A K SENGUPTA ALIA ALOK KUMAR SENGUPTA Vs. STATE OF JHARKHAND
|
March 5, 2002 |
A.K. KHAN Vs. STATE OF BIHAR AND ORS.
|
July 23, 2002 |
A.K. SEN GUPTA @ ALOK KUMAR SEN GUPTA Vs. THE STATE OF JHARKHAND
|
March 3, 2002 |
Abdul Aziz Vs. State Of Jharkhand
|
January 2, 2002 |
Abdul Gaffar Vs. State Of Bihar
|
May 1, 2002 |
ABHAY KUMAR SINHA Vs. ALLAHABAD BANK AND ORS.
|
August 14, 2002 |
ABHISHEK KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 18, 2002 |
Achhe Lal Ram Vs. State Of Jharkhand
|
March 6, 2002 |
ADITYA GAUTAM Vs. JHARKHAND SECONDARY EXAMINATION BOARD
|
February 4, 2002 |
Aditya Kumar Jaiswal @ Aditya Prasad Vs. Ranchi Municipal Corporation
|
September 16, 2002 |
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD Vs. JAGDISH SINGH AND SONS
|
February 11, 2002 |
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD & ANOTHER (IN 590), RAJ STORE AND ORS. (IN 7970), M/S. TILAKRAJ CHHABRA AND ORS. (IN 799), SHANKAR LAI AGARWAL AND ORS. (IN 6) Vs. M/S. JAGDISH SINGH & SONS AND ORS. (IN 590), JHARKHAND STATE AGRICULTURAL MARKETING BOARD AND ORS. (IN 797, 6), STATE OF JHARKHAND BIHAR STATE AGRICULTURAL MARKETING BOARD, PATNA AND ORS. (IN 799)
|
February 14, 2002 |
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHANBAD AND ANR. ETC. ETC. Vs. JAGDISH SINGH & SONS AND ORS. ETC. ETC.
|
November 2, 2002 |
AGUSTUS BARLA Vs. STATE OF BIHAR
|
April 22, 2002 |
Ajai Kumar Pathak Vs. Regional Institute Of Technology
|
May 17, 2002 |
AJAY & SONS FUEL PRODUCT ETC. Vs. COAL INDIA LIMITED AND ORS.
|
August 16, 2002 |
AJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
May 13, 2002 |
Ajay Kumar Kujur Vs. State Of Jharkhand
|
November 27, 2002 |
Ajay Kumar Labh Vs. B.S.E.B.
|
June 24, 2002 |
Ajay Kumar Singh Vs. State of Jharkhand
|
April 23, 2002 |
Ajay Shankar Prasad Vs. State Of Jharkhand
|
July 18, 2002 |
Ajit Kumar Vs. State Of Jharkhand
|
May 8, 2002 |
AJIT KUMAR Vs. STATE OF BIHAR AND ORS.
|
July 1, 2002 |
AJIT KUMAR Vs. STATE OF BIHAR AND ORS.
|
January 7, 2002 |
AJIT KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
July 19, 2002 |
Ajit Kumar Etc. Vs. State Of Jharkhand Etc.
|
May 10, 2002 |
Ajit Kumar Hansda Vs. Union Of India
|
April 3, 2002 |
Ajit Kumar Mishra Etc. Vs. Bihar State Housing Board
|
March 14, 2002 |
Akash Coke Industries Pvt. Vs. Bharat Coking Coal Ltd.
|
April 16, 2002 |
Akhil Bhartiya Adivasi Vikas Parishad Vs. Inspector General Of Registration
|
March 8, 2002 |
Akhilesh Kumar And Ganesan Vs. Uranium Corporation Of India Ltd.
|
August 27, 2002 |
AKHILESHWAR NARAYAN SINGH Vs. STATE OF JHARKHAND
|
March 6, 2002 |
AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
|
June 14, 2002 |
ALAKHDEO PRASAD SINGH Vs. B.S. ELECTRICITY BOARD AND ORS.
|
March 12, 2002 |
All India Conference (Golmuri Constituent Branch) Mahila Sharan Vs. State Of Bihar
|
December 17, 2002 |
AMAL KUMAR DEY AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 19, 2002 |
AMAL KUMAR DEY AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 7, 2002 |
Amar Nath Ghosh Vs. Steel Authority Of India Ltd.
|
September 3, 2002 |
AMBUS SEN Vs. STATE OF BIHAR
|
September 19, 2002 |
AMIT ROY CHOUDHARY Vs. METALLURGICAL & ENGINEERING CONSULTANTS
|
October 11, 2002 |
Amrendra Kumar Mishara & Sri Krishna Singh Vs. Chairman-cum-Chief Managing Director, BCCL
|
September 10, 2002 |
Amrit Lakra Vs. State of Bihar
|
June 27, 2002 |
Anand Ballabh Shaynam Vs. State Of Bihar
|
August 13, 2002 |
Anand Bihari Dubey Vs. Virendra Kumar Pandey
|
February 6, 2002 |
ANAND PRAKASH Vs. UNITED BANK OF INDIA
|
December 2, 2002 |
Anand Timber Vs. State Of Jharkhand
|
July 11, 2002 |
Anant Saha Vs. State Of Jharkhand
|
April 17, 2002 |
ANAPOL Vs. J S E B
|
July 18, 2002 |
Andhra Dramatic And Literary Society Vs. State Of Bihar
|
July 10, 2002 |
Anil Kumar Vs. State Of Jharkhand
|
September 10, 2002 |
ANIL KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
February 28, 2002 |
ANIL KUMAR ALIAS ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 13, 2002 |
Anil Kumar Singh Vs. State Of Bihar
|
January 4, 2002 |
ANIL MINZ AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
December 11, 2002 |
Anirudh Flat Owners Association Vs. Jharkhand State Electricity Board
|
September 27, 2002 |
ANITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
April 6, 2002 |
ANITA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
April 16, 2002 |
Anita Tiru Vs. State of Jharkhand
|
January 15, 2002 |
ANJAR MIA Vs. CENTRAL COALFIELDS LTD
|
June 25, 2002 |
Anjar Mian Vs. Central Coal Fields Ltd.
|
June 25, 2002 |
Anterdhari Sao Vs. State Of Bihar
|
August 22, 2002 |
ANTO TUDU Vs. STATE OF JHARKHAND
|
April 29, 2002 |
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2002 |
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR AND ORS.
|
May 7, 2002 |
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR AND ORS.
|
July 5, 2002 |
Anuranjan Tirkey And Anil Toppo Vs. State Of Bihar
|
August 7, 2002 |
ANWAR ANSARI Vs. STATE OF BIHAR
|
June 21, 2002 |
ARBIND KUMAR Vs. STATE OF BIHAR
|
October 31, 2002 |
ARBIND KUMAR AMBASTA Vs. STATE
|
March 21, 2002 |
ARBIND KUMAR ROY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
June 17, 2002 |
ARBIND PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 1, 2002 |
Arjun Bagbai Vs. State Of Jharkhand
|
April 3, 2002 |
Arjun Oraon Vs. State of Bihar
|
December 9, 2002 |
Arjun Prasad Yadav Vs. State Of Jharkhand
|
April 23, 2002 |
Arjun Prasad Yadav @ Arjun Prasad Vs. Bharat Coking Coal Ltd.
|
November 26, 2002 |
Arto Craft India Vs. Bihar State Financial Corporation
|
May 7, 2002 |
ARUN KUMAR PANDEY Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
|
September 27, 2002 |
Arun Kumar Singh Vs. State of Jharkhand
|
November 11, 2002 |
Asha Singh Vs. State Of Jharkhand
|
November 22, 2002 |
Ashiya Khatoon Vs. Sadashib Prasad
|
December 18, 2002 |
ASHOK KUMAR BARNWAL Vs. STATE OF BIHAR
|
May 3, 2002 |
Ashok Kumar Goddhyan Vs. State Of Jharkhand
|
March 19, 2002 |
ASHOK KUMAR KEJRIWAL Vs. STATE OF JHARKHAND
|
August 27, 2002 |
Ashok Kumar Mishra Vs. Sidhu Kanhu University, Dumka
|
April 12, 2002 |
Ashok Kumar Sahay Vs. State Of Bihar
|
August 29, 2002 |
Ashok Kumar Singh Vs. State Of Bihar
|
October 10, 2002 |
Ashok Kumar Verma Vs. State of Bihar
|
August 12, 2002 |
ASHOK SINGH AND ORS. Vs. STATE OF BIHAR
|
July 30, 2002 |
ASHOK SUNDI ALIAS DULA SUNDI Vs. STATE OF JHARKHANDAND
|
April 5, 2002 |
Ashoke Kumar Sahu Vs. State Of Bihar
|
December 13, 2002 |
Ashutosh Vs. Union Of India
|
February 26, 2002 |
ASHUTOSH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 1, 2002 |
ASIYA SHAH Vs. STATE OF JHARKHAND
|
February 13, 2002 |
ASSOCIATED CEMENT COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
August 14, 2002 |
Atwaria Mundaine @ Tiluwa Mundain Vs. Additional Member, Board Of Revenue, Patna
|
June 13, 2002 |
Auto Feed, Proprietor Ratan Lal Agarwal Vs. Jharkhand State Electricity Board
|
March 4, 2002 |
Automobile Ancillary Industries Vs. Jharkhand State Electricity Board
|
September 10, 2002 |
AVINASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 24, 2002 |
Awadesh Singh And Managing Committee, Nehru Model School Through Secretary Vs. Rukmini Devi
|
July 30, 2002 |
Awadh Kishore Sahay Vs. State of Bihar
|
August 2, 2002 |
Awadhesh Kumar Dubey Vs. State Of Jharkhand
|
March 13, 2002 |
AWASH Vs. STATE OF BIHAR
|
January 3, 2002 |
Ayodhya Yadav Vs. State Of Bihar
|
April 3, 2002 |
B.K.Steel Industries Vs. Jharkhand State Electricity Board
|
March 26, 2002 |
B.P.Agarwalla & Sons Limited Vs. Vidya Devi
|
February 14, 2002 |
BABBAN PRASAD YADAV Vs. UNION OF INDIA (UOI) AND ORS.
|
February 4, 2002 |
Babloo Singh Alias Brajendra Kumar Singh Vs. State Of Jharkhand
|
April 3, 2002 |
Bablu Singh Vs. Bihar State Financial Corporation
|
July 3, 2002 |
BABUJAN ANSARI Vs. STATE OF JHARKHAND
|
May 15, 2002 |
BABULAL THAKUR Vs. SHYAM BIHARI RAM @ SHYAM BIHARI
|
February 6, 2002 |
Bachcha Singh Vs. Saraswati Devi
|
October 1, 2002 |
Bachchu Pasi & Arun Sonar Vs. State of Jharkhand
|
February 21, 2002 |
BADRI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
June 24, 2002 |
BADRI NARAYAN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 19, 2002 |
Baijnath Pandit Vs. State of Jharkhand
|
March 15, 2002 |
BAJRANG HARD COKE MANUFACTURING CORPORATION Vs. RAMESH PRASAD
|
August 14, 2002 |
BAJRANGHLAL SINGHANIA Vs. RATAN CHANDRA GHOSH
|
December 10, 2002 |
Balaji Industries Vs. Bihar State Electricity Board
|
May 15, 2002 |
Balbhadro Biruli Vs. State of Bihar
|
February 19, 2002 |
BALDEO PANDEY Vs. PRESIDING OFFICER
|
October 31, 2002 |
BALESHWAR MAHTO Vs. STATE OF BIHAR
|
January 31, 2002 |
Baleshwar Singh Vs. State Of Bihar
|
August 1, 2002 |
Baleshwar Singh Vs. State Of Bihar
|
May 1, 2002 |
Balika Vidya Mandir Vs. Jharkhand State Electricity Board
|
June 26, 2002 |
BALKU MAHLI Vs. MAHABIR PRASAD TIBREWAL AND ORS.
|
July 22, 2002 |
Balmiki Sharma Vs. State Of Jharkhand
|
January 15, 2002 |
Bandhan Mahto Vs. State of Bihar
|
December 10, 2002 |
BANI SEN GUPTA Vs. CHANCELLOR OF SIDHU KANHU UNIVERSITY AND OTHERS
|
September 6, 2002 |
Bank Of India Vs. Kisan Chemical Industries
|
March 14, 2002 |
Bank Of India Vs. Surendra Kumar Mishra
|
May 16, 2002 |
BANSHIDHAR SINGH Vs. STATE
|
August 27, 2002 |
BANSI SAHU Vs. STATE OF BIHAR
|
May 9, 2002 |
Basant Kumar Agrawal Vs. State Of Jharkhand
|
September 16, 2002 |
BASANTI DEVI Vs. DEVI DYAL BHAGAT
|
July 16, 2002 |
BASO ORAIN Vs. NARENDER TIMBER
|
February 13, 2002 |
Basudeo Mehra Vs. State Of Jharkhand
|
July 5, 2002 |
Basudeo Pradhan Vs. State Of Jharkhand
|
September 19, 2002 |
Baul Chandra Mandai Vs. Lehali Mandalain
|
January 21, 2002 |
Beni Prasad Mohta Vs. Union Of India
|
April 24, 2002 |
BHADU DEVI BOURI Vs. STATE OF BIHAR
|
February 4, 2002 |
BHAGIRATH SAHU Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 11, 2002 |
Bhagwati Devi Vs. State Of Jharkhand
|
December 10, 2002 |
Bhairab Jamuda Vs. State Of Jharkhand
|
November 28, 2002 |
BHARAT BHUSHAN PRASAD Vs. PALAMU KSHETRIYA GRAMIN BANK DALTONGANJ
|
October 7, 2002 |
Bharat Coking Coal Limited Vs. Socio Techno Environmental Institute
|
December 13, 2002 |
BHARAT COKING COAL LTD Vs. UNION OF INDIA
|
March 4, 2002 |
BHARAT COKING COAL LTD. Vs. BIHAR COLLIERY KAMGAR UNION AND ANR.
|
December 13, 2002 |
Bharat Coking Coal Ltd. Vs. Miss Ruma Chakravorty
|
May 14, 2002 |
Bharat Coking Coal Ltd. Vs. Union Of India
|
July 18, 2002 |
Bharat Coking Coal Ltd. Vs. Jai Maa Vesno Fuels
|
June 14, 2002 |
BHARAT FOUNDRY WORKS Vs. STEEL AUTHORITY OF INDIA LTD.
|
November 29, 2002 |
BHARAT INGOTS AND STEEL CO. PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2002 |
Bharat Ingots And Steel Company (P) Ltd. Vs. Bihar State Electricity Board
|
June 10, 2002 |
BHARAT PRASAD CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 13, 2002 |
Bharat Rubber Regenerating Co.Ltd. Vs. Bihar State Electricity Board
|
October 29, 2002 |
BHARAT SINGH Vs. STATE OF JHARKHAND
|
March 8, 2002 |
Bharti Prasad Thakur Vs. Sidhu Kanhu University, Dumka
|
February 11, 2002 |
BHAVNEET SINGH Vs. STATE OF JHARKHAND
|
October 1, 2002 |
BHAWANI ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 9, 2002 |
BHAWANI ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 11, 2002 |
BHIKHAN SINGH AND ORS. WITH ARUN KUMAR SINHA AND ORS. AND NISHI KANT THAKUR Vs. SUDHU KANHU UNIVERSITY, DUMKA AND ORS.
|
January 21, 2002 |
Bhim Dubey Vs. State Of Bihar
|
September 25, 2002 |
Bhim Mahli Vs. Commissioner South Chotanagpur
|
August 23, 2002 |
BHOLA NATH MAHTO AND ORS. Vs. MAHADEO MAHTO AND ORS.
|
November 12, 2002 |
Bhola Prasad Sahu Vs. Employers In Relation To Management Of Bharat Refractories Ltd.
|
May 9, 2002 |
Bhola Prasad Yadav Vs. Bihar State Road Transport Corporation
|
August 28, 2002 |
BHOLA RAM TIWARI Vs. STATE OF BIHAR
|
December 20, 2002 |
BHOLA SINGH Vs. STATE OF JHARKHAND
|
September 11, 2002 |
BHOLLA NATH YADAV Vs. HEMWATI AND ORS.
|
February 12, 2002 |
BHUDEO YADAV Vs. STATE OF JHARKHAND
|
March 5, 2002 |
Bhukhli Mahatani Vs. Nanku Mahto
|
June 27, 2002 |
Bhumija Devi Vs. Girja Nand Tiwary
|
May 17, 2002 |
Bhuneshwar Ram And Rajju Ram Vs. State Of Bihar
|
September 5, 2002 |
BHUWAESHWAR PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2002 |
BHUWANESHWAR SAHU Vs. SUDHIR KUMAR JAIN
|
March 22, 2002 |
BIDESH SINGH Vs. MADHU SINGH
|
May 2, 2002 |
BIGLA KACHHAP Vs. STATE OF JHARKHAND
|
January 23, 2002 |
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. UNION OF INDIA (UOI)
|
January 15, 2002 |
Bihar Caustic And Chemicals Ltd. Vs. Presiding Officer
|
August 1, 2002 |
BIHAR CAUSTIC AND CHEMICALS LTD., GARHWA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ANR.
|
January 17, 2002 |
Bihar Colliery Kamgar Union Vs. Union Of India
|
March 6, 2002 |
Bihar Colliery Kamgar Union Vs. Bharat Coking Coal Limited
|
August 13, 2002 |
BIHAR ELECTRICITY BOARD Vs. SHAKUNTLA DEVI
|
August 8, 2002 |
Bihar Engineering Kamgar Union Vs. Presiding Officer
|
August 7, 2002 |
Bihar Janta Khan Mazdoor Sangh Vs. Union Of India
|
April 2, 2002 |
BIHAR MICA EXPORTS ASSOCIATION Vs. STATE OF BIHAR
|
August 14, 2002 |
Bihar Rakha Wahini Swayam Sewak Sangh Vs. State of Bihar
|
April 13, 2002 |
BIHAR RAKSHAWAHINI SWAYAM SEWAK SANGH AND ORS. Vs. STATE OF BIHAR AND ORS.
|
April 8, 2002 |
BIHAR STATE ELECTRICITY BOARD Vs. SECRETARY BIHAR STATE ELECTRICITY BOARD
|
July 1, 2002 |
Bihar State Electricity Board Vs. Rajeev Ranjan Chairman, Jseb
|
March 21, 2002 |
Bihar State Electricity Board Etc. Vs. Union Of India Etc.
|
May 15, 2002 |
Bihar State Financial Corporation Vs. Presiding Officer, Labour Court
|
September 23, 2002 |
BIHAR STATE FINANCIAL CORPORATION PATNA Vs. SANTU LAL GUPTA
|
August 14, 2002 |
BIJAY KUMAR TANTIA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 24, 2002 |
Bijoy Mining Co.Ltd.Etc. Vs. Bihar State Electricity Board
|
May 17, 2002 |
Bikrama Tiwari Vs. Santosh Kumar Kashyap @ Santosh Kashyap
|
November 21, 2002 |
BIMAL KUMAR CHAKRAVORTY REVISIONIST Vs. STATE OF JHARKHAND
|
June 13, 2002 |
Bimal Kumar Kedia Vs. Bihar State Electricity Board
|
March 8, 2002 |
Bimalendu Kumar Chatterjee Vs. BCCL
|
October 3, 2002 |
BIMALENDU KUMAR CHETTERJEE Vs. DEEPA CHETTERJEE
|
May 15, 2002 |
BINADA NAND JHA Vs. UNION OF INDIA
|
September 13, 2002 |
Binay Kumar Vs. Jharkhand State Electricity Board
|
May 2, 2002 |
Binay Kumar Gupta Etc. Vs. State Of Bihar
|
September 13, 2002 |
BINAY KUMAR JHA Vs. STATE OF BIHAR
|
July 10, 2002 |
BINAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 15, 2002 |
Binda Devi Vs. Mahendra Prasad Keshri
|
September 11, 2002 |
BINDA SINGH Vs. NARENDRA PAL SINGH
|
February 5, 2002 |
BINDESHWAR CHOUDHARY Vs. STATE OF BIHAR AND JHARKHAND
|
January 2, 2002 |
BINDESHWAR CHOUDHARY Vs. STATE OF BIHAR & JHARKHAND
|
February 1, 2002 |
Bindeshwar Jha Vs. State of Bihar
|
August 6, 2002 |
Bindeshwari Singh Vs. Bharat Coking Coal Ltd.
|
December 13, 2002 |
Bindhyachali Devi Vs. Manjeet Prakash
|
June 28, 2002 |
BINOD KUMAR Vs. SR. DIVISIONAL MANAGER, LIC
|
July 16, 2002 |
BINOD KUMAR RAJAK Vs. STATE OF BIHAR
|
June 11, 2002 |
Binod Sardar Vs. Manager, Oriental Insurance Company Limited
|
February 6, 2002 |
BIPIN BIHARI NAND TIWARY Vs. STATE OF BIHAR
|
February 12, 2002 |
BIR BAHADUR MISHRA Vs. STATE OF JHARKHAND
|
March 4, 2002 |
BIR BAHADUR MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
April 3, 2002 |
BIRENDER KUMAR SINGH Vs. STATE OF BIHAR
|
May 9, 2002 |
Birendra Kumar Roy Vs. State Of Jharkhand
|
April 16, 2002 |
Birendra Kumar Singh Vs. S.P.Keshav, Administrator, B.S.R.T.C.
|
August 8, 2002 |
Birendra Prasad Sinha Vs. Bihar State Housing Board
|
August 1, 2002 |
BIRSA MUNDA Vs. STATE OF JHARKHAND
|
June 27, 2002 |
BIRU TELI Vs. STATE OF JHARKHAND
|
July 10, 2002 |
Bisheshwar Singh Vs. State Of Jharkhand
|
September 13, 2002 |
Bishnu Bhagat Vs. Pushpa Devi
|
November 22, 2002 |
BISHNU KANT MISHRA Vs. STATE OF BIHAR AND ORS.
|
August 19, 2002 |
BISHNU MAHLI KISHUN MAHLI Vs. STATE OF JHARKHAND
|
September 16, 2002 |
BISHWANATH MAHATO AND ORS. Vs. STATE OF JHARKHAND
|
November 26, 2002 |
BISHWANATH PANDEY Vs. ANJANA DEVI
|
February 19, 2002 |
BISHWANATH RAM Vs. ZILA PARISHAD AND ANOTHER
|
November 1, 2002 |
BISHWANATH SINGH Vs. STATE OF JHARKHAND
|
January 29, 2002 |
Bishwanath Singh Vs. Bharat Coking Coal Ltd.
|
March 14, 2002 |
BOKARO STEEL EMPLOYEES Vs. STEEL AUTHORITY OF INDIA LTD
|
July 30, 2002 |
BRAJ BHUSHAN SINGH Vs. BASANTI DEVI AND ANR.
|
November 25, 2002 |
Braj Nandan Singh And Basudeo Prasad Vs. J.S.E.B.
|
June 13, 2002 |
Branch Manager, New India Assurance Company Limited Vs. Md.Rizwan
|
February 8, 2002 |
Branch Manager, United India Insurance Co.Ltd. Vs. Kamini Maghian alias Manjhian
|
February 18, 2002 |
BRIJ KISHORE PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
September 19, 2002 |
Brij Kishore Singh Vs. Management Of Project & Development India Ltd.
|
May 9, 2002 |
BRIJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 3, 2002 |
Brijnandan Thakur Vs. Central Coalfields Limited Ranchi
|
November 18, 2002 |
Bro.Cyril K.Chettiath Vs. State Of Jharkhand
|
November 27, 2002 |
BUDHAN MAHTO Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
December 12, 2002 |
Budhan Singh Vs. State of Bihar
|
September 11, 2002 |
BUDHUA ORAON Vs. STATE OF BIHAR
|
September 11, 2002 |
BULAKI DAS Vs. STATE OF JHARKHAND
|
March 15, 2002 |
C.M. RAJGARHIA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
August 22, 2002 |
CALCUTTA PINJRAPOLE SOCIETY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 15, 2002 |
CAMBRIDGE TRUST OF INDIA Vs. STATE OF JHARKHAND
|
February 20, 2002 |
Central Coal Fields Ltd. Vs. State Of Bihar
|
October 11, 2002 |
Central Coalfields Ltd. Vs. Jugnu Construction
|
December 17, 2002 |
Central Coalfields Ltd. Vs. Allahabad Bank Ltd.
|
August 23, 2002 |
Central Coalfields Ltd. Vs. State of Jharkhand
|
November 29, 2002 |
Chairman-cum-Managing Director, Heavy Engineering Corporation Limited, Dhurwa, Ranchi Vs. Pundeo Singh
|
December 12, 2002 |
CHAMRU MAHTO Vs. STATE OF BIHAR
|
September 11, 2002 |
CHANDESHWAR CHAUDHARY Vs. ARUN KUMAR
|
February 8, 2002 |
Chandra Bahadur Singh Vs. State Of Jharkhand
|
March 12, 2002 |
CHANDRA BHUSAN JHA Vs. STATE OF JHARKHAND
|
June 26, 2002 |
Chandra Dev Narain Singh Vs. State Of Jharkhand
|
June 19, 2002 |
Chandra Shekhar Banerjee Vs. State of Bihar
|
September 13, 2002 |
Chandra Shekhar Singh Vs. State Of Jharkhand
|
March 12, 2002 |
Chandrika Prasad Dost Vs. State Of Bihar
|
August 29, 2002 |
CHARKU KHARIA Vs. STATE
|
February 25, 2002 |
CHATUR GOPE & ORS. Vs. THE STATE OF BIHAR & ANR.
|
August 29, 2002 |
Chhedi Sao Vs. State Of Bihar
|
January 31, 2002 |
Chhotan Manjhi @ Bhutan @ Fucha Manjhi Vs. State of Bihar
|
July 10, 2002 |
CHHOTANAGPUR AGRO AGENCIES AND ATMA RAM AGENCIES LTD. Vs. STATE OF JHARKHAND
|
December 18, 2002 |
Chhotanagpur Steel Traders Association Vs. Steel Authority of India Ltd.
|
May 14, 2002 |
CHHOTANAGPUR STEEL TRADERS ASSOCIATION AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
|
July 8, 2002 |
Chhote Lal Prasad Sinha Vs. State Of Jharkhand
|
February 15, 2002 |
CHIEF SECURITY COMMISSIONER Vs. SHRISTA DEVI
|
February 6, 2002 |
Chinta Devi Vs. Owner Of Trekkar No.Br-17P-4141
|
March 21, 2002 |
Chintaman Mahto Vs. Bharat Coking Coal Ltd.
|
March 13, 2002 |
Chitranjan Prasad Verma Vs. State Of Bihar
|
August 12, 2002 |
CHOTA TIU Vs. STATE OF BIHAR
|
August 5, 2002 |
CHUNI LAL GIRI Vs. REETA VERMA
|
March 14, 2002 |
Churaman Rai Vs. State Of Bihar (Now Jharkhand)
|
December 17, 2002 |
Coal Mines Engineering Workers Association Vs. Union Of India
|
March 8, 2002 |
COAL MINES PROVIDENT FUND COMMISSIONER Vs. COMMISSIONER OF PAYMENT AND ORS.
|
August 20, 2002 |
Commissioner Of Central Excise Vs. Telco, Jamshedpur
|
March 5, 2002 |
Commissioner Of Central Excise Vs. Gillooram Gaurishankar, Baidyanath, Deoghar
|
January 16, 2002 |
Court On Its Own Motion Vs. State Of Bihar
|
April 5, 2002 |
D L F POWER LIMITED Vs. UNION OF INDIA
|
August 6, 2002 |
Daljit Singh Vs. J.S.E.B.
|
March 15, 2002 |
Daltonganj Thana Matasyajeevi Sahayog Samiti Limited Vs. State of Jharkhand
|
August 13, 2002 |
Damodar Valley Corporation Vs. Jharkhand State Electricity Board
|
October 10, 2002 |
Damu Purty Vs. State Of Bihar (Now Jharkhand)
|
December 17, 2002 |
Darauli Construction P.Ltd. Vs. State Of Jharkhand
|
June 26, 2002 |
DARBARI MAHATO Vs. STATE OF BIHAR
|
March 21, 2002 |
Date Cables Ltd.And State Bank Of India Vs. Dcm Shriram Consolidated Ltd.
|
June 14, 2002 |
Daud Champia Vs. State Of Jharkhand
|
March 13, 2002 |
David Kerketta Vs. State Of Jharkhand
|
February 19, 2002 |
Daya Ram Gape Vs. Central Coalfields Ltd.
|
July 10, 2002 |
Dayal Malleables (P) Ltd. Vs. Union Of India
|
September 23, 2002 |
Dayalji Madhavji Vs. State Of Bihar
|
August 30, 2002 |
Dayawanti Devi Vs. Krishna Kumar
|
July 25, 2002 |
DAYAWANTI KARMAKARIN Vs. STATE
|
March 5, 2002 |
Debashree Construction (India) Pvt.Ltd. Vs. State Of Jharkhand
|
February 26, 2002 |
Deo Nandan Choudhary Vs. State Of Jharkhand
|
September 19, 2002 |
Deodutt Sharma Vs. Ram Chandra Singh
|
February 6, 2002 |
Deonish Kharia Vs. State
|
February 19, 2002 |
Deoraj Bartiya Vs. Central Coalfields Ltd.
|
September 6, 2002 |
Dev Narayan Pradhan Vs. State of Bihar (Now Jharkhand)
|
August 28, 2002 |
Devanand Mishra Vs. State Of Jharkhand
|
August 6, 2002 |
DEVENDER SINGH Vs. STATE OF JHARKHAND
|
September 18, 2002 |
Devendra Nath Tiu Vs. State Of Jharkhand
|
February 13, 2002 |
Devendra Singh Vs. State Of Bihar
|
April 8, 2002 |
Dhanbad Ice Company Vs. Jharkhand State Electricity Board
|
April 8, 2002 |
Dhanik Sah Vs. State Of Bihar
|
August 23, 2002 |
Dharamdeo Singh Vs. Laukraj Singh
|
December 13, 2002 |
DHARMADEO PRASAD Vs. STATE OF BIHAR
|
July 9, 2002 |
Diesel Care Vs. State of Jharkhand
|
February 13, 2002 |
Dilip Kumar Vs. State Transport Appellate Tribunal
|
August 12, 2002 |
Dilip Kumar Vs. State Of Jharkhand
|
April 11, 2002 |
Dilip Kumar Vs. Bihar College Service Commission
|
October 8, 2002 |
DILIP KUMAR Vs. SAMIM ANWAR
|
January 18, 2002 |
DILIP MAHTO Vs. STATE OF BIHAR
|
July 30, 2002 |
Dinesh Kumar Agrawal Vs. State Of Jharkhand
|
February 13, 2002 |
DIPTI MOOKERJEE Vs. STATE OF JHARKHAND
|
February 13, 2002 |
DIRECTOR, SOIL CONSERVATION Vs. SUDAN SAO
|
February 13, 2002 |
DIRECTOR, XAVIER INSTITUTE OF SOCIAL SERVICE, RANCHI Vs. MOSTT. ETWARI DEVI
|
February 15, 2002 |
Divisional Manager National Insurance Co.Ltd. Vs. Hiraman Mahto
|
October 11, 2002 |
DIVISIONAL MANAGER, NATIONAL Vs. REKHA PANDEY
|
February 15, 2002 |
Divisional Manager, Oriental Insurance Company Ltd. Vs. Mahendra Kaur
|
February 21, 2002 |
DR. AMAR KUMAR SINGH AND ANR. Vs. STATE OF BIHAR AND ORS.
|
August 26, 2002 |
DR. KASHI NATH RAM Vs. STATE OF JHARKHAND AND ORS.
|
February 27, 2002 |
DR. MANOJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
April 8, 2002 |
DR. VIJAY PRAKASH SHARMA Vs. DEPARTMENT OF HUMAN RESOURCES, GOVT. OF BIHAR AND ORS.
|
September 26, 2002 |
DREDGE and DIVE Vs. STATE OF JHARKHAND
|
April 18, 2002 |
DUBRAJ SAO Vs. STATE OF BIHAR
|
January 22, 2002 |
DUKHIA MARDI Vs. STATE OF BIHAR
|
May 2, 2002 |
Dulal Munda Vs. State of Bihar
|
July 15, 2002 |
DULAL NISHAD Vs. STATE OF JHARKHAND
|
March 5, 2002 |
DURGA CHARAN PRASAD Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
August 13, 2002 |
Durga Das Chand Vs. State Of Jharkhand
|
October 30, 2002 |
Durga Jha Vs. Dhuma Mahto @ Shuma Teli
|
November 29, 2002 |
Durga Nand Jha Vs. State of Bihar (now Jharkhand)
|
December 20, 2002 |
DURGESH SAHU Vs. STATE OF JHARKHAND
|
June 27, 2002 |
DURU KHANDAIT ETC Vs. STATE OF BIHAR
|
April 16, 2002 |
Dy.Chief Mining Engineer, North Tisra Colliery, Bcc Ltd. Vs. Mathura Paswan
|
November 25, 2002 |
Eastern Coal Briquettes Industries Vs. B.C.C.L.
|
February 6, 2002 |
EASTERN FUELS Vs. B.C.C.L. AND ORS.
|
August 19, 2002 |
EMP IN REL TO MGMT OF FULARITAND OF BCCL Vs. PRESIDING OFFICER
|
March 22, 2002 |
Employees In Relation To Management Of Captive Power Plant Of Moonidih Area Of Bharat Coking Coal Ltd. Vs. Their Workmen Represented By Janta Mazdoor Sangh Bihar Building
|
August 22, 2002 |
Employees In Relation To Management Of Lohapati Colliery Of Bccl Vs. Presiding Officer
|
August 29, 2002 |
Employees In Relation To Management Of Murulidih Colliery Under Mohuda Area Of Bccl Vs. Presiding Officer, Central Govt.Industrial Tribunal (No.2), Bccl
|
September 16, 2002 |
EMPLOYER IN RELATION TO MANAGEMENT OF BALIHARI COLLIERY OF BCCL Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT AND INDUSTRIAL TRIBUNAL
|
November 29, 2002 |
Employers In Relation To Management Of Amlabad Colliery Of Bccl Vs. Presiding Officer, Cgit, No.2
|
November 22, 2002 |
Employers In Relation To Management Of Bastacolla Colliery Of B.B.C.L. Vs. Presiding Officer
|
November 27, 2002 |
Employers In Relation To Management Of Damodar Colliery Of Bccl Vs. Presiding Officer, Central Govt.Industrial Tribunal No.1
|
July 4, 2002 |
Employers In Relation To Management Of Dugda Coal Washery Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2
|
August 19, 2002 |
Employers In Relation To Management Of Govindpur Colliery Of Area No.Iii Of Bharat Coking Coal Ltd. Vs. Presiding Officer Industrial Tribunal No.1
|
August 14, 2002 |
Employers In Relation To Management Of Jealgora Colliery Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal
|
August 22, 2002 |
EMPLOYERS IN RELATION TO MANAGEMENT OF KATRAS PROJECT AREA OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL NO 2 DHANBAD
|
September 6, 2002 |
Employers In Relation To Management, Kusunda Area Of B.C.C.L. Vs. Presiding Officer, Central Government
|
December 20, 2002 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
|
July 4, 2002 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF ANGAR PATHRA COLLIERY OF BCCL Vs. PRESIDING OFFICER
|
September 9, 2002 |
Employers in relation to the management of collieries of Tata Petitioner Iron and Steel Company Vs. Presiding Officer, Central Govt.Industrial Tribunal Respondents No.2
|
September 11, 2002 |
Employers in relation to the Management of Kathara Washery of M/s.Central Coalfields Limited Vs. Union of India
|
December 18, 2002 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODNA AREA NO X OF B C C L Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1 DHANBAD
|
September 5, 2002 |
Er.Kailash Prasad Singh Vs. State Of Jharkhand
|
February 13, 2002 |
ERSHAD ANSARI Vs. STATE OF JHARKHAND
|
April 19, 2002 |
ESSEM TRANSPORT AND CONTRACTORS PRIVATE LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
July 8, 2002 |
ETA SINGH Vs. STATE OF BIHAR
|
June 17, 2002 |
Faridabad Industries Etc. Vs. Bccl
|
May 1, 2002 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. SANJAY KUMAR
|
August 1, 2002 |
FERTILIZER CORPORATION OF INDIA LTD. Vs. SANJAY KUMAR AND ORS.
|
January 8, 2002 |
Fertilizer Corporation of India Ltd. Vs. Union of India
|
August 16, 2002 |
Flying Officer, A.K.Das Vs. State Of Bihar
|
September 4, 2002 |
FULCHAND MANDAL Vs. STATE OF JHARKHAND
|
February 28, 2002 |
G.N.Verma Vs. State
|
February 28, 2002 |
Gajadhar Prasad Vs. State Of Bihar
|
August 16, 2002 |
Galo Mardi Vs. State of Jharkhand
|
November 25, 2002 |
Gandur Bhagat Vs. State Of Jharkhand
|
October 29, 2002 |
GANDURA LAKRA @ ORAON Vs. STATE OF JHARKHAND
|
July 9, 2002 |
GANESH NARAIN SINGH Vs. TINPLATE COMPANY OF INDIA LTD
|
February 1, 2002 |
Ganesh Prasad Vs. State Of Bihar
|
August 16, 2002 |
Ganesh Sahu Vs. State Of Jharkhand
|
July 18, 2002 |
Ganesh Singh Vs. Bishram Singh
|
January 21, 2002 |
Gauri Shankar Steel Rolling Mills Vs. Union Of India
|
June 25, 2002 |
GAUTAM SINHA Vs. STATE OF BIHAR
|
August 2, 2002 |
GAYASUDDIN KHAN Vs. STATE OF BIHAR
|
April 2, 2002 |
GEETA MALA Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
|
March 5, 2002 |
Geeta Prasad Singh & Co.Pvt.Ltd. Vs. State Of Jharkhand
|
January 15, 2002 |
Geeta Rani Paul Vs. State of Bihar
|
August 29, 2002 |
Genda Oraon Vs. State Of Bihar
|
February 8, 2002 |
GENERAL ENGINEERING AND FOUNDARY COMPANY Vs. BANK OF BARODA
|
September 16, 2002 |
GENERAL MANAGER BCCL Vs. AMRIT MAHATO
|
May 15, 2002 |
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. ABDUL WAHID
|
February 14, 2002 |
General Manager, Bccl Vs. Shri Amrit Mahato
|
May 15, 2002 |
GENERAL MANAGER, BHAAT COKING COAL LIMITED Vs. SUMA DEVI
|
February 14, 2002 |
General Manager, South Eastern Railway Vs. Shri Abdul Wahid
|
February 14, 2002 |
Girish Kumari Prasad Vs. State Of Jharkhand
|
December 13, 2002 |
GOBARDHAN RAJBANSHI Vs. STATE OF JHARKHAND
|
April 16, 2002 |
Gobardhan Ram Vs. Deputy Commissioner
|
October 9, 2002 |
Gobind Prasad Mehta Vs. State of Jharkhand
|
December 9, 2002 |
Gokul Gope Vs. State of Bihar (Now Jharkhand)
|
April 25, 2002 |
GOKUL RANA Vs. PRESIDING OFFICER LABOUR COURT AND ORS.
|
September 6, 2002 |
GOLMOY BANRA Vs. AMRIT LAL K RATHORE
|
January 31, 2002 |
GOPAL CHAND MALLICK Vs. MANJARI MALICK
|
December 16, 2002 |
GOVIND PRASAD KANAUDIA @ G.P. KANAUDIA AND KASHINATH KANAUDIA Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2002 |
GUHI RAM MAHTO Vs. MOHAN MAHTO
|
July 17, 2002 |
GUHI RAM MAHTO AND ORS. Vs. MOHAN MAHTO AND ORS.
|
June 17, 2002 |
Gulab Chand Prasad Vs. State of Bihar
|
March 14, 2002 |
GULABI DEVI Vs. MD. MOEAN
|
February 6, 2002 |
GULAM ALI MIAN AND CHARKA MIAN ALIAS CHARKA MIAN Vs. STATE BIHAR
|
February 15, 2002 |
Gulam Quadir Ansari Vs. State Of Jharkhand
|
March 19, 2002 |
GUNANAND JHA Vs. STATE OF JHARKHAND
|
November 28, 2002 |
GUNJA KUMHAR Vs. STATE OF BIHAR
|
September 16, 2002 |
GYAN PRAKASH SAHU Vs. STATE OF JHARKHAND
|
May 15, 2002 |
Hakim Khan Vs. State of Bihar
|
September 19, 2002 |
HARADHAN DUTTA Vs. STATE OF BIHAR
|
December 13, 2002 |
Hare Ram Pandey Vs. State Of Bihar
|
October 11, 2002 |
Harendra Kumar Singh Vs. State Of Bihar
|
April 3, 2002 |
Harendra Prasad Modi Vs. State Of Jharkhand
|
March 12, 2002 |
HARI KRISHNA LAL PETITIONER Vs. BABU LAL MARANDI
|
July 18, 2002 |
Harihar Rajhans Vs. State Of Jharkhand
|
February 8, 2002 |
HARILAL MAHTO Vs. STATE OF JHARKHAND
|
March 22, 2002 |
Harish Chandra Dhody Vs. State Of Jharkhand
|
April 15, 2002 |
Harish Chandra Dhody Vs. State Of Jharkhand
|
February 12, 2002 |
Harsh Singh Vs. State Of Jharkhand
|
February 5, 2002 |
Hatia Shramik Sangh Vs. Coal India Ltd.
|
June 21, 2002 |
HAWA BIBI Vs. STATE OF JHARKHAND
|
July 5, 2002 |
HAWA BIBI AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
May 7, 2002 |
HEAVY ENGINEERING CORPORATION LTD. Vs. SURENDRA KUMAR AND ORS.
|
July 16, 2002 |
Heavy Engineering Corporation Ltd. Vs. Rajesh Prasad Singh
|
July 19, 2002 |
Heavy Engineering Corporation Ltd. Vs. Surendra Kumar
|
August 1, 2002 |
Hemendra Nath Dutta Vs. Jharkhand State Electricity Board
|
January 21, 2002 |
HIMACHAL CONSTRUCTION CO. PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
May 8, 2002 |
Himachal Construction Co.Pvt.Ltd. Vs. State of Jharkhand
|
May 9, 2002 |
Hind Iron And Steel Corporation Vs. Bokaro Steel Plant
|
November 14, 2002 |
HINDUSTAN COKE INDUSTRIES, THROUGH ITS PROPRIETOR AND ANR. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT COKING COAL LTD. AND ANR.
|
August 19, 2002 |
HINDUSTAN COPPER LIMITED Vs. BYOMKESH MISHRA
|
July 2, 2002 |
Hindustan Copper Ltd./Indian Copper Complex Vs. State Of Jharkhand
|
January 3, 2002 |
Hira Sahu Vs. Jharkhand State, Through Agricultural Marketing Board
|
October 8, 2002 |
HIRAK POINT, DEALER AND BHARAT PETROLEUM CORP. LTD. Vs. BHARAT PETROLEUM CORP. LTD. AND ORS.
|
December 4, 2002 |
Hiralia Boxla Vs. State Of Jharkhand
|
March 14, 2002 |
Hirdeo Prasad Vs. Union Of India
|
August 21, 2002 |
HRIDAYANGSHU BHATTACHARJEE Vs. STATE OF JHARKHAND
|
July 18, 2002 |
HRISHIKESH SHUKLA Vs. STATE OF JHARKHAND
|
September 10, 2002 |
Hulash Singh Vs. State of Bihar
|
July 30, 2002 |
Id.Mobeen Vs. State of Jharkhand
|
September 30, 2002 |
Imam Ansari Vs. State Of Bihar (Now Jharkhand)
|
December 17, 2002 |
INDER MOHAN MENON @ INDRA MOHAN Vs. NATIONAL INSURANCE COMPANY
|
February 19, 2002 |
INDIAN BANK Vs. STATE
|
January 7, 2002 |
INDIAN ENGINEERING WORKS BOMBAY PRIVATE LIMITED Vs. CHAIRMAN COAL INDIA LIMITED
|
January 25, 2002 |
Indian Forging & Stamping Co. Vs. Jharkhand State Electricity Board
|
November 22, 2002 |
INDIAN INSTITUTE OF COAL MANAGEMENT Vs. UNION OF INDIA
|
April 30, 2002 |
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
February 7, 2002 |
Indo Asahi Glass Company Ltd.Hazaribagh Vs. State of Bihar
|
August 20, 2002 |
INDRA DEO PRASAD KESHRI Vs. STATE OF JHARKHAND AND ORS.
|
September 19, 2002 |
INDRADEO SINGH Vs. PRESIDING OFFICER AND ANR.
|
August 21, 2002 |
INDU BHUSHAN DWIVEDI Vs. STATE OF JHARKHAND
|
February 4, 2002 |
Indubala Topno Vs. State Of Bihar
|
March 20, 2002 |
Industrial Fuel Co.Pvt.Ltd. Vs. Coal India Ltd.
|
September 16, 2002 |
Industrial Resources & Monolithic Private Ltd. Vs. Jharkhand State Electricity Board
|
September 30, 2002 |
INDUSTRIAL RESOURCES & MONOLITHIC PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
November 26, 2002 |
International Tractors Ltd.through its authorized dealer Shiv Dutt Prasad Vs. State of Jharkhand
|
August 28, 2002 |
INVESTMENT BANK OF INDIA Vs. MAGADH SPUN PIPE LIMITED
|
August 30, 2002 |
J.N.Hotels Pvt.Limited Vs. Bihar State Electricity Board
|
May 14, 2002 |
JAGANNATH MISHRA Vs. STATE JHARKHAND
|
August 6, 2002 |
Jagannath Singh Vs. Jharkhand State Electricity Board
|
January 16, 2002 |
Jagarnath Mahali Vs. State Of Jharkhand
|
December 11, 2002 |
Jagbandhu Singh Vs. Sri Chandra Mohan Mishra
|
February 6, 2002 |
Jagdamba Coke Manufacturing Enterprises Vs. State Of Jharkhand
|
March 5, 2002 |
JAGDEO MUNDA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 12, 2002 |
Jagdhatri Coke Manufacturing Vs. Jharkhand State Electricity Board
|
May 2, 2002 |
JAGDISH DAS Vs. RANCHI ASHOK BIHAR CORPORATION
|
May 6, 2002 |
Jagdish Pandey Vs. State Of Bihar (Now Jharkhand)
|
December 10, 2002 |
JAGDISH PRASAD CHOUBEY Vs. BIHAR RAJYA SAHAKARI BHUMI VIKAS BANK
|
April 4, 2002 |
Jageshwar Giri Vs. Chairman, Jharkhand State Electricity Board
|
November 12, 2002 |
Jai Bhagwan Agarwal Vs. State Of Bihar
|
May 7, 2002 |
Jai Bhagwan Tomar @ Dr.J.B.Tomar Vs. Vice Chancellor, Birsa Agricultural University
|
September 19, 2002 |
JAI KUMAR PRASAD ROY Vs. STATE OF JHARKHAND
|
August 6, 2002 |
Jai Prakash Narain Vs. Union Of India
|
December 10, 2002 |
JAI SHANKAR BHAGAT Vs. STATE OF JHARKHAND AND ORS.
|
October 31, 2002 |
JAI SUBODH JHA Vs. STATE OF JHARKHAND AND ORS.
|
September 12, 2002 |
JAINUL SHEIKH Vs. STATE OF JHARKHAND
|
February 19, 2002 |
Jairam Prajapati Vs. State Of Bihar
|
July 4, 2002 |
JAMES KANDULNA Vs. STATE OF JHARKHAND
|
January 11, 2002 |
James Peter Lakra Vs. State Of Jharkhand
|
October 4, 2002 |
Jamila Khatoon Vs. State Of Bihar
|
December 17, 2002 |
JAMUNA PRASAD SAH Vs. SASHI MAHTO
|
June 13, 2002 |
Janardan Thakur Alias Janardan Kumar Thakur Vs. B.S.E.B.
|
April 10, 2002 |
JANOON SANGI Vs. STATE OF BIHAR
|
April 11, 2002 |
JASMIN B SHAH Vs. STATE OF JHARKHAND
|
August 13, 2002 |
Jawed Nehal Vs. State Of Bihar
|
April 30, 2002 |
JAYA RANI NAG Vs. STATE OF JHARKHAND
|
October 30, 2002 |
JAYANT KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 13, 2002 |
Jayanti Kumari Vs. Union Of India
|
March 20, 2002 |
Jethu Mahto Vs. State Of Bihar
|
August 5, 2002 |
Jhabhu Pandit, Sidheshwar Pd.Sinha, Animesh Kr.Sinha, Shivanand Singh, Bhoop Narayan Jha, Gyanendra Pd.Choudhary And Ram Narayan Singh Vs. Jharkhand State Electricity Board
|
May 17, 2002 |
Jhandu Mahto Vs. Central Fuel Research Institute
|
February 11, 2002 |
Jharkhand State Electricity Board Vs. Power Engineer Service Association
|
September 19, 2002 |
JHARKHAND TRUCK OWNERS ASSOCIATION Vs. STATE OF JHARKHAND
|
August 29, 2002 |
Jharudih Polytechnic Area Development Committee, Dhanbad Vs. State Of Bihar
|
April 25, 2002 |
JHUNKA SAO Vs. STATE OF BIHAR
|
April 17, 2002 |
JILO TIGGA Vs. STATE OF BIHAR
|
June 13, 2002 |
Jitendra Nath Banerjee Vs. Union Of India
|
August 13, 2002 |
JODHI YADAV Vs. KASHI YADAV
|
August 2, 2002 |
JOGENDRA PRASAD Vs. STATE OF BIHAR AND ORS.
|
August 7, 2002 |
JUGAL KISHORE SHARAN Vs. STATE OF BIHAR
|
July 17, 2002 |
Jura Bhagat Vs. State Of Jharkhand
|
April 2, 2002 |
K K SINHA Vs. STATE OF JHARKHAND
|
April 18, 2002 |
K. RAMACHANDRAN AND RAJEEV MOHAN Vs. UNITED COMMERCIAL BANK AND ORS.
|
August 14, 2002 |
K.P. MINERAL PVT. LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD
|
July 15, 2002 |
K.P.Sanyal Vs. Ferro Scrap Nigam Limited
|
September 23, 2002 |
KAILASH @ LLIAS PINGUA Vs. STATE OF BIHAR
|
August 28, 2002 |
KAILASH CHANDRA JAIN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
September 30, 2002 |
Kailash Turi Vs. General Manager, Bihar State Road Transport Corporation
|
February 15, 2002 |
KALI MATH MAHTO Vs. STATE OF BIHAR
|
May 10, 2002 |
Kalim Ahmad Ansari Vs. Chairman, Central Tarassar Research And Training Institute, Central Silk Board
|
August 29, 2002 |
Kalu Murmu Vs. State of Bihar
|
November 29, 2002 |
KALU TUDU Vs. J.S.E.B. AND ORS.
|
June 13, 2002 |
KAMAKHYA PRASAD SINGH CHOUDHARY Vs. RANCHI UNIVERSITY
|
January 24, 2002 |
Kamalini Dhan Vs. State Of Bihar
|
May 16, 2002 |
Kamla Devi Vs. Ramdayal Sah
|
March 21, 2002 |
KAMLA VERMA Vs. RAJESH KUMAR SINGH
|
February 5, 2002 |
Kamleshwar Prasad Vs. State Of Jharkhand
|
April 2, 2002 |
Kamruddin Mian Vs. State of Jharkhand
|
November 20, 2002 |
Kanak Lata Sharma Vs. Jharkhand State Electricity Board
|
September 19, 2002 |
Kandra Murmu Vs. State Of Bihar (Now Jharkhand)
|
February 27, 2002 |
Kandu Manjhi Vs. State of Bihar
|
August 20, 2002 |
KANHAI DAS Vs. ANJANI KUMAR BARAIL AND ORS.
|
August 29, 2002 |
KANHAIYA BHARTI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2002 |
Kanon Kumar Chatterjee Vs. Steel Authority Of India
|
April 16, 2002 |
Kapildeo Singh And Calcutta Stores Supply Corporation Vs. Presiding Officer, Labour Court
|
July 8, 2002 |
Karman Roy Vs. State Of Bihar (Now Jharkhand)
|
October 1, 2002 |
KARU HAZRA AND DINA HAZRA Vs. STATE OF BIHAR
|
August 5, 2002 |
Karu Nonia Vs. Bharat Coking Coal Ltd.
|
March 5, 2002 |
KARU PRASAD Vs. MR CHRIEST FULCHAND BARA
|
March 15, 2002 |
Karuna Devi Vs. State Of Bihar
|
March 12, 2002 |
Kashi Nath Roy Vs. State of Bihar
|
August 23, 2002 |
Kashi Nath Sahu Vs. State Of Bihar
|
August 5, 2002 |
KASHINATH PODDAR Vs. ARCHANA SAHAY
|
July 18, 2002 |
Kauleshwar Das Vs. State Of Jharkhand
|
March 15, 2002 |
Kaushalya Devi Vs. Secretary, Jharkhand State Electricity Board, Ranchi
|
January 11, 2002 |
KEDAR DUSADH Vs. STATE OF JHARKHAND
|
April 22, 2002 |
Kedar Mahto Vs. State of Jharkhand
|
March 19, 2002 |
Kedar Singh Vs. Steel Authority Of India
|
March 15, 2002 |
Keshaw Narayan Bhagat Vs. State Of Jharkhand
|
April 16, 2002 |
Keshaw Narayan Bhagat Vs. Ranchi University
|
October 31, 2002 |
Keshawa Nath Singh Vs. Heavy Engineering Corporation
|
May 9, 2002 |
KESHWAR MAHTO Vs. GOVIND MAHTO
|
November 20, 2002 |
Khadi Oraon Vs. State Of Bihar
|
November 22, 2002 |
KHADI ORAON Vs. STATE OF BIHAR
|
November 29, 2002 |
Khairu Sardar Vs. State Of Bihar
|
October 30, 2002 |
Khalida Begum Vs. State Of Jharkhand
|
December 11, 2002 |
Kiran Vs. Coal India Ltd.
|
December 17, 2002 |
Kishan Singh Munda Vs. State Of Bihar (Now Jharkhand)
|
December 17, 2002 |
Kishori Mahto Vs. Central Coalfields Ltd.
|
December 13, 2002 |
Koka Sao Vs. State Of Jharkhand
|
August 20, 2002 |
KONDE MUNDA AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 23, 2002 |
Kranti Devi Vs. State Of Bihar
|
March 7, 2002 |
Krim Singh Vs. State of Bihar (Now Jharkhand)
|
October 31, 2002 |
KRISHNA CHANDRA YADAV Vs. PRECIDING OFFICER, LABOUR COURT
|
July 30, 2002 |
Krishna Deo Narain Agrawal Vs. State Of Bihar
|
August 12, 2002 |
KRISHNA IYER SUBRAMANIA IYER Vs. UNION OF INDIA AND OTHERS
|
June 14, 2002 |
Krishna Murari Vs. State Of Jharkhand
|
September 4, 2002 |
KRISHNA SAO Vs. STATE OF BIHAR
|
March 4, 2002 |
KRISHNA SINGH Vs. CENTRAL COALFIELDS LTD
|
August 12, 2002 |
KRIST SANJAY ERIK TOPPO Vs. STATE
|
February 18, 2002 |
KULDEEP KAUR Vs. STATE OF JHARKHAND
|
June 10, 2002 |
KUMOD KUMAR JHA Vs. STATE OF JHARKHAND
|
April 19, 2002 |
Kunj Bihari Mahto Vs. Bihar State Electricity Board
|
May 8, 2002 |
KUNWAR SINGH BABU (MUNDA) AND ANR. Vs. DAYAL MAHTO AND ANR.
|
October 8, 2002 |
Kvr Optical Industries Vs. Bihar State Financial Corporation
|
September 5, 2002 |
Laghu Sinchai Karmchari Sangh Etc. Vs. State Of Bihar
|
April 8, 2002 |
LAKHAN CHANDRA PARAMANIK Vs. BIHAR STATE HOUSING BOARD
|
November 21, 2002 |
LAKHAN SAO Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
September 23, 2002 |
Lakho Devi Vs. Sk.Rahimuddin Ansari
|
July 23, 2002 |
Lakho Oraon Vs. State Of Bihar
|
July 4, 2002 |
Lal Babu Singh Vs. Coal India Limited
|
April 4, 2002 |
LAL BABU SINGH Vs. COAL INDIA LIMITED AND OTHERS
|
April 1, 2002 |
LAL BIHARI PRASAD Vs. STATE OF BIHAR AND ORS.
|
April 24, 2002 |
LAL MOHAN PATHAK Vs. B.S.R.T.C. AND ORS.
|
December 10, 2002 |
Lal Pratap Nath Shahdeo Vs. State Of Jharkhand
|
December 13, 2002 |
Lal Ram Kumar Nath Sahdeo Vs. Bihar State Mineral Development Corporation Ltd.
|
May 1, 2002 |
Lalan Kumar Singh Vs. J.S.E.B.
|
January 8, 2002 |
Laleshwar Prasad Rout Vs. State of Jharkhand
|
October 29, 2002 |
LALIT KUMAR Vs. STATE OF JHARKHAND
|
March 27, 2002 |
Lalit Kumar Jawanpuria Vs. State Of Jharkhand
|
May 3, 2002 |
LALIT MAHLI Vs. STATE OF BIHAR
|
September 19, 2002 |
Laljee Singh Vs. State of Bihar (Now Jharkhand)
|
October 31, 2002 |
Lalmani Mahato Vs. State Of Bihar
|
May 17, 2002 |
LALU ORAN Vs. STATE OF BIHAR
|
November 18, 2002 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE
|
September 10, 2002 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE
|
January 10, 2002 |
Lankeshwar Patar Vs. Feku Mahto
|
July 11, 2002 |
LASKHMI KANT MISHRA Vs. STATE OF BIHAR (NOW JHARKHAND) AND ANR.
|
August 9, 2002 |
LATA SONI Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
July 30, 2002 |
LAXMI NARAYAN Vs. STATE OF JHARKHAND
|
February 13, 2002 |
LAXMI NATH METAL INDUSTRIES MANGO Vs. J S E B
|
November 1, 2002 |
LEDA MAHATO Vs. STATE OF BIHAR AND ORS.
|
July 18, 2002 |
LOHARDAGA CHARITABLE URSULINE SOCIETY Vs. UNION OF INDIA
|
September 16, 2002 |
LOKNATH SINGH Vs. STATE OF BIHAR
|
August 30, 2002 |
Lomesh Prasad Upadhayay Vs. Presiding Officer, Industrial Tribunal
|
September 23, 2002 |
Luthra Engineering Works Vs. Jharkhand State Electricity Board
|
January 4, 2002 |
M B SARKAR Vs. REGIONAL INSTITUTE OF TECHNOLOGY
|
August 26, 2002 |
M.Saran Nayanar Vs. Jharkhand State Electricity Board
|
May 3, 2002 |
MAA CEMENT CO Vs. J S E B
|
December 4, 2002 |
MAA CHHINNMASTIKA COKE INDUSTRIES, THROUGH ITS M.D. Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
August 19, 2002 |
MADAN LAL GUPTA Vs. STATE OF BIHAR
|
July 23, 2002 |
Madan Mohan Singh Vs. State Of Bihar
|
September 30, 2002 |
Madan Mohan Vadehra Vs. Bharat Coking Coal Ltd.
|
July 3, 2002 |
Madhav Rao Vs. Presiding Officer Labour Court
|
September 19, 2002 |
MADHESHWAR SINGH Vs. STATE OF BIHAR AND ORS.
|
August 7, 2002 |
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
July 3, 2002 |
Madhubala Rana Vs. State
|
March 13, 2002 |
Madhur Prasad Sinha Vs. State of Jharkhand
|
February 14, 2002 |
MADHURI KUMARI Vs. STATE OF JHARKHAND
|
June 11, 2002 |
Madhuri Kumari And Renu Kumari Vs. State Of Bihar
|
September 6, 2002 |
MADHURI KUMARIAND RENU KUMARI Vs. STATE OF BIHAR
|
September 6, 2002 |
Madhusudan Mahto Vs. State Of Bihar
|
February 4, 2002 |
Mahabir Chaudhury Vs. State Of Bihar
|
September 27, 2002 |
Mahabir Prasad Khandelwal Vs. Gayatri Devi
|
January 15, 2002 |
MAHADEO ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 15, 2002 |
MAHADEVAN BALASUBRAMANIAM Vs. STATE OF JHARKHAND
|
March 27, 2002 |
MAHENDRA KAR Vs. STATE OF BIHAR
|
April 30, 2002 |
Mahesh Oraon Vs. State of Bihar
|
July 10, 2002 |
Mahesh Prasad Gupta Vs. State Of Jharkhand
|
April 16, 2002 |
Mahesh Sharma Vs. Union Of India
|
October 4, 2002 |
Maheshwar Ram Vs. State Bank of India
|
September 23, 2002 |
MAHLI TOPPO Vs. INDER PRASAD GUPTA
|
July 19, 2002 |
Maithan Mineral Industries Vs. Bihar State Electricity Board
|
April 3, 2002 |
MALA JHA Vs. STATE OF JHARKHAND
|
April 24, 2002 |
Mala Sinha Vs. State Of Jharkhand
|
September 27, 2002 |
MAMTA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD
|
January 30, 2002 |
Man Mohan Grover Vs. State Of Jharkhand
|
August 5, 2002 |
Man Nayak Munni Kujur Peter Kujur Vs. State of Bihar (Now Jharkhand)
|
April 8, 2002 |
Management Of Central Roller Flour Mills (Pvt.) Ltd. Vs. Presiding Officer, Labour Court
|
September 12, 2002 |
Manager, New India Assurance Company Limited Vs. Manju Devi
|
July 18, 2002 |
MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. BASMATIA DEVI
|
July 11, 2002 |
Manas Kumar Chatterjee Vs. Pratibha Saha
|
March 20, 2002 |
Mandira Chatterjee Vs. Bihar Public Service Commission
|
January 7, 2002 |
MANGAL LOHRA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 21, 2002 |
MANI CHORA DAS Vs. STATE OF JHARKHAND
|
February 28, 2002 |
MANISH JAIN ALIAS MINISH KUMAR JAIN ALIAS MANISH CHANDRA JAIN Vs. STATE OF JHARKHAND
|
February 15, 2002 |
Manjar Imam Vs. State Of Bihar
|
July 4, 2002 |
Manjhi Hambram Vs. State Of Jharkhand
|
October 28, 2002 |
MANJU SHREE Vs. STATE OF JHARKHAND
|
August 27, 2002 |
MANNAN KHAN Vs. J.S.E.B. AND ORS.
|
September 16, 2002 |
MANOJ KARMALI AND UMESH ORAON Vs. STATE OF BIHAR
|
April 5, 2002 |
Manoj Kumar Vs. State Of Jharkhand
|
April 30, 2002 |
Manoj Kumar Sahu Vs. Jharkhand State Electricity Board
|
August 9, 2002 |
Manoj Kumar Singh Vs. Bihar Secondary School Examination Board
|
May 9, 2002 |
MANOJ SINGH Vs. STEEL AUTHORITY OF INDIA
|
March 5, 2002 |
MANOJ SINGH ALIAS MONAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 5, 2002 |
MANORANJAN TIWARI Vs. BOKARO STEEL EMPLOYEES CORPORATION CREDIT SOCIETY LTD.
|
December 12, 2002 |
Mantu Tudu Vs. State Of Jharkhand
|
February 19, 2002 |
MAQBOOL MIAN @ MAQBOOL ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
December 12, 2002 |
Maruti Udyog Limited Vs. State of Bihar
|
December 18, 2002 |
MASTER SUNDAR DAS Vs. STATE OF JHARKHAND
|
April 26, 2002 |
Matasharam Bhagat Vs. State Of Jharkhand
|
April 11, 2002 |
Mathura Mahato Vs. Jagdish Mahto
|
March 15, 2002 |
MATHURA MAHTO AND ANR. Vs. JAGDISH MAHTO
|
March 12, 2002 |
MATHURA SINGH Vs. STATE OF JHARKHAND
|
March 19, 2002 |
Maya Fuel Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
|
August 14, 2002 |
Mayur Lime Products Ltd. Vs. P.O.District Recovery Tribunal
|
February 15, 2002 |
MCNALLY BHARAT ENGINEERING COMPANY LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 13, 2002 |
MD. JAMIRUDDIN KHAN Vs. STATE OF JHARKHAND AND ANR.
|
September 26, 2002 |
MD. TAFFAZUL HUSSAIN AND ORS. Vs. MD. MANSOOR ANSARI AND ORS.
|
November 1, 2002 |
MD. ZAKARIA AND ORS. Vs. MD. ASLAM AND ORS.
|
November 25, 2002 |
Md.Aail Vs. State Of Bihar
|
March 12, 2002 |
Md.Ashique Hussain Vs. Union Of India
|
May 2, 2002 |
Md.Ayub Vs. Gopal Prasad Yadav
|
January 28, 2002 |
Md.Ekhlak Vs. State of Bihar (now Jharkhand)
|
March 5, 2002 |
Md.Fahim Khan Vs. State Of Jharkhand
|
March 8, 2002 |
Md.Ibrahim Vs. Mostt.Zarina Khatoon
|
January 17, 2002 |
Md.IItaf Vs. State of Bihar (Now Jharkhand)
|
October 31, 2002 |
Md.Mahfooz Ali Vs. State of Jharkhand
|
September 30, 2002 |
Md.Manooj Ahmad Khan Vs. State Of Jharkhand
|
September 10, 2002 |
Md.Munir Vs. State Of Jharkhand
|
March 7, 2002 |
Md.Munna Ali Vs. State Of Bihar
|
July 18, 2002 |
Md.Sarfuddin Nut Vs. State
|
April 4, 2002 |
Md.Sohrab Vs. Union of India
|
August 16, 2002 |
Md.Zafiruddin Vs. State
|
March 18, 2002 |
Md.Zakir Ansari @ Chottu Vs. State of Bihar
|
June 12, 2002 |
Mecon Limited Vs. Bihar State Electricity Board
|
May 1, 2002 |
MEENA NARAYAN AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
November 20, 2002 |
Meera Kumari Vs. State of Bihar
|
August 13, 2002 |
MEGHAN MAHTO Vs. STATE
|
March 21, 2002 |
METALITE INDIA PRIVATE LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 3, 2002 |
METALITE INDIA PRIVATE LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
March 1, 2002 |
MGMT OF BOKARO STEEL PLANT Vs. P O LABOUR COURT
|
April 1, 2002 |
Mico Battery Etc. Vs. B.C.C.L.
|
August 16, 2002 |
Mineral Area Development Authority Vs. Presiding Officer, Labour Court
|
September 9, 2002 |
Mineral Area Development Authority (M.A.D.A.) Vs. Daroga Prasad Sinha
|
July 4, 2002 |
Mining Machinery Works Vs. Union Of India
|
September 4, 2002 |
MISS. BANI SEN GUPTA Vs. THE CHANCELLOR OF SIDHU KANHU UNIVERSITY AND ORS.
|
September 6, 2002 |
Mithila Manjhi Vs. State Of Bihar
|
July 30, 2002 |
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 26, 2002 |
Mogal Ansari Vs. State Of Bihar
|
August 29, 2002 |
MOHAMMAD KHALIL Vs. STATE OF BIHAR
|
May 15, 2002 |
Mohan Lal Das Vs. Central Mines Planning And Design Institute Ltd.
|
February 27, 2002 |
Mohd.Khurshid Vs. Life Insurance Corporation Of India
|
September 6, 2002 |
Mohd.Naushad, Pramod Raut And Md.Sarwar Alam Vs. State Of Bihar
|
September 16, 2002 |
MOHII RANJAN MISHRA Vs. STATE OF BIHAR
|
March 7, 2002 |
Mohmood Alam Vs. Gita Devi
|
October 31, 2002 |
MOST BABI Vs. PARASRAM OHDAR
|
December 13, 2002 |
Most.Jhabia Mehtarani Vs. State Of Bihar
|
March 13, 2002 |
Most.Meera Singh Vs. State Of Jharkhand
|
September 5, 2002 |
MOSTT. BADAMA DEVI AND ORS. Vs. RAM LAKSHMAN SHARMA @ PANCHAM SINGH
|
February 18, 2002 |
Moti Chand Khanna Vs. State of Bihar
|
August 27, 2002 |
Motilal Hansda Vs. State of Bihar (Now Jharkhand)
|
December 2, 2002 |
Mrs.Shashi Prabha Sinha Vs. Vinoba Bhave University Hazaribagh
|
April 24, 2002 |
Mubarak Alam Vs. State Of Jharkhand
|
August 29, 2002 |
MUKHDEO SINGH Vs. STATE OF BIHAR
|
October 31, 2002 |
Mukhlal Singh Vs. Sitaram Munda
|
August 1, 2002 |
Munna Vs. State
|
June 18, 2002 |
MURLI GOPE AND 24 ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
June 15, 2002 |
MURLI MANOHAR JAISWAL Vs. RAJESH VISHWAKARMA
|
February 19, 2002 |
Murlidhar Dubey Vs. State Of Jharkhand
|
April 10, 2002 |
N.K.Jain Vs. State Electricity Board
|
June 25, 2002 |
N.S.And Company Vs. State Of Jharkhand
|
September 25, 2002 |
NAGENDRA CHOUDHARY Vs. STATE BANK OF INDIA
|
September 16, 2002 |
NAGESHWAR RAUT Vs. BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 25, 2002 |
Nagina Devi Vs. Radhaswari Devi
|
December 4, 2002 |
Nakul Manjhi Vs. State
|
April 22, 2002 |
Nakul Manjhi Vs. State Of Bihar (Now Jharkhand)
|
September 3, 2002 |
Nand Kishore Sharma Vs. State Of Bihar
|
April 16, 2002 |
NAND LAL ROY Vs. UNION OF INDIA
|
August 2, 2002 |
Nandjee Singh Vs. State Of Jharkhand
|
June 13, 2002 |
NANKU BAITHA Vs. RAJNI RANJAN
|
June 17, 2002 |
NARAYAN SAW MILL Vs. STATE OF BIHAR
|
August 14, 2002 |
NARENDRA NARAYAN ROY Vs. STATE OF JHARKHAND
|
February 1, 2002 |
NARESH KUMAR SINGH AND ORS. Vs. GOPAL SINGH AND ORS.
|
March 3, 2002 |
NARESH KUMAR SINGH AND OTHERS Vs. GOPAL SINGH AND OTHERS
|
March 22, 2002 |
Naresh Prasad Singh Vs. State Of Bihar
|
March 6, 2002 |
NARESH SINGH Vs. STATE OF BIHAR
|
February 26, 2002 |
NARSINGH CHOUDHARY Vs. STATE OF BIHAR AND ORS.
|
March 12, 2002 |
Nasikh Parwez Vs. State of Jharkhand
|
February 20, 2002 |
NATH GUL UDYOG Vs. BHARAT COKING COAL LTD. AND ORS.
|
June 24, 2002 |
National Council For Teacher Education Vs. Al-Iqra Teachers Training College At Bario
|
July 2, 2002 |
NATIONAL INSURANCE CO LTD Vs. ATAR KHATOON
|
July 2, 2002 |
NATIONAL INSURANCE COMPANY Vs. JHARNA DAS
|
February 1, 2002 |
NATIONAL INSURANCE COMPANY LTD Vs. BISHUN SAO
|
January 29, 2002 |
NATIONAL INSURANCE COMPANY LTD Vs. LAKHI SOREN
|
February 11, 2002 |
National Insurance Company Ltd. Vs. Mostt.Nasima Bibi
|
February 6, 2002 |
National Insurance Company Ltd. Vs. Abha Sinha
|
July 18, 2002 |
National Insurance Company Ltd. Vs. Keshav Bahadur
|
February 1, 2002 |
Navangibhut Mahavidyalaya Shiskchak And Shikshaketan Karamchari Sangharsh Morcha Vs. State Of Jharkhand
|
May 8, 2002 |
NAWAL KISHORE SRIVASTAVA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
April 2, 2002 |
NAWAZZUDDIN ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
February 7, 2002 |
Nawmi Mahato Vs. State of Bihar (Now Jharkhand)
|
April 5, 2002 |
NCDC BHURKUNDA COLLIERY K S S SAMITI Vs. STATE OF JHARKHAND
|
February 8, 2002 |
NEELAM SINHA Vs. STATE OF BIHAR
|
March 19, 2002 |
NEMI CHAND GOYAL Vs. STATE OF BIHAR
|
August 6, 2002 |
Nepura Loharin @ Nepuri Loharin Vs. Saro Devi
|
March 8, 2002 |
New Ajanta Hotel Vs. Union Of India
|
October 7, 2002 |
NEW INDIA ASSURANCE CO LTD Vs. GRORGE MATHEW
|
March 22, 2002 |
NEW INDIA ASSURANCE CO. LTD Vs. MOSSAMAT SUNDIA DEVI
|
July 18, 2002 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA SINHA
|
June 19, 2002 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K KANAGASABAPATHY
|
November 29, 2002 |
New India Assurance Company Limited Vs. Medline Kujur
|
February 7, 2002 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MALTI DEVI
|
December 2, 2002 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUDHANSHU SHEKHAR ACHARYA
|
March 27, 2002 |
New India Assurance Company Ltd. Vs. Nitu Singh
|
February 11, 2002 |
New India Assurance Company Ltd. Vs. Sajda Khatoon
|
February 13, 2002 |
New India Assurance Company Ltd. Vs. Shri Anwar Hussain
|
February 8, 2002 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. PHULO MURMU AND ORS.
|
February 20, 2002 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEENA GUPTA AND ORS.
|
February 5, 2002 |
New India Assurance Company Ltd. Vs. Sri Madan Goari
|
February 14, 2002 |
New India Assurance Company Ltd. Vs. Jaswinder Singh
|
July 18, 2002 |
NEW INDIA INSURANCE CO LTD Vs. ANWAR HUSSAIN
|
February 8, 2002 |
NIRAJ BHAGAT Vs. STATE OF JHARKHAND AND ANR.
|
March 6, 2002 |
Nirmal Kumar Kedia Vs. State Of Bihar
|
August 2, 2002 |
Nirmal Prasad Choudhary Vs. Jharkhand State Electricity Board
|
June 28, 2002 |
Noorjahan Vs. Harbhajan Singh
|
January 30, 2002 |
NORTHERN COAL FIELDS LTD. Vs. S.K. CONSTRUCTION CO.
|
January 25, 2002 |
NUNA RAM SOREN, Vs. STATE OF JHARKHAND
|
January 22, 2002 |
NUTU NAYAK Vs. MANAGER ORIENTAL INSURANCE CO.
|
February 15, 2002 |
OM FUELS AND ORS. Vs. BHARAT COKING COAL LTD. AND ORS.
|
August 16, 2002 |
Om Prakash Choudhary Vs. Commissioner of South Chhotanagpur Division, Ranchi
|
March 4, 2002 |
OM PRAKASH PANDIT AND LAKHAN PANDIT Vs. USHA DEBI
|
May 10, 2002 |
Om Prakash Sah Vs. State of Jharkhand
|
August 14, 2002 |
OM PRAKASH SARAF Vs. RAJMANI DEVI
|
February 7, 2002 |
OM PRAKASH SHAW AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 8, 2002 |
Oriental Fire and General Insurance Company Limited Vs. Merry Kujur
|
January 30, 2002 |
ORIENTAL INSURANCE CO LTD Vs. CHHTELAL MAHATO
|
July 2, 2002 |
ORIENTAL INSURANCE CO. LTD Vs. MITA PAUL
|
July 10, 2002 |
Oriental Insurance Co.Ltd. Vs. Pramila Jha
|
August 12, 2002 |
Oriental Insurance Co.Ltd. Vs. Salamuddin
|
March 15, 2002 |
Oriental Insurance Company Limited Vs. Bipat Oraon
|
February 20, 2002 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
|
July 11, 2002 |
ORIENTAL INSURANCE COMPANY LTD Vs. DILIP KUMAR SAHA
|
May 13, 2002 |
Oriental Insurance Company Ltd. Vs. Nirmala Toppo
|
May 2, 2002 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BHULAN KUMAR YADAV AND ANR.
|
February 14, 2002 |
P K BHADRA Vs. STATE OF BIHAR
|
September 6, 2002 |
P.K.Press Metal (P) Ltd. Vs. Regional Provident Fund Commissioner And Union Of India
|
August 14, 2002 |
PACHOLA ORAIN Vs. MAHABEER PRASAD TEBREWAL
|
October 31, 2002 |
Padma Lochan Gope Vs. State Of Bihar
|
August 22, 2002 |
PADMA NATH SINGH Vs. STATE OF BIHAR AND ORS.
|
June 25, 2002 |
PALTAN JHA Vs. STATE OF JHARKHAND AND ORS.
|
February 27, 2002 |
PALTU CHARAN RAM Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2002 |
PALTU CHARAN RAM Vs. STATE OF JHARKHAND AND ORS.
|
July 5, 2002 |
Panchanand Singh And Dhananjay Eawani Vs. State Of Bihar (Now Jharkhand)
|
October 4, 2002 |
PANDIT DEEN DAYAL UPADHYAY SMRITI KENDRA Vs. STATE OF JHARKHAND AND ORS.
|
February 22, 2002 |
Pankaj Kumar Harlalka Vs. State Of Jharkhand
|
May 14, 2002 |
Pankaj Kumar Srivastava Vs. Palamau Kshetriya Gramin Bank
|
October 11, 2002 |
PARAM HANS SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
|
September 13, 2002 |
Paramanand Goswami Vs. State Of Jharkhand
|
January 23, 2002 |
Paras Singh And Mahendra Singh Vs. State Of Jharkhand
|
April 9, 2002 |
Paresh Seth Vs. Jharkhand State Electricity Board
|
January 2, 2002 |
Parmanand Prasad Vs. State of Bihar
|
August 27, 2002 |
Parmanand Sharma Vs. B.S.R.T.C.
|
April 4, 2002 |
PARMANAND SINGH Vs. STATE OF BIHAR
|
August 23, 2002 |
Parmu Manjhi Vs. State Of Jharkhand
|
February 25, 2002 |
PARSURAM MAHTO AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 10, 2002 |
PARSURAM SAHA Vs. STATE OF JHARKHAND AND ORS.
|
December 13, 2002 |
Partho Mukherjee Vs. State of Jharkhand
|
January 31, 2002 |
Parulbala Dasi Vs. Gopal Sharma
|
December 13, 2002 |
PATO DEVI Vs. STATE OF BIHAR
|
June 10, 2002 |
Paul Mangra Kujur Vs. State Of Jharkhand
|
December 13, 2002 |
Pawan Biscuit Co.Pvt.Ltd. Vs. Union Of India
|
October 4, 2002 |
Pensol Industries Ltd.And Rec-Weld Engineers Vs. J.S.E.B.
|
June 10, 2002 |
Phani Bhusan Adhikary Vs. Jharkhand State Electricity Board
|
April 19, 2002 |
Photo Devi Vs. State Of Jharkhand
|
February 28, 2002 |
Phulhari Devi Vs. B.S.E.B.
|
May 2, 2002 |
Placidivs Ekka Vs. State Of Bihar
|
October 10, 2002 |
Pogi Kuer Vs. Nageshwar Pradhan
|
March 13, 2002 |
POKLAL MAHTO Vs. UMA SHNKAR SINGH
|
July 11, 2002 |
POWER ENGINEER SERVICE ASSOCIATION Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 21, 2002 |
PRABHAT KUMAR MITRA Vs. SIKHA MITRA
|
June 14, 2002 |
PRABHU SAO Vs. RAMPATI DEVI
|
March 8, 2002 |
PRABHU SAO Vs. SMT. RAMPATI DEVI AND ANR.
|
August 3, 2002 |
PRADEEP KUMAR Vs. STATE OF JHARKHAND ANDAND
|
June 21, 2002 |
PRADEEP KUMAR GUPTA Vs. KANTI DEVI
|
August 30, 2002 |
Pradeep Kumar Sahu Vs. State Of Bihar
|
March 4, 2002 |
Pramod Kumar Vs. State Of Jharkhand
|
October 7, 2002 |
PRAN KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2002 |
PRANADHAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
February 26, 2002 |
PRANESH KUMAR Vs. STATE OF JHARKHAND
|
June 21, 2002 |
Prashant Vidyarthy And Suman Kr.... Vs. State Of Jharkhand
|
November 27, 2002 |
Pratap Narayan Singh Vs. Bihar State Road Transport Corporation
|
September 19, 2002 |
PRATIBHA SINGH Vs. SHANTI DEVI
|
March 27, 2002 |
Prem Chand Sao @ Jhari Sao Vs. State Of Jharkhand
|
October 7, 2002 |
Prem Nath Singh Vs. Central Administrative Tribunal Patna
|
March 8, 2002 |
Prem Shankar Pandey Vs. State Of Bihar
|
January 10, 2002 |
PRITAM KAUR Vs. STATE
|
April 2, 2002 |
PRITAM SINGH SANTOSH SINGH AND MANJIT SINGH Vs. STATE
|
February 13, 2002 |
PRIYA INDUSTRY THROUGH ITS PROPRIETOR AND ORS. Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN AND ANR.
|
August 19, 2002 |
PROF. RAGHU NATH RAY AND ORS. Vs. THE SIDHU KANHU UNIVERSITY AND ORS.
|
December 10, 2002 |
Project And Development India Ltd. Vs. Presiding Officer
|
August 28, 2002 |
Protective Savings And Finance Ltd. Vs. State Of Jharkhand
|
April 2, 2002 |
Puleshwari Devi Vs. Nawal Kishore Prasad
|
March 22, 2002 |
Pundi Colliery Employees Cooperative Credit Society Limited Vs. State of Bihar
|
August 30, 2002 |
Puni Sahu Vs. State Of Bihar
|
July 1, 2002 |
PUNI SAHU Vs. STATE OF BIHAR
|
May 9, 2002 |
PURUSHOTTAM JHA Vs. STATE OF BIHAR & ANR
|
February 19, 2002 |
PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND AND ORS.
|
December 4, 2002 |
Puspanita Coal Merchandise Pvt.Ltd. Vs. Bharat Coking Coal Ltd.
|
March 5, 2002 |
R P SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
September 9, 2002 |
R.D. ALLOYS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 18, 2002 |
R.S.Enterprises Vs. Union Of India
|
July 30, 2002 |
R.V.K.Singh Vs. Bharat Coking Coal Ltd.
|
April 24, 2002 |
Rabi Bhushan Sahu Vs. State Of Jharkhand
|
March 13, 2002 |
RABINDRA KUMAR RANA Vs. STATE THROUGH CBI
|
April 30, 2002 |
Rachana Tejpal Vs. Ramashish Upadhaya
|
February 21, 2002 |
Radha Kant Yadav Vs. State Of Jharkhand
|
July 30, 2002 |
Rafique Ansari Vs. State of Bihar (Now Jharkhand)
|
April 15, 2002 |
Raghunandan Prasad Vs. Vijay Chaubey
|
May 15, 2002 |
Raghunath Prasad Tiwari Vs. Union Of India
|
December 10, 2002 |
RAJ CERAMIC PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
August 23, 2002 |
Raj Ceramics Vs. Bihar State Electricity Board
|
December 17, 2002 |
RAJ KUMAR KUSHWAHA Vs. STATE OF JHARKHAND
|
April 16, 2002 |
RAJ KUMAR NARAYAN @ RAMESH KUMAR LALIT Vs. STATE OF BIHAR
|
June 11, 2002 |
RAJASTHAN BHAWAN TRUST Vs. MOST PRADIYA DEVI
|
September 13, 2002 |
RAJENDRA BEHL Vs. COMMISSIONER
|
September 16, 2002 |
Rajendra Kumar Vs. State Of Jharkhand
|
September 16, 2002 |
RAJENDRA PRASAD SHAH Vs. NEW INDIA ASSURANCE CO LTD
|
December 12, 2002 |
Rajendra Prasad Singh Vs. State of Bihar
|
March 12, 2002 |
Rajesh Damien Kujur Vs. State Of Jharkhand
|
September 26, 2002 |
RAJESH KUMAR PRATAP KUMAR MANDAL Vs. STATE
|
May 19, 2002 |
Rajesh Kumar Srivastava Vs. Central Coalfields Ltd.
|
March 19, 2002 |
Rajeshwar Prasad Vs. State of Bihar
|
September 25, 2002 |
RAJESHWAR PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 29, 2002 |
Rajiv Kumar Bhagat Vs. Sr.Divisional Manager, National Insurance Co.Ltd.
|
February 8, 2002 |
RAJIV RANJAN ALIAS LALAN SINGH Vs. STATE OF JHARKHAND
|
February 1, 2002 |
RAJNEESH MISHRA Vs. STATE OF JHARKHAND
|
August 22, 2002 |
Rajneesh Mishra Vs. Union of India
|
March 5, 2002 |
RAJNISH MISHRA Vs. STATE OF JHARKHAND
|
April 19, 2002 |
Raju Kumar Vs. Secretary, Minister Of Railways
|
January 15, 2002 |
RAJU PANDEY ALIAS RAJESHWAR PANDEY Vs. STATE OF JHARKHAND
|
February 19, 2002 |
Raju Tiwari Vs. Sakru Rajwar
|
January 18, 2002 |
Ram Babu Yadav Vs. State Of Jharkhand
|
November 26, 2002 |
RAM BAHADUR CHHETRI Vs. STATE OF BIHAR
|
August 7, 2002 |
RAM DAYAL RAI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
December 19, 2002 |
Ram Dehi Devi Vs. State Of Jharkhand
|
March 15, 2002 |
Ram Kripal Sai Vs. State Of Jharkhand
|
September 6, 2002 |
Ram Krishna Industries, Dumka Vs. State Of Jharkhand
|
April 23, 2002 |
Ram Kumar Sharma Vs. State
|
April 24, 2002 |
Ram Lakshan Prasad Singh Vs. State Of Jharkhand
|
October 8, 2002 |
RAM NARAYAN PRASAD Vs. SATISH CHANDRA GUPTA
|
November 20, 2002 |
RAM NARESH PRASAD AND ANR. Vs. VINOBA BHAVE UNIVERSITY AND ORS.
|
March 7, 2002 |
Ram Naresh Singh Vs. Employers In Relation To Management Of Hec
|
July 17, 2002 |
Ram Naumi Singh Vs. Union Of India
|
October 4, 2002 |
Ram Prakash Sharma Vs. B.S.R.T.C.
|
November 27, 2002 |
RAM PRASAD MAHTO Vs. STATE OF JHARKHAND
|
November 27, 2002 |
RAM SEVAK RAM Vs. HOSHILDAR
|
February 11, 2002 |
RAM SOREN ALIAS KANCHAN MAJHI Vs. STATE OF BIHAR
|
March 22, 2002 |
Ram Sundar Kujur Vs. Kameshwar Oraon
|
January 14, 2002 |
Ram Yatan Singh Vs. Bihar State Housing Board
|
September 11, 2002 |
RAMA KANT TIWARI Vs. STEEL AUTHORITY OF INDIA LIMITED
|
July 3, 2002 |
RAMA KANT TIWARI AND ORS. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
March 7, 2002 |
Rama Shankar Ram Vs. State Of Bihar
|
January 9, 2002 |
RAMADHAR SINGH Vs. STATE OF JHARKHAND
|
February 11, 2002 |
Ramashray Shukla Vs. State Of Jharkhand
|
January 25, 2002 |
Ramawtar Singh Vs. State Of Bihar
|
August 2, 2002 |
RAMBRIKSHA GUPTA Vs. STATE OF BIHAR
|
November 26, 2002 |
RAMCHANDRA PRADHAN Vs. STATE OF JHARKHAND
|
September 19, 2002 |
Ramdhan Mahto Vs. Mostt.Bati
|
March 20, 2002 |
RAMDHANI MAHTO Vs. STATE OF JHARKHAND
|
February 14, 2002 |
RAMESH CHANDRA MISHRA Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
July 9, 2002 |
Ramesh Chandra Prajapati Vs. Girija Devi
|
May 9, 2002 |
Ramesh Kumar Vs. State Of Bihar
|
January 10, 2002 |
Ramesh Kumar Vs. State
|
January 15, 2002 |
RAMESH KUMAR VERMA Vs. STATE OF BIHAR
|
August 2, 2002 |
RAMESH PRASAD Vs. KASI SAO @ KASI PRASAD
|
July 30, 2002 |
Ramesh Singh Vs. State Of Jharkhand
|
August 14, 2002 |
RAMESHWAR PRASAD VERMA Vs. STATE OF BIHAR AND ORS.
|
August 13, 2002 |
Rameshwaram Vs. State Of Jharkhand
|
December 17, 2002 |
Ramjanam Ram Vs. Bharat Coking Coal Ltd., Dhanbad
|
March 12, 2002 |
Ramjee Singh Vs. State Of Jharkhand
|
March 19, 2002 |
Ramjeet Mehta Vs. State of Bihar
|
March 8, 2002 |
Ramzan Ali Vs. State Of Jharkhand
|
August 20, 2002 |
Ran Singh Munda Vs. State of Bihar
|
June 20, 2002 |
Ranchi Bus Owners Association Vs. State Of Bihar
|
April 30, 2002 |
Rashid Ahmad Vs. State of Bihar
|
April 26, 2002 |
Rashmi Vs. State Of Jharkhand
|
September 10, 2002 |
Rashmi Agarwal Vs. B.S.E.B.
|
July 16, 2002 |
Rastriya Colliery Mazdoor Sangh Vs. Presiding Officer, Central Government Industrial Tribunal No.1
|
August 29, 2002 |
Ratan Mohan Prasad Vs. C.M.P.D.I.
|
March 5, 2002 |
Ratan Singh Vs. State of Bihar
|
December 18, 2002 |
Ratna Plastic Jhumri Taliya Through Its Proprietor Bishwajit Das Gupta Vs. State Of Bihar
|
August 1, 2002 |
Ravi Munda Vs. Central Coalfields Limited
|
December 9, 2002 |
RAVI RAJWAR Vs. STATE OF BIHAR
|
June 12, 2002 |
REENA DEVI Vs. CHANDRA DEO SINGH
|
January 30, 2002 |
Reena Tirkey Vs. State Of Jharkhand
|
August 7, 2002 |
REGAL SECURITY SERVICE Vs. UNION OF INDIA (UOI) AND ORS.
|
April 2, 2002 |
REKHA DEVI Vs. THRIBHUWAN TIWARY
|
June 25, 2002 |
Renu Bala Jha Vs. State Of Jharkhand
|
December 11, 2002 |
Renu Jaiswal Vs. State Of Jharkhand
|
May 6, 2002 |
Renu Kumari Sinha Vs. State of Jharkhand
|
December 16, 2002 |
Renuka Mahatain alias Renuka Mahatain Vs. Union of India
|
April 29, 2002 |
Rinku Kumari @ Riko Kumari Vs. C.C.L.
|
December 10, 2002 |
Rishi Builders (I) Pvt.Ltd. Vs. State Of Jharkhand
|
February 25, 2002 |
RITESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 7, 2002 |
RITU SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 28, 2002 |
Rolwell Enterprises Vs. B.S.E.B.
|
June 13, 2002 |
Roop Kumari Tiwari Vs. State Of Jharkhand
|
March 6, 2002 |
ROOPNA MANJHI Vs. C.C.L.
|
November 27, 2002 |
Royal Engineering Works Vs. Jharkhand State Electricity Board
|
January 17, 2002 |
RUPAN DEVI Vs. JAMUNA DEVI
|
January 16, 2002 |
RUPLAL MAHTO Vs. STATE OF BIHAR AND ANR.
|
July 30, 2002 |
S.K.Sinha, General Secretary, Jharkhand State Auditors Association Vs. State Of Jharkhand
|
April 10, 2002 |
S.Murmu (General Secretary) Adivasi Agronomy Reformation Society Vs. State Of Jharkhand
|
January 23, 2002 |
S.N.Tripathi Vs. Coal India Limited
|
August 28, 2002 |
S.Raman Rao Vs. Indian Copper Corporation Ltd.
|
February 12, 2002 |
Sachida Nand Sinha Vs. B.S.E.B.
|
March 8, 2002 |
Sachindra Nath Mandal Vs. State Of Bihar
|
April 29, 2002 |
Sachindra Prasad Singh Vs. State of Jharkhand
|
March 19, 2002 |
Sadhu Charan Paul Vs. State Of Bihar
|
October 10, 2002 |
Sadhu Prasad Sah Vs. State Of Bihar
|
March 4, 2002 |
SAFIDAN BIBI Vs. HARDESH KUMAR JAGGI
|
February 1, 2002 |
SAFIR MIAN Vs. STATE OF JHARKHAND
|
February 27, 2002 |
Sagarmal Agrawal With Ajay Kumar Agarwal Vs. Bhartiya Construction
|
May 15, 2002 |
SAHDEO PANDIT Vs. STATE OF JHARKHAND
|
January 17, 2002 |
Sahil Construction Company Vs. Union Of India
|
April 29, 2002 |
Sahu Gupta Industries Mahilong, Ranchi Vs. Bihar State Electricity Board
|
February 20, 2002 |
SAINIK TRANSPORTERS PVT LTD Vs. TENUGHAT VIDYUT NIGAM LTD
|
January 21, 2002 |
Saiyed Ishtyaque Ahmed Vs. Bihar State Electricity Board
|
January 7, 2002 |
Sajjan Kumar Vs. Union Of India
|
December 11, 2002 |
SALEKA KHATOON Vs. SUNDARLAL GORAIN
|
February 15, 2002 |
Salestina Tuti Vs. State Of Bihar
|
September 27, 2002 |
SALKHAN SOREN Vs. STATE OF JHARKHAND
|
August 2, 2002 |
Salmi Mundain Vs. State of Jharkhand
|
July 30, 2002 |
SAMAPTA PALIT Vs. STATE OF JHARKHAND
|
March 21, 2002 |
SAMARESH SINGH Vs. SYED AZMAT HUSSAIN
|
May 10, 2002 |
Samir Kumar Sinha Vs. State Of Bihar
|
September 6, 2002 |
SANATAN KUMHAR Vs. STATE OF BIHAR
|
May 16, 2002 |
Sandhya Rani Dutta Vs. Sachidanand Das
|
April 16, 2002 |
SANJAY KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
August 20, 2002 |
SANJAY KUMAR SINGH AND OTHERS Vs. STEEL AUTHORITY OF INDIA AND OTHERS
|
August 22, 2002 |
SANJAY PRASAD Vs. STATE OF JHARKHAND
|
July 10, 2002 |
SANJEEDA KHATOON Vs. MOHAMMAD SHER ALI
|
November 1, 2002 |
SANJU KUMARI Vs. RAHIM ANSARI
|
June 20, 2002 |
SANKAR PRADHAN Vs. STATE OF JHARKHAND AND ORS.
|
November 2, 2002 |
SANKAR PRADHAN Vs. STATE OF JHARKHAND
|
February 11, 2002 |
SANTOSH KUMAR SULTANIA Vs. RATANLAL SURAJMAL
|
February 7, 2002 |
SANTOSH TIU Vs. STATE OF BIHAR
|
April 5, 2002 |
Sanwar Mull Jalan Vs. Panna Lal Jalan
|
August 30, 2002 |
SAPNA BANERJEE Vs. RABINDRA NATH BANERJEE
|
February 8, 2002 |
Sarbani Bose Vs. State Of Bihar
|
March 6, 2002 |
Sardar Liyangi Vs. State Of Jharkhand
|
April 2, 2002 |
Sardar Surender Singh Vs. State Of Bihar
|
July 10, 2002 |
SARIMONI MAHATO Vs. AMULYA MAHATO
|
January 24, 2002 |
SARJU MODI Vs. STATE OF BIHAR
|
August 30, 2002 |
Sarju Prasad Vs. Hec Ltd.
|
May 2, 2002 |
Sarjug Sharma Vs. State Of Bihar
|
July 4, 2002 |
SAROJ KANTI ACHARYA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 14, 2002 |
SARVESHWAR NATH SINGH Vs. JHARKHAND INTERMEDIATE EDUCATION COUNCIL
|
May 9, 2002 |
Satish Bakshi Vs. Bihar State Electricity Board
|
May 14, 2002 |
Satish Kumar Singh, Bhanu Ranjan Ghosh, Jag Nandan Kachap, Bishwanath Singh, Andreas Lakra, Jai Prakash Chourasia, Ram Krishan Jha, Ramakant Singh, Dukhi Ram, Naresh Chandra And Anil Kumar Singh Vs. Garden Reach Ship Builders
|
September 19, 2002 |
Satish Rakesh Vs. State Of Jharkhand
|
March 21, 2002 |
SATTAR ANSARI Vs. STATE OF JHARKHAND
|
December 2, 2002 |
SATYA NARAYAN PANDEYAND CITIZENS AND CAUSE Vs. STATE OF JHARKHAND
|
December 3, 2002 |
SATYANARAIN DAS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 9, 2002 |
SATYANARAYAN DAS AND ORS. Vs. STATE AND ANR.
|
September 25, 2002 |
SATYANARAYAN ROY Vs. STATE OF JHARKHAND
|
March 5, 2002 |
Satyendra Kumar & Co. Vs. State Of Jharkhand
|
September 30, 2002 |
Seema Kanaujia Vs. Regional Labour Commissioner (Central)-Cum-Authority
|
April 4, 2002 |
SHAKUNTALA DEVI Vs. ANGIA MANDALAIN
|
May 10, 2002 |
Shambhu Kant Dubey Vs. State Of Jharkhand
|
April 19, 2002 |
Shamsuddin Ansari Vs. State Of Bihar
|
November 27, 2002 |
SHANKAR KUMAR GHOSH Vs. STATE OF BIHAR AND ORS.
|
August 5, 2002 |
SHANKAR RAM Vs. STATE OF JHARKHAND
|
December 4, 2002 |
Shankari Prasad Niyogi Vs. B.C.C.L.
|
December 13, 2002 |
Shanti Margret Harun Vs. State Of Jharkhand
|
September 23, 2002 |
SHANTI PRASAD Vs. STATE OF JHARKHAND
|
November 11, 2002 |
Shashi Prabha Sinha Vs. Vinoba Shave University Hazaribagh
|
April 24, 2002 |
SHATRUGHAN KESHARI Vs. STATE OF JHARKHAND
|
September 9, 2002 |
Sheikh Manir Vs. State of Bihar
|
October 31, 2002 |
Shekhar Kumar Vs. State of Bihar
|
March 7, 2002 |
Sheo Lal Mahto Vs. Damodar Valley Corporation Through Its Chief Engineer And Agent
|
November 27, 2002 |
Sheo Shakti Cement Industries Vs. Jharkhand State Electricity Board
|
September 30, 2002 |
Sheo Shankar Vishwakarma Vs. State Of Jharkhand
|
July 17, 2002 |
Sheo Singh Vs. Bihar State Electricity Board
|
May 6, 2002 |
Sheochandra Jha Vs. State Of Bihar
|
October 9, 2002 |
Sheoji Singh Vs. Jharkhand State Electricity Board
|
December 11, 2002 |
Shesh Muni Ram Vs. State Of Jharkhand
|
July 24, 2002 |
SHIKSHA SAMITY, JAMESHDPUR Vs. STATE OF JHARKHAND
|
July 23, 2002 |
Shiv Charan Singh Sardar Vs. State Of Bihar
|
October 30, 2002 |
Shiva Charan Hembrum Vs. State of Bihar
|
November 18, 2002 |
SHIVAJEE SHARMA Vs. STATE OF JHARKHAND AND ORS.
|
October 8, 2002 |
Shivam Coke (P) Ltd. Vs. State Of Jharkhand
|
February 19, 2002 |
Shivam Lime Works And Shivam Sodium Silicate Industries Vs. Central Coal Field Ltd.
|
September 30, 2002 |
SHIVAM RE ROLLING MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 19, 2002 |
Shivnandan Singh Vs. State Of Jharkhand
|
November 26, 2002 |
SHRAWAN KUMAR GIRI Vs. RITA DEVI
|
June 27, 2002 |
Shree Gopal Goenka Vs. Union Of India
|
March 13, 2002 |
Shree Ram Dubey Vs. State Of Jharkhand
|
October 30, 2002 |
SHRIMANDAR KUMAR JAIN Vs. STATE OF BIHAR
|
October 31, 2002 |
SHUKARMANI DEVI Vs. KRISHANA PANDEY
|
February 13, 2002 |
Shyam Chandra (Charan) Hembrom Vs. State of Bihar (Now Jharkhand)
|
September 30, 2002 |
Shyam Narayan Tiwary Vs. State Of Bihar
|
March 27, 2002 |
Shyam Sundar Agarwal And 4 Ors. Vs. Jharkhand State Agricultural Marketing Board
|
April 16, 2002 |
Shyam Sunder Prasad Singh Vs. Vinoba Shave University
|
August 16, 2002 |
Shyama Kant Pathak Vs. State Of Bihar
|
March 7, 2002 |
Singh Saw Mill Vs. State Of Jharkhand
|
December 10, 2002 |
Siru Hembrom Vs. State of Bihar (Now Jharkhand)
|
October 4, 2002 |
Sita Kuar Vs. State Of Jharkhand
|
March 14, 2002 |
Sita Ram Oraon @ Situa Oraon Vs. State Of Bihar (Now Jharkhand)
|
October 4, 2002 |
Sitaram Sharma Vs. State Of Bihar
|
July 16, 2002 |
Siyan (Kujur) Minz Vs. Sri Chandra Shekhar Azad
|
March 22, 2002 |
SIYON MINZ Vs. CHANDRA SHEKHAR AZAD
|
March 22, 2002 |
Sk.Najeeb Vs. Sk.Kurban
|
August 16, 2002 |
Smeatons Projects Pvt.Ltd. Vs. State Of Bihar
|
September 19, 2002 |
SMITA SINHA Vs. STATE
|
May 10, 2002 |
Smriti Sinha Vs. State Of Jharkhand
|
May 5, 2002 |
SMT. CHINTA DEVI AND ANR. Vs. SMT. SARASWATI DEVI
|
September 24, 2002 |
SMT. KULDEEP KAUR Vs. STATE OF JHARKHAND AND ORS.
|
October 6, 2002 |
SMT. PANWA CHAMARIN Vs. BHARAT COKING COAL LTD. AND ORS.
|
August 28, 2002 |
SMT. SANICHARI DEVI Vs. C.C.L. AND ORS.
|
April 30, 2002 |
SMT. SUNITA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD AND ORS.
|
September 16, 2002 |
Snehlata Vs. Raj Kishor Singh
|
February 18, 2002 |
Snehlata Sinha Vs. Ranchi University
|
March 7, 2002 |
SOHAN MAHTO Vs. STATE OF BIHAR
|
October 3, 2002 |
Sohrai Oraon Vs. State of Bihar
|
July 30, 2002 |
SOMARU RAM Vs. CENTRAL COALFIELD LTD. AND OTHERS
|
November 28, 2002 |
Sonali Vs. Siddhu Kanhu University
|
August 30, 2002 |
Sonia Devi Vs. State Of Jharkhand
|
December 10, 2002 |
SOURAV BANERJEE Vs. JHARKHAND SECONDARY EXAMINATION COUNCIL
|
February 11, 2002 |
Sri Chandra Bhushan Jha Etc. Vs. State Of Jharkhand
|
June 26, 2002 |
SRI INDRA DEO TIWARI Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 26, 2002 |
Sri Kanta Das Vs. State of Jharkhand
|
March 5, 2002 |
SRI LAKSHMI NARAIN DAS Vs. STATE OF JHARKHAND AND ORS.
|
May 15, 2002 |
Sri Ram Transport Finance Company Ltd. Vs. State
|
May 8, 2002 |
Sri Suraj Narayan Lala Vs. State Of Jharkhand
|
December 13, 2002 |
Sri Sushil Ignatius Minz Vs. State Of Jharkhand
|
May 10, 2002 |
State Vs. Golo Dom
|
February 28, 2002 |
STATE BANK OF INDIA Vs. AMIRUL ARFIN GANDHI
|
January 4, 2002 |
STATE OF BIHAR Vs. MANOJ SAHU ALIAS MANOJ PRASAD SAHU
|
February 28, 2002 |
STATE OF BIHAR Vs. MD. VAKIL
|
July 30, 2002 |
State Of Bihar Vs. Bhupendra
|
June 14, 2002 |
State Of Bihar Vs. Sri Bajrang Udyog
|
June 13, 2002 |
State Of Bihar Vs. Prabha Kumari
|
May 10, 2002 |
State Of Bihar Vs. Arvind Vijay Bilung
|
February 12, 2002 |
State Of Bihar Vs. Laxman Singh
|
May 2, 2002 |
State Of Bihar Vs. Kumari Abha
|
July 23, 2002 |
State Of Bihar Vs. Premlata Verma
|
July 4, 2002 |
State Of Bihar Vs. Javed Shaukat
|
August 14, 2002 |
State of Bihar Vs. Biru Mahto
|
August 26, 2002 |
STATE OF BIHAR Vs. RATAN LAL SAHU
|
July 1, 2002 |
State Of Bihar Vs. Vijay Kumar Chowdhury
|
July 9, 2002 |
STATE OF BIHAR (NOW JHARKHAND) Vs. MANOJ SAHU @ MANOJ PRASAD SAHU
|
February 23, 2002 |
State of Bihar (through Collector) Vs. Madhulata Modi
|
June 24, 2002 |
STATE OF BIHAR AND ORS. Vs. VIJAY NAND MISHRA
|
July 10, 2002 |
State Of Bihar Through Dy.Commissioner Vs. Mustt.Muluwa
|
September 16, 2002 |
State Of Jharkhand Vs. Harsh Singh
|
July 31, 2002 |
State Of Jharkhand Vs. Uma Devi
|
December 12, 2002 |
State of Jharkhand Vs. Ajay Kumar Sinha
|
March 11, 2002 |
State Of Jharkhand Vs. Jwala Singh
|
March 14, 2002 |
STATE OF JHARKHAND Vs. ANIL SHARMA
|
November 29, 2002 |
STATE OF JHARKHAND Vs. AJAY KUMAR SINHA
|
March 14, 2002 |
STATE OF JHARKHAND Vs. GRAY HOUND TRANSPORT CO PVT LTD
|
February 19, 2002 |
State Of Jharkhand And Sachida Nand Akhauri Vs. Arbind Kumar Roy
|
April 4, 2002 |
STATE THROUGH S.P. Vs. BISHWANATH PRASAD
|
June 18, 2002 |
STATE THROUGH THE SUPDT. OF POLICE Vs. MITHILESH KUMAR SINGH @ M.K. SINGH
|
June 14, 2002 |
STEEL AUTHORITY OF INDIA LIMITED Vs. NIRAMALA DEVI
|
February 15, 2002 |
Steel Authority Of India Limited Vs. State Of Bihar
|
February 26, 2002 |
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT BOKARO
|
June 13, 2002 |
Steel Authority Of India Ltd. Vs. Baldeo Singh
|
September 19, 2002 |
Steel Authority Of India Ltd. Vs. Rungta Project Ltd.
|
June 26, 2002 |
Steel Authority Of India Ltd. Vs. Ranjit Kumar Thakur
|
September 9, 2002 |
STEEL AUTHORITY OF INDIA LTD. Vs. NAV BHARAT MOTOR FINANCE AND ORS.
|
July 22, 2002 |
STEEL AUTHORITY OF INDIA LTD. Vs. STEEL PRODUCTS LTD. AND ANR.
|
July 17, 2002 |
Steel Authority Of India Ltd.(Sail) Vs. Presiding Officer, Labour Court
|
November 27, 2002 |
STEEL CITY COMPTO AIDS PRIVATE LTD Vs. TEHMUL BURJORJI BUGLI
|
May 2, 2002 |
STEEL OUTHORITY OF INDIA LTD Vs. SUKANTA KUMAR ROY
|
September 11, 2002 |
STUDENTS UNION OF GOVT. PHARMACY INSTITUTE BARIATU Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2002 |
Sub-Divisional Engineering Microwave (Mntce) Telephone Exchange Bokaro Steel City Vs. State Of Jharkhand
|
October 4, 2002 |
SUBHASH CHANDRA SINGH Vs. STATE OF JHARKHAND
|
February 4, 2002 |
Suchit Bhagat Vs. Indian Overseas Bank
|
September 10, 2002 |
SUDHA PANDEY Vs. LEELA DEVI
|
February 14, 2002 |
SUDHA VIJAY Vs. DIVISIONAL MANAGER BIHAR STATE ROAD TRANSPORT CORPORATION
|
May 9, 2002 |
Sudhir Chandra Kunwar Vs. State of Bihar
|
August 13, 2002 |
Sudhir Yadav Vs. State Of Bihar
|
April 8, 2002 |
Sudipta Rai @ S.Roy Vs. Presiding Officer, Labour Court
|
July 18, 2002 |
SUGIYA ORAON Vs. CENTRAL COALFIELD LTD. AND OTHERS
|
January 29, 2002 |
Sujan Kumar Das Vs. State Of Jharkhand
|
April 19, 2002 |
Sujata Devi Vs. Pramod Kumar Yadav
|
March 13, 2002 |
Sukal Hansda Vs. State Of Bihar
|
October 1, 2002 |
SUKHDEO BHUIAN Vs. STATE OF JHARKHAND
|
November 28, 2002 |
Sukhdeo Mandal Vs. Hindustan Copper Ltd.
|
April 5, 2002 |
SUKHMAN BODRA Vs. STATE OF BIHAR
|
August 5, 2002 |
Sukhnath Baraik Vs. Bihar State Electricity Board
|
January 11, 2002 |
SUKHOMOY CHOUDHARY Vs. ASHOK RAM
|
February 5, 2002 |
SUKHRAM BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 11, 2002 |
Sukumar Vs. Indian School Of Mines
|
October 9, 2002 |
Suman Kumar Vs. State Of Bihar
|
March 6, 2002 |
SUMIT FUELS Vs. STATE OF JHARKHAND AND ORS.
|
August 27, 2002 |
Sumit Kumar Yadav Vs. State Of Jharkhand
|
February 27, 2002 |
Sumitri Devi Vs. State Of Jharkhand
|
June 11, 2002 |
Suna Manjhi alias Sana Ram Manjhi Vs. State of Bihar (Now Jharkhand)
|
December 17, 2002 |
SUNIL GOWALA @ SUNIL GOPE AND ORS. ETC. Vs. STATE OF BIHAR
|
August 30, 2002 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
February 21, 2002 |
SUNIL KUMAR DUBEY Vs. STATE OF JHARKHAND AND ANR.
|
February 7, 2002 |
Sunil Pratap Vs. State Of Bihar
|
February 13, 2002 |
SUNILKUMAR GUPTA Vs. KUNTI GUPTA
|
February 19, 2002 |
Super Paint And Varnish Vs. B.S.E.B.
|
January 3, 2002 |
SUPERINTENDING ENGINEER (CIVIL), D.V.C. BOKARO Vs. ARVIND KUMAR
|
February 18, 2002 |
Suprakash Bhandari Vs. State of Jharkhand
|
September 25, 2002 |
Supriya Dhaboo Vs. Basant Kumar Agarwal
|
August 18, 2002 |
SURAJ NARAYAN TIWARY Vs. STATE OF JHARKHAND
|
May 7, 2002 |
Suraj Rai Vs. State Of Jharkhand
|
April 16, 2002 |
Suranjan Prasad Vs. Bihar State Housing Board
|
September 6, 2002 |
Surbali Devi Vs. Union Of India
|
January 2, 2002 |
Surendra Jha Vs. Mineral Area Development Authority
|
August 8, 2002 |
SURENDRA KUMAR Vs. STATE OF BIHAR AND ORS.
|
August 13, 2002 |
Surendra Nath Choubey Vs. State Of Bihar
|
September 19, 2002 |
SURENDRA PRASAD Vs. BIHAR STATE HOUSING BOARD
|
October 31, 2002 |
Surendra Prasad Singh Vs. Executive Engineer National Highway Division No.2
|
October 7, 2002 |
Surendra Prasad Singh Vs. State of Jharkhand
|
April 12, 2002 |
SURENDRA SAO Vs. SUMITRA DEVI
|
July 4, 2002 |
SURESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
May 8, 2002 |
SURESH NAYAK Vs. STATE OF JHARKHAND
|
March 6, 2002 |
SURESH SINGH Vs. STATE OF JHARKHAND
|
June 25, 2002 |
Sureshwar Prasad Vs. Chairman J.S.E.B.
|
June 13, 2002 |
Sushanta Kumar Paul Vs. State Of Jharkhand
|
November 28, 2002 |
Sushil Choudhary Vs. State Of Bihar
|
December 17, 2002 |
Sushil Kumar Sinha Vs. State Of Jharkhand
|
March 13, 2002 |
SUSHILA CHEMICALS PVT. LTD. Vs. B.C.C.L. AND ORS.
|
August 19, 2002 |
SUSHILA PRASAD Vs. PRESIDING OFFICER
|
September 11, 2002 |
Sushma Kumari Vs. State Of Jharkhand
|
September 23, 2002 |
SWAPAN GHOSH @ CHHOTU Vs. STATE OF JHARKHAND
|
May 7, 2002 |
Syed Ahmad Vs. Presiding Officer, Labour Court
|
July 5, 2002 |
SYED MOHAMMAD MUZTAR Vs. UNION OF INDIA (UOI) AND ORS.
|
April 16, 2002 |
SYED TALIB HUSSAIN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COAL FIELDS LTD
|
August 7, 2002 |
SYED TAMUL HUSSAIN Vs. STATE OF BIHAR
|
June 11, 2002 |
Tahal Dusadh Vs. State Of Bihar
|
September 16, 2002 |
Tajiban Khatoon Vs. Lao Kumar
|
July 11, 2002 |
TAJIBAN KHATOON AND ANR. Vs. LAO KUMAR AND ANR.
|
July 10, 2002 |
Tami Juddin @ Tami Juddin Mirdha @ Tami Juddin Mirdaha Vs. State
|
February 27, 2002 |
TAPAS KUMAR BANERJEE Vs. STATE OF BIHAR
|
May 3, 2002 |
Tapaswini Devi Vs. State Of Jharkhand
|
November 28, 2002 |
Tapati Ghosh Vs. State Of Jharkhand
|
March 19, 2002 |
TARA CHARAN PRAMANIK Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
June 26, 2002 |
TARA DUTTA AND OTHERS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND OTHERS
|
December 3, 2002 |
TATA ENGINEERING AND LOCOMOTIVE Vs. REBA RANI MAZUMDAR
|
February 12, 2002 |
Tata Engineering And Locomotive Co.Ltd. Vs. Presiding Officer, Labour Court
|
August 8, 2002 |
Tata Engineering And Locomotive Company Limited Vs. Anjali Rani Mitra
|
July 3, 2002 |
Tata Engineering And Locomotive Company Ltd. Vs. State Of Jharkhand
|
November 29, 2002 |
TATA IRON & STEEL CO. LTD. Vs. FAGWALI SAO AND ORS.
|
July 5, 2002 |
Tata Iron & Steel Co.Ltd. Vs. Presiding Officer, - Respondents Labour Court, Jamshedpur
|
August 21, 2002 |
Tata Iron & Steel Company Ltd. Vs. Md.Ziauddin
|
July 11, 2002 |
Tata Iron And Steel Co.Ltd. Vs. Labour Court
|
October 31, 2002 |
Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
|
July 9, 2002 |
Tata Iron And Steel Co.Ltd. Vs. State Of Jharkhand
|
May 6, 2002 |
Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
|
July 23, 2002 |
Tata Iron and Steel Company Ltd. Vs. State of Bihar
|
September 12, 2002 |
TATA IRON STEEL COMPANY LTD Vs. STATE OF BIHAR
|
December 17, 2002 |
TATA WORKERS UNION Vs. STATE OF JHARKHAND
|
February 22, 2002 |
TATA WORKERS UNION Vs. UNION OF INDIA
|
June 14, 2002 |
Taukir Alam Vs. Firdoshi Bibi
|
March 19, 2002 |
TELANI GURIA Vs. STATE OF JHARKHAND
|
February 15, 2002 |
Telco Vs. State Of Jharkhand
|
April 26, 2002 |
Tetar Bhuian Vs. Bharat Coking Coal Ltd.
|
January 31, 2002 |
Tetri Devi Vs. Sukro Mahto
|
April 22, 2002 |
THAKUR GHANSHAM SINGH MUNDA Vs. COMMISSION S.C. DIVISION
|
July 2, 2002 |
THAKUR PRASAD MAHATO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 12, 2002 |
THE CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COAL-FIELD LIMITED, RANCHI Vs. REGIONAL LABOUR COMMISSIONER, (CENTRAL) AND ORS.
|
March 8, 2002 |
TIMKEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2002 |
TIN PLATE COMPANY OF INDIA LIMITED Vs. STATE OF BIHAR
|
May 10, 2002 |
TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF BIHAR
|
August 30, 2002 |
Tribeni Prasad Vs. Chairman-Cum-Managing Director, Ccl
|
April 1, 2002 |
TRINBHUWAN SAO Vs. TULSI SAO
|
July 10, 2002 |
Triveni Ram Vs. State Of Bihar
|
March 7, 2002 |
TULABALA SARDARIN AND DINBANDHU SINGH SARDAR @ DINBANDHU SINGH Vs. STATE OF BIHAR
|
December 10, 2002 |
Tulsi Rai Vs. Life Insurance Corporation Of India
|
July 22, 2002 |
Tunu Raut @ Tuna Raut Vs. State
|
January 31, 2002 |
Turu @ Gurua Munda Vs. State of Jharkhand
|
April 4, 2002 |
Udai Pratap Singh Vs. State Of Bihar
|
July 16, 2002 |
UDAY BAHADUR PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
May 10, 2002 |
Uday Narayan Singh Vs. Heavy Engineering Corporation Ltd.
|
July 10, 2002 |
Udharan Chaudhary Vs. Jharkhand State Electricity Board
|
November 22, 2002 |
Udhwa Prakhand Nav-Yatayat Shawlambi Sahkari Samiti Ltd. Vs. State Of Jharkhand
|
April 12, 2002 |
ULFAT ALI Vs. RANCHI MUNICIPAL CORPORATION AND ORS.
|
July 3, 2002 |
Uma Food Products Vs. BCCL
|
August 22, 2002 |
Umar Ansari Vs. State of Bihar
|
December 9, 2002 |
Umesh Dubey Vs. State Of Jharkhand
|
March 4, 2002 |
Umesh Mandal Vs. Eastern Coal Fields Ltd.
|
March 19, 2002 |
UMESH NARAYAN PRASAD Vs. CENTRAL COALFIELDS LTD
|
October 11, 2002 |
Umesh Prasad Sinha Vs. State Of Bihar
|
September 5, 2002 |
Umesh Saha Vs. State Of Bihar
|
January 9, 2002 |
UMESHWAR SAHU Vs. STATE OF JHARKHAND
|
June 18, 2002 |
Union Bank Of India Etc. Vs. Y.N.Mishra (Sri) Etc.
|
October 3, 2002 |
Union of India Vs. Tata Engineering and Locomotive Company Limited, Jamshedpur
|
August 23, 2002 |
Union Of India Vs. Hari Mahto
|
April 16, 2002 |
Union Of India Through Officer On Special Duty, Deptt.Of Energy & Coal Vs. R.P.Chaurasiya
|
June 14, 2002 |
United Collieries Ltd. Vs. Coal India Limited
|
August 14, 2002 |
UNITED INDIA INSURANCE CO LTD Vs. RAM SAWARI
|
January 16, 2002 |
United India Insurance Co.Ltd. Vs. Husani Baitha
|
April 17, 2002 |
United India Insurance Co.Ltd. Vs. Usha Devi
|
May 15, 2002 |
United India Insurance Co.Ltd. Vs. Mostt.Kableshwa
|
January 28, 2002 |
United India Insurance Company Limited Vs. Arati Devi
|
February 5, 2002 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANOJ KUMAR CHAUDHARY AND ORS.
|
November 1, 2002 |
Upendra Prasad Pathak, Etc.And Jay Prakash Narayan Rai Vs. State Of Bihar
|
March 8, 2002 |
UPENDRA SINGH AND Vs. STATE OF BIHAR
|
August 30, 2002 |
URANIUM CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL DHANBAD
|
September 10, 2002 |
Uranium Corporation Of India Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.2
|
August 26, 2002 |
Urmila Devi Vs. State Of Jharkhand
|
December 11, 2002 |
Ursline Primary Techers Education College Etc.Etc. Vs. State Of Jharkhand
|
March 7, 2002 |
Usha Martin Industries Ltd. Vs. State Of Bihar
|
August 23, 2002 |
Usha Martin Industries Ltd. Vs. Bihar State Electricity Board
|
September 12, 2002 |
Usha Sharma Vs. Ranchi University
|
January 23, 2002 |
UTTAM KUMAR PRADHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 5, 2002 |
Vakil Murmu and Budhrai Hembrom Vs. State of Bihar
|
October 11, 2002 |
VARAN KUMAR SHARMA @ VARAN SHARMA Vs. STATE OF BIHAR
|
April 16, 2002 |
VED NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
March 26, 2002 |
Venudhar Mahanti Vs. State Of Jharkhand
|
December 13, 2002 |
VIDYA BHUSHAN PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
May 8, 2002 |
VIDYA KUMAR Vs. INDIAN IRON AND STEEL CO. LIMITED AND ORS.
|
February 14, 2002 |
Vijai Kumar Choudhary Vs. Jharkhand State Electricity Board
|
January 8, 2002 |
Vijay Choubey Vs. State Of Bihar
|
July 8, 2002 |
Vijay Ekka alias Vijaiy Ekka Vs. State of Bihar
|
August 27, 2002 |
VIJAY KUMAR Vs. STATE OF JHARKHAND
|
February 15, 2002 |
Vijay Kumar Mallik Vs. Union Of India
|
December 18, 2002 |
Vijay Mahto Vs. Bihar State Electricity Board
|
March 21, 2002 |
VIJAY MONDAL Vs. STATE OF JHARKHAND
|
July 30, 2002 |
VIJAY SINGH RANA Vs. STATE OF JHARKHAND
|
August 28, 2002 |
VIJOY PRASAD YADAV Vs. STATE OF BIHAR AND ORS.
|
September 16, 2002 |
Vinay Pratap Vs. State Of Jharkhand
|
April 3, 2002 |
Virendra Mehra Vs. Bihar Electricity Board
|
January 8, 2002 |
VISHWANATH PRASAD SINHA Vs. UNION OF INDIA
|
October 9, 2002 |
VIVEK GARG AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2002 |
Vyas Muni Gupta Vs. Ranchi Regional Development Authority
|
January 29, 2002 |
Waxpol Industries Ltd. Vs. State Of Bihar
|
August 23, 2002 |
William Ekka Alias Joseph Xian Vs. State Of Bihar
|
August 2, 2002 |
WORKMAN KIRTAN SAWAL Vs. UNION OF INDIA
|
October 3, 2002 |
WORKMAN NIRSA AREA OF ECF LIMITED Vs. EMPLOYEERS MANAGEMENT OF EASTERN COAL FIELD LIMITED
|
October 4, 2002 |
Workman Of Sendra Bansjora Colliery Under Sijua Area Of Bccl Vs. Employers In Relation To Management Of Sendra Bansjora Colliery Through General Manager Sijua Area No.V Of Bccl
|
September 12, 2002 |
Workmen Of Bharat Coking Coal Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
|
October 31, 2002 |
Workmen Of Bhowra (N) Colliery Of Ccl Vs. Central Govt.Industrial Tribunal
|
September 19, 2002 |
Workmen Of Nirsa Area Of Ecf Ltd. Vs. Employers In Relation To Management Of Eastern Coal Field Ltd.
|
October 4, 2002 |
Workmen Represented By National Coal Workers Congress Through Its General Secretary Vs. Employers In Relation To Management Of Central Mine Planning And Design Institute Ltd.
|
July 4, 2002 |
YAKUB KUMAR CHARLES Vs. STATE OF JHARKHAND AND ORS.
|
March 13, 2002 |