A. MOHIUDDIN Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
November 14, 2014 |
A.T. KEARNEY INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 26, 2014 |
AAA PORTFOLIOS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 6, 2014 |
ACIT Vs. IQBAL JAFAR
|
July 25, 2014 |
ACIT (TDS) Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
October 29, 2014 |
ACIT, CIRCLE-16(1), MUMBAI Vs. SMT. MALINI V. SHETH
|
May 23, 2014 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BILAKHIA HOLDINGS P. LTD.
|
May 30, 2014 |
ADDITIONAL DIRECTOR OF INCOME TAX (E) Vs. SAMUDRA INSTITUTE OF
|
May 16, 2014 |
ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS). Vs. VODITHALA EDUCATION SOCIETY
|
September 13, 2014 |
ADIT (E)-II Vs. NAVI MUMBAI MERCHANTS GYMKHANA
|
May 21, 2014 |
AGENCE FRANCE PRESSE Vs. ADIT
|
September 15, 2014 |
AGILENT TECHNOLOGIES INTERNATIONAL (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 15, 2014 |
AIR PAC EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 11, 2014 |
ALLAHABAD BANK Vs. INCOME TAX OFFICER
|
June 20, 2014 |
AMBICA STEELS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2014 |
AMBO AGRO PRODUCTS LTD. Vs. DCIT, C.C.-XXV
|
May 8, 2014 |
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME-TAX
|
October 22, 2014 |
AMPHENOL INTERCONNECT INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
ANDHRA NETWORKS LIMITED Vs. THE DCIT
|
November 26, 2014 |
ANDHRA PRADESH URBAN INFRASTRUCTURE FUND Vs. DIRECTOR OF INCOME TAX
|
May 9, 2014 |
ANURAGH CHEMICALS PVT. LTD. Vs. INCOME TAX OFFICER
|
May 16, 2014 |
APOLLO INTERNATIONAL LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 13, 2014 |
APS TECHNOLOGIES Vs. INCOME TAX OFFICER
|
December 19, 2014 |
ARAMEX INDIA PRIVATE LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX
|
November 28, 2014 |
ARASKA DIAMOND PVT. LTD. Vs. ACIT
|
October 17, 2014 |
ARCADIA SHARE & STOCK BROKERS PVT. LTD. Vs. DCIT
|
December 22, 2014 |
ARUN KUMAR BANSAL Vs. INCOME TAX OFFICER
|
May 9, 2014 |
ASHA DEVI KHERA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
ASHOK KUMAR DUSAD (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 26, 2014 |
ASHOKA FOODS & DEHYDRATES SANSTHAN Vs. ACIT
|
August 7, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NHPC LTD.
|
September 30, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARPER COLLINS PUBLISHERS INDIA LTD.
|
October 13, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARAN THAPAR
|
May 9, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAPID PACK ENGG. (P.) LTD.
|
May 23, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OCTAVE EXPORTS
|
August 28, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARAD CHAUDHARY
|
July 25, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELL CERAMICS LIMITED
|
May 30, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANJEEV AGGARWAL
|
May 9, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SWASTIK TEXTILE ENGINEERS
|
June 6, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANDEEP S. NANVATI
|
May 16, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P.L. REDDY & COMPANY
|
May 16, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SCHWABE INCOTE
|
May 22, 2014 |
ASSISTANT COMMISSIONER OF INCOME TAX-1 Vs. PANKAJ AGARWAL, HUF
|
July 10, 2014 |
ASSISTANT COMMMISSIONER OF INCOME TAX (OSD) Vs. FAIRDEAL SUPPLIERS
|
May 23, 2014 |
ASSISTANT DIRECTOR OF INCOME TAX Vs. LUCENT TECHNOLOGIES INTERNATIONAL INC.
|
July 4, 2014 |
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. GLOBAL GEOPHYSICAL SERVICES LTD.
|
December 19, 2014 |
ASST. COMMISSIONER OF INCOME-TAX Vs. AISHWARAYA ARTS CREATIONS P. LTD.
|
December 10, 2014 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. INLAY MARKETING PVT. LTD.
|
November 14, 2014 |
ASSTT. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SUMIT GUPTA
|
August 28, 2014 |
ASTT. COMMISSIONER OF INCOME TAX Vs. NGC NETWORKS (I) PVT. LTD.
|
July 9, 2014 |
AVINASH ESTATES & RESORTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 4, 2014 |
AWB INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 13, 2014 |
B.R. ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 2014 |
BAKER HUGHES ASIA PACIFIC LTD. Vs. ADDL. DIRECTOR OF INCOME TAX
|
July 11, 2014 |
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD. Vs. ADDITIONAL COMMISSIONER
|
May 23, 2014 |
BELLWETHER MICROFINANCE FUND (P) LTD. Vs. INCOME TAX OFFICER
|
June 27, 2014 |
BINOY KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
BIRLA CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 2014 |
BIRLASOFT (INDIA) LIMITED Vs. DCIT
|
July 28, 2014 |
BMW INDIA PVT. LTD. Vs. ACIT
|
October 21, 2014 |
BOSE CORPORATION INDIA PVT. LTD. Vs. ACIT
|
July 31, 2014 |
BOSKALIS INTERNATIONAL-DREDGING INTERNATIONAL CV Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
July 18, 2014 |
C.T. EAPEN TRUST Vs. ITO
|
July 25, 2014 |
C3I SUPPORT SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 28, 2014 |
CADILA HEALTHCARE LTD. Vs. CIT
|
October 17, 2014 |
CALICUT UNIVERSITY CENTRAL CO-OP. STORES LTD. Vs. INCOME TAX OFFICER
|
August 28, 2014 |
CANNON INDUSTRIES PVT. LTD. Vs. DCIT
|
October 17, 2014 |
CAPITAL PHARMA Vs. INCOME TAX OFFICER
|
August 14, 2014 |
CGG MARINE SAS Vs. ADIT
|
July 17, 2014 |
CHAMBAL FERTILISERS & CHEMICALS LTD. Vs. THE ACIT
|
September 24, 2014 |
CHANDRALOK HOTELS LTD. Vs. INCOME TAX OFFICER
|
May 23, 2014 |
CHHITAR SINGH SHEKHAWAT Vs. INCOME TAX OFFICER
|
September 18, 2014 |
CHIEF ACCOUNTS OFFICER Vs. THE INCOME TAX OFFICER
|
November 14, 2014 |
CLARIANT CHEMICALS (I) LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
|
September 19, 2014 |
CLARION TECHNOLOGIES PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
October 30, 2014 |
CLOUGH ENGINEERING LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
|
July 31, 2014 |
CONSULTING ENGINEERING CORPORATION INDIA Vs. JDIT
|
October 31, 2014 |
COROMANDEL STAMPINGS & STONES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
CORPORATE LAW CHAMBERS INDIA Vs. THE DCIT
|
June 6, 2014 |
DAMJI K. RAYCHANA Vs. INCOME TAX OFFICER
|
May 21, 2014 |
DCIT Vs. EXXON MOBIL GAS (INDIA) PVT. LTD.
|
November 13, 2014 |
DCIT Vs. INDIA INFOLINE INSURANCE SERVICES PVT. LTD.
|
July 21, 2014 |
DCIT Vs. AAKASH AROGYA MINDIR P. LTD.
|
November 28, 2014 |
DCIT Vs. ROLLS ROYCE MARINE INDIA PVT. LTD.
|
July 18, 2014 |
DCIT, CIRCLE-4(1) NEW DELHI Vs. JUBLIANT ENPRO PVT. LTD.
|
May 19, 2014 |
DCM SHRIRAM CONSOLIDATED LTD Vs. INCOME TAX OFFICER
|
June 13, 2014 |
DEEPCHAND SURANA Vs. CIT - 1, JODHPUR
|
May 21, 2014 |
DELOITTE CONSULTING INDIA PVT. LTD. (FORMERLY KNOWN AS MASTEK DC OFFSHORE DEVELOPMENT COMPANY PVT. LTD.) Vs. ASST. CIT, CIRCLE 2(2)
|
May 13, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADITYA PROPERTIES (P) LTD.
|
May 23, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. APOLLO INTERNATIONAL LTD.
|
May 29, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ACHIEVER BUILDERS (P) LTD.
|
May 23, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LAND MARK EXIM (P) LTD.
|
May 23, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUPPA HOMES PVT. LTD.
|
May 23, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PURVI NIRAV VAKHARIA
|
May 22, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DINESH KUMAR SACHDEVA
|
June 6, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. THE PAPER PRODUCTS P. LTD.
|
May 7, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEKINS AGRO PRODUCTS LTD.
|
June 4, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DELHI TRANSCO LTD.
|
May 9, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRAVEL HOUSE
|
May 9, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUDHIR V. SHETTY
|
August 28, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL FLAVOURS & FRAGRANCES (I) (P.) LTD.
|
September 2, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOFINCONS INFOTECH & INDUSTRIAL SERVICES (P.) LTD.
|
August 18, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRESTIGE GARDEN CONSTRUCTIONS (P.) LTD.
|
November 14, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. FAMY CARE LTD.
|
November 26, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GLOSTER JUTE MILLS LTD.
|
July 2, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIJAY SALES
|
June 30, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CITI FINANCIAL RETAIL SERVICES INDIA LTD.
|
July 2, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DWARKADHEESH SAKHAR KARKHANA LTD.
|
June 2, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. EDAG ENGINEERS AND DESIGN INDIA PVT. LTD.
|
October 13, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. J.S. TOWER
|
August 7, 2014 |
DEPUTY COMMISSIONER OF INCOME-TAX Vs. I.M. GEARS (P.) LTD.
|
July 31, 2014 |
DEPUTY DIRECTOR OF INCOME TAX (E) Vs. VIDYANANDA EDUCATIONAL
|
May 23, 2014 |
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. IATA BSP INDIA
|
June 11, 2014 |
DEUTCHE BANK A.G. Vs. ASSTT. DIRECTOR OF INCOME TAX
|
June 24, 2014 |
DHANRAJ MILLS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 29, 2014 |
DHEER SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
DILIP ANAND VAZIRANI Vs. INCOME TAX OFFICER
|
November 14, 2014 |
DIPAK N. CHOKSHI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 23, 2014 |
DIRECTOR (FINANCE) SECRETARIAT, SHIPPING CORPN. OF INDIA LTD. Vs. INCOME TAX
|
May 30, 2014 |
DOUBLEDOT FINANCE LTD. Vs. DCIT
|
July 31, 2014 |
DY. C.I.T. Vs. KOTHARI FOOD & FRAGRANCES
|
September 5, 2014 |
DY. CIT Vs. TIVOLI INVESTMENT & TRADING CO. PVT. LTD.
|
August 8, 2014 |
DY. COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LTD.
|
September 17, 2014 |
DY. COMMR. OF INCOME TAX, CIRCLE, MOGA Vs. SH. MANJIT KUMAR
|
May 21, 2014 |
EAST POINT EDUCATION SOCIETY Vs. ADIT (E)
|
June 2, 2014 |
EESHAAN AUTOMATION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 2, 2014 |
ERA SOFTWARE SYSTEMS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 2014 |
ESQUE FINMARK PVT. LTD. Vs. ASST. CIT-9(1)
|
July 11, 2014 |
EVEREST KANTO CYLINDER LTD. Vs. ACIT (LTU)
|
September 25, 2014 |
EXL SERVICE. COM (INDIA) PVT. LTD. Vs. ASSTT. CIT
|
December 22, 2014 |
FARIDA A. DUNGERPURWALA Vs. INCOME TAX OFFICER
|
September 12, 2014 |
FINE JEWELLERY (INDIA) LTD. Vs. ASST. CIT (OSD)
|
June 20, 2014 |
FINORAM SHEETS LTD. Vs. ITO
|
October 10, 2014 |
G.N. MOHAN RAJU Vs. THE INCOME TAX OFFICER
|
October 10, 2014 |
GAURAV LUTHARA Vs. INCOME TAX OFFICER
|
June 4, 2014 |
GAURAV UDHYOG Vs. INCOME TAX OFFICER
|
May 16, 2014 |
GE ENERGY PARTS INC. Vs. ADDL. DIRECTOR OF INCOME TAX
|
July 4, 2014 |
GEBR PFEIFFER (I) PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
GECF ASIA LIMITED Vs. DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
|
August 6, 2014 |
GENESIS MICROCHIP (I) (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 26, 2014 |
GEOJIT INVESTMENT SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2014 |
GEORGE INSTITUTE FOR GLOBAL HEALTH Vs. DIRECTOR OF INCOME TAX
|
July 23, 2014 |
GFA ANLAGENBAU GMBH Vs. DY./ASSTT. DIRECTOR OF INCOME-TAX
|
June 27, 2014 |
GKN HOLDINGS PLC Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
August 28, 2014 |
GLAMOUR ENTERPRISES (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
GODREJ & BOYCE MFG. CO. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 31, 2014 |
GURMEET SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 2014 |
GVK JAIPUR-KISHANGARH EXPRESSWAY PVT. LTD. Vs. THE ADDL. C.I.T.
|
August 28, 2014 |
HAPPY FORGINGS LTD. Vs. THE JCIT
|
October 17, 2014 |
HCL TECHNOLOGIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
HEMANT KUMAR NEMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 19, 2014 |
HILL VIEW INFRASTRUCTURE (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 6, 2014 |
HILTON FORGE Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 19, 2014 |
HONDA SIEL POWER PRODUCTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 25, 2014 |
HUGHES SYSTIQUE INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 29, 2014 |
HUKAMSINGH KISHANSINGH RATHAUR Vs. INCOME TAX OFFICER
|
May 30, 2014 |
HYDERABAD HOUSE PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 23, 2014 |
I.T.O. Vs. SUJIT PANDEY
|
September 10, 2014 |
I.T.O. Vs. ARATI JANA
|
September 3, 2014 |
IDEA CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS)
|
May 23, 2014 |
IL & FS INVESTMENT MANAGERS LTD. Vs. ASSISTANT COMMISSIONER OF
|
June 3, 2014 |
IMPRESSARIO EDUCATIONAL TRUST Vs. CIT
|
June 27, 2014 |
INCOME TAX Vs. RELIANCE SHARE AND STOCK BROKERS (P) LTD.
|
October 22, 2014 |
INCOME TAX OFFICER Vs. N.S. NAGARAJ
|
December 1, 2014 |
INCOME TAX OFFICER Vs. RAJNANDINI ENTERTAINMENT LTD.
|
September 12, 2014 |
INCOME TAX OFFICER Vs. JAIDEEP KUMAR SHARMA
|
July 25, 2014 |
INCOME TAX OFFICER Vs. LINKLATERS & PAINES
|
August 8, 2014 |
INCOME TAX OFFICER Vs. SHIVA CREDIT SOUHARD SAHAKARI NIYAMIT
|
August 8, 2014 |
INCOME TAX OFFICER Vs. KURA HOMES PVT. LTD.
|
June 9, 2014 |
INCOME TAX OFFICER Vs. LIFE LINE BIOTECH LTD.
|
September 8, 2014 |
INCOME TAX OFFICER Vs. AKHTER NOORUDDINAHMED SAIYED
|
May 23, 2014 |
INCOME TAX OFFICER Vs. APEX THERM PACKAGING PVT. LTD.
|
May 23, 2014 |
INCOME TAX OFFICER Vs. ARUN KUMAR JAIN
|
May 23, 2014 |
INCOME TAX OFFICER Vs. RABINDER H CHHABRA (HUF)
|
May 23, 2014 |
INCOME TAX OFFICER Vs. VINAY ENTERPRISES
|
May 16, 2014 |
INCOME TAX OFFICER Vs. SAROJA S. MEKAL
|
May 21, 2014 |
INCOME TAX OFFICER Vs. SURYADARSHAN CHS LTD.
|
May 21, 2014 |
INCOME TAX OFFICER Vs. SWASTIK ASSOCIATES
|
May 30, 2014 |
INCOME TAX OFFICER Vs. BABULAL RAMPRASAD AGARWAL HUF
|
May 30, 2014 |
INCOME TAX OFFICER Vs. SHEKHAR CHOCKALINGAM MADALIAR
|
May 30, 2014 |
INCOME TAX OFFICER Vs. ADANI PORT-INFRASTRUCTURE (P) LTD.
|
May 30, 2014 |
INCOME TAX OFFICER (IT) Vs. VINAY P. KARVE
|
September 12, 2014 |
INCOME TAX OFFICER, WARD-4(1) Vs. M/S. TRADELINK SECURITIES LTD.
|
May 27, 2014 |
INCOME TAX OFFICER-6(3)-2, MUMBAI Vs. M/S. ACCENTIA TECHNOLOGIES LTD.
|
May 8, 2014 |
INCOME-TAX OFFICER (TDS) Vs. BEACON PROJECTS (P.) LTD.
|
August 8, 2014 |
INDIAN CHAMBER OF COMMERCE Vs. INCOME TAX OFFICER
|
December 2, 2014 |
INDO STOSEC PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
August 20, 2014 |
INSTA EXHIBITIONS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 15, 2014 |
INTAS PHARMACEAUTICALS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 2014 |
INVENSYS DEVELOPMENT CENTRE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 4, 2014 |
ITO, WARD-1 Vs. SCIENCE OLYMPIAD FOUNDATION
|
May 16, 2014 |
ITO-13(2)(4), MUMBAI Vs. SAJJANKUMAR DIDWANI
|
May 28, 2014 |
JAGDISH AND KAMLA MITTAL MUSEUM OF INDIAN ART Vs. DIT
|
June 13, 2014 |
JAGDISHBHAI R. PATEL Vs. INCOME TAX OFFICER
|
May 30, 2014 |
JAGUAR ENTERPRISES Vs. DCIT
|
July 3, 2014 |
JAI SURGICALS LTD. Vs. ACIT
|
June 26, 2014 |
JAIPUR DEVELOPMENT AUTHORITY Vs. THE C.I.T.
|
September 30, 2014 |
JAVED AKHTAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 2014 |
JAYADARSHINI HOUSING P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 16, 2014 |
JAYAKRISHNA FLOUR MILLS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
October 27, 2014 |
JAYSHRI GAUTAMBHAI DESAI Vs. INCOME TAX OFFICER
|
May 16, 2014 |
JC BAMFORD INVESTMENTS ROCESTER Vs. DDIT
|
July 4, 2014 |
JCDECAUX ADVERTISING INDIA PVT. LTD. Vs. DCIT
|
September 8, 2014 |
JOHNSON AND JOHNSON LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 31, 2014 |
JOINT COMMISSIONER OF INCOME TAX Vs. KIARA JEWELLERY P. LTD.
|
May 7, 2014 |
JOINT INVESTMENT PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 6, 2014 |
JOIT KUMAR JAIN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
June 11, 2014 |
JUBILANT BIOSYS LTD. Vs. INCOME TAX OFFICER, COY. WARD 4(1), NEW DELHI
|
May 19, 2014 |
JVD FUEL SYSTEMS P. LTD. Vs. INCOME TAX OFFICER
|
June 4, 2014 |
JYOTI METAL & ALLIED INDUSTRIES (P) LTD. Vs. INCOME TAX OFFICER
|
October 31, 2014 |
KAMALCHAND NATHMAL LUNIA Vs. INCOME TAX OFFICER
|
May 9, 2014 |
KAMLESH BAHEDIA Vs. THE A.C.I.T.
|
August 22, 2014 |
KANSAI NEROLAC PAINTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 25, 2014 |
KERALA VISION LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
June 6, 2014 |
KIRAN KAPOOR Vs. INCOME TAX OFFICER
|
May 7, 2014 |
KIRBY BUILDING SYSTEMS INDIA LTD. Vs. ADDL. CIT
|
July 18, 2014 |
KIRLOSKAR BROTHERS LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
September 17, 2014 |
KUSUM LATA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 9, 2014 |
LAILA NUTRACEUTICALS Vs. ASST. COMMISSIONER OF INCOME TAX
|
July 30, 2014 |
LARSEN & TOUBRO LIMITED Vs. INCOME TAX OFFICER (INTERNATIONAL
|
May 13, 2014 |
LG ELECTRONICS INDIA PVT. LTD. Vs. ACIT
|
December 8, 2014 |
LML LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 12, 2014 |
LODHA BUILDERS PVT. LTD. Vs. ACIT
|
June 27, 2014 |
M. DINSHAW AND CO. (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 14, 2014 |
M.A. SHAHUL HMEED Vs. INCOME TAX OFFICER
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May 7, 2014 |
M/S. BHARAT BIOTECH INTERNATIONAL LTD. Vs. THE DCIT
|
May 30, 2014 |
M/S. PENTAIR WATER INDIA PVT. LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO, GOA
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May 23, 2014 |
MAANRAJ TRADING PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 2, 2014 |
MAHARASHTRA CRICKET ASSOCIATION Vs. COMMISSIONER OF INCOME TAX-I
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August 28, 2014 |
MAHOR VAISH (MAHAJAN) SEWA SANSTHAN Vs. COMMISSIONER OF INCOME TAX
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June 30, 2014 |
MANTRI DEVELOPERS Vs. INCOME TAX OFFICER
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December 19, 2014 |
MATHEWSONS EXPORTS & IMPORTS PVT. LTD. Vs. ACIT
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October 21, 2014 |
MCDONALDS CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
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May 9, 2014 |
MD. SAHABUDDIN Vs. INCOME TAX OFFICER
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June 4, 2014 |
MERCER CONSULTING (INDIA) PVT. LTD. Vs. DCIT
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June 6, 2014 |
MICROSOFT CORPORATION INDIA PVT. LTD. Vs. ADDL. CIT
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December 18, 2014 |
MINDTECK (INDIA) LTD. Vs. INCOME TAX OFFICER
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July 4, 2014 |
MISC BERHAD Vs. ASSTT. DIRECTOR OF INCOME TAX
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July 16, 2014 |
MITSUBA SYSTEMS (INDIA) PVT. LTD. Vs. DY. CIT 8(2)
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May 30, 2014 |
MITSUBISHI CORPORATION INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 21, 2014 |
MOHAN MANOJ DHUPELIA Vs. DY. COMMISSIONER OF INCOME TAX
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October 31, 2014 |
MORESHWAR MAHADEV BHONDVE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 27, 2014 |
MUDHOL LAND HOLDING COMPANY (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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August 28, 2014 |
MUNDRA PORT AND SPECIAL ECONOMIC LTD. Vs. ADDITIONAL COMMISSIONER
|
May 9, 2014 |
NANDINI DELUX Vs. ASST. COMMISSIONER OF INCOME TAX
|
December 5, 2014 |
NANUBHAI D. DESAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 23, 2014 |
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST Vs. ADIT(E)
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May 23, 2014 |
NISHILAND PARK LTD. Vs. INCOME TAX OFFICER
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June 11, 2014 |
NITESH ESTATES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
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August 28, 2014 |
NSK INDIA SALES CO. (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 2, 2014 |
P.A. CHACKO MUTHALALY Vs. ASSTT. COMMISSIONER OF INCOME TAX
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August 22, 2014 |
PANASONIC CONSUMER INDIA PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
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November 18, 2014 |
PANKAJ A. SHAH Vs. INCOME-TAX OFFICER
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June 27, 2014 |
PARKAR MEDICAL FOUNDATION Vs. DY. COMMISSIONER OF INCOME TAX
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July 31, 2014 |
PARKASH CHAND Vs. INCOME TAX OFFICER
|
August 28, 2014 |
PINARAYI SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
July 31, 2014 |
PIRELLI CAVI E SISTEMI TELECOM S.P.A. (INDIA PROJECT OFFICE) HYDERABAD Vs. ACIT, HYDERABAD
|
May 28, 2014 |
POKHRAJ P. DOSHI Vs. INCOME TAX OFFICER
|
December 26, 2014 |
POONAM BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 22, 2014 |
PRADEEP AMRUTLAL RUNWAL Vs. TAX RECOVERY OFFICER
|
May 30, 2014 |
PRASHANT KUMAR GULATI Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
|
August 14, 2014 |
PRAVEEN SAXENA Vs. JCIT
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October 31, 2014 |
PRYSMIAN CAVI E SISTEMI S.R.L. Vs. ACIT
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July 25, 2014 |
PUKHRAJ CHUNILAL BAFNA Vs. DY. COMMISSIONER OF INCOME TAX
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June 13, 2014 |
RECLAMATION WELDING LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 16, 2014 |
RESHMA R. DARYANANI Vs. INCOME TAX OFFICER
|
September 10, 2014 |
REUTERS TRANSACTION SERVICES LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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July 18, 2014 |
RICH GRAVISS PRODUCTS P LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX
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August 28, 2014 |
S. CHOCKALINGAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 24, 2014 |
S.H.R. TRADING PVT. LTD. Vs. DCIT
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July 2, 2014 |
S.V. BUSINESS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 16, 2014 |
SAE INDIA Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
October 17, 2014 |
SAERTEX INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 29, 2014 |
SAFARI BIKES LTD. Vs. J.C.I.T.
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May 29, 2014 |
SAIYAD SAUKATLI SAIYADMIYA Vs. INCOME TAX OFFICER
|
May 9, 2014 |
SANDVIK AB Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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November 28, 2014 |
SANNIDHI C. PATEL Vs. THE INCOME TAX OFFICER
|
December 17, 2014 |
SARASWATI EDUCATIONAL & WELFARE SOCIETY Vs. THE INCOME TAX OFFICER
|
August 8, 2014 |
SENATE OF SERAMPORE COLLEGE Vs. JOINT COMMISSIONER OF INCOME TAX (OSD)
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October 14, 2014 |
SESA GOA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
SHAAN MARINE SERVICES PRIVATE LIMITED Vs. DY. DIT
|
May 27, 2014 |
SHAH RUKH KHAN Vs. ASST. COMMISSIONER OF WEALTH TAX
|
December 10, 2014 |
SHELL INTERNATIONAL B.V. Vs. INCOME TAX OFFICER
|
May 9, 2014 |
SHRI BANT SINGH Vs. THE ITO, WARD-3(2)
|
May 21, 2014 |
SHRI KABUL CHAWLA Vs. ASSTT. COMMISSIONER OF INCOME TAX, NEW DELHI
|
May 23, 2014 |
SHRI NANUBHAI D. DESAI, SURAT Vs. THE ACIT, CENTRAL CIRCLE-SURAT
|
May 23, 2014 |
SHRI SUSHAM SINGLA Vs. THE ACIT
|
June 5, 2014 |
SIVANANDA YOGA VEDANTA DHANWANTARI ASHRAMAM Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
September 24, 2014 |
SKM SHREE SHIVKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 17, 2014 |
SKYLAND DEVELOPERS Vs. INCOME TAX OFFICER
|
June 9, 2014 |
SREE ANJANEYA MEDICAL TRUST Vs. CIT
|
August 14, 2014 |
SRI A. RAMIREDDY Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2014 |
SRI P. RAMGOPAL VARMA Vs. ADDL. COMMISSIONER OF INCOME TAX, RANGE-13
|
May 28, 2014 |
SRI RAM VYAS Vs. INCOME TAX OFFICER
|
May 23, 2014 |
STATE Vs. INCOME TAX OFFICER, WARD-4
|
October 28, 2014 |
STATE BANK OF BIKANER & JAIPUR Vs. THE A.C.I.T.
|
August 8, 2014 |
SUBHASH CHANDRA KHURANA Vs. INCOME TAX OFFICER
|
June 4, 2014 |
SUJATA TRADING (P.) LTD. Vs. INCOME TAX OFFICER-8(3)(2)
|
July 9, 2014 |
SUMIT AGGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 2014 |
SUMITOMO CORPORATION INDIA PRIVATE LIMITED Vs. DCIT
|
June 11, 2014 |
SUNIL KUMAR SHARMA Vs. ITO
|
October 21, 2014 |
SUPRIYA KANWAR Vs. INCOME TAX OFFICER
|
May 13, 2014 |
SURESH KUMAR OSWAL JAIN Vs. BALDEV RAJ MALHOTRA
|
October 13, 2014 |
SWIBER OFFSHORE CONSTRUCTION PTE. LTD. Vs. ADDL. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) RANGE-2
|
August 6, 2014 |
TATA MOTORS EUROPEAN TECHNICAL CENTRE PLC.C Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
December 22, 2014 |
TETRA PAK INDIA PVT. LTD. Vs. ADDL. CIT
|
May 27, 2014 |
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. THINK SOFT GLOBAL SERVICES P. LTD.
|
August 8, 2014 |
THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(3) Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
|
May 9, 2014 |
THE D.C.I.T. Vs. VIKAS SHARMA
|
June 19, 2014 |
THE D.C.I.T. Vs. PARABOLIC DRUGS LTD.
|
November 18, 2014 |
THE D.C.I.T. Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
|
November 21, 2014 |
THE DEPUTY CIT Vs. OWENS CORNING INDUSTRIES (INDIA) PVT. LTD.
|
October 13, 2014 |
THE DIRECTOR OF INCOME TAX Vs. SHREE NIRMAN FOUNDATION CHARITABLE TRUST
|
June 20, 2014 |
THE GREEN ENVIRONMENT SERVICES CO. OP. SERVICES LTD. Vs. INCOME TAX OFFCIER
|
May 23, 2014 |
THE INCOME TAX OFFICER Vs. BHARAT PLASTO CHEM (P) LTD.
|
July 24, 2014 |
THOMAS MUTHOOT Vs. ACIT
|
September 24, 2014 |
THYSSENKRUPP ELEVATOR (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 29, 2014 |
TOLL GLOBAL FORWARDING INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 18, 2014 |
TOLUNA INDIA PVT. LTD. Vs. ACIT
|
August 26, 2014 |
TOSCANA LASTS LTD. Vs. INCOME TAX OFFICER
|
May 12, 2014 |
TOYOTA KIRLOSKAR MOTOR (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
TPG CAPITAL INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 29, 2014 |
TRAVANCORE EDUCATION SOCIETY Vs. CIT
|
June 27, 2014 |
TUPUR CHATTERJI Vs. THE ACIT
|
September 16, 2014 |
TWILIGHT JEWELLERY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 4, 2014 |
UNITED HEALTH GROUP INFORMATION SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2014 |
URBAN INFRASTRUCTURE VENTURE CAPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 21, 2014 |
VAISHNAVI EDUCATIONAL SOCIETY Vs. THE DEPUTY CIT
|
November 7, 2014 |
VEENA Vs. INCOME TAX OFFICER
|
July 25, 2014 |
VENUS WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
|
September 17, 2014 |
VIJAY V. MEGHANI Vs. DY. COMMISSIONER OF INCOME TAX
|
August 20, 2014 |
VIKRAMBHAI SOMABHAI PATEL Vs. INCOME TAX OFFICER
|
May 23, 2014 |
VODAFONE INDIA SERVICES PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 10, 2014 |
WESTFALIA SEPARATOR INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
WRIGLEY INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 31, 2014 |
XL INDIA BUSINESS SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 25, 2014 |
YAMAHA MOTOR INDIA PVT. LTD. Vs. ACIT
|
October 29, 2014 |
YUKSOME ENGINEERING WORKS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 26, 2014 |