REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C I T Vs. KHANDARI HOTELS P LTD	February 15, 2008
ABP P LTD Vs. ASSTT CIT	January 31, 2008
ACIT Vs. BRIGHT STAR INVESTMENT PVT LTD	July 2, 2008
AMBICA STEELS LIMITED Vs. DY COMMISSIONER OF INCOME TAX	April 30, 2008
ANZ REALITY P LTD Vs. INCOME TAX OFFICER	October 17, 2008
AQUATECH INTERNATIONAL LTD Vs. INCOME TAX OFFICER	August 29, 2008
ARDESHIR DARAIU E Vs. ASSTT CIT	February 29, 2008
ASHOK LEYLAND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2008
ASHWANI KUMAR JAI LAXMI CANE CRUSHER Vs. INCOME TAX OFFICER	April 25, 2008
ASIA AVIATION LTD Vs. ACIT	January 4, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH I SHAH	August 22, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UJJAGAR SINGH OBEROI	September 19, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHANDRESH KUMAR MAHESHWARI	August 11, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVDESH KUMAR PARVINDER S KOCHAR	February 22, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDWEL LININGS P LTD	June 13, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDWEL LIANINGS PVT LTD	June 13, 2008
ASST COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LTD	May 30, 2008
ASSTT CIT Vs. TIME PACKAGING LTD	September 19, 2008
ASSTT CIT Vs. CHANDMAL SONI	January 23, 2008
ASSTT CIT Vs. GURU HARKISHAN PUBLIC SCHOOL	April 11, 2008
ASSTT CIT Vs. KISHAN LAL AND CO	July 18, 2008
ASSTT CIT Vs. CITIZEN URBAN CO OP BANK LTD	February 15, 2008
ASSTT CIT Vs. PRAKASH DARYANI	January 11, 2008
ASSTT CIT Vs. SANJAY ENTERPRISES	May 30, 2008
ASSTT CIT Vs. SHYAM SUNDER MOSUN	January 25, 2008
ASSTT CIT Vs. JEHANGIR T NAGREE	April 10, 2008
ASSTT CIT Vs. P S PASRICHA	January 11, 2008
BABULAL JAIN Vs. ITO	May 23, 2008
BAGPET INDUSTRIES LTD Vs. DCIT	March 31, 2008
BALAJI ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 7, 2008
BALAJI ENTERPRISES PVT LTD Vs. DCIT	March 7, 2008
BHARTESH JAIN Vs. ITO	February 22, 2008
BHOLANATH R SHUKLA Vs. I T O	May 26, 2008
BISQUARE TECHNOLOGIES P LTD Vs. ITO	January 31, 2008
BJ SERVICES COMPANY MIDDLE EAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 30, 2008
C C I CHAMBERS CO OPERATIVE HOUSING SOCIETY LTD Vs. ITO	August 29, 2008
CENTRAL WAREHOUSING CORPORATION Vs. CIT I	January 25, 2008
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. DIRECTOR OF INCOME TAX E	April 11, 2008
CROSS INVESTMENT P LTD Vs. ASSTT CIT	April 30, 2008
D C I T RANGE 17 2 Vs. MS PREETI VYAS	April 29, 2008
DAVI SARIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 14, 2008
DAWOOD SONS Vs. ASST COMMISSIONER OF INCOME TAX	July 18, 2008
DCIT Vs. NITS SOFTECH LTD	March 31, 2008
DEEPAK S SHAH Vs. INCOME TAX OFFICER	June 16, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS ASHA JAFFREY	May 5, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD	January 8, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. BULLION INVESTMENTS AND FINANCIAL SERVICES P LTD	June 6, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. KHANDWALA FINANCE LTD	February 28, 2008
DEPUTY COMMISSIONER OF INCOME TAX RANGE 2 Vs. SOUTH INDIA CORPORATION LTD	July 31, 2008
DEPUTY DIRECTOR OF INCOME TAX EXEMPTION Vs. INDIAN INSTITUTE OF MANAGEMENT	May 9, 2008
DEVELOPMENT CONSULTANTS PVT LTD Vs. DCIT	April 4, 2008
DY C I T RANGE I Vs. J AND K SMALL SCALE IND DEV CORP LTD	February 8, 2008
DY CIT Vs. HINDUJA GROUP INDIA LTD	January 30, 2008
DY CIT Vs. SOFTSOL INDIA LTD	February 15, 2008
DY CIT Vs. NARENDRA CHANDRA TIWARI	March 28, 2008
DY COMMISSIONER OF INCOME TAX Vs. TATA MOTORS LIMITED	May 8, 2008
DY COMMISSIONER OF WEALTH TAX Vs. BRILLIANT ESTATE LIMITED	March 19, 2008
E GAIN COMMUNICATION PVT LTD Vs. INCOME TAX OFFICER	June 10, 2008
ENERGY INFRASTRUCTURE INDIA LTD Vs. DCIT	January 11, 2008
FABULA TRADING CO PVT LTD Vs. ITO	April 23, 2008
G R PANDYA SHARE BROKING LTD Vs. ITO	September 30, 2008
GHANSHYAM JANGID Vs. INCOME TAX OFFICER	January 4, 2008
GLOBAL CAPITAL LIMITED Vs. DCIT	February 15, 2008
GODREJ INDUSTRIES LTD Vs. ASSTT CIT	September 30, 2008
HAKEEM S A SYED SATHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 14, 2008
HARIT NAGPAL Vs. ITO	April 28, 2008
HAWKINS COOKERS LTD Vs. INCOME TAX OFFICER	August 11, 2008
HLS ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 24, 2008
IMPULSE INDIA P LTD Vs. ASSTT CIT OSD	March 20, 2008
INCOME TAX OFFICER Vs. NARSI SHAH SADH	May 30, 2008
INCOME TAX OFFICER Vs. SUNDARI CHIMANDAS PROPX T MANGARAM	February 15, 2008
INCOME TAX OFFICER Vs. SHEETAL KHURANA FOOD P LTD	January 11, 2008
INCOME TAX OFFICER Vs. ELLORA SILK MILLS PVT LTD	January 10, 2008
INCOME TAX OFFICER Vs. SHAMBHU MERCANTILE LTD	February 29, 2008
INCOME TAX OFFICER Vs. JETH MAL BAHETI	December 16, 2008
INCOME TAX OFFICER Vs. USHA COMMERCIAL P LTD	September 12, 2008
INDAIR CARRIERS P LTD Vs. ASSTT CIT	April 30, 2008
INDIAN OILTANKING LIMITED Vs. INCOME TAX OFFICER	January 23, 2008
IRB INFRASTRUCTURE LTD Vs. ITO	January 9, 2008
ITO Vs. REGISTRAR PUNJABI UNIVERSITY	July 7, 2008
ITO Vs. PANCHVATI DEVELOPERS	May 29, 2008
ITO Vs. LOTIA COURT CO OP HOUSING SOCIETY LTD	June 6, 2008
ITO Vs. KRISHAN KUMAR GUPTA	October 17, 2008
ITO Vs. MANJU RANI JAIN	April 17, 2008
J AND K SMALL SCALE INDS DEV CORP LTD Vs. ASSTT C I T RANGE I	January 25, 2008
J R ENTERPRISES Vs. ACIT 12 3	June 30, 2008
JAI USHIN LTD Vs. DY CIT	January 25, 2008
JARNAIL SINGH Vs. INCOME TAX OFFICER	October 8, 2008
JASHAN TEXTILE MILLS PVT LTD Vs. DCIT	July 8, 2008
JCIT SPECIAL RANGE 47 Vs. ASSOCIATED CAPSULES PVT LTD	February 5, 2008
JOINT CIT Vs. RANBAXY LABORATORIES LTD	March 31, 2008
K G HOTEL PVT LTD Vs. A C I T	March 14, 2008
KANHIYALAL AGARWAL PROP KANHIYALAL ANIL KUMAR Vs. A C I T	March 12, 2008
KISHAN LAL JEWELS P LTD Vs. ASSTT CIT	September 12, 2008
KLM ROYAL DUTCH AIRLINES Vs. DCIT	March 31, 2008
KOPRAN PHARMACEUTICALS LIMITED Vs. DY COMMISSIONER OF INCOME TAX	February 7, 2008
KUBER HINGES P LTD Vs. INCOME TAX OFFICER	March 27, 2008
KURLA NAGRIK SAHKARI CO OP BANK LTD Vs. I T O	January 10, 2008
L DEES Vs. INCOME TAX OFFICER	May 30, 2008
M VIJAYA KUMAR AND SMT M VIJAYALAKSHMI Vs. INCOME TAX OFFICER	January 25, 2008
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 2008
MAHINDRA HOLDINGS AND FINANCE LIMITED Vs. DCIT AND ITO	May 30, 2008
MALBROS INVESTMENTS LTD Vs. DY CIT	May 30, 2008
MARWAR TEXTILES AGENCY PVT LTD Vs. ITO 5 2 3	April 24, 2008
MEGHRAJ BAID Vs. INCOME TAX OFFICER	February 14, 2008
MEMO DEVI Vs. ASSTT CIT	March 14, 2008
MITTAL TOWER PREMISES CO OP SOCIETY LTD Vs. ITO	August 8, 2008
NATIONAL AGRICULTURAL CO OPERATIVE FEDERATION OF INDIA LTD Vs. J C I T S R AND ACIT	January 25, 2008
NATIONAL INTERNET EXCHANGE OF INDIA Vs. DIRECTOR OF INCOME TAX EXEMPTIONS	August 29, 2008
NIMISH AJMERA Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 26, 2008
PATNI TELECOM PVT LTD FORMERLY CYMBOL INFORMATION SERVICES PVT LTD AND CYMBAL INFORMATION SERVICES PVT LTD FORMLY ARISTASOFT INTERNATIONAL PVT LTD Vs. INCOME TAX OFFICER	January 11, 2008
PHOENIX INTERNATIONAL LTD Vs. DY COMMISSIONER OF WEALTH TAX	March 28, 2008
PRANSUKHLAL AND SONS JEWELLERS AND PRANSUKHLAL BROTHER Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 11, 2008
PUNJAB POLY JUTE CORPORATION Vs. ASSTT COMMR OF INCOME TAX	April 11, 2008
R G KESWANI Vs. ASSTT COMMISSIONER OF INCOME TAX	February 19, 2008
RAM PRAKASH L/H SMT RAJNI DEVI Vs. INCOME TAX OFFICER	August 14, 2008
RANJEET SINGH Vs. ASSTT COMMISSIONER OF INCOME TAX	June 13, 2008
RELQ SOFTWARE PVT LTD Vs. INCOME TAX OFFICER	May 16, 2008
S BALAN ALIAS SHANMUGAM BALKRISHNAN CHETTIAR Vs. DY CIT	January 31, 2008
S V HARIPRASAD Vs. INCOME TAX OFFICER	December 12, 2008
SADHURAM PATEL AND SONS Vs. INCOME TAX OFFICER	March 17, 2008
SASISRI EXTRACTIONS LIMITED Vs. A C I T	January 7, 2008
SHARDUL SECURITIES LTD FORMERLY KNOWN AS SHRIYAM SECURITIES AND FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX OSD RANGE 3 3	February 4, 2008
SHIKSHAN PRASARAK MANDALI Vs. COMMISSIONER OF INCOME TAX	April 30, 2008
SONY INDIA P LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 23, 2008
SOUTHERN CRATES AND CONTAINERS P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX DIVISION II	January 22, 2008
STRATEX NETWORKS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 19, 2008
SURESH CHANDRA BHANSALI Vs. JOINT COMMISSIONER OF INCOME TAX	February 4, 2008
SURMUKH SINGH Vs. INCOME TAX OFFICER	February 14, 2008
SWORD GLOBAL I P LTD FORMERLY KNOWN AS GLOBAL SOFTWARE INDIA PVT LTD Vs. INCOME TAX OFFICER	January 4, 2008
TATA INFOMEDIA LIMITED FORMERLY TATA PRESS LTD Vs. ASST COMMISSIONER OF INCOME TAX RANGE 7 3	January 3, 2008
TRACSTAR INVESTMENTS P LTD Vs. DY CWT	April 25, 2008
TRANSWEEIGH INDIA LTD Vs. ITO	February 25, 2008
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. ASSTT COMMISSIONER OF INCOME TAX	February 19, 2008
TRIBHOVANDAS BHIMJI ZAVERI DELHI PVT LTD Vs. CIT A XXIX MITTAL COURT	February 22, 2008
TULSA RAM KANHIYALAL AND SONS Vs. INCOME TAX OFFICER	August 6, 2008
UZIND CORPORATION Vs. ITO	April 25, 2008
VACUUM INSTRUMENTS CO LTD Vs. INCOME TAX OFFICER	January 31, 2008
VINOD K BHAGAT Vs. ACIT	April 8, 2008
YAMAHA MOTOR INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 23, 2008
YASMEEN SILK CORPORATION Vs. INCOME TAX OFFICER	March 5, 2008

Year 2008 of INCOME TAX APPELLATE TRIBUNAL

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