REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.Hashim @ Abdul Hasim With Dilip Kumar Chatterjee Vs. State Of Bihar	April 3, 2001
Abdul Mannan Vs. Bharat Coking Coal Ltd.	May 31, 2001
Abdul Wahid Vs. Ranchi Municipal Corporation	February 7, 2001
ABHAI KUMAR SINGH Vs. STATE OF JHARKHAND	January 16, 2001
ABHAI KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.	January 24, 2001
Abu Sayeed Vs. B.A.University, Ranchi	March 29, 2001
Agnu Ram Mahli Vs. Bhola Manjhi	June 4, 2001
Ahmed Sher Vs. Union Of India	October 16, 2001
Ajay Kumar Seth Vs. Union Of India	February 26, 2001
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND	October 5, 2001
Ajay Metachem Ltd. Vs. Commissioner, Chotanagpur Division, Ranchi	February 27, 2001
Ajit Kumar Vs. State Of Jharkhand	May 7, 2001
AJIT KUMAR DAS Vs. STATE OF BIHAR	February 22, 2001
Ajit Kumar Modak Vs. Kanchan Lata Baral	September 11, 2001
Ajlati Devi Vs. Shakuntala Devi	September 11, 2001
Akhil Jharkhand Kalyan Sewa Sangh Vs. State Of Jharkhand	December 4, 2001
Alakh Narayan Jha Vs. State Of Bihar	July 11, 2001
ALCAST ENGINEERING (P) LTD. AND ANR. Vs. STEEL AUTHORITY OF INDIA AND ANR.	February 1, 2001
Alkaro Devi Vs. Rameshwar Mahto	February 20, 2001
ALLAHABAD BANK Vs. STATE OF BIHAR	March 20, 2001
Alok Coal Agency Vs. Dhaneshwari Devi	September 5, 2001
Amar Singh Bedi Vs. State Of Bihar	April 25, 2001
Ambika Singh Vs. State Of Bihar	July 24, 2001
AMNA KHATOON Vs. MOHAMMAD KASHIM ANSARI	January 25, 2001
Amreshwar Prasad Vs. State Of Jharkhand	September 11, 2001
Amrit Kaur Vs. Gul Sharan Singh	July 25, 2001
Anand Kumar Vs. Chief Of Army Staff	May 29, 2001
Ananda Devi Vs. State Of Jharkhand	September 2, 2001
Anil Kumar Vs. State Of Bihar	August 28, 2001
Anil Kumar Verma Vs. State Of Jharkhand	April 27, 2001
Anil Oraon Vs. State Of Bihar	July 3, 2001
ANIRUDHA CHANDRA SINHA Vs. STATE	March 29, 2001
Anjani Kumar Srivastava Vs. State Of Bihar	November 26, 2001
Anjani Sinha Vs. State Of Jharkhand	July 5, 2001
Anjela Khakha Vs. State Of Jharkhand	July 19, 2001
Arbind Kr.Roy Vs. State Of Jharkhand	September 21, 2001
Arbind Kumar Vs. Pradeep Jaiswal	January 30, 2001
ARBIND KUMAR ROY Vs. UNION OF INDIA	July 9, 2001
Arjun Gupta Vs. State Of Jharkhand	September 14, 2001
Arjun Kumar Vs. State Of Bihar	August 24, 2001
ARJUN PRASAD SINGH Vs. PROJECT AND DEVELOPMENT INDIA LTD	March 8, 2001
Arjun Sharma Vs. State Of Bihar	October 7, 2001
ARUN Vs. STATE OF BIHAR AND ORS.	September 11, 2001
ARUN CHANDRA SINGH Vs. RANCHI UNIVERSITY	February 14, 2001
Arun Kumar Vs. State Of Bihar	March 1, 2001
Arun Kumar Prasad Vs. Steel Authority Of India Ltd.	November 20, 2001
Arun Kumar Singh Vs. State Of Jharkhand	July 31, 2001
ARUNA SINHA Vs. STATE BANK OF INDIA	October 4, 2001
ARVIND KUMAR DUBEY Vs. STATE OF BIHAR	April 27, 2001
ARVIND VIJAY BILUNG Vs. STATE OF BIHAR	August 7, 2001
Ashok Kumar Ghatak Vs. State Of Bihar	April 3, 2001
Ashok Kumar Mishra Vs. Bihar State Electricity Board	January 30, 2001
ASHOK KUMAR MISHRA AND ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.	August 10, 2001
Ashok Kumar Singh Vs. State Of Jharkhand	September 27, 2001
Ashok Kumar Tulal Vs. Sheela Dutt	September 10, 2001
Ashok Ram Vs. State Of Bihar	July 12, 2001
Asiatic Oxygen Limited Vs. Bihar Air Products Limited	September 20, 2001
ASSISTANT SUPERINTENDENT OF POST OFFICES, GARHWA Vs. RAM VINOD RAM	April 19, 2001
Astha Vs. Ranchi University	November 26, 2001
AUTOMOBILE ANCILLARY INDUSTRIES JAMSHEDPUR Vs. BIHAR STATE FINANCIAL CORPORATION	April 13, 2001
AWADHESH KUMAR PANDEY Vs. STATE OF JHARKHAND AND ORS.	November 27, 2001
B AKALA BALASWAMY AKALA Vs. STATE OF JHARKHAND	March 19, 2001
B K SINHA Vs. RADHIKA DEVI	May 2, 2001
B. AKALA Vs. UNION OF INDIA	February 20, 2001
B.K.Sinha Vs. Radhika Devi	May 10, 2001
Baba Bhut Nath Briquette Industries Vs. Bharat Coking Coal Ltd.	June 4, 2001
Babu Lal Sharma Vs. Union of India	August 22, 2001
Babul Nath Singh Vs. State	July 25, 2001
BADRI MAHTO Vs. DWARIKA MAHTO	July 20, 2001
BAHADUR MAHATO Vs. STATE OF BIHAR	May 8, 2001
Baidyanath Mukherjee Vs. Janki Devi Verma	January 31, 2001
Baidyanath Roy Vs. Bihar State Housing Board, Patna	August 16, 2001
Balbharan Singh Vs. Bani Chatterjee	September 27, 2001
BALDEO MAHTO Vs. STATE OF BIHAR	March 2, 2001
BALESHWAR MAHTO Vs. STATE OF BIHAR	May 10, 2001
Baleshwar Prasad Singh Vs. Ranchi University, Ranchi	May 10, 2001
BALKESHWAR Vs. CENTRAL COALFIELD LTD	February 12, 2001
Balwant Singh Vs. State Of Bihar	November 20, 2001
BANARSILAL JHUNJHUNWALA Vs. BIHAR STATE ELECTRICITY BOARD	April 20, 2001
Bandhu Boipai Vs. State	June 7, 2001
Bandhu Tirkey Vs. State Of Jharkhand	May 8, 2001
Bank Of India Vs. State Of Jharkhand	May 29, 2001
Bank Of India, Ranchi Vs. Singhbhum Agro Chemical Industries, Chaibasa	July 18, 2001
Barati Mahto Vs. Thakur Mahto	August 6, 2001
Basant Kumar Baghel Vs. State Of Jharkhand	October 10, 2001
BASANTI KACHHAP Vs. STATE OF BIHAR	February 12, 2001
Basanti Mata Hard Coke Enterprises Vs. State Of Bihar	January 23, 2001
Basudeo Mahto Vs. C.C.L.	September 17, 2001
Bethesda Womens Teachers Training College Vs. State Of Jharkhand	November 26, 2001
Bethesda WomenS Teachers Training College Ranchi Vs. State Of Jharkhand	August 28, 2001
BHAGWAN BIRSA ADIVASI AND HARIJAN PARIVAHAN SWAWLAMBI SAMITI Vs. STATE OF BIHAR	March 27, 2001
Bharat Choubey Vs. Udit Narain Choubey	December 15, 2001
Bharat Coking Coal Limited Vs. Jha Briquette Unit	January 3, 2001
Bharat Coking Coal Ltd. Vs. H.P.Biswas & Co.	December 20, 2001
Bharat Coking Coal Ltd. Vs. Industries And Commerce Association	October 9, 2001
Bharat Coking Coal Ltd. Vs. Subhas Mali	May 30, 2001
BHARAT LAL AGRAWAL Vs. SHANTA ROY	July 10, 2001
BHARAT SINGH Vs. AKLU HAZAM	October 3, 2001
Bidesh Singh Vs. Madhav Singh	August 31, 2001
Bihar Air Products Vs. B.S.E.B.	September 18, 2001
BIHAR CO OPERATIVE BANK EMPLOYEES UNION Vs. STATE OF BIHAR	April 25, 2001
Bihar Extrusions Ltd. Vs. Bihar State Electricity Board	July 24, 2001
BIHAR HYDRO CARBON PRODUCTS (P) LIMITED Vs. BIHAR STATE ELECTRICITY BOARD	August 8, 2001
Bihar Hydro Carbon Products (P) Ltd. Vs. B.S.Electricity Board	February 27, 2001
BIHAR HYDRO CARBON PRODUCTS LTD Vs. BIHAR STATE ELECTRICITY BOARD	August 30, 2001
Bihar Pashu Chikitsa Sangh Vs. State Of Bihar	June 8, 2001
Bihar Rajya Vidyut Mazdoor Union Vs. Bihar State Electricity Board	November 20, 2001
BIHAR RAJYA VIDYUT MAZDOOR UNION Vs. BIHAR STATE ELECTRICITY BOARD	September 17, 2001
BIHAR STATE ELECTRIC SUPPLY WORKERS' UNION Vs. BIHAR STATE ELECTRICITY BOARD	January 22, 2001
BIHAR STATE ELECTRICITY BOARD Vs. JHARKHAND STATE ELECTRICITY BOARD	July 10, 2001
Bihar State Electricity Board Vs. Usha Beltron Ltd.	March 5, 2001
Bihar State Electricity Board Vs. Union Of India	March 28, 2001
Bihar State Financial Corporation Vs. Automobile Ancillary Industries, Jamshedpur	September 13, 2001
Bihar State Housing Board Vs. Yogendra Singh	July 6, 2001
Bijender Prasad Yadav Vs. State Of Bihar	August 3, 2001
Bijoy Singh Vs. Bihar State Electricity Board	August 24, 2001
BILAUTIA DEVI Vs. STATE	January 24, 2001
Bimal Kishore Sahu Vs. State Of Bihar	April 26, 2001
BINOD BIHARI RAJWAR Vs. STATE OF BIHAR	January 15, 2001
BINOD KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK	January 10, 2001
Binod Prasad Karn Vs. Hari Shankar Prasad	March 15, 2001
Bir Singh Uraon Vs. Bisawa Oraon	September 10, 2001
Birendra Jha @ Virendra Jha Vs. State Of Jharkhand	July 11, 2001
Birendra Kumar Vs. State Of Jharkhand	August 7, 2001
Biriya Bhagat Vs. State Of Bihar	April 25, 2001
Birju Prasad Vs. Daro Prasad Singh @ Darogi Prasad	July 19, 2001
Birsai Oraon Vs. Tibra Kumhar	September 4, 2001
Bishnu Kumar Choubey Vs. Shanti Devi	July 17, 2001
BISHUN TELI Vs. BHUPAT TELI	February 16, 2001
Bishwa Nath Ram Vs. State Of Bihar	February 27, 2001
BISHWA RANJAN DAS Vs. MALKIYAT SINGH	June 14, 2001
BISHWANATH CHOUDHARY Vs. HEAVY ENGINEERING COR LTD	February 23, 2001
Bishwanath Jha Vs. Bihar State Electricity Board	August 28, 2001
Biswanath Singh Vs. State Of Jharkhand	February 8, 2001
Bokaro Ispat Kamgar Union Vs. Chairman, Sail	December 7, 2001
BOKARO KARMCHARI Vs. HINDUSTHAN STEEL WORKS	April 27, 2001
Bokaro Karmchari Panchayat Vs. Hindustan Steel Works Construction Ltd.	May 1, 2001
Brahma Dutt Sharma Vs. State Of Bihar	October 8, 2001
Brahma Ramani @ Rabbani Vs. J.S.E.B.	September 13, 2001
BRAJESH KUMAR SINGH Vs. STATE OF BIHAR	April 6, 2001
Budhan Mian Vs. Hari Lal Rana	September 18, 2001
Budheshwar Karmakar Vs. State Of Jharkhand	September 12, 2001
Budhram Bhagat Vs. State Of Bihar	August 22, 2001
BUDHU ORAON Vs. BIRAS MANI MINZ	October 11, 2001
C M ALLAHABAD BANK Vs. PARSAN KUMAR	July 16, 2001
CASTINGS (INDIA) INC Vs. UNION OF INDIA	August 9, 2001
Central Coalfields Limited Vs. Utkal Coal Carriers Pvt.Ltd.	July 26, 2001
CENTRAL COALFIELDS LTD Vs. MAHABIR CONSTRUCTION COMPANY RANCHI	June 22, 2001
Central Coalfields Ltd. Vs. Union Of India	June 8, 2001
Central Rainfed Upland Rice Research Station, Hazaribagh Vs. Union Of India	November 29, 2001
CHACHA NEHRU VIDYAPITH Vs. AUTHORITY UNDER MINIMUM WAGES ACT	January 31, 2001
Chahbar Mahto Vs. Kaushalya Devi	October 8, 2001
Chainpur Vyapar Mandal Vs. State Of Jharkhand	August 14, 2001
Champai Soren Vs. Union Of India	December 19, 2001
CHANCELLOR, UNIVERSITIES OF JHARKHAND Vs. LAL CHANDRA CHURAMANI NATH SHAHDEO	August 7, 2001
Chandra Bhushan Sinha Vs. State Of Bihar	March 29, 2001
Chandra Kishore Singh Vs. State Of Jharkhand	November 23, 2001
Chandra Mohan Mundari Vs. State Of Bihar	May 8, 2001
Chandra Prabha Devi With Jago Mandal With Veena Devi With Ram Das Mandal Vs. Regional Institute Of Technology	September 10, 2001
CHANDRANI SINHA Vs. KAUSIK SINHA	April 26, 2001
CHHAYA SINGH Vs. STATE OF JHARKHAND	December 7, 2001
CHHOTANAGPUR SMALL SCALE INDUSTRIES ASSOCIATION Vs. STATE OF BIHAR	February 22, 2001
CHITRA KUMARI Vs. STATE OF JHARKHAND AND OTHERS	October 5, 2001
Chitra Kumari Vs. State Of Jharkhand	June 18, 2001
CITIZENS CAUSE Vs. STATE OF JHARKHAND	April 9, 2001
Citizens Cause Vs. State Of Jharkhand	July 18, 2001
Commissioner Of Central Excise Vs. International Auto Products (P) Ltd., Jamshedpur	September 12, 2001
CONSERVATOR OF FOREST Vs. STATE OF BIHAR	July 18, 2001
CONTINENTAL TRANSPORT AND CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR	July 10, 2001
D.R.Norula Vs. Central Coal Fields Ltd.	October 16, 2001
Dalmia Cement (Bharat) Ltd. Vs. Bharat Refractories Ltd.	June 19, 2001
DAMODAR NATH OHDAR Vs. STATE OF BIHAR	January 31, 2001
Darjo Tana Bhagat Vs. Sahi Oraon	December 20, 2001
Daru Munda Vs. Litta Munda	July 23, 2001
Dasrath Sao Vs. State Of Bihar	June 7, 2001
Dav High School Through Secretary Laxman Yadav Vs. State Of Jharkhand	August 24, 2001
DAYA RAM GOPE Vs. CENTRAL COALFIELD LTD. AND ORS.	July 7, 2001
Deep Srivastava Vs. Steel Authority Of India Ltd.	September 25, 2001
DEORI BANKIRA Vs. STATE OF BIHAR	April 19, 2001
Devaki Tirke Vs. State Of Bihar	February 15, 2001
Devendra Singh Vs. State Of Jharkhand	September 28, 2001
Dhananjay Mahato Vs. State Of Bihar	September 6, 2001
Dharam Raj Tiwari Vs. State Of Bihar	April 4, 2001
Dhrubalal Bose Vs. State Of Bihar	January 10, 2001
DHRUVA NARAYAN SINHA Vs. STATE OF BIHAR	February 6, 2001
Dilip Kumar Bohra Vs. State Of Jharkhand	February 13, 2001
Dilip Kumar Mahto Vs. State Of Bihar	January 16, 2001
DIMPLE SCHEICE AND SPORTS HOUSE Vs. RANCHI UNIVERSITY	August 7, 2001
Dinesh Chandra Mahato Vs. State Of Bihar	July 23, 2001
Dinesh Kumar Chawla Vs. Mahabir Karmkar	July 20, 2001
DIPAN RAM Vs. STATE OF JHARKHAND AND ORS.	November 23, 2001
Director (Personnel), Bccl Vs. Regional Labour Commissioner, Dhanbad	November 20, 2001
District Bar Association Sahibganj Vs. State Of Jharkhand	May 10, 2001
Divisional Forest Officer, Dhanbad Vs. Navchetan Sahkari Grih Nirman Samiti, Kamaldih	July 18, 2001
DR. ANANDA DEVI Vs. STATE OF JHARKHAND AND ORS.	September 21, 2001
Dukhan Bhuiyan Vs. Mangli Khan	February 15, 2001
DURGA CHARAN DEOGHARIA Vs. STATE OF JHARKHAND	August 27, 2001
EMPLOYEES IN RELATION TO THE MANAGEMENT OF BALIHAR Vs. PRESIDING OFFICER	March 2, 2001
Employer In Relation To Management Of Moonidih Project Of Bccl Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad	May 10, 2001
EMPLOYER MANAGER OF CENTRAL MINE PLANNING AND DESIGN Vs. UNION OF INDIA	April 6, 2001
Employers In Relation To Management Of Bhalgora Area Of Bccl Vs. Union Of India	July 31, 2001
EMPLOYERS IN RELATION TO THE BHURKUNDA COLLIERY C.C.L Vs. THEIR WORKMEN	May 11, 2001
EMPLOYERS MGMT AMLABAD COLLIERY OF BCCL Vs. P O C G I T NO 2	February 20, 2001
Etwari Pandit Vs. Teklal Baitha	August 30, 2001
Funia Mahatani Vs. Ledo Mahato	September 12, 2001
G.And H.High School Vs. State Of Bihar	January 30, 2001
Gajo Saha Vs. State Of Jharkhand	December 13, 2001
GANESH CHANDRA DEY Vs. STATE OF BIHAR	January 25, 2001
GANESH SAH Vs. STATE OF JHARKHAND AND ORS.	September 26, 2001
Gango Oraon @ Ganga Oraon Vs. Lal Bhanu Pratap Nath Shahdeo	January 19, 2001
Gauri Bala Bhosh And Lall Mohan Sarkar Vs. Damodar Valley Corporation	July 18, 2001
GAUTAM KUMAR BARNWAL Vs. ISHWARI PRASAD SAHA	September 17, 2001
Geeta Kumari Vs. State Of Jharkhand	September 12, 2001
Geeta Sen @ Geeta Rani Sen Vs. Laxman Pandey	July 16, 2001
Ghanshyam Das Bajaj Vs. Keshav Prasad Modi	January 4, 2001
Ghanshyam Tiwari Vs. Suresh Chandra Tiwari	September 3, 2001
Ghasi Ram Gope Vs. State Of Jharkhand	September 20, 2001
GHASI RAM GOPE Vs. STATE OF JHARKHAND AND OTHERS	October 5, 2001
Gokhul Kewat Vs. Durjan Manjhi	July 17, 2001
Golesta Tigga Vs. State Of Bihar	August 1, 2001
Gopal Singh Vs. State Of Bihar	September 28, 2001
Gopesh Chandra Dev Vs. Arun Kumar Sah	January 19, 2001
Gorakhnath Tiwari Vs. State	February 7, 2001
GOURI SHANKAR PRASAD Vs. BRAHMANAND SINGH	June 22, 2001
Government Of Bihar, Subarnrekha Multipurpose Project, Chandil Vs. Madhusudan Choudhary	November 27, 2001
Govind Prasad Kanudia @ G.P.Kanudia Vs. State Of Jharkhand	December 13, 2001
GRAY HOUND TRANSPORT CO Vs. UNION OF INDIA	September 28, 2001
Gulbahar Sheikh Vs. Sanjay Kumar Pande	July 25, 2001
Gulraj Poddar Vs. B.S.Electricity Board	February 6, 2001
GYANENDRA KUMAR SRIVASTAVA Vs. STATE OF BIHAR	May 9, 2001
H.M.P.Cements Limited Vs. Bihar State Electricity Board	April 20, 2001
H.M.Sehgal Vs. Heavy Engineering Corporation	July 5, 2001
H.N.Pareek & Company Vs. State Of Jharkhand	November 20, 2001
Harendra Tiwari Vs. State Of Bihar	March 28, 2001
Hari Charan Hemrom Vs. State Of Jharkhand	January 24, 2001
Hari Kishan P.Seth Vs. Kalidas Biswas	July 12, 2001
HARI PRASAD SINGH Vs. PRAKASH SINGH	October 15, 2001
Hari Singh Munda Vs. Dondo Munda	April 4, 2001
HARMOHENDRA SINGH LAMBA Vs. STATE OF BIHAR	April 25, 2001
HAROON ORAON Vs. STATE OF BIHAR	February 8, 2001
Hec Officers Association Vs. Heavy Engineering Corporation Ltd.	June 4, 2001
Hem Chand Vs. Union of India	April 20, 2001
Hemant Kumar Vs. State Of Bihar	April 10, 2001
Hindustan Copper Ltd. Vs. State Of Bihar	February 6, 2001
Hindustan Copper Ltd. Vs. Government Of India, Ministry Of Labour	November 20, 2001
Hindustan Lever Limited Vs. Icon Dairy Foods (India) Pvt.Limited	July 24, 2001
HIRALAL AGARWAL Vs. BIHAR STATE ELECTRICITY BOARD	April 26, 2001
HIRDA DEVI Vs. DEOLAKHAN DEVI	October 11, 2001
IBRAHIM MIAN Vs. BHARAT COKING COAL LIMITED	July 19, 2001
INDIAN OXYGEN LIMITED Vs. TATA IRON & STEEL COMPANY LIMITED	June 19, 2001
INDRA NATH BHAGAT Vs. DUKHA BHAGAT	February 16, 2001
Industrial Development Bank Of India Vs. Rudra Pratap Sarangi	July 16, 2001
IRSHAD AHMAD Vs. STATE OF JHARKHAND AND ORS.	July 23, 2001
Ishwar Charan Sarangi Vs. Durga Prasad Trivedi	September 3, 2001
Ishwari Gope Vs. State Of Jharkhand	July 23, 2001
JADU ORAON Vs. STATE	July 11, 2001
Jagarnath Mandal Vs. State Of Bihar	August 23, 2001
Jagawa Oraon Vs. State Of Bihar	April 19, 2001
JAGDISH PANDEY Vs. STATE OF BIHAR	May 8, 2001
JAGDISH RAM PASWAN Vs. BIHAR STATE ELECTRICITY BOARD	March 27, 2001
JAGDISH SAO Vs. STATE OF BIHAR	January 16, 2001
JAGDISH SINGH and SONS Vs. BIHAR STATE AGRL MKTG BOARD	August 7, 2001
JAGESHWAR MAHTO Vs. STATE OF BIHAR	August 1, 2001
Jai Kumar Keshri @ Jai Kumar Sah Vs. Anil Prasad Keshri	May 17, 2001
JAI MAA VESNO FUELS Vs. B C C L	March 5, 2001
Jai Mangal Prasad Singh Vs. State Of Bihar	July 6, 2001
Jai Ram Prasad Vs. State Of Jharkhand	July 16, 2001
JAI SHANKAR BHAGAT Vs. STATE OF JHARKHAND	July 9, 2001
JAIKISHAN AGARWAL Vs. BIHAR STATE ELECTRICITY BOARD	July 23, 2001
Jairam Mirdha With Kundan Kumar Das With Suresh Kumar Chaudhory With Bankey Lal Ram Vs. State Of Jharkhand	July 2, 2001
Jairani Devi Vs. State Of Bihar	February 5, 2001
JAMSHEDPUR CO OP HOUSING BUILDING SOCIETY LTD Vs. WALIA BUILDERS	July 18, 2001
JAMUNA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD	September 18, 2001
Jamuna Prasad Sah Vs. Shashi Mahto	December 5, 2001
JAWAHAR MAHTO Vs. BILASH MAHTO	April 9, 2001
JAY BHARAT CONSTION CO Vs. KAMLA DEVI	March 15, 2001
Jaya Rai Vs. United India Insurance Company Ltd.	January 16, 2001
JAYANTI DEVI Vs. STATE OF BIHAR	May 1, 2001
Jeewan Prasad Jalan Vs. State Of Jharkhand	August 24, 2001
Jetmull Bhojraj Vs. State Of Bihar	November 26, 2001
JHARKHAND GRIH RAKSHA VAHINI SWAYAM SEWAK SANGH Vs. STATE OF JHARKHAND	April 6, 2001
Jharkhand State Electricity Board Vs. Santosh Kumar Bedi	September 12, 2001
JHIRGA ORAON Vs. STATE	May 10, 2001
Jitendra Chaudhary Vs. State Of Jharkhand	August 7, 2001
JITENDRA KUMAR AGARWAL Vs. STATE OF BIHAR	March 29, 2001
JITENDRA NATH MANGIA Vs. STATE OF BIHAR	January 16, 2001
JIWAN LAL Vs. STATE OF BIHAR	April 10, 2001
JOGENDRA PRATAP SINGH Vs. STATE OF BIHAR	June 29, 2001
JOHAN KUJUR Vs. STATE OF BIHAR	July 9, 2001
Joshi Topno @ Joshi Amrit Topno Vs. State Of Bihar	September 12, 2001
Jyotish Ghosh Vs. Ranchi Municipal Corporation	November 27, 2001
KABIA DUSADHIN Vs. SEWAK DUSADH	August 8, 2001
KAILASH VIHARI Vs. BIRLA INSTITUTE OF TECHNOLOGY	November 29, 2001
Kalanand Jha Vs. State Of Jharkhand	July 10, 2001
Kalpana Devi Vs. State of Jharkhand	January 12, 2001
KAMAL KISHORE TIWARY Vs. STATE OF BIHAR	February 6, 2001
KAMAL NAYAN NARSARIA Vs. STATE OF JHARKHAND	December 13, 2001
KAMALA DEVI Vs. RAM DAYAL SAH	March 21, 2001
Kamala Devi @ Kamala Vs. Chairman-Cum-Managing Director, Heavy Engineering Corporation Ltd.	August 9, 2001
KAMESHWAR PANDEY Vs. RAJDEO PANDEY	January 9, 2001
KAMLA DEVI Vs. STATE OF BIHAR	June 18, 2001
Kamta Prasad Vs. State Of Bihar	August 24, 2001
Kanan Devi Vs. Ranchi Municipal Corporation	February 5, 2001
Kanchan Srivastava Vs. Bihar State Rd.Transport Corporation	February 9, 2001
Kangali Charan Goswami Vs. State Of Bihar	March 20, 2001
KARUNA JHA Vs. BIHAR STATE ELECTRICITY BOARDTL	March 12, 2001
KASHI NATH ROY Vs. STATE OF JHARKHAND	December 4, 2001
KASHI NATH SHARMA Vs. PRESIDING OFFICER	September 25, 2001
KAUSHAL KISHORE SINGH Vs. STATE OF JHARKHAND	June 15, 2001
KAVITA MEHTA Vs. RAMDISHWAR BUX RAI AND ORS.	December 13, 2001
KEDAR MAHTO Vs. STATE OF JHARKHAND	March 19, 2001
KEDAR NATH SINGH Vs. STATE OF BIHAR	May 28, 2001
Kedar Nath Singh Vs. Vijay Shankar Dubey	June 7, 2001
Kedar Prasad Sharma Vs. Heavy Engineering Corporation Ltd.	August 9, 2001
Kedar Sinku Vs. State Of Bihar	June 6, 2001
Khurshid-Uz-Zaman Vs. State of Bihar	July 30, 2001
KIRAN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	June 12, 2001
Kishun Goswami Vs. Chakradhar Gosai	August 23, 2001
Koka @ Ramu Oraon Vs. Madia Orain	August 17, 2001
KRISHNA ASSOCIATES Vs. CENTRAL COALFIELD LIMITED	January 18, 2001
Krishna Electricals Vs. Steel Authority Of India Ltd.	December 7, 2001
Krishna Kumar Lal Vs. State Of Bihar	July 24, 2001
Krishna Prasad Vs. State Of Bihar	April 26, 2001
Krishna Singh Vs. State Of Bihar	January 10, 2001
Kshetriya Gramin Bank Vs. D.P.Singh @ Dinanath Prasad Singh	January 3, 2001
Kujri Jonko Vs. State	August 6, 2001
Kujri Jonko And Six Ors. Vs. State	August 27, 2001
KULWANT SINGH Vs. STATE OF JHARKHAND	November 20, 2001
Kunjal Singh Vs. Parvati Devi	June 22, 2001
Lachminiya Sahun Vs. Mangaru Sao	September 1, 2001
Lagandeo Prasad Vs. Bihar State Electricity Board	January 24, 2001
LAKSHMAN DAS Vs. STATE	February 8, 2001
LAL BABU SINGH Vs. STATE OF BIHAR	January 24, 2001
Lal Bahadur Prasad Vs. Bihar College Service Commission	June 28, 2001
LAL CHAND TELI Vs. NABI NARAYAN SAHU AND ORS.	September 6, 2001
Lal Chandra Churamani Nath Sahadeo Vs. State Of Jharkhand	July 10, 2001
Lalan Kumar Choudhary Vs. State Of Bihar	September 5, 2001
Lalan Prasad Vs. State Of Jharkhand	November 26, 2001
Lalit Mohan Roy Vs. State Of Bihar	August 10, 2001
LALPARI DEVI Vs. STATE OF BIHAR	July 27, 2001
Laxmi Business And Cement Co. Vs. B.S.E.Board	June 15, 2001
Laxmi Singh Vs. State Of Jharkhand	October 9, 2001
Lidha Oraon Vs. Heavy Engineering Corporation Ltd.	April 20, 2001
Loknath Ram Vs. State Of Bihar	June 9, 2001
Loknath Sharma Vs. State of Bihar	February 7, 2001
LUCY HANSDA Vs. STATE OF BIHAR	January 5, 2001
M.K.Refractories Vs. Jharkhand State Electricity Board	June 18, 2001
M/S. MACHINE SHOP Vs. B.S.E. BOARD	November 27, 2001
MAA CHHINNAMASTIKA COKE INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR	January 17, 2001
MADAN KISHORE SINGH Vs. STATE OF JHARKHAND	September 20, 2001
MADAN KUMAR SHARMA Vs. STATE	January 24, 2001
Madan Mahto Vs. B.S.E.Board	June 11, 2001
MADHU RAJWAR Vs. STATE OF JHARKHAND	August 7, 2001
MADHUSUDAN PAUL Vs. STATE OF JHARKHAND	January 23, 2001
MAHENDRA MOHAN DEY Vs. JYOTISH LAL SAHU	July 24, 2001
Mahendra Prakash Jain Vs. Indian Oil Corporation Ltd.	August 23, 2001
Maimun Nisha Vs. Gulshan Jahan	March 27, 2001
Management Of Bokaro Steel Plant (Bsai) Vs. Presiding Officer, Labour Court	May 8, 2001
Management of Heavy Engineering Corporation Ltd. Vs. Industrial Tribunal Ranchi	March 27, 2001
Mangal Singh Laguri Vs. State Of Jharkhand	September 24, 2001
MANINDRA KUMAR Vs. UNION OF INDIA	March 21, 2001
Manish Kumar Vs. Union Of India	August 6, 2001
Manoj Kumar Singh Vs. Coal India Ltd.	August 30, 2001
Mantu Vs. Central Coal Fields Ltd.	February 12, 2001
Marry Toppo Vs. Jharkhand State Electricity Board	September 12, 2001
MASONIC LODGE Vs. STATE OF JHARKHAND	January 16, 2001
MATED and CO Vs. URANIUM CORPORATION OF INDIA LTD	January 15, 2001
Maya Devi Vs. Bharat Coking Coal Ltd.	October 12, 2001
MD ISMAIL MIAN Vs. UNION OF INDIA	June 8, 2001
MD RUSTAM ANSARI Vs. STATE OF JHARKHAND	May 8, 2001
MD. AINUL ANSARI @ MD. AINUL @ KHALIL MIAN Vs. STATE OF JHARKHAND	September 14, 2001
MD. ALLAM Vs. STATE OF JHARKHAND	January 15, 2001
MD. HAZI ALI Vs. CENTRAL COALFIELDS LTD	July 18, 2001
MD. YUNUS Vs. SAHNAZ BEGUM	December 4, 2001
Md.Ainul Ansari Il Mian Vs. State Of Bihar	September 14, 2001
Md.Erfan Vs. State Of Bihar	March 27, 2001
Md.Hyder Ali Vs. Laxmi Devi	January 24, 2001
Md.Jalil Alias Jali Vs. State Of Jharkhand	July 11, 2001
Md.Khalil Ansari Vs. State Of Bihar	April 25, 2001
Md.Maniruddin Vs. Bihar State Road Transport Corporation	February 26, 2001
MECON EMPLOYEES UNION Vs. STATE OF JHARKHAND	July 9, 2001
MEENA SINGH Vs. STATE OF BIHAR	March 30, 2001
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) Vs. STATE OF BIHAR	April 24, 2001
MGMT OF BASF INDIA LTD Vs. STATE OF BIHAR	October 16, 2001
MINES SAFETY APPLIANCES (MSA) LTD Vs. STATE OF BIHAR	February 13, 2001
MISRILAL RABIDAS Vs. DEWANTI DEVI AND ANR.	December 9, 2001
MISRILAL RABIDAS Vs. DEWANTI DEVI	September 12, 2001
MOHAMMAD AINUL ANSARI ALIAS MOHAMMAD AINUL ALIAS KHALIL MIAN Vs. STATE OF JHARKHAND	September 14, 2001
MOHAMMAD OBAIDULLAH Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL	July 6, 2001
Mojan Mahto Vs. Bokaro Steel Plant	March 7, 2001
MORHA PAHAN Vs. GAJRA MUNDA	October 14, 2001
Mosstt.Hira Devi Vs. Ram Kumar Thakur	December 12, 2001
Most.Badama Devi Vs. Ram Lakshman Sharma @ Pancham Singh	May 30, 2001
Most.Karuna Vs. Ram Kishun Ram	September 3, 2001
MOTAI SUNDI Vs. STATE OF BIHAR	April 3, 2001
MOTI SAO Vs. STATE	May 9, 2001
Mukesh Kumar Singh Vs. Parwati Devi	July 18, 2001
Mukesh Prasad Vs. Ramgarh Cantonment Board	July 26, 2001
MUKHERJEE BROTHERS Vs. THE EXECUTIVE ENGINEER SUBARNAREKHA CANAL DIVISION	August 9, 2001
MUKHRAJ DEVI Vs. MANOJ KUMAR SINGH	September 26, 2001
MUKUL CHATTERJEE AND ORS. Vs. BHABANI SHANKAR CHATTERJEE AND ANOTHER	September 5, 2001
MUNDRIKA CHOUDHARY Vs. BAIJNATH CHOUDHARY	September 4, 2001
Murli Gope And 24 Ors. Vs. Damodar Valley Corporation	June 15, 2001
MURLIWALA MINERALS PVT. LTD Vs. BIHAR STATE ELECTRICITY BOARD	January 24, 2001
Nagendra Prasad Singh Vs. Bihar State Housing Board	October 9, 2001
Naili Minz Vs. Ranchi University, Ranchi	September 21, 2001
NAILI MINZ AND ANR. Vs. RANCHI UNIVERSITY, RANCHI AND ORS.	August 21, 2001
NAJMUSSABAH Vs. STATE OF BIHAR	April 16, 2001
Nakul Raut Vs. State Of Jharkhand	September 10, 2001
Nand Kishore Gupta Vs. State Of Jharkhand	March 26, 2001
Nand Kishore Singh Vs. Coal India Ltd.	August 16, 2001
Nand Rani Mishra Vs. State Of Jharkhand	December 6, 2001
Nandji Singh Vs. State Of Jharkhand	November 20, 2001
NATHU RAM AGARWAL Vs. STATE OF BIHAR	March 20, 2001
NATIONAL INSURANCE COMPANY LTD Vs. HARISH CHANDRA GANGULY	July 27, 2001
Nav Bharat Link Chain Manufacturers Ltd. Vs. State Of Bihar	February 2, 2001
NAV CHANDRA JHA Vs. PESIDING OFFICER	February 1, 2001
NAVKETAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	May 10, 2001
Nehala Sharmin Vs. State Of Jharkhand	November 27, 2001
NEW INDIA ASSURANCE CO LTD Vs. SAIRUN BIWI	February 19, 2001
New India Assurance Co.Ltd. Vs. Chandeshwar Sharma	April 23, 2001
New India Assurance Co.Ltd. Vs. Mukte Majhain	February 28, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. UDAY KUMAR AGARWAL	July 27, 2001
New India Insurance Co.Ltd. Vs. Zakia Bano Siddique @ Sakir Bano Siddique	March 13, 2001
NIJAMUDDIN @ HAFIZ Vs. STATE OF BIHAR	February 8, 2001
Nilesh Mishra Vs. Union Of India	February 7, 2001
Nimmi Minz Vs. State Of Bihar	June 12, 2001
Nimunti Soy Vs. Bihar School Examination Board	July 23, 2001
Nirantar Singh Vs. Union of India	February 8, 2001
Nirmal Kumar Auddy Vs. Gayatri Devi	September 18, 2001
NISHI KANT JHA Vs. STATE OF JHARKHAND	November 19, 2001
NOOR MOHAMMAD Vs. PANCHU MIAN	July 18, 2001
Nunu Yadav Vs. Samri	August 30, 2001
Om Prakash Singh Vs. State Of Bihar	August 9, 2001
Onkar Saran Singh Vs. Bihar State Electricity Board	June 1, 2001
ORIENTAL FIRE AND GENERAL Vs. PRAKASH DEVI	February 12, 2001
ORIENTAL FIRE and GENERAL INSURTANCE CO LTD Vs. SOMBARI KUI	June 19, 2001
ORIENTAL INSURANCE CO LTD Vs. JASHMANI KONGARI	February 22, 2001
ORIENTAL INSURANCE CO LTD Vs. MD JAN	March 5, 2001
ORIENTAL INSURANCE COMPANY Vs. SHALINI SINGH	March 13, 2001
Oriental Insurance Company Limited Vs. Satwinder Kaur	April 9, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. JOHAN SHAH @ MD. JAHAN	July 27, 2001
Oriental Insurance Company Ltd. Vs. Mohiuddin Kuresi @ Md.Moya	May 2, 2001
OSAKA MINERALS PRIVATE LIMITED Vs. BIHAR STATE ELECTRICITY BOARD	March 8, 2001
P.Devi Properties Pvt.Ltd. Vs. Shree Jagannath Coal Co.Pvt.Ltd.	July 3, 2001
PADMAWATI JAIN Vs. AJIT KUMAR JAIN	September 19, 2001
Pankaj Kumar @ Pankaj Kumar Gupta Vs. State Electricity Board	February 6, 2001
Panna Lal Gupta Vs. Rajkumari Devi	April 25, 2001
Paresh Nath Mitra Vs. Chandra Mohan Prasad	May 11, 2001
Parmanand Singh Vs. B.S.E.Board	July 11, 2001
PARUL ROY Vs. STATE OF JHARKHAND	March 21, 2001
Pawan Enterprises Vs. Bihar State Electricity Board	January 24, 2001
Pawan Kumar Jha Vs. Birsa Agriculture University	July 31, 2001
Pawan Solvent And Chemicals Vs. Central Coal Fields Limited	December 5, 2001
Pey Pey Icecreams Vs. J.S.E.B.	July 27, 2001
Piklal Mahto Vs. State Of Jharkhand	October 15, 2001
PLYWOOD Vs. STATE OF JHARKHAND	December 7, 2001
Poonam Prasad Vs. State Of Bihar	February 9, 2001
Prabhat Kumar Singh Vs. State Of Bihar	December 14, 2001
Prabhawati Devi Vs. Bihar State Electricity Board	February 1, 2001
PRABHU NATH SINGH Vs. BANK OF INDIA	May 11, 2001
PRAHALAD KUMAR GUPTA Vs. STATE OF BIHAR	December 14, 2001
PRAHLAD KUMAR GUPTA Vs. STATE OF BIHAR	February 14, 2001
Prasanta Kumar Karmakar Vs. Union Of India	May 2, 2001
PRASHANT KUMAR GUPTA Vs. BIHAR STATE ELECTRICITY BOARD	April 17, 2001
Prashant Kumar Rai Vs. United Bank Of India	May 16, 2001
Pratap Narayan Singh Vs. State Of Jharkhand	August 22, 2001
PRATAP SINGH Vs. STATE OF JHARKHAND	September 10, 2001
Pratibha Singh Vs. Shanti Devi Prasad	October 8, 2001
PRATIMA GOEL Vs. YASWANT SINHA	April 13, 2001
Prem Chandra Kanu Vs. Adity Prasad	February 7, 2001
Prem Lata Devi Agarwal Vs. Bihar State Electricity Board	March 14, 2001
Prem Munda Vs. State	February 13, 2001
Premika Devi Vs. Bandhan Ram	August 21, 2001
Principal, Zila School, Ranchi Vs. Jharkhand Secondary School Examination Board	July 12, 2001
Pritam Auto Mech.Private Ltd. Vs. Bihar State Electricity Board	August 27, 2001
Pushpa Rani Paul Vs. Nitai Mukherjee	August 7, 2001
R.H. AMIN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS	March 24, 2001
R.K.Budhia & Company Vs. Union Of India	October 15, 2001
R.K.P.Steel Ltd. Vs. B.S.E.Board	January 31, 2001
R.V.K.Singh Vs. Bharat Coking Coal Ltd.	November 20, 2001
Rabindra Nath Mahato Vs. State Of Bihar	September 11, 2001
RADHA SAHA Vs. DAYANAND AGARAWAL	December 12, 2001
Ragho Singh Vs. State Of Jharkhand	September 26, 2001
Raghu Nandan Mandal Vs. Mostt.Maini	July 26, 2001
Raghubansh Singh Vs. State Of Bihar	June 4, 2001
RAJ KUMAR BANSAL Vs. SHRAWAN KUMAR JAGNANIA	July 17, 2001
RAJ KUMAR PANDIT Vs. STATE OF BIHAR	March 20, 2001
Raj Kumar Sao Vs. State Of Jharkhand	August 8, 2001
RAJ STORE Vs. BIHAR STATE AGRL MARKETING BOARD	November 26, 2001
Rajan Kamdar Vs. State Of Jharkhand	October 10, 2001
Rajeev Srivastava Vs. State	January 23, 2001
Rajendra Anand Chaurasia Vs. Bijay Chaurasia	September 20, 2001
Rajendra Prasad Vs. State Of Bihar	December 4, 2001
Rajendra Prasad Vs. Union Of India	November 28, 2001
Rajendra Roy Vs. State Of Jharkhand	August 10, 2001
Rajesh Kumar Vs. Union of India	January 9, 2001
Rajiev Kamal Singh Vs. State Of Jharkhand	October 11, 2001
RAJU NAYAK ALIAS SURENDRA NAYAK Vs. STATE	June 19, 2001
Rakesh Bhatia @ R.K.Bhatia Vs. State Of Bihar	July 11, 2001
RAM CHANDRA KANDU Vs. ADITY PRASAD MANOJ	February 7, 2001
Ram Chandra Kunwar Vs. State Of Bihar	November 26, 2001
RAM CHANDRA SINGH Vs. STATE OF BIHAR	July 19, 2001
Ram Janam Ojha Vs. J.S.E.B.	September 13, 2001
Ram Jiwan Thakur Vs. State Of Jharkhand	August 27, 2001
RAM KAMAL CONSTRUCTION CO PVT LTD Vs. STATE OF BIHAR	March 15, 2001
RAM KRISHNA CHOUDHARY Vs. STATE OF BIHAR	June 27, 2001
Ram Krishna Mission Ashram Vs. State Of Bihar	June 29, 2001
RAM KRISHNA PRASAD MAHATO Vs. STEEL AUTHORITY OF INDIA	September 5, 2001
Ram Krit Singh Vs. State Of Jharkhand	September 4, 2001
Ram Kumari Devi Vs. State Of Jharkhand	November 23, 2001
RAM NANDAN BELDAR Vs. B C C L	March 1, 2001
Ram Narayan Saw Vs. State Of Jharkhand	September 6, 2001
Ram Prasad Vs. Jharkhand State Electricity Board	August 24, 2001
RAM PRASAD SINGH Vs. STATE OF JHARKHAND	July 24, 2001
Ram Pravin Singh Vs. Tata Iron & Steel Co.Ltd.	May 23, 2001
Ram Swarath Prasad Vs. State Of Jharkhand	September 27, 2001
Ram Vinay Sharma And Arun Kumar Sharma Vs. State Of Jharkhand	February 26, 2001
Rama Expoinvest Pvt.Ltd. Vs. State Of Jharkhand	May 8, 2001
Rama Sujit Singh Vs. State Of Jharkhand	April 23, 2001
Raman Kumar Vs. Coal India Limited	May 31, 2001
Raman Kumar Srivastava Vs. Government Of Jharkhand	September 11, 2001
Ramdhan Bedia Vs. Commissioner North Chhota Nagpur Division	August 21, 2001
Ramdhan Mahato Vs. Virgu Mahato	October 16, 2001
Ramendra Singh Vs. Union Of India	June 14, 2001
Ramesh Kumar Vs. State Of Bihar	April 6, 2001
RAMESH MOCHI Vs. STATE OF BIHAR	March 29, 2001
RAMESH MONDAL Vs. STATE OF BIHAR	May 10, 2001
Rameshwaram Vs. State Of Jharkhand	January 5, 2001
Ramgovind Prasad Vs. Muni Tiwari	August 20, 2001
RAMJEET MALI Vs. STATE OF BIHAR	July 17, 2001
Ramji Beldra Vs. B.C.C.L.	June 12, 2001
Ramji Singh I Vs. Union Of India	September 12, 2001
Ramkishori Singh Vs. Ram Brij Ray	August 22, 2001
Ramrup Sao Vs. Sharo Devi	September 13, 2001
Rana Subodh Sharma Vs. State Of Jharkhand	June 11, 2001
RANCHI KSHETRIYA GRAMIN BANK Vs. D P SINGH ALIAS DINANATH PRASAD SINGH	January 3, 2001
RANJEET KUMAR BOSE Vs. STATE OF BIHAR	March 19, 2001
RANJEET LOHRA Vs. STATE OF BIHAR	August 14, 2001
Ranjeet Singh Rahi Vs. State of Jharkhand	November 19, 2001
Ranjit Kumar Dey Vs. Bharat Coking Coal Ltd.	April 9, 2001
Ranjit Kumar Thakur Vs. Steel Authority Of India Ltd.	December 6, 2001
RATAN CHANDRA GHOSH Vs. BAJRANGLAL SINGHANIA	August 10, 2001
Ratia Khatro Vs. Mostt.Bashiran	December 20, 2001
RAVI BHUSHAN SETH Vs. MEENA SETH @ MEENA KUMARI	July 27, 2001
RAVI NAND KEOLYAR Vs. STATE OF BIHAR	February 2, 2001
RAVI NANDKEOLYAR Vs. STATE OF BIHAR	February 1, 2001
REKHA RANJAN RAI Vs. DATAMATICS FINANCIAL LIMITED	July 16, 2001
REMPLOYEES STATE INSURANCE CORPORATIONDENTS KATRAS Vs. STATE OF JHARKHAND	December 19, 2001
RESIDENTS KATRAS THROUGH THEIR REPRESENTATIVE BABAN SINGH AND ANR. Vs. STATE OF JHARKHAND AND ORS.	December 19, 2001
Rev.Niranjan Ekka Vs. Rev.Marsha Bage	October 12, 2001
Reveka Gari Vs. State Of Bihar	September 12, 2001
RISHI CEMENT CO LTD Vs. B S E BOARD	June 15, 2001
RISHI CEMENT COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD	July 5, 2001
Rishi Cement Company Ltd. Vs. Union Of India	May 11, 2001
RIT LAL PRASAD VERMA Vs. TILAKDHARI PRASAD SINGH	September 14, 2001
Ritu Singh Vs. State Of Jharkhand	February 28, 2001
Riyazul Rahman alias Raju Vs. State of Bihar	May 2, 2001
Rollwell Enterprises Vs. Bihar State Electricity Board	June 15, 2001
ROOP JAIN Vs. SRIKANT PRASAD VERMA	January 10, 2001
ROYAL ROAD PRODUCTS Vs. BHARAT COKING COAL LIMITED	June 4, 2001
Rukmini Singh Vs. Union Of India	October 3, 2001
S N CHOUBEY Vs. CENTRAL COALFIELDS LIMITED	February 8, 2001
S.B.Engineers & Traders Vs. Bharat Coking Coal Ltd.	July 25, 2001
S.K.Pradhan Vs. State Of Jharkhand	November 29, 2001
Sachida Nand Singh Vs. State Of Jharkhand	September 6, 2001
Sachidanand Prasad Sharma Vs. State Of Jharkhand	August 31, 2001
Sadhna Kumar Acharya Vs. State Of Bihar	October 8, 2001
Saffiruddin Ansari Vs. State	February 7, 2001
SAJIT BARLA Vs. STATE	July 11, 2001
SAKEL KHAN Vs. STATE OF BIHAR	August 30, 2001
SAKINA BIBI Vs. PUNU RAJWAR	August 22, 2001
SAMAR NAYAK SARNARJIT NAYAK Vs. S K SADHU	August 14, 2001
Sambhu Kant Dubey Vs. State Of Jharkhand	April 6, 2001
Samuel Soren Vs. State Of Jharkhand	June 18, 2001
Sandhna Prasad Vs. Provident Fund Commissioner	March 26, 2001
Sanika Munda Vs. Jhablu Munda	February 16, 2001
Sanjay Kumar Vs. Hazaribagh Municipality	March 15, 2001
Sanjay Kumar Sinha Vs. State Of Jharkhand	December 6, 2001
Sanjay Kumar Verma Vs. State of Jharkhand	October 16, 2001
Sanjay Ram Vs. State Of Jharkhand	July 20, 2001
Sanjeet Bakshi Vs. State Of Jharkhand	April 19, 2001
Santosh Kumar Bedi Vs. Bihar State Electricity Board	April 10, 2001
Santosh Kumar Mondal Vs. State Of Bihar	July 31, 2001
Sanwarmal Agrawalla Vs. State Of Bihar	October 11, 2001
Saraswati Devi Vs. Damodar Valley Corporation	August 23, 2001
Sardar Gurudayal Singh @ Gurdayal Singh Vs. Gayatri Devi Murarka	July 27, 2001
SARFUDDLN ANSARI Vs. STATE BANK OF INDIA RANCHI	July 31, 2001
Sariya Roller Flour Mill Vs. Jharkhand State Electricity Board	April 19, 2001
Saroj Devi Vs. Tarak Pad Rai	October 4, 2001
SAROJ KUMAR SHUKLA Vs. NIRMAL CHANDRA BOSE @ NIBU	June 21, 2001
Satish Kumar Sinha Vs. Indian Oil Corporation Ltd.	August 14, 2001
Satish Kumar Sinha Vs. Indian Oil Corporation	September 20, 2001
Saud Alam Vs. Bhagwan Birsa Adivasi And Harijan Parivahan Swamlambi Samiti	April 19, 2001
SAVITRI DEVI Vs. SARITA KUMARI	June 1, 2001
Serajuddin Ansari Vs. State Of Bihar	August 9, 2001
SERVICES HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR	May 11, 2001
Shailendra Kumar Sinha Vs. State Of Bihar	February 6, 2001
Shailendra Pathak Vs. Vinobha Bhave University	August 30, 2001
SHAKILUR RAHMAN Vs. STATE	January 31, 2001
Shakti Steel Pipes Vs. State Of Jharkhand	November 26, 2001
SHAMIM AHMED Vs. STATE OF JHARKHAND AND ANOTHER	March 15, 2001
Shamsul Hoda Vs. Jharkhand State Electricity Board	September 11, 2001
Shankar Gorain Vs. Lakshman (Lakhan) Gorain	November 29, 2001
SHANKAR MANDAL Vs. STATE	May 9, 2001
Shankar Prasad Kedia Vs. State of Jharkhand	November 20, 2001
SHARDA DEVI Vs. STATE OF BIHAR	March 22, 2001
Sheikh Abdul Karim @ Ghasita Mian Vs. Sajada Bibi	May 30, 2001
SHEKHAR BHUSAN NAG Vs. NIRMAL KUMAR SINGHANIA	January 30, 2001
SHEO SHAKTI CEMENT INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD	July 4, 2001
Sheo Shakti Cement Industries-I Vs. Bihar State Electricity Board	June 28, 2001
Sheo Shankar Prasad Vs. Bihar State Electricity Board	May 7, 2001
SHIKSHIT BEROJGAR Vs. UNION OF INDIA	January 31, 2001
Shila Devi Vs. State Of Bihar	May 28, 2001
Shila Devi Vs. State	February 8, 2001
SHIV BAHADUR SINGH Vs. RANCHI UNIVERSITY	March 29, 2001
Shiv Kumar Singh Vs. State Of Jharkhand	August 24, 2001
SHIVAM COKE P LTD Vs. STATE OF JHARKHAND	February 19, 2001
SHIVJEE SINGH ALIAS SHIVJEE CHAUDHARY Vs. STATE OF BIHAR	February 23, 2001
Shushila Koke, Ranchi Vs. State Of Jharkhand	August 10, 2001
Shyam Bali Prasad Vs. State	January 10, 2001
Shyam Narayan Choudhary Vs. State Of Jharkhand	August 31, 2001
Shyamanand Singh, Birendra Prasad And U.P.Sinha Vs. State Of Jharkhand	July 6, 2001
SIDHESHWAR PASWAN Vs. STATE OF BIHAR	July 17, 2001
Simoti Devi Vs. Durjodhan Matho	December 12, 2001
SINGHWAHINI CEMENT PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD	December 7, 2001
Singhwahini Cement Pvt.Ltd. Vs. State Of Bihar	July 27, 2001
Sinni Kui Vs. Commissioner, South Chhotanagpur Division Ranchi	April 25, 2001
Sirajuddin Mian @ Md.Sirajuddin Vs. State Of Bihar	February 16, 2001
SIYA RAM GUPTA Vs. STATE OF JHARKHAND	December 11, 2001
SOCIETY FOR PROTECTION AND ENFORCEMENT OF ADIVASI RIGHT Vs. STATE OF JHARKHAND	July 31, 2001
Softbytes Computers, Ranchi Vs. B.S.Electricity Board	February 27, 2001
Special Smokeless Fuel Manufacturers Asscn. Vs. Chairman-Cum- Managing Director, Ccl	October 16, 2001
Sri Lakshmi Narain Das Vs. State Of Jharkhand	July 16, 2001
State Of Bihar Vs. Steel Authority Of India Ltd.	December 15, 2001
State Of Bihar Vs. Ranjit Kumar Mitra	August 8, 2001
State Of Bihar Vs. Satya Deo Prasad Agrawal	September 24, 2001
STATE OF BIHAR Vs. RAMESHWAR PRASAD	August 16, 2001
STATE OF BIHAR Vs. BIHARILAL PADIA	June 21, 2001
STATE OF BIHAR Vs. MD. YUNUS & ANR.	May 8, 2001
STATE OF BIHAR Vs. GAURANG LAL CHATTERJEE	February 9, 2001
State Of Bihar Vs. Malti Chaube	October 3, 2001
State Of Bihar And Bihar Timber Vs. Md.Yunus And State	May 5, 2001
STATE OF JHARKHAND Vs. MUKESH PRASAD	October 4, 2001
STATE OF JHARKHAND AND ORS. Vs. MD. ERFAN	June 4, 2001
STEEL AUTHORITY OF INDIA LTD Vs. STEEL PRODUCTS LTD	July 17, 2001
Steel Authority Of India Ltd. Vs. Bihar State Electricity Board	February 22, 2001
Steel Authority Of India Ltd. Vs. State Of Jharkhand	July 13, 2001
Steel Authority Of India Ltd. Vs. Union Of India	March 29, 2001
SUDHAKAR SINGH SARDAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.	December 20, 2001
SUGA BIBI Vs. NIRMAL SINGH	January 31, 2001
SUGIYA ORAON Vs. CENTRAL COAL FIELD LTD	January 29, 2001
Sukhdeo Ram Vs. State of Bihar	May 2, 2001
Sukrin Vs. Sitaram Sao	March 27, 2001
Sukro Mundain Vs. State	February 7, 2001
SUNIL KUMAR DAS Vs. BIHAR SCHOOL EXAMINATION BOARD	July 23, 2001
Sunil Kumar Sinha Vs. State Of Bihar	April 12, 2001
Sunil Kumar Sinha Vs. State Of Bihar	July 4, 2001
SUNIL NAG Vs. BIHAR SCHOOL EXAMINATION BOARD	September 7, 2001
Sunit Kumar Ojha Vs. Damodar Valley Corporation	July 26, 2001
SUPER FUELS, HAZARIBAGH & ORS. Vs. STATE OF JHARKHAND AND ORS.	August 10, 2001
Suraj Sao Vs. Hiralal Sao	September 26, 2001
Surajmal Agarwal Vs. Viswamitra Trehan	September 21, 2001
SURENDRA KUMAR KESHRI ALIAS TULUWA Vs. STATE OF BIHAR	January 17, 2001
Surendra Nath Mandilwar Vs. State Of Jharkhand	July 6, 2001
Surendra Prasad Keshri Vs. State Of Jharkhand	March 2, 2001
Surendra Prasad Singh Vs. State Of Jharkhand	September 11, 2001
SURENDRA TIRKEY Vs. STATE	May 1, 2001
Suresh Paswan Vs. Bharat Coking Coal Ltd.	February 9, 2001
SURESH PRASAD Vs. STATE OF BIHAR	June 6, 2001
SURESH RAM Vs. STATE OF BIHAR	February 7, 2001
Suresh Sahu Vs. B.S.Electricity Board	February 15, 2001
Suresh Sharma Vs. State Of Jharkhand	September 27, 2001
Suresh Singh-I Vs. State Of Jharkhand	April 9, 2001
Suresh Singh-Ii Vs. State Of Jharkhand	June 8, 2001
Suriti Rawat Etc. Vs. Unit Trust Of India	November 20, 2001
Surji Devi Vs. State Of Jharkhand	November 26, 2001
Surji Mahatain Vs. Lekhraj Mahto	July 19, 2001
Syed Azmat Hussain Vs. Regional Institute Of Technology, Jamshedpur	November 29, 2001
Sylvanues Tirkey Vs. State Of Bihar	April 11, 2001
T K DEY Vs. HEAVY ENGINEERING CORPORATION	October 20, 2001
T K DEY Vs. HEAVY ENGINEERING CORPORATION	November 20, 2001
TAPESHWAR SAHU Vs. B S E B	February 15, 2001
Tarkeshwar Prasad Sinha Vs. State Of Jharkhand	April 12, 2001
TATA IRON AND STEEL CO LTD Vs. STATE OF JHARKHAND	August 30, 2001
Tata Iron and Steel Company Limited Vs. C.R.Mukherjee	December 5, 2001
TATA YODOGAWA LTD Vs. B.S. ELECTRICITY	March 30, 2001
TELCO CONVOY DRIVERS MAZDOOR SANGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL RANCHI	May 11, 2001
THAMNI DEVI Vs. STATE OF BIHAR	July 20, 2001
Tikam Ram Vs. Ranchi University	May 10, 2001
Tilak Dhari Sharma Vs. Bihar State Electricity Board	February 5, 2001
Tisco Mazdoor Union Vs. Tata Iron And Steel Co.Ltd.	September 10, 2001
Tuleshwari Devi Vs. Barho Singh	October 16, 2001
TULSI SAO Vs. KEDAR SAHU	February 13, 2001
TUSHER KANTI MUKHERJEE Vs. MEENA SINGH	February 26, 2001
Uma Devi Vs. State Of Bihar	June 8, 2001
Uma Kant Singh With Sanjay Kumar Srivastava With Shambhu Nath Yadav With Ravindra Gope With Rama Shankar Ram Vs. State Of Bihar	July 18, 2001
Umashanker Rajgaria Vs. State Of Jharkhand	August 7, 2001
UMDANAND MISHRA Vs. STATE	August 30, 2001
UMESH KUMAR SINGH Vs. STATE OF BIHAR	January 23, 2001
Union of India Vs. Bhagwat Prasad Mehta	August 1, 2001
Union Of India Represented Through General Manager, Se Railway Vs. Charcho Devi	July 26, 2001
Union Of India Through Secretary, Department Of Coal, New Delhi Vs. B.Akala	February 27, 2001
United India Insurance Co.Ltd. Vs. Jullendher Body Builders	June 29, 2001
Upendra Narain Singh Vs. State Of Jharkhand	August 7, 2001
Uphar Picture Palace Vs. Presiding Officer, Labour Court	August 8, 2001
Urmila Choudhary Vs. State Of Jharkhand	July 10, 2001
Ursula Kujur Vs. State Of Bihar	April 11, 2001
Usha Agro Industries Private Ltd. Vs. State Of Jharkhand	May 8, 2001
USHA BELTRON LTD Vs. BIHAR STATE ELECTRICITY BOARD	July 24, 2001
Usha Martin Industries Ltd., Jamshedpur Vs. Presiding Officer, Labour Court, Jamshedpur	July 9, 2001
USHA PANDEY Vs. STATE OF BIHAR	April 13, 2001
V.S.K.Nair And Debanshu Ghosh Vs. State Of Bihar	March 12, 2001
VARUNA VERMA Vs. STATE OF JHARKHAND	November 20, 2001
Vijay Jain Vs. Central Bank Of India	July 3, 2001
Vijay Kumar Sinha Vs. H.E.C.	January 24, 2001
Vijay Kumar Verma Vs. Central Coal Fields Ltd.	December 4, 2001
VIJAY LAXMI Vs. K SIMACHALAN ALIAS SIMACHALAN	February 22, 2001
VIJAY RAM Vs. BCCL	August 20, 2001
VIJAY SAHU Vs. SUKHRAM PRASAD	September 17, 2001
Vijeta Construction Limited Vs. Rail India Technical And Economic Services Limited	July 24, 2001
Vinoba Bhave University Vs. Ram Yatan Prasad	June 27, 2001
Vipin Bihari Tiwari Vs. C.I.S.F.	February 5, 2001
YADUNATH DUTTA Vs. BHAR STATE HOSING BOARD	March 21, 2001
YAKUB KUMAR CHARLES Vs. STATE OF JHARKHAND AND ORS.	March 13, 2001
Yamuna Ram Vs. State Of Jharkhand	September 26, 2001
YASHPAL SINGH Vs. STATE OF BIHAR	June 11, 2001
Yaswant Sinha Vs. Pratima Goel	August 24, 2001
Yogendra Pd.Sah Vs. State Of Jharkhand	May 8, 2001
Yogeshwar Tiwari Vs. State Of Jharkhand	April 9, 2001
Zenith Ceremics Co.(P) Ltd. Vs. Jharkhand State Electricity Board	September 10, 2001

Year 2001 of HIGH COURT OF JHARKHAND

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