REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C I T Vs. J L KUMAR PROP ANMOL PUBLICATIONS	June 14, 2005
A C I T Vs. H P STATE CO OP AGRICULTURE AND RURAL DEVELOPMENT BANK LTD	December 15, 2005
A C I T SPECIAL RANGE 15 Vs. EASTERN INTERNATIONAL HOTELS LTD	November 30, 2005
A D CHOUBEY Vs. ITO WARD 2 3	March 31, 2005
A R R TRUST Vs. ACIT	June 3, 2005
A V R PRASAD Vs. INCOME TAX OFFICER	August 11, 2005
AAN AAM PROP NARINDRA PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 23, 2005
AAN AAM PROP NARINDRA PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 15, 2005
ACIT Vs. MRS LEELA P NANDA	October 7, 2005
ACIT Vs. DIGVIJAY CEMENT CO LTD	July 13, 2005
ACIT Vs. LATE VIRENDER SINGH THROUGH L/H VINEET KUMAR	November 18, 2005
ADARSH ASSOCIATES Vs. ITO	July 4, 2005
ADDI CIT Vs. ASAHI INDIA SAFETY GLASS	December 20, 2005
ADDITIONAL CIT Vs. CUBE INVESTMENTS P LTD	March 1, 2005
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD	January 10, 2005
ADDITIONAL DIRECTOR OF INCOME TAX Vs. ESS VEE INTELLECTUAL PROPERTY BUREAU	October 28, 2005
ADDL CIT ASSTT SPECIAL RANGE ALLAHABAD Vs. HINDALCO INDUSTRIES LTD	August 30, 2005
AEROFLOT RUSSIAN INTERNATIONAL AIRLINES Vs. ADDL CIT	September 9, 2005
ALACRITY FOUNDATIONS P LTD Vs. DY CIT SPECIAL RANGE VII	February 14, 2005
AMAN SHIV MANDIR TRUST Vs. CIT	October 5, 2005
AMIT GUPTA Vs. DY CIT	December 9, 2005
AMRITH EDUCATION CULTURAL SOCIETY Vs. DY CIT	March 4, 2005
ANIL NAGPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 2005
ANURADHA TIMBER ESTATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 16, 2005
ARB INC Vs. JCIT SPECIAL RANGE 14	January 27, 2005
ASHOK KUMAR NARWANIA Vs. ITO	April 26, 2005
ASHOK KUMAR NARWANIA Vs. INCOME TAX OFFICER	April 26, 2005
ASIANET COMMUNICATIONS P LTD Vs. DY CIT MEDIA CIRCLE I	January 3, 2005
ASSISTANT CIT CC 1 5 NEW DELHI Vs. GANAPATI FINANCE LTD	April 1, 2005
ASSISTANT CIT CIRCLE 3 3 Vs. PRERNA PREMISES P LTD	October 21, 2005
ASSISTANT COMMISSIONER OF GIFT TAX Vs. SAHARA INDIA FIRM	February 28, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHIT M PATEL	May 30, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A T ASSOCIATES	October 7, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S PATHY HUF	December 30, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH RAJ CHAUHAN	March 29, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS SHARDA ADHALKHA	May 31, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARVIND MATHUR	January 28, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAIN METAL COMPONENTS	May 9, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ALLIED CONSTRUCTION	October 27, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARBHJOT KAUR	March 3, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANTOSH JAWA	July 25, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAMPDANY INDUSTRIES LIMITED	January 28, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAD FASHIONS	October 24, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B C PARTHASARATHY	May 26, 2005
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHA TRADERS	January 31, 2005
ASSISTANT COMMISSIONER OF INCOME TAX CIR 5 1 Vs. ROPER DISTT CO OP PRODUCERS UNION LTD	December 12, 2005
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SELVI J JAYALALITHAA	December 16, 2005
ASST COMMISSIONER OF INCOME TAX Vs. MS RICHA CHADHA	April 5, 2005
ASSTT C I T Vs. J L KUMAR PROP ANMOL PUBLICATIONS	December 28, 2005
ASSTT CIT Vs. UNITY CARE HEALTH SERVICES AND&NBSP;VICE&NBSP;VERSA	June 17, 2005
ASSTT CIT Vs. SONALL SHARE STOCK BROKERS P LTD	September 23, 2005
ASSTT CIT Vs. GIC ASSET MANAGEMENT CO LTD	July 21, 2005
ASSTT CIT Vs. JUPITER BIOSCIENCE LTD	January 31, 2005
ASSTT CIT Vs. CHAMPDANY INDUSTRIES LTD	January 28, 2005
ASSTT CIT CENTRAL CIRCLE 1 ERNAKULAM Vs. POPULAR VEHICLES SERVICES LTD	April 25, 2005
ASSTT CIT CIRCLE 5 8 Vs. TANNA ELECTRO MECHANICS P LTD	October 26, 2005
ASSTT CIT CIRCLE PANIPAT Vs. LIBERTY INDIA	June 28, 2005
ASSTT CIT INV Vs. M AMBALAL CO	October 27, 2005
ASSTT CIT SALARY CIRCLE 11 Vs. IAN PETER MORRIS	June 20, 2005
ASSTT COMMISSIONER OF INCOME TAX Vs. LAKSHMIKUTTY NARAYANAN	October 24, 2005
ASSTT COMMR OF INCOME TAX Vs. SACHDEVA SONS	September 7, 2005
B DAMODAR VAMAN BALIGA Vs. JT CIT	August 2, 2005
B L SUBBARAYA Vs. DY CIT	April 8, 2005
B R MAROLI Vs. ASSTT CIT CIRCLE 1 1 HUBLI	October 28, 2005
B R TALWAR Vs. ITO WARD 2 PANCHKULA	January 28, 2005
B SORABJI Vs. ITO WARD 20 1 2	June 23, 2005
BABULAL SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 30, 2005
BAE SYSTEMS PLC Vs. JOINT COMMISSONER OF INCOME TAX	February 15, 2005
BAHADUR SINGH SAKLECHA Vs. ITO	May 10, 2005
BALAK RAM Vs. ITO BILASPUR	August 10, 2005
BALRAM MANMANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX II	August 31, 2005
BARMECHAS IMPEX P LTD Vs. DY CIT	October 27, 2005
BERMACO INDUSTRIES LTD Vs. JOINT CIT	January 3, 2005
BHAGWAT PRASAD VERMA Vs. ITO WARD 1 ROORKEE	June 3, 2005
BHIM SEN GARG Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 8, 2005
BHUVANESWARI HOTELS P LTD PARTNER MYSORE HOTEL COMPLEX Vs. GIFT TAX OFFICER	June 20, 2005
BINNY LIMITED Vs. ACWT	May 30, 2005
BJ SERVICES COMPANY MIDDLE EAST LTD Vs. ASSTT CIT OSD RANGE 1 DEHRADUN	September 30, 2005
BOMBAY DRUGS PHARMAS LTD Vs. DY CIT	June 20, 2005
BOMBAY MARBLE INDUSTRIES Vs. INCOME TAX OFFICER	March 14, 2005
BRITISH BANK OF MIDDLE EAST Vs. JT CIT SPECIAL RANGE 27	June 28, 2005
BTM EDUCATION TRUST Vs. ASSTT CIT	January 31, 2005
BULLION INVESTMENTS FINANCIAL SERVICES P LTD Vs. DY CIT	July 8, 2005
C BABU Vs. ITO	February 16, 2005
C SELVAKUMAR Vs. ITO	July 27, 2005
CADBURY SCHWEPPES BEVERAGES INDIA P LTD Vs. JOINT CIT	May 24, 2005
CARIBJET INC Vs. DY CIT CIRCLE 2 1	June 21, 2005
CENTRAL BANK OF INDIA Vs. JT COMMISSIONER OF INCOME TAX SPL RANGE 27	September 19, 2005
CHANDRA BHAN S/O SHRI VED RAM Vs. A C I T	October 13, 2005
CHANDRA ENTERPRISE Vs. ITO	April 27, 2005
CHANDRASEKHAR BALAGOPAL Vs. ASSTT CIT	July 1, 2005
CHARANBIR SINGH JOLLY Vs. ITO EIGHTH	August 23, 2005
CHEM CROWN EXPORTS LTD Vs. INCOME TAX OFFICER	January 24, 2005
CHENGA REDDY Vs. ITO	March 31, 2005
CHETAK ENTERPRISES P LTD Vs. ASSTT CIT	January 13, 2005
CHETAK ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 13, 2005
CHOICE TRADING CORPORATION LTD Vs. DY CIT	October 28, 2005
CHUNILAL CO TM P LTD Vs. ITO WARD 8 1 2 MUMBAI	April 29, 2005
CIBA SPECIALTY CHEMICALS INDIA LTD Vs. CIT 9	October 25, 2005
COCA COLA INDIA INC Vs. ADDL CIT	November 17, 2005
CROWN FROZEN FOODS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	February 2, 2005
CYBERTECH SYSTEMS SOFTWARE LTD Vs. DY CIT	April 7, 2005
CYBERTECH SYSTEMS SOFTWARE LTD Vs. ASSISTANT CIT RANGE 8 1	November 30, 2005
D C I T OSD RANGE 7 2 Vs. SARAF CHEMICALS LTD	October 17, 2005
D KISHOREKUMAR CO Vs. DY CIT	March 31, 2005
DADAMCHAND Vs. WEALTH TAX OFFICER	November 18, 2005
DAGA CONTAINERS P LTD Vs. ITO	December 22, 2005
DANG AND CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 12, 2005
DCIT Vs. INDAG RUBBER LIMITED	November 25, 2005
DCIT Vs. LOTUS TRANS TRAVELS P LTD	November 30, 2005
DCIT Vs. KOATEX INFRASTRUCTURE LTD	August 12, 2005
DCIT Vs. KISHORE KANUNGO	October 27, 2005
DCIT Vs. SPARK ELECTRO COMMUNICATION SYSTEMS	August 31, 2005
DEEPA AGRO AGENCIES Vs. INCOME TAX OFFICER	August 5, 2005
DEPUTY CIT CENTRAL CIRCLE V LUDHIANA Vs. NAHAR SPINNING MILLS LTD	November 29, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAHARA AIRLINES LTD	April 12, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. YAKUB ALI GOPAL SINGH AND PARTY [WINE CONTRACTOR]	February 2, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. VINOD KAMRA	October 11, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASCOM INDIA P LTD	December 1, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. GAJANAN TRADERS	February 7, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. MODERN SYNTEX INDIA LTD	March 24, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA LTD	January 19, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. M L DALMIYA AND CO LTD	October 7, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. AIMIL LIMITED	January 25, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOSTON CONSULTING GROUP PTE LTD	February 4, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHAND MERCHANT P LTD	September 8, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHADBOURNE AND PARKE LLP	January 25, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHENNAI V CHANDOK SERVICES P LTD	June 28, 2005
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 18 Vs. SUNIL CARRIERS TRADERS P LTD	September 8, 2005
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 21 MRS IRENE DSOUZA Vs. STATE	August 2, 2005
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6 2 Vs. S RAJAMANNAR	February 21, 2005
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE Vs. THANGAVEL SPINNING MILLS LTD	June 24, 2005
DEPUTY COMMISSIONER OF INCOME TAX TDS RG 3 Vs. SMS INDIA LTD	November 30, 2005
DEVAL UTENSILS FACTORY Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 26, 2005
DEVENDRA GUPTA Vs. ITO	September 8, 2005
DEVINDER PRAKASH KALRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 22, 2005
DHANVARSHA BUILDERS AND DEVELOPERS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SR 2	October 21, 2005
DHIRAJ SURI Vs. ADDL CIT	April 20, 2005
DIGNITY TRADING COMPANY Vs. JT CIT SPL RANGE 6	January 31, 2005
DOLLAR APPARELS Vs. INCOME TAX OFFICER	February 15, 2005
DSP MERYILL LYNCH LTD FORMERLY DSP FINANCIAL CONSULTANTS LTD Vs. JCIT SR 22	July 20, 2005
DURGA PRASHAD GOYAL Vs. ITO	November 30, 2005
DY CIT Vs. ROHTAS PROJECTS LIMITED	August 9, 2005
DY CIT Vs. SHRIPAL S MORAKHIA	July 20, 2005
DY CIT Vs. RANKA DEVELOPERS	February 23, 2005
DY CIT Vs. MOVIES STUNT ARTISTS ASSOCIATION	November 30, 2005
DY CIT Vs. NATURAL GAS CO LTD	November 24, 2005
DY CIT Vs. UTTAM STEEL LTD	January 28, 2005
DY CIT Vs. COCHIN MALABAR ESTATES INDUSTRIES LTD COCH	April 26, 2005
DY CIT Vs. RAJA UDAYSHANKAR	October 28, 2005
DY CIT CENTRAL CIRCLE 31 Vs. PALLAVI HOLDINGS P LTD	August 1, 2005
DY CIT CENTRAL CIRCLE 5 Vs. MRS MEENA NAYAN CHANDAN	July 14, 2005
DY CIT CIR Vs. R SUNANDA BAI	July 18, 2005
DY CIT CIRCLE 6 2 Vs. DECIBELLE ELECTRONICS P LTD	August 30, 2005
DY CIT INV CIRCLE 14 1 Vs. DHARMESH H DOSHI	July 19, 2005
DY CIT SPECIAL RANGE II Vs. SUNDARAM FINANCE LTD	July 13, 2005
DY CIT WARD 4 2 Vs. ADVENT PHARMA P LTD	June 8, 2005
DY COMMISSIONER OF INCOME TAX Vs. M BANSILAL JAIN	October 25, 2005
DY COMMISSIONER OF INCOME TAX SPL RANGE 16 Vs. OTIS ELEVATOR CO I LTD	September 22, 2005
DY COMMISSIONER OF INCOME TAX SR I Vs. BIFORA WATCH CO LTD	April 28, 2005
DY DIT Vs. RAUNAQ EDUCATION FOUNDATION	May 30, 2005
ELEL HOTELS INVESTMENTS LTD Vs. JOINT CIT	January 7, 2005
ESS AAR EXPORTS Vs. INCOME TAX OFFICER	May 12, 2005
ESSAR INVESTMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 1 CHENNAI	October 26, 2005
ESSAR OIL LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 10, 2005
FEDERAL BANK LTD Vs. JT COMMR OF WEALTH TAX SPECIAL RANGE	November 30, 2005
FIRST LEASING COMPANY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 22, 2005
FIRTURAM YADAV Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 18, 2005
GAUTAM S NANAVATI Vs. DY CIT CENTRAL CIRCALE 9	October 21, 2005
GAUTHAMCHAND BHANDARI Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 8, 2005
GAY SILK MILLS Vs. INCOME TAX OFFICER	August 26, 2005
GENTEX MERCHANTS PVT LTD Vs. DY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION	February 18, 2005
GIFT TAX OFFICER Vs. P J KURIAN	January 31, 2005
GLAXO SMITH KLINE ASIA P LTD Vs. ADDL CIT	March 3, 2005
GODAVARI DEVI AGRAWAL Vs. JOINT COMMISSIONER OF INCOME TAX	January 7, 2005
GOLCHA MINERALS P LTD Vs. DY CIT	January 28, 2005
GORAKHPUR PETRO OILS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 31, 2005
GRIPWELL INDUSTRIES LTD Vs. INCOME TAX OFFICER	November 30, 2005
GTO Vs. P J KURIAN	January 31, 2005
GUJARAT AMBUJA CEMENTS LTD Vs. ASSTT CIT INV CIRCLE 3 1	June 3, 2005
GUJARAT AMBUJA CEMENTS LTD Vs. DY CIT	February 18, 2005
HARSHAD L THAKKER Vs. ASST CIT CIRCLE 18 2	April 29, 2005
HEMRAJ CANJI Vs. ITO	March 10, 2005
HIM AIR PRODUCTS P LTD Vs. ASSTT CIT	October 7, 2005
HINDALCO INDUSTRIES LTD Vs. INCOME TAX OFFICER	February 28, 2005
HINDALCO INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 1, 2005
HINDUJA EXPORTS Vs. JT CIT SPL RANGE II BANGALORE	April 27, 2005
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. ITO TDS RANGE 7	July 13, 2005
HINDUSTAN SANITARY ENGINEERS Vs. INCOME TAX OFFICER	February 22, 2005
HNS INDIA VSAT INC Vs. DY DIRECTOR OF INCOME TAX	May 13, 2005
HOTEL DIPLOMAT Vs. ADDL CIT	December 9, 2005
HOTEL HILLTONE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 9, 2005
INCOME TAX OFFICER Vs. MILLAN DAIRY FOODS P LTD	September 16, 2005
INCOME TAX OFFICER Vs. WILLMAR SCHWABE INDIA P LTD	March 3, 2005
INCOME TAX OFFICER Vs. TELEVISION EIGHTEEN INDIA LTD	December 23, 2005
INCOME TAX OFFICER Vs. JAMANADAS MULJIBHAI	January 27, 2005
INCOME TAX OFFICER Vs. VARDHMAN INDUSTRIES	March 14, 2005
INCOME TAX OFFICER Vs. DINESH KUMAR L/H OF SOHANRAJ	January 3, 2005
INCOME TAX OFFICER Vs. CHOTHMAL IDANJI	January 3, 2005
INCOME TAX OFFICER Vs. MADAN LAL SINGHAL AND SONS	April 6, 2005
INCOME TAX OFFICER Vs. BIR ENGG WORKS	February 14, 2005
INCOME TAX OFFICER Vs. DEVI SINGH SOLANKI	October 21, 2005
INCOME TAX OFFICER Vs. FREIGHT SYSTEMS INDIA P LTD	October 21, 2005
INCOME TAX OFFICER Vs. PAWAN KUMAR GARG PROP SHIV ELECTRIC STORE	August 12, 2005
INCOME TAX OFFICER Vs. RASIKLAL N SATRA	September 19, 2005
INCOME TAX OFFICER Vs. J AND K BANK LTD	March 9, 2005
INCOME TAX OFFICER Vs. NAV NIRMAN COMPANY	January 31, 2005
INCOME TAX OFFICER Vs. CHANDRA KANT S DHARMA	February 2, 2005
INCOME TAX OFFICER TDS Vs. DY GENERAL MANAGER FIN ADITYA CEMENT	April 18, 2005
INCOME TAX OFFICER V 4 Vs. TWINKLE PAPERS P LTD	May 26, 2005
INCOME TAX OFFICER WARD 1 GULBARGA Vs. PRABHURAJ B APPA	November 18, 2005
INCOME TAX OFFICER WARD 1 SANGRUR Vs. HARI SARUP	November 7, 2005
INCOME TAX OFFICER WARD I 1 KANCHIPURAM Vs. KANCHIPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD	May 20, 2005
INDIA POULTRY P LTD Vs. JOINT COMMISSIONER OF INCOME TAX ASSTS SPECIAL RANGE 2	October 28, 2005
INDIAN OIL CORPN LTD Vs. DY CIT SPECIAL RANGE 2	June 23, 2005
INDIAN SCIENTIFIC GLASS WORKS Vs. ASSTT CIT	August 29, 2005
INDIRA P NICHANI Vs. INCOME TAX OFIICER	March 4, 2005
ITO Vs. TIRATH RAM GUPTA	January 19, 2005
ITO Vs. HONEY ENTERPRISES DELHI	September 9, 2005
ITO Vs. YOGI H AGGARWAL ASSOCIATED NEWS FEATURES	February 24, 2005
ITO Vs. TEJMALBHAI CO	December 30, 2005
ITO Vs. NOVEL CONSUMER PRODUCTS P LTD	July 25, 2005
ITO Vs. SITARAM CHAMARIA	December 22, 2005
ITO Vs. MAX WELL DYES CHEMICALS P LTD	February 14, 2005
ITO Vs. LAUL STEELS P LTD	July 21, 2005
ITO TDS CHITTORGARH Vs. DY GENERAL MANAGER FINANCE ADITYA CEMEMNT	April 18, 2005
ITO WARD 14 9 Vs. K L BHAKRI	June 13, 2005
J C I T SPL RANGE Vs. ARIHANT INDUSTRIES LTD	January 19, 2005
J F LABORATORIES LTD Vs. I T O	February 18, 2005
J K INDUSTRIES LTD Vs. ACIT	November 8, 2005
J K T FABRICS P LTD Vs. DY CIT SPECIAL RANGE 39	April 29, 2005
JAI KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 23, 2005
JAIKISHAN DADLANI Vs. ITO WARD 1 5	May 30, 2005
JAIPUR STOCK EXCHANGE LTD Vs. ITO	June 27, 2005
JCIT SPL RANGE 5 Vs. SIDHESWARI PAPER UDYOG LTD	January 20, 2005
JCIT SPL RG 27 Vs. MAHINDRA SONA LTD	March 28, 2005
JCIT SR 27 Vs. ESSAR SHIPPING LTD SOUTH INDIA SHIPPING CORPN LTD	August 12, 2005
JCIT SR 6 Vs. K RAHEJA PVT LTD	May 11, 2005
JETHALAL D MEHTA Vs. DY CIT	January 27, 2005
JHAMU U SUGHAND Vs. DY CIT	June 23, 2005
JINDAL LEASEFIN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 6, 2005
JINDAL PHOTO FILMS LTD Vs. ITO	September 16, 2005
JOINT CGT SPECIAL RANGE 33 V SHREYANS J SHAH Vs. STATE	May 31, 2005
JOINT CIT Vs. CIPLA LTD	February 14, 2005
JOINT CIT Vs. ALCHEMIC FINANCIAL SERVICES LTD	May 10, 2005
JOINT CIT SPL RANGE 11 Vs. TABLETS INDIA LTD	August 22, 2005
JOINT COMMISSIONER OF INCOME TAX Vs. SAKURA BANK LTD	December 2, 2005
JOINT COMMISSIONER OF INCOME TAX Vs. KIRAN PROCESSORS	March 7, 2005
JOINT COMMISSIONER OF INCOME TAX Vs. VXL INDIA LTD	March 30, 2005
JOINT COMMISSIONER OF INCOME TAX Vs. IQBAL CHAND KHURANA	February 15, 2005
JOINT COMMISSIONER OF INCOME TAX Vs. LADU RAM	February 11, 2005
JOINT OFFICIAL LIQUIDATOR OF BANK OF CREDIT COMMERCE OVERSEAS LTD Vs. JOINT CIT	November 25, 2005
JT COMMISSIONER OF GIFT TAX SPECIAL RANGE 33 Vs. SHREYANS J SHAH	January 5, 2005
JT COMMISSIONER OF INCOME TAX SPECIAL RANGE Vs. SWARUP VEGETABLE PRODUCTS INDUSTRIES LTD	June 30, 2005
JT COMMISSIONER OF INCOME TAX SPECIAL RANGE 17 Vs. NALCO CHEMICALS INDIA LTD	August 11, 2005
JT COMMISSIONER OF INCOME TAX SPL RG 54 Vs. D C POLYSTER PVT LTD SIR VISHESWAR INDL ESTATE	October 7, 2005
K DEEDAR AHMED PROP ABDUL SATTAR CORPN Vs. INCOME TAX OFFICER	August 17, 2005
K RAHEJA DEVELOPMENT CORPORATION Vs. ASSTT CIT	March 28, 2005
K SUNIL KINI Vs. INCOME TAX OFFICER WARD 2 2 MANGALORE	April 10, 2005
KACCHHI HAST KALA MAHA MANDAL Vs. COMMISSIONER OF INCOME TAX	November 22, 2005
KAMAL INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX	October 21, 2005
KARRA JAYABHYARATHI Vs. INCOME TAX OFFICER	May 31, 2005
KAY ARR ENTERPRISES Vs. JOINT CIT SPECIAL RANGE II COIMBATORE	July 26, 2005
KINETIC TECHNOLOGY INDIA LTD Vs. ITO	June 30, 2005
KISHOR LAXMIDAS THAKKAR Vs. ITO	October 28, 2005
L N EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 2005
LAXMI NARAYAN JANGID Vs. INCOME TAX OFFICER	January 31, 2005
LEGAL HEIRS BEG RAJ SAINI Vs. WEALTH TAX OFFICER	January 31, 2005
LOTUS LEARNING P LTD Vs. DY CIT	July 25, 2005
LOYAL TEXTILE MILLS LTD Vs. DY CIT SPECIAL RANGE II MADURAI	February 8, 2005
LUMAX INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX	August 31, 2005
LVR DONG IN STONE LTD Vs. ASSTT CIT	January 28, 2005
M NARENDRANATH INDL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 2, 2005
M V CHANDRASHEKAR HUF Vs. ASSTT CIT CIRCLE 4 1	September 29, 2005
MAA COMMUNICATION BOZELL LTD Vs. DY CIT	September 16, 2005
MAHARASHTRA STATE GOVERNMENT EMPLOYEES CONFEDERATION Vs. ITO WARD 29 4	August 29, 2005
MAHESH KUMARI BATRA Vs. JOINT COMMISSIONER OF INCOME TAX	May 25, 2005
MAHESH KUMARI BATRA Vs. JOINT CIT SPECIAL RANGE JAMMU	May 25, 2005
MAHESHWARI BOOK SHOPEE Vs. ADDL CIT	October 24, 2005
MAHINDRA MAHINDRA LTD Vs. DY CIT SPACIAL RANGE 49 MUMBAI	October 14, 2005
MAKER CHAMBERS Vs. PREMISES CO OP SOCIETY LTD V ITO	January 6, 2005
MANISH AJMERA Vs. ASSTT COMMISSIONER OF INCOME TAX	March 14, 2005
MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX	March 14, 2005
MARWAH STEELS P LTD Vs. DY CIT CIRCLE 9 2	May 2, 2005
MASCON TECHNICAL SERVICES LTD Vs. ASSTT CIT CENTRAL CIRCLE III 2	January 4, 2005
MC KINSEY CO INC Vs. ASSTT DIRECTOR OF INCOME TAX	October 31, 2005
MCKINSEY AND CO INC PHILLIPPINES Vs. ASSISTANT DIRECTOR OF INCOME TAX	October 31, 2005
MEENAKSHI DEVI Vs. ASSTT CIT	February 28, 2005
MEHRATEX INDIA LTD Vs. DY CIT CIRCLE 6 5	April 29, 2005
METALLIZING EQUIPMENT Vs. JOINT CIT	June 6, 2005
METCHEM CANADA INC Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 2005
MILIND C SHRIVASTAVA Vs. JOINT COMMISSIONER OF INCOME TAX	January 31, 2005
MINDTREE CONSULTING P LTD Vs. ASSTT CIT	November 25, 2005
MOGI PRINTING WORKS Vs. INCOME TAX OFFICER	February 25, 2005
MOHAN LAL ARORA Vs. DEPUTY CIT SPECIAL RANGE 29	May 26, 2005
MOHAN RAJ CHHAJER Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 2005
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE 34	January 28, 2005
MOTOROLA INC Vs. DEPUTY C I T	June 22, 2005
MS PAYAL KAPUR Vs. ASSTT C I T	November 18, 2005
MUKESH D AMBANI Vs. ASTT COMMISSIONER OF INCOME TAX	April 29, 2005
MURLIDHAR KANOI Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 12, 2005
MYSORE SUGAR CO LTD Vs. DY CIT	September 30, 2005
NARAYAN RAM CHHABA Vs. ITO WARD I NAGAUR	July 13, 2005
NARENDRA KUMAR Vs. INCOME TAX OFFICER	February 25, 2005
NARINDER JEET KANWAR Vs. DY DIRECTOR OF INCOME TAX	November 18, 2005
NATIONAL AGRICULTURAL CO OP Vs. JOINT CIT SPL RANGE 14	September 9, 2005
NATIONAL PANASONIC INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 2, 2005
NAVEEN OIL AND GINNING MILLS Vs. INCOME TAX OFFICER	July 27, 2005
NAVIN KUMAR ASHU BAGLA Vs. JT CIT	November 17, 2005
NIKKY ENTERPRISES P LTD Vs. DY CIT CENTRAL CIRCLE 1 5	March 15, 2005
OM ENGINEERS AND BUILDERS Vs. INCOME TAX OFFICER	August 31, 2005
ORIENT PRESS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 30, 2005
P G ELECTRONICS Vs. INCOME TAX OFFICER	October 7, 2005
P JAYANTILAL CO P LTD Vs. DY CIT	February 15, 2005
PANKAJ JAIN Vs. ITO	April 25, 2005
PARGAT SINGH Vs. INCOME TAX OFFICER	April 25, 2005
PEDDA SANKARA RAO Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 13, 2005
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. ASSTT CIT	July 21, 2005
PEERLESS SECURITIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 8, 2005
PEPPERI + FUCHS INDIA LTD Vs. DEPUTY CIT CIRCLE 14 1	September 30, 2005
PICCADILY HOLIDAY RESORTS LIMITED Vs. DCIT	April 21, 2005
POONAM RANI SINGH Vs. DCIT	September 2, 2005
POONAM RANI SINGH Vs. DY CIT	September 2, 2005
PRADEEP SINGH Vs. DCIT	February 11, 2005
PRAKASH CHAND VIJ Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2005
PRAKASH RAATHI Vs. INCOME TAX OFFICER	October 28, 2005
PRASAD PRODUCTIONS P LTD Vs. DCIT	September 30, 2005
PROCESS PUMPS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 2, 2005
PROMAIN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 7, 2005
PUKHRAJ JAIN Vs. INCOME TAX OFFICER	September 30, 2005
PUNJAB NATIONAL BANK Vs. DCIT	May 4, 2005
PUSHPAM SYNTHETICS P LTD Vs. ASSTT CIT	July 20, 2005
R K SONI Vs. ITO	October 28, 2005
RACHHPAL SINGH Vs. INCOME TAX OFFICER	February 3, 2005
RAI SAHEB REKHCHAND MOHOTA SPG WVG MILLS LTD Vs. DY CIT	January 11, 2005
RAJ KUMAR CHAWLA Vs. INCOME TAX OFFICER	January 31, 2005
RAJARAM RAJENDER BHANDARI AND PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2005
RAJENDRA KUMAR Vs. INCOME TAX OFFICER	February 7, 2005
RAJKUMAR NIYATI Vs. INCOME TAX OFFICER	October 4, 2005
RAKESH RAMANI Vs. ITO	March 7, 2005
RAMA BOILED MODERN RICE MILL Vs. ITO	August 9, 2005
RAMESHWAR SONI Vs. ASSTT CIT INV CIRCLE 3	June 24, 2005
RAVI BUS SERVICE Vs. INCOME TAX OFFICER	May 6, 2005
REALTY FINANCE LEASING P LTD Vs. ITO	August 31, 2005
RECON OIL INDUSTRIES LTD Vs. MW JOINT CIT	February 10, 2005
RELIANCE ENERGY LTD FORMERLY KNOWN AS B S E S Vs. D C I T SPECIAL RANGE 30	December 21, 2005
RELIANCE INDUSTRIES LTD Vs. DDI INTERNATIONAL TAXATION 2 I	February 8, 2005
RHYTHM EXPORTS P LTD Vs. ITO	January 31, 2005
ROBORANT INVESTMENT P LTD Vs. WEALTH TAX OFFICER 3 3 1	November 30, 2005
ROYAL AIRWAYS LTD Vs. ADDITIONAL DIRECTOR OF INCOME TAX	October 31, 2005
RUDRACHAR ANITA METAL WORKS Vs. DY CIT	March 30, 2005
S K ENGINEERING Vs. JOINT COMMISSIONER OF INCOME TAX ASST SPECIAL RANGE II	August 2, 2005
S PRASAD RAJU Vs. DY CIT	February 25, 2005
S R GIRI Vs. INCOME TAX OFFICER	March 29, 2005
SAHNI NATARAJAN AND BAHL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 9, 2005
SAKAY TRADERS Vs. ADDL CIT	May 31, 2005
SALORA INTERNATIONAL LTD Vs. ADDITIONAL CIT	January 14, 2005
SAMAY ELECTRONICS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX	December 2, 2005
SAMSUNG ELECTRONICS COMPANY LTD Vs. INCOME TAX OFFICER	February 18, 2005
SANAT PRODUCTS LTD Vs. DY CIT	September 16, 2005
SARB CONSULATE MARINE PRODUCTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2005
SARDARI LAL OBERAI Vs. INCOME TAX OFFICER	June 8, 2005
SARDARI LAL OBERAI MEMORIAL CHARITABLE TRUST Vs. ITO	March 29, 2005
SAT NARAIN Vs. INCOME TAX OFFICER	March 15, 2005
SATISH H PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2005
SATISH H PATEL Vs. DY CIT	January 31, 2005
SAW PIPES LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 20, 2005
SAYAJI SALUNKHE Vs. INCOME TAX OFFICER	December 23, 2005
SECRETARY BOARD OF SECONDARY EDUCATION Vs. INCOME TAX OFFICER	February 8, 2005
SHAH INVESTMENTS FINANCIAL DEVELOPMENTS CONSULTANTS LTD Vs. ASSTT CIT	July 27, 2005
SHAHID ATIQ Vs. ITO WARD 5 8	June 30, 2005
SHAKUNTLA DEVI Vs. INCOME TAX OFFICER	November 10, 2005
SHANMUGAM NARAYANASWAMY Vs. ITO WARD 13 3	June 17, 2005
SHANMUGAM NARAYANASWAMY Vs. INCOME TAX OFFICER	June 17, 2005
SHASHI INVESTMENT FINANCE LTD ITO Vs. STATE	September 30, 2005
SHYAM KAMAL INDUSTRIES P LTD Vs. ITO COY WARD 8 3	June 29, 2005
SIGMA SECURITIES Vs. JCIT SPL RG 28	July 4, 2005
SIKKIM JANSEVA PRATISTHAN P LTD Vs. DY CIT SPL RANGE 26	September 30, 2005
SKYLINE ENGINEERING CONTRACTS I P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 2005
SNAM PROGETTI SPA Vs. JOINT COMMISSIONER OF INCOME TAX	April 1, 2005
SOFTWARE TECHNOLOGY PARKS OF INDIA Vs. ITO TDS 1	January 24, 2005
SOM DATT BUILDERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 27, 2005
SONATA INFORMATION TECHNOLOGY LTD Vs. DY CIT	November 11, 2005
SONATA SOFTWARE LTD Vs. ITO	April 28, 2005
SPACO CARBURETTORS I LTD Vs. ASSTT CIT CIRCLE 4 5	May 17, 2005
SPFL SECURITIES LTD Vs. DY CIT CIRCLE 3 5 NEW DELHI	September 30, 2005
SRI E M JOHNY Vs. DY COMMISSIONER OF INCOME TAX	July 21, 2005
SRI MAHAMUNI TRUST Vs. COMMISSIONER APPEALS V	September 29, 2005
SRI RAMAKRISHNA MILLS CBE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 1 COIMBATORE	July 7, 2005
SRI V UPPALAIAH Vs. DCIT RANGE 3	March 28, 2005
ST STEPHENS HOSPITAL Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 51 1	October 21, 2005
STATE BANK OF HYDERABAD Vs. JCIT ASSTS S R 4	March 18, 2005
STERIPLATE P LTD Vs. ASSTT CIT	August 19, 2005
SUB REGISTRAR REWARI Vs. INCOME TAX OFFICER	July 29, 2005
SUIZER PUMPS INDIA LTD Vs. JOINT CIT	October 26, 2005
SUNDER MAL SAT PAL Vs. INCOME TAX OFFICER	January 31, 2005
SUNEEL DARSHAN Vs. ITO	January 6, 2005
SUPREME COLLECTIONS I P LTD Vs. DY CIT	June 27, 2005
SWAN MILLS LTD Vs. ADDL CIT	December 8, 2005
SWIRE HOLDINGS P LTD Vs. ITO	February 8, 2005
T ACHYUTHA RAO Vs. ASST COMMISSIONER OF INCOME TAX	September 20, 2005
T N VOHRA Vs. DY CIT	May 13, 2005
T S MANOCHA Vs. DY CIT	August 17, 2005
TAMIL NADU MINERALS LTD Vs. JT CIT SPL RANGE VII	May 16, 2005
TARA SINGH Vs. DY COMMISSIONER OF WEALTH TAX	July 2, 2005
TARANBIR SINGH SAWHNEY Vs. DY CIT NA CIR 11 1	September 30, 2005
TEJRAJ CHOPADA Vs. INCOME TAX OFFICER	July 22, 2005
THAI AIRWAYS INTERNATIONAL LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	January 28, 2005
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs. ASSTT CIT	January 1, 2005
TIDEWATER MARINE INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 7, 2005
TIMRAJ SINGH Vs. INCOME TAX OFFICER	May 27, 2005
TOYO ENGG INDIA LTD Vs. JT CIT	September 13, 2005
TRANSMISSION CORPN OF AP LTD Vs. ASSTT CIT CIRCLE 2	February 24, 2005
TUSHAKO PUMPS LTD Vs. ASSTT CIT	January 31, 2005
UDAI PLASTIC PVT LTD Vs. INCOME TAX OFFICER	October 5, 2005
V KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 26, 2005
V PINTO CO Vs. DY CIT	February 9, 2005
VANAIK INVESTORS LTD Vs. ITO	August 1, 2005
VARSHA G SALUNKE Vs. DY CIT CIRCLE 31 1	September 27, 2005
VARSHA G SALUNKE L/H OF LATE SHRI G B SALUNKE NEW BOMBAY MULTIPLE SERVICES AND CONSULTANTS Vs. DY CIT	March 24, 2005
VASU FARMS P LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE XI	March 7, 2005
VASU FARMS P LTD Vs. DY CIT	March 7, 2005
VELLAMMAL EDUCATIONAL TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 11, 2005
VENGAT BAVA Vs. DY CIT	June 24, 2005
VIBHUTI GUDDA MINES P LTD Vs. ASSTT CIT	March 22, 2005
VIDIT KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 20, 2005
VIJAY CONSTRUCTION CO Vs. DY CIT RANGE 12 3	May 31, 2005
VIJAY KAUSHIK Vs. ITO WARD 38 4 NEW DELHI	September 21, 2005
VIJAY KUMAR Vs. INCOME TAX OFFICER	June 8, 2005
VIJAY SEHGAL HUF Vs. ASST C I T RANGE II	October 14, 2005
VIJAYA ENTERPRISES Vs. ITO TDS WARD 16 2	October 8, 2005
VIKAS OIL MILL Vs. INCOME TAX OFFICER	February 14, 2005
VIKRAM INTERNATIONAL Vs. ASSISTANT CIT	June 14, 2005
VINAY T KARNAWAT Vs. INCOME TAX OFFICER	May 31, 2005
VISHNU KUMAR GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2005
VLS FINANCE LTD Vs. DY CIT SPL RANGE 10	August 31, 2005
VXL INSTRUMENTS LTD Vs. JOINT CIT	October 5, 2005
W C SHAW PVT LTD Vs. A C I T	January 31, 2005
WARREN LABORATORIES P LTD Vs. DY CIT	May 19, 2005
WIMCO EXPORTS LTD Vs. ADDL CIT	August 30, 2005
WIPRO LTD Vs. DY COMMISSIONER OF INCOME TAX	June 21, 2005

Year 2005 of INCOME TAX APPELLATE TRIBUNAL

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