A C I T Vs. SUCHAM FINANCE AND INVESTMENTS I LTD
|
April 25, 2006 |
ACIT CC IV Vs. SWEETY TRADERS
|
September 15, 2006 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI PRESS PATRA PRAKASHAN
|
March 24, 2006 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD
|
February 24, 2006 |
ADDL CIT SPL RANGE 4 NEW DELHI Vs. LI FUNG INDIA P LTD
|
May 22, 2006 |
ADDL CWT Vs. IRANI FOODS AND INVESTMENT CO P LTD
|
February 22, 2006 |
ALANKAR BUSINESS CORPORATION LTD FORMERLY CHENNAI BOTTLING CO LTD Vs. DCIT
|
June 12, 2006 |
ALCHEMIC FINANCIAL SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 17, 2006 |
ALL INDIA RADIO COMMERCIAL BROADCASTING SERVICE/ PRASAR BHARTI BROADCASTING CORPN OF INDIA Vs. ITO
|
January 27, 2006 |
AMITABH BACHCHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 29, 2006 |
AMP SPG. & WVG. MILLS (P) LTD. Vs. INCOME TAX OFFICER
|
March 24, 2006 |
ARVIND MOTASHA Vs. ASSTT CIT RANGE 9 3
|
September 12, 2006 |
ASHEESH SECURITIES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
August 4, 2006 |
ASHOK UPPAL Vs. INCOME TAX OFFICER
|
November 17, 2006 |
ASSISTANT CIT CIRCLE 19 3 Vs. MARIWALA FAMILY NO 2 TRUST
|
January 19, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BINOY JACOB
|
September 22, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR VIG
|
September 27, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARAMJIT SINGH MAKKAR
|
June 9, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH C SHETH
|
January 23, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRINTERS P LTD
|
January 20, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEXAS INSTRUMENTS INDIA P LTD
|
December 21, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARKER CYCLE INDUSTRIES
|
May 12, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMTEK AUTO LTD
|
June 16, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
|
September 8, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P I INDUSTRIES LTD
|
July 28, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR CHHUGANI
|
August 11, 2006 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT P LTD
|
January 25, 2006 |
ASSOCIATED INDUSTRIES P LTD Vs. DY COMMISSIONER OF WEALTH TAX
|
August 25, 2006 |
ASST COMMISSIONER OF INCOME TAX Vs. MOTOROLA INDIA ELECTRONICS P LTD
|
November 28, 2006 |
ASSTT C I T RANGE 1 Vs. J AND K BANK LTD
|
July 18, 2006 |
ASSTT CIT Vs. CRYSTAL GRANITE AND MARBLE LTD
|
November 21, 2006 |
ASSTT CIT Vs. AMOLAK RAM JERATH
|
February 24, 2006 |
ASSTT CIT Vs. JASPER INVESTMENTS LTD
|
November 9, 2006 |
ASSTT CIT Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
|
September 5, 2006 |
ASSTT CIT Vs. MAHALAXMI CHEMICAL WORKS
|
February 17, 2006 |
ASSTT CIT Vs. EXPRESSO INVESTMENTS
|
January 31, 2006 |
ASSTT CIT OSD 26 L MUMBAI Vs. SHARADKUMAR D PARIKH
|
May 8, 2006 |
ASSTT COMMISSINER OF INCOME TAX Vs. RAJOO ENGINEERS LTD
|
March 1, 2006 |
ASSTT COMMISSIONER OF INCOME TAX Vs. ISHAR INTERNATIONAL
|
August 23, 2006 |
ASSTT COMMISSIONER OF INCOME TAX Vs. BHARTI CELLULAR LIMITED
|
April 4, 2006 |
ASSTT COMMISSIONER OF INCOME TAX Vs. E I DUPONT INDIA LTD
|
September 22, 2006 |
AZAD TALKIES Vs. INCOME TAX OFFICER
|
January 13, 2006 |
B PADMAJA AND DR B LAVANYA Vs. INCOME TAX OFFICER
|
January 31, 2006 |
BADRI VISHAL AGGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
BAGARIA VEGETABLE PRODUCTS LTD Vs. JT COMMISSIONER OF INCOME TAX SP RANGE II
|
August 28, 2006 |
BAJAJ AUTO LTD Vs. DCIT SR 43
|
May 12, 2006 |
BASF AKTIENGESELLSCHAFT Vs. DDIT INTERNATIONAL TAXATION RANGE 1 1
|
November 22, 2006 |
BERG TRADING LTD Vs. ASSTT CIT
|
August 30, 2006 |
BHIMRAJ RAJPUROHIT Vs. INCOME TAX OFFICER
|
May 3, 2006 |
BRITISH AIRWAYS PLC. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 2006 |
C H ABOOBACKER HAJI PWO CONTRACTOR Vs. INCOME TAX OFFICER
|
July 14, 2006 |
C K GOVINDANKUTTY NAIR Vs. WEALTH TAX OFFICER
|
May 31, 2006 |
CAPITAL GEM OVERSEAS PVT LTD Vs. INCOME TAX OFFICER
|
March 17, 2006 |
CAPT NIKHIL DIVECHA Vs. ITO 27 L 3 MUMBAI
|
March 20, 2006 |
CASCADE ENTERPRISES Vs. ASSTT CIT
|
March 17, 2006 |
CENTURY ENKA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CCI
|
February 14, 2006 |
CHANDIGARH GOLF CLUB Vs. ITO WARD 2 1 CHANDIGARH
|
May 31, 2006 |
CITY TRANSPORT CORPN Vs. ITO
|
September 12, 2006 |
CLASSIC SHARES AND STOCK BROKING SERVICES LTD Vs. DY CIT
|
July 28, 2006 |
COMECON OVERSEAS P LTD Vs. DY CIT SPL RANGE 1
|
February 10, 2006 |
COMMISSIONER OF INCOME TAX Vs. GEETHA MOHAN
|
April 28, 2006 |
CREST COMMUNICATION LTD Vs. ADDITIONAL DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION RANGE 1
|
September 8, 2006 |
D J MEHTA Vs. I T O
|
March 16, 2006 |
DAI ICHI KARKARIA LTD Vs. DCIT SPECIAL RANGE 37 DCIT INV
|
July 28, 2006 |
DALEEP S CHANDNANI Vs. ASSTT CIT
|
October 12, 2006 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD
|
September 8, 2006 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROXON OY
|
August 18, 2006 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIA RESORTS
|
July 31, 2006 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARUN COTTON COMPANY
|
May 19, 2006 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIJAYKUMAR RAMESHCHAND AND COMPANY
|
September 29, 2006 |
DEPUTY DIRECTOR OF INCOME TAX EXEMPTIONS Vs. PARIWAR SEWA SANSTHA
|
October 13, 2006 |
DEVIDAYAL ROLLING AND REFINERIES P LTD Vs. ITO
|
October 9, 2006 |
DIEBOLD SYSTEMS P LTD Vs. ASSTT CIT COMPANY CIRCLE 1 4 CHENNAI
|
April 21, 2006 |
DIRECTOR OF INCOME TAX Vs. MITSUBISHI CORPORATION
|
July 4, 2006 |
DWARIKESH TRADING CO PVT LTD FORMERLY KNON AS YASHODHAN INDUSTRIAL INVESTMENT COMPANY LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
August 18, 2006 |
DY CIT Vs. PASUPATI NEW TEC LTD
|
March 16, 2006 |
DY CIT Vs. MS AISHWARYA RAI
|
August 25, 2006 |
DY CIT Vs. SHRIPET CYBERTECH SYSTEMS LTD
|
May 26, 2006 |
DY CIT A Vs. SUBHAM INDUSTRIES
|
June 29, 2006 |
DY COMMISSIONER OF INCOME TAX Vs. VIGNESH FLAT HOUSING PROMOTERS
|
April 25, 2006 |
DY COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
|
July 21, 2006 |
DY COMMISSIONER OF INCOME TAX Vs. POLYPLEX INFOTECH PVT LTD
|
February 16, 2006 |
EMBEE CLEARING AND SHIPPING SERVICES P LTD Vs. ASSTT CIT
|
September 26, 2006 |
EXTRUSION PROCESS PVT LTD Vs. ITO
|
June 8, 2006 |
FATEH INTERNATIONAL Vs. DCIT
|
April 26, 2006 |
FIDELITY TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2006 |
FLOATGLASS INDIA LTD Vs. J C I T SPECIAL RANGE 50
|
May 29, 2006 |
G D SUBRAYA SHEREGAR Vs. ITO
|
April 7, 2006 |
G M BREWERIES LTD Vs. DY CIT CENTRAL CIRCLE 17
|
March 22, 2006 |
G RAMESAN Vs. DY CIT
|
March 31, 2006 |
GAYAK TRADING CO P LTD Vs. JT CIT
|
March 21, 2006 |
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. CIT
|
February 24, 2006 |
GITANJALI CHEMICALS P LTD Vs. ITO
|
June 22, 2006 |
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD Vs. ITO
|
October 13, 2006 |
GODREJ INDUSTRIES LTD Vs. DY CIT
|
January 13, 2006 |
GOODWILL INDIA LTD Vs. DCIT
|
February 17, 2006 |
GREAVES CHITRAM LTD Vs. DY CIT SR VII MADRAS
|
March 2, 2006 |
GULF OIL CORPORATION LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
September 21, 2006 |
H L TANEJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX 1 1 BHOPAL
|
January 30, 2006 |
IAC ASSESSMENT RANGE IV C ADIT EXEMPTION AND DCIT SPECIAL RANGE 16 Vs. SAURASHTRA TRUST
|
October 19, 2006 |
IBM INDIA LTD AMALGAMATED WITH IBM GLOBAL SERVICES INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX APPEALS I
|
March 2, 2006 |
INCOME TAX OFFICER Vs. N PADMA
|
April 21, 2006 |
INCOME TAX OFFICER Vs. S RAJENDRAN
|
April 21, 2006 |
INCOME TAX OFFICER Vs. PROJECT INDIA
|
August 31, 2006 |
INCOME TAX OFFICER Vs. N R PANDURANGA SETTY
|
January 13, 2006 |
INCOME TAX OFFICER Vs. SESHAGIRI RAO
|
August 2, 2006 |
INCOME TAX OFFICER Vs. T G VEERARAGHAVAN
|
September 22, 2006 |
INCOME TAX OFFICER Vs. KUSUMLATA
|
August 11, 2006 |
INCOME TAX OFFICER Vs. ANAND CHHABRA
|
November 7, 2006 |
INCOME TAX OFFICER Vs. DAINI BALADIA
|
July 28, 2006 |
INCOME TAX OFFICER Vs. SMT. PARU D. DAVE
|
December 22, 2006 |
INDO ARAB GRANITES LIMITED Vs. ACIT
|
March 16, 2006 |
ITO Vs. VARUN STEEL INDUSTRIES
|
April 26, 2006 |
ITO Vs. JANTA BAZAR AND STORES PVT LTD
|
October 17, 2006 |
ITO Vs. ALFRED ALLAN ADVERTISING
|
January 13, 2006 |
ITO Vs. APURVA P PATEL
|
February 17, 2006 |
ITO 9 1 1 Vs. ARTMIS EXPORTS PVT LIMITED
|
July 11, 2006 |
ITO WARD 2 2 MEERUT Vs. MADAN LAL MITTAR
|
May 19, 2006 |
JAMNADAS MORARJEE AND CO Vs. DCIT
|
March 14, 2006 |
JAMNADAS MORARJEE CO Vs. DY CIT CENTRAL CIRCLE 34
|
March 14, 2006 |
JAYAKUMAR B PATIL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 7, 2006 |
JCIT S R 26 Vs. WARNER BROS FE INC
|
January 20, 2006 |
JHUNJHUNU ACADAMY SAMMITTEE Vs. ITO
|
March 31, 2006 |
JOINT CIT SPECIAL RANGE 30 Vs. PRAMOD BHASIN
|
January 20, 2006 |
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 13 Vs. PEERLESS DEVELOPERS LTD
|
July 10, 2006 |
JT CIT SPECIAL RANGE MUZAFFARNAGAR Vs. MANSURPUR SUGAR MILLS LTD
|
February 3, 2006 |
JT DIRECTOR OF INCOME TAX Vs. BOOZ ALLEN AND HAMILTON INC S E ASIA THROUGH BOOZ ALLEN AND HAMILTON I LTD AND CO K G
|
September 18, 2006 |
KAILASH CHAND L/H OF LATE MANGILAL Vs. INCOME TAX OFFICER
|
October 13, 2006 |
KAMAL KISHORE CHANDAK Vs. INCOME TAX OFFICER
|
April 28, 2006 |
KAMESHWARI FINANCE LEASING P LTD Vs. DY CIT
|
January 13, 2006 |
KANDLA PORT TRUST Vs. ASSTT CIT
|
April 25, 2006 |
KHATTRI PERFUMERS P LTD Vs. DEPUTY CIT SPECIAL RANGE 11
|
February 28, 2006 |
KIRANJIT SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
KOTAK MAHINDRA PRIMUS LTD Vs. DY DIRECTOR OF INCOME TAX
|
October 3, 2006 |
KOTAK MAHINDRA PRIMUS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
|
October 13, 2006 |
KWALITY FUN FOODS AND RESTAURANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 7, 2006 |
LAKSHMI AUTO COMPONENTS LTD Vs. DY COMMISSIONER OF I T SPECIAL RANGE X
|
January 17, 2006 |
LATE IQBAL HUSSAIN L/H 2 EKRAM HUSSAIN Vs. INCOME TAX OFFICER WARD 1 1
|
October 6, 2006 |
LAUKIK DEVELOPERS Vs. DCIT
|
July 10, 2006 |
LEYLAND AUTOMOBILES Vs. INCOME TAX OFFICER
|
April 7, 2006 |
M P GANDHI TRUST Vs. ASSTT DIRECTOR OF INCOME TAX EXEMPTION 1 1
|
April 25, 2006 |
MADHU GUPTA Vs. DY CIT CENTRAL CIRCLE 3 MUMBAI
|
February 27, 2006 |
MAHESH CHAND JAIN Vs. ASSTT CIT
|
November 30, 2006 |
MAHESH JOSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 26, 2006 |
MANILAL N TANNA Vs. WEALTH TAX OFFICER
|
February 23, 2006 |
MARUTI UDYOG LIMITED Vs. JT CIT SPL RANGE 6
|
February 17, 2006 |
MEENA RAJAGOPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 2006 |
MEWAR SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 6, 2006 |
MISHAPAR INVESTMENTS LTD Vs. ITO
|
February 23, 2006 |
MOHD ALI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 2006 |
MOTILAL OSWAL Vs. ADDITIONAL CIT S R 49
|
March 14, 2006 |
MUKTA ARTS PVT LTD Vs. A C I T
|
January 27, 2006 |
NACHIK COLOUR P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2006 |
NH SECURITIES LTD Vs. DCIT
|
July 27, 2006 |
NHK JAPAN BROADCASTING CORPORATION Vs. DY CIT
|
March 10, 2006 |
OM PARKASH NARGOTIA Vs. INCOME TAX OFFICER
|
January 6, 2006 |
ONGC Vs. ASSTT CIT
|
September 8, 2006 |
ONTRACK SYSTEMS LTD Vs. ASST COMMISSIONER OF I T
|
October 13, 2006 |
ORBITEL COMMUNICATION P LTD Vs. INCOME TAX OFFICER
|
November 30, 2006 |
P SOMAN Vs. INCOME TAX OFFICER WARD 3
|
November 30, 2006 |
PAHARPUR COOLING TOWERS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
September 28, 2006 |
PARLESHWAR CO OP HOUSING SOCIETY LTD Vs. ITO WARD 21 2 4 MUMBAI
|
May 9, 2006 |
PARUL TOYS Vs. INCOME TAX OFFICER
|
February 28, 2006 |
POOMPUHAR SHIPPING CORPN LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
|
June 23, 2006 |
PREMAVATI ESTATES INVESTMENTS P LTD Vs. ASSTT CIT CIRCLE 5 9
|
January 25, 2006 |
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
R AND B FALCON DRILLING CO Vs. ASSTT CIT
|
December 22, 2006 |
R M VALLIAPPAN Vs. ASSISTANT COMMISSIONER INCOME TAX
|
September 14, 2006 |
RAJ KUMAR POKHARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2006 |
RAJASTHAN COMMERCIAL HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2006 |
RAJIV PIRAMAL INVESTMENTS PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
November 8, 2006 |
RAJKOT VISHA SHRIMALI JAIN SAMAJ SANGHAVI AND CO Vs. INCOME TAX OFFICER
|
June 1, 2006 |
RAM BHAJ SONS P LTD Vs. ITO
|
April 13, 2006 |
RAMESH CHAND PREM RAJ SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 2006 |
RASOI TRADING AND AGENCIES P LTD Vs. INCOME TAX OFFICER
|
January 31, 2006 |
RAWATSAR K V SAHAKARI SAMITI LTD Vs. ITO
|
March 24, 2006 |
REGENCY EXPORTS P LTD Vs. JOINT CIT SPL RANGE 32
|
March 17, 2006 |
REKHA BHARAT CHHEDA Vs. ACIT
|
July 12, 2006 |
RENU AGARWAL Vs. A C I T
|
December 29, 2006 |
ROYALE SUNRISE Vs. INCOME TAX OFFICER
|
January 6, 2006 |
S K LUTHRA Vs. ITO
|
August 30, 2006 |
S N NAIK INDL Vs. A C I T
|
March 24, 2006 |
S R GIRI Vs. INCOME TAX OFFICER
|
August 18, 2006 |
SAIPEM UK LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
|
September 13, 2006 |
SALEEM FAZELBHOY Vs. DCIT
|
June 29, 2006 |
SALGAOCAR MINING IND P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 27, 2006 |
SANJEEV VATS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2006 |
SANKAR NARAYAN DAS Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 24, 2006 |
SANKEYA CHEMICALS P LTD Vs. ASSTT CIT CIRCLE 4 2
|
February 16, 2006 |
SERA COM PVT LTD Vs. INCOME TAX OFFICER WARD 2 3
|
September 22, 2006 |
SHAHRUKH KHAN Vs. DY CIT SPL RG 21
|
July 20, 2006 |
SHAHRUKH KHAN Vs. ACIT
|
June 29, 2006 |
SHANTI ENTERPRISES Vs. ITO
|
December 5, 2006 |
SHAVAK SHIKSHA SAMITI Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2006 |
SLOCUM INVESTMENT P LTD NOW KNOWN AS HCL CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
SONU LIQUOR TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 24, 2006 |
SOUTHERN ELECTRODES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 31, 2006 |
SOUTHERN TRAVELS Vs. ASST COMMISSIONER OF INCOME TAX
|
July 25, 2006 |
SRI BALAJI AGENCIES Vs. INCOME TAX OFFICER
|
April 21, 2006 |
SRI BHAGWAN PRASAD Vs. ASSTT CIT
|
June 27, 2006 |
SRI GOVIND MAHATO AND SRI BAIKUNTH NATH DEY Vs. ASSTT/DY CIT
|
August 10, 2006 |
SRINIVASA COMPUTERS LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
May 19, 2006 |
STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 11, 2006 |
SUNDERLAL SURANA Vs. INCOME TAX OFFICER
|
August 25, 2006 |
SUPRABHAT ROAD CARRIER P LTD Vs. INCOME TAX OFFICER
|
August 4, 2006 |
SUPREME RAYONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
SURAJ AUTO SERVICE CENTER Vs. INCOME TAX OFFICER
|
October 19, 2006 |
SURAJ BHAN BAJAJ Vs. INCOME TAX OFFICER
|
April 21, 2006 |
SURESH VYAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 22, 2006 |
SUSHIL KUMAR GOYAL Vs. ITO
|
July 6, 2006 |
SUSHIL KUMAR JALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 21, 2006 |
SWARAN SINGH SOKHEY Vs. ITO
|
August 22, 2006 |
T N VOHRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 20, 2006 |
TECHNO SHARES AND STOCKS LTD Vs. INCOME TAX OFFICER
|
January 4, 2006 |
U P STATE NAGARIYA SANKARI BANK LTD Vs. ITO II 2
|
March 21, 2006 |
VAMADEVEN BHANU Vs. DY COMMISSIONER OF INCOME TAX CIRCLE I
|
April 21, 2006 |
VAN OORD DREDGING AND MARINE CONTRACTORS BV FORMERLY KNOWN AS BALLAST HAM DREDGING BV Vs. ADIT INTERNATIONAL TAXATION 10
|
March 29, 2006 |
VICTOR ALUMINIUM INDUSTRIES P LTD Vs. ASSTT CIT COMPANY CIRCLE 3 2 NEW DELHI
|
May 31, 2006 |
VS APTE AND SONS Vs. ACIT
|
October 27, 2006 |
VYOMIT SHARES STOCKS AND INVESTMENTS PVT LTD Vs. D C I T
|
March 23, 2006 |
WALCHAND HINDUSTAN LTD FORMERLY PREMIER CONSTRUCTION CO LTD Vs. ASST CIT
|
February 7, 2006 |
WEST ASIA MARITIME LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
|
May 19, 2006 |
WEST COAST PAPER MILLS LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
April 3, 2006 |
WEST END HOTEL P LTD Vs. DY CIT
|
September 28, 2006 |
WTO Vs. MADHURI S SHETH
|
January 20, 2006 |
YASH PAL BAJAJ Vs. GIFT TAX OFFICER
|
November 30, 2006 |
ZUARI INDUSTRIES LTD Vs. ACIT
|
June 1, 2006 |