| Case Title | Date |
|---|---|
| NARESH KUMAR GUPTA Vs. INCOME TAX OFFICER | February 13, 2009 |
| NEW SKIES SATELLITE NV AND Vs. ASSTT D I T | March 3, 2009 |
| OM PRAKASH JOSHI Vs. INCOME TAX OFFICER | April 9, 2009 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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