A B SINGH Vs. CENTRAL COALFIELDS LTD
|
November 4, 2003 |
A.K.ROY Vs. STATE OF JHARKHAND
|
June 17, 2003 |
A.K.SINHA Vs. STATE OF JHARKHAND
|
August 23, 2003 |
A.N.MISHRA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD., CALCUTTA
|
November 24, 2003 |
Abdul Kalam Vs. Bsrtc Bihar
|
March 25, 2003 |
Abdul Majid Vs. Registrar, Co-operative Societies, Co-operative Societies
|
August 8, 2003 |
ABDUL SATTAR ANSARI Vs. AZIZ ANSARI
|
January 13, 2003 |
ABHIMANYU KASHYAP @ GOBARDHAN RAM Vs. STATE OF JHARKHAND
|
September 23, 2003 |
ABHINAV SILICATE INDUSTRY Vs. CHAIRMAN, CENTRAL COALFIELDS LTD
|
September 30, 2003 |
Abhisekh Srivastava Vs. State Of Jharkhand
|
April 29, 2003 |
ABHOY KUMAR BANERJEE Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 9, 2003 |
ABREST ENGINEERING COMPANY Vs. STATE OF JHARKHAND
|
June 16, 2003 |
ACCROPOLY GLASS INDUSTRIES PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD RANCHI
|
November 7, 2003 |
ADARSH SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF BIHAR
|
June 16, 2003 |
ADITYA PURI Vs. UNION OF INDIA
|
August 7, 2003 |
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. UOI
|
May 8, 2003 |
AHMAD KHAN Vs. STATE OF JHARKHAND WITH
|
December 1, 2003 |
Ahtesham Ali Vs. State of Bihar
|
August 5, 2003 |
AJAY KUMAR AGARWALA Vs. STATE OF JHARKHAND
|
February 25, 2003 |
Ajay Kumar Pandey Vs. State Of Jharkhand
|
April 2, 2003 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
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August 27, 2003 |
AJAY KUMAR TIRKEY Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANR.
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July 24, 2003 |
AJAY KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 24, 2003 |
AJIT ENTERPRISES Vs. BIHAR STATE FINANCIAL CORPORATION
|
August 13, 2003 |
AJIT KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
January 31, 2003 |
AKHILESH PRATAP SINGH Vs. STATE OF JHARKHAND
|
July 16, 2003 |
AKSHAY TECHNOLOGIES PVT.LTD Vs. DAMODAR VALLEY CORPORATION
|
August 20, 2003 |
Alam Ansari Vs. State of Bihar
|
December 24, 2003 |
ALI AKHTAR QUADRI Vs. STATE OF BIHAR
|
May 2, 2003 |
ALOK COAL AGENCIES LTD Vs. INDIAN COLOUR SHEETS LTD
|
January 31, 2003 |
ALOK VERMA Vs. STATE OF JHARKHAND
|
August 11, 2003 |
AMAN SINKU Vs. STATE OF JHARKHAND
|
November 5, 2003 |
AMAR KUMAR SINGH Vs. UNIVERSITIES OF JHARKHAND
|
July 18, 2003 |
AMAR NATH SINGH Vs. STATE OF BIHAR
|
July 14, 2003 |
AMARNATH SEN Vs. STATE OF JHARKHAND
|
July 21, 2003 |
Ambay Cements Vs. State Of Jharkhand
|
January 15, 2003 |
AMITAB CHANDRA SINHA Vs. STATE OF BIHAR
|
September 22, 2003 |
AMOD BALA MANDAL Vs. STATE OF JHARKHAND
|
October 18, 2003 |
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
October 13, 2003 |
AMRIT MAHATO Vs. BHARAT COKING COAL LTD. AND ORS.
|
February 26, 2003 |
Anand Mohan Vs. Binoba Bhave University
|
July 7, 2003 |
ANANT PANDEY Vs. STATE OF JHARKHAND
|
August 20, 2003 |
ANIL KUMAR GARG Vs. COAL INDIA LIMITED
|
July 24, 2003 |
ANIL KUMAR JHA Vs. STATE OF JHARKHAND
|
July 8, 2003 |
ANIL KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
October 15, 2003 |
ANIRUDH CHATTERJEE AND ANR., Vs. STATE OF JHARKHAND
|
February 25, 2003 |
ANIRUDHA GOLDER Vs. STATE OF JHARKHAND
|
June 18, 2003 |
Anirudha Mandal Vs. State Of Bihar
|
December 19, 2003 |
Anjali Saran And Reeta Kumari Vs. State Of Bihar
|
December 19, 2003 |
ANJANI MISHRA Vs. STATE OF JHARKHAND
|
June 16, 2003 |
ANJANI PRASAD SINGH Vs. M.E.C.O.N.
|
July 29, 2003 |
ANNAPURNA BOSE Vs. SHYAMA PADA DAS
|
November 19, 2003 |
Annapurna Mistanya Bhandar Vs. Satya Narain Dudhani
|
March 3, 2003 |
ANTRUDH MARIK Vs. STATE OF JHARKHAND
|
February 10, 2003 |
ANUGRAH SINGH AND ANR. Vs. BAL KRISHNA LAL
|
April 2, 2003 |
ANUP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
June 16, 2003 |
ANUP KUMAR VERMA Vs. STATE OF JHARKHAND
|
September 16, 2003 |
Anupam Foods Pvt.Ltd. Vs. Bihar State Electricity Board
|
March 12, 2003 |
Anupam Foods Pvt.Ltd. Vs. Bihar State Electricity Board
|
April 8, 2003 |
ANUPAMA ROY Vs. STATE OF BIHAR
|
July 31, 2003 |
ANUPMA TRADERS Vs. STATE OF JHARKHAND
|
September 12, 2003 |
Anurag Ranjan Vs. State Of Jharkhand
|
February 5, 2003 |
ARBIND KUMAR GANERIWALA Vs. STATE OF BIHAR
|
July 2, 2003 |
AREN MINZ Vs. STATE OF JHARKHAND
|
June 13, 2003 |
ARIHANT SAHKARI GRIH NIRMAN SAMITEE LTD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS
|
July 4, 2003 |
Arjun Prasad Sinha Vs. HonBle Chancellor Jharkhand, University Ranchi
|
April 22, 2003 |
ARJUN PRASAD YADAV Vs. STATE OF JHARKHAND AND ORS.
|
August 26, 2003 |
ARSUL SWAIN Vs. STATE OF JHARKHAND
|
August 18, 2003 |
ARTI GUPTA Vs. STATE OF BIHAR
|
July 21, 2003 |
ARUN KUMAR Vs. STATE OF JHARKHAND
|
July 18, 2003 |
Arun Kumar Vs. Bijay Kumar Dhanuka
|
March 13, 2003 |
Arun Kumar Vs. State Of Jharkhand
|
April 16, 2003 |
ARUN KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
March 28, 2003 |
ARUN KUMAR TRIVEDI Vs. STATE OF JHARKHAND
|
June 3, 2003 |
ARUNODAY RABIDAS Vs. SATYABALA DASI
|
November 3, 2003 |
ASGAR ALAM Vs. STATE OF JHARKHAND
|
November 4, 2003 |
ASGAR ALAM Vs. STATE OF JHARKHAND
|
September 16, 2003 |
Ashiana Housing And Finance (India) Ltd. Vs. State Of Jharkhand
|
March 3, 2003 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
July 9, 2003 |
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
June 18, 2003 |
ASHOK KUMAR MUJOO Vs. STATE OF JHARKHAND THROUGH CBI
|
April 22, 2003 |
ASHOK KUMAR PAL Vs. STATE OF JHARKHAND
|
August 13, 2003 |
ASHOK KUMAR SAHANI Vs. STATE OF JHARKHAND
|
December 2, 2003 |
ASHOK KUMAR SINGH Vs. BIHAR COLLEGE SERVICE COMMISSIONER AND ORS.
|
January 3, 2003 |
ASHOK KUMAR UPADHYA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 12, 2003 |
ASHRAFUL SEIKH Vs. STATE OF BIHAR
|
July 9, 2003 |
Ashutosh Industries Vs. Coal India Limited
|
January 16, 2003 |
ASHWANI KUMAR JHA Vs. STATE OF BIHAR
|
October 13, 2003 |
ASIA BEWA Vs. MAHESH KACHHELA
|
September 15, 2003 |
Atul Chandra Roy Vs. State Of Jharkhand
|
February 17, 2003 |
ATYANT PICHRA BARG CHHATRA SANGH Vs. STATE OF JHARKHAND
|
March 3, 2003 |
AWADESH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 18, 2003 |
AWADESH NARAYAN SINHA Vs. STATE OF JHARKHAND
|
May 14, 2003 |
AWASH THROUGH ITS PROPRIETOR Vs. STATE OF JHARKHAND AND ORS.
|
January 31, 2003 |
AYODHYA SINGH Vs. MEERA DEVI
|
August 23, 2003 |
AZAD ANSARI ETC Vs. STATE OF BIHAR
|
May 14, 2003 |
Azimuddin Ansari Vs. Bharat Coking Coal Ltd.
|
June 20, 2003 |
B.P.Singh @ Brij Pal Singh Vs. State Of Jharkhand Through C.B.I.
|
May 7, 2003 |
B.V.Bhai, Ex-constable No.894652002 Vs. Union of India, through the Secretary, Ministry of Home Affairs, New Delhi.
|
December 3, 2003 |
BABAN RAY Vs. STATE OF BIHAR
|
September 4, 2003 |
BABLU CHANDRA GORAIN Vs. STATE OF BIHAR
|
April 21, 2003 |
BABUJAN ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
August 29, 2003 |
BABULAL SAO Vs. STATE OF BIHAR
|
July 8, 2003 |
BACHCHA PRASAD PATHAK Vs. STATE OF JHARKHAND AND ORS.
|
March 26, 2003 |
BADAL TOPPO Vs. STATE OF BIHAR NOW JHARKHAND
|
August 6, 2003 |
BADRI PRASAD MISTRY Vs. COAL INDIA LTD
|
July 16, 2003 |
Bago Gope Vs. State of Bihar (Now Jharkhand)
|
December 11, 2003 |
BAHADUR BEDIA Vs. STATE OF JHARKHAND
|
March 26, 2003 |
BAHADUR MAHTO Vs. BHARAT COKING COAL LTD
|
May 7, 2003 |
BAHLEN BALMUCHU Vs. STATE OF BIHAR
|
June 2, 2003 |
Baidhyanath Prasad Singh Vs. Jharkhand State Electricity Board
|
March 28, 2003 |
BAIDNATH MISHRA Vs. STATE OF BIHAR AND ORS.
|
March 31, 2003 |
BAIDYANATH SINGH Vs. STATE OF BIHAR
|
September 22, 2003 |
Baijun Oraon Vs. Ashok Kumar Minz
|
December 16, 2003 |
BAIKUNTH MAHTO Vs. STATE OF BIHAR
|
January 31, 2003 |
BAJUN TUDU Vs. STATE OF BIHAR
|
July 11, 2003 |
BAKAR ALI MIAN Vs. STATE OF BIHAR
|
July 22, 2003 |
BALESHWAR PRASAD SINGH Vs. COAL INDIA LIMITED AND ORS.
|
May 1, 2003 |
BALIRAM OJHA Vs. STATE OF BIHAR THROUGH THE SECRETORY-CUM-COMMISSIONER, FOREST AND ENVIRONMENT DEPARTMENT GOVERNMENT OF BIHAR AND ORS.
|
March 28, 2003 |
BALJIT SINGH BEDI Vs. STATE OF JHARKHAND
|
April 25, 2003 |
BALJORE PASSI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
July 18, 2003 |
BALRAM HAZAM Vs. STATE OF BIHAR
|
August 11, 2003 |
BALRAM PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 24, 2003 |
BALU FIRE CLAY MINES Vs. UNION OF INDIA
|
January 13, 2003 |
Bansal Industrial Gases (Bihar) Ltd. Vs. Bihar State Electricity Board
|
April 16, 2003 |
BANSHIDHAR MISHRA Vs. CENTRAL COAL FIELDS LTD
|
August 14, 2003 |
BANWARI CHOUDHARY, Vs. STATE OF JHARKHAND AND ORS. AND STATE OF BIHAR AND ORS.
|
February 19, 2003 |
Barkatullah Momin Vs. State of Jharkhand
|
January 8, 2003 |
Barnadett Karketta Vs. State of Jharkhand
|
February 18, 2003 |
BARNIPAL FISHERMAN CO-OPERATIVE SOCIETY LTD, EAST SINGHBHUM Vs. STATE OF BIHAR
|
November 24, 2003 |
BASANT KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 2003 |
BASANTESHWARI PRASAD Vs. STATE OF JHARKHAND
|
January 16, 2003 |
BASMATIYA DEVI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
April 22, 2003 |
Basu Barla Vs. State Of Bihar (Now Jharkhand)
|
April 24, 2003 |
Basudeo Kasera Vs. State of Jharkhand
|
February 14, 2003 |
Basudeo Kumar Sinha Vs. State Of Jharkhand
|
January 6, 2003 |
BASUDEO MAHTO Vs. STATE OF JHARKHAND
|
August 13, 2003 |
BASUDEO SAHU Vs. UPENDRA SAHU
|
July 17, 2003 |
BATORI MANDAL Vs. STATE OF JHARKHAND
|
June 13, 2003 |
Bera Colliery Company Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
|
April 30, 2003 |
Bera Colliery Company Pvt.Ltd. Vs. Union Of India
|
April 30, 2003 |
Bhabani Ghosh Vs. Kulwant Singh
|
May 8, 2003 |
BHAGWAN DAS PASWAN Vs. SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
|
August 20, 2003 |
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF JHARKHAND
|
January 8, 2003 |
Bhaiya Sarju Singh Vs. Bhaiya Suresh Singh
|
March 26, 2003 |
BHANU PRATAP LALL Vs. B.C.C.L. AND ORS.
|
April 22, 2003 |
BHARAT COAL PRODUCT Vs. STATE OF JHARKHAND
|
September 4, 2003 |
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN REP
|
March 20, 2003 |
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
|
May 12, 2003 |
BHARAT COKING COAL LTD Vs. THEIR WORKMEN
|
November 18, 2003 |
BHARAT COKING COAL LTD Vs. REGIONAL LABOUR COMMISSIONER
|
September 26, 2003 |
BHARAT COKING COAL LTD Vs. THEIR WORKMEN REPRESENTED BY THE PRESIDENT
|
September 12, 2003 |
BHARAT COKING COAL LTD Vs. KRISHNA TRANSPORT COMPANY
|
October 14, 2003 |
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
July 21, 2003 |
BHARAT COKING COAL LTD Vs. UNION OF INDIA (UOI) AND ORS
|
August 25, 2003 |
Bharat Coking Coal Ltd. Vs. Their Workmen Represented By President
|
September 12, 2003 |
BHARAT COKING COAL LTD.THROUGH ITS EMPLOYERS Vs. THEIR WORKMAN REPRESENTED BY THE SECRETARY BIHAR COLLIERY KAMGER UNION AND ANR.AND THEIR WORKMEN REPRESENTED
|
September 11, 2003 |
BHARAT COKING COAL.LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL NO.2
|
September 15, 2003 |
BHARAT MISHRA Vs. STATE OF JHARKHAND
|
March 22, 2003 |
Bharat Oil Seal And Allied Products Vs. Employees State Insurance Corporation
|
March 12, 2003 |
BHARAT PRASAD JHA Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
January 6, 2003 |
BHARAT STEEL INDUSTRIES Vs. UNION OF INDIA
|
September 8, 2003 |
Bhawani Press Metal & Body Building Pvt.Ltd. Vs. Bihar State Electricity Board
|
March 3, 2003 |
BHIKHA BHAI PATEL Vs. STATE OF BIHAR
|
June 13, 2003 |
BHIKHARI SINGH Vs. RUP SINGH BHUMIJ
|
January 7, 2003 |
Bhikhu Lal Giri Vs. Uma Devi
|
December 12, 2003 |
BHIM MAHTO Vs. STATE OF BIHAR
|
June 13, 2003 |
Bhola Nath Tiwari Vs. State Of Bihar
|
April 7, 2003 |
BHOLA PRASAD DEO Vs. STATE OF JHARKHAND
|
July 29, 2003 |
Bholotia Auto Products And Sunrise Ingot Pvt.Ltd. Vs. Bihar State Electricity Board
|
January 16, 2003 |
BHOLU MAHATO Vs. PUTKI DEVI
|
October 14, 2003 |
BHUBNESHWAR MAHTO Vs. STATE OF JHARKHAND
|
November 21, 2003 |
Bhugol Sardar Vs. Rajendra Sardar
|
April 2, 2003 |
BHUKHLAL TIWARY Vs. STATE OF BIHAR
|
March 5, 2003 |
BHUNESHWAR MAHTO, SON OF BABUNI MAHTO Vs. STATE OF JHARKHAND
|
December 23, 2003 |
BHUPATI LAL DAS Vs. STATE OF JHARKHAND
|
August 20, 2003 |
BHUPINDER ENGINEERING AND CONSTRUCTION PVT. LTD Vs. STATE OF JHARKHAND
|
December 9, 2003 |
BIBI KULSUM Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION, RANCHI
|
October 17, 2003 |
BIHAR CAUSTIC AND CHEMICAL LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 18, 2003 |
Bihar Co-Operative Banks Employees Union Vs. State Of Jharkhand
|
April 29, 2003 |
Bihar Colliery Kamgar Union Vs. Union Of India
|
January 3, 2003 |
BIHAR FOUNDRY AND CASTINGS LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
June 26, 2003 |
Bihar Gases Ltd.Through Its Executive (Admn.) Industrial Area Vs. State Of Jharkhand
|
March 28, 2003 |
BIHAR RAJIYA MAZDOOR UNION Vs. BIHAR STATE ELECTRICITY BOARD (NOW JHARKHAND STATE ELECTRICITY BOARD) AND ORS.
|
February 24, 2003 |
BIHAR RAJYA LOK SWASTHYA ABHIYANTRAM VIBHAG KARAMCHARI SANGH ZILA SAKHA, RANCHI Vs. STATE OF BIHAR AND ORS.
|
July 4, 2003 |
BIHAR STATE COOPERATIVE MILK PRODUCERS' FEDERATION LTD Vs. STATE OF JHARKHAND
|
June 26, 2003 |
BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAVAN, BAILEY ROAD, PATNA Vs. UNION OF INDIA
|
December 5, 2003 |
BIHAR STATE HOUSING BOARD Vs. SERVICES HOUSING CO OPERATIVE SOCIETY
|
July 11, 2003 |
BIHAR STATE POLLUTION CONTROL BOARD Vs. STATE OF JHARKHAND
|
June 18, 2003 |
BIJAY KUMAR Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
August 11, 2003 |
BIJAY KUMAR SHARMA Vs. RANCHI UNIVERSITY, RANCHI
|
July 10, 2003 |
BIJAY SINGH Vs. STATE OF BIHAR
|
July 14, 2003 |
Bijendra Prasad Yadav Vs. State of Jharkhand
|
March 25, 2003 |
BIKRAMA PRASAD Vs. COAL INDIA LTD
|
September 9, 2003 |
Bimal Kumar Agarwal Vs. State Of Bihar
|
April 15, 2003 |
Bimal Kumar Agarwal And Raja Ram Singh Vs. Rajendra Institute Of Medical Sciences
|
February 13, 2003 |
Bimal Kumar Bose Vs. Bharat Coking Coal Ltd.
|
January 15, 2003 |
BIMLA DEVI Vs. STATE OF BIHAR
|
September 10, 2003 |
BINAY KUMAR PORE Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 23, 2003 |
Binay Mukherjee Vs. State Of Jharkhand
|
May 2, 2003 |
BINDESHWARI SINGH Vs. STATE OF BIHAR
|
July 21, 2003 |
BINOD KUMAR Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
|
February 4, 2003 |
BINOD KUMAR AGRAWAL AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
February 28, 2003 |
BINOD PASWAN Vs. STATE OF BIHAR
|
May 8, 2003 |
BINOD VIKASH MANCH Vs. STATE OF JHARKHAND
|
November 6, 2003 |
BIPIN BIHARI SINGH Vs. STATE OF BIHAR
|
July 22, 2003 |
Birbal Sah Vs. State Of Bihar
|
January 23, 2003 |
BIRENDRA MANDAL Vs. STATE OF JHARKHAND
|
January 7, 2003 |
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
December 23, 2003 |
BIRJHAN SAO Vs. STATE OF BIHAR NOW JHARKHAND
|
December 1, 2003 |
Biro Hazari Vs. State of Bihar
|
December 2, 2003 |
Birsa Agricultural University Vs. Ram Pravesh Singh
|
May 5, 2003 |
BIRSA MUNDA Vs. STATE OF BIHAR
|
July 21, 2003 |
Birsai Bhagat Vs. State Of Jharkhand
|
January 29, 2003 |
Bisheshwar Ganjhu Vs. State of Jharkhand
|
February 17, 2003 |
BISHESHWAR MURMU Vs. STATE OF BIHAR
|
June 30, 2003 |
BISHESHWAR PRAJAPATI AND MAHENDRA NAYAK Vs. UNION OF INDIA
|
July 18, 2003 |
Bisheshwar Saw @ Bisheshwar Sao Vs. State of Bihar
|
November 17, 2003 |
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
|
December 12, 2003 |
BISHWANATH DAS AND ORS. AND Vs. STATE OF JHARKHAND AND ORS.
|
August 6, 2003 |
BISHWANATH HARI @ BISHUN HARI Vs. STATE OF JHARKHAND
|
October 16, 2003 |
BISHWANATH MURMU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 28, 2003 |
BISHWANATH RAM Vs. STATE OF JHARKHAND
|
December 5, 2003 |
BISHWANATH SAH @ MANDAL Vs. STATE OF JHARKHAND
|
August 16, 2003 |
Biswanath Pandit Vs. State of Jharkhand
|
March 12, 2003 |
BLUE STAR LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
June 16, 2003 |
BODHO SAH Vs. STATE OF BIHAR NOW JHARKHAND
|
March 3, 2003 |
Boka Pahariya Vs. Mangal Munda
|
January 31, 2003 |
BOKARO ISPAT KAMGAR UNION Vs. CHAIRMAN SAIL ISPAT BHAWAN NEW DELHI
|
May 7, 2003 |
Bokaro Ispat Operative Sangh Vs. Steel Authority Of India Ltd.
|
December 12, 2003 |
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
September 12, 2003 |
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY MEMBER ASSOCIATION Vs. STEEL AUTHORITY OF INDIA LTD
|
August 20, 2003 |
Bokaro Steel Mines College Vs. State Of Jharkhand
|
January 13, 2003 |
BOKARO STEEL PLANT Vs. STATE OF JHARKHAND
|
December 22, 2003 |
BRAHMA DEO CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 2, 2003 |
BRAHMDEO OJHA Vs. UNION OF INDIA
|
September 12, 2003 |
Braj Ballabh Pathak Vs. State Of Bihar
|
May 6, 2003 |
BRAJ BIHARI SINGH Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK SAMMITEE, PATNA
|
June 16, 2003 |
BRAJ MOHAN PRASAD SINGH Vs. BIHAR STATE HOUSING BOARD, PATNA
|
November 10, 2003 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SWADHIN KARJEE
|
September 15, 2003 |
BRANCH MANAGER, NEW INDIA Vs. RAMAKANT PRASAD
|
September 22, 2003 |
BRIAN SINDEY MENDIES Vs. SECRETARY BISHOP WEST SCOTT SCHOOL RANCHI
|
June 13, 2003 |
BRIJ BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 22, 2003 |
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
|
July 21, 2003 |
BRIJNATH PRASAD Vs. STATE OF JHARKHAND
|
July 29, 2003 |
BUDHAN PANDIT Vs. STATE OF BIHAR
|
August 12, 2003 |
BUDHU HURAD @ TAMARIYA Vs. STATE
|
December 4, 2003 |
BUDHU MUNDA Vs. STATE OF BIHAR
|
November 4, 2003 |
BUILDERS ASSOCIATION OF INDIA Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
|
June 16, 2003 |
BUILDERS ASSOCIATION OF INDIA Vs. JHARKHAND STATE AGRICULTURE MARKETING BOARD
|
June 18, 2003 |
CAMBRIDGE TRUST OF INDIA Vs. RANCHI UNIVERSITY
|
June 18, 2003 |
CCE Vs. TELCO
|
March 5, 2003 |
Central Coal Field Ltd. Vs. K.Nandi
|
February 14, 2003 |
Central Coal Fields Limited Vs. Deputy Commissioner
|
March 22, 2003 |
Central Coal Fields Ltd. Vs. State of Jharkhand
|
April 24, 2003 |
CENTRAL COAL FIELDS LTD. Vs. DEORAJ BARTIYA
|
May 1, 2003 |
CENTRAL COAL FIELDS LTD.AND BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
September 25, 2003 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
|
December 8, 2003 |
Central Coalfields Limited, Ranchi Vs. Ashok Kumar Rajbhar
|
January 31, 2003 |
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
|
November 29, 2003 |
CENTRAL COALFIELDS LTD Vs. UNION OF INDIA
|
December 24, 2003 |
Central Coalfields Ltd. Vs. Alok Glass Industries
|
May 6, 2003 |
Central Coalfields Ltd. Vs. State Of Jharkhand
|
December 17, 2003 |
CENTRAL COALFIELDS LTD. AND ORS. Vs. SMT. USHA SHARMA
|
February 27, 2003 |
CHAIBASA PRAKHAND MATSYAJIBI SAHYOG SAMATHI LTD. AND EDMOND KERKETTA Vs. STATE OF JHARKHAND AND ORS.
|
April 22, 2003 |
Chamari Viswakarma Vs. Jharkhand State Electricity Board
|
March 27, 2003 |
CHAMUNDESHWARI CORPORATION Vs. STATE OF JHARKHAND
|
March 24, 2003 |
CHANDI CHARAN KOLAY Vs. SWARN SINGH
|
September 19, 2003 |
CHANDRA BHUSHAN JHA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
March 26, 2003 |
Chandra Bhushan Paswan Vs. State Of Jharkhand
|
January 21, 2003 |
CHANDRA KANT JHA Vs. STATE OF JHARKHAND
|
July 8, 2003 |
CHANDRA MOHAN CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
|
April 30, 2003 |
CHANDRA MOHAN MANDAL Vs. STATE OF BIHAR
|
February 21, 2003 |
CHANDRA PAL SINGH Vs. STATE OF BIHAR
|
July 16, 2003 |
CHANDRA SEKHAR PANDEY Vs. STATE OF BIHAR
|
July 3, 2003 |
CHANDRAMA SINGH Vs. STATE BANK OF INDIA
|
August 14, 2003 |
CHANDRESHWAR PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
|
February 21, 2003 |
CHANDRIKA MISHRA Vs. STATE OF JHARKHAND
|
July 23, 2003 |
CHANDRIKA SINGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S.CHHOTANAGPUR ROPE WORKS
|
November 10, 2003 |
CHARAN HANSDA Vs. STATE OF BIHAR
|
July 10, 2003 |
CHARANJEET SINGH Vs. STATE OF JHARKHAND
|
December 2, 2003 |
CHATRA CHETNA SANGATHAN Vs. STATE OF JHARKHAND
|
April 15, 2003 |
CHATRADHAR MAHTO Vs. STATE OF JHARKHAND
|
September 9, 2003 |
CHERRY ENTERPRISES ETC. AND ORS. Vs. BHARAT COKING COAL LTD. AND ANR.
|
April 1, 2003 |
CHHABI DUSHADH Vs. BHUNESHWAR PANDEY
|
August 13, 2003 |
CHHAKU LAL THAKUR Vs. STATE OF BIHAR
|
July 21, 2003 |
Chhotan Bihari Prasad Vs. State of Jharkhand
|
November 20, 2003 |
Chintamani Devi Vs. State Of Bihar (Now Jharkhand)
|
December 19, 2003 |
CHITRA REKHA DEVI Vs. SANTI DEVI
|
September 22, 2003 |
CHITTARANJAN SEN Vs. NATIONAL COAL DEVELOPMENT CORPORATION
|
January 15, 2003 |
Chota Bhagiya Bhuini Vs. Bharat Coking Coal Ltd.
|
August 26, 2003 |
Chotanagpur Agro Agencies Vs. State Of Jharkhand
|
March 12, 2003 |
CHOTANAGPUR MOTOR KAMGAR UNION Vs. STATE OF JHARKHAND
|
August 20, 2003 |
CIVIL PASWAN Vs. STATE OF JHARKHAND
|
June 18, 2003 |
Coal India Limited Vs. Kiran, Deputy Personnel Manager, Central Coalfields Limited
|
April 15, 2003 |
COAL INDIA LIMITED THROUGH ITS CHAIRMAN Vs. TEJ NARAYAN PANDEY
|
November 18, 2003 |
COAL INDIA LTD Vs. TEJ NARAYAN PANDEY : SHEO KUMAR SINHA @ S.K.SINHA : KRISHNA KUMAR SINGH
|
December 8, 2003 |
COLLIERY KARAMCHARI SANGH, DHANBAD Vs. UNION OF INDIA
|
November 25, 2003 |
D.Ganesh Rao Patnaik Vs. State Of Jharkhand
|
April 1, 2003 |
Dalia Devi Vs. State Of Bihar
|
April 7, 2003 |
DAMODAR KUMAR OJHA Vs. STATE OF JHARKHAND AND ORS.
|
March 22, 2003 |
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
|
July 25, 2003 |
Daniel Hansda Vs. Presiding Officer
|
January 9, 2003 |
DARA CHANDRABANSHI Vs. STATE OF JHARKHAND
|
July 19, 2003 |
Data Alloys Ltd. Vs. Steel Authority Of India Ltd.
|
April 15, 2003 |
DAUD MINJ AND ANR. Vs. STATE OF BIHAR AND ANR.
|
March 31, 2003 |
Daya Shankar Prasad Vs. Bharat Coking Coal Limited
|
December 3, 2003 |
Debendra Gope Vs. Komli Devi
|
March 24, 2003 |
DEBU MAHTO Vs. STATE OF JHARKHAND
|
December 4, 2003 |
DEO CHANDRA CHOUDHARY Vs. UNITED BANK OF INDIA
|
September 15, 2003 |
DEO KUMAR BANNERJEE Vs. ASHOK KUMAR KESHRI
|
January 27, 2003 |
DEOBRAT MISHRA Vs. STATE OF BIHAR
|
September 12, 2003 |
DEOBRAT SAHAY Vs. UNION OF INDIA
|
April 8, 2003 |
Deoki Devi Vs. State of Jharkhand
|
April 21, 2003 |
DEONANDAN CHAUDHARY Vs. STATE OF JHARKHAND
|
August 8, 2003 |
DEVENDRA KUMAR BUDHRA Vs. BIHAR FOUNDRY and CASTING LTD
|
February 13, 2003 |
Devendra Nath Manjhi Vs. State Of Jharkhand
|
January 21, 2003 |
Devendra Nath Pandey Vs. State Of Jharkhand
|
December 19, 2003 |
DEVENDRA NATH SINHKU Vs. STATE OF JHARKHAND
|
November 14, 2003 |
Dewanti Devi Vs. State Of Bihar
|
June 27, 2003 |
DEWESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 9, 2003 |
DHANAI MAJHI AND ANR. Vs. RANGA MAJHI AND ORS.
|
August 25, 2003 |
Dhananjay Khirhar Vs. State Of Bihar
|
June 24, 2003 |
DHANANJAY MISHRA Vs. STATE OF JHARKHAND
|
June 17, 2003 |
DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
October 18, 2003 |
Dhaneshwar Thakur Vs. State of Bihar
|
December 11, 2003 |
Dharam Deo Narayan Singh Vs. State Of Jharkhand
|
March 26, 2003 |
Dharam Gope @ Dharam Mahto Vs. State Of Bihar
|
December 15, 2003 |
Dharma Pahariya Vs. State
|
January 24, 2003 |
DHARNIDHAR MAHATO AND BIBHUTI BHUSHAN GOPE Vs. STATE OF BIHAR
|
June 12, 2003 |
DHENA HANSDA Vs. STATE OF JHARKHAND
|
June 18, 2003 |
Dhurub Deo Singh Vs. Union Of India
|
March 26, 2003 |
DIBAR GAGRAI Vs. STATE OF BIHAR
|
September 22, 2003 |
DIBAR GAGRAI Vs. STATE OF BIHAR
|
September 12, 2003 |
DILIP KUMAR DAS Vs. PALAMAU KSHETRIYA GRAMIN BANK AND ORS.
|
March 3, 2003 |
DILIP KUMAR MAHTO, S/O OF LATE HARICHARAN MAHTO, RESIDENT OF RAMGARH RS. RAMGARH, DISTRICT HAZARIBAGH Vs. STATE OF JHARKHAND AND ANR.
|
July 4, 2003 |
DILIP KUMAR SARKAR Vs. STATE OF JHARKHAND
|
January 23, 2003 |
Dilip Patwari Vs. State of Jharkhand and Sri Baldeo Raj
|
April 24, 2003 |
DILIP PRASAD AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
April 10, 2003 |
DINANATH SHARMA Vs. PREMIA DEVI
|
September 29, 2003 |
DINDAYAL KEWAT Vs. STATE OF BIHAR
|
July 9, 2003 |
DINESH KUMAR @ DINESH PRASAD Vs. RAM JANAM SHARMA
|
January 28, 2003 |
DINESH KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
January 22, 2003 |
DINKAR KUMAR Vs. STATE OF JHARKHAND
|
August 21, 2003 |
Dinu Mani Mandai @ Diramoni Mandai Vs. Mahadeo Mandai
|
September 30, 2003 |
DIPAK AGRAWALA Vs. SMT. CHANDRAKAL AGARWALA
|
February 4, 2003 |
DIRECTOR GENERAL OF MINES AND SAFETY Vs. D.L.F. POWER LTD.
|
January 15, 2003 |
District And Sessions Judge, F.T.C.Ii Vs. State Of Jharkhand
|
April 16, 2003 |
DIVISIONAL MANAGER, BIHAR STATE ROAD TRANSPORT CORPORATION Vs. SADANAND PRASAD
|
July 28, 2003 |
Divisional Manager, Eastern Railway Vs. Sona Devi
|
January 6, 2003 |
DIVYA PRAKASH MISHRA Vs. STATE OF JHARKHAND
|
January 23, 2003 |
Diwakar Kamat Vs. State of Jharkhand
|
November 20, 2003 |
DIWAKAR TIWARY Vs. STATE OF JHARKHAND
|
June 3, 2003 |
DIWANI MAHTO @ DEWANIMAHTO Vs. STATE OF BIHAR
|
July 16, 2003 |
DLF POWER LIMITED Vs. STATE OF JHARKHAND
|
June 18, 2003 |
DOCTOR MONDAL Vs. STATE OF JHARKHAND
|
July 10, 2003 |
DOCTOR RAI Vs. STATE OF BIHAR
|
July 25, 2003 |
Doman Bedia Vs. State Of Bihar (Now Jharkhand)
|
May 1, 2003 |
DR. ANUBHA VIDYARTHI Vs. STATE OF JHARKHAND
|
February 13, 2003 |
DR. TUSHAR KANTI GANGULY Vs. STATE OF JHARKHAND AND ORS.
|
March 24, 2003 |
DRAPA NARAYAN SINGH DEO Vs. AJIT NARAYAN SINGH DEO
|
August 6, 2003 |
DUBRAJ MUNDA Vs. STATE OF JHARKHAND
|
January 24, 2003 |
DUKHHARAN MANDAL ALIAS DUKHU Vs. STATE OF JHARKHAND
|
July 7, 2003 |
Dukhu Singh Vs. Sahdeo Rout
|
July 9, 2003 |
Dulal Chand Ghosh Vs. State of Bihar
|
April 16, 2003 |
DURGA NARAIN OJHA Vs. STATE OF JHARKHAND
|
July 8, 2003 |
DURGA RAM Vs. STATE OF JHARKHAND
|
July 11, 2003 |
Durga Thakur Vs. Commissioner North Chhotanagpur Division
|
March 24, 2003 |
DURYODHAN MANDAL Vs. STATE OF BIHAR
|
September 17, 2003 |
DWANKA SONAR Vs. MOST BILGUL
|
January 28, 2003 |
DWARIKA MISTRY Vs. STATE OF JHARKHAND
|
September 25, 2003 |
DWARIKA PRAJAPATI Vs. STATE OF BIHAR
|
July 15, 2003 |
DWARIKA PRASAD Vs. STATE OF JHARKHAND
|
August 12, 2003 |
E.C.E.Industries Ltd. Vs. Union of India
|
April 2, 2003 |
EASTERN COALFIELDS LTD Vs. S K MUKHOPADHYAYA
|
July 9, 2003 |
EASTERN COALFIELDS LTD Vs. STATE OF BIHAR
|
August 6, 2003 |
EASTERN COALFIELDS LTD Vs. STATE OF BIHAR
|
August 1, 2003 |
EDLIN PRATIMA EKKA Vs. STATE OF JHARKHAND
|
September 9, 2003 |
EMLEN HENRY Vs. STATE OF BIHAR
|
June 16, 2003 |
EMPLOYEERS IN RELATION TO MANAGEMENT OF LODNA AREA OF BHARAT COKING COAL LIMITED DHANBAD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIES TRIBUNAL NO 2 DHANBAD
|
October 13, 2003 |
EMPLOYEES MANAGEMENT OF BHULI TOWNSHIP ADMINISTRATION OF BCC LIMITED Vs. PO CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL II
|
September 2, 2003 |
EMPLOYEES MANAGEMENT OFDHANBAD NURSING HOME DHANBAD Vs. PRESIDING OFFICER LABOUR COURT DHANBAD
|
January 2, 2003 |
Employer In Relation To Management Of Central Mine Planning And Design Institute Ltd. Vs. Union Of India
|
July 7, 2003 |
EMPLOYER INRELATION TO THE MANAGEMENT KUTY COLLIERY OF BCCL Vs. PRESIDING OFFICER
|
May 13, 2003 |
EMPLOYERS IN RELATION TO BARAREE COKE PLANT OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
|
August 20, 2003 |
EMPLOYERS IN RELATION TO KEDIA UNDERGROUND PROJECT Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO.1
|
September 30, 2003 |
Employers In Relation To Management Of Balihari Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government
|
March 10, 2003 |
Employers In Relation To Management Of Dhanbad Nursing Home Vs. Presiding Officer, Labour Court
|
January 2, 2003 |
Employers In Relation To Management Of Kessurgarh Colliery Of B.C.C.L. Vs. Presiding Officer
|
February 26, 2003 |
EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH SHAFT MINES OF MESSRS THE BHARAT COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL
|
June 2, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHULI TOWN ADMINISTRATION OF M/S.B.C.C.LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NO.2
|
December 23, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALLA COLLIERY OF INDIAN IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.TRIBUNAL NO.2
|
June 16, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF COLLIERIES OF TATA IRON AND STEEL CO.LTD Vs. CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL NO.2, DHAN BAD
|
October 12, 2003 |
Employers in relation to the Management of Dharmabandh Colliery of M/s Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal no.2 at Dhanbad
|
November 10, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF JEALGORA COLLIERY OF M/S.B.C.C.L Vs. THEIR WORKMEN OF JEALGORA COLLIERY THROUGH ITS SEC.B.C.K.UNION
|
August 12, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS PROJECT AREA OF BCCL Vs. PRESIDING OFFICER
|
June 18, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KIRIBURU IRON ORE MINES OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL (NO.2), DHANBAD
|
July 29, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MOONIDIH PROJECT OF BCCL Vs. PRESIDING OFFICER, CGIT
|
June 12, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MUDIDIH COLLIERY OF SIJUA AREA, BHARAT COKING COAL LTD. Vs. UNION OF INDIA
|
August 25, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF N.E.RAILWAY, SONEPUR Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1 DHANBAD
|
September 25, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF NIRSA AREA OF EASTERN COALFIELDS LIMITED Vs. WORKMEN
|
June 18, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF NIRSA AREA OF M/S.EASTERN COALFIELDS LTD Vs. PRESIDING OFFICER C.G.I.T.NO.1,DHANBAD
|
July 18, 2003 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF ROPE-WAYS OF BHARAT COKING COAL LTD., DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.1, DHANBAD
|
June 17, 2003 |
Etwa Sahu Vs. Government of Bihar
|
September 9, 2003 |
EX-EMPLOYEES WELFARE SOCIETY Vs. HEAVY ENGINEERING CORPORATION AND ORS.
|
March 31, 2003 |
F.C.I.Ltd.Sindri Unit Employees Association Vs. Union Of India
|
February 10, 2003 |
Farhana Khatoon Vs. State Of Jharkhand
|
February 10, 2003 |
FAUDI THAKUR Vs. STATE OF JHARKHAND
|
December 4, 2003 |
Fertilizer Corporation Of India Ltd. Vs. Nanda Dubey
|
January 17, 2003 |
FIROZA KHATOON Vs. STATE OF JHARKHAND
|
March 13, 2003 |
FOOD CORPORATION OF INDIA Vs. MUNNALAL JAIN, EX-HANDLING TRANSPORT CONTRACTOR
|
March 3, 2003 |
FRANK HENARY Vs. STATE OF JHARKHAND
|
July 17, 2003 |
G.A. Gandhi @ Gunwant Roy Amrit Lal Gandhi Vs. State of Bihar
|
August 1, 2003 |
G.B. ENGINEERS Vs. STATE OF JHARKHAND
|
May 9, 2003 |
GADADHAR ROY Vs. CHHEDIRAM PARSURAMKA
|
August 20, 2003 |
GADIA ORAON Vs. STATE OF JHARKHAND
|
October 13, 2003 |
GAGAN THAKUR Vs. STATE OF JHARKHAND
|
December 22, 2003 |
GANESH KUMAR AGARWAL AND ANR Vs. STATE OF BIHAR THROUGH SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS
|
April 23, 2003 |
Ganesh Prasad Malviya Vs. Abhay Singh
|
September 22, 2003 |
Ganesh Prasad Tiwari Vs. Bharat Coking Coal Ltd.
|
January 28, 2003 |
GANESH PRASAD TIWARY Vs. STATE OF JHARKHAND
|
September 18, 2003 |
GANESH SAO Vs. STATE OF BIHAR
|
July 29, 2003 |
GANESH SINGH Vs. BISHRAM SINGH
|
July 29, 2003 |
GANGA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 21, 2003 |
GAUR BISWAS AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
March 26, 2003 |
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR AND ORS.
|
April 15, 2003 |
GAURI SHANKAR TIWARI Vs. STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT
|
August 18, 2003 |
GAUTAM JOSHI AND ORS. AND PRAFUL JOSHI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
June 24, 2003 |
GAYA SINGH Vs. CHAIRMAN COAL INDIA LIMITED
|
March 3, 2003 |
GEETA DEVI Vs. ALLAHABAD BANK
|
November 25, 2003 |
Geja Munda Vs. State Of Jharkhand
|
February 11, 2003 |
GENERAL MANAGER C.C. LTD Vs. BHIM YADAV
|
January 22, 2003 |
Ghane Shyam Mahto Vs. Damoder Valley Corporation
|
April 10, 2003 |
GHOSA BAN SINGH Vs. STATE OF BIHAR
|
October 14, 2003 |
GIDWAR AGHAN ORAON Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
May 13, 2003 |
GIRDHARI SAH Vs. STATE OF BIHAR
|
June 16, 2003 |
GIRIJA PRASAD AGRAWAL Vs. PARWATI DEVI
|
April 29, 2003 |
GIRISH CHANDRA Vs. VIKASH DHANUKA
|
September 25, 2003 |
GIRJA SHANKAR TIWARY Vs. STATE OF BIHAR AND ORS.
|
January 6, 2003 |
GODWIN EKKA Vs. STATE OF BIHAR
|
November 24, 2003 |
GOKUL CHANDRA DAS Vs. SUSANTA KUMAR DAS
|
February 10, 2003 |
GOKUL HARIJAN Vs. STATE OF BIHAR
|
October 13, 2003 |
GOLAK MODAK Vs. MIHIR KUMAR CHAKRABORTY
|
September 24, 2003 |
GOLO MANDLA RAM RAO Vs. STATE OF JHARKHAND
|
July 11, 2003 |
Gomia Munda Vs. State Of Jharkhand
|
September 1, 2003 |
Gopal Prasad @ Gopal Lal Vs. State of Jharkhand
|
April 3, 2003 |
GOPALJI SAHAY Vs. STATE OF BIHAR
|
July 21, 2003 |
Gopinath Sahay And Yatish Kumar Mallick Vs. State Of Jharkhand
|
June 25, 2003 |
Gora Koley Vs. Coal India Ltd.
|
January 3, 2003 |
GORAKH NATH @ GORAKH NATH SAW Vs. THE CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN
|
November 11, 2003 |
Gorakh Nath Ram Vs. State Of Jharkhand
|
March 22, 2003 |
GORAKH NATH UPADHAYAY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 10, 2003 |
GOSSNER EVANGELICAL LUTHERAN CHURCH Vs. STATE OF BIHAR
|
July 7, 2003 |
GOURI SHANKAR SATPATHY Vs. STATE OF JHARKHAND
|
July 22, 2003 |
GOVERDHAN HEMBROM Vs. STATE OF BIHAR
|
July 30, 2003 |
GOVIND MAHTO Vs. STATE OF JHARKHAND
|
June 13, 2003 |
Gram Raksha Dal Vs. State of Jharkhand
|
September 30, 2003 |
GRAMIN VIKASH KENDRA AND ORS. AND TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 13, 2003 |
GREEN WOODS Vs. REGIONAL LABOUR COMMISSIONER
|
July 22, 2003 |
GULBASI DEVI Vs. STATE OF BIHAR
|
July 31, 2003 |
GUNA KORA Vs. STATE OF JHARKHAND
|
August 7, 2003 |
Gupteshwar Singh Vs. State Of Bihar
|
July 3, 2003 |
Gupteshwar Tiwary Vs. State of Jharkhand
|
March 6, 2003 |
Gurmukh Singh Vs. State of Bihar (Now Jharkhand)
|
January 31, 2003 |
GURU PADA GHOSH Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.2, DHANBAD
|
November 10, 2003 |
GURUDAYAL SAW Vs. STATE OF BIHAR
|
October 13, 2003 |
GYRASI DEVI Vs. UNION OF INDIA
|
June 16, 2003 |
HANUMAN DAS AGARWALLA Vs. BIHAR STATE ELECTRICITY BOARD
|
December 8, 2003 |
HARBALLAVA CHANDRA PRASAD Vs. STATE OF JHARKHAND
|
April 24, 2003 |
HARDEO SINGH Vs. STATE OF BIHAR
|
September 12, 2003 |
Hare Ram Pandey Vs. State Of Jharkhand
|
April 30, 2003 |
HARENDRA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
April 1, 2003 |
HAREY SHYAM Vs. UNION OF INDIA
|
November 11, 2003 |
HARI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
February 19, 2003 |
Hari Nath Ram Vs. State Of Jharkhand
|
December 18, 2003 |
HARI PRASAD SINGHANIA Vs. STATE OF JHARKHAND
|
July 30, 2003 |
HARI RAM BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 13, 2003 |
HARI SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
September 10, 2003 |
HARIDAS MAHTO Vs. STATE OF BIHAR
|
May 14, 2003 |
HARIHAR RAJHANS Vs. STATE OF JHARKHAND
|
July 25, 2003 |
Haripad Rohidas Vs. Life Insurance Corporation Of India
|
March 27, 2003 |
HARIPODA MARDI Vs. STATE OF JHARKHAND
|
May 6, 2003 |
HARJINDER SINGH CHOUDHARY Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
September 5, 2003 |
HAROON RASHID Vs. STATE OF JHARKHAND
|
March 26, 2003 |
HARPAL SINGH Vs. STATE OF BIHAR
|
August 13, 2003 |
HARPREET DAUL Vs. PRITAM SINGH
|
June 16, 2003 |
HARSH KUMAR SAHU, Vs. J.S.E.B.
|
January 20, 2003 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. LIDHA ORAON
|
December 16, 2003 |
HEAVY ENGINEERING CORPORATION LTD. Vs. SURENDRA KUMAR AND ORS.
|
March 4, 2003 |
HEMAL MIAN Vs. STATE OF JHARKHAND
|
March 21, 2003 |
Hetamsaria Plastics Pvt.Ltd. Vs. Jharkhand State Electricity Board
|
January 16, 2003 |
HIFAZAT MIAN Vs. STATE OF BIHAR
|
July 8, 2003 |
HIMAT LAL WALANI Vs. STATE OF JHARKHAND
|
December 5, 2003 |
HINDUSTAN COPPER LIMITED Vs. STATE OF BIHAR
|
July 17, 2003 |
Hindustan Copper Limited Vs. Bihar State Electricity Board
|
April 15, 2003 |
HINDUSTAN MALLEABLES AND FORGINGS LTD Vs. UNION OF INDIA
|
October 15, 2003 |
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. STATE OF JHARKHAND
|
August 21, 2003 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. STATE OF JHARKHAND AND ORS.
|
May 2, 2003 |
Hira Lal Vs. Steel Authority Of India
|
April 10, 2003 |
HIRA MANI DEVI Vs. BANSI RAM
|
September 4, 2003 |
HIRA PRASAD PANDEY Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
|
May 2, 2003 |
Hrishikesh Pradhan Vs. State Of Bihar
|
September 1, 2003 |
IMRAN ANSARY Vs. HAJRAT ALI ANSARY
|
January 21, 2003 |
IMTIYAZ Vs. STATE OF JHARKHAND AND ANR
|
March 27, 2003 |
INDIAN ALUMINIUM CO LTD Vs. REGIONAL LABOUR COMMISSIONER
|
January 30, 2003 |
INDIAN IRON & STEEL COMPANY LTD Vs. STEFAN MANDAL
|
November 14, 2003 |
INDIAN IRON & STEEL COMPANY LTD Vs. RASHTRIYA KOILA MAZDOOR
|
April 22, 2003 |
INDIAN IRON AND STEEL CO.LTD Vs. STATE OF JHARKHAND
|
August 20, 2003 |
INDIAN IRON AND STEEL CO.LTD Vs. STATE OF BIHAR
|
July 21, 2003 |
INDIAN IRON AND STEEL COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
March 27, 2003 |
INDIAN IRON AND STEEL COMPANY LIMITED Vs. EQBAL SINGH
|
November 24, 2003 |
INDIAN IRON AND STEEL COMPANY LTD Vs. SHAMIMA BANO
|
May 14, 2003 |
INDIAN IRON AND STEEL COMPANY LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
January 24, 2003 |
INDRAPRASTHA AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2003 |
INDU BUILDERS Vs. STATE OF JHARKHAND
|
June 18, 2003 |
INDUSTRIAL MAZDOOR CONGRESS Vs. UNION OF INDIA
|
September 10, 2003 |
INDUSTRIAL RESOURCES AND MONOLITHICS PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 10, 2003 |
ISHWAR SINGH Vs. STATE OF BIHAR
|
May 14, 2003 |
ISHWAR TUDDU AND ANR. Vs. MATTU MURMU AND ORS.
|
June 19, 2003 |
Ishwardeo Pandey Vs. State Of Bihar
|
May 8, 2003 |
ISLAM ANSARI Vs. STATE OF BIHAR
|
July 31, 2003 |
ISPAT NAGARI SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF JHARKHAND
|
January 28, 2003 |
ISRAIL MIAN ALIAS ISRAIL Vs. STATE OF BIHAR
|
June 17, 2003 |
J.K. YADAV Vs. THE COAL INDIA LTD. AND ORS.
|
February 11, 2003 |
J.N. SINGH Vs. STATE OF JHARKHAND THROUGH CBI
|
April 22, 2003 |
J.S.PAUL Vs. STATE OF JHARKHAND
|
July 17, 2003 |
Jafar Khan Vs. State Of Jharkhand
|
January 6, 2003 |
Jagarnath Sah Vs. Chairman, Steel Authority Of India Ltd.
|
April 29, 2003 |
Jagat Nath Mukherjee Vs. State Of Bihar
|
February 27, 2003 |
JAGBANDHU NANDI Vs. STATE OF BIHAR
|
August 30, 2003 |
Jagdish Choubey Vs. State Of Jharkhand
|
March 22, 2003 |
JAGDISH GANJHU Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 22, 2003 |
JAGDISH MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
March 24, 2003 |
JAGDISH MEHTA Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2003 |
JAGDISH PANDIT Vs. STATE OF BIHAR
|
May 13, 2003 |
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
August 18, 2003 |
Jagdish Sharma Vs. State Through C.B.I.(A.H.D.)
|
January 21, 2003 |
Jageshwar Oraon Vs. State of Bihar (Now Jharkhand)
|
February 21, 2003 |
JAI GOPAL RAI Vs. STATE OF JHARKHAND
|
November 11, 2003 |
JAI HARI BERA Vs. STATE OF BIHAR NOW JHARKHAND
|
February 21, 2003 |
JAI KISHORE SHARMA Vs. STATE
|
December 4, 2003 |
Jai Krishna Prasad Vs. Coal India Ltd.
|
April 30, 2003 |
JAI NATH RAM Vs. STATE OF JHARKHAND
|
June 3, 2003 |
JAI PRAKASH DAS Vs. STATE OF BIHAR
|
September 30, 2003 |
Jainath Mahto Vs. State Of Bihar
|
June 25, 2003 |
JAIPAL KARMALI Vs. BISHUN SUNDI
|
August 23, 2003 |
Jaiwanti Tidu Vs. State of Jharkhand
|
March 24, 2003 |
JALAJ KUMAR Vs. STATE OF JHARKHAND
|
September 10, 2003 |
JAMAL MIAN @ MD.JAMAL MIAN PETITIONER Vs. STATE OF JHARKHAND
|
October 15, 2003 |
JAMALUDDIN Vs. CHAIRMAN SAIL
|
April 9, 2003 |
JAMHIR ANSARI Vs. KETNA ORGAN
|
November 18, 2003 |
JAMIRUDDIN ANSARI Vs. RACHNA MISRA
|
March 22, 2003 |
JAMUNA PRASAD PATHAK Vs. DEPUTY COMMISSIONER
|
July 30, 2003 |
JANARDAN PRASAD Vs. STATE OF JHARKHAND
|
June 13, 2003 |
JANARDAN PRASAD NAG Vs. STATE OF JHARKHAND AND ORS.
|
September 3, 2003 |
JANARDAN TIWARY Vs. STATE OF JHARKHAND
|
September 26, 2003 |
JANKI DOM Vs. GOURI SHANKARYADAV
|
July 17, 2003 |
JANTA MAZDOOR SANGH Vs. UNION OF INDIA
|
June 18, 2003 |
JASIM MIAN AND ANR. AND Vs. STATE OFBIHAR
|
April 2, 2003 |
Jay Krishna Roy Vs. State Of Jharkhand
|
February 26, 2003 |
JAY SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 22, 2003 |
JEERAWATI DEVI Vs. STATE OF BIHAR
|
January 6, 2003 |
JESMINE TIRU Vs. RAM AWADHESH SINGH
|
September 10, 2003 |
JHARKHAND JUSTICE FORUM Vs. STATE OF JHARKHAND
|
September 29, 2003 |
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. AUTOMOBILE ANCILLARY INDUSTRIES
|
January 13, 2003 |
JHARU NAPIT Vs. STATE OF BIHAR
|
July 11, 2003 |
JHUPRU DEGRI Vs. STATE OF JHARKHAND AND ORS
|
March 3, 2003 |
JITENDRA KUMAR Vs. JHARKHAND INTERMEDIATE EDUCATION
|
July 24, 2003 |
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 31, 2003 |
JITENDRA PRASAD SHARMA Vs. UNION OF INDIA & ORS.
|
March 3, 2003 |
JOGENDRA KAUR Vs. KALI PRASAD
|
February 3, 2003 |
JOHN KUJUR Vs. STATE OF BIHAR AND ORS.
|
July 3, 2003 |
Jugal Kishore Singh Vs. State Of Bihar
|
February 4, 2003 |
JYOTI ENTERPRISES Vs. UNION OF INDIA
|
January 15, 2003 |
K.C.Majumdar Vs. State Of Bihar
|
April 2, 2003 |
K.M. PRASAD Vs. UNION OF INDIA
|
May 6, 2003 |
K.N.SHARMA Vs. ACCOUNTANT GENERAL (A AND E) BIHAR
|
August 13, 2003 |
K.P.Mineral Pvt.Ltd. Vs. Bihar State Credit And Investment Corporation Ltd.
|
December 9, 2003 |
K.R. INDUSTRIAL PROJECTS PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
August 4, 2003 |
Kailash Behari Modi Vs. State Of Bihar
|
March 27, 2003 |
Kailash Bihari Vs. Birla Institute Of Technology
|
April 23, 2003 |
Kailash Mondal Vs. Josna Mondal
|
March 31, 2003 |
Kailash Paswan Vs. State of Bihar
|
July 2, 2003 |
Kaleshwar Ahir Vs. State of Bihar (now Jharkhand)
|
August 6, 2003 |
KALI AGRO CHEMICALS LTD Vs. STATE OF JHARKHAND
|
September 16, 2003 |
KALI PADA DUTTA, Vs. STATE OF JHARKHAND
|
January 20, 2003 |
KALYAN PRASAD BANERJEE Vs. MEERA DEVI
|
March 28, 2003 |
KAMAL KUMAR SINGHANIA Vs. STATE OF JHARKHAND
|
June 2, 2003 |
Kamal Prasad More Vs. Jharkhand State Electricity Board
|
February 7, 2003 |
KAMALA KANT BHATTACHARJEE Vs. STATE OF BIHAR
|
July 25, 2003 |
KAMESHWAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
August 21, 2003 |
KAMLA DEVI Vs. STATE OF JHARKHAND
|
June 17, 2003 |
Kamlesh Kumar Singh Vs. State Of Jharkhand
|
January 9, 2003 |
KAMTA SINGH Vs. CENTRAL COAL FIELD LTD
|
September 24, 2003 |
KANDANI MURMU Vs. STATE OF BIHAR
|
July 16, 2003 |
KAPIL MUNI SINGH Vs. STATE OF JHARKHAND
|
January 31, 2003 |
Kapildeo Singh Vs. State of Bihar (Now Jharkhand)
|
December 11, 2003 |
Karishma Barla Vs. State Of Bihar
|
December 18, 2003 |
Kashi Nath Bagaria Vs. State Of Bihar
|
January 6, 2003 |
KATRINA TOPPO Vs. MATILDA URAIN
|
April 21, 2003 |
Kauleshwar Sharma Vs. Presiding Officer, Labour Court
|
July 3, 2003 |
KEDAR NATH SINGH Vs. STATE OF JHARKHAND
|
February 4, 2003 |
KESHAV KUMAR ROY Vs. STATE OF JHARKHAND
|
May 7, 2003 |
KESHFUR REHMAN Vs. R.R.PRASAD, DIRECTOR GENERAL OF POLICE, JHARKHAND
|
September 9, 2003 |
KEW CONSTRUCTION PRIVATE LTD. Vs. STATE OF JHARKHAND
|
February 13, 2003 |
KEWAL SINGH YADAV Vs. STATE OF BIHAR AND ORS.
|
March 26, 2003 |
Khadim Mohammad Maqbool (Sajad Nashin Mutwalli) Vs. Bihar State Sunni Wakfs Board
|
January 8, 2003 |
KHAITA ORAON Vs. STATE OF BIHAR
|
May 14, 2003 |
Khalil Ansari Vs. Bokaro Steel Plant
|
September 5, 2003 |
KHEDU MANDAL Vs. STATE OF BIHAR
|
December 1, 2003 |
KHIRU RABIDAS Vs. STATE OF JHARKHAND
|
April 8, 2003 |
KHUBLAL MAHTO Vs. STATE OF BIHAR
|
July 16, 2003 |
KIRAN SHUKLA Vs. RANCHI UNIVERSITY
|
October 13, 2003 |
KISHORE KUMAR Vs. STATE OF BIHAR
|
March 21, 2003 |
Kishore Satsangi Vs. J.S.E.B.
|
February 21, 2003 |
KISHORI MAHTO Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
March 12, 2003 |
KISHUN RAM Vs. STATE OF BIHAR
|
September 2, 2003 |
KODO MIAN Vs. STATE OF BIHAR
|
June 3, 2003 |
KRISHNA BALLABH SINGH Vs. STATE OF BIHAR
|
December 8, 2003 |
KRISHNA KUMAR Vs. UNION OF INDIA
|
September 15, 2003 |
Krishna Kumar Mishra, son of Sant Vilash Mishra Vs. State of Jharkhand through its Secretary, Social Welfare Department, Ranchi
|
September 23, 2003 |
Krishna Mahto Vs. State Of Jharkhand
|
March 12, 2003 |
KRISHNA MURARI GOEL Vs. KAMESHWAR KUMHAR AND JAGDISH KUMHAR
|
June 27, 2003 |
KRISHNA ORAON Vs. STATE OF JHARKHAND
|
July 17, 2003 |
KRISHNA PRADHAN Vs. BANK OF INDIAN
|
September 26, 2003 |
KRISHNA RAM THAKUR @ KRISHNA RAM Vs. MAHESH SAO
|
September 29, 2003 |
KULDEEP SINGH Vs. STATE OF JHARKHAND
|
March 10, 2003 |
KUMAR BHENU GOPAL Vs. JHARKHAND COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
December 5, 2003 |
KUMAR SERVICES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 20, 2003 |
Kunal Pandey Vs. State Of Jharkhand
|
August 6, 2003 |
KUNJO LAHAR Vs. STATE OF JHARKHAND
|
August 11, 2003 |
KUSUM CHOUDHARY Vs. STATE OF JHARKHAND
|
August 5, 2003 |
L.B.R.INDUSTRIES, BIHAR TIMBER, ITKI SAW MILL, NOOR SAW MILL AND CHOTANAGPUR TIMBER WORKS Vs. STATE OF JHARKHAND
|
September 9, 2003 |
LADU MUNDA @ LUDU MUNDA AND ANR Vs. STATE OF BIHAR AND ORS
|
March 3, 2003 |
Lakshmi Devi Vs. State Of Bihar
|
February 20, 2003 |
Lal Madhusudan Nath Shadeo Vs. State Of Bihar
|
April 8, 2003 |
Lal Mani Prasad Vs. Ranchi University
|
March 25, 2003 |
LAL MOHAN RAI Vs. STATE OF BIHAR
|
December 2, 2003 |
Lal Mukesh Nath Sahdeo Vs. State of Jharkhand
|
January 28, 2003 |
Lala Lajpat Rai Bal Mandir (I) Vs. Labour Court
|
December 9, 2003 |
Lala Lajpat Rai Sal Mandir Vs. Labour Court, Ranchi
|
December 9, 2003 |
LALAN PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
August 6, 2003 |
Lali Sinha Vs. State Of Bihar
|
January 22, 2003 |
LALJI SAHAY BAJPAI Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2003 |
LALJIT BHUIYA Vs. BHARAT COKING COAL LTD
|
January 24, 2003 |
Lalo Kumar Thakur Vs. Chairman, B.P.S.C.
|
January 21, 2003 |
LAWJEE Vs. STEEL AUTHORITY OF INDIA LTD
|
January 3, 2003 |
LERHA ORAON Vs. STATE OF BIHAR
|
September 9, 2003 |
LIBNUS ORAON Vs. STATE OF JHARKHAND
|
January 9, 2003 |
Life Insurance Corporation Of India Vs. Mohammad Khurshid
|
April 16, 2003 |
LIPTON INDIAN LIMITED Vs. STATE OF BIHAR
|
September 12, 2003 |
Lukin Deogam alias Chada Vs. State of Jharkhand
|
August 6, 2003 |
Lutful Haque @ Lutuful Sheikh Vs. State of Bihar (Now Jharkhand)
|
November 6, 2003 |
M.G.P.Workers Union Vs. Union Of India
|
March 21, 2003 |
M.P.Jain Vs. State of Jharkhand
|
February 17, 2003 |
M/S. JARDINE HENDERSON LTD. Vs. BIHAR ENGINEERING KAMAGAR UNION AND ANOTHER.
|
April 30, 2003 |
MADAN MANDAL AND ANR. Vs. STATE OF BIHAR
|
July 25, 2003 |
MADHU MUNDA AND ORS. Vs. STATE OF BIHAR
|
April 24, 2003 |
MADHUA HEMBRUM Vs. STATE OF BIHAR
|
July 24, 2003 |
MADHUBALA PRASAD Vs. STATE OF BIHAR
|
June 16, 2003 |
MADHURI KUMARI Vs. STATE OF JHARKHAND
|
March 26, 2003 |
MAGDALI PURTY Vs. STATE OF JHARKHAND
|
September 24, 2003 |
MAGEYA HESSA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
June 27, 2003 |
MAHABIR PRASAD RUNGTA Vs. COAL INDIA LIMITED AND ORS.
|
March 24, 2003 |
MAHADEO RAM Vs. STATE OF JHARKHAND AND ORS.
|
March 10, 2003 |
MAHALAKSHMI FIBRES & INDUSTRIAL LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 28, 2003 |
MAHARAJ SHARAN SINGH Vs. STATE OF BIHAR
|
June 3, 2003 |
MAHATO AUTOMOBILES Vs. UNION OF INDIA
|
September 11, 2003 |
Mahendra Kumar Sinha Vs. State Of Jharkhand
|
January 20, 2003 |
MAHENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
|
September 5, 2003 |
MAHENDRA PRASAD SAH Vs. STATE OF BIHAR
|
September 29, 2003 |
MAHENDRA RAUT Vs. STATE OF BIHAR
|
July 23, 2003 |
MAHESH KUMAR SABOO Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
April 29, 2003 |
MAHESH PRASAD SHUKLA @ MAHESH SHUKLA Vs. STATE OF BIHAR AND ORS.
|
June 30, 2003 |
Mahesh Rajbhar Vs. State of Bihar (now Jharkhand)
|
September 1, 2003 |
MAHESHWAR SINGH ALIAS M SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
|
May 6, 2003 |
Mahipal Mishra Vs. State Of Jharkhand
|
February 5, 2003 |
MAHTO AUTOMOBILES Vs. UNION OF INDIA
|
December 9, 2003 |
MAHTO MUNDA Vs. STATE OF BIHAR
|
September 12, 2003 |
Major Anand Kumar Vs. Union Of India
|
March 13, 2003 |
MAKHAN SINGH Vs. STATE OF BIHAR
|
March 27, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 25, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 5, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 28, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 29, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 30, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
July 31, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
August 4, 2003 |
MALINDO MARANDI Vs. STATE OF BIHAR
|
August 1, 2003 |
MALTI DEVI Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 23, 2003 |
MAN MOHAN GROVER Vs. STATE OF JHARKHAND AND ORS.
|
March 20, 2003 |
Man Sing Tudu Vs. State Of Jharkhand
|
March 25, 2003 |
MAN SINGH Vs. STATE OF JHARKHAND
|
April 25, 2003 |
MANAGEMENT OF BOKARO STEEL PLANT Vs. V S TIWARI
|
September 1, 2003 |
MANAGEMENT OF DAMODAR VALLEY CORPORATION Vs. WORKMEN REPRESENTED
|
September 30, 2003 |
MANAGEMENT OF DELHI PUBLIC SCHOOL Vs. PRESIDING OFFICER AND ANR.
|
January 28, 2003 |
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. SARITA NARAYAN
|
August 22, 2003 |
Management Of Heavy Engineering Corporation Ltd. Vs. Presiding Officer, Labour Court
|
June 24, 2003 |
Management Of Sudamdih Coal Of B.C.C.L. Vs. Presiding Officer, Central Government, Labour Court No.2
|
June 30, 2003 |
Manager Karmali Vs. State of Bihar
|
January 24, 2003 |
MANAGING COMMITTEE OF DELHI PUBLIC SCHOOL RANCHI Vs. MANORANJAN PRASAD SINHA
|
April 7, 2003 |
MANAGING COMMITTEE OF EKRA MOSQUE Vs. STATE OF BIHAR
|
March 22, 2003 |
MANAGING DIRECTOR DISTRICT CO OPERATIVE MILK UNION LIMITED Vs. PRESIDING OFFICER STATE CONSUMER DISPUTE REDRESSAL COMMISSION
|
December 23, 2003 |
Mandu Prakhand Sahakari Grih Nirman Sahyog Samiti Ltd. Vs. State Of Bihar
|
December 17, 2003 |
MANGI DEVI Vs. BHARAT COKING COAL LTD
|
August 13, 2003 |
MANGRU MUNDA Vs. MATIN KUAR
|
September 30, 2003 |
MANI CHAKRABORTY Vs. CENTRAL COAL FILED LTD
|
March 6, 2003 |
MANIK CHAND GHOSH Vs. BHARAT COKING COAL LTD
|
September 10, 2003 |
MANISH KUMAR Vs. UNION OF INDIA
|
June 18, 2003 |
MANISH KUMAR JAIN Vs. STATE OF JHARKHAND & ANR.
|
September 3, 2003 |
Manish Kumar Tiwary Vs. Union Of India
|
January 20, 2003 |
MANISH SHAUSRABH Vs. JHARKHAND SECONDARY EXAMINATION BOARD
|
July 31, 2003 |
MANJU SHANKAR SINGH Vs. MANSUR AHMAD KHAN
|
July 23, 2003 |
Manmasi Lakra Vs. Union Of India
|
January 22, 2003 |
Manohar @ Pagla Sawayan Vs. State Of Jharkhand
|
January 24, 2003 |
Manohar Lal Jain Vs. State Of Jharkhand
|
April 16, 2003 |
MANOJ JHA Vs. STATE OF JHARKHAND
|
June 13, 2003 |
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
December 24, 2003 |
MANOJ KUMAR GIN Vs. STATE OF JHARKHAND
|
June 26, 2003 |
MANOJ KUMAR GIRI Vs. STATE OF JHARKHAND
|
June 24, 2003 |
MANOJ KUMAR SAH Vs. STATE OF JHARKHAND
|
July 14, 2003 |
MANOJ PRASAD CHAUDHARY Vs. STATE OF JHARKHAND
|
September 16, 2003 |
Manoj Prasad Chaudhary Vs. State Of Jharkhand
|
February 19, 2003 |
MANORANJAN TEWARI Vs. BOKARO STEEL EMPLOYEES (OPM MILLS ZONES) CO-OPERATIVE CREDIT SOCIETY LTD.
|
January 30, 2003 |
MANORANJAN TRIVEDI Vs. MECON LIMITED RANCHI
|
July 7, 2003 |
Manshu Kumbhakar Vs. State Of Bihar, Through Secretary, Of Department Of Human Resources Development, New Secretariat
|
June 18, 2003 |
Manu Oraon Vs. Hira Kuer
|
January 3, 2003 |
Maqbool Ansari Vs. Abdul Hussain
|
February 17, 2003 |
MATHURA SAO Vs. STATE OF BIHAR
|
April 10, 2003 |
MATHURA SAO Vs. STATE OF BIHAR
|
April 16, 2003 |
MAYA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
June 2, 2003 |
MD. ARIF Vs. STATE OF BIHAR
|
August 7, 2003 |
MD. KHALIL ANSARI Vs. BOKARO STEEL PLANT AND ORS.
|
February 26, 2003 |
MD. LUKMAN ANSARI Vs. STATE OF JHARKHAND
|
March 28, 2003 |
MD. MUSTAFA & ANR. Vs. MD. AZIZ
|
September 2, 2003 |
MD. SIRAJ MISTRI Vs. MAZAHRUL HAQUE
|
May 9, 2003 |
MD. TAHIR Vs. STATE OF BIHAR
|
August 6, 2003 |
MD.AFAK MIAN @ AFAK MIAN Vs. STATE OF JHARKHAND
|
August 12, 2003 |
MD.AINUL @ AINUL BHAT Vs. STATE OF JHARKHAND
|
November 20, 2003 |
MD.ASAD Vs. STATE OF JHARKHAND
|
May 14, 2003 |
Md.Ashfaque Ahmad Vs. State Of Bihar
|
January 2, 2003 |
MD.KALIMUDDIN Vs. STATE OF JHARKHAND
|
September 9, 2003 |
MD.KALIMUDDIN @ MD.ALIMUDDIN Vs. STATE OF BIHAR
|
December 2, 2003 |
MD.KASIM ANSARI Vs. STATE OF BIHAR
|
June 16, 2003 |
MD.MISTER AZAD Vs. STATE OF BIHAR
|
December 3, 2003 |
MD.MUSLIM ANSARI SON OF LATE KUDRAT MIAN Vs. CENTRAL COALFIELDS LTD.DARBHANGA HOUSE, RANCHI THROUGH ITS CHAIRMAN CUM MAN AGING DIRECTOR
|
July 24, 2003 |
MD.NASIM KHAN Vs. BHARAT COKING COAL LIMITED
|
November 11, 2003 |
Md.Sadique Vs. Union Of India
|
December 19, 2003 |
MD.SAKOOR SON OF LATE RAJWALI MIAN Vs. PRESIDING OFFICER, LABOUR COURT, HAZARIBAGH
|
July 15, 2003 |
Md.Talib Siddiquee Vs. Bihar State Road Transport Corporation
|
March 31, 2003 |
Md.Tauquir Alam Vs. Jharkhand State Electricity Board
|
April 9, 2003 |
MD.WALIULLAH Vs. STATE OF JHARKHAND
|
August 11, 2003 |
Md.Zaul Mian Vs. Md.Shamim
|
April 7, 2003 |
MEENA DEVI Vs. NIZAMUDDIN ANSARI
|
January 6, 2003 |
MEENA JHA Vs. BIPIN KUMAR JHA
|
December 23, 2003 |
MEENA KUMARI Vs. UNION OF INDIA
|
September 23, 2003 |
MEENA SINHA Vs. NARESH KUMAR
|
March 31, 2003 |
MEERA DEVI Vs. STEEL AUTHORITY OF INDIA
|
October 18, 2003 |
METALLURGICAL ENGINEERING CONSULTANT INDIA LIMITED RANCHI Vs. STATE OF BIHAR
|
December 23, 2003 |
MEWALAL SWARNKAR, Vs. J.S.E.B.
|
January 20, 2003 |
MIHIR KUMAR MAHTO @ BUDHAI MAHTO Vs. STATE OF BIHAR
|
November 7, 2003 |
Miliscent Panna Vs. State Of Bihar
|
April 1, 2003 |
MINERALS AND MINERALS LIMITED Vs. STATE OF BIHAR
|
July 2, 2003 |
MISBAHUN NISA Vs. STATE OF JHARKHAND
|
January 13, 2003 |
MISHRI MISTRI Vs. STATE OF BIHAR
|
September 12, 2003 |
MITHILA SAHAKARI GRIH NIRMAN SAHYOG SAMITEE LTD Vs. STATE OF JHARKHAND
|
April 25, 2003 |
MITHILESH KUMAR Vs. S. MANOHARAN
|
June 18, 2003 |
MITTAL POLYPACKS PVT LTD Vs. STATE OF JHARKHAND
|
August 21, 2003 |
MODI CONSTRUCTION COMPANY Vs. RITES LIMITED A GOVERNMENT OF INDIA ENTERPRISE
|
September 19, 2003 |
Mogal Sah Vs. State Of Jharkhand
|
January 16, 2003 |
MOHAMMAD ALIM Vs. STATE OF JHARKHAND
|
September 23, 2003 |
MOHAMMAD IMTEYAZ AHMAD Vs. ABDUL QUAYUM
|
January 23, 2003 |
MOHAMMAD ISHAQUE MIAN Vs. STATE OF JHARKHAND
|
February 28, 2003 |
Mohammad Nazibullah Vs. State Of Jharkhand
|
February 28, 2003 |
MOHAMMAD WASE KHAN Vs. STATE OF BIHAR
|
July 14, 2003 |
MOHAN @ MOHAN PRASAD @ MANMOHAN KUMAR Vs. STATE OF JHARKHAND
|
July 17, 2003 |
MOHAN LAL MAHTO Vs. PARSU RAM MAHTO
|
August 18, 2003 |
MOHAN MAHTO Vs. CENTRAL COALFIELDS LTD
|
October 15, 2003 |
MOSABANI MINES LABOUR UNION Vs. UNION OF INDIA
|
February 3, 2003 |
MOST. PARBATI DEVI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2003 |
MOST.JANK DEVI Vs. STATE OF JHARKHAND
|
July 16, 2003 |
MOSTT. CHANDA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2003 |
Motilal Saw Vs. A.K.Chouhan, Director-Cum-Secretary Of Health
|
May 2, 2003 |
MRINAL KANTI MANJHI Vs. STATE OF JHARKHAND
|
October 15, 2003 |
Mukhdeo Singh Vs. State of Bihar (Now Jharkhand)
|
April 18, 2003 |
MUKTI PRASAD RAI AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 3, 2003 |
MUKUND KUMAR Vs. SAIL AND ORS.
|
February 5, 2003 |
MUNESHWAR PRASAD VISHWAKARMA Vs. STATE OF BIHAR
|
July 10, 2003 |
MUNNA MANOJ BARNWAL Vs. STATE OF BIHAR
|
November 14, 2003 |
MUNNA SAO Vs. STATE OF JHARKHAND
|
July 23, 2003 |
MUNSHI MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
|
April 28, 2003 |
MUNSHI SAO Vs. KHAINI DEVI
|
January 22, 2003 |
Murari Kumar Sinha Vs. Chairman, Coal India Ltd.
|
August 27, 2003 |
MURLI PRASAD Vs. STATE OF JHARKHAND
|
July 17, 2003 |
N.Anjali Vs. State Of Bihar
|
January 6, 2003 |
N.K.SRIVASTAVA Vs. CHAIRMAN, COAL INDIA LTD
|
August 23, 2003 |
NABI MIAN Vs. STATE OF JHARKHAND
|
June 16, 2003 |
NAGESHWAR DAS Vs. STATE OF JHARKHAND
|
June 18, 2003 |
NAGESHWAR THAKUR Vs. STATE OF JHARKHAND
|
February 24, 2003 |
NAND KISHORE JAISWAL ETC Vs. STATE OF JHARKHAND
|
August 20, 2003 |
NAND KISHORE SINGH Vs. DASHRATH GOPE
|
September 11, 2003 |
Nand Kishore Yadav Vs. State of Bihar
|
December 18, 2003 |
NAND KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 14, 2003 |
NANDU HEMBRAM AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 28, 2003 |
Narad Bauri Vs. State Of Jharkhand
|
December 19, 2003 |
Narayan Hazra Vs. State Of Bihar
|
January 7, 2003 |
NARAYAN LAHRI Vs. STATE OF BIHAR
|
April 24, 2003 |
NARAYAN SINGH Vs. STATE OF BIHAR
|
December 5, 2003 |
NARESH CHAUDHARY Vs. STATE OF JHARKHAND
|
August 22, 2003 |
NARESH JHA Vs. RAKESH KUMAR JHA
|
April 16, 2003 |
NARESH KUMAR MEHTA Vs. STATE OF JHARKHAND AND ORS.
|
June 24, 2003 |
NARESH LOHAR Vs. STATE OF BIHAR
|
December 2, 2003 |
NARESH PRASAD MEHTA Vs. STATE OF BIHAR
|
July 22, 2003 |
NARESH PRASHAD SINGH Vs. STATE OF BIHAR
|
September 17, 2003 |
NARSAI MUNDA @ NARSINGH MUNDA Vs. STATE OF BIHAR
|
July 9, 2003 |
NATH PAL Vs. STATE OF JHARKHAND
|
September 16, 2003 |
NATIONAL COAL WORKERS CONGRESS Vs. UNION OF INDIA
|
August 11, 2003 |
NATIONAL INSURANCE CO LTD Vs. BULAKI RAM
|
November 17, 2003 |
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR CHAUHAN
|
April 25, 2003 |
NATIONAL INSURANCE CO. LTD Vs. RACHNA RAJPAL
|
September 15, 2003 |
NATIONAL INSURANCE COMPANY LTD Vs. GOPAL PRASAD
|
April 8, 2003 |
NATIONAL INSURANCE COMPANY LTD Vs. KAUSHALYA SARDARIN
|
September 8, 2003 |
National Insurance Company Ltd. Vs. Anupama Nilam Tigga
|
April 17, 2003 |
Naval Kishore Vidarthi Etc. Vs. State Of Jharkhand
|
February 17, 2003 |
Navin Kumar Dwivedi Vs. Union Of India
|
March 22, 2003 |
Navin Kumar Singh Vs. Coal India Ltd.
|
June 20, 2003 |
NAWAL KISHORE MISHRA Vs. ARIEL MIHSRA AND ORS.
|
June 20, 2003 |
NAWAL KISHORE MISHRA Vs. ARIEL MIHSRA
|
July 31, 2003 |
Nawal Kishore Singh Vs. Union Of India
|
February 28, 2003 |
NAWAZZUDDIN ANSARI Vs. STATE OF JHARKHAND
|
February 7, 2003 |
NAWWANGI BHUT MAHAVIDHYALAYA SHIKSHAK SANGH, DIP NARAYAN JAYASWAL, HANS KUMAR Vs. N.N.PANDEY, COMMISSIONER-CUM-SECRETARY, HIGHER EDUCATION, HUMAN RESOURCES DEPTT
|
July 18, 2003 |
NAYA BAZAR DUKANDAR SANGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ANR.
|
February 2, 2003 |
NAYAK, VIKAS NAGAR, BANK COLONY, NEAR PISKA MORE, RANCHI Vs. SRIKANT SINGH, SON OF SHRI KESHAV PRASAD SINGH, C/O SHRI RAMANUJ PRASAD, J.P.MARG, KANKE ROAD
|
July 11, 2003 |
NEEL KAMAL Vs. STATE OF JHARKHAND
|
August 14, 2003 |
NEELAM SHARMA Vs. TATA ENGINEERING AND LOCOMOTIVE
|
December 12, 2003 |
Neelanchal Griha Nirman Swabalambi Sahakari Samity Limited Vs. State Of Jharkhand [Alongwith Wp (Pil) No.2886 Of 2003]
|
September 3, 2003 |
NEELU JAIN Vs. PRAVEEN CHANDRA
|
July 17, 2003 |
NEHAL ASGAR AND ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 24, 2003 |
NEMANI DHAKARO Vs. STATE OF BIHAR
|
July 18, 2003 |
NEMI CHAND VIJAY Vs. STATE OF BIHAR
|
September 10, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. JYOTILAL MAHATO
|
April 24, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. CHANO DEVI
|
September 22, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. MUNKI DEVI
|
January 8, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. CHAND RANI
|
July 14, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. TURKI KUI
|
January 30, 2003 |
NEW INDIA ASSURANCE CO. LTD Vs. SERNET SINGH @ NAGA SINGH
|
December 19, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TUNIYA DEVI & 4 ORS
|
May 9, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASO DEVI
|
May 9, 2003 |
NEW INDIA ASSURANCE COMPANY LTD Vs. K.KANAGASABAPATHY
|
November 29, 2003 |
NEW INDIA ASSURANCE COMPANY LTD Vs. TUNIYA DEVI
|
May 8, 2003 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. REKHA DEVI AND ORS.
|
March 28, 2003 |
Nicco Jubilee Park Ltd. Vs. State Of Jharkhand
|
January 16, 2003 |
Nicholson Peter Vs. State Of Bihar
|
December 9, 2003 |
Nihar Manjul Anamaya, son of Janardan Prasad Vs. Bank of India, Ranchi
|
September 30, 2003 |
Nilamber Sahu Vs. State Of Jharkhand
|
December 19, 2003 |
Niranjan Chatterjee Vs. State Of Jharkhand
|
April 2, 2003 |
NIRANJAN JHA Vs. STATE OF JHARKHAND
|
December 5, 2003 |
Niranjan Kumar Pandey Vs. Bank Of India
|
April 24, 2003 |
NIRANJAN MAHLI Vs. STATE OF BIHAR
|
May 12, 2003 |
Niranjan Mandal Vs. Steel Authority Of India
|
September 2, 2003 |
NIRMAL KUMAR MEHTA Vs. STATE OF BIHAR
|
May 12, 2003 |
NIRMAL SINGH Vs. STATE OF JHARKHAND
|
March 24, 2003 |
NOORUL HODA Vs. METALLURGICAL AND ENGINEERING CONSULATANTS INDIA LIMITED
|
April 16, 2003 |
NORTHERN TOWN, P.O. & P.S. BISTUPUR, JAMSHEDPUR Vs. STATE OF JHARKHAND
|
August 12, 2003 |
Nupur Chandan Vs. Indian School Of Mines
|
June 20, 2003 |
Nutan Kerketta Vs. State of Jharkhand
|
April 9, 2003 |
ORIENTAL INSURANCE CO. LTD Vs. RAHIM ANSARI
|
January 29, 2003 |
ORIENTAL INSURANCE CO.LIMITED Vs. B.K.SRIVASTAVA
|
October 23, 2003 |
ORIENTAL INSURANCE COMPANY LTD Vs. ARLINA MARANDI @ ARLINA DUTTA
|
August 12, 2003 |
Osman Miyan Vs. State of Jharkhand
|
April 2, 2003 |
P B ENTERPRISES ENGINEERING AND CONTRACTORS BURDWAN Vs. EASTERN COALFIELDS LIMITED BURDWAN
|
September 5, 2003 |
P.B.Mishra Vs. State of Jharkhand
|
March 25, 2003 |
PABITRA DAS Vs. LACHMI NARAYAN GUPTA
|
June 3, 2003 |
PABURAS TOPPO Vs. STATE OF BIHAR
|
July 14, 2003 |
PAIKA HORO Vs. STATE OF JHARKHAND
|
June 16, 2003 |
PAIKAS KHAKA Vs. STATE OF BIHAR AND ORS.
|
January 20, 2003 |
PANCHANAN SAHAY Vs. STATE OF BIHAR
|
December 5, 2003 |
Panchdeo Singh Vs. Bccl
|
February 21, 2003 |
Pankaj Prakash Vs. Union Of India
|
March 13, 2003 |
PARAS KUMAR CHOUDHARY Vs. CHANCELLOR OF THE UNIVERSITIES OF BIHAR AT PATNA
|
November 17, 2003 |
PARASH NATH SHARMA Vs. STATE OF JHARKHAND AND ORS
|
December 10, 2003 |
PARASH NATH SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
December 14, 2003 |
Paresh Mandal Vs. State Of Jharkhand
|
March 27, 2003 |
Parma Lall Vs. Damodar Valley Corporation
|
June 24, 2003 |
PARME HANSDA AND ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 5, 2003 |
Parmeshwar Kol Vs. State Of Bihar (Now Jharkhand)
|
April 2, 2003 |
Parmeshwar Prasad Vs. State of Jharkhand
|
September 11, 2003 |
PARMESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 17, 2003 |
PARMESHWARI BAI Vs. STATE OF JHARKHAND
|
December 23, 2003 |
Parwati Devi Vs. Mundarika Ram
|
January 6, 2003 |
PATAL MARANDI Vs. STATE OF BIHAR NOW JHARKHAND
|
May 5, 2003 |
PATHAK TRIBHUVAN SINGH Vs. KAMESHWAR SINGH
|
August 7, 2003 |
Paulus Mundu Vs. State of Jharkhand
|
September 1, 2003 |
PAWAN ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 10, 2003 |
PHIROZ NARIMAN KUTAR Vs. STATE OF JHARKHAND
|
October 15, 2003 |
Phul Kumari Devi Vs. State Of Jharkhand
|
August 26, 2003 |
PINKI KUMARI Vs. STATE OF JHARKHAND
|
June 16, 2003 |
PITAMBAR SINGH MANKI @ PITAMBAR SINGH Vs. MAKAR SINGH
|
September 18, 2003 |
PRABHA DEVI Vs. RITA PRASAD
|
January 8, 2003 |
PRABHA KASHYAP Vs. ASHOK KUMAR UPADHYAY
|
March 5, 2003 |
PRABHAT TALKIES Vs. STATE OF BIHAR
|
June 30, 2003 |
PRABHU BHUIAN Vs. STATE OF BIHAR
|
July 22, 2003 |
PRABHUDAYAL SATYANARAUAN Vs. JAGANNATH PODDAR
|
July 31, 2003 |
Pradeep Cement Pvt.Ltd. Vs. Jharkhand State Electricity Board
|
January 27, 2003 |
PRADEEP KUMAR CHATTERJEE Vs. SHIBARATA CHATTERJEE
|
December 23, 2003 |
Pradeeptah Mukherjee Vs. State of Bihar
|
February 17, 2003 |
Prajapati Sharan Vs. Coal India Limited
|
January 6, 2003 |
PRAKASH CHANDRA SINHA ETC Vs. UNION OF INDIA
|
August 21, 2003 |
Prakash Das Vs. State of Jharkhand
|
February 26, 2003 |
PRAKASH IRON AND STEEL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 2, 2003 |
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
December 5, 2003 |
PRAMOD KUMAR SINHA Vs. POWER ENGINEER SERVICE ASSOCIATION, JHARKHAND STATE ELECTRICITY
|
August 23, 2003 |
PRAMUK TRADERS Vs. BHARAT COKING COAL LTD
|
November 4, 2003 |
PRATIMA GOEL Vs. YASHWANT SINHA
|
March 27, 2003 |
Pratima Pradhan Vs. Presiding Officer-Cum-Authority Labour Court
|
April 7, 2003 |
PRAVEENA CHOUDHARY Vs. STATE OF JHARKHAND
|
July 14, 2003 |
PREM CHAND MAHTO Vs. LAXMI DEVI
|
March 5, 2003 |
Prem Chandra Garg Vs. Coal India Ltd.
|
April 30, 2003 |
PRIME ALLOY STEELS PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
August 29, 2003 |
PRINCIPAL KENDRIYA VIDHYALAYA Vs. STATE OF JHARKHAND
|
February 13, 2003 |
Priya Ranjan Bhagat Vs. Sardar Guru Charan Singh
|
January 15, 2003 |
PROJECT OFFICER (AGENT) MAHESHPUR COLLIERY OF M/S.B.C.C.LTD Vs. IVTH ADDITIONAL DISTRICT JUDGE, DHANBAD
|
July 16, 2003 |
PROJECT OFFICER CUM AGENT NICHITPUR COLLIERY OF B C C L Vs. CHANDRA PRABHA SINGH
|
January 6, 2003 |
PROVATENDU BANERJEE, SON OF LATE A.S. BANERJEE, RESIDENT OF SUBHAS NAGAR, P.O. SORISA PAHARI, P.S. CHIRKUNDA, DISTRICT DHANBAD AND ANR. Vs. EASTERN COALFIELDS LIMITED HAVING ITS HEAD OFFICE AT SANCTORIA, P.O. AND P.S. DISHERGARH, DISTRICT BURDWAN (WB). AND 4 ORS.
|
July 4, 2003 |
Punam Kumari Vs. State Of Jharkhand
|
April 9, 2003 |
PUNAM SINGH Vs. STATE OF JHARKHAND
|
July 24, 2003 |
PURBASHA GHOSH Vs. UNION OF INDIA
|
December 5, 2003 |
PURIA RABIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 7, 2003 |
PURNA CHANDRA MAHATO Vs. STATE OF BIHAR
|
August 1, 2003 |
PURUSHOTTAM DAS AJMERA Vs. BHARAT COKING COAL LTD AND ORS
|
August 29, 2003 |
PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND
|
December 2, 2003 |
Pyare Darbey Vs. State Of Jharkhand
|
April 3, 2003 |
QUDUS ANSARI Vs. STATE OF BIHAR
|
November 25, 2003 |
R K PATHAK Vs. HIND TOOLS AND DIES PVT LTD
|
January 20, 2003 |
R.A. SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 2, 2003 |
R.K. AUTOMOBILE Vs. STATE OF BIHAR
|
July 22, 2003 |
R.K., MADHUSUDAN SINGH AND SHIVA SHANKAR SINGH Vs. UNION OF INDIA
|
September 12, 2003 |
R.N.DWIVEDI Vs. CHAIRMAN COAL INDIA LTD
|
July 24, 2003 |
RABINDRA KUMAR Vs. RAJ NANDAN SHARMA AND ORS
|
June 20, 2003 |
RADHA DEVI Vs. UNION OF INDIA
|
September 10, 2003 |
RADHA KANT CHOUDHARY Vs. PRESIDING OFFICER, LABOUR COURT, RANCHI
|
November 14, 2003 |
RADHA KUMAR Vs. STATE OF BIHAR
|
July 10, 2003 |
RADHA MAHTO Vs. STATE OF JHARKHAND
|
April 21, 2003 |
RADHA RANI DUTTA Vs. MRITUNJAY DUTTA
|
July 28, 2003 |
RADHIKA SHARMA Vs. STATE OF JHARKHAND AND ANR.
|
August 4, 2003 |
RAHMATULLAH KHAN Vs. STATE OF BIHAR
|
July 8, 2003 |
Raj Kishore Roy Vs. State Of Jharkhand
|
February 5, 2003 |
RAJ NANDAN PRASAD Vs. STATE OF JHARKHAND
|
September 10, 2003 |
RAJ NARAYAN ROY Vs. FERTILIZER CORPORATION OF INDIA AND ORS.
|
August 5, 2003 |
Raja Ram Sharma Vs. Ranchi Municipal Corporation
|
July 3, 2003 |
Rajani Kant Mishra Vs. Sheo Sambhu Giri
|
June 24, 2003 |
RAJARAM YADAV and RAJA RAM Vs. RAM NATH PANDEY
|
January 3, 2003 |
Rajdeo Sharma Vs. State of Bihar (Now Jharkhand)
|
January 6, 2003 |
RAJEEV KUMAR SINHA Vs. JHARKHAND INTERMEDIATE EDUCATION COUNCIL
|
September 17, 2003 |
RAJENDRA BEHL Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION
|
August 4, 2003 |
RAJENDRA BHAGAT Vs. LABOUR COURT, RANCHI
|
June 18, 2003 |
RAJENDRA GURIA Vs. STATE OF BIHAR
|
August 12, 2003 |
RAJENDRA PRASAD Vs. BISHWANATH PRASAD SINGH
|
September 11, 2003 |
RAJENDRA PRASAD BURNWAL AND ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 30, 2003 |
RAJENDRA PRASAD PAUL RAJENDRA PAL Vs. STATE OF JHARKHAND
|
June 16, 2003 |
Rajendra Prasad Sharma Vs. State Of Jharkhand
|
March 3, 2003 |
RAJENDRA PRASAD SINGH Vs. GULAM RASOOL
|
January 27, 2003 |
Rajendra Prasad Singh Vs. State Of Jharkhand
|
April 1, 2003 |
RAJESH KUMAR TIWARI Vs. HON&APOSBLE CHANCELLOR, JHARKHAND STATE UNIVERSITIES
|
September 4, 2003 |
RAJESH PRASAD Vs. STATE OF JHARKHAND
|
January 1, 2003 |
RAJESHWAR PANDEY Vs. STATE OF BIHAR
|
December 5, 2003 |
Rajiv Lochan Jain Vs. State of Jharkhand
|
February 18, 2003 |
Rajiw Kumar Vs. State of Jharkhand
|
April 7, 2003 |
RAJNISH MISHRA Vs. STATE OF JHARKHAND
|
November 21, 2003 |
RAJNISH MISHRA Vs. STATE OF JHARKHAND
|
December 21, 2003 |
RAJPATI DEVI Vs. STATE OF BIHAR
|
September 24, 2003 |
RAJU RAM Vs. JAWAHAR LAL VISHWAKARMA
|
March 28, 2003 |
RAJU SINGH @ PRANAV SHANKAR SINGH Vs. STATE OF BIHAR
|
September 25, 2003 |
RAKESH KUMAR JHA Vs. JHARKHAND STATE HOUSING BOARD
|
July 22, 2003 |
Ram Badan Singh Vs. State Of Jharkhand
|
May 2, 2003 |
RAM CHANDRA KANDU Vs. ADITYA PRASAD
|
April 2, 2003 |
RAM CHANDRA PRASAD Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
March 5, 2003 |
Ram Chandra Prasad Agrawal Vs. State of Bihar
|
April 30, 2003 |
Ram Chandra Sao Vs. State of Bihar
|
April 17, 2003 |
Ram Chandra Singh Vs. State Of Jharkhand
|
December 19, 2003 |
RAM CHHABILA SINGH Vs. STATE OF BIHAR
|
July 14, 2003 |
RAM DAS SINGH Vs. SRIMATI DILWASH DEVI
|
January 6, 2003 |
RAM DULARI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
March 26, 2003 |
RAM GULAMI RAM @ GULAMI RAM Vs. STATE OF BIHAR
|
December 2, 2003 |
RAM JANAM SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2003 |
RAM JIWAN DAS Vs. JHARKHAND STATE HOUSING BOARD, RANCHI
|
September 10, 2003 |
RAM KISHORE PRASAD Vs. UNION OF INDIA
|
September 23, 2003 |
Ram Kishun Mahto Vs. J.S.E.B.Through Its Secretary
|
March 3, 2003 |
RAM KUMAR PRASAD Vs. STATE OF JHARKHAND
|
October 15, 2003 |
RAM KUMAR RAUT Vs. STATE OF BIHAR
|
August 6, 2003 |
Ram Lakhan Prasad Vs. State Of Jharkhand
|
April 29, 2003 |
RAM LAKHAN PRASAD AND ORS. Vs. MALTI DEVI AND ORS.
|
January 24, 2003 |
Ram Lal Jamuda And Motai Jojo Vs. State Of Bihar
|
February 13, 2003 |
RAM MOHAN NATH SINGH Vs. UNION OF INDIA
|
August 18, 2003 |
RAM NARAIN PARIHAST Vs. MAHESHWARI DEVI
|
January 21, 2003 |
Ram Narayan Rajak Vs. State Of Jharkhand
|
January 2, 2003 |
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
June 18, 2003 |
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
June 16, 2003 |
RAM NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
June 13, 2003 |
Ram Naresh Kumar Vs. State of Bihar
|
December 8, 2003 |
RAM NARESH SIN GH Vs. STATE OF BIHAR
|
February 24, 2003 |
Ram Pran Ram Vs. State Of Bihar
|
April 10, 2003 |
RAM PRASAD KUMAR Vs. STATE OF JHARKHAND
|
September 17, 2003 |
Ram Prasad Sah Vs. State of Jharkhand
|
December 18, 2003 |
RAM PRAVESH SHARMA Vs. COAL MINES PROVIDENT FUND ORGANISATION
|
July 8, 2003 |
Ram Rakshpal Singh Vs. State of Jharkhand
|
January 7, 2003 |
RAM RATAN SHARMA Vs. STATE OF BIHAR
|
December 5, 2003 |
RAM SAGAR PANDEY Vs. STATE OF BIHAR
|
August 18, 2003 |
RAM SAGAR SINGH Vs. STATE OF BIHAR
|
February 26, 2003 |
Ram Singh Jaiswal Vs. Central Bank Of India
|
February 5, 2003 |
RAM VICHAR YADAV Vs. STATE OF JHARKHAND
|
November 12, 2003 |
Rama Kant Tiwari Vs. State Of Jharkhand
|
April 8, 2003 |
Rama Rai Vs. State Of Jharkhand
|
February 4, 2003 |
Rama Shankar Ram Vs. State Of Bihar
|
April 15, 2003 |
RAMAKANT SHARMA Vs. STATE OF JHARKHAND
|
July 11, 2003 |
Ramakrishna Math Vs. State of Jharkhand
|
April 17, 2003 |
RAMANAND SAH Vs. STATE OF JHARKHAND
|
September 24, 2003 |
RAMAUTAR CHOUDHARY Vs. TENUGHAT VIDYUT NIGAM LTD, RANCHI
|
September 23, 2003 |
RAMAVTAR PRASAD GUPTA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 8, 2003 |
RAMAY GOPE @ RAMESHWAR GOPE Vs. STATE OF JHARKHAND
|
August 7, 2003 |
RAMBRIKSHA BHUIAN Vs. STATE OF BIHAR
|
April 2, 2003 |
Ramchandra Goenka, Charitable Trust, through Secretary Vs. State of Jharkhand
|
February 21, 2003 |
RAMCHANDSON AND COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 3, 2003 |
RAMDAYAL YADAV Vs. STATE OF BIHAR
|
December 4, 2003 |
RAMDEO ORAON Vs. RUPLAL MANJHI
|
January 31, 2003 |
RAMDEO SAHU Vs. SAWANA BHOGTA @ PAWANA BHOGTA
|
August 4, 2003 |
RAMESH GANDHI Vs. STATE OF JHARKHAND
|
June 20, 2003 |
RAMESH GANDHI Vs. STATE OF JHARKHAND
|
June 12, 2003 |
RAMESH KUMAR GUPTA Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF REGIONAL WORKSHOP OF CCL AT BHURKUNDA, HAZARIBAGH
|
November 3, 2003 |
Ramesh Kumar Mandai Vs. Bharat Coking Coal Ltd.
|
November 20, 2003 |
RAMESH PRASAD Vs. STATE OF BIHAR
|
September 16, 2003 |
Ramesh Singh Vs. Presiding Officer, Labour Court
|
April 16, 2003 |
Rameshwar Vs. Presiding Officer
|
April 3, 2003 |
RAMESHWARAM APARTMENT Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 4, 2003 |
Ramhari Lal Srivastava Vs. Steel Authority Of India Ltd.
|
April 8, 2003 |
RAMJEET MAHTO Vs. BABAN MAHTO
|
September 9, 2003 |
RAMLAL RAMANI Vs. STATE OF JHARKHAND
|
February 25, 2003 |
RAMNATH SAO ALIAS RAMNATH SAHU Vs. GOBERDHAN SAO
|
February 26, 2003 |
RAMU MANJHI Vs. STATE OF BIHAR
|
July 29, 2003 |
Ramyad Ram Vs. State Of Jharkhand
|
March 13, 2003 |
Ranbir Singh Vs. Control Coal Fields Ltd.
|
July 7, 2003 |
RANCHI CLUB LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
March 11, 2003 |
RANCHI GOSHALA Vs. REGIONAL P F COMMR
|
July 21, 2003 |
RANCHI ZILA NAGRICK UNAYAN PARISAD H.E.C. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
April 30, 2003 |
Range Officers Of Forest Association Vs. State Of Bihar
|
April 15, 2003 |
Rani Jha Vs. Commandant Cisf
|
January 23, 2003 |
RANI PARVATI DEVI Vs. STATE OF BIHAR
|
September 16, 2003 |
RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 16, 2003 |
RANJANA PATIL Vs. STATE OF JHARKHAND
|
March 21, 2003 |
Ranjit Kumar Vs. State Of Jharkhand
|
February 7, 2003 |
Ranjit Kumar Rana Vs. State Of Jharkhand
|
April 9, 2003 |
RANJIT PANI Vs. STATE OF JHARKHAND
|
January 8, 2003 |
Rasendra Kumar Singh Vs. State of Jharkhand
|
February 24, 2003 |
Rashtriya Colliery Mazdoor Congress Vs. Union of India
|
August 6, 2003 |
RASIKA CHAMPLA Vs. STATE OF BIHAR
|
November 4, 2003 |
RATAN KEOT Vs. STATE OF BIHAR
|
June 23, 2003 |
RATAN MAHTO Vs. STATE OF BIHAR
|
May 14, 2003 |
RATNA PRABHA DAS Vs. DULAL SHYAM CHANDRA CHOUDHARY
|
September 30, 2003 |
RATNESH KUMAR VERMA Vs. STATE OF BIHAR
|
April 1, 2003 |
Ravi Dutt Vs. Union Of India
|
April 24, 2003 |
RAVI SHANKAR Vs. STATE OF JHARKHAND
|
May 9, 2003 |
RAVI SHANKAR MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
March 22, 2003 |
Rawan Tuddu Vs. State Of Bihar (Now Jharkhand)
|
February 21, 2003 |
REGIONAL INSTITUTE OF TECHNOLOGY Vs. LAKSHMI NATH SAHU
|
May 14, 2003 |
RENUKA SINHA Vs. STATE OF JHARKHAND
|
November 12, 2003 |
REWA NAYAK ETC. ETC. AND ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 27, 2003 |
RIJWAN ANSARI Vs. STATE OF BIHAR
|
January 9, 2003 |
ROBERT TOPPO Vs. STATE OF JHARKHAND
|
May 14, 2003 |
Rocky International Vs. Union of India
|
March 22, 2003 |
ROHIT D CRUZ Vs. XAVIERS LABOUR RELATIONS INSTITUTE
|
August 8, 2003 |
ROHIT RAM Vs. STATE OF BIHAR
|
June 16, 2003 |
RUDRAMATI DEVI Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.II
|
December 4, 2003 |
RUPLAL MANJHI Vs. STATE OF JHARKHAND
|
July 31, 2003 |
RUPLAL SAO Vs. STATE OF BIHAR
|
April 9, 2003 |
RUSTAM ALI Vs. STATE OF JHARKHAND
|
July 22, 2003 |
S.N.Akhauri Vs. State Of Jharkhand
|
March 11, 2003 |
S.RAMAN Vs. CENTRAL COAL FIELDS LTD
|
September 19, 2003 |
Sabir Ansari Vs. Ranchi University
|
April 18, 2003 |
SABITRI DEVI Vs. BIJAY KUMAR YADAV
|
January 9, 2003 |
SACHIDA NAND DEO Vs. STATE OF BIHAR
|
September 22, 2003 |
SACHINDRA KUMAR Vs. STATE OF BIHAR
|
September 15, 2003 |
SACHINDRA KUMAR OJHA AND ORS. Vs. CHAIRMEN, STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
February 25, 2003 |
Sadanand Thakur Vs. State Of Jharkhand
|
March 10, 2003 |
Sadho Deogam Vs. State of Bihar (Now Jharkhand)
|
December 11, 2003 |
SADHORI SOREN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
April 9, 2003 |
SADHU SHARAN RAM Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
September 5, 2003 |
Sadhu Sharan Singh Vs. State Of Jharkhand
|
April 21, 2003 |
SAFAYATULLAH KHAN Vs. STATE OF BIHAR
|
April 9, 2003 |
SAHDEO MAHTO Vs. HADI RAM MAHTO
|
January 2, 2003 |
SAHDEO MISTRY AND PARMANANDA DASH SHARMA Vs. JHARKHAND STATE HOUSING BOARD
|
July 8, 2003 |
SAHDEO SAH Vs. STATE OF BIHAR
|
March 3, 2003 |
SAI ELECTRO CASTING PRIVATE LTD Vs. DAMODAR VALLEY CORPORATION
|
August 20, 2003 |
SAI ELECTRO CASTING PVT. LTD. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
February 17, 2003 |
SAIFUDDIN ANSARI Vs. STATE OF BIHAR
|
April 2, 2003 |
Sajal Chakraborty Vs. Union Of India
|
March 10, 2003 |
SAKALDEO SINGH Vs. STATE OF JHARKHAND
|
January 17, 2003 |
SAMBHU KUMAR SINGH Vs. STATE OF BIHAR
|
November 6, 2003 |
SAMETRI DEVI Vs. STATE OF JHARKHAND
|
March 3, 2003 |
SAMIN ANSARI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
March 4, 2003 |
Samir Kumar Jha Vs. State of Jharkhand
|
June 19, 2003 |
SAMRAT SECURITIES AND INTELLIGENCE SERVICES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 10, 2003 |
Samrat Securities and Intelligence Services Pvt.Ltd.through its Manager Sushil Vs. State of Jharkhand
|
December 18, 2003 |
SANATAN DIGGI Vs. STATE OF JHARKHAND
|
January 31, 2003 |
SANDEEP KUMAR ALIAS BOBBY Vs. STATE OF JHARKHAND
|
September 24, 2003 |
SANDHYA MUKHERJEE Vs. UNION OF INDIA
|
August 21, 2003 |
SANDHYA RANI DEVI Vs. GOUR CHANDRA PANDA
|
October 14, 2003 |
SANGEETA KUMARI Vs. STATE OF JHARKHAND
|
July 8, 2003 |
SANJAY DOM Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
February 7, 2003 |
Sanjay Kerketta Vs. State of Bihar (Now Jharkhand)
|
February 21, 2003 |
SANJAY KUMAR THAKUR Vs. STATE OF JHARKHAND
|
October 17, 2003 |
SANJAY KUMAR, DIRECTOR, OXFORD CITY SCAN CENTRE (PVT.) LTD Vs. ORIENTAL INSURANCE CO.LTD
|
December 8, 2003 |
SANJAY LODHA Vs. STATE OF JHARKHAND
|
January 29, 2003 |
SANJEET RANJAN Vs. STATE OF JHARKHAND
|
June 20, 2003 |
Sanjeev Animesh Kumar Vs. State Of Jharkhand
|
March 10, 2003 |
SANJEEV KUMAR VERMA Vs. UNION OF INDIA
|
July 24, 2003 |
SANJEEV POLYTHENE INDUSTRIES Vs. BOKARO INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
September 9, 2003 |
Sanjeeva Traders Vs. State of Jharkhand
|
February 7, 2003 |
SANJIT KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 31, 2003 |
SANJIV KUMAR SINGH AND ORS., Vs. STATE OF JHARKHAND AND ORS.
|
March 7, 2003 |
SANTAN SHUKLA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 11, 2003 |
Santosh Kumar Bhuwania, Om Prakash Bhuwania, Indra Mohan Lal and K.V.Ramna Rao Vs. State of Bihar & Panul Ansari
|
April 16, 2003 |
SANTOSH NARAYAN @ SANTOSH Vs. STEEL AUTHORITY OF INDIA
|
November 4, 2003 |
SANTOSH STONE WORKS Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 7, 2003 |
SANWAR MAL AGARWAL @ SANWAR MAL BANSAL Vs. STATE OF JHARKHAND
|
December 1, 2003 |
SARASWATI DEVI Vs. STATE OF JHARKHAND
|
March 3, 2003 |
SARBALA DHEKARO Vs. STATE OF BIHAR
|
May 12, 2003 |
SARDAR ASHA SINGH Vs. RAJESH KUMAR AGARWAL
|
February 11, 2003 |
SARFUDDIN MIAN Vs. STATE OF JHARKHAND
|
January 7, 2003 |
SARJU RABIDAS Vs. STATE OF BIHAR
|
February 3, 2003 |
SARJUG TURI Vs. STATE OF BIHAR
|
May 12, 2003 |
SARTAJ BLOOD BANK Vs. UNION OF INDIA
|
September 16, 2003 |
SARWAN KUMAR SAO Vs. STATE OF JHARKHAND
|
April 8, 2003 |
SATDEO PRASAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,RANCHI
|
September 12, 2003 |
SATISCHANDRA MAHTO, JITENDRA KUMAR BHAGAT, JITENDRA NATH BHAGAT Vs. STATE OF JHARKHAND
|
August 20, 2003 |
Satish Thakur Vs. State of Bihar (Now Jharkhand)
|
February 21, 2003 |
Satya Narayan Gupta Vs. State Of Jharkhand
|
January 2, 2003 |
SATYA NARAYAN PATHAK Vs. STATE OF BIHAR
|
August 1, 2003 |
SATYADEO SINGH Vs. STATE OF JHARKHAND
|
November 25, 2003 |
SATYAPAL VERMA Vs. STATE OF JHARKHAND
|
May 13, 2003 |
SATYAWATI KHEMKA Vs. STATE OF BIHAR
|
September 16, 2003 |
SATYENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
February 17, 2003 |
SAVITA SINHA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 20, 2003 |
Secretary To Government Ministry Of Home Affairs Vs. Vice Chairman, Central Administrative Tribunal, Patna Bench
|
January 30, 2003 |
SECRETARY, HIGHER EDUCATION, GOVT. OF JHARKHAND Vs. DR. ARJUN PRASAD SINHA AND ORS.
|
September 3, 2003 |
Seo Shankar Chaudhary Vs. State Of Jharkhand
|
February 25, 2003 |
SHAHEBJAN MURMU Vs. STATE OF BIHAR
|
September 16, 2003 |
Shaheen Co-Operative House Construction Society Ltd. Vs. State Of Bihar
|
February 14, 2003 |
SHAHNAJ BANO Vs. MUBARAK ALI
|
August 23, 2003 |
SHAHNAWAZ ANSARI Vs. STATE OF JHARKHAND
|
July 17, 2003 |
Shailendra Kumar Singh Vs. State of Jharkhand
|
February 3, 2003 |
SHAILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 3, 2003 |
SHALINI JHA Vs. STATE OF JHARKHAND
|
September 8, 2003 |
SHANK NATH TIWARI AND ORS. Vs. RAJ NANDAN TIWARY AND ORS.
|
January 21, 2003 |
SHANKAR BOSE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 2 AND ORS.
|
August 30, 2003 |
SHANKAR DUSADH Vs. STATE OF JHARKHAND
|
May 1, 2003 |
SHANKAR MANDAL Vs. STATE OF BIHAR
|
July 11, 2003 |
SHANKAR NUNIA Vs. BHARAT COKING COAL LTD
|
September 30, 2003 |
SHANKAR PRASAD KEDIA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT.OF JHARKHAND, RANCHI
|
September 23, 2003 |
Shankar Prasad Mahto Vs. State Of Jharkhand
|
March 12, 2003 |
SHANTI CEMENTS PVT. LTD. Vs. STATE OF JHARKHAND
|
January 29, 2003 |
SHARAFAT HUSSAIN Vs. STATE OF BIHAR
|
June 2, 2003 |
Sharat Coking Coal Limited, Koyla Bhawan, Dhanbad Vs. Shri Ram Singh
|
August 4, 2003 |
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
|
January 31, 2003 |
SHASHI BHUSAN PATHAK Vs. UNION OF INDIA
|
July 25, 2003 |
Sheikh Sohrab Vs. Md.Kasim Ansari
|
January 20, 2003 |
SHEO CHAND KUMAR Vs. BHARAT COKING COAL LTD
|
November 17, 2003 |
SHEO SHANKAR LALL Vs. STATE OF BIHAR
|
July 22, 2003 |
SHEO SHANKAR MISHRA Vs. STATE OF JHARKHAND
|
September 8, 2003 |
SHEODEEP SINGH Vs. STATE OF JHARKHAND
|
August 1, 2003 |
SHIB RAM MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 20, 2003 |
SHIKANDAR CHOUHAN Vs. STATE OF JHARKHAND
|
March 5, 2003 |
SHIRIN FAZALBHOY Vs. STATE OF BIHAR
|
May 7, 2003 |
SHIRIN FAZALBHOY Vs. STATE OF BIHAR
|
May 9, 2003 |
SHIV DANI SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
May 12, 2003 |
SHIV KUMAR PRAMANIK @ SUKUMAR PRAMANIK Vs. STATE OF BIHAR
|
December 3, 2003 |
SHIV KUMAR PRASAD Vs. STATE OF JHARKHAND
|
March 13, 2003 |
SHIV MANGAL BHAGAT Vs. STATE OF BIHAR
|
October 14, 2003 |
Shiv Sahay Singh Vs. State Of Jharkhand
|
August 26, 2003 |
SHIV SHAMBHU HARD COKE THROUGH ITS OWNERS, NAMELYSHRI SHAMBHU NATH AGARWAL AND ANR. Vs. STATE OF JHARKHAND
|
September 2, 2003 |
SHIV SHANKAR MODI Vs. MADAN CHOUDHURY : SAHDEO CHOUDHURY : TRIBENI RAI : KALO DEVI
|
July 31, 2003 |
Shiv Shankar Sah Vs. State Of Jharkhand
|
February 18, 2003 |
Shiva Kant Jha @ S.K.Jha Vs. Hindustan Steel Works Construction Ltd.
|
August 5, 2003 |
SHIVAM PLANNERS AND CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND
|
August 5, 2003 |
SHIVAM PLANNERS AND CONSTRUCTIONS PVT. LTD. Vs. STATE OF JHARKHAND
|
September 2, 2003 |
Shree Bhagwan Ram Vs. State Of Bihar
|
April 25, 2003 |
SHREE KANT SHARMA Vs. STATE OF JHARKHAND
|
March 12, 2003 |
Shriram Agricultural Works Through Proprietor Ashwani Kumar Singh Vs. Central Coalfields Limited
|
January 15, 2003 |
SHUKLA CONSTRUCTION Vs. CONSERVATOR OF FOREST, EX OFFICIO GENERAL MANAGER, REWA CIRCLE, M.P
|
December 5, 2003 |
SHYAM CHARAN LOHAR Vs. STATE OF BIHAR
|
July 22, 2003 |
SHYAM KANT KARTIKEY Vs. STATE OF JHARKHAND
|
April 17, 2003 |
SHYAM SUNDAR AND ANR. Vs. PARBATI DEVI AND ORS.
|
May 7, 2003 |
SHYAM SUNDER CHAUDHARY Vs. STATE OF BIHAR
|
September 9, 2003 |
SHYAM SUNDER GUPTA Vs. STATE OF JHARKHAND
|
April 8, 2003 |
SHYAMA DEVI Vs. UNION OF INDIA
|
August 4, 2003 |
Shyama Kumari Vs. State Of Jharkhand
|
January 30, 2003 |
SHYAMA PADA SOREN Vs. STATE OF BIHAR
|
November 7, 2003 |
SHYAMA PRASAD COLLEGE Vs. STATE OF JHARKHAND AND ORS.
|
January 13, 2003 |
Shyamapado Kumbhakar Vs. State Of Jharkhand
|
March 6, 2003 |
Sibu Ganjhu Vs. State Of Jharkhand
|
January 2, 2003 |
SIBU SAO Vs. STATE OF JHARKHAND
|
August 11, 2003 |
SIDDHU KANHU UNIVERSITY ETC. Vs. DR. ARJUN PRASAD SINHA AND ORS.
|
September 3, 2003 |
SIDHU KANHU UNIVERSITY, DUMKA Vs. PROF.RAGHU NATH RAY
|
August 12, 2003 |
SIMAL HANSDA Vs. STATE OF JHARKHAND & ANR
|
June 24, 2003 |
SINGH ELECTRICAL AND CONSTRUCTIONS Vs. STATE OF JHARKHAND
|
February 7, 2003 |
SISTER AUGUSTINA Vs. STATE OF JHARKHAND
|
June 17, 2003 |
SITA RAM PRASAD Vs. STATE OF JHARKHAND
|
August 21, 2003 |
SITA RAM SAH Vs. STATE OF JHARKHAND
|
August 12, 2003 |
SITARAM CHAUDHARY Vs. STATE OF JHARKHAND
|
September 24, 2003 |
SITLAL BAITHA @ RAM Vs. RUDI CHAMAR
|
September 10, 2003 |
Sitwa Devi, widow of Late Tapeshwar Nonia Vs. Bharat Coking Coal Limited, through its Chairman-cum- Managing Director, Dhanbad
|
August 12, 2003 |
SK.KHUSDIL Vs. STATE OF BIHAR
|
June 17, 2003 |
Sk.Md.Khalil Vs. Md.Hasim
|
February 17, 2003 |
Sk.Md.Minhazuddin Vs. State Of Jharkhand
|
February 21, 2003 |
SMT. ASHA RAI Vs. UNION OF INDIA (UOI) AND ORS.
|
February 19, 2003 |
SMT. CHANDRA KISHORI DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 11, 2003 |
SMT. LILY DOROTHY TOPNO Vs. STATE OF JHARKHAND AND ORS.
|
February 26, 2003 |
SOMARIN DEVI Vs. CENTRAL COALFIELD LTD
|
September 8, 2003 |
SOMRA ORAON Vs. STATE OF BIHAR NOW STATE OF JHARKHAND
|
April 21, 2003 |
SONA RAM Vs. STATE OF JHARKHAND
|
November 25, 2003 |
SONAI PAHARIA @ SONAI DEHRI Vs. STATE OF BIHAR
|
July 15, 2003 |
Sonaram Kachhap And Jagu Bodra Vs. State Of Jharkhand
|
April 30, 2003 |
SOUKHI PASI Vs. STATE OF BIHAR
|
April 28, 2003 |
SPARTAN CARRIERS Vs. CENTRAL COALFIELDS LTD.
|
July 25, 2003 |
Special Smokeless Fuel Manufacturers Association Vs. Chairman-Cum- Managing Directors
|
January 16, 2003 |
SPICY BEVERAGES PVT.LTD Vs. STATE OF JHARKHAND
|
September 10, 2003 |
SPRIHA STEEL PRIVATE LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
June 24, 2003 |
Sri Krishna Pandey Vs. State Of Jharkhand
|
January 21, 2003 |
SRI TIRUPATI WIRES Vs. STATE OF JHARKHAND AND ORS.
|
August 27, 2003 |
STAR BOOTS COMPANY Vs. STATE OF JHARKHAND
|
April 9, 2003 |
STATE BANK OF INDIA Vs. HANUMA TIOMBER TRADING COMPANY
|
April 3, 2003 |
STATE BANK OF INDIA, RANCHI Vs. MAHESHWAR RAM
|
June 12, 2003 |
STATE OF BIHAR Vs. MIJAJ INTERNATIONAL
|
September 25, 2003 |
STATE OF BIHAR Vs. CHANDRA BHANU SOM
|
February 21, 2003 |
STATE OF BIHAR Vs. HARADHAN CHOUDHARY
|
January 10, 2003 |
STATE OF BIHAR Vs. LAXMAN SAO
|
January 13, 2003 |
STATE OF BIHAR Vs. ARUNA DEVI : KRISHNA KUMAR SINHA
|
September 19, 2003 |
STATE OF BIHAR Vs. HARI PRASAD SAHU AND ANR.AND MOSO PAHAN
|
July 9, 2003 |
STATE OF BIHAR Vs. MADHURI DEVI
|
July 21, 2003 |
STATE OF BIHAR Vs. KARU PANDIT
|
June 2, 2003 |
State of Bihar Vs. Presiding Officer, Labour Court, Bhagalpur
|
June 24, 2003 |
State Of Bihar Vs. Maheshwar Prasad Sao
|
January 13, 2003 |
State Of Bihar Vs. Mithu Kewat
|
January 21, 2003 |
State Of Bihar Vs. Jagarnath Mehra, Jhabru Mahto And Abhi Mahto
|
February 10, 2003 |
State Of Bihar (Now Jharkhand) Vs. Rajib Mondal Etc.Etc.
|
December 12, 2003 |
State Of Bihar (Now Jharkhand) Vs. Ranawati Singh
|
December 10, 2003 |
STATE OF BIHAR AND ORS. Vs. DR. KIRTI NARAIN JHA AND ORS.
|
April 1, 2003 |
STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY, INDUSTRIES DEPARTMENT GOVERNMENT OF BIHAR Vs. JAGARNATH MANDAL
|
January 27, 2003 |
State of Jharkhand Vs. Vishnudeo Singh
|
July 29, 2003 |
State Of Jharkhand Vs. Indian Builders
|
June 27, 2003 |
State of Jharkhand Vs. Sukhdeo Ram
|
July 4, 2003 |
State Of Jharkhand Vs. Md.Muzammil Sultan
|
June 30, 2003 |
State of Jharkhand Vs. Madras Nayak
|
January 31, 2003 |
State of Jharkhand Vs. Anil Kumar
|
January 13, 2003 |
STATE OF JHARKHAND Vs. SUSHIL MURMU
|
April 29, 2003 |
STATE OF JHARKHAND Vs. BHAWNEET SINGH
|
August 22, 2003 |
STATE OF JHARKHAND Vs. BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD
|
July 14, 2003 |
STATE OF JHARKHAND Vs. MANJAR HUSSAIN
|
May 14, 2003 |
STATE OF JHARKHAND Vs. BASANT KUMAR PODDAR
|
November 12, 2003 |
STATE OF JHARKHAND Vs. ANJLUS DUNGDUNG
|
December 2, 2003 |
STATE OF JHARKHAND Vs. MAHENDRA KUMAR SINHA
|
July 29, 2003 |
STATE OF JHARKHAND Vs. SAIYAD RIZWAN ALIAS SONI
|
January 31, 2003 |
STATE OF JHARKHAND Vs. KM SUMAN PRAMILLA KUMARI ARTI KUMARI
|
March 3, 2003 |
STATE OF JHARKHAND Vs. ASHOK TOWARI
|
May 2, 2003 |
STATE OF JHARKHAND Vs. RAMAN MAHTO
|
July 4, 2003 |
STATE OF JHARKHAND, THROUGH DIRECTOR OF INDUSTRIES, JHARKHAND, RANCHI Vs. SAYEEDA KHATOON
|
September 26, 2003 |
STEEL AUTHORITY OF INDIA Vs. PEE KAY ENTERPRISES ENGINEERS and CONTRACTORS
|
March 3, 2003 |
STEEL AUTHORITY OF INDIA LIMITED Vs. HRIDAY NATH PANDEY
|
June 12, 2003 |
Steel Authority of India Limited Vs. Presiding Officer
|
June 26, 2003 |
STEEL AUTHORITY OF INDIA LTD Vs. WORKMEN STEEL AUTHORITY OF INDIA LTD
|
May 4, 2003 |
STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY AND ORS.
|
February 10, 2003 |
Steel Authority Of India Ltd. Vs. Gaurishankar Tiwary
|
December 15, 2003 |
STEEL INDIA Vs. STATE OF JHARKHAND
|
January 8, 2003 |
Subal Chandra Mandal Vs. State Of Bihar
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January 16, 2003 |
Subernarekha Coal Complex (P) Ltd. Vs. Bharat Coking Coal Ltd.
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April 1, 2003 |
SUBHASH CHANDRA SINGH Vs. UNION OF INDIA
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December 5, 2003 |
SUBHASH DAS Vs. STATE OF BIHAR
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August 4, 2003 |
Subhash Kumar Vs. State of Jharkhand
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February 17, 2003 |
SUBHASH MANDAL Vs. STATE OF BIHAR
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July 25, 2003 |
Subhash Prasad Saw Vs. State Of Jharkhand
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March 21, 2003 |
SUBODH KUMAR SINGH Vs. STATE OF JHARKHAND
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July 17, 2003 |
SUBODH PRASAD Vs. STATE OF JHARKHAND
|
March 26, 2003 |
SUBODH PRASAD Vs. STATE OF JHARKHAND
|
September 9, 2003 |
SUBODH PRASAD Vs. STATE OF JHARKHAND
|
April 29, 2003 |
Subrata Kumar Sarkar @ S.K. Sarkar Vs. Executive Engineer
|
June 27, 2003 |
SUDARSHAN ANAND Vs. BOKARO STEEL PLANT
|
July 15, 2003 |
SUDARSHAN PRASAD BHAGAT Vs. STATE OF JHARKHAND
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May 14, 2003 |
Sudarshan Sharma Vs. State Of Jharkhand
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January 23, 2003 |
SUDHA PRASAD Vs. CHIEF COMMISSIONER OF INCOME TAX
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March 11, 2003 |
SUDHANSU RANJAN Vs. COAL INDIA LTD
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July 18, 2003 |
SUDHIR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
July 14, 2003 |
SUDHIR SINGH CHOUDHARY Vs. MADAN KUMHAR
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September 11, 2003 |
SUDIST NARAIN THAKUR Vs. BIHAR STATE FINANCIAL CORPORATION
|
August 26, 2003 |
Sujan & Company Vs. State of Bihar
|
February 21, 2003 |
Sukar Sao Vs. State Of Jharkhand
|
May 7, 2003 |
SUKHDEO PANDEY Vs. TARSILA TOPPO
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September 22, 2003 |
Sukhdeo Yadav Vs. State of Jharkhand
|
January 16, 2003 |
SUKHRAM SINGH Vs. STATE OF BIHAR
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September 10, 2003 |
Suklu Vs. State Of Jharkhand
|
January 20, 2003 |
SUMANT KUMAR Vs. STATE OF JHARKHAND
|
July 22, 2003 |
SUNEET SERVICES Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 9, 2003 |
Sunil Kr.Gorai Vs. Fuchi Bala Gorain
|
January 9, 2003 |
Sunil Kumar Vs. State Of Jharkhand
|
February 28, 2003 |
Sunil Kumar Das @ Sunil Kumar Vs. State of Jharkhand
|
January 24, 2003 |
Sunil Kumar Sinha Vs. HonBle Chancellor Of Universities
|
January 29, 2003 |
Sunil Kumar Sinha Vs. Chancellor Of Universities
|
May 2, 2003 |
SUNITA DEVI Vs. AUTAR SINGH
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August 26, 2003 |
Sunita Tiwary Vs. State of Bihar (Now Jharkhand)
|
June 16, 2003 |
SUNRISE INGOT PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 5, 2003 |
SURAJ BHUIYAN @ LAKAR BHUIYAN Vs. STATE OF JHARKHAND
|
June 18, 2003 |
SURAJ PRASAD Vs. STEEL AUTHORITY OF INDIA LTD
|
November 4, 2003 |
Surendra Pandit Vs. State of Jharkhand
|
February 14, 2003 |
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
September 9, 2003 |
Surendra Prasad Yadav Vs. State Of Jharkhand
|
March 7, 2003 |
SURESH BHAGAT Vs. STATE OF BIHAR
|
September 4, 2003 |
SURESH KUMAR SINGH Vs. CENTRAL COAL FIELD LTD
|
August 25, 2003 |
Suresh Mahatha @ Suresh Sharma Vs. Dulal Devi
|
September 10, 2003 |
SURESH MAHTO Vs. STATE OF JHARKHAND
|
August 4, 2003 |
SURESH MAHTO Vs. SANT KUMAR MAHTO
|
August 18, 2003 |
Suresh Modi Vs. Bharat Coking Coal Ltd.
|
September 30, 2003 |
SURESH PRASAD SAO Vs. STATE OF BIHAR
|
May 14, 2003 |
Suresh Prasad, son of Shri Munki Singh Vs. State of Jharkhand
|
December 24, 2003 |
SURESH SINGH Vs. STATE OF BIHAR
|
September 4, 2003 |
Sushil Chandra Bhattacharya Vs. Jharkhand State Electricity Board
|
January 6, 2003 |
Sushil Jha Vs. Bharat Coking Coal Limited
|
March 7, 2003 |
SUSHIL KUMAR DUBEY Vs. STATE OF JHARKHAND
|
April 8, 2003 |
SUSHIL KUMAR MAHATO Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
September 30, 2003 |
SUSHIL KUMAR RAO Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
March 25, 2003 |
Sushila M.Maru Vs. Chittaranjan M.Maru
|
May 9, 2003 |
Sushila Upadhyay Vs. B.S.E.B.
|
February 28, 2003 |
Sushri Rinku Kumari Vs. State Of Jharkhand
|
April 10, 2003 |
Sushri Rinku Kumari Vs. State of Jharkhand
|
March 10, 2003 |
SWARNLATA DEVI Vs. STATE OF JHARKHAND
|
July 17, 2003 |
T.K. MISHRA Vs. BOKARO STEEL PLANT AND ORS.
|
May 7, 2003 |
T.N. MUKHERJEE ETC. Vs. DELHI PUBLIC SCHOOL AND ORS. ETC.
|
February 24, 2003 |
TAIYAB KHAN Vs. STATE OF BIHAR
|
August 12, 2003 |
TANTI MURMU Vs. STATE OF BIHAR
|
May 5, 2003 |
TAPAN KUMAR MUKHERJEE Vs. PAULUS SOREN AND ORS.
|
April 2, 2003 |
TATA BP SOLAR INDIA LTD Vs. STATE OF JHARKHAND
|
June 24, 2003 |
TATA CUMMINS LIMITED Vs. STATE OF JHARKHAND
|
July 31, 2003 |
Tata Engineering & Locomotive Co.Ltd. Vs. Presiding Officer, Labour Court
|
April 25, 2003 |
Tata Engineering and Locomotive Company Ltd. Vs. Presiding Officer
|
April 25, 2003 |
Tata Engineering And Locomotive Company Ltd. Vs. Presiding Officer, Labour Court
|
August 28, 2003 |
TATA IRON AND STEEL CO LTD Vs. P O., LABOUR COURT, JAMSHEDPUR
|
January 24, 2003 |
TATA IRON AND STEEL COMPANY LIMITED Vs. SURESH NARAYAN SINGH
|
September 15, 2003 |
TATA IRON AND STEEL COMPANY LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
July 2, 2003 |
TATA ROBIN FRASER LABOUR UNION, P.O.& P.S.BURMA MINES, JAMSHEDPUR, DIST.SINGHBHUM Vs. STATE OF JHARKHAND
|
July 24, 2003 |
TATA YADOGAWA LTD Vs. UNION OF INDIA
|
January 3, 2003 |
TECHNO FUEL (INDIA) LTD Vs. COAL INDIA LIMITED
|
September 10, 2003 |
TEJ NARAYAN PANDEY Vs. COAL INDIA LTD
|
July 14, 2003 |
TEKLAL MAHTO Vs. STATE OF JHARKHAND
|
July 16, 2003 |
TERESSA MURMU Vs. STATE OF JHARKHAND
|
July 17, 2003 |
THE INDIAN IRON AND STEEL CO. LTD. Vs. BALIAPUR COAL DEPOT AND ANR.
|
January 22, 2003 |
THE SECRETARY MAZDOOR SANGATHAN SAMITI OF BHARAT COKING COAL LTD. Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF KATRAS PROJECT AREA OF BHARAT COKING COAL LTD. AND ANR.
|
January 8, 2003 |
Tilak Bedia Vs. State of Bihar (now Jharkhand)
|
June 19, 2003 |
TINPLATE CO OF INDIA LTD Vs. P O ,EMPLOYEES PROVIDENT FUND APPELLENT TRIBUNAL
|
February 17, 2003 |
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
|
May 2, 2003 |
TIRUPATI WIRES Vs. STATE OF JHARKHAND
|
March 4, 2003 |
Toka Sura Purty Vs. State of Bihar (Now Jharkhand)
|
February 21, 2003 |
TRIGUNA NAND PATHAK Vs. STATE OF JHARKHAND
|
August 13, 2003 |
TRIVENI MAHTO Vs. CENTRAL COALFIELDS LTD. AND OTHERS
|
August 6, 2003 |
TRIVENI RAM Vs. STATE OF JHARKHAND
|
August 1, 2003 |
TULA SARDAR Vs. STATE OF BIHAR
|
April 2, 2003 |
Tulsi Mahto Vs. State Of Jharkhand
|
February 13, 2003 |
U.S. PANDEY Vs. CENTRAL BANK OF INDIA AND ORS.
|
April 16, 2003 |
UDAY PRASAD SINGH Vs. LABOUR ENFORCEMENT OFFICER
|
August 22, 2003 |
UDIT RAM Vs. STATE OF JHARKHAND
|
June 20, 2003 |
UGENDRA YADAV Vs. STATE OF JHARKHAND
|
July 10, 2003 |
UMA SHANKAR PANDEY Vs. C.B.I
|
July 21, 2003 |
Uma Shankar Prasad Vs. State Of Bihar
|
February 5, 2003 |
Uma Shankar Prasad Vs. State Of Jharkhand
|
March 3, 2003 |
UMA SHARAN Vs. MURLIDHAR SHUKLA
|
September 10, 2003 |
UMESH KUMAR SHAH Vs. STATE OF BIHAR
|
September 10, 2003 |
UMESH KUMAR SINGH ALIAS UMESH SINGH Vs. STATE OF BIHAR
|
July 14, 2003 |
Umesh Mahto Vs. State Of Bihar
|
June 24, 2003 |
Union Construction Co. Vs. State Of Bihar
|
February 10, 2003 |
Union of India Vs. J.R.Construction, Chitia, Ranchi
|
January 8, 2003 |
UNION OF INDIA Vs. BUILDERS ENTERPRISES
|
March 3, 2003 |
UNION OF INDIA Vs. SWARAN SINGH
|
September 19, 2003 |
UNITED INDIA INSURANCE CO. LTD Vs. RAVI PRASAD
|
November 9, 2003 |
UNITED INDIA INSURANCE CO. LTD Vs. RAVI PRASAD
|
November 11, 2003 |
United India Insurance Co.Ltd. Vs. Hazari Lal Choudhary
|
April 23, 2003 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. USHA KIRAN SHARMA
|
September 19, 2003 |
United India Insurance Company Limited Vs. Manjura Devi
|
April 18, 2003 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. JULEKHA BIBI AND ORS.
|
June 23, 2003 |
UNITED MACHINES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 22, 2003 |
UPENDRA NATH SINGH Vs. BHARAT COKING COAL LTD
|
July 21, 2003 |
Upendra Pandey Vs. State Of Bihar
|
December 23, 2003 |
UPENDRA UPADHAYAYA Vs. STATE OF BIHAR
|
September 22, 2003 |
URANIUM CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
|
June 27, 2003 |
URMILA PRASAD Vs. STATE OF JHARKHAND
|
November 12, 2003 |
URSULINE WOMEN&APOSS HEALTH & PHYSICAL EDUCATION COLLEGE, LOHARDAGA Vs. STATE OF JHARKHAND
|
November 13, 2003 |
USHA MARTIN BLACK (WIRE-ROPE) LTD.NOW USHA MARTIN INDUSTRIES Vs. UNION OF INDIA
|
October 15, 2003 |
USHA MARTIN INDUSTRIES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 23, 2003 |
USHA SHARMA Vs. RANCHI UNIVERSITY
|
July 8, 2003 |
USHA WORKERS UNION Vs. USHA MARTIN INDUSTRIES LTD
|
January 9, 2003 |
V P DHANESH Vs. STATE OF JHARKHAND
|
September 23, 2003 |
V.A.ABRAHAM Vs. BIHAR HILL AREA LIFT IRRIGATION CORPORATION LTD
|
December 8, 2003 |
VARUN KUMAR SHARMA @ VARUN SHARMA Vs. STATE OF BIHAR
|
April 16, 2003 |
VIDHU RANI, SHIKHA MITRA Vs. STATE OF JHARKHAND
|
August 20, 2003 |
VIDYA DEVI Vs. BADRI YADAV
|
June 3, 2003 |
VIDYADHAR PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 2, 2003 |
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 18, 2003 |
Vijay Ram Vs. Vice-Chairman, Central Administrative Tribunal
|
March 10, 2003 |
Vikromatic Steel Pvt.Ltd. Vs. Jharkhand State Electricity Board
|
September 1, 2003 |
VINAY KUMAR PANDEY Vs. STATE OF JHARKHAND
|
September 22, 2003 |
VIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
November 13, 2003 |
VISHWA NATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
January 7, 2003 |
VIVEK KUMAR Vs. NATIONAL INSTITUTE OF TECHONOLOGY
|
December 5, 2003 |
Vrigue Nandan Rai Vs. State Of Jharkhand
|
January 30, 2003 |
WAKIL SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 10, 2003 |
WELDON VYAPAR PRIVATE LTD Vs. STATE OF JHARKHAND
|
June 3, 2003 |
WESTERN UTTAR PRADESH COAL AND FUEL SYSTEM Vs. BHARAT COKING COAL LTD
|
September 10, 2003 |
WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUYA COLLIERY DHANBAD
|
May 13, 2003 |
WORKMEN BIHAR COLLIERY KAMGAR UNION Vs. PRESIDING OFFICER CENTRAL GOV INDSTRIAL TRIBUNAL
|
June 24, 2003 |
WORKMEN REPRESENTED BY BIHAR ENGINEERING KAMGAR UNION Vs. PRESIDING OFFICER
|
May 8, 2003 |
WORKMEN REPRESENTED BY MICA WORKERS UNION Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF MICA TRADING CORPORATION OF INDIAN LTD
|
September 30, 2003 |
WORKMEN THROUGH SECRETARY, BIHAR COLLIERY KAMGAR UNION, DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUYA COLLIERY, DHANBAD
|
May 13, 2003 |
YADU NANDAN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 3, 2003 |
Yasoda Sharma Vs. State Of Jharkhand
|
January 7, 2003 |
YOGA NAND MISHRA Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
January 7, 2003 |
YOGENDRA ROY Vs. RANCHI UNIVERSITY RANCHI
|
December 1, 2003 |
Zaira Nishat Ansari Vs. State Of Jharkhand
|
March 4, 2003 |
ZUBAIR AHMAD SIDDIQUI Vs. ZILA PARISHAD GIRIDIH
|
September 8, 2003 |