JHARKHAND
|
January 2, 2006 |
GULABI DEVI & ANR. ETC. Vs. STATE OF BIHAR
|
July 24, 2006 |
GULLU MIRCHANDANI Vs. STATE OF JHARKHAND
|
June 19, 2006 |
GULLU MIRCHANDANI Vs. STATE OF JHARKHAND
|
January 19, 2006 |
Gunadhar Yadav Vs. State of Bihar
|
September 26, 2006 |
GUNENDRA NATH MISTRI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR BCCL AND ORS.
|
February 2, 2006 |
GUNJA ORAON Vs. THE STATE OF JHARKHAND
|
March 27, 2006 |
Gurdayal Singh Bhatia @ Gurudayal Singh Vs. State of Jharkhand
|
October 13, 2006 |
Gyanendra Kumar Singh Vs. State of Jharkhand
|
November 30, 2006 |
Habar Manjhi Alias Hopna Manjhi Vs. State Of Bihar (Now Jharkhand)
|
April 24, 2006 |
HAFIZ MIAN Vs. STATE OF JHARKHAND
|
November 8, 2006 |
Hamid Mian Vs. State of Jharkhand
|
August 18, 2006 |
Hanif Ansari Vs. State Of Jharkhand
|
August 22, 2006 |
Harakhlal Bhadani @ Harakhlal Vs. State Of Jharkhand
|
July 25, 2006 |
Hardeo Ram Vs. State of Bihar (Now Jharkhand)
|
April 27, 2006 |
HARE KRISHNA DAS Vs. STATE OF BIHAR
|
May 1, 2006 |
Harendra Rai @ Herendra Prasad Rai Vs. State Of Jharkhand
|
April 24, 2006 |
Hari Bhuiyan Vs. State of Bihar (now Jharkhand)
|
May 15, 2006 |
HARI SHANKAR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
May 5, 2006 |
HARIHAR PRASAD Vs. STATE OF JHARKHAND
|
January 5, 2006 |
Harihar Prasad Pandey Vs. State Of Jharkhand
|
July 31, 2006 |
Harishchandra Prasad Mani, Monika Mani, Abhishek Mani And Sharda Sinha Vs. State Of Jharkhand And Suresh Chandra Sinha
|
May 5, 2006 |
HARSH VARDHAN MATHUR Vs. XAVIOR LABOUR RELATIONS INSTITUTE
|
January 17, 2006 |
Havaldar Deonarayan Tamoli Vs. State Of Jharkhand
|
July 27, 2006 |
HEAVY ENGINEERING CORPORATION LTD., THROUGH ITS CONSTITUTED ATTORNEY Vs. L.D.N. VERMA, EX ASSISTANT MANAGER (MAR) HMBP HEAVY ENGINEERING CORPORATION LTD. AND ORS.
|
April 21, 2006 |
Himangshu Sekhar Das Vs. Bharat Coking Coal Ltd.
|
August 9, 2006 |
HINA SINGH Vs. SATYA KUMAR SINGH
|
December 21, 2006 |
Hirdeo Prasad Vs. Union of India (UOI)
|
March 8, 2006 |
HIRDYA NAND SINGH Vs. BIHAR STATE ROAD TRANSPORT
|
January 21, 2006 |
Hopna Kisku Vs. State Of Bihar (Now Jharkhand)
|
March 29, 2006 |
HOPNA MANJHI ALIAS BIJAY DA Vs. STATE OF BIHAR NOW JHARKHAND
|
June 26, 2006 |
Hotel Ranchi Ashok Vs. B.S.E.B.
|
July 26, 2006 |
HSCL VR EMPLOYEES' ASSOCIATION Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
January 18, 2006 |
IMTIYAZ MIAN ALIAS IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
|
August 14, 2006 |
INCORE METALS AND CEMENT PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 25, 2006 |
Inderadeo Prasad Yadav Vs. State of Jharkhand
|
January 3, 2006 |
Indian Oxygen Limited Vs. State Of Bihar (Through Deputy Commissioner), Commissioner, South Chhotanagpur Division (Being Prescribed Appellate Authority, Under Section 33 Of Urban Land (Ceiling And Regulation) Act, 1976) And Deputy Commissioner-Cum-Competent Authority
|
June 16, 2006 |
Indo Singh Vs. State Of Bihar
|
November 29, 2006 |
Indradeo Paswan Vs. State of Jharkhand
|
January 31, 2006 |
INDRADEO PASWAN Vs. STATE OF JHARKHAND & ORS.
|
September 7, 2006 |
Indu Kuer @ Indu Kunwar Vs. State Of Jharkhand
|
February 15, 2006 |
Ishaque Mian And Jainul Mian Vs. State Of Bihar (Now Jharkhand)
|
April 18, 2006 |
Ishwar Jha Vs. Jharkhand State Electricity Board through its Secretary
|
October 11, 2006 |
ISHWARI DUTT JHA @ I.D. JHA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
|
July 24, 2006 |
Islam Mian Vs. Satmat Mian
|
December 4, 2006 |
J SENTHIL KUMAR Vs. STATE OF JHARKHAND
|
June 16, 2006 |
Jagan Marandi Vs. State of Bihar (now Jharkhand)
|
May 11, 2006 |
Jaganath Prasad Vs. Santosh Kumar Sahu
|
September 26, 2006 |
Jagarnath Giri Vs. Ramautar Giri
|
May 4, 2006 |
JAGARNATH NAYAK Vs. UNION OF INDIA & ORS.
|
November 21, 2006 |
JAGARNATH PAL Vs. STATE OF BIHAR
|
March 22, 2006 |
Jagdish Mahto Vs. State Of Bihar
|
July 7, 2006 |
JAGDISH PRASAD Vs. DEOKI DEVI
|
February 15, 2006 |
JAGDISH PRASAD SINHA Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
June 21, 2006 |
JAGESHWAR JHA AND ORS. Vs. STATE OF JHARKHAND
|
January 20, 2006 |
Jageshwar Modi Vs. State Of Bihar (Now Jharkhand)
|
April 13, 2006 |
Jagnarayan Nayak Vs. State Of Bihar (Now Jharkhand)
|
April 24, 2006 |
JAI KRISHNA MANDAL Vs. STATE OF JHARKHAND
|
December 1, 2006 |
JAI PRAKASH DAS & ORS Vs. STATE OF BIHAR
|
April 20, 2006 |
JAI PRAKASH NARAYAN SINGH AND ANR. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
July 25, 2006 |
Jai Ram Sao Vs. Uttim Mahto
|
May 9, 2006 |
JAICHAND YADAV Vs. STATE OF JHARKHAND
|
May 11, 2006 |
JAIN MOVIE PALACE Vs. STATE OF BIHAR
|
August 1, 2006 |
Jainandan Prasad, Prakash Kumar And Vikash Kumar Vs. State Of Bihar (Now Jharkhand)
|
May 16, 2006 |
JAINATH SAHI Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
August 11, 2006 |
JAIRAM SINGH, Vs. THE STATE OF JHARKHAND
|
May 19, 2006 |
JALIL @ JALIL AHMAD @ MD. JALIL AHMAD Vs. SYED MANIRUDDIN
|
April 12, 2006 |
James Toppo @ Sagar Toppo @ Rohit Toppo Vs. State Of Jharkhand
|
June 26, 2006 |
JAMILA KHATOON Vs. NEW INDIA ASSURANCE CO LTD
|
November 13, 2006 |
JAMUNA DEVI Vs. SHAKUNTALA DEVI
|
July 5, 2006 |
Janardan Prasad Verma Vs. Union Public Service Commission
|
August 1, 2006 |
JASAI @ BHAGRAJ MANDI & ANR. Vs. STATE OF JHARKHAND
|
April 4, 2006 |
JASWANT PATHAK & ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 13, 2006 |
Jatal Rabidas Vs. State Of Bihar (Now Jharkhand)
|
April 7, 2006 |
JATLU MAHATO Vs. STATE OF BIHAR
|
January 25, 2006 |
Jaura @ Jawara Munda Vs. State of Bihar (now Jharkhand)
|
April 25, 2006 |
JAWAHARLAL SHARMA Vs. STATE OF JHARKHAND
|
June 23, 2006 |
JEETLAL MAHATO Vs. STATE OF JHARKHAND
|
July 5, 2006 |
Jharia Water Board And Mines Board Of Health Karamchari Sangh Vs. Mineral Area Development Authority
|
July 7, 2006 |
Jharkhand Bet-Net Association Vs. State Of Jharkhand
|
June 22, 2006 |
Jharkhand Chemists and Druggists Association Vs. Jharkhand State Registration Tribunal Pharmacy
|
November 13, 2006 |
Jharkhand Cristian Minority Educational Institutions Association Vs. State Of Jharkhand
|
March 22, 2006 |
Jharkhand Rajya Bhu-Map And Bandobast Arajpatrit Karmchari Sangh (Jharkhand State Survey And Settlement Non-Gazetted Employees Association), Through Its Secretary, Mithilesh Kumar Choudhary Vs. State Of Jharkhand
|
August 8, 2006 |
JHARKHAND STATE CRICKET ASSOCIATION Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
September 7, 2006 |
Jharkhand State Electricity Board Through Its Chairman Vs. Dhibu Mahto
|
June 14, 2006 |
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD Vs. CHANDRESHWAR PRASAD
|
January 7, 2006 |
JITENDRA NATH TIWARY Vs. STATE OF JHARKHAND
|
April 27, 2006 |
Jitram Oraon Vs. State of Jharkhand
|
May 8, 2006 |
Jiyan Manjhi Vs. State Of Jharkhand
|
September 1, 2006 |
JOGO PAHAN Vs. STATE OF BIHAR NOW JHARKHAND
|
May 10, 2006 |
Johalmann And Company Vs. Employees State Insurance Corporation
|
June 6, 2006 |
JONAS DAHANGA Vs. STATE OF JHARKHAND
|
April 18, 2006 |
Joseph Ekka Vs. State of Bihar (now Jharkhand)
|
April 24, 2006 |
Judhistir Mahato Vs. State Of Bihar (Now Jharkhand)
|
July 18, 2006 |
K.P.Kamal Vs. State of Jharkhand
|
June 29, 2006 |
K.S. SALUJA Vs. RAM KISHORE AGARWALLA
|
March 23, 2006 |
KADIR ANSARI Vs. STATE OF JHARKHAND
|
February 15, 2006 |
Kailash Kumar Sinha Vs. State of Jharkhand
|
November 1, 2006 |
KAILASH PATI PATHAK Vs. STATE OF JHARKHAND
|
April 27, 2006 |
Kailash Prasad Agarwalla Vs. State Of Jharkhand
|
August 22, 2006 |
KAILASH VIHARI Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
August 22, 2006 |
KALESHWAR RANA AND OTHERS Vs. THE STATE OF BIHAR
|
February 14, 2006 |
Kalicharan Yadav Vs. Bihar State Electricity Board
|
July 10, 2006 |
Kalinder Naik Vs. State of Bihar
|
November 28, 2006 |
Kalyani Prasad Mishra And Sharat Chandra Singh Deo Vs. State Of Bihar (Now Jharkhand)
|
January 31, 2006 |
Kamal Kishore Mandal Vs. Gangadhar Mandal
|
June 14, 2006 |
Kamal Kishore Prasad Vs. Bihar State Electricity Board
|
July 6, 2006 |
Kamal Shankar Srivastava Vs. State Of Jharkhand
|
August 1, 2006 |
Kameshwar Yadav and Gango Bhokta Vs. State of Jharkhand
|
November 20, 2006 |
Kamta Pandey Vs. B.C.C.L.
|
August 18, 2006 |
Kanahaiya Mahto Vs. State Of Bihar (Now Jharkhand)
|
March 21, 2006 |
KANAHAIYAH MAHTO Vs. STATE OF BIHAR NEW JHARKHAND
|
March 21, 2006 |
Kanai Mahato Vs. Dhurandhar Mahato
|
May 17, 2006 |
Kanak Kumar Kar @ Kanak Kar Vs. State Of Jharkhand
|
September 11, 2006 |
Kanak Kumari Vs. National Institute of Technology
|
February 22, 2006 |
KANCHAN AGRAWALA Vs. STATE OF JHARKHAND
|
May 15, 2006 |
KANHAIYA LAL Vs. STATE OF JHARKHAND & ORS.
|
July 24, 2006 |
KANHAIYA PRASAD SINGH Vs. BIJAY KRISHNA SHARMA
|
March 31, 2006 |
KANTA RAM Vs. SUKHDEO NARAYAN
|
February 8, 2006 |
KARI DEVI Vs. BHARAT COKING COAL LTD
|
May 10, 2006 |
Karolina Ekka Vs. State Of Bihar
|
June 19, 2006 |
KARU MIAN AND DARBARI MIAN Vs. STATE OF BIHAR
|
March 29, 2006 |
KASHINATH BOHRA Vs. THE STATE OF JHARKHAND & ANR.
|
March 28, 2006 |
KASIDA DEVI (SMT.) & ORS. Vs. RAJ KUMAR PRASAD & ORS.
|
August 17, 2006 |
Kaushal Kishore Singh @ K.K.Singh Vs. State Of Jharkhand
|
August 14, 2006 |
KAUSHAL KUMAR Vs. THE UNION OF INDIA (UOI) AND ORS.
|
March 7, 2006 |
Kaushalya Bhuiani Vs. Bharat Coking Coal Ltd.
|
July 24, 2006 |
KAVITA KUMARI KANDHW Vs. STATE OF JHARKHAND
|
May 1, 2006 |
Kedar Nath Prasad Vs. State Of Jharkhand Through Principal Secretary
|
February 14, 2006 |
KEDAR RAM MODI Vs. STATE OF JHARKHAND
|
January 30, 2006 |
KHAGO MANDAL Vs. STATE OF BIHAR
|
March 23, 2006 |
KHARA ALIAS KHADO MARANDI Vs. STATE OF BIHAR
|
April 19, 2006 |
KHARA MARANDI Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 28, 2006 |
KHEM LAL GANJHU Vs. STATE OF BIHAR
|
March 20, 2006 |
KHEMAN MAHATO Vs. BHARAT COKING COAL LIMITED
|
December 15, 2006 |
Khiru Rai Vs. State of Bihar (now Jharkhand)
|
May 2, 2006 |
Kinua Oraon Vs. State of Bihar
|
May 17, 2006 |
Kishor Kumar Mantri @ Kishor Kumar Vs. State Of Jharkhand
|
November 7, 2006 |
Kistu Prasad Deo Vs. State Of Jharkhand
|
May 16, 2006 |
Koyala Ispat Mazdoor Panchayat Vs. State Of Jharkhand
|
June 28, 2006 |
KRIPA NAND JHA Vs. BHARAT COKING COAL LIMITED
|
May 17, 2006 |
KRIPA SHANKAR DWARY Vs. NANDLAL CHARAN DWARY
|
September 18, 2006 |
Krishandeo Sah Vs. State Of Jharkhand
|
July 11, 2006 |
KRISHNA BHUIYA Vs. STATE OF JHARKHAND
|
September 18, 2006 |
Krishna Bihari Dubey Vs. Bharat Coking Coal Ltd., Project Officer, Moonidih Washery Project And Personnel Officer, Moonidih Coal Washary
|
November 17, 2006 |
Krishna Bihari Singh Vs. State Of Jharkhand (Through Cbi)
|
September 1, 2006 |
Krishna Chandra Ghosh Vs. State Of Jharkhand
|
May 10, 2006 |
Krishna Kant Das Vs. Bihar State Electricity Board
|
July 13, 2006 |
Krishna Kishore Gupta Vs. Nand Kishore Gupta
|
November 17, 2006 |
KRISHNA MAHTO AND ANR. Vs. STATE OF JHARKHAND
|
November 23, 2006 |
Krishna Mohan Prasad Vs. Union of India
|
April 13, 2006 |
KRISHNA MOHAN PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 18, 2006 |
KRISHNA SAHU Vs. STATE OF BIHAR
|
May 10, 2006 |
Krishna Samad Vs. State of Jharkhand
|
April 18, 2006 |
Krishnadhan Mishra Vs. State of Jharkhand
|
March 7, 2006 |
KRISHNAJI AND ORS., Vs. STATE OF JHARKHAND AND ORS.
|
November 10, 2006 |
KSHITISH CHANDRA MANDAL Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
August 29, 2006 |
Kujri Sundi And Jena Sundi Vs. State Of Bihar (Now Jharkhand)
|
April 17, 2006 |
Kumar Jayanta Vs. State Of Jharkhand
|
April 19, 2006 |
Lachhu Munda And Lodro Munda Vs. State Of Bihar (Now Jharkhand)
|
May 9, 2006 |
LAFARGE INDIA EMPLOYEES UNION Vs. STATE OF JHARKHAND
|
July 18, 2006 |
LAI BAHADUR SINGH ASHANT Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY CUM DIRECTOR, PRATHAMIK SIKCHHA
|
December 4, 2006 |
LAKESHWARI BUILDERS PVT. LTD Vs. STATE OF JHARKHAND
|
June 21, 2006 |
Lakhan Lal Pandey Vs. State Of Bihar
|
July 18, 2006 |
LAKHAN SAH Vs. STATE OF BIHAR
|
February 7, 2006 |
LAKHAN TIRIA Vs. STATE OF JHARKHAND
|
May 11, 2006 |
Lakhi Devi Vs. State of Jharkhand
|
July 13, 2006 |
Lakhu Manjhi Vs. State Of Bihar
|
October 16, 2006 |
LAKSHMI NARAYAN RAMSWAROOP AND COMPANY Vs. STATE OF JHARKHAND
|
February 27, 2006 |
Laktiiram Paharia Vs. State of Bihar
|
April 13, 2006 |
LAL BRAJESHWAR NATH SHAHDEO Vs. STATE OF BIHAR
|
August 14, 2006 |
Lal Deo Oraon Vs. Steel Authority Of India Limited
|
August 10, 2006 |
LAL MARANDI Vs. STATE OF BIHAR
|
March 29, 2006 |
Lal Phanindra Nath Sahdeo Vs. State Of Bihar
|
September 12, 2006 |
LALITA DEVI Vs. SHEO SHANKAR PRASAD ALIAS JUGESHWAR SAHU
|
May 18, 2006 |
LALLU MUNDA Vs. STATE OF JHARKHAND
|
December 6, 2006 |
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
|
November 17, 2006 |
LASKAR SOREN Vs. STATE OF BIHAR
|
February 20, 2006 |
Latan Uraon Vs. State of Bihar (now Jharkhand)
|
April 20, 2006 |
LAXMAN BAITHA AND BADESH RAJAK Vs. STATE OF JHARKHAND
|
May 12, 2006 |
Laxman Ram, Anu Mohammad, Madhusudan Prasad Verma And Harendra Kumar Sinha Vs. State Of Jharkhand And State Of Bihar
|
July 11, 2006 |
LAXMAN SAHU Vs. STATE OF JHARKHAND
|
July 21, 2006 |
Laxmi Narain Ramaswarup Shivhare And Co. Vs. State Of Jharkhand
|
March 24, 2006 |
LEDHA MAJHI AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 18, 2006 |
Lemos Cement Limited Vs. State of Bihar (now Jharkhand)
|
November 3, 2006 |
LEMOS COMENT LTD Vs. STATE OF BIHAR
|
November 30, 2006 |
LIQUOR KING AND MOUNT SHIVALIK BREWARIES LTD Vs. STATE OF JHARKHAND
|
August 3, 2006 |
Liyakat Ansari Vs. C.M.D. Central Coalfields
|
November 7, 2006 |
Lohru Manjhi, Aklu Manjhi And Bihanu Manjhi Vs. State Of Jharkhand
|
March 27, 2006 |
LOKMAN MIAN Vs. STATE OF BIHAR NOW JHARKHAND
|
April 13, 2006 |
Lolen Kujur Vs. State of Jharkhand
|
July 14, 2006 |
Lorry Broker Union Association Vs. State Of Bihar (Now Jharkhand)
|
August 7, 2006 |
M N CHOUDHARY Vs. STATE OF BIHAR
|
April 21, 2006 |
M.L.NARULA Vs. STATE OF JHARKHAND
|
May 15, 2006 |
M/S BALAJI INDUSTRIAL PRODUCTS LTD., RANCHI & ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & ORS.
|
December 5, 2006 |
M/S. ASHIANA HOUSING AND FINANCE (INDIA) LTD. Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA & ORS.
|
October 18, 2006 |
Madan Gopal Prasad Vs. State of Bihar
|
September 20, 2006 |
Madan Mahto Vs. State of Jharkhand
|
October 13, 2006 |
MADAN MOHAN ROY Vs. STATE OF JHARKHAND
|
December 8, 2006 |
MADAN ORAON Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
September 7, 2006 |
Madan Prakash Vs. State Of Jharkhand
|
September 20, 2006 |
MADHESHWAR DHARI SINGH AND KRISHNADEO DAS Vs. UNION OF INDIA
|
March 23, 2006 |
Madhu Das Vs. State of Bihar (now Jharkhand)
|
October 31, 2006 |
MADHU SUDAN JHA Vs. STATE OF JHARKHAND
|
May 19, 2006 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
August 25, 2006 |
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
May 18, 2006 |
MADHURI DEVI Vs. STATE OF JHARKHAND
|
May 10, 2006 |
MADHUSUDAN ALIAS MASUDAN GOPE Vs. STATE OF BIHAR
|
May 10, 2006 |
Mahabir Mahto And Biglahi Devi Vs. State Of Jharkhand
|
September 5, 2006 |
MAHABIR PRASAD SAHU Vs. STATE OF BIHAR & ORS.
|
July 6, 2006 |
MAHABIR SAHU Vs. STATE OF BIHAR NOW JHARKHAND
|
May 11, 2006 |
Mahadeo Prasad Burnwal Vs. Atpendra Roy Choudhary
|
August 2, 2006 |
MAHAMAYA CHEMICALS HINOO Vs. STATE OF JHARKHAND
|
December 6, 2006 |
MAHENDRA Vs. STAET OF JHARKHAND
|
February 27, 2006 |
Mahendra Gayali Vs. Bharat Coking Coal Ltd.
|
August 28, 2006 |
MAHENDRA SAW ALIAS AHENDRA KUMAR SAHU Vs. STATE OF JHARKHAND
|
January 18, 2006 |
MAHENDRA TANTI Vs. JAGARNATH TANTI
|
May 10, 2006 |
MAHENDRA TANTI Vs. JAGARNATH TANTI
|
May 11, 2006 |
Mahesh Kumar Sanwaria Vs. State of Jharkhand
|
August 8, 2006 |
Mahesh Mistry Vs. Ranchi University Through Registrar
|
July 12, 2006 |
MAHESH SINGH Vs. STATE OF BIHAR
|
May 2, 2006 |
MAHINDER SINGH D.O.L.I.C. Vs. COMMISSIONER OF INCOME TAX
|
October 11, 2006 |
Mahru Mahto Vs. State of Bihar (now Jharkhand)
|
April 24, 2006 |
MAHRUMAHTO Vs. STATE OF BIHAR
|
April 24, 2006 |
MAHTAB AHMAD SIDDIQUE Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
August 22, 2006 |
Maithan Ceramic Limited, Dhanbad Vs. Jharkhand State Electricity Board, Ranchi
|
February 8, 2006 |
Malti Devi Vs. Chotanagpur, Regional Hardloom Weavers Co-operative Union Ltd., Ranchi
|
January 23, 2006 |
MALTI MANDALAIN @ RASIA @ URMIAL DEVI AND NAWAL KISHORE MANDAL @ GURUWAR MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 13, 2006 |
MANAGEMENT OF BOKARO STEEL PLANT Vs. CONCERNED WORKMAN AND THE STATE OF JHARKHAND
|
November 23, 2006 |
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
|
September 12, 2006 |
Management of Electrical Executive Engineer, Rural Electrification-cum-Supply Division, Tenughat Bihar State Electricity Board Vs. Presiding Officer, Labour Court and Dileep Kumar
|
March 19, 2006 |
Management Of Gammon India Limited Vs. Presiding Officer, Labour Court
|
August 22, 2006 |
MANAGEMENT VIKAS VIDYALAYA Vs. PRESIDING OFFICER LABOUR COURT
|
July 31, 2006 |
MANAGING COMMITTEE OF DINABANDHU MIDDLE SCHOOL Vs. MISS MANJU MODAK
|
February 28, 2006 |
MANAGING DIRECTOR I C I C I BANK LTD Vs. STATE OF JHARKHAND
|
April 18, 2006 |
MANGALAM MINERALS AND CHEMICALS PVT. LTD Vs. ANJANEYA ISPAT LTD
|
November 17, 2006 |
Manik Roy Vs. Sanjay Verma
|
April 19, 2006 |
Manish Kumar Gupta Vs. State of Jharkhand
|
April 10, 2006 |
MANJAI YADAV Vs. STATE OF BIHAR
|
March 28, 2006 |
Manju Rani Patra Vs. Ranchi University
|
May 8, 2006 |
Manohar Tiwary Vs. State Of Jharkhand
|
July 13, 2006 |
Manoj Bhagat Vs. State of Bihar (now Jharkhand)
|
April 25, 2006 |
Manoj Kumar Vs. Union Of India
|
August 29, 2006 |
Manoj Kumar Vs. State Of Jharkhand
|
May 4, 2006 |
MANOJ KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
January 18, 2006 |
Manoj Kumar Jha Vs. State of Bihar (Now Jharkhand)
|
May 3, 2006 |
MANORANJAN KUILA Vs. STATE OF BIHAR
|
July 31, 2006 |
MANSOOR ALAM Vs. STATE OF BIHAR
|
May 10, 2006 |
MANU SOREN Vs. STATE OF BIHAR
|
March 22, 2006 |
MASOOD AHMAD Vs. HEAVY ENGINEERING CORPORATION LTD., THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
August 30, 2006 |
MASUD SHEIKH ALIAS MAKSUD SHEIKH Vs. STATE OF BIHAR
|
May 10, 2006 |
MATA HESSA Vs. STATE OF JHARKHAND
|
August 21, 2006 |
MATAL KISKU Vs. STATE OF JHARKHAND
|
February 13, 2006 |
Maya Devi Vs. State of Jharkhand
|
February 6, 2006 |
Maya Paul Vs. State of Jharkhand
|
July 26, 2006 |
MD KALIM Vs. STATE OF BIHAR
|
March 6, 2006 |
MD KHALIF Vs. H H RAHMAN
|
March 28, 2006 |
MD NAZIM Vs. STATE OF BIHAR
|
April 19, 2006 |
MD SAYEED Vs. STATE OF JHARKHAND
|
April 12, 2006 |
MD SAYEED ALAM Vs. STATE OF BIHAR NOW JHARKHAND
|
June 14, 2006 |
MD WAHAB MIAN Vs. STATE OF BIHAR
|
April 19, 2006 |
MD. AJMAL ANSARI & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 13, 2006 |
Md. Faiz Farooqui Vs. State of Jharkhand
|
July 18, 2006 |
Md. Kalimuddin Vs. Birsa Agricultural University
|
October 31, 2006 |
MD. LIYAKAT Vs. STATE OF JHARKHAND
|
September 7, 2006 |
MD. MAQBUL MIAN AND ORS. Vs. SIBU RAM MUNDA AND ORS.
|
June 14, 2006 |
Md. Modaswar Hussain Vs. Amjad Sheikh
|
August 10, 2006 |
MD. MUSTAQUE ALAM ANSARI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
April 19, 2006 |
Md. Rashid Khan Vs. State of Jharkhand
|
October 31, 2006 |
Md.Anwar Ali Vs. Tata Iron & Steel Company Ltd.
|
August 3, 2006 |
Md.Hanif Vs. State Of Jharkhand And Sahina Parvin
|
August 2, 2006 |
Md.Ibrahim Ansari Vs. State Of Bihar (Now Jharkhand)
|
May 2, 2006 |
Md.Israil Vs. State Of Jharkhand
|
September 13, 2006 |
MD.KHALIL Vs. STATE OF BIHAR
|
December 1, 2006 |
Md.Mahruddin Vs. Jharkhand State Electricity Board
|
July 12, 2006 |
Md.Mahtab Alam Vs. State Of Bihar
|
March 30, 2006 |
Md.Murtaza Vs. Md.Israil
|
May 3, 2006 |
Md.Nizamuddin Quareshi Vs. Khatibur Rub
|
November 3, 2006 |
Md.Qaiseruzzaman Vs. Mashhood Alam
|
November 22, 2006 |
MD.QASIM ANSARI Vs. STATE OF JHARKHAND
|
January 16, 2006 |
Md.Rustam Ali Vs. Sheikh Idris
|
June 26, 2006 |
Md.Sahid Ansari Vs. Union Of India
|
July 24, 2006 |
Md.Sahjahan @ Shahjahan And Nand Lal Pandey Vs. State Of Jharkhand
|
March 20, 2006 |
MD.SAMIULLAH Vs. STATE OF JHARKHAND
|
January 16, 2006 |
Md.Shakil Vs. State of Jharkhand
|
December 4, 2006 |
Md.Usman Vs. State Of Jharkhand
|
May 18, 2006 |
Meena Devi Vs. Jharkhand State Electricity Board
|
May 4, 2006 |
Meena Kumari Rai Vs. State of Jharkhand
|
September 25, 2006 |
Meena Yadav Vs. State of Jharkhand
|
April 19, 2006 |
MEETAN MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 23, 2006 |
Meraj Ansari And Shakil Ansari Vs. State Of Jharkhand
|
August 22, 2006 |
METRO INDUSTRIES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
March 1, 2006 |
Mihijam Vanaspati Ltd. Vs. State Of Jharkhand, Commissioner Of Commercial Taxes And Assistant Commissioner Of Commercial Taxes
|
November 17, 2006 |
MINARAL AREA DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER
|
March 23, 2006 |
Mithan Mahto Vs. State Of Bihar (Now Jharkhand)
|
March 29, 2006 |
Mobin Mian @ Mobin Ansari Vs. State of Jharkhand
|
September 13, 2006 |
Mochi Ram Singh Bhumij Vs. State Of Bihar (Now Jharkhand)
|
July 14, 2006 |
MODI URAON Vs. STATE OF JHARKHAND
|
May 2, 2006 |
Mohal Lal Seth Vs. State of Jharkhand
|
August 1, 2006 |
Mohammad Mobin Mian Vs. State Of Jharkhand
|
June 23, 2006 |
Mohan Kapri Vs. State Of Bihar (Now Jharkhand)
|
May 3, 2006 |
Mohan Lal Bhagat Vs. State Of Jharkhand
|
March 21, 2006 |
MOHAN MEAKIN LIMITED Vs. STATE OF JHARKHAND
|
November 13, 2006 |
MOHAN SAHU Vs. STATE OF BIHAR & ORS.
|
March 29, 2006 |
Mohan Singh Vs. Union of India
|
July 26, 2006 |
MOHD KHALIL AIAS KALIL Vs. STATE OF BIHAR NOW JHARKHAND
|
November 10, 2006 |
MOHD.ZAHIR ANSARI Vs. STATE OF JHARKHAND
|
December 1, 2006 |
Mokro Gagrai Vs. State of Jharkhand
|
August 21, 2006 |
MORHA SINGH @ MANGAL SINGH AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 27, 2006 |
MOSO SOY Vs. STATE OF BIHAR
|
March 20, 2006 |
Most.Taruna Devi Vs. State of Jharkhand
|
November 30, 2006 |
Mostt.Archana Devi @ Channa Devi Vs. State of Jharkhand
|
July 6, 2006 |
Moti Devi Vs. State Of Jharkhand
|
July 19, 2006 |
MOTI HAZRA Vs. STATE OF BIHAR
|
January 5, 2006 |
MOTI LAL MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 17, 2006 |
MOTI SAO Vs. LAL BABU PRASAD BHAGAT AND ORS.
|
July 20, 2006 |
MRITYUNJAY KISHORE MITTU Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2006 |
MRS. GITASHREE KHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 21, 2006 |
MUBARAK HUSSAIN Vs. STATE OF JHARKHAND
|
May 1, 2006 |
MUKESH KUMAR VERMA Vs. STATE OF JHARKHAND, THE DIRECTOR GENERAL OF POLICE, GOVERNMENT
|
May 15, 2006 |
MUKHARJEE T Vs. STATE OF JHARKHAND
|
April 3, 2006 |
Mukteshwar Mahto Vs. Ram Autar Sharma
|
February 7, 2006 |
MUKTESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH CBI
|
December 22, 2006 |
MUKTESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
December 1, 2006 |
MUKTY TIRKEY Vs. STATE OF JHARKHAND
|
December 22, 2006 |
MUKUL KUMAR Vs. NATIONAL PROJECT CONSTRUCTIONS CORPORATION LTD
|
May 12, 2006 |
Mukul Kumar Vs. State Of Jharkhand
|
March 23, 2006 |
Munazerul Hassan @ Munna Vs. State of Jharkhand
|
July 21, 2006 |
Muneshwar Singh Vs. Central Coalfields Limited
|
January 3, 2006 |
MUNNA MIAN Vs. STATE OF BIHAR
|
May 2, 2006 |
MUNNA PANDEY Vs. STATE OF BIHAR
|
February 20, 2006 |
MUNNA SINGH @ SHARANGDHA SINGH Vs. STATE OF JHARKHAND
|
May 18, 2006 |
MUNNA SINGH @ SHARANGDHA SINGH AND BACHHA SINGH Vs. STATE OF JHARKHAND
|
May 3, 2006 |
MURLI MODAK AND HARI SAO Vs. STATE OF JHARKHAND
|
August 28, 2006 |
N.K.Birla Vs. State Of Jharkhand
|
March 29, 2006 |
N.R. CONSTRUCTION PRIVATE LIMITED Vs. RAM BADAN SINGH AND ORS.
|
July 19, 2006 |
N.R.Construction Pvt.Ltd. Vs. State Of Jharkhand
|
June 21, 2006 |
NABIN KUMAR SINGH Vs. STATE OF BIHAR
|
September 7, 2006 |
NABIUL HASSAN Vs. STATE OF BIHAR
|
April 21, 2006 |
Nagarjuna Construction Company Vs. State Of Jharkhand
|
August 5, 2006 |
Nagendra Dhar Dubey Vs. State Of Bihar (Now Jharkhand)
|
July 10, 2006 |
NAGENDRA KUMAR MAHTO Vs. UNION OF INDIA & ORS.
|
July 27, 2006 |
NAGENDRA RAJWAR AND ORS. Vs. STATE OF BIHAR AND ANR.
|
June 23, 2006 |
NAGENDRA SAH Vs. THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK SIMIT LIMITED THROUGH ITS ADMINISTRATOR,
|
June 30, 2006 |
NAGESHWAR RAM DANGI Vs. STATE OF JHARKHAND
|
December 8, 2006 |
Nageshwar Singh And Jeetan Singh Vs. State Of Bihar (Now Jharkhand)
|
August 8, 2006 |
NAKUL RANA Vs. STATE OF JHARKHAND
|
April 21, 2006 |
NAND GOPAL CHOUBEY Vs. STATE OF JHARKHAND
|
March 9, 2006 |
NAND KISHOR SAHU Vs. STATE OF BIHAR
|
May 3, 2006 |
Nand Kishore Mahto Vs. State of Jharkhand
|
July 4, 2006 |
NAND KISHORE PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 10, 2006 |
Nand Kumar Ram Vs. State Of Jharkhand
|
February 1, 2006 |
Nand Kumar Verma Vs. State Of Jharkhand
|
July 11, 2006 |
Nand Lal Munda Vs. State Of Bihar (Now Jharkhand)
|
April 13, 2006 |
NAND LAL TANTI Vs. STATE OF JHARKHAND
|
January 3, 2006 |
Nanda Ghosh Vs. Ranchi University
|
August 1, 2006 |
NANDI DEVI Vs. STATE OF BIHAR
|
April 25, 2006 |
Nandipati Das Vs. Bihar State Electricity Board
|
May 8, 2006 |
Nandkeshwar Ram Vs. State Of Jharkhand
|
February 1, 2006 |
Nandlal Mahli Vs. State of Jharkhand
|
September 7, 2006 |
Nandlal Sharma Vs. State Of Jharkhand
|
October 16, 2006 |
NANDU ROUTH Vs. STATE OF JHARKHAND
|
December 18, 2006 |
NANKU MAHTO Vs. STATE OF JHARKHAND
|
January 9, 2006 |
Narad Pathak Vs. State Of Jharkhand
|
October 12, 2006 |
NARAD SHUKLA Vs. STATE OF JHARKHAND
|
January 17, 2006 |
Narayan Chandra Paul Vs. Presiding Officer, Industrial Tribunal
|
July 11, 2006 |
NARAYAN GOPE Vs. DULARI DEVI
|
June 19, 2006 |
Narayan Lal Mahata And Manorma Prasad Vs. State Of Jharkhand
|
September 26, 2006 |
NARAYAN MAHTO @ NARAYAN CHANDRA MAHTO Vs. STATE OF JHARKHAN
|
August 1, 2006 |
Narayan Mandal Vs. State of Jharkhand
|
November 2, 2006 |
NARAYAN RAM AND RAJIV KUMAR SURI Vs. STATE OF JHARKHAND
|
April 5, 2006 |
Narayan Yadav And Baleshwar Yadav Vs. State Of Bihar (Now Jharkhand)
|
May 9, 2006 |
NAREN KUMAR MODI Vs. STATE OF JHARKHAND
|
April 27, 2006 |
Naresh Himmat Lal Joshi @ Narendra Joshi Vs. State of Bihar (now Jharkhand) (in both)
|
May 10, 2006 |
Naresh Kumar Chawda Vs. State Of Jharkhand And Ehsanual Haque
|
May 9, 2006 |
NARESH KUMAR JAIN Vs. DY COMMISSIONER HAZARIBAGH
|
April 7, 2006 |
NARESH MAHTO Vs. STATE OF JHARKHAND
|
July 28, 2006 |
NARESH MANDAL Vs. STATE OF BIHAR
|
December 4, 2006 |
Naresh Marik Vs. State Of Jharkhand
|
April 18, 2006 |
NARESH PRASAD Vs. STATE OF JHARKHAND
|
February 17, 2006 |
NARESH PRASAD AND ORS. Vs. STATE OF JHARKHAND
|
May 3, 2006 |
Nathu Ram And Krishna Deo Prasad Vs. State Of Bihar (Now Jharkhand)
|
September 26, 2006 |
NATIONAL INSTITUTE OF TECHNOLOGY TEACHER'S Vs. UNION OF INDIA
|
January 30, 2006 |
NATIONAL INSURANCE CO LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 12, 2006 |
NATIONAL INSURANCE CO LTD Vs. PANO HANSDA
|
November 27, 2006 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDA MAHATO
|
September 18, 2006 |
NATIONAL INSURANCE COMPANY LIMITED Vs. FAGNI BAI
|
November 9, 2006 |
NAURATH PRASAD GIRI Vs. STATE OF JHARKHAND
|
April 21, 2006 |
NAUSAD SK. Vs. STATE OF BIHAR
|
May 12, 2006 |
Naveen Kumar Singh Vs. State of Jharkhand
|
March 22, 2006 |
NAVEEN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 21, 2006 |
NAVIN ROY, ASHOK KUMAR (IN 1881) Vs. STATE OF JHARKHAND AND ORS.
|
September 14, 2006 |
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 20, 2006 |
NAYEEMUDDIN MAIN Vs. STATE OF JHARKHAND
|
May 9, 2006 |
Neeraj Kumar @ Neeraj Thakur Vs. State of Jharkhand
|
July 17, 2006 |
NEMAI PANDIT AND ORS. Vs. AKRUR PANDIT AND ORS.
|
July 18, 2006 |
Nemdhari Ram Vs. Union Of India, Through Secretary, Deptt.Of Personnel And Administrative Reforms
|
April 5, 2006 |
Nemraj Kothari Vs. Ram Das Sahu
|
November 17, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. GANGA DEVI
|
July 19, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. RAMANTI DEVI
|
August 11, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. KULDEEP SINGH
|
December 22, 2006 |
NEW INDIA ASSURANCE CO. LTD. Vs. DUKHANI DEVI AND ORS.
|
October 18, 2006 |
New India Assurance Co.Ltd. Vs. Sunita Devi
|
July 26, 2006 |
NEW INDIA INSURANCE CO. LTD., DALTONGANJ Vs. PRANITA DEVI AND ORS.
|
September 18, 2006 |
NIRAJ BIHARI Vs. ELECTION COMMISSION OF INDIA
|
May 18, 2006 |
Niraj Kumar Singh Vs. National Institute Of Technology
|
May 8, 2006 |
Niranjan Mandal @ Manjhi Vs. State Of Bihar (Now Jharkhand)
|
April 24, 2006 |
Nividan Bhagat @ Nidre Bhagat Vs. State Of Jharkhand
|
September 12, 2006 |
NOVELTY DRESSES AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 21, 2006 |
NRIPENDRA NARAYAN SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 5, 2006 |
NUNESHWAR MAHTO Vs. STATE OF BIHAR
|
April 24, 2006 |
NUPUR EKKA Vs. STATE OF JHARKHAND
|
July 26, 2006 |
OM FLOUR MILLS (P) LIMITED Vs. BIHAR STATE FINANCIAL CORPORATION
|
August 23, 2006 |
OM PRAKASH Vs. CENTRAL POLLUTION CONTROL BOARD & ORS.
|
October 13, 2006 |
OM PRAKASH BAGARIA Vs. STATE OF JHARKHAND
|
February 27, 2006 |
OM PRAKASH GUPTA Vs. MUNNI DEVI
|
May 5, 2006 |
OM PRAKASH KESHRI Vs. CHINTU DEVI
|
September 7, 2006 |
Om Prakash Sharma Vs. State Of Jharkhand
|
March 24, 2006 |
Om Prakash Singh Vs. State Of Jharkhand
|
February 24, 2006 |
OMPRAKASH Vs. UNION OF INDIA
|
March 23, 2006 |
ONKAR PRASAD GUPTA Vs. STATE OF BIHAR
|
February 14, 2006 |
ORIENTAL INSURANCE CO. LTD. Vs. DINDAYAL MANDAL, (SRI) AND ORS.
|
September 18, 2006 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD ASHIK KHALIFA & ORS
|
November 9, 2006 |
P. RAJIV Vs. FERRO SCRAP NIGAM LTD. AND ORS.
|
July 31, 2006 |
PAHARIA Vs. STATE OF BIHAR
|
March 28, 2006 |
PAKKU MARANDI Vs. MIRU HEMBROM @ TOK HEMBROM AND ORS.
|
September 20, 2006 |
PALTAN TURI Vs. STATE OF JHARKHAND
|
February 22, 2006 |
Paltan Verma @ Ravi Verma Vs. State of Jharkhand
|
May 9, 2006 |
Pandey Janardan Prasad Sinha Vs. State of Jharkhand
|
July 28, 2006 |
PARBATI MARANDI Vs. STATE OF BIHAR
|
February 7, 2006 |
Paritosh Kumar Vs. State Of Bihar (Now Jharkhand)
|
March 23, 2006 |
PARMILA DEVI Vs. STATE OF JHARKHAND
|
May 1, 2006 |
PARNA ORAON Vs. STATE OF JHARKHAND
|
April 27, 2006 |
PARSU RAM HESSA Vs. STATE OF JHARKHAND
|
July 5, 2006 |
Parvati Murmu Vs. State Of Jharkhand
|
March 3, 2006 |
Pasupati Chaudhary Vs. State of Jharkhand
|
August 8, 2006 |
Paswan Vs. State Of Jharkhand, Director General Of Police, Deputy Inspector General And Superintendent Of Police
|
August 11, 2006 |
Patwari Tudu Vs. State Of Bihar
|
May 4, 2006 |
PAWAN BISCUIT CO PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 21, 2006 |
PAWAN KUMAR BURNWAL Vs. STATE OF JHARKHAND
|
April 18, 2006 |
Pawe Oraon Vs. State Of Jharkhand
|
January 17, 2006 |
PETHU KANWAR Vs. STATE OF BIHAR NOW JHARKHAND
|
May 1, 2006 |
PHILIP MARIANUS TOPPO Vs. STATE OF JHARKHAND
|
May 1, 2006 |
Philip Topno @ Philip Toppo Vs. State Of Jharkhand
|
July 11, 2006 |
Phulchand Mandal Vs. State Of Bihar (Now Jharkhand)
|
March 24, 2006 |
PHULIA TUDU & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 7, 2006 |
PIRU SOME BESRA AND ORS. Vs. THE STATE OF JHARKHAND
|
September 14, 2006 |
POLICE 424 RAM LAGAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 28, 2006 |
PRABHAT UDYOG Vs. BIHAR STATE FINANCIAL COPORATION
|
February 28, 2006 |
Pradeep Nayak Vs. State Of Bihar (Now Jharkhand)
|
April 17, 2006 |
Pradip Coke Industries Vs. State Of Jharkhand
|
February 22, 2006 |
Pradip Kumar Mehta Vs. Central Coalfields Limited
|
July 5, 2006 |
PRADIP TIRKEY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 16, 2006 |
Pragesh Munda @ Yogesh Munda Vs. State of Bihar (Now Jharkhand)
|
April 19, 2006 |
Prahlad Mahto Vs. State Of Bihar (Now Jharkhand)
|
March 10, 2006 |
PRAJANYA KUMAR RATH Vs. STATE OF JHARKHAND
|
March 24, 2006 |
Prakash Keshri Vs. Hari Prasad Sah
|
May 18, 2006 |
PRAKASH RABIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 6, 2006 |
PRAKASH RAJAK Vs. STATE OF BIHAR
|
April 13, 2006 |
Pramod Kumar Ray Vs. State of Bihar through Chief Secretary, Government of Bihar, Patna, Now Government of Jharkhand, Ranchi
|
May 9, 2006 |
Pran Kumar Dubey Vs. State Of Jharkhand
|
July 26, 2006 |
PRAN YADAV Vs. STATE OF JHARKHAND
|
August 31, 2006 |
Prasanto Banerjee, Vijay Kumar Soren @ Thakur Manjhi And Haldhar Mahto Vs. State Of Jharkhand Through C.B.I.
|
April 24, 2006 |
PRAVAKAR PRADHAN Vs. RANCHI UNIVERSITY
|
October 31, 2006 |
PREM CHAND HO @ PREM CHAND SAMAD Vs. THE STATE OF JHARKHAND
|
July 6, 2006 |
PREM LAL MANDAL Vs. STATE OF BIHAR
|
February 15, 2006 |
PREM NANDAN KUMAR AND CHANDRA SHEKHAR KUMAR Vs. MD. ASGHAR HUSSAIN
|
March 9, 2006 |
Prem Shankar Vs. State Of Jharkhand
|
February 28, 2006 |
Premlal Bhagat Vs. State of Bihar (Now Jharkhand)
|
November 10, 2006 |
Principal Chief Conservator of Forest, Govt. of Jharkhand Vs. Motai Jojo
|
September 26, 2006 |
Pritha Chatterji Vs. State of Bihar (now Jharkhand)
|
July 17, 2006 |
PROJECTS AND DEVELOPMENT INDIA LIMITED Vs. PRESIDING OFFICER
|
July 26, 2006 |
PROJECTS AND DEVELOPMENT INDIA LTD., THROUGH ITS GENERAL MANAGER Vs. UNION OF INDIA & ORS.
|
July 24, 2006 |
PUNAM ARYA Vs. STATE OF JHARKHAND
|
May 4, 2006 |
Punam Kumari Vs. State Of Jharkhand
|
November 28, 2006 |
Pushpa Devi @ Pushpa Bara Vs. State Of Jharkhand
|
June 20, 2006 |
Pushpa Soren Vs. State Of Jharkhand
|
March 22, 2006 |
Pushpendra Kumar Singh Vs. State Of Jharkhand
|
April 19, 2006 |
PUSHPLATA PRASAD Vs. DILIP KUMAR SINHA
|
June 29, 2006 |
PUTUL DEVI Vs. STATE OF JHARKHAND
|
January 17, 2006 |
PYARE MOHAN PRASAD Vs. REGIONAL LABOUR COMMISSIONER C DHANBAD
|
June 29, 2006 |
QAYUM ANSARI @ ABDUL QAYUM ANSARI Vs. STATE OF BIHAR
|
December 4, 2006 |
R T SINGH Vs. STATE OF JHARKHAND
|
May 12, 2006 |
R T SINGH Vs. STATE OF JHARKHAND
|
May 15, 2006 |
R.N. PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I., DHANBAD
|
April 5, 2006 |
RABAB FATMA Vs. STATE OF JHARKHAND
|
March 2, 2006 |
RABINDRA MAHTO Vs. STATE OF JHARKHAND
|
January 17, 2006 |
Rabindra Prasad Sah Vs. State Of Jharkhand
|
June 21, 2006 |
RADHA KRISHNA AGRAWAL Vs. STATE OF JHARKHAND
|
May 3, 2006 |
RADHASAO ALIAS RADHEY SHYAM PRASAD Vs. STATE OF JHARKHAND
|
November 6, 2006 |
Radhe Biscuits Vs. State of Jharkhand
|
April 10, 2006 |
RADHESHYAM GOSWAMI Vs. STATE OF JHARKHAND
|
May 10, 2006 |
Radheshyam Mahto Vs. State of Bihar
|
July 4, 2006 |
RAGHNU MUNDA Vs. STATE OF JHARKHAND
|
December 18, 2006 |
RAGHU SAO Vs. UNION OF INDIA
|
March 3, 2006 |
RAGHUBIR TIWARI Vs. STATE OF JHARKHAND
|
April 25, 2006 |
Raghunandan Pradhan Vs. State Of Jharkhand
|
April 18, 2006 |
Raghunath Manjhi Vs. State Of Jharkhand
|
August 29, 2006 |
Raghunath Prasad Gupta Vs. Sonaram Swansi
|
March 23, 2006 |
RAGHUNATH PURTY Vs. STATE OF JHARKHAND
|
August 14, 2006 |
RAGHUNATH RAM © RAGHUBIR RAM Vs. STATE OF JHARKHAND
|
July 11, 2006 |
Raghwendra Mishra Vs. State Of Jharkhand
|
November 17, 2006 |
Raj Kamal Gupta Vs. State Of Jharkhand
|
July 21, 2006 |
RAJ KRIT SINGH Vs. STATE OF JHARKHAND
|
April 10, 2006 |
Raj Kumar And Brothers, Bermo Through Its Partner Sri Satish Kumar Sakhuja Vs. Hindustan Steel Works Construction Limited, Ranchi Through Its Managing Director
|
May 8, 2006 |
Raj Kumar Burnwal Vs. Tuni Devi
|
June 23, 2006 |
Raj Kumar Neeraj Vs. Ranchi Kshetriya Gramin Bank
|
August 8, 2006 |
Raj Kumar Sao Vs. State Of Bihar (Now Jharkhand)
|
April 19, 2006 |
RAJ KUMAR SINGH @ R.K. SINGH Vs. PRESIDING OFFICER
|
October 31, 2006 |
Raj Kumar Srivastava Vs. State of Jharkhand
|
May 1, 2006 |
RAJ MANI TIWARY Vs. STATE OF JHARKHAND
|
May 11, 2006 |
RAJ RANI DEVI @ RAJ RANI Vs. RAJESH KUMAR
|
December 12, 2006 |
RAJDEO SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
May 16, 2006 |
Rajendra Deo Narayan Singh Vs. Jharkhand State Electricity Board, through its Secretary, Ranchi
|
October 18, 2006 |
Rajendra Kumar Gupta Vs. State of Jharkhand
|
May 9, 2006 |
RAJENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 14, 2006 |
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
|
August 14, 2006 |
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
|
November 21, 2006 |
RAJENDRA MISTRI Vs. BHARAT COKING COAL LTD. AND ORS.
|
May 4, 2006 |
Rajendra Prasad Agarwal Vs. State of Jharkhand
|
March 8, 2006 |
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
|
January 8, 2006 |
Rajesh Kumar Agarwal Vs. State Of Jharkhand
|
March 3, 2006 |
Rajesh Kumar Alfred Marandi Vs. State Of Jharkhand
|
May 18, 2006 |
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2006 |
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND OTHERS
|
July 11, 2006 |
RAJESH MAHATHA Vs. STATE OF JHARKHAND
|
December 21, 2006 |
Rajesh Patel Vs. State Of Bihar (Now Jharkhand)
|
November 14, 2006 |
RAJESH PRASAD AND ETC. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 7, 2006 |
Rajeshwar Korwa Vs. State Of Jharkhand
|
August 23, 2006 |
RAJESHWAR PRASAD PANDEYA Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
|
October 16, 2006 |
Rajeshwar Prasad Singh Vs. Jharkhand State Electricity Board
|
July 26, 2006 |
RAJESHWAR SINGH Vs. DASHRATHA RAI
|
June 28, 2006 |
RAJESHWARI Vs. STATE OF JHARKHAND
|
January 17, 2006 |
Rajeshwari Devi Vs. Commissioner, South Chhotanagpur Division
|
August 1, 2006 |
Rajib Manjhi Vs. Rajib Manjhi
|
April 18, 2006 |
Rajkamal Sharma alias Raju alias Anil Sharma Vs. State of Jharkhand
|
February 6, 2006 |
RAJMOHAN BHAGAT Vs. STATE OF JHARKHAND
|
May 11, 2006 |
Rajnath Oraon Vs. State of Jharkhand
|
September 12, 2006 |
RAJPATI SAHU Vs. THE STATE OF BIHAR (JHARKHAND)
|
November 9, 2006 |
Raju Prasad Vs. State of Jharkhand
|
November 23, 2006 |
RAKESH KUMAR ALIAS SITTU Vs. STATE OF JHARKHAND
|
March 2, 2006 |
Rakesh Ranjan Sinha Vs. State of Bihar
|
September 12, 2006 |
RAKKUMAR Vs. HINDUSTAN STEEL CONSTRUCTION LTD
|
May 8, 2006 |
Ram Badan Singh Vs. Kuldip Singh, Sambhu Singh, Baiga Singh And Rukmini Devi
|
August 11, 2006 |
Ram Balak Dusadh Vs. Bokaro Steel Ltd.
|
July 11, 2006 |
Ram Chandra Chaudhary Vs. State of Bihar (now Jharkhand) (in both)
|
March 22, 2006 |
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
|
March 21, 2006 |
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
March 20, 2006 |
RAM DEO SINGH Vs. STATE OF BIHAR
|
January 30, 2006 |
RAM DHANI CHAMAR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 22, 2006 |
Ram Dhani Sao and Basanti Devi Vs. State of Jharkhand
|
August 17, 2006 |
RAM JEE SAH Vs. STATE OF BIHAR & ORS.
|
July 11, 2006 |
RAM LOCHAN MISHRA AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
May 17, 2006 |
RAM MAHATO @ RAM PRASAD @ RAM PRASAD MAHATO Vs. STATE OF JHARKHAND
|
December 18, 2006 |
RAM NARAIN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
June 22, 2006 |
RAM NARESH SINGH Vs. PRESIDING OFFICER
|
July 21, 2006 |
Ram Nath Yadav Vs. State of Bihar
|
March 1, 2006 |
RAM NIRANJAN AGRAWAL Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL
|
March 21, 2006 |
RAM ORAON Vs. STATE OF BIHAR
|
May 10, 2006 |
Ram Prasad Munda @ Ramu Vs. State of Jharkhand
|
October 10, 2006 |
Ram Pravesh Singh Vs. State Of Jharkhand
|
March 21, 2006 |
RAM PUKAR PANDEY Vs. STATE OF JHARKHAND
|
January 21, 2006 |
RAM SHARAN NISHAD Vs. VINOBA BHAVE UNIVERSITY AND ORS.
|
November 13, 2006 |
RAM SINGARI DEVI Vs. GOVIND THAKUR
|
May 2, 2006 |
RAMA ORAON Vs. STATE OF JHARKHAND
|
March 20, 2006 |
RAMA RAWANI Vs. STATE OF BIHAR
|
March 24, 2006 |
Rama Srivastava Vs. State of Jharkhand
|
October 30, 2006 |
Ramadhar Singh Vs. State Of Bihar (Now Jharkhand)
|
May 9, 2006 |
RAMAN KUMAR Vs. STATE OF JHARKHAND
|
April 5, 2006 |
Ramautar Seth Vs. State of Bihar (Now Jharkhand)
|
July 14, 2006 |
RAMBRIKSHA HAZAM Vs. STATE OF JHARKHAND
|
December 21, 2006 |
RAMCHANDRA YADAV Vs. STATE OF JHARKHAND
|
July 8, 2006 |
Ramdeni Prasad Singh Vs. State Of Bihar (Now Jharkhand)
|
August 29, 2006 |
RAMDHAN PATHAK Vs. THE STATE OF BIHAR
|
September 26, 2006 |
RAMDHAN SOY AND OTHERS Vs. STATE OF JHARKHAND
|
July 3, 2006 |
Ramendra Kumar Sahu Vs. Central Coalfield Ltd.
|
August 22, 2006 |
RAMENDRA PRASAD Vs. STATE OF JHARKHAND
|
July 14, 2006 |
Ramesh Kumar Vs. State of Bihar through the Deputy Secretary, Food, Supply & Commerce Division, Patna, now State of Jharkhand
|
July 31, 2006 |
Ramesh Kumar Jain Vs. State Of Jharkhand
|
January 16, 2006 |
Ramesh Kumar Singh Vs. State of Jharkhand
|
October 17, 2006 |
RAMESH PANDEY Vs. STATE OF BIHAR
|
May 1, 2006 |
Ramesh Sharma Vs. State Of Jharkhand
|
March 24, 2006 |
Rameshwar Prasad Vs. Bharat Refractories Ltd.
|
May 9, 2006 |
Rameshwar Sao Vs. Bhuneshwar Ram
|
May 17, 2006 |
Rameshwar Singh Vs. State Of Jharkhand
|
July 26, 2006 |
RAMESHWARAM, RANCHI, THROUGH ONE OF ITS PARTNERS DHANANJAY RAJPAT Vs. STATE OF JHARKHAND AND OTHERS
|
November 10, 2006 |
RAMU MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
|
June 13, 2006 |
RAN VIJAY PRASAD YADAV Vs. STATE OF JHARKHAND
|
April 25, 2006 |
RANCHI BUS OWNERS, ASSOCIATION Vs. STATE OF JHARKHAND & ORS
|
November 7, 2006 |
Ranchi Cinema Employees Union Vs. Presiding Officer, Labour Court And Sandhya Cinema
|
July 17, 2006 |
Ranchi Medical Research And Development Foundation Private Limited And K.K.Sinha, Director Vs. Union Of India
|
July 11, 2006 |
RANCHI UNIVERSITY Vs. PARSURAM SINGH
|
June 22, 2006 |
RANIT DEO YADAV Vs. STATE OF JHARKHAND AND ORS.
|
May 15, 2006 |
RANJANA VERMA Vs. STATE OF JHARKHAND
|
September 7, 2006 |
RANJIT SINGH, SON OF LATE R P SINGH Vs. STATE OF JHARKHAND
|
October 31, 2006 |
Rash Bihari Singh Vs. State of Jharkhand
|
January 25, 2006 |
Rashtriya Colliery Mazdoor Sangh Vs. State Of Jharkhand
|
June 19, 2006 |
Ratan Kumar Adhikary Vs. State of Bihar through Secretary, Revenue and Land Reforms, Government of Old Secretariat
|
July 18, 2006 |
RATAN KUMAR MISHRA Vs. BIHAR STATE HOUSING BOARD
|
March 23, 2006 |
Ratan Mahato Vs. State Of Bihar (Now Jharkhand)
|
August 7, 2006 |
Rati Ram Manjhi Vs. Steel Authority Of India Ltd.
|
April 18, 2006 |
Ravi B.Parikh Vs. State Of Jharkhand
|
June 20, 2006 |
RAVI BHUSHAN DUBEY Vs. STATE OF JHARKHAND
|
January 17, 2006 |
RAVIKANT GOPALKA Vs. STATE OF JHARKHAND; HEMANT KUMAR AND KRISHNA MOHAN JHA
|
August 22, 2006 |
Ravishwar Manjhi, Uma Kant Rajak, Kala Chand Manjhi And Jaleshwar Manjhi Vs. State Of Bihar (Now Jharkhand)
|
September 15, 2006 |
RAWAN RAWANI Vs. STATE OF BIHAR
|
April 12, 2006 |
Renu Jalan Vs. State Of Jharkhand
|
September 7, 2006 |
RIPLEY AND COMPANY LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
September 25, 2006 |
RISHI KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2006 |
Roll Well Enterprises Vs. State Of Jharkhand
|
August 11, 2006 |
ROWAN CHOUDHARY @ ROMAN CHOUDHARY Vs. STATE OF BIHAR
|
May 1, 2006 |
RUDI MUNDA Vs. STATE OF JHARKHAND
|
May 11, 2006 |
Ruplal Manjhi Vs. State Of Jharkhand
|
August 22, 2006 |
S K TEKRIWAL Vs. STATE OF JHARKHAND
|
February 2, 2006 |
S.K. Das Vs. State of Jharkhand
|
October 31, 2006 |
S.N.Maity Vs. Union Of India
|
May 18, 2006 |
S.S.Ahluwalia Vs. Union Of India
|
August 2, 2006 |
S.S.MISHRA Vs. STEEL AUTHORITY OF INDIA LTD
|
May 12, 2006 |
SABODI HANSDA Vs. STATE OF BIHAR
|
March 21, 2006 |
Sachin Rawani @ Sachindra Rawani Vs. State of Bihar (now Jharkhand)
|
March 23, 2006 |
SADAN RAUT Vs. STATE OF BIHAR NOW JHARKHAND
|
April 21, 2006 |
Sadan Sharma Vs. State Of Jharkhand
|
September 7, 2006 |
SADHNI SAHA Vs. STATE OF JHARKHAND
|
February 13, 2006 |
Sadho Munda @ Sadhan Kumar Munda Vs. Commissioner, South Chhotanagpur Division, Ranchi
|
August 2, 2006 |
SADHU SHARAN PRASAD BHAGAT Vs. STATE OF BIHAR
|
April 7, 2006 |
SADIKA BEGUM Vs. STATE OF JHARKHAND
|
August 24, 2006 |
SAFIRAN BIBI ALIAS SAFIRAM Vs. MANAGER MIRZA
|
April 26, 2006 |
Sagun Udyog Pvt.Ltd. Vs. Heavy Engineering Corporation Ltd.
|
June 15, 2006 |
Saharuddin Mian Vs. State Of Jharkhand
|
September 1, 2006 |
SAHDEO GORAIN Vs. STATE OF JHARKHAND
|
January 30, 2006 |
SAIFUL SHEIKH Vs. STATE OF BIHAR
|
March 21, 2006 |
Sakhi Chand Singh Vs. Bihar State Road Transport Corporation, Through Its Chairman-Cum-Managing Director
|
August 2, 2006 |
SAKHIYA KUMARI Vs. STATE OF BIHAR
|
March 30, 2006 |
SAKRU MAHTO Vs. STATE OF JHARKHAND
|
January 2, 2006 |
SAKRUDDIN MIAN Vs. STATE OF BIHAR
|
May 11, 2006 |
SALIGRAM CHOUBEY Vs. STATE OF JHARKHAND
|
April 4, 2006 |
Salimuddin Ansari Vs. State Of Bihar (Now Jharkhand)
|
July 19, 2006 |
Salma Kkhatoon Vs. Kalyan Kar
|
February 6, 2006 |
SAMASTIPUR KSHETRIYA GRAMIN BANK HEAD OFFICE Vs. UNION OF INDIA
|
April 17, 2006 |
Samir Ansari Vs. State Of Jharkhand
|
June 29, 2006 |
SAMRENDRA CHOUDHARY Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
August 14, 2006 |
Sandeep Agrawal @ Sandeep Kumar Jhunjhunwala Vs. State of Jharkhand
|
July 14, 2006 |
Sandeep Kumar Singh Vs. Bihar State Food And Civil Supplies Corporation
|
October 19, 2006 |
SANICHARIYA DEVI @ ORAIN Vs. CHHAYA DEVI
|
May 12, 2006 |
SANJAY @ GULABI MAHTO Vs. STATE OF BIHAR
|
May 2, 2006 |
SANJAY GUPTA Vs. STATE OF JHARKHAND
|
February 16, 2006 |
SANJAY KUMAR Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE, CBI (AHD)
|
July 11, 2006 |
SANJAY KUMAR @ MUNNA Vs. STATE OF JHARKHAND
|
June 30, 2006 |
Sanjay Kumar Jha Vs. Shalini Jha
|
March 21, 2006 |
SANJAY KUMAR PANDEY Vs. STATE OF JHARKHAND
|
January 17, 2006 |
SANJAY KUMAR SAHU @ SANJAY SAHU Vs. STATE OF JHARKHAND
|
August 1, 2006 |
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 27, 2006 |
SANJAY NAND JHA Vs. STATE OF JHARKHAND
|
December 21, 2006 |
SANJAY NAND JHA Vs. STATE OF JHARKHAND
|
December 2, 2006 |
Sanjay Prasad Sinha @ Sanjay Kumar Sinha Vs. State of Jharkhand
|
June 30, 2006 |
Sanjay Upadhyay Vs. State Of Bihar
|
October 16, 2006 |
Sankar Gaur @ Gouri Shankar Gour Vs. State Of Bihar (Now Jharkhand)
|
November 14, 2006 |
SANT KUMAR SAHU AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
April 5, 2006 |
Santi Prakash Kujur Vs. Ranchi University
|
October 31, 2006 |
Santosh Kumar Vs. Central Coalfields Ltd., Ranchi
|
August 1, 2006 |
SANTOSH KUMAR Vs. J.S.E.B. AND OTHERS
|
September 12, 2006 |
Santosh Kumar Biswas And Aslam Ansari Vs. State Of Bihar Now Jharkhand
|
August 14, 2006 |
Santosh Kumar Dudani Vs. State Of Jharkhand
|
November 21, 2006 |
Santosh Kumar Jaiswal Vs. Sidheshwar Pd. Singh
|
July 12, 2006 |
Santosh Kumar Mahato And Ram Vinay Roy Vs. State Of Jharkhand
|
February 2, 2006 |
Santosh Kumar Nayak Vs. State Of Jharkhand
|
June 14, 2006 |
SANTOSH KUMAR PASWAN Vs. STATE OF BIHAR
|
May 15, 2006 |
Santosh Ranjan Vs. State Of Jharkhand
|
March 31, 2006 |
SANTOSHN KUMAR Vs. STATE OF JHARKHAND
|
August 30, 2006 |
SARADINDU BANERJEE Vs. SITA BANERJEE @ REKHA BANERJEE
|
April 25, 2006 |
SARANAN BANERJEE Vs. STATE OF JHARKHAND
|
December 21, 2006 |
SARASWATI SINGH Vs. BRIJ SHANTIMANI
|
September 14, 2006 |
Sarbani Bose Vs. State Of Jharkhand
|
May 18, 2006 |
SARDAR BIRENDRA SINGH Vs. STATE OF BIHAR
|
August 14, 2006 |
SARDAR RABINDRA SINGH Vs. STATE OF JHARKHAND
|
January 15, 2006 |
Sargam Rana Vs. Sohar Rana
|
September 5, 2006 |
SARITA DEVI Vs. STATE OF JHARKHAND
|
May 19, 2006 |
SARJU GHOREL Vs. STATE OF BIHAR
|
January 23, 2006 |
Saroj Devi Vs. State Of Jharkhand
|
March 24, 2006 |
Sarvajeet Narayan Jha Vs. State of Jharkhand
|
June 13, 2006 |
Satari Laguri Vs. State Of Bihar (Now Jharkhand)
|
November 30, 2006 |
Satpal Singh Saluja Vs. State of Jharkhand
|
July 10, 2006 |
Satrugna Prasad Pandey Vs. State Of Jharkhand
|
March 20, 2006 |
SATYA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
November 30, 2006 |
Satyadeo Prakash Sinha @ S.P.Sinha Vs. State of Jharkhand
|
January 18, 2006 |
Satyam Singh Vs. Indian Iron & Steel Co.Ltd.
|
August 23, 2006 |
Satyanath Hasda Vs. State of Jharkhand
|
December 12, 2006 |
SATYENDRA KUMAR DUBEY Vs. STATE OF JHARKHAND
|
August 22, 2006 |
Savitri Devi Vs. State of Jharkhand
|
January 3, 2006 |
Sawarmal Poddar @ Koka Vs. Ajay Kumar Poddar
|
March 29, 2006 |
SELESTIN KACHHAP @ SELESTIN Vs. STATE OF BIHAR
|
March 21, 2006 |
Serophina Besra Vs. State Of Jharkhand
|
May 9, 2006 |
SEROPHINA BESRA Vs. STATE OF JHARKHAND
|
June 21, 2006 |
SETH MURMU Vs. STATE OF BIHAR
|
April 27, 2006 |
Shaktidhar Mahto @ Shakti Mahto Vs. State Of Jharkhand
|
July 30, 2006 |
Shambhu Bhuiyan Vs. Bharat Coking Coal Ltd.
|
July 20, 2006 |
SHAMBHU KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2006 |
SHAMBHU NANDAN KUMAR Vs. STATE OF JHARKHAND
|
February 21, 2006 |
Shambhu Prasad Sinha Vs. State of Jharkhand
|
April 19, 2006 |
Shambhu Raut Vs. State Of Bihar (Now Jharkhand)
|
June 13, 2006 |
SHAMBHULAL AGRAWAL Vs. PANNALAL RAMNARAYAN
|
February 17, 2006 |
SHAMIM ANSARI Vs. STATE OF JHARKHAND
|
August 14, 2006 |
SHAMIM MAIN Vs. STATE OF JHARKHAND
|
July 4, 2006 |
Shankar Gagrai Vs. State Of Bihar (Now Jharkhand)
|
April 18, 2006 |
Shankar Mahto And Ramsundar Mahto Vs. State Of Bihar (Now Jharkhand)
|
May 2, 2006 |
Shankar Prasad Vs. Rabindra Nath Singh
|
March 9, 2006 |
Shankar Rajwar Vs. State Of Jharkhand
|
June 19, 2006 |
SHANTI DEVI Vs. MD.FARPPQUE AZAM
|
December 12, 2006 |
SHANTI MAL (IN BOTH CASES) Vs. THE STATE OF BIHAR (NOW JHARKHAND) (IN BOTH CASES)
|
April 4, 2006 |
SHARFUL HAQUE Vs. STATE OF BIHAR
|
April 24, 2006 |
SHARFUL HAQUE Vs. STATE OF BIHAR
|
July 24, 2006 |
Shasthi Mahato And Sukhen Mahato Vs. State Of Bihar (Now Jharkhand)
|
November 9, 2006 |
SHASTI DHEKARO Vs. STATE OF JHARKHAND
|
January 3, 2006 |
Sheikh Akbar Vs. Chairman, Coal India Ltd.
|
November 23, 2006 |
Sheikh Alam Vs. Union Of India
|
July 25, 2006 |
SHEIKH JAGO Vs. STATE OF BIHAR NOW JHARKHAND
|
May 12, 2006 |
SHEIKH LATIF & ORS. Vs. STATE OF BIHAR & ORS.
|
July 5, 2006 |
SHEKHAR BHUSLIAN NAG Vs. STATE OF BIHAR NOW JHARKHAND
|
August 7, 2006 |
Sheo Dayal Singh @ Charku Singh Vs. State Of Bihar (Now Jharkhand)
|
April 18, 2006 |
SHEO NANDAN PRASAD Vs. UCO BANK
|
August 3, 2006 |
SHEO NARAIN SINGH Vs. THE MINING AREA DEVELOPMENT AUTHORITY, THROUGH ITS SECRETARY, M.A.D.A,
|
April 20, 2006 |
SHEO TEMPLE AND IDOL Vs. STATE OF JHARKHAND
|
April 26, 2006 |
SHIB LAL MAHTO Vs. STATE OF BIHAR
|
August 11, 2006 |
Shib Nath Mahto Vs. State Of Bihar (Now Jharkhand)
|
August 7, 2006 |
Shishir Kumar Chakravarty Vs. State Of Jharkhand
|
June 14, 2006 |
SHIV CHANDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 2, 2006 |
SHIV CHARAN HANSDA Vs. STATE OF JHARKHAND
|
April 25, 2006 |
Shiv Kumar Lal Vs. State Of Jharkhand
|
March 28, 2006 |
SHIV KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 14, 2006 |
SHIV SHANKAR JHA Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
May 4, 2006 |
Shiv Shankar Sahu Vs. State Of Bihar
|
November 9, 2006 |
SHIVANG TRANSPORT COMPANY Vs. BHARAT COKING COAL LIMITED
|
July 12, 2006 |
SHIVLAL MARANDI Vs. STATE OF BIHAR
|
January 31, 2006 |
Shivnarain Singh Vs. State of Bihar (now Jharkhand)
|
March 7, 2006 |
Shravan Kumar Vs. Bihar-School Examination Board
|
August 29, 2006 |
Shravan Kumar Choudhary Vs. Jharkhand State Electricity Board
|
February 7, 2006 |
SHRAWAN BISHWAKARMA Vs. STATE OF BIHAR
|
May 17, 2006 |
Shree Bhagwan Singh Vs. Jharkhand State Mineral Development Corporation Ltd.
|
August 9, 2006 |
SHREE NARAYAN BHARTHUAR; SHAILENDRA KUMAR SINHA AND RAM PYARE SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 19, 2006 |
SHRUTI VISUAL INFORMATION PVT. LTD., RANCHI Vs. JHARKHAND RENEWABLE ENERGY DEVELOPMENT AGENCY, RANCHI AND OTHERS
|
November 23, 2006 |
SHUSHIL KUMAR SINHA @ SUSHIL KUMAR Vs. STATE OF BIHAR
|
May 11, 2006 |
Shyam Das Singh And Lakshmi Narayan Prasad Vs. State Of Jharkhand
|
July 28, 2006 |
Shyam Murmu Vs. Raska Tuddu
|
November 28, 2006 |
SHYAM SUNDER PRASAD Vs. STATE OF BIHAR NOW JHARKHAND
|
September 14, 2006 |
Shyama Charan Mishra Vs. Kamala Debya
|
July 28, 2006 |
SHYAMAL KUMAR GHOSAL Vs. STATE OF JHARKHAND
|
May 3, 2006 |
SHYAMDEO MODI Vs. STATE OF JHARKHAND
|
May 16, 2006 |
Sibey Tirkey Vs. State of Bihar (now Jharkhand)
|
April 20, 2006 |
SIDHANT MAHTO Vs. STATE OF JHARKHAND
|
April 25, 2006 |
Sidheshwar Prasad Vs. State of Jharkhand
|
December 14, 2006 |
SIDHESHWAR SAHU, Vs. THE STATE OF BIHAR (JHARKHAND)
|
November 9, 2006 |
Sidheshwar Singh Vs. Bharat Coking Coal Ltd., Ohanbad
|
May 11, 2006 |
SINGH ENTERPRISES Vs. COMMISSIONER OF C EX
|
January 3, 2006 |
SISIR KUMAR DAS Vs. NABI RASOOL
|
March 2, 2006 |
SITA DEVI Vs. SHAILENDRA KUMAR SINHA
|
November 2, 2006 |
Sita Ram Narsaria And Madan Gopal Narsaria @ Madanlal Gopal Narsaria Vs. State Of Bihar Through Deputy Commissioner
|
July 20, 2006 |
Sita Ram Yadav Vs. State Of Jharkhand
|
January 19, 2006 |
SITARAM AKINCHAN Vs. RAJESH SHARMA
|
September 18, 2006 |
SITU RAM BARAI Vs. STATE OF BIHAR
|
July 24, 2006 |
Siya Ram Sharma Vs. Union Of India
|
March 22, 2006 |
SK SULEMAN Vs. STATE OF JHARKHAND
|
May 12, 2006 |
Sk.Mamtaz Vs. State Of Jharkhand
|
January 16, 2006 |
SMT. LAXMI PODDAR Vs. BIHAR STATE ELECTRICITY BOARD & ORS.
|
March 29, 2006 |
SMT. PRATIBHA SINGH AND MADHUSUDAN PRASAD SINGH Vs. SMT. SHANTI DEVI PRASAD AND LAKSHMIKANT PRASAD
|
March 23, 2006 |
SMT. ROSEBELL KACHHAP Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, SECONDARY EDUCATION, GOVT. OF JHARKHAND AND ORS.
|
April 24, 2006 |
SMT. SHANTI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
November 8, 2006 |
SMT. SIYA DEVI Vs. UNION OF INDIA, NEW DELHI & ORS.
|
July 3, 2006 |
SOMRA ORAON Vs. STATE OF JHARKHAND
|
April 27, 2006 |
Somra Sahu Vs. State Of Jharkhand
|
November 29, 2006 |
SONA RAM MAHLI Vs. STATE OF BIHAR
|
December 18, 2006 |
SONARAM GOPE Vs. STATE OF BIHAR
|
April 25, 2006 |
SORAMANI DEVI & ORS. Vs. STATE OF JHARKHAND
|
April 5, 2006 |
SOWAM KISKU Vs. STATE OF BIHAR NAW JHARKHAND
|
January 5, 2006 |
Sri Jitendra Nath Tripati Vs. State of Jharkhand
|
November 29, 2006 |
Sri Prem Chandra Keshri @ Premchand Keshri Vs. Jagnarayan Pandey
|
May 17, 2006 |
Sri Ram Sah Vs. State Of Jharkhand
|
August 2, 2006 |
Sri Suresh Singh And Sri Ganesh Giri Vs. Srimati Arti Choubey And Srimati Maya Choubey
|
April 21, 2006 |
Srichand Mahto Vs. State of Bihar
|
February 6, 2006 |
SRINIWAS SHARMA Vs. STATE OF JHARKHAND AND ORS.
|
November 10, 2006 |
State Bank Of Bikaner And Jaipur Vs. Union Of India, Ministry Of Labour
|
July 17, 2006 |
STATE OF BIHAR Vs. CHINIBAS MAHTO
|
May 2, 2006 |
STATE OF JHARKHAND Vs. BALESHWAR SINGH
|
May 11, 2006 |
State Of Jharkhand Vs. Birendra Kumar Pandey And Ram Bilash Singh Mehta
|
March 1, 2006 |
State of Jharkhand Vs. Ajay Kumar Mishra
|
July 5, 2006 |
State Of Jharkhand Vs. Alice Purti
|
February 21, 2006 |
State Of Jharkhand Vs. Arjun Ram
|
August 10, 2006 |
State of Jharkhand Vs. Muzaffar Hussain
|
April 4, 2006 |
State of Jharkhand Vs. A.K. Construction
|
July 31, 2006 |
State Of Jharkhand Vs. Khudu Karmkar
|
April 3, 2006 |
State of Jharkhand Vs. Krishna Kumar Mishra
|
December 13, 2006 |
State of Jharkhand Vs. Bhinsent Oraon
|
January 25, 2006 |
State of Jharkhand Vs. Anand Singh Anant Singh
|
February 16, 2006 |
State of Jharkhand Vs. Ishwarnath Mishra
|
January 20, 2006 |
State of Jharkhand Vs. Satyendra Kumar Dubey
|
November 23, 2006 |
State Of Jharkhand Vs. Sarbani Bose
|
November 24, 2006 |
State Of Jharkhand Vs. Rajiv Kumar Singh, Manoj Kumar Singh And Guddu Kumar Pandey
|
July 28, 2006 |
STATE OF JHARKHAND Vs. SURESH PRASAD MEHTA
|
January 23, 2006 |
STATE OF JHARKHAND Vs. LAL SINGH MATI SOY
|
January 19, 2006 |
STATE OF JHARKHAND Vs. MATKOO MARANDI
|
April 4, 2006 |
STATE OF JHARKHAND Vs. TARA SARDAR
|
April 3, 2006 |
STATE OF JHARKHAND Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 18, 2006 |
STATE OF JHARKHAND Vs. R K CONSTRUCTION PVT LTD
|
April 25, 2006 |
STATE OF JHARKHAND Vs. LAKHAN RAI
|
October 16, 2006 |
STATE OF JHARKHAND Vs. KAULESHWAR PRASAD
|
April 5, 2006 |
STATE OF JHARKHAND AND ANR. Vs. KRISHNA NAND MISHRA SHASHTRI AND ORS.
|
April 19, 2006 |
State Of Jharkhand Through Deputy Commissioner Vs. Ram Lakhan Prasad
|
March 22, 2006 |
State Of Jharkhand, Through Superintendent Of Police Vs. Umrao Roy
|
January 9, 2006 |
Steel Authority of India Vs. Presiding Officer, Labour Court
|
October 31, 2006 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
February 27, 2006 |
STEEL AUTHORITY OF INDIA LTD Vs. WORKMEN OF THE MANAGEMENT OF STEEL
|
May 4, 2006 |
Steel Authority Of India Ltd. Vs. Md.Shamsad Ansari
|
April 4, 2006 |
SUBAL MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
|
June 19, 2006 |
Subhash Kumar Vs. State of Jharkhand
|
June 21, 2006 |
Subhash Simon Mundu Vs. State Of Bihar (Now Jharkhand)
|
August 1, 2006 |
SUBHASH SINGH Vs. STATE OF BIHAR
|
April 10, 2006 |
SUBHENDU BHUSHAN MAHANTY Vs. STATE OF JHARKHAND
|
May 15, 2006 |
SUBODH KUMAR PANDIT @ DHANESHWAR PANDIT Vs. STATE OF JHARKHAND
|
July 13, 2006 |
Subodh Kumar Sharma Vs. Bihar State Financial Corporation
|
March 7, 2006 |
SUBODH PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
September 26, 2006 |
Sudama Singh And Vijoy Shankar Ojha @ Bishnu Ojha Vs. State Of Bihar (Now Jharkhand)
|
September 13, 2006 |
SUDHIR KUMAR Vs. UNION OF INDIA
|
July 12, 2006 |
SUDHIR KUMAR Vs. UNION OF INDIA & ORS.
|
November 3, 2006 |
SUDHIR KUMAR BHADANI Vs. STATE OF JHARKHAND
|
November 13, 2006 |
Sudhir Kumar Mahto Vs. Jharkhand Public Service Commission through its Chairman, Ranchi
|
January 17, 2006 |
Sugendra Sai, Ram Nandan Sai @ Ram Sai And Sheo Nandan Sai @ Sibu Sai Vs. State Of Bihar (Now Jharkhand)
|
November 22, 2006 |
SUJATA PICTUREES PALACE Vs. BIHAR STATE ELECTRICITY BOARD
|
March 28, 2006 |
SUJEET KUMAR SAH Vs. STATE OF JHARKHAND
|
May 4, 2006 |
SUJIT SINGH AND HAMID @ PAPPU Vs. THE STATE OF JHARKHAND
|
May 9, 2006 |
SUKHDEV SINGH Vs. UNION OF INDIA THROUGH SECRETARY
|
July 25, 2006 |
Sukra @ Tiptiwa, Thukka Oraon And Mahendra Toppo Vs. State Of Bihar (Now Jharkhand)
|
May 3, 2006 |
Sukra Oraon Vs. Commissioner of Income Tax
|
September 26, 2006 |
Sukram Singh Munda Vs. State of Bihar
|
November 22, 2006 |
SUKRUDDIN MIAN Vs. STATE OF BIHAR
|
February 21, 2006 |
Sunil Kumar And Vishal Kumar Singh Vs. State Of Jharkhand
|
August 14, 2006 |
SUNIL KUMAR JAISWAL Vs. PREM KUMAR JAIN AND ORS.
|
August 10, 2006 |
SUNIL KUMAR JHA Vs. STATE OF BIHAR
|
May 8, 2006 |
Sunil Kumar Mishra Vs. State Of Jharkhand
|
April 20, 2006 |
Sunil Kumar Mishra, Anil Kumar Mishra, Chetna Mishra @ Chetna Jha And Sarita Kumari @ Putul Vs. State Of Jharkhand And Pawas Mishra
|
July 14, 2006 |
SUNIL KUMAR SOREN Vs. STATE OF JHARKHAND & ORS.
|
March 6, 2006 |
SUNNY KONARK CONSTRUCTION Vs. STATE OF JHARKHAND
|
March 21, 2006 |
SURAJ MANDAL Vs. STATE OF JHARKHAND
|
August 1, 2006 |
Surajdeo Manjhi Vs. State of Jharkhand
|
November 7, 2006 |
Surendra Jha Vs. State Of Jharkhand
|
August 5, 2006 |
Surendra Prasad Vs. Bihar State Electricity Board
|
March 2, 2006 |
SURENDRA PRASAD Vs. STATE OF BIHAR
|
July 24, 2006 |
Surendra Prasad Shrivastava Vs. State Of Jharkhand
|
July 27, 2006 |
SURENDRA SAO Vs. SHEO SHANKAR PRASAD ALIAS JUGESHWAR SAHU
|
June 20, 2006 |
SURESH CHANDRA GAUR Vs. UNION OF INDIA
|
July 19, 2006 |
SURESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
March 24, 2006 |
Suresh Munda Vs. State of Bihar
|
November 7, 2006 |
Suresh Prasad Vs. Union Of India
|
February 1, 2006 |
Suresh Prasad Vs. Palamau Kshetriya Gramin Bank Sponsored By State Bank Of India, Chairman, Palamau Kshetriya Gramin Bank And General Manager, Palamau Kshetriya Gramin Bank
|
November 16, 2006 |
Suresh Prasad Sinha Vs. Union of India
|
May 10, 2006 |
Suresh Singh Vs. State of Jharkhand
|
August 3, 2006 |
Sureshwar Nath Tripathi Vs. Mineral Area Development Authority
|
July 18, 2006 |
SURYA PAHARIA Vs. STATE OF BIHAR
|
July 20, 2006 |
SURYA ROSHNI LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
October 31, 2006 |
Susen Dutta Vs. State of Bihar
|
June 22, 2006 |
Sushantu Kumar Sinha Vs. State Of Jharkhand
|
August 21, 2006 |
Sushil Prasad Vs. State of Jharkhand
|
October 10, 2006 |
Sushil Prasad Singh Vs. State Of Bihar
|
August 21, 2006 |
Sushila Devi Vs. Union of India (UOI)
|
July 4, 2006 |
SWAMI MAHIMANAND SARASWTI Vs. STATE OF JHARKHAND
|
January 2, 2006 |
SWAPAN GANGULY Vs. UNION OF INDIA
|
May 1, 2006 |
Swarnlata Devi Vs. State Of Jharkhand
|
August 9, 2006 |
SWAYAMBAR SINGH MUNDA Vs. STATE OF JHARKHAND
|
May 8, 2006 |
T.P.Krishnankutty Vs. Bihar State Mineral Development Corporation through its Managing Director
|
May 3, 2006 |
T.R.F. LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 2006 |
TAHRUL ISLAM Vs. STATE OF JHARKHAND
|
May 9, 2006 |
Taleshwar Prasad Mahto Vs. State Of Jharkhand
|
July 19, 2006 |
Tapan Kumar Vs. Bihar State Electricity Board
|
August 1, 2006 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY Vs. STATE OF BIHAR
|
July 20, 2006 |
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
|
July 10, 2006 |
Tata Iron And Steel Co.Ltd. Vs. Bendict Toppo
|
July 11, 2006 |
Tata Iron And Steel Co.Ltd. Vs. State Of Jharkhand
|
September 15, 2006 |
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
|
August 14, 2006 |
Tata Steel Vs. State of Jharkhand
|
November 3, 2006 |
TATA STEEL LIMITED Vs. UNION OF INDIA
|
October 31, 2006 |
TAUQUIR ALAM KHAN Vs. STATE OF JHARKHAND & ANR.
|
August 30, 2006 |
Tek Lal Mari Vs. Ram Kishun Marik
|
October 10, 2006 |
TEKAN PANDIT Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 28, 2006 |
TEOPHIL TIRKEY Vs. STATE OF BIHAR NOW JHARKHAND
|
May 15, 2006 |
Terres Ekka Vs. State Of Jharkhand
|
July 14, 2006 |
THE DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. BIRENDRA SAHU AND ANOTHER
|
February 27, 2006 |
THE TATA IRON AND STEEL COMPANY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 13, 2006 |
TIKESHWAR MURMU & ORS. Vs. STATE OF JHARKHAND
|
August 21, 2006 |
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
|
November 20, 2006 |
Transport Corporation Of India Ltd. Vs. State Of Jharkhand
|
November 30, 2006 |
TRILOCHAN SINGH Vs. STATE OF JHARKHAND
|
April 27, 2006 |
Triveni Prasad Pandey Vs. State Of Jharkhand
|
November 1, 2006 |
TUFANI BHUIYAN Vs. STATE OF JHARKHAND
|
January 3, 2006 |
TULA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
April 18, 2006 |
Tulsi Mahto Vs. Central Coalfields Ltd.
|
August 1, 2006 |
TULSI NAYAK Vs. STATE OF JHARKHAND
|
January 16, 2006 |
TULSI YADAV Vs. STATE OF BIHAR NOW JHARKHAND
|
May 16, 2006 |
UDAI BASKEY Vs. STATE OF BIHAR
|
February 20, 2006 |
UDAY KUMAR MEHTA Vs. STATE OF JHARKHAND
|
January 4, 2006 |
Uday Kumar Singh Vs. State Of Jharkhand Through Chief Secretary, Government Of Jharkhand
|
July 10, 2006 |
UDIT NARAYAN YADAV Vs. STATE OF BIHAR
|
February 20, 2006 |
UMA DEVI Vs. BRAJ KISHORE PRASAD
|
December 12, 2006 |
UMA KANT VERMA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
May 16, 2006 |
Uma Mishra Vs. Bharat Coking Coal Ltd.
|
November 17, 2006 |
Uma Shankar Singh Vs. State Of Jharkhand
|
July 14, 2006 |
UMAKANT YADAV Vs. RAMESH KUMAR BAJAJ
|
March 30, 2006 |
UMESH KUMAR RAWANI Vs. STATE OF JHARKHAND
|
January 16, 2006 |
UMESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 20, 2006 |
Umesh Prasad Singh Vs. State Of Jharkhand
|
April 5, 2006 |
UMESH SAO Vs. STATE OF JHARKHAND
|
January 21, 2006 |
UNION OF INDIA Vs. RAM PRASAD SAHU @ RAM PD. SHAW
|
June 19, 2006 |
UNION OF INDIA (UOI) THROUGH THE CHIEF POSTMASTER GENERAL Vs. CHANDRA SHEKHER SAH
|
February 28, 2006 |
Union Of India Through Director General, Csir Vs. Bhim Mahato
|
March 23, 2006 |
UNIT PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 25, 2006 |
UNITED INDIA INSURANCE CO. LTD. Vs. LILAWATI DEVI AND OTHERS
|
November 13, 2006 |
United India Insurance Company Ltd. Vs. Saro Devi
|
April 25, 2006 |
UPENDRA RAJAK Vs. STATE OF JHARKHAND
|
August 14, 2006 |
URANIUM CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
|
March 22, 2006 |
Ushman Ansari Vs. S.A.I.L.
|
August 25, 2006 |
Uttam Bouri Vs. Bharat Coking Coal Ltd.
|
February 27, 2006 |
Vaishali Kshetriya Gramin Bank Vs. Union Of India Through Chief Labour Commissioner, Government Of India, Ministry Of Labour
|
August 7, 2006 |
Vakil Prasad Singh Vs. Bihar State Electricity Board Through Its Chairman
|
August 28, 2006 |
VIDYA PANDEY Vs. STATE OF JHARKHAND AND ANR.
|
October 17, 2006 |
Vijay Kumar Das Vs. Union of India (UOI)
|
November 3, 2006 |
VIKASH SINGH Vs. STATE OF JHARKHAND
|
August 1, 2006 |
VINAY KUMAR SAH Vs. N KRISHNA BALAJI
|
December 21, 2006 |
VINODA NAND JHA Vs. STATE OF JHARKHAND
|
December 1, 2006 |
VISHWA MOHAN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 5, 2006 |
Vishwa Mohan Singh Vs. State of Jharkhand
|
November 21, 2006 |
Vishwajeet Kumar Verma Vs. State of Jharkhand
|
September 19, 2006 |
VIVEK RAI Vs. STATE OF JHARKHAND
|
June 20, 2006 |
VOLTAS LIMITED Vs. STATE OF JHARKHAND
|
June 22, 2006 |
Vyas Singh Vs. State Of Jharkhand
|
June 23, 2006 |
WAJID ANSARI Vs. STATE OF JHARKHAND
|
July 10, 2006 |
WARIS Vs. UNION OF INDIA
|
March 24, 2006 |
Wazir Yadav And Dwarika Yadav Vs. State Of Jharkhand
|
September 15, 2006 |
West Bokaro Colliery (Tisco) Vs. Charna Manjhi, Chaman Agaria And Sohar Sao
|
September 5, 2006 |
YAKUB PAUL Vs. STATE OF JHARKHAND
|
January 18, 2006 |
YAMUNA GIRI Vs. STATE OF JHARKHAND
|
January 30, 2006 |
YASIMIN Vs. STATE OF JHARKHAND
|
April 27, 2006 |
YASIMIN Vs. STATE OF JHARKHAND AND ORS.
|
June 19, 2006 |
YOGENDRA SINGH Vs. STATE OF JHARKHAND
|
January 2, 2006 |
YOGENDRA TIWARY Vs. STATE OF JHARKHAND AND ORS.
|
March 7, 2006 |
YOGESHWAR HEMBRAM Vs. STATE OF JHARKHAND
|
August 17, 2006 |
YUSUF ANSARI Vs. STATE OF JHARKHAND
|
May 18, 2006 |