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A C I T AND D C I T Vs. RAGHUNATH B TAWARE
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May 31, 2007 |
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ACHARYA SHUKAT KHALIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 27, 2007 |
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ACIT Vs. TRIACE
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November 26, 2007 |
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ACIT Vs. MALHAR INFORMATION SERVICES
|
October 5, 2007 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
August 10, 2007 |
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ADINATH STAMPINGS Vs. INCOME TAX OFFICER
|
June 8, 2007 |
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AGARWAL TRADING CO Vs. INCOME TAX OFFICER
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July 6, 2007 |
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AIPITA MARKETING PVT LTD Vs. INCOME TAX OFFICER
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August 24, 2007 |
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AIR INDIA LTD Vs. DCIT SPL RANGE 19/IAC RANGE I C
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March 30, 2007 |
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AJIT CHINTAMAN KARVE Vs. I T O
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January 17, 2007 |
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ALCAN INC Vs. DDIT INTERNATIONAL TAXATION RANGE 1 1
|
April 30, 2007 |
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ANSALDO ENERGIA SPA Vs. ASST DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
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May 11, 2007 |
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ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 31, 2007 |
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ASIAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 9, 2007 |
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ASSISTANT CIT Vs. JAMES W STEWART
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August 17, 2007 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LTD
|
November 30, 2007 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. AURANGABAD HOLIDAY RESORTS P LTD
|
September 26, 2007 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPI LAL MOR
|
January 19, 2007 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIIT LTD
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October 31, 2007 |
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ASST COMMISSIONER OF INCOME TAX Vs. PARIDHAN EXPORTS AND POSHAK INDUSTRIES
|
April 27, 2007 |
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ASST COMMISSIONER OF INCOME TAX Vs. REAL IMAGE MEDIA TECHNOLOGIES PVT LTD
|
December 31, 2007 |
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ASST COMMISSIONER OF INCOME TAX Vs. KWALITY BAR AND RESTAURANT
|
June 8, 2007 |
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ASST COMMISSIONER OF INCOME TAX RANGE 7 2 Vs. SEDGWICK PAREKH HEALTH MFG PVT LTD NOW KNOWN AS UNITED HEALTHCARE INDIA P LTD
|
September 13, 2007 |
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ASSTT CIT Vs. ANDREW HOLLAND
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November 29, 2007 |
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ASSTT CIT Vs. WOODWORD GOVERNORS INDIA P LTD
|
April 20, 2007 |
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ASSTT CIT Vs. UMESH PRASAD
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November 29, 2007 |
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ASSTT CIT Vs. NIIT LTD
|
October 31, 2007 |
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ASSTT CIT Vs. RAMESH O MEHRA
|
July 18, 2007 |
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ASSTT COMMISSIONER OF INCOME TAX Vs. ROGINI GARMENTS
|
April 27, 2007 |
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ASSTT COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LIMITED
|
November 30, 2007 |
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ASSTT COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
|
August 8, 2007 |
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ASSTT COMMR OF INCOMETAX Vs. M P EXPORT CORPORATION LIMITED
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September 21, 2007 |
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B ARUNKUMAR AND CO Vs. ADDL CIT RANGE 16 3
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May 30, 2007 |
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B RAJASHEKHARAN NAIR Vs. ASSTT COMMISSIONER OF INCOME TAX
|
February 16, 2007 |
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BANGALORE INTERNATIONAL AIRPORT LTD Vs. INCOME TAX OFFICER
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December 17, 2007 |
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BHAGWANDAS ASSOCIATES TRADE NAME INDUSTRIAL SALES AGENCIES Vs. INCOME TAX OFFICER
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September 28, 2007 |
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BHARAT PETROLEUM CORPN LTD Vs. JOINT DIRECTOR OF IT INTERNATIONAL TAXATION 1 1
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March 1, 2007 |
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BHAVESH ESTATES INDIA P LTD Vs. ITO
|
December 14, 2007 |
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CFL SECURITIES LTD Vs. DCIT OSD II CEN RANGE 7
|
January 5, 2007 |
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CIBA INDIA P LTD Vs. ITO
|
August 22, 2007 |
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COMMERCIAL MOTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 18, 2007 |
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COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. ITO EXEMPTIONS RANGE 1 1
|
October 11, 2007 |
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DCIT Vs. S KUMAR
|
December 13, 2007 |
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DCIT Vs. TATA INVESTMENT CORPORATION LTD
|
May 14, 2007 |
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DCM ESTATES AND INFRASTRUCTURE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 2007 |
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DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED Vs. DY CIT A RANGE 3 1
|
September 21, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. G S ENTERTAINMENT
|
February 9, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. G S ENTERTAINMENT
|
June 6, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERRA SOFTWARE INDIA P LTD
|
September 7, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. PASHUPATI NATH JEE TOURS AND TRAVELS
|
January 28, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJU LALCHAND SUD
|
March 29, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. BALJINDER KAUR
|
December 20, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. PATNI COMPUTER SYSTEMS LIMITED
|
June 29, 2007 |
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DIMSY FOOD AND CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 27, 2007 |
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DRAWING AND DISBURSING OFFICER MAHENDRA TECHNICAL INTER COLLEGE Vs. ACIT TDS
|
August 23, 2007 |
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DY CIT Vs. LYKA LABS LTD
|
November 23, 2007 |
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DY CIT Vs. HARSHAD S MEHTA
|
July 18, 2007 |
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DY CIT RANGE 12 1 Vs. SAMTA MARINE KAKINADA
|
August 24, 2007 |
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DY COMMISSIONER OF INCOME TAX Vs. SUNIL M KANKARIYA
|
January 17, 2007 |
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DY COMMISSIONER OF INCOME TAX Vs. MDS SWITCHGEAR LIMITED [NOW LEGREND INDIA PVT LTD ]
|
December 31, 2007 |
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DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 3 Vs. SHETH AND SURA ENGG P LTD
|
July 30, 2007 |
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EASTMAN INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 27, 2007 |
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ENERCON WIND FARMS KRISHNA LTD Vs. ASSTT CIT
|
December 28, 2007 |
|
ESCORTS LTD Vs. DY CIT
|
May 11, 2007 |
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FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
April 24, 2007 |
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FINOLEX PIPES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 24, 2007 |
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FIRST GLOBAL STOCKBROKING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2007 |
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FRONTIER OFFSHORE EXPLORATION INDIA LTD FORMERLY KNOWN AS FRONTIER ABAN DRILLING INDIA LTD Vs. DY CIT
|
February 28, 2007 |
|
G B PAI Vs. ASSTT CIT
|
September 21, 2007 |
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GAURAV KHULLAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2007 |
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GLENMARK LABORATORIES LTD Vs. DY COMM OF INCOME TAX
|
December 27, 2007 |
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GURUJI ENTERTAINMENT NETWORK LTD Vs. ASSTT CIT
|
March 9, 2007 |
|
HARBANS LAL SARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 2007 |
|
HARIDAS PARIKH Vs. INCOME TAX OFFICER
|
November 8, 2007 |
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HEALTHY HOLDINGS PVT LTD Vs. ASSTT C I T
|
January 19, 2007 |
|
HOTEL SCOPEVISTA LTD Vs. ASSTT CIT
|
September 28, 2007 |
|
HUF OF H H LATE SIR J M SCINDIA MAHARAJA JYOTIRADITYA M SCIENDIA Vs. ACIT RANGE 18 2
|
August 22, 2007 |
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ICICI BANK LTD Vs. JT COMMISSIONER OF INCOME TAX SPECIAL RANGE III
|
June 22, 2007 |
|
ICICI LIMITED Vs. JT COMMR OF INCOME TAX SPL RANGE 28
|
February 15, 2007 |
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INCOME TAX OFFICER Vs. SARBATI DEVI
|
October 31, 2007 |
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INCOME TAX OFFICER Vs. MOOL CHAND GUPTA
|
February 15, 2007 |
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INCOME TAX OFFICER Vs. PANCHVATI DEVELOPERS
|
October 19, 2007 |
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INCOME TAX OFFICER Vs. PAYAL GUPTA
|
December 19, 2007 |
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INCOME TAX OFFICER Vs. AMALGAMATED BEAN COFFEE TRADING CO PVT LTD
|
September 7, 2007 |
|
INCOME TAX OFFICER Vs. LEELA DEVI BADOLA
|
June 22, 2007 |
|
INCOME TAX OFFICER Vs. HITESH KUMAR PANCHORI
|
September 28, 2007 |
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INCOME TAX OFFICER Vs. SATYANARAYAN AGARWAL
|
October 30, 2007 |
|
INCOME TAX OFFICER INTERNATIONAL TAXATION Vs. DE BEERS INDIA MINERALS PVT LTD
|
February 2, 2007 |
|
INCOME TAX OFFICER TDS Vs. BHORUKA ROADLINES LTD
|
July 3, 2007 |
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INDERSONS LEATHERS P LTD Vs. ADDL C I T RANGE I
|
February 2, 2007 |
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INDUS MOTOR CO LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
January 24, 2007 |
|
ITO Vs. INDUSTRIAL ROADWAYS
|
March 27, 2007 |
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ITO Vs. BHASIN MOTORS INDIA P LTD
|
June 11, 2007 |
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ITO Vs. MAGIC SOFTWARE P LTD
|
March 9, 2007 |
|
ITO Vs. KAVITA KHURANA
|
October 19, 2007 |
|
ITO Vs. KEDAR NATH BISHAN LAI
|
August 17, 2007 |
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ITO Vs. ANJALI MEHRA
|
April 25, 2007 |
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ITO Vs. MAHYCO VEGETABLE SEEDS LTD
|
November 7, 2007 |
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ITO TDS Vs. SHRINGAR CINEMAS P LTD
|
December 11, 2007 |
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ITW SIGNODE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 2007 |
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J RAJAGOPAL Vs. ITO
|
September 20, 2007 |
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J SETHI Vs. DY CIT
|
October 30, 2007 |
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JCIT SPECIAL RANGE 50 Vs. GTC INDUSTRIES LTD
|
March 6, 2007 |
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JOHN DEERE EQUIPMENTS PVT LTD Vs. INCOME TAX OFFICER TDS
|
September 28, 2007 |
|
JOINT CIT ASSET SPL RANGE I Vs. GEORGE WILLIAMSON ASSAM LTD
|
August 31, 2007 |
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JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 16 Vs. I T C LTD
|
September 7, 2007 |
|
KAMAL MISHRA Vs. ITO
|
August 31, 2007 |
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KANKHAL INVESTMENTS AND TRADING CO PVT LTD AND NIKHIL INVESTMENTS CO PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 23, 2007 |
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LASON INDIA PVT LTD FORMERLY VETRI SOFTWARE INDIA LTD Vs. INCOME TAX OFFICER
|
July 20, 2007 |
|
LEYLAND AUTOMOBILES Vs. ITO
|
August 16, 2007 |
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LUNAWAT JAYANT MANIKLAL Vs. DY C I T
|
February 28, 2007 |
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M M NISSIM AND CO Vs. ASSTT CIT
|
September 19, 2007 |
|
M THOMAS MATHEW Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 2007 |
|
MAGNA INDUSTRIES AND EXPORTS LTD Vs. INCOME TAX OFFICER
|
March 9, 2007 |
|
MANGALORE REFINERY AND PETROCHEMICALS LTD Vs. DY DIRECTOR OF INCOME TAX IT
|
January 17, 2007 |
|
MASHREQ BANK PSC Vs. DY DIRECTOR OF INCOME TAX
|
April 13, 2007 |
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MASTER CAPITAL SERVICES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 2007 |
|
MAVANY BROTHERS Vs. DEPUTY COMMISSONER OF INCOME TAX
|
January 15, 2007 |
|
MAYA SPINNERS LTD Vs. DY COMMISSIONER OF INCOME TAX ASSTT SPECIAL RANGE I
|
September 28, 2007 |
|
MEENA S PATIL Vs. ASST COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION
|
March 29, 2007 |
|
MIHIR ENGINEERS LTD Vs. JT COMMR OF INCOME TAX
|
February 26, 2007 |
|
MMTC LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 27, 2007 |
|
MMTC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 2007 |
|
MODERN DEFENCE SHIKSHAN SANSTHAN Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2007 |
|
MOHAN BREWERIES AND DISTILLERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 2007 |
|
MS SHYAM LATA KAUSHIK Vs. ASSTT COMMISSIONER OF INCOME TAX
|
June 22, 2007 |
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MUKAND GLOBAL FINANCE LTD Vs. DCIT RANGE 3 2
|
November 27, 2007 |
|
MUSTANG MOULDINGS PVT LTD Vs. ITO
|
November 16, 2007 |
|
NAGARMAL SHARMA Vs. INCOME TAX OFFICER
|
November 2, 2007 |
|
NAROTAMDAS BHAU Vs. ASSTT CIT
|
May 8, 2007 |
|
OM PRAKASH PANDYA Vs. INCOME TAX OFFICER
|
April 19, 2007 |
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ORIX AUTO AND BUSINESS SOLUTIONS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 2007 |
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P K NARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 2007 |
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PARDEEP KUMAR DHIR Vs. A C I T
|
March 16, 2007 |
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PRABAL LAKHOTIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 14, 2007 |
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PRABANDHKARINI COMMITTEE SHRI 1008 BHAGWAN PARASAVNATH DIGAMBER JAIN ATISHAY KSHETRA Vs. CIT
|
April 20, 2007 |
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PRANAB KUMAR CHAKRABORTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2007 |
|
PRANAB KUMAR CHAKRABORTY Vs. DY COMMISSIONER OF INCOME TAX
|
August 13, 2007 |
|
PRANAV VIKAS INDIA LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
July 27, 2007 |
|
PREMNARAIN MEMORIAL EDUCATIONAL AND CHARITABLE SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 2007 |
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RAI BAHADUR KISHORE CHAND AND SONS AND R B KISHORE CHAND PROP P LTD Vs. INCOME TAX OFFICER
|
May 18, 2007 |
|
RAJENDRA C SINGH Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 43
|
September 27, 2007 |
|
RAJHANS METALS PVT LTD Vs. ITO
|
August 28, 2007 |
|
RAKESH TAPADIA Vs. DY COMMR OF INCOME TAX
|
April 5, 2007 |
|
RAVI KANT Vs. INCOME TAX OFFICER
|
July 13, 2007 |
|
REWA GROUP Vs. INCOME TAX OFFICER
|
January 19, 2007 |
|
ROHAN SOFTWARE PVT LTD Vs. INCOME TAX OFFICER
|
August 30, 2007 |
|
ROHITASH YADAV Vs. INCOME TAX OFFICER
|
December 31, 2007 |
|
ROHTAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 5, 2007 |
|
ROLLS ROYCE PLC Vs. DY DIRECTOR OF INCOME TAX
|
October 26, 2007 |
|
ROUTERMANIA TECHNOLOGIES P LTD Vs. ITO
|
April 26, 2007 |
|
SAHYADRI AEROSOLS LTD IN LIQ Vs. ACIT
|
April 16, 2007 |
|
SAIN PROCESSING AND WEAVING MILLS Vs. ASSTT CIT
|
November 23, 2007 |
|
SALUJA HIRE PURCHASE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 31, 2007 |
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SARASWATI HOLDING CORPORATION INC Vs. DEPUTY DIRECTOR OF INCOME TAX
|
July 20, 2007 |
|
SAUMIL R KADAKIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 26, 2007 |
|
SAVITRI DEVI AND Vs. INCOME TAX OFFICER
|
October 30, 2007 |
|
SEAKING INFRASTRUCTURE LTD Vs. CIT
|
October 31, 2007 |
|
SENZO ENGINEERING P LTD Vs. ITO
|
September 28, 2007 |
|
SH RAJIV GUPTA Vs. INCOME TAX OFFICER
|
March 20, 2007 |
|
SHASHIKANT SHAH HUF Vs. ASSTT CIT
|
October 12, 2007 |
|
SHEELA SECURITIES P LTD Vs. INCOME TAX OFFICER
|
November 30, 2007 |
|
SHER MOHAMMAD Vs. DEPUTY COMMISSIONER OF INCOME TAX INV
|
January 5, 2007 |
|
SHRIMANTA SHANKAR ACADEMY Vs. INCOME TAX OFFICER
|
March 22, 2007 |
|
SKOL BREWERIES LIMITED Vs. ACIT
|
April 3, 2007 |
|
SONY INDIA P LTD Vs. COMMISSIONER OF INCOME TAX APPEALS
|
March 22, 2007 |
|
STERLING HOLIDAY RESORTS INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
January 19, 2007 |
|
SUJAN SINGH Vs. ASSESSING OFFICER
|
July 6, 2007 |
|
SUJAY TRADING PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 30
|
October 9, 2007 |
|
SUNIL RATHI ALIAS JITENDRA RATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 20, 2007 |
|
SUNITA MINE CHEM IND Vs. INCOME TAX OFFICER
|
December 18, 2007 |
|
TAJ LANDS END LTD FORMERLY KNOWN AS MUMBAI LOKHANDWALA HOTELS PVT LTD Vs. ACIT
|
May 29, 2007 |
|
TETSUO ETOH HITACHI CG MOTOR ENGG P LTD Vs. ITO
|
January 31, 2007 |
|
TWENTY FIRST CENTURY CAPITALS LTD Vs. DY CIT
|
June 1, 2007 |
|
UNIFLEX INDUSTRIES P LTD Vs. ITO
|
March 16, 2007 |
|
USHA RANJAN SARKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 19, 2007 |
|
VEMANNA REDDY HUF Vs. ITO
|
December 7, 2007 |
|
VEMANNA REDDY HUF Vs. INCOME TAX OFFICER
|
December 7, 2007 |
|
VIJAY POWER GENERATORS LTD Vs. ITO
|
August 31, 2007 |
|
VIN VISH CORPORATION PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
July 27, 2007 |
|
VINOD GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 2007 |
LOGIN