A.C.I.T. Vs. SHELL EXTRUDERS
|
January 9, 2015 |
A.C.I.T. Vs. THE SURAT VANKAR SAHAKARI SANGH LTD.
|
January 16, 2015 |
A.C.I.T. Vs. NITROCHEM INDIA PVT. LTD.
|
January 16, 2015 |
A.C.I.T. Vs. RAVINDRA M. AGRAWAL
|
January 30, 2015 |
A.C.I.T. Vs. KAPIL BRIJ MOHAN
|
February 2, 2015 |
A.C.I.T. Vs. GUJARAT INFO PETRO LTD.
|
February 6, 2015 |
A.C.I.T. Vs. HONDA R & D (INDIA) PVT. LTD.
|
January 29, 2015 |
A.C.I.T. Vs. KAY KAY ROYAL APARTMENTS PVT. LTD.
|
January 16, 2015 |
A.C.I.T. Vs. DLF INFO CITY DEVELOPERS (KOLKATA) LTD.
|
January 5, 2015 |
A.C.I.T. Vs. DURGA KRISHNA STORE
|
January 27, 2015 |
A.C.I.T. Vs. SELVEL MEDIA SERVICES (P) LTD.
|
January 23, 2015 |
A.C.I.T. Vs. H.V. WILLIAMS & CO.
|
January 30, 2015 |
A.C.I.T. Vs. BADVE ENGINEERING LTD.
|
January 22, 2015 |
A.C.I.T. (OSD) Vs. PARIKH ENTERPRISES PVT. LTD.
|
January 16, 2015 |
A.C.I.T. (OSD) AND ORS. Vs. SAFAL ENGINEERS & ASSOCIATES AND ORS.
|
January 30, 2015 |
A.C.I.T.-6 Vs. SUPER HOUSE LEATHER LTD.
|
January 13, 2015 |
A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. LTD. Vs. DCIT
|
January 2, 2015 |
ABDUL HAKIM KHAN Vs. INCOME TAX OFFICER
|
January 9, 2015 |
ACIT Vs. GUJARAT SPICES AND OILSEEDS GROWERS CO-OP. UNION LTD.
|
January 23, 2015 |
ACIT Vs. TUSHAR HARJIBHAI GHELANI
|
January 9, 2015 |
ACIT Vs. B.R. ARORA & ASSOCIATES (P) LTD.
|
January 13, 2015 |
ACIT Vs. ANAND & ANAND
|
January 13, 2015 |
ACIT Vs. SHASHI PURI
|
January 23, 2015 |
ACIT Vs. H.L. MALHOTRA & CO. PVT. LTD.
|
January 23, 2015 |
ACIT Vs. ISG ESTATE (P) LTD.
|
January 23, 2015 |
ACIT Vs. NUBERG ENGINEERING LTD.
|
January 27, 2015 |
ACIT Vs. HOTEL KAMAL P. LTD.
|
January 2, 2015 |
ACIT Vs. BEDMUTHA INDUSTRIES LTD.
|
January 29, 2015 |
ACIT Vs. THE LAXMI CO-OPERATIVE BANK LTD.
|
January 19, 2015 |
ACIT Vs. THE NASHIK MERCHANTS CO-OP. BANK LTD.
|
January 19, 2015 |
ACIT Vs. SHIVAANSH ADVERTISING & PUBLICATIONS PVT. LTD.
|
August 14, 2015 |
ACIT AND ORS. Vs. RAM NARAYAN KALRA
|
August 14, 2015 |
ACIT AND ORS. Vs. MANOJ MARKETING PVT. LTD. AND ORS.
|
January 30, 2015 |
ACIT AND ORS. Vs. SANJAY DANCHAND GHODAWAT (INDL.) AND ORS.
|
January 30, 2015 |
ACIT TDS Vs. APOLLO DKV INSURANCE CO. LTD.
|
January 12, 2015 |
ACIT, CENTRAL CIRCLE-13 Vs. RUSSIAN TECHNOLOGY CENTRE PVT. LTD.
|
January 19, 2015 |
ACIT-1 Vs. ALLIED EXIMS
|
February 6, 2015 |
ACIT-III Vs. RAJA CHKRAVARTY
|
February 6, 2015 |
ADANI ENTERPRISES LTD. Vs. ADDL. C.I.T.
|
January 30, 2015 |
ADANI WILMAR LIMITED Vs. DCIT
|
February 6, 2015 |
ADAR POONAWALLA AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX AND ORS.
|
January 30, 2015 |
ADIT, INTERNATIONAL TAXATION Vs. EXPRESS DRILLING SYSTEMS LLC
|
January 9, 2015 |
ADVANCE INDIA PROJECTS LTD. Vs. ASSISTANT CIT
|
August 14, 2015 |
AGLODIYA DIAMONDS SHAHIBAUG SHOPPING CENTRE Vs. I.T.O.
|
January 9, 2015 |
AJAYKUMAR J. PATEL Vs. DY. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
AMERIPRISE INDIA PVT. LTD. Vs. ACIT
|
August 14, 2015 |
ANAND TRANSPORT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
ANANT VALLAVDAS MEHTA Vs. INCOME TAX OFFICER
|
January 9, 2015 |
ANCHAL AGRO CHILLERS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
ANDHRA PRADESH POLLUTION CONTROL BOARD Vs. THE DIT (EXEMPTIONS)
|
January 21, 2015 |
ANIL BHANSALI Vs. INCOME TAX OFFICER
|
January 21, 2015 |
ANIL KUMAR GUPTA AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
January 30, 2015 |
ANILKUMAR ARJUNDAS SHARDA Vs. INCOME TAX OFFICER
|
February 6, 2015 |
ANILKUMAR BABULAL KATARIYA Vs. THE INCOME TAX OFFICER
|
January 21, 2015 |
APPROVA SYSTEMS PVT. LTD. Vs. CIT(A)-IT/TP
|
January 13, 2015 |
ARDEE INFRASTRUCTURE PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
January 15, 2015 |
ARMY WELFARE PLACEMENT ORGANIZATION Vs. D.I.T. (EXEMPTIONS)
|
January 22, 2015 |
ARNAB MUKHERJEE KOLKATA Vs. I.T.O., WARD-2(1)
|
January 21, 2015 |
ARUN KAR Vs. A.C.I.T.
|
January 21, 2015 |
ARVIND GUPTA B 7/7 Vs. INCOME TAX OFFICER WARD 2(1)
|
January 20, 2015 |
ASHAPURA PROTEINS P. LTD. AND ORS. Vs. THE I.T.O. AND ORS.
|
January 30, 2015 |
ASHOKKUMAR H. KOTHARI Vs. THE I.T.O.
|
January 16, 2015 |
ASIAD DEVELOPERS AND ORS. Vs. JT. COMMISSIONER OF INCOME TAX AND ORS.
|
January 28, 2015 |
ASMITHA MICROFIN LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL HIMALAY
|
January 15, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MATADOR SERVICES
|
January 28, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOUR HARI MAITY AND NETAI MAITY
|
January 29, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A.S. JEWELLERS PVT. LTD.
|
January 29, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ALLIED RESINS & CHEMICALS LTD.
|
January 16, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANESH PROPERTIES (P) LTD.
|
January 16, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANANDAMOY DAS
|
February 6, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHASHIKALA AGARWALA
|
January 7, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VARDAAN FASHION
|
January 16, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEX
|
January 30, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREM TEXTILE INTERNATIONAL
|
January 30, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VISHWAK SOLUTIONS PVT. LTD.
|
January 30, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TALBROS ENGINEERING LTD.
|
January 19, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILLENNIUM PLAZA LIMITED
|
January 28, 2015 |
ASST. COMMISSIONER OF INCOME TAX Vs. ESVEEAAR DISTILLERS PVT. LIMITED
|
January 28, 2015 |
ASST. COMMISSIONER OF INCOME TAX AND ORS. Vs. DHARESHWAR PROMOTERS & BUILDERS AND ORS.
|
January 30, 2015 |
ASST. DIRECTOR OF INCOME TAX Vs. HYDERABAD STUDY CIRCLE
|
January 30, 2015 |
ASSTT. CIT-1 Vs. NORTHERN TANNERY
|
January 16, 2015 |
ASSTT. CIT-6 Vs. RAJSTHAN LIQUORS PVT. LTD.
|
January 16, 2015 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. VAISHYA NAGARI SAHAKARI BANK LTD.
|
January 12, 2015 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. RAJAN GUHA
|
January 6, 2015 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. JANAPRIYA PROPERTIES PVT. LTD.
|
January 19, 2015 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. BIRENDER SINGH
|
February 2, 2015 |
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 3(1) Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD.
|
August 17, 2015 |
ASSTT. COMMISSIONER OF WEALTH TAX Vs. Y. LAVA KUMAR
|
August 14, 2015 |
ASSTT. COMMR. OF INCOME TAX Vs. PIONEER INDUSTRIES LIMITED
|
January 28, 2015 |
ASTRIX LABORATORIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
B.S. SANGWAN 4 Vs. INCOME TAX OFFICER WARD 2
|
January 21, 2015 |
BANWARILAL JHUNJHUNWALA Vs. INCOME TAX OFFICER
|
January 29, 2015 |
BARCLAYS TECHNOLOGY CENTRE INDIA PRIVATE LIMITED Vs. ACIT
|
January 28, 2015 |
BHAGERIA FINANCE AND INVESTMENT PVT. LTD. Vs. DCIT
|
January 16, 2015 |
BHUPINDER PAL SINGH SARNA Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
January 6, 2015 |
BIR BAHADUR SINGH SIJWALI Vs. INCOME TAX OFFICER, WARD 1
|
January 20, 2015 |
BSC C&C JV Vs. ACIT
|
January 13, 2015 |
CANE DEVELOPMENT COUNCIL Vs. THE INCOME TAX OFFICER
|
January 23, 2015 |
CARE INSTITUTE OF MEDICAL SCIENCES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
CHETAN A. SANGALE Vs. ITO (HQ) (CIB)
|
January 12, 2015 |
CHIRIPAL INDUSTRIES LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX RANGE-1
|
January 16, 2015 |
CLASSIC CONCEPTS HOME INDIA (P) LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX (TDS)
|
January 9, 2015 |
CO-OP. CANE DEVELOPMENT UNION LTD. Vs. DY. C.I.T.
|
January 23, 2015 |
CONVERGYS CUSTOMER MANAGEMENT GROUP INC. Vs. A.C.I.T.
|
January 28, 2015 |
COTTON BLOSSOM (INDIA) P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
CROWN ESSENTIAL OIL CO. Vs. ADDL. CIT, RANGE-8
|
January 20, 2015 |
D.C.I.T. Vs. VIDYASAGAR DONTINENI
|
January 28, 2015 |
D.C.I.T. Vs. RUNGTA MINES LTD.
|
February 2, 2015 |
D.C.I.T. Vs. ARADHANA INVESTMENT LIMITED
|
January 27, 2015 |
D.C.I.T. Vs. APEEJAY TEA LTD. AND ORS.
|
January 30, 2015 |
D.C.I.T. Vs. THE OMERGA JANTA SAHAKARI NANDED BANK LTD.
|
January 30, 2015 |
D.C.I.T. Vs. NIRMAN OVERSEAS PVT. LTD.
|
February 2, 2015 |
D.C.I.T. Vs. DIAMINES & CHEMICALS LTD.
|
January 16, 2015 |
D.C.I.T. Vs. TRISHUL MOTORS
|
January 16, 2015 |
D.C.I.T. Vs. HANS DYG. & PRTG. MILLS P. LTD.
|
February 2, 2015 |
D.C.I.T. Vs. AJEET SINGH KARAN
|
January 16, 2015 |
D.C.I.T. Vs. QUALITRON COMMODITIES PVT. LTD.
|
January 6, 2015 |
D.C.I.T. AND ORS. Vs. DLF HOME DEVELOPERS LTD. AND ORS.
|
January 28, 2015 |
D.C.I.T. AND ORS. Vs. YFC PROJECTS PVT. LTD. AND ORS.
|
January 23, 2015 |
D.C.I.T., CIRCLE-2 Vs. ITC INFOTECH INDIA LTD.
|
January 9, 2015 |
D.Y. PATIL EDUCATION SOCIETY Vs. THE DY. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
DASHRATHBHAI V. PATEL Vs. D.C.I.T.
|
January 23, 2015 |
DASSAULT SYSTEMS INDIA PVT. LTD. Vs. D.C.I.T.
|
January 22, 2015 |
DCIT Vs. A.T. INVOFIN INDIA P. LTD.
|
January 13, 2015 |
DCIT Vs. HONDA SIEL POWER PRODUCTS LTD.
|
January 23, 2015 |
DCIT Vs. DISCOVER INDIA TOURS PVT. LTD.
|
August 14, 2015 |
DCIT Vs. SATKAR ROADLINES PVT. LTD.
|
August 14, 2015 |
DCIT Vs. WINGS PHARMACEUTICALS PVT. LTD.
|
January 6, 2015 |
DCIT Vs. ZUBAIR SIDDIQUI
|
August 14, 2015 |
DCIT Vs. NORTHERN CONSTRUCTION
|
August 14, 2015 |
DCIT AND ORS. Vs. EON TECHNOLOGIES (P) LTD. AND ORS.
|
January 30, 2015 |
DE SHAW INDIA SOFTWARE PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 21, 2015 |
DEBASISH BANERJEE Vs. INCOME TAX OFFICER
|
February 3, 2015 |
DEEPAK DAHIYA Vs. I.T.O.
|
January 30, 2015 |
DEEPAKBHAI H. AMARSEDA Vs. I.T.O.
|
January 16, 2015 |
DEEPSHREE BUILDCON LTD. Vs. THE ACIT
|
January 9, 2015 |
DEPUTY CIT, CIRCLE 10(1) Vs. DANISCO (INDIA) PVT. LTD.
|
August 17, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GRANT MEDICAL FOUNDATION
|
January 29, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BLA INDUSTRIES PVT. LTD.
|
January 16, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SELVEL MEDIA SERVICES PVT. LTD.
|
January 9, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHIVAM INDIA LIMITED
|
January 30, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOTEL DIPLOMAT
|
January 2, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMIN MACHINERY PVT. LTD.
|
January 30, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. EMERALD JEWEL INDUSTRY (INDIA) LTD.
|
January 30, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. G. MOHAN
|
January 30, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PIYUSH APARTMENT P. LTD.
|
January 1, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. V.N. ENTERPRISES LTD. AND ORS.
|
August 14, 2015 |
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NARODA ENVIRO PROJECTS LTD.
|
January 29, 2015 |
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) - III Vs. A.R. RAHMAN FOUNDATION
|
January 30, 2015 |
DEVI SARAN AGARWAL Vs. INCOME TAX OFFICER 3(1)
|
January 16, 2015 |
DILLI KARIGARI LTD. Vs. D.C.I.T.
|
February 2, 2015 |
DY. C.I.T. Vs. NARBADA STEEL LTD.
|
January 12, 2015 |
DY. C.I.T. Vs. SHREE MANI MANDIR SEWA NYAS SAMITI
|
January 13, 2015 |
DY. C.I.T. Vs. KISHORE KUMAR KAYA
|
February 6, 2015 |
DY. C.I.T. Vs. ARYAVART GRAMIN BANK
|
August 14, 2015 |
DY. C.I.T. Vs. E-SOFT TECHNOLOGIES LTD.
|
August 14, 2015 |
DY. C.I.T.-6 Vs. FOODS PRODUCTS PVT. LTD.
|
January 16, 2015 |
DY. CIT Vs. RAM AGARWAL
|
January 8, 2015 |
DY. CIT Vs. KAYSONS BUILDERS PVT. LTD.
|
January 23, 2015 |
DY. CIT-6 Vs. HANS METALS PVT. LTD.
|
February 6, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. PARADISE CONSTRUCTION
|
January 12, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. IBM INDIA PVT. LTD.
|
August 14, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. DECCAN CHRONICLE HOLDINGS LTD.
|
January 30, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. BLEND COLOURS PRIVATE LIMITED
|
February 6, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. RELIANCE GRANITE PVT. LTD.
|
January 14, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR AGGARWAL
|
January 30, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD.
|
January 27, 2015 |
DY. COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR AGARWAL
|
January 27, 2015 |
DY. COMMR. OF INCOME TAX Vs. KASHMIR STEEL ROLLING MILLS
|
January 16, 2015 |
DY. DIRECTOR OF INCOME TAX Vs. MICRON INSTUMENTS PVT. LTD.
|
January 27, 2015 |
DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I) Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
February 6, 2015 |
DY. DIRECTOR OF INCOME TAX AND ORS. Vs. EICHER GOODEARTH INVESTMENT LTD. AND ORS.
|
January 30, 2015 |
E. KRISHNAPPA Vs. INCOME TAX OFFICER, WARD 6(1)
|
August 14, 2015 |
E.C. ANTONY Vs. DY. CIT
|
February 6, 2015 |
ERA ADVERTISING & MARKETING LTD. Vs. A.C.I.T.
|
January 28, 2015 |
ESCAPADE RESORTS (P) LTD. Vs. THE ACIT, CIR. 1(1)
|
January 9, 2015 |
FARIDA LEATHER COMPANY Vs. THE INCOME TAX OFFICER
|
August 14, 2015 |
FLEX FOODS LTD. Vs. DCIT, CENTRAL CIRCLE-18
|
January 16, 2015 |
FORTUNE PLOYMERS INDUSTRIES PVT. LTD. Vs. DCIT
|
January 16, 2015 |
FRIENDS LAND & ESTATE DEVELOPERS P. LTD. Vs. ITO
|
January 9, 2015 |
FRIENDS OF WWB INDIA Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
|
August 14, 2015 |
GHANSHYAM DAS AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
GHANTA VIJAYA BHASKAR Vs. INCOME TAX OFFICER
|
January 7, 2015 |
GITA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
GLITZ BUILDERS AND PROMOTERS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 2, 2015 |
GOVINDARAJULU PUJARI Vs. INCOME TAX OFFICER
|
February 6, 2015 |
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ACIT
|
January 9, 2015 |
GUJARAT INDUSTRIAL SECURITY FORCE SOCIETY Vs. DY. DIT (EXEMPTION)
|
August 14, 2015 |
GUJARAT STATE FERTILIZERS & CHEMICALS LIMITED Vs. D.C.I.T.
|
January 30, 2015 |
GULAB DEVI MUTHA Vs. THE ITO
|
January 9, 2015 |
HABEEB-UR-RAHMAN Vs. ASST. COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
HANUMANT CONSTRUCTION P. LTD. Vs. D.C.I.T.
|
February 2, 2015 |
HARI MOHAN GHOSH Vs. INCOME TAX OFFICER, WARD-1(4)
|
January 22, 2015 |
HARSHADBHAI RATILAL PATEL Vs. ITO
|
January 9, 2015 |
HCL COMNET SYSTEMS AND SERVICES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
January 15, 2015 |
HINAFIL INDIA LTD. Vs. A.C.I.T.
|
January 30, 2015 |
HINDUSTAN ANTIBIOTICS LTD. Vs. CIT-V
|
January 29, 2015 |
I.T.O. Vs. ANIRUDHA ASHOK JAJOO
|
January 23, 2015 |
I.T.O. Vs. MALA MOHAN BAJAJ
|
January 22, 2015 |
I.T.O. Vs. BHAGWATI PLASTO WORKS PVT. LTD.
|
January 28, 2015 |
I.T.O. Vs. JAGGI ISPAT PVT. LTD.
|
January 19, 2015 |
I.T.O. Vs. RASHMI LOGISTICS PVT. LTD.
|
January 22, 2015 |
I.T.O. Vs. ITESH KUMAR JAIN
|
January 23, 2015 |
I.T.O. Vs. GURUDAYAL SONTOSH KUMAR
|
February 4, 2015 |
I.T.O. Vs. MD. IBRAHIM
|
February 5, 2015 |
I.T.O. Vs. DEVIKA R. AGRAWAL
|
February 2, 2015 |
I.T.O. Vs. ETHNO FINANCIAL RESEARCH PVT. LTD.
|
January 30, 2015 |
I.T.O. (INTERNATIONAL TAXATION) Vs. HEUBACH COLOUR PVT. LTD.
|
January 23, 2015 |
IDEA CELLULAR LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX (TDS)
|
January 15, 2015 |
ILLAKSHI SYNTHETICS PVT. LTD. Vs. THE DY. CIT
|
August 14, 2015 |
INCOME TAX OFFICER Vs. DIPAK KALIDAS PAUWALA
|
August 14, 2015 |
INCOME TAX OFFICER Vs. REKHA BANSAL
|
August 14, 2015 |
INCOME TAX OFFICER Vs. NEMICHAND BHANDARI ASSOCIATES
|
January 12, 2015 |
INCOME TAX OFFICER Vs. CHANDRAI CONSTRUCTIONS
|
January 22, 2015 |
INCOME TAX OFFICER Vs. AWASIYA SHIV RAM SINGH EDUCATIONAL SOCIETY
|
January 8, 2015 |
INCOME TAX OFFICER Vs. MEHRA BROTHERS
|
January 13, 2015 |
INCOME TAX OFFICER Vs. SUMAN SRIVASTAVA
|
January 13, 2015 |
INCOME TAX OFFICER Vs. PREETI VASUDEV LUND AND ORS.
|
January 28, 2015 |
INCOME TAX OFFICER Vs. RANJIT SINGH SURANA
|
January 27, 2015 |
INCOME TAX OFFICER Vs. SIMPLEX CONSTRUCTION
|
January 30, 2015 |
INCOME TAX OFFICER Vs. DIPAK DUTTA
|
January 27, 2015 |
INCOME TAX OFFICER Vs. SUBHAS AND CO.
|
January 13, 2015 |
INCOME TAX OFFICER Vs. AMUSAR SERVICES & SUPPLIERS PVT. LTD.
|
January 30, 2015 |
INCOME TAX OFFICER Vs. K. JAGAN MOHAN REDDY
|
January 7, 2015 |
INCOME TAX OFFICER Vs. P. CHANDRASEKHAR
|
January 28, 2015 |
INCOME TAX OFFICER Vs. VIPANCHI CHIT FUNDS PVT. LTD.
|
January 9, 2015 |
INCOME TAX OFFICER Vs. KCEL-MEIL(JV)
|
January 13, 2015 |
INCOME TAX OFFICER Vs. SHRI RAM BABU ATMAKURU
|
January 22, 2015 |
INCOME TAX OFFICER Vs. RONAK MOTORS
|
January 29, 2015 |
INCOME TAX OFFICER Vs. PRARAMBH ASSOCIATES
|
January 20, 2015 |
INCOME TAX OFFICER Vs. INSIGHT CHANNEL NET WORK PVT. LTD.
|
January 16, 2015 |
INCOME TAX OFFICER Vs. ATAM RICE MILLS
|
January 27, 2015 |
INCOME TAX OFFICER Vs. SUBHASH CHAWLA
|
January 27, 2015 |
INCOME TAX OFFICER Vs. NAGENDRA PRASHAD PROP.
|
January 28, 2015 |
INCOME TAX OFFICER Vs. MAA DURGA INDUSTRIES
|
January 13, 2015 |
INCOME TAX OFFICER Vs. JANAK RAJ
|
January 12, 2015 |
INCOME TAX OFFICER Vs. HARE KRISHNA INTERNATIONAL LTD.
|
January 30, 2015 |
INCOME TAX OFFICER Vs. RAJPUTANA STORES (BOMBAY) (P) LTD.
|
January 12, 2015 |
INCOME TAX OFFICER Vs. ASHISH SAHAI
|
January 7, 2015 |
INCOME TAX OFFICER Vs. ANITA GUSAIN
|
January 8, 2015 |
INCOME TAX OFFICER Vs. AKHIL KAKKAR
|
January 7, 2015 |
INCOME TAX OFFICER Vs. SUMAN GARG
|
January 27, 2015 |
INCOME TAX OFFICER Vs. N. SARAVANAN
|
January 30, 2015 |
INCOME TAX OFFICER Vs. PIONEER RADIO TRAINING SERVICES PVT. LTD.
|
January 19, 2015 |
INCOME TAX OFFICER (E) Vs. CHARANJIV CHARITABLE TRUST
|
August 14, 2015 |
INCOME TAX OFFICER 1(3) Vs. RAJESH PASSAN
|
January 8, 2015 |
INCOME TAX OFFICER 5(3) Vs. RAJESH KUMAR GUPTA
|
February 6, 2015 |
INCOME TAX OFFICER AND ORS. Vs. VANAJA RAO QUICK MARRIAGES PRIVATE LTD. AND ORS.
|
February 6, 2015 |
INCOME TAX OFFICER AND ORS. Vs. AVNEESH KUMAR AGARWAL AND ORS.
|
January 30, 2015 |
INCOME TAX OFFICER AND ORS. Vs. ASHOK KUMAR GUPTA AND ORS.
|
January 30, 2015 |
INCOME TAX OFFICER AND ORS. Vs. ANIL KUMAR AND ORS.
|
January 30, 2015 |
INCOME TAX OFFICER WARD-6(1) Vs. PRAVIN B. KACHADIA
|
January 30, 2015 |
INCOME TAX OFFICER, WARD-2 Vs. VOKKALIGARA SANGHA
|
August 14, 2015 |
INCOME TAX OFFICER-1 Vs. MAHENDRA KUMAR NANWANI
|
January 8, 2015 |
INDERJEET GULATI Vs. ACIT
|
January 5, 2015 |
INDO DOHA CHEMICALS & PHARMACEUTICALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
INTAS PHARMACEUTICALS LTD. Vs. DCIT AND ORS.
|
August 14, 2015 |
INTEGRATED DATABASES INDIA. LTD. Vs. DCIT
|
February 6, 2015 |
INTERNATIONAL SPECIALTY PRODUCTS (I) PVT. LTD. Vs. INCOME TAX OFFICER
|
January 7, 2015 |
IP INDIA FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
January 30, 2015 |
ISHTIYAQ AHMAD Vs. INCOME TAX OFFICER-III
|
January 23, 2015 |
ITO Vs. SAMEER DEVELOPERS
|
January 19, 2015 |
ITO Vs. SURESH SETH
|
February 6, 2015 |
ITO Vs. LAXMI ELECTRONICS
|
January 23, 2015 |
ITO Vs. FRANCO LEOME SHOES P. LTD.
|
January 7, 2015 |
ITO Vs. RAKESH
|
January 23, 2015 |
ITO AND ORS. Vs. MUKESH KUMAR TYAGI AND ORS.
|
February 6, 2015 |
ITO WARD-2 Vs. SIDDHARTHA EDUCATIONAL SOCIETY
|
January 12, 2015 |
ITO, WARD 27(4) Vs. MANJUSHA AND ORS.
|
August 14, 2015 |
ITO, WARD-12(1) Vs. BIJCO HOLDINGS LTD.
|
January 9, 2015 |
JAI KUMAR GOLANI Vs. THE DCIT
|
January 9, 2015 |
JAY LAXMI LAND DEVELOPERS Vs. I.T.O.
|
February 2, 2015 |
JCIT Vs. H-ONE INDIA PVT. LTD.
|
February 6, 2015 |
JCIT Vs. HIGHWAY MULTIPLE CHARITABLE TRUST 16
|
January 5, 2015 |
JIS FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
JOHRI LAL SODHANI Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL)
|
January 16, 2015 |
JOINT COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES PVT. LTD.
|
January 30, 2015 |
JOINT COMMISSIONER OF INCOME TAX AND ORS. Vs. MIL INDIA LIMITED
|
January 28, 2015 |
JOTINDRA STEEL & TUBE LTD. Vs. ACIT
|
January 21, 2015 |
JT. C.I.T. Vs. ASHOK KUMAR PATHAK CONTRACTOR
|
January 23, 2015 |
JT. C.I.T. (OSD)/DCIT-6 Vs. SUPER HOUSE LEATHER LTD.
|
February 6, 2015 |
K. GOVINDA PILLAI Vs. DY. CIT, CENT. CIR
|
January 9, 2015 |
K. THOMAS JOY AND ORS. Vs. THE ITO AND ORS
|
February 6, 2015 |
K.K. SHUKLA Vs. A.C.I.T.
|
January 16, 2015 |
K.V. MATHEW, PHOENIX ENTERPRISES Vs. THE INCOME TAX OFFICER
|
January 9, 2015 |
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. Vs. ITO
|
January 9, 2015 |
KAMAL INDUSTRY (HUF) Vs. ITO
|
January 16, 2015 |
KAMAL PANDEY Vs. THE INCOME TAX OFFICER
|
January 16, 2015 |
KAMLESH KUMAR KEWLANI Vs. THE INCOME TAX OFFICER
|
January 16, 2015 |
KANCAST PVT. LTD. Vs. INCOME TAX OFFICER
|
January 19, 2015 |
KANHA RAM AGARWAL Vs. THE D.C.I.T.
|
January 29, 2015 |
KANKARIA MANINAGAR NAGARIK SAHAKARI BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 2015 |
KARAM ALI KHAN Vs. INCOME TAX OFFICER
|
January 16, 2015 |
KATTA NARAIAH Vs. THE INCOME TAX OFFICER
|
January 16, 2015 |
KAUSHIK B. PATEL Vs. THE DY. CIT
|
June 9, 2015 |
KEE PHARMA LTD. Vs. A.C.I.T.
|
January 16, 2015 |
KERALA CARS (P) LTD. Vs. JT. CIT (OSD)
|
January 9, 2015 |
KIRLOSKAR PNEUMATIC CO. LTD. Vs. ADDL. CIT
|
January 19, 2015 |
KIRTILAL NAGARDAS SHAH Vs. DCIT
|
January 16, 2015 |
KRISHNA DAS Vs. I.T.O.
|
January 27, 2015 |
KUL FOUNDATION Vs. COMMISSIONER OF INCOME TAX-I
|
January 30, 2015 |
L & T INFOCITY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
L&T INFOCITY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 22, 2015 |
M. MURALIDHARA RAO Vs. INCOME TAX OFFICER
|
January 2, 2015 |
M. SAILAJA Vs. INCOME TAX OFFICER
|
January 2, 2015 |
MAGRATH PROPERTIES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 6, 2015 |
MAHALAXMI HOUSING & FINSTOCK PVT. LTD. Vs. THE ACIT
|
August 14, 2015 |
MAHENDRA KUMAR AGARWAL Vs. DY. COMMISSIONER OF INCOME TAX
|
February 6, 2015 |
MAHESH ENTERPRISES Vs. INCOME TAX OFFICER
|
January 28, 2015 |
MAHESH MEETAL Vs. INCOME TAX OFFICER
|
January 16, 2015 |
MANGLAM PHOSPHATE LTD. Vs. I.T.O.
|
January 16, 2015 |
MANISH MIMANI Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2015 |
MANOJ KUMAR MORE Vs. INCOME TAX OFFICER
|
January 19, 2015 |
MATESHWARI DEVELOPERS SRDV CHAWL AND ORS. Vs. INCOME TAX OFFICER AND ORS.
|
January 30, 2015 |
MENASI SEEMEYA GROUP GRAMAGALA SEVA SAHAKARI SANGA NIYAMITHA Vs. THE COMMISSIONER OF INCOME TAX
|
February 6, 2015 |
MINDA ACOUSTIC LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
MINDA SAI LTD. Vs. INCOME TAX OFFICER
|
January 9, 2015 |
MIRACLE SOFTWARE SYSTEMS (I)(P) LTD. Vs. JCIT RANGE-3
|
January 12, 2015 |
MOHAN N. KARNANI Vs. THE ACIT 19(3)
|
August 14, 2015 |
MYLAN LABORATORIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
NARULA EDUCATIONAL TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
NATIONAL HORTICULTURE BOARD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
NATUKAARI GOPAL Vs. THE INCOME TAX OFFICER, WARD-I
|
January 21, 2015 |
NAVNEET KUMAR AGARWAL Vs. INCOME TAX OFFICER
|
January 7, 2015 |
NEELU MANOJ KOTHARI Vs. THE INCOME TAX OFFICER
|
February 2, 2015 |
NIRMA UNIVERSITY Vs. DY. DIRECTOR OF INCOME TAX (EXEMPTION)
|
January 29, 2015 |
NITCO LOGISTICS PVT. LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
NITROCHEM INDIA PVT. LTD. Vs. A.C.I.T.
|
January 16, 2015 |
NOSCH LABS (P) LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
January 23, 2015 |
NTT DATA INDIA ENTERPRISE APPLICATION SERVICES P. LTD. Vs. ACIT
|
January 2, 2015 |
OMNI FARMS PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 28, 2015 |
OSGL BUILDWELL PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 28, 2015 |
OSWAL MACHINERY LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
P. SRINIVASALU YADAV Vs. INCOME TAX OFFICER
|
January 28, 2015 |
PACIFIC CONSULTANTS INTERNATIONAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
January 12, 2015 |
PADAM KUMAR MITTAL Vs. INCOME TAX OFFICER
|
January 12, 2015 |
PANDIAN CHEMICALS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 27, 2015 |
PAUL P. ABRAHAM Vs. ACIT
|
January 9, 2015 |
PAWAN OIL INDUSTRIES Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 21, 2015 |
PAWAR WINE SHOP Vs. THE TAX RECOVERY OFFICER
|
January 21, 2015 |
PHILIPS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 2, 2015 |
PHILIPS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2015 |
PHOENIX CONVEYOR BELT INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
PIMS MEDICAL & EDUCATION CHARITABLE SOCIETY Vs. COMMISSIONER OF INCOME TAX-II
|
January 29, 2015 |
PLANET ONLINE PVT. LTD. AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
|
January 30, 2015 |
PRAGATI PRAKASHAN Vs. CIT, MEERUT
|
August 14, 2015 |
PRAGATI VANIJYA LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
PRAJAY ENGINEERS SYNDICATE LTD. Vs. ADDL. CIT
|
January 20, 2015 |
PRAMOD KUMAR CHAUDHARY Vs. INCOME TAX OFFICER
|
January 29, 2015 |
PRATHIMA EDUCATIONAL SOCIETY Vs. DY. COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
PREM PRAKASH GUPTA Vs. THE I.T.O.
|
January 29, 2015 |
PUSHPAK AUTO CENTRE Vs. INCOME TAX OFFICER
|
January 16, 2015 |
PVS MULTIPLEX (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
R-9000 TEXTILES AND GARMENTS Vs. ADDL. C.I.T.
|
January 23, 2015 |
R.A.K. CERAMICS INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
February 4, 2015 |
R.V. REFRACTORIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
RADHESHYAM B. AGARWAL Vs. I.T.O.
|
February 2, 2015 |
RAIBAREILLY DISTRICT CO-OPERATIVE BANK LTD. Vs. DIRECTOR OF INCOME TAX (I&CI)
|
January 16, 2015 |
RAJ GRAMODYOG VIKAS SAMITI Vs. CIT
|
August 14, 2015 |
RAJ HANS TOWERS PVT. LTD. Vs. ITO
|
August 14, 2015 |
RAJAN MADHUKAR PATIL Vs. ITO
|
January 29, 2015 |
RAJKUMAR P. SHEWANI Vs. DY. COMMISSIONER OF INCOME TAX
|
January 23, 2015 |
RAJMAL LAKHICHAND Vs. JCIT
|
January 16, 2015 |
RAMLAL BISRAM KATRE AND ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1)
|
August 19, 2015 |
RAMTECH SOFTWARE SOLUTIONS PVT. LTD. Vs. ACIT
|
August 14, 2015 |
RANTHAMBORE TIGER CONSERVATION FOUNDATION Vs. THE COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
RASHTRIYA ISPAT NIGAM LIMITED Vs. ADDL. CIT
|
January 8, 2015 |
RASRANJAN FOOD PRODUCTS P. LTD. AND ORS. Vs. I.T.O. AND ORS.
|
February 2, 2015 |
RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
REKHA UTTAM Vs. ACIT CENTRAL CIRCLE I
|
February 6, 2015 |
RIFFLEBERG CAPITAL (P) LTD. Vs. ADDL. C.I.T.
|
February 2, 2015 |
RLF LTD. Vs. INCOME TAX OFFICER
|
January 20, 2015 |
ROCKET ENGINEERING CORPORATION PRIVATE LIMITED Vs. JCIT
|
January 12, 2015 |
ROLLS-ROYCE INDIA PVT. LTD. Vs. D.C.I.T.
|
January 16, 2015 |
RUBFILA INTERNATIONAL LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
S. UMA DEVI AND ORS. Vs. COMMISSIONER OF INCOME TAX-IV
|
January 30, 2015 |
S.P.P.S. SYSTEMS (P) LTD. Vs. DY. CIT
|
January 9, 2015 |
S.S. NETWORKS Vs. INCOME TAX OFFICER
|
January 28, 2015 |
SAHA ENTERPRISE Vs. INCOME TAX OFFICER
|
February 6, 2015 |
SAJ CERA COLOURS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
SANJAY KUMAR BUCHA Vs. I.T.O.
|
February 6, 2015 |
SAPTASATIJ METATECH PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
January 29, 2015 |
SARITA BANKA Vs. D.C.I.T.
|
February 6, 2015 |
SARITA KANODIA Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
SATKAR FINCAP LTD. Vs. ACIT
|
August 14, 2015 |
SATYABRATA MUKHERJEE Vs. INCOME TAX OFFICER
|
January 13, 2015 |
SAVI VISION (P) LTD. Vs. INCOME TAX OFFICER, WARD-7(4)
|
January 8, 2015 |
SCOOTERS INDIA LIMITED Vs. DY. C.I.T.
|
February 6, 2015 |
SCORPIOS APPARELS PRIVATE LTD. Vs. ACIT
|
January 9, 2015 |
SHAILESH DUNGARBHAI PRAJAPATI Vs. ITO
|
January 9, 2015 |
SHREEJI EXHIBITORS Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
SHRI PURAN MULTIMEDIA LIMITED Vs. DY. C.I.T.-VI
|
January 23, 2015 |
SHYAM BIHARI MISRA MEMORIAL CHARITABLE TRUST Vs. DY. C.I.T.
|
January 8, 2015 |
SHYAMAL KUMAR MALLICK Vs. INCOME TAX OFFICER
|
January 15, 2015 |
SILVER STONE DEVELOPERS PVT. LTD. Vs. JCIT, RANGE 8
|
August 14, 2015 |
SOBHA JOSE Vs. THE ITO
|
January 9, 2015 |
SOCIETY OF CARDIAC INTERVENTIONS Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
|
January 9, 2015 |
SRI SRI SRI DATTATREYA SEVA SAMSTHANAM Vs. DIRECTOR OF INCOME TAX
|
January 14, 2015 |
SRJ PEETY STEELS PVT. LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX
|
January 16, 2015 |
STAR TANNING INDUSTRIES Vs. DY. C.I.T.
|
January 13, 2015 |
STATE BANK OF HYDERABAD Vs. DY. COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
STATE FORUM OF BANKERS CLUB Vs. THE ITO(TECH)
|
January 9, 2015 |
SUKARMA FINANCE LTD. Vs. D.C.I.T.
|
January 16, 2015 |
SUKHMANI SOCIETY FOR CITIZEN SERVICES Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX OFFICER
|
January 27, 2015 |
SUN PHARMACEUTICAL INDUSTRIES LTD. SPARC Vs. ACIT
|
February 6, 2015 |
SUNNY TREXIM PVT. LTD. AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
|
January 29, 2015 |
SUSHAMA BHATIA Vs. ITO, WARD 39 (4)
|
August 14, 2015 |
SUSHIL KUMAR GUPTA AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
January 30, 2015 |
SUSHMA GUPTA Vs. INCOME TAX OFFICER
|
February 3, 2015 |
SWARANSINGH G. SOHAL Vs. D.C.I.T.
|
January 21, 2015 |
SYED AFSAR HASAN Vs. THE INCOME TAX OFFICER
|
January 14, 2015 |
SYNTHETITE INDUSTRIES LTD. AND ORS. Vs. JCIT (OSD) AND ORS.
|
February 6, 2015 |
TAMIL NADU CRICKET ASSOCIATION Vs. THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
August 14, 2015 |
TANVIR COLLECTIONS PVT. LTD. Vs. ACIT
|
January 16, 2015 |
THE A.C.I.T. Vs. PARAGBHAI RAMANLAL PATEL
|
January 23, 2015 |
THE A.C.I.T. Vs. SHRI MAHALAXMI BIDI TRADING COMPANY
|
January 9, 2015 |
THE A.C.I.T. Vs. VINITA AGARWAL
|
January 9, 2015 |
THE A.C.I.T. Vs. BHATIA CORPORATION PVT. LTD.
|
January 16, 2015 |
THE A.C.I.T. CIRCLE-4 Vs. PUSHP ENTERPRISES
|
January 16, 2015 |
THE ACIT Vs. THE ALWAR CENTRAL COOPERATIVE BANK LTD.
|
January 9, 2015 |
THE ACIT CIRCLE- 2 Vs. GILLETTE INDIA LTD.
|
January 16, 2015 |
THE ACIT CIRCLE-4 Vs. KHETAN TILES (P) LTD.
|
January 16, 2015 |
THE ADDL. COMMISSIONER OF INCOME TAX Vs. GURUSHANTAPPA NAGAPPA LATURE
|
January 22, 2015 |
THE ADDL. COMMISSIONER OF INCOME TAX Vs. ANNASAHEB MAGAR SAHAKARI BANK MARYADIT
|
January 29, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANDASAMY SAH
|
January 23, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. D. CHANDRASEKARAN
|
February 2, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILAPCHAND DADHA & SONS
|
January 20, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOMATESH GRANITES
|
January 19, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. REVATHI EQUIPMENT LIMITED
|
January 19, 2015 |
THE ASST. COMMISSIONER OF INCOME TAX Vs. BAJAJ FINANCE LIMITED
|
January 29, 2015 |
THE ASST. COMMISSIONER OF INCOME TAX Vs. DARODE JOG BUILDERS PVT. LTD.
|
January 19, 2015 |
THE ASST. COMMISSIONER OF INCOME TAX Vs. MALLIKARJUN B. PATIL
|
January 19, 2015 |
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. T. DHEVANATHAN
|
August 14, 2015 |
THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. SANTRO TILES LIMITED AND ORS.
|
January 23, 2015 |
THE D.C.I.T. Vs. AAHAR PRODUCTS PVT. LTD.
|
January 23, 2015 |
THE D.C.I.T. AND ORS. Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
January 29, 2015 |
THE D.C.I.T. CIRCLE-6 Vs. BHAWANI SHANKAR SHARMA
|
January 16, 2015 |
THE DCIT Vs. B.S.P. EXPORTS "PITRU CHHAYA"
|
August 14, 2015 |
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. M.J. JOY
|
January 9, 2015 |
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. R. SANTHANALAKSHMI
|
January 30, 2015 |
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1 Vs. ASHOK SHETTY
|
August 14, 2015 |
THE DIT (EXEMPTIONS)-1 Vs. SOCIAL ACTION FOR RURAL EDUCATION, HEATH & LOVING LIFE OF ABUNDANCE SOCIETY
|
January 21, 2015 |
THE DY. COMMISSIONER OF INCOME TAX Vs. JAYPRAKASH P. SHROFF
|
January 19, 2015 |
THE DY. COMMISSIONER OF INCOME TAX Vs. SANDVIK MINING & CONSTRUCTION TOOLS INDIA LTD.
|
January 28, 2015 |
THE I.T.O. Vs. PRATAP CHOUDHARY
|
January 9, 2015 |
THE I.T.O. Vs. MANJU DEVI GOYAL
|
January 9, 2015 |
THE I.T.O. Vs. SHIVAM DEVELOPERS
|
January 30, 2015 |
THE I.T.O. WARD 2 Vs. KAILASH CHAND METHI
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. H.E.H. THE NIZAMS JEWELLERY TRUST
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. MAHALAKSHMI REAL ESTATE
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. SRINILAYA A.R. PROJECTS
|
January 9, 2015 |
THE INCOME TAX OFFICER Vs. LOTUS DEVELOPERS
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. PREETAM MEDICAL FOUNDATION & RESEARCH CENTRE
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. RAMBILAS RATHI
|
January 16, 2015 |
THE INCOME TAX OFFICER Vs. D. UMAPATHY
|
August 14, 2015 |
THE INCOME TAX OFFICER Vs. MANI & CO.
|
January 23, 2015 |
THE INCOME TAX OFFICER Vs. V. SABITHAMANI
|
January 21, 2015 |
THE INCOME TAX OFFICER AND ORS. Vs. DINESH B. GANDHI AND ORS.
|
January 29, 2015 |
THE ITO Vs. SANJAY MATAI
|
January 9, 2015 |
THE ITO Vs. SURESH KUMAR GOYAL
|
January 9, 2015 |
THE LAXMI COOPERATIVE BANK LTD. Vs. ACIT
|
January 12, 2015 |
THE NASHIK MERCHANTS CO-OPERATIVE BANK LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
THE PRIME CO-OPERATIVE BANK LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
January 9, 2015 |
THE TAX RECOVERY OFFICER (CENTRAL) Vs. SANJAY CHANGDEORAO HOLKAR
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January 21, 2015 |
TIMES INTERNET LTD. AND ORS. Vs. ADDITIONAL CIT, RANGE-16 AND ORS.
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August 17, 2015 |
TRINITI ADVANCED SOFTWARE LABS PVT. LTD. Vs. INCOME TAX OFFICER
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February 4, 2015 |
U.P. ELECTRONICS CORPORATION LTD. Vs. DCIT (TDS)
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January 23, 2015 |
U.P. PROJECTS CORPORATION LIMITED Vs. DY. C.I.T.
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January 16, 2015 |
UNIVERSAL CABLES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 14, 2015 |
UNNAM PARTHASARATHY Vs. INCOME TAX OFFICER
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August 14, 2015 |
USHODAYA ENTERPRISES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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January 7, 2015 |
V.S. JOSHI & ASSOCIATES Vs. ADDL. COMMISSIONER OF INCOME TAX
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January 29, 2015 |
VAIRAMS KINDERGARTEN SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)
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February 6, 2015 |
VENKATAPPAIAH NAIDU VADDINENI Vs. DCIT
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January 2, 2015 |
VIGNESH YARNS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
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January 30, 2015 |
VIMAL OIL & FOODS LTD. Vs. ACIT
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January 9, 2015 |
VINOD KUMAR Vs. INCOME TAX OFFICER
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January 27, 2015 |
VISHAL CHEMTRADE (P) LTD. Vs. THE ACIT CIRCLE-1
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January 16, 2015 |
VISHAL NEERAJ AGRAWAL Vs. THE DCIT
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August 14, 2015 |
VISHNU & CO. AND ORS. Vs. INCOME TAX OFFICER WARD 8(2) AND ORS.
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January 30, 2015 |
VOSSLOH SCHWABE INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-3(3)
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August 14, 2015 |
WEALTH TAX OFFICER Vs. FERROLITE PRODUCTS LTD.
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February 6, 2015 |
WEL INTERTRADE PVT. LTD. Vs. INCOME TAX OFFICER, WARD 18(3)
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August 14, 2015 |
WELSPRING UNIVERSAL Vs. JCIT
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January 12, 2015 |
Y. SIDDAIAH NAIDU Vs. ASST. COMMISSIONER OF INCOME TAX
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February 6, 2015 |
YARLAGADDA SRINIVASA RAO Vs. INCOME TAX OFFICER
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January 7, 2015 |
YETURU RAMACHANDRA REDDY AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
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January 28, 2015 |
ZELAN PROJECTS P. LTD. Vs. DCIT
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January 12, 2015 |