A P S E B Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 5, 2004 |
A P S E B Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE I
|
April 5, 2004 |
ABDUL WAHID GEHLOT Vs. INCOME TAX OFFICER
|
September 21, 2004 |
ABODE CONSTRUCTION LTD Vs. INCOME TAX OFFICER
|
September 30, 2004 |
ACIT Vs. SHAKTI BUILDERS
|
December 27, 2004 |
ACIT Vs. LAVISH APARTMENTS P LTD
|
June 21, 2004 |
ACIT Vs. STAR FERRO ALLOYS P LTD
|
May 11, 2004 |
ACIT INV Vs. P N WRITER AND CO
|
August 6, 2004 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASANT AHLUWALIA
|
June 25, 2004 |
ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTIONS Vs. N SELVARAJOULU
|
March 31, 2004 |
ADDL C I T SPL RG 15 Vs. ASHOK ALCO CHEM LTD
|
June 30, 2004 |
ADDL CIT Vs. KWALITY FROZEN FOODS LTD
|
October 5, 2004 |
ADDL CIT SPL RANGE 44 Vs. MRS MADHUR I TECKCHANDANEY
|
September 30, 2004 |
AJITKUMAR C KAMDAR Vs. DY CIT
|
February 26, 2004 |
ALELI CO P LTD Vs. DY CIT
|
August 31, 2004 |
ALELI CO P LTD Vs. DY CIT CIRCLE 6 2
|
September 29, 2004 |
ALL INDIA PERSONALITY ENHANCEMENT AND CULTURAL CENTRE FOR SCHOLARS AIPECS SOCIETY Vs. DCIT
|
June 25, 2004 |
ALL INDIA PRIMARY TEACHERS FEDERATION Vs. DIRECTOR OF INCOME TAX EXEMPTION
|
June 4, 2004 |
AMAN PORTFOLIO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 27, 2004 |
AMAR RAJA BATTERIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
April 27, 2004 |
AMAR RAJA BATTERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 27, 2004 |
AMRIT APARTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 5, 2004 |
ANAND KUMAR AGARWAL HUF Vs. ASSTT CIT
|
August 4, 2004 |
ANAND PRAKASH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2004 |
ANANT R THAKORE Vs. ASSTT CIT
|
December 14, 2004 |
ANGOORI DEVI JAIN Vs. ITO
|
September 22, 2004 |
ANIL AGGARWAL Vs. ITO
|
January 23, 2004 |
ANIL GUPTA Vs. ASSESSING OFFICER
|
June 4, 2004 |
ANSAL PROPERTIES IND LTD Vs. DY CIT ASSTT
|
February 11, 2004 |
APOLLO TYRES LIMITED Vs. ACIT
|
March 23, 2004 |
ARCHITECHTURAL ASSOCIATES Vs. ACIT
|
November 3, 2004 |
ARTIST TREE P LTD Vs. INCOME TAX OFFICER
|
January 30, 2004 |
ARVIND BHARTIYA VIDYALAYA SAMITI Vs. INCOME TAX OFFICER
|
June 14, 2004 |
ASHOK KUMAR AGARWAL Vs. INCOME TAX OFFICER
|
June 29, 2004 |
ASSAM TEA CO Vs. INCOME TAX OFFICER
|
January 27, 2004 |
ASSIST COMMR OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
|
April 6, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYT ENGG CO P LTD
|
September 1, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA S P A
|
February 23, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTA CHOPRA
|
December 30, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGA DEVI SANGANERIA L/R OF LATE MATADIN SANGANARIA
|
July 30, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRITAN HAPPY HOME P LTD
|
July 27, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN STEEL INDUSTRIES INDIA
|
September 28, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAISH BROS AND CO LTD
|
July 12, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G P TAPARIA
|
February 27, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUPREME RAYONS P LTD
|
February 27, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PADAM CHAND BHANSALI
|
July 1, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JYOTI DEVI
|
June 9, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL NAVARATNA COMPLEX
|
December 16, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE MANGI LAL THROUGH L/H BADRI PRASAD BHATIA
|
January 7, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHTAB CHAND PANNA LAL
|
March 19, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N SASIKALA
|
December 7, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMIER CONSOLIDATED CAPITAL TRUST I LTD
|
March 11, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SWARNAKAR
|
November 29, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M M SALES AGENCIES
|
August 5, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARTHUR ANDERSON AND CO
|
December 31, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANOOP KUMAR
|
December 28, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX RANGE I Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
|
February 25, 2004 |
ASSISTANT COMMISSIONER OF WEALTH TAX INV Vs. RAMESH PERSHAD GOEL L/R OF SHRI GANESH PERSHAD GOEL DECEASED
|
January 30, 2004 |
ASSOCIATED HOTELS LTD Vs. JT CIT
|
September 10, 2004 |
ASST CIT Vs. PRIME SECURITIES LTD
|
March 10, 2004 |
ASST COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN LAL SHRIRAM PVT LTD
|
December 12, 2004 |
ASSTT C I T SPL RANGE Vs. HUGHES SERVICES FE PTE LTD AS AGENT OF MR VESTEL HOWARD
|
November 30, 2004 |
ASSTT CIT Vs. RAMESH C SUGANDH
|
February 27, 2004 |
ASSTT CIT Vs. GIRISH SAREEN
|
September 27, 2004 |
ASSTT CIT Vs. S DHARAMCHAND JAIN
|
August 16, 2004 |
ASSTT CIT Vs. MAXCARE LABORATORIES LTD
|
June 22, 2004 |
ASSTT CIT Vs. X L PETROCHEM P LTD
|
May 3, 2004 |
ASSTT CIT Vs. P Z ESTATES P LTD
|
December 20, 2004 |
ASSTT CIT Vs. REKHA BHANDARI
|
March 23, 2004 |
ASSTT CIT Vs. UMA BADHIA
|
August 9, 2004 |
ASSTT CIT Vs. NAFFAR CHANDRA JUTE MILLS LTD
|
February 25, 2004 |
ASSTT CIT Vs. LAXMI SAILAJA TRADERS
|
September 8, 2004 |
ASSTT CIT Vs. RAM SAHAI WOOL COMBERS P LTD
|
June 25, 2004 |
ASSTT CIT Vs. PANACHAYIL INDUSTRIES
|
January 1, 2004 |
ASSTT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD
|
October 18, 2004 |
ASSTT COMMISSIONER OF INCOME TAX Vs. GIAN CHAND DHAWAN
|
January 21, 2004 |
ASSTT COMMISSIONER OF INCOME TAX Vs. MAXCARE LABORATORIES LTD
|
June 22, 2004 |
ASSTT COMMR OF INCOME TAX Vs. KULDIP CHAND AND SONS
|
December 1, 2004 |
ATMARAM MAHIPAL Vs. INCOME TAX OFFICER
|
September 14, 2004 |
AUSTRIA MICRO SYSTEMS INTERNATIONAL AG Vs. INCOME TAX OFFICER
|
September 30, 2004 |
B D PANDA Vs. JOINT CIT
|
February 23, 2004 |
B SUBHADRA L/R OF B PAPARAJU Vs. INCOME TAX OFFICER
|
July 30, 2004 |
BABU RAM Vs. ITO
|
February 23, 2004 |
BAI SONABAI HIRJI AGIARY TRUST Vs. 5TH I T O
|
September 22, 2004 |
BAIJNATH PRASAD GOYAL Vs. INCOME TAX OFFICER
|
December 17, 2004 |
BAJAJ AUTO HOLDINGS LTD Vs. DY CIT SPECIAL RANGE 3
|
June 17, 2004 |
BAJAJ AUTO HOLDINGS LTD Vs. D C I T SPECIAL RANGE 3
|
June 17, 2004 |
BAJAJ AUTO LTD Vs. JOINT CIT
|
August 5, 2004 |
BAJAJ HINDUSTHAN LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 19, 2004 |
BAJRANG LAL BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 18, 2004 |
BAJRANG TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 19, 2004 |
BALKRISHNA R NAIK Vs. JOINT CIT
|
August 30, 2004 |
BANK OF BARODA Vs. JOINT CIT
|
December 16, 2004 |
BARMATICS Vs. DY CIT
|
December 28, 2004 |
BATIVALA KARANI Vs. ASSTT CIT
|
December 28, 2004 |
BECHTEL INDIA PRIVATE LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 27, 2004 |
BHAGWANDAS V KALRO Vs. WTO
|
October 1, 2004 |
BIYANI CHAMBAL KA MAHABHANDAR Vs. INCOME TAX OFFICER
|
September 13, 2004 |
BPL REFRIGERATION LIMITED Vs. ASST COMMISSIONER OF INCOME TAX
|
March 30, 2004 |
BPL REFRIGERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 30, 2004 |
BRIJ BHUSHAN AGARWAL Vs. CIT
|
October 25, 2004 |
BROSWEL PHARMACEUTICAL INC Vs. INCOME TAX OFFICER
|
January 12, 2004 |
BURHANI TRADING COMPANY Vs. ITO
|
March 30, 2004 |
BURLINGTONS EXPORTS TAJ MAHAL HOTEL Vs. ACIT
|
June 25, 2004 |
BUS OPERATORS ASSOCIATION Vs. ASSTT CIT
|
September 9, 2004 |
C N ANANTHARAM Vs. ASSTT CIT
|
July 30, 2004 |
C P NANDA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 25, 2004 |
CAMBRIAN HALL EDUCATIONAL TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 11, 2004 |
CAPT J G JOSEPH Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 28, 2004 |
CH RAGHVENDRA SINGH Vs. ASSTT CIT
|
July 23, 2004 |
CHEMPLAST SANMAR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 2004 |
CHHATAR EXTRACTIONS P LTD Vs. INCOME TAX OFFICER
|
January 9, 2004 |
CHHOTULAL AJITSINGH AND CO Vs. INCOME TAX OFFICER
|
June 3, 2004 |
CONTAINER CORPORATION OF INDIA LTD Vs. DCIT
|
October 12, 2004 |
CORROSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 13, 2004 |
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 1, 2004 |
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 13, 2004 |
CRAY RESEARCH INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 26, 2004 |
CREDIT LLYONNAIS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 2004 |
D C I T Vs. MANGAL DAYAK CHIT FUND P LTD
|
August 31, 2004 |
D C I T SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS PVT LTD
|
October 8, 2004 |
DALAL ASSOCIATES Vs. DY CIT
|
August 13, 2004 |
DATAMATICS FINANCIAL SERVICES LTD Vs. JCIT SPECIAL RANGE 25
|
August 25, 2004 |
DAVID DHAWAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 21, 2004 |
DCIT Vs. LAB INDIA INSTRUMENTS P LTD
|
December 20, 2004 |
DCWT Vs. NB SYED JAFFAR ALI KHAN
|
August 18, 2004 |
DEESHE APPLIANCES PVT LTD THROUGH DIRECTOR SHEHANSHAH TALWAR Vs. ACIT
|
February 24, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAPAN AIRLINES CO LTD
|
November 24, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GVS INVESTMENTS P LTD
|
June 22, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROSHAN SINGH
|
December 30, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL AND SONS
|
July 30, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIVEK PAUL
|
January 16, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. E STANTONE
|
May 31, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA REFRACTORIES LTD
|
September 13, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA SPONGE IRON LTD
|
April 28, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DELHI IRON AND STEEL CO LTD
|
July 30, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHALASA GASES AND CHEMICALS P LTD
|
April 1, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY
|
March 4, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ORIENTAL GENERAL INSURANCE CO LTD
|
September 29, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD
|
December 1, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALL RUSSIA SCIENTIFIC RESEARCH INSTITUTE OF CABLE INDUSTRY
|
September 29, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS CO LTD
|
June 17, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANMIT ARCADE P LTD
|
September 17, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARCHNA DEVI
|
May 12, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT CO P LTD
|
November 18, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILK FOOD MFRS LTD
|
November 30, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVINDLAL M PARIKH
|
November 16, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUNIL UMASHANKAR RUNGTA
|
April 28, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. NARENDRA MOHAN BAGROY
|
March 4, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. B ARUNKUMAR TRADING LTD
|
December 29, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR
|
December 27, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 14 AND DY CIT SPL RG 1 Vs. INDIAN HOTELS CO LTD
|
August 23, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 Vs. MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD
|
August 19, 2004 |
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 35 Vs. GALAXY DYEING AND PRINTING MILLS PVT LTD
|
March 9, 2004 |
DEV RAJ Vs. INCOME TAX OFFICER
|
November 19, 2004 |
DEVSHI RAMJI MAKWANA Vs. ITO
|
August 24, 2004 |
DHANSUKHLAL C PATEL Vs. ITO
|
September 30, 2004 |
DILEEP NAGESHWARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 29, 2004 |
DINESH CHAND Vs. JOINT CIT SPECIAL RANGE MORADABAD
|
May 20, 2004 |
DINESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 2004 |
DISTINCTIVE PROPERTIES LEASING LTD Vs. ITO
|
July 30, 2004 |
DURDANA KHATOON Vs. DY CIT
|
October 29, 2004 |
DURGA TRADERS Vs. ITO
|
June 11, 2004 |
DY C I T Vs. GOPAL KRISHAN BUILDERS
|
April 30, 2004 |
DY CIT Vs. DEEPAK SETH
|
August 27, 2004 |
DY CIT Vs. MAHENDRA KUMAR GUPTA
|
June 29, 2004 |
DY CIT Vs. HARYANA WAREHOUSING CORPN
|
September 15, 2004 |
DY CIT Vs. NARENDRA KUMAR LUNAWAT
|
June 29, 2004 |
DY CIT Vs. R R B CONSULTANTS ENGINEER P LTD
|
August 6, 2004 |
DY CIT Vs. R R B CO TANTS ENGINEER P LTD
|
August 6, 2004 |
DY CIT Vs. SWAGAT MOTORS GENERAL FINANCE CO P LTD
|
August 24, 2004 |
DY CIT Vs. SHREYANS INDUSTRIES LTD
|
August 23, 2004 |
DY CIT Vs. NIDHISH TRADING CO
|
October 28, 2004 |
DY CIT Vs. UNITHERM ENGINEERS P LTD
|
August 23, 2004 |
DY CIT Vs. DAMODARDAS JERAMBHAI WADHWA
|
April 2, 2004 |
DY CIT CIRCLE 6 1 V B ARUNKUMAR TRADING LTD Vs. STATE
|
December 29, 2004 |
DY CIT SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS P LTD
|
October 8, 2004 |
DY COMMISSIONER OF I T SR 3 Vs. TATA HONEYWELL LTD
|
December 8, 2004 |
DY COMMISSIONER OF INCOME TAX Vs. UDAY S KOTAK KOTAK MAHINDRA BANK LTD
|
June 28, 2004 |
DY COMMISSIONER OF INCOME TAX Vs. KONKAN BARGE BUILDERS P LTD
|
March 4, 2004 |
DY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY
|
January 22, 2004 |
DY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD
|
December 1, 2004 |
DY COMMISSIONER OF INCOME TAX DIVN I Vs. SRI C P KUNHIMOHAMMED
|
December 15, 2004 |
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. SRI NARENDRA MOHAN BAGROY
|
January 22, 2004 |
DY COMMN OF INCOME TAX Vs. SUDARSHAN CHEMICALS LTD
|
July 22, 2004 |
DY COMMR OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LTD
|
August 9, 2004 |
EAST WEST RESCUE PVT LTD Vs. DY CIT SPL RANGE 14
|
March 5, 2004 |
ELEGANT CHEMICALS ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 2004 |
ENSCO MARITIME LIMITED AS AGENT OF MR JERRY SAMUEL GRENINGAR Vs. DCIT SPL RANGE
|
July 26, 2004 |
EQBAL AHMED CO Vs. ITO
|
April 22, 2004 |
EUREKA SALES CORPN Vs. ASSTT CIT
|
June 14, 2004 |
EXCELLENT ASSOCIATES Vs. JT COMMISSIONER OF INCOME TAX SPL RANGE 52
|
October 7, 2004 |
EXECUTIVE ENGINEER PH DIVISION BERHAMPUR Vs. ADDL CIT
|
March 25, 2004 |
F F E MINERALS INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 21, 2004 |
F RAMESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 21, 2004 |
FIFTY FIFTY FINANCE AND MANAGEMENT CONSULTANTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2004 |
FIFTY FIFTY FINANCE MANAGEMENT CONSULTANTS P LTD Vs. ASSTT CIT
|
September 29, 2004 |
GAL OFFSHORE SERVICES LIMITED NOW THE GREAT EASTERN SHIPPING CO LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
June 7, 2004 |
GMS TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2004 |
GOA CARBON LTD Vs. DY CIT
|
December 27, 2004 |
GODAVARI CAPITAL LTD Vs. DY CIT
|
June 30, 2004 |
GODAVARI CAPITAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 30, 2004 |
GOVIK ELECTRICALS P LTD Vs. JOINT CIT SPECIAL RANGE 15
|
December 27, 2004 |
GOVIK ELECTRICALS PVT LTD Vs. JCIT SPL RG 15
|
December 27, 2004 |
GOVINDARAJ GANESH ENTERPRISES Vs. INCOME TAX OFFICER
|
May 18, 2004 |
GRASIM INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
November 2, 2004 |
GRINDWELL NORTON LTD Vs. DCIT SPL RG 23
|
August 31, 2004 |
GURPARSHAD TRUST REGD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 2004 |
GYARSI LAL GUPTA AND SONS PROP OF HOTEL GOYAL Vs. INCOME TAX OFFICER
|
October 21, 2004 |
H M SATYANARAYANA SETTY AND SON CO Vs. INCOME TAX OFFICER
|
June 29, 2004 |
H P STATE FOREST CORPN LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE
|
December 24, 2004 |
HAJI NAZIR HUSSAIN Vs. INCOME TAX OFFICER
|
June 30, 2004 |
HARENDRAPAL SINGH BRATIA Vs. CIT
|
June 11, 2004 |
HARISH SETH Vs. DY CIT
|
July 29, 2004 |
HCL LTD Vs. ASSTT CIT
|
August 31, 2004 |
HERO CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 2004 |
HIND BOOK HOUSE Vs. INCOME TAX OFFICER
|
November 9, 2004 |
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. JT COMMISSIONER OF INCOME TAX T D S RANGE: 50
|
March 24, 2004 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 30, 2004 |
HINDUSTAN TIN WORKS LTD Vs. DEPUTY CIT
|
July 19, 2004 |
HINDUSTAN TIN WORKS LTD Vs. D C OF INCOME TAX
|
July 19, 2004 |
HISSARIA BROS Vs. ITO
|
March 19, 2004 |
HISSARIA BROTHERS Vs. INCOME TAX OFFICER
|
March 19, 2004 |
HOTEL KUMAR PALACE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 19, 2004 |
HUKAMCHAND S OSWAL Vs. INCOME TAX OFFICER
|
May 17, 2004 |
I C B LIMITED Vs. I T O
|
May 27, 2004 |
IMPSAT P LTD Vs. ITO
|
July 28, 2004 |
INCHCAPE INDIA PRIVATE LIMITED Vs. ACIT
|
February 25, 2004 |
INCOME TAX OFFICER Vs. SHEKHAR SOOD
|
November 30, 2004 |
INCOME TAX OFFICER Vs. KANCHAN OIL INDUSTRIES LTD
|
October 19, 2004 |
INCOME TAX OFFICER Vs. PRAKASHCHAND SONI
|
July 30, 2004 |
INCOME TAX OFFICER Vs. DILIP SHIRODKAR
|
January 27, 2004 |
INCOME TAX OFFICER Vs. M S KUMARASWAMY
|
January 30, 2004 |
INCOME TAX OFFICER Vs. SELCHEM ENGINEERS P LTD
|
April 16, 2004 |
INCOME TAX OFFICER Vs. SOMNATH NAIK AND SONS HUF
|
June 28, 2004 |
INCOME TAX OFFICER Vs. MOOLCHAND NAHTA
|
September 16, 2004 |
INCOME TAX OFFICER Vs. NATIONAL AUTOMOBILES
|
October 18, 2004 |
INCOME TAX OFFICER Vs. C CHHOTALAL TEXTILES P LTD
|
March 22, 2004 |
INCOME TAX OFFICER Vs. PUKHRAJ N JAIN
|
March 22, 2004 |
INCOME TAX OFFICER Vs. CHAROMATIC DYESTUFF LTD
|
July 16, 2004 |
INCOME TAX OFFICER Vs. AUSTRIA MICRO SYSTEMS INTERNATIONAL AG
|
September 30, 2004 |
INCOME TAX OFFICER Vs. CHOTULAL AJIT SINGH
|
December 1, 2004 |
INCOME TAX OFFICER Vs. VIVEK PRABHAKAR KUNTE
|
July 21, 2004 |
INCOME TAX OFFICER Vs. KIRAN ENTERPRISES
|
July 1, 2004 |
INCOME TAX OFFICER Vs. ASHOK KUMAR
|
July 30, 2004 |
INCOME TAX OFFICER Vs. CHOHTAN CONSTRUCTION CO
|
March 5, 2004 |
INCOME TAX OFFICER Vs. UDAI MOHAN AND CO
|
August 17, 2004 |
INCOME TAX OFFICER Vs. RESMA DEVI
|
November 17, 2004 |
INCOME TAX OFFICER Vs. SUJATA DEVI
|
September 14, 2004 |
INCOME TAX OFFICER Vs. PREM RAHEJA
|
September 14, 2004 |
INCOME TAX OFFICER Vs. KAILASH SHARMA AND SONS
|
June 10, 2004 |
INCOME TAX OFFICER Vs. SATYA PRAKASH GUPTA
|
July 23, 2004 |
INCOME TAX OFFICER Vs. PEARL ORGANIC COATINGS
|
July 1, 2004 |
INCOME TAX OFFICER Vs. PRAKASH CHAND
|
December 22, 2004 |
INCOME TAX OFFICER Vs. PURNIMA DEVI GUPTA
|
January 30, 2004 |
INCOME TAX OFFICER Vs. KUNDANMAL SURANA
|
March 24, 2004 |
INCOME TAX OFFICER Vs. SHEETAL SUNDAR TRUST
|
July 5, 2004 |
INCOME TAX OFFICER Vs. M S ADVANCE P LTD
|
August 31, 2004 |
INCOME TAX OFFICER Vs. RAJ KUMAR BANSAL
|
December 8, 2004 |
INCOME TAX OFFICER TDS Vs. MALAYALA MANORAMA CO LTD
|
March 19, 2004 |
INDIRA MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 20, 2004 |
INDO AMERICAN SOCIETY Vs. ASSTT DIT EXEMPTION
|
May 10, 2004 |
INSILCO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 22, 2004 |
INTERNATIONAL AIRPORT AUTHORITY OF INDIA LTD Vs. DCIT SPECIAL RANGE 14
|
December 27, 2004 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA LTD Vs. DY CIT
|
December 27, 2004 |
INTERSIL INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL RANGE 30
|
October 29, 2004 |
ITO Vs. MIDAS TOUCH EXPORTS
|
August 24, 2004 |
ITO Vs. SURINDER KUMAR GUPTA
|
June 9, 2004 |
ITO Vs. B R SPINNERS P LTD
|
April 8, 2004 |
ITO Vs. YASHWANTRAO CHAVAN INSTITUTE OF SCIENCE
|
March 25, 2004 |
ITO Vs. TOLARAM PHUSARAM
|
January 6, 2004 |
ITO Vs. N K DUBEY
|
June 25, 2004 |
ITO Vs. PRAKASH CHAND LUNIA
|
September 15, 2004 |
ITO Vs. SHAM LAL
|
June 29, 2004 |
ITO Vs. DURGA DASS DEVKI NANDAN KANGRA
|
September 22, 2004 |
ITO Vs. SURANA TRADERS C/O S G SALECHA AND CO
|
August 31, 2004 |
ITO Vs. GOPICHAND P GODHWANI
|
October 11, 2004 |
ITO Vs. ALLIED METAL ENGG
|
September 8, 2004 |
ITO Vs. VIJAY SINGH
|
January 28, 2004 |
ITO Vs. NEETA RANI
|
June 28, 2004 |
ITO V D B TARAPOREVALA SONS CO P LTD Vs. STATE
|
August 26, 2004 |
J B ADVANI AND CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 30, 2004 |
J B EDUCATIONAL SOCIETY Vs. ASSTT DIT
|
July 26, 2004 |
J C I T SPECIAL RANGE Vs. ARIHANT THREADS LTD
|
January 7, 2004 |
J C I T SPL RANGE 14 Vs. NATIONAL AGRICULTURE CO OPERATIVE MARKETING FEDERATION OF INDIA
|
June 28, 2004 |
J S KAMATH Vs. GIFT TAX OFFICER
|
February 27, 2004 |
JAGAN NATH SINGH LODHA Vs. INCOME TAX OFFICER
|
June 15, 2004 |
JAGATDAL JUTE INDUSTRIES LTD Vs. DY CIT
|
July 21, 2004 |
JAGDISH LAL Vs. INCOME TAX OFFICER
|
November 22, 2004 |
JAIHIND BOTTLING CO P LTD Vs. ASSTT CIT
|
December 13, 2004 |
JAIN METAL COMPONENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 2004 |
JAIN UDHAY HOSIERY P LTD Vs. ASSTT CIT
|
August 17, 2004 |
JAMES MACKINTOSH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 28, 2004 |
JAMMU RURAL BANK Vs. INCOME TAX OFFICER
|
September 20, 2004 |
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ASSTT CIT
|
July 20, 2004 |
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ACIT RANGE 1
|
July 20, 2004 |
JASWANT SINGH Vs. INCOME TAX OFFICER
|
October 29, 2004 |
JAYA JAWAHAR KANUNGO Vs. ITO
|
September 1, 2004 |
JAYASREE ROYCHOWDHURY Vs. ASSTT COMMISSIONER OF INCOME TAX
|
October 8, 2004 |
JCIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA
|
July 6, 2004 |
JCIT SPECIAL RANGE 22 Vs. SHREYAS S MORAKHIA
|
January 28, 2004 |
JINDAL EXPORTS LTD Vs. ITO
|
September 30, 2004 |
JOHREE SAREE HOUSE Vs. INCOME TAX OFFICER
|
June 29, 2004 |
JOINT CIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA
|
July 6, 2004 |
JOINT CIT Vs. WEST BENGAL TRADING AGENCY
|
January 30, 2004 |
JOINT CIT Vs. SUMATINATH ENTERPRISES
|
August 31, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. DIGITAL EQUIPMENTS INDIA LTD
|
March 10, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. CITICROP OVERSEAS SOFTWARES LTD
|
July 5, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. REDDYS LABORATORIES LTD
|
February 25, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. SWASTIKA AGROILS P LTD
|
September 24, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. JAMUNA AUTO INDUSTRIES LTD
|
August 24, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. SILICON GRAPHICS SYSTEMS INDIA P LTD
|
November 8, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. ESCORTS JBC LTD
|
September 23, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. MODI OLIVETTI LTD
|
June 29, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO LTD
|
March 3, 2004 |
JOINT COMMR OF INCOME TAX SPL RANGE Vs. DEVA SINGH SHAM SINGH
|
November 5, 2004 |
JT CIT Vs. MIDLAND SERVICES LTD
|
September 17, 2004 |
JT CIT Vs. SARVODAYA HOSPITAL
|
March 16, 2004 |
JT CIT Vs. INFOCON INTERNATIONAL LTD
|
July 28, 2004 |
JT CIT Vs. DINESH KUMAR GUPTA
|
August 12, 2004 |
JT CIT Vs. LATIKA V WAMAN
|
September 27, 2004 |
JT CIT Vs. PIEM HOTELS LTD
|
August 24, 2004 |
JT CIT RANGE III Vs. DEV RAJ AGARWAL
|
August 24, 2004 |
JUSTICE GIRISH KUMAR MATHUR Vs. ITO
|
June 10, 2004 |
JYOTI PAT RAM Vs. INCOME TAX OFFICER
|
August 26, 2004 |
JYOTI PAT RAM Vs. ITO
|
August 26, 2004 |
K A ABDUL SALAM Vs. ITO
|
October 19, 2004 |
KAMAL KISHORE MODI Vs. INCOME TAX OFFICER
|
May 25, 2004 |
KAMAL KISHORE SWAMI Vs. INCOME TAX OFFICER
|
July 2, 2004 |
KANTILAL PRABHUDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX INVESTIGATION
|
November 3, 2004 |
KAPCOMPANY GENERAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 2004 |
KINETICS TECHNOLOGY INDIA LTD Vs. JCIT TDS
|
December 22, 2004 |
KOTAK MAHINDRA FINANCE LIMITED Vs. DY COMMISSIONER OF INCOME TAX
|
October 29, 2004 |
KRISHNA KR PATHAK HUF Vs. ITO
|
March 12, 2004 |
KRISHNA WANTI BATRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 20, 2004 |
L G ELECTRONICS INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 10, 2004 |
LALITA DALMIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 6, 2004 |
LALSONS ENTERPRISES Vs. DCIT
|
February 25, 2004 |
LATE SHRI DINESH CHAND THROUGH L/H MS PRIYANKA GUPTA M S PALLAVI AGGARWAL MS PRACHI AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
|
May 20, 2004 |
LATE SHRI K M BIJLI THROUGH LEGAL HEIR SHRI AJAY BIJLI Vs. DCIT SPL RANGE 35
|
March 12, 2004 |
LATE SMT KRISHNA DEVI L/H OF SHRI CHANDER KUMAR Vs. A C I T
|
January 28, 2004 |
LEGATO SYSTEMS INDIA P LTD Vs. INCOME TAX OFFICER
|
November 30, 2004 |
LETAPE INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 21, 2004 |
LUFTHANSA CARGO INDIA PRIVATE LTD Vs. DCIT
|
June 30, 2004 |
LUFTHANSA GERMAN AIRLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 12, 2004 |
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 14, 2004 |
M R ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 2004 |
M SIVARAMAKRISHNAIAH AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 12, 2004 |
MADANLAL GUPTA FAMILY TRUST Vs. JOINT CIT
|
August 31, 2004 |
MAFATLAL INDUSTRIES LIMITED Vs. WEALTH TAX OFFICER
|
September 28, 2004 |
MAFATLAL INDUSTRIES LTD Vs. WTO
|
September 28, 2004 |
MAHALAKSHMI TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 19, 2004 |
MAHARASHTRA SCOOTERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 17, 2004 |
MAHES GULABRAI JOSHI Vs. CIT A WARD 21 1 3
|
July 19, 2004 |
MAHES GULABRAI JOSHI Vs. C I T A
|
July 19, 2004 |
MAHINDRA SINTERED PRODUCTS LTD Vs. DY CIT
|
March 30, 2004 |
MANGALYA TRADING AND INVESTMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 23, 2004 |
MANGILAL RAMESHWARLAL SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 19, 2004 |
MANHARKUMAR R BHANSALI Vs. INCOME TAX OFFICER
|
July 13, 2004 |
MANJU KATARUKA Vs. INCOME TAX OFFICER
|
April 7, 2004 |
MANOJ KUMAR GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 28, 2004 |
MANOJ PRABHAKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 24, 2004 |
MANSUKHI DEVI BIHANI JAN HITKARI TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2004 |
MARKWELL HOSE INDUSTRIES PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 26
|
January 30, 2004 |
MARUTI UDYOG LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 11, 2004 |
MC DERMOTT ETPM INC Vs. DCIT
|
September 14, 2004 |
MCDERMOTT ETPM INC Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 14, 2004 |
MEGHANA COMMERCIAL CO LTD Vs. ITO
|
March 15, 2004 |
MILAN ENTERPRISE Vs. ASSTT CIT CIRCLE 12 5
|
March 26, 2004 |
MILAN ENTERPRISE Vs. ASSTT COMMISSIONER OF INCOME TAX
|
March 26, 2004 |
MITTAL BHAI INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
September 13, 2004 |
MMTC LTD CORE 1 Vs. JT CIT
|
January 19, 2004 |
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER
|
April 27, 2004 |
MOHAN SINGH DECD THROUGH L/H SWARAN SINGH Vs. INCOME TAX OFFICER
|
December 8, 2004 |
MOHANLAL K SHAH HUF Vs. ITO
|
September 22, 2004 |
MOHANLAL K SHAH HUF Vs. INCOME TAX OFFICER
|
September 22, 2004 |
MOHANLAL R DAGA Vs. INCOME TAX OFFICER
|
September 22, 2004 |
MOHD ASLAM Vs. INCOME TAX OFFICER
|
September 13, 2004 |
MONA RAI Vs. INCOME TAX OFFICER
|
November 22, 2004 |
MOREPEN LABORATORIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 5, 2004 |
MOTOR AND GENERAL FINANCE LTD Vs. DCIT SPL RANGE 16
|
January 29, 2004 |
MS RUBAB M KAZERANI Vs. JT COMMISSIONER OF I T
|
September 10, 2004 |
MUKESH K SHAH Vs. INCOME TAX OFFICER
|
May 12, 2004 |
MURALI TRADERS Vs. ITO
|
September 20, 2004 |
MURALI TRADERS Vs. INCOME TAX OFFICER
|
September 20, 2004 |
MURLIDHAR SOHANLAL FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 2004 |
MUSLIM URBAN CO OP CREDIT SOCIETY LTD Vs. JOINT CIT SANGLI
|
March 25, 2004 |
N B I INDUSTRIAL FINANCE CO LTD Vs. DY CIT
|
August 19, 2004 |
N KAASIVISALAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 2004 |
N SANDEEP REDDY S/O N MAL REDDY Vs. ACIT CIRCLE 1 1
|
December 21, 2004 |
NADEEM AKHTAR SAIFEE Vs. JOINT CIT
|
August 23, 2004 |
NAHAR EXPORTS LTD Vs. A C I T C C V
|
November 8, 2004 |
NAMRA MAHILA AVAM BAL KALYAN SAMITI Vs. CIT
|
February 27, 2004 |
NAT WEST SECURITIES B V Vs. DY CIT
|
October 28, 2004 |
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. DY CIT
|
December 31, 2004 |
NATIONAL ORGAWC CHEMICAL INDUSTRIES LTD Vs. DY CIT
|
December 31, 2004 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. ADDL COMMISSIONER OF INCOME TAX
|
May 26, 2004 |
NAVEEN PROJECTS LTD Vs. DY CIT
|
September 20, 2004 |
NAVIN BHARAT INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 5
|
March 10, 2004 |
NAYEK PAPER CONVERTERS Vs. ASSTT COMMISSIONER OF INCOME TAX
|
November 30, 2004 |
NEELACHAL ISPAT NIGAM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 2004 |
NEHA PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 18, 2004 |
NEMICHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
|
December 21, 2004 |
NEW ALFA Vs. DY CIT
|
August 24, 2004 |
NIRANJAN THAKUR Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 20, 2004 |
NIRMITI CONSTRUCTION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 11, 2004 |
NOPANY EDUCATION TRUST Vs. ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTION
|
November 24, 2004 |
OM PRAKASH SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 5, 2004 |
ONKAR CAPITAL GROWTH PVT LTD Vs. DY COMMR OF INCOME TAX
|
July 29, 2004 |
ONKAR ENGINEERS P LTD Vs. INCOME TAX OFFICER
|
June 28, 2004 |
ORIENTAL INSURANCE CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 2004 |
OSWAL SUGARS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 5, 2004 |
P AND G ENTERPRISES P LD Vs. DCIT
|
November 18, 2004 |
P AND G ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 18, 2004 |
P MAHENDER REDDY Vs. ASSTT CIT
|
December 30, 2004 |
P NARASAMMA Vs. INCOME TAX OFFICER
|
July 9, 2004 |
P S CARS P LTD Vs. INCOME TAX OFFICER
|
May 27, 2004 |
PARAS TRANSPORT CO Vs. INCOME TAX OFFICER
|
August 18, 2004 |
PARASMAL DANGI ALIAS PARASMALL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2004 |
PARKAR CYCLE INDUSTRIES Vs. ITO
|
April 22, 2004 |
PARMESHWARI TEXTILES Vs. INCOME TAX OFFICER
|
June 24, 2004 |
PATEL ENGINEERING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 22, 2004 |
PATHI DESIGNS Vs. DY CIT
|
September 30, 2004 |
PAUL JOHN DELICIOUS CASHEW CO Vs. INCOME TAX OFFICER
|
June 29, 2004 |
PERFECT PHARMACISTS P LTD Vs. JOINT CIT
|
April 16, 2004 |
PHILLIPS INDIA LTD EARLIER PUNJAB ANAND LAMP INDUSTRIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
October 21, 2004 |
PICRIC LIMITED Vs. JCIT SPECIAL RANGE 3
|
April 22, 2004 |
PLASSER INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 30, 2004 |
PLASTIBLENDS INDIA LTD Vs. I T O
|
February 10, 2004 |
POWMEX STEELS LTD Vs. JOINT CIT
|
February 17, 2004 |
PRADEEP AGARWAL Vs. INCOME TAX OFFICER
|
June 24, 2004 |
PRAMOD KUMAR SAHU HUF Vs. INCOME TAX OFFICER
|
October 14, 2004 |
PREM CHADHA Vs. INCOME TAX OFFICER
|
August 2, 2004 |
PREMIER TYRES LTD Vs. ASSTT CIT
|
December 14, 2004 |
PREMLATA SURYA Vs. GIFT TAX OFFICER
|
May 21, 2004 |
PRESIDENT SETH MALUKCHAND HIRACHAND DIGAMBER JAIN GOTH BEES PANTHI MANDIR DHARMIK AVAM PARAMARTHIK TRUST Vs. CIT
|
May 31, 2004 |
PRINT POINT Vs. ASST CIT
|
July 27, 2004 |
PUNJAB TRADERS Vs. ITO
|
February 24, 2004 |
PUSHPALATA KANODIA Vs. WTO
|
September 15, 2004 |
R IMBAVALLI Vs. INCOME TAX OFFICER
|
February 24, 2004 |
R K DAVE Vs. INCOME TAX OFFICER
|
August 9, 2004 |
R M SABOO Vs. ASSTT CIT
|
September 30, 2004 |
R P DWIVEDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 19, 2004 |
RAJASTHAN VANASPATI PRODUCTS P LTD Vs. DEPUTY COMMISSIONER [ASSESSMENT]
|
May 10, 2004 |
RAJESH JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 27, 2004 |
RAJESH KUMAR KABRA Vs. INCOME TAX OFFICER
|
October 15, 2004 |
RAKESH GUPTA Vs. INCOME TAX OFFICER
|
June 30, 2004 |
RAM KISHORE NAND KISHORE Vs. ITO
|
February 27, 2004 |
RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION Vs. ADDITIONAL DIRECTOR OF INCOME TAX
|
November 16, 2004 |
RAMAIYA REDDY Vs. DY CIT INV
|
November 5, 2004 |
RAMESH CHAND GUPTA Vs. INCOME TAX OFFICER
|
March 10, 2004 |
RAMESH CHAND LUDHANI PROP BHAROSA AGARBATTI WORKS Vs. ASSTT COMMR OF INCOME TAX
|
October 16, 2004 |
RAMESH CHANDER SINGLA Vs. INCOME TAX OFFICER
|
May 20, 2004 |
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 2004 |
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 27, 2004 |
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 28, 2004 |
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 14, 2004 |
RAMESHWAR LAL SONI S/O LATE SHRI MANGILAL Vs. A C I T INV
|
February 17, 2004 |
RASHPAL SINGH Vs. ASSTT COMMISSIONER OF INCOME TAX NOW A C I T RANGE III
|
February 9, 2004 |
RATI RAM GOTEWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2004 |
RELIANCE CONSOLIDATED ENTERPRISES PVT LTD Vs. ACWT
|
September 13, 2004 |
REUTERS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 2004 |
RISHI KUMAR GUPTA Vs. CIT
|
February 11, 2004 |
ROCKMAN CYCLE EMPLOYEES WELFARE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 7, 2004 |
ROHINI CAPITAL SERVICES LTD Vs. DCIT
|
October 18, 2004 |
S B RESHELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 17, 2004 |
S P HINDUJA BIGGER HUF Vs. ITO
|
July 8, 2004 |
S P HINDUJA BIGGER HUF Vs. I T O
|
July 8, 2004 |
S S JAIN Vs. INCOME TAX OFFICER
|
October 21, 2004 |
SALWAN FURNISHING CO Vs. JT CIT
|
June 16, 2004 |
SAMAJ RAM SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 2004 |
SAMTEX FASHIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 4, 2004 |
SANCHAY FINANCE CO LTD Vs. INCOME TAX OFFICER
|
November 10, 2004 |
SANJEEV MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 18, 2004 |
SANTOSH KUMAR Vs. DY CIT
|
June 17, 2004 |
SARITA DEVI KAJARIA Vs. INCOME TAX OFFICER
|
January 6, 2004 |
SAROJ NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 2004 |
SATENDRA SINGH Vs. ASSTT CIT
|
September 21, 2004 |
SATYAM ENTERPRISES Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 31, 2004 |
SAVANI FINANCIALS LTD Vs. ITO
|
August 30, 2004 |
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2
|
May 10, 2004 |
SEAMIST PROPERTIES PVT LTD Vs. ITO
|
August 23, 2004 |
SEWARI CHEMICALS P LTD Vs. DY CIT
|
August 23, 2004 |
SH N C GUPTA Vs. ACIT
|
April 13, 2004 |
SH SURINDER PAL VERMA Vs. A C I T
|
January 7, 2004 |
SHADI RAM AND SONS Vs. DY CIT
|
July 26, 2004 |
SHAH LA INVESTMENTS FINANCIAL CONSULTANTS P LTD Vs. DY CIT
|
November 3, 2004 |
SHAM LAL Vs. ITO
|
June 29, 2004 |
SHAMRAJ MOORJANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 30, 2004 |
SHANTI DEVI Vs. ITO
|
July 22, 2004 |
SHANTILAL R LUNKAD Vs. ASSTT CWT
|
May 17, 2004 |
SHANTILAL R LUNKAD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
May 17, 2004 |
SHANTINATH JAIN MANDIR PEDHI BHESWARA Vs. INCOME TAX OFFICER
|
October 15, 2004 |
SHARAD HOLDING LEASING P LTD Vs. ASSTT CIT CIR 1 1
|
March 31, 2004 |
SHARMA AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 14, 2004 |
SHARMILA TAGORE Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 14, 2004 |
SHARP CREDIT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 15, 2004 |
SHAW WALLACE DISTILLERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 29, 2004 |
SHELL INDIA PRIVATE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX SPECIAL RANGE 5
|
December 22, 2004 |
SHRIRAM CHITS INVESTMENTS P LTD Vs. ASSTT CIT
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May 21, 2004 |
SHYAM OIL CAKE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 25, 2004 |
SIAL SBEC BIOENERGY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 26, 2004 |
SINGAPORE AIRLINES LTD Vs. ACIT
|
October 19, 2004 |
SKYLAND BUILDERS P LTD Vs. I T O
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August 18, 2004 |
SMITA N SHAH Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 7
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July 7, 2004 |
SONAL GARMENTS Vs. JOINT CIT SPECIAL RANGE 33
|
April 21, 2004 |
SOUTHERN PETRO CHEMICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 20, 2004 |
SRI ARUN KUMAR BAGLA Vs. DY COMMISSIONER OF INCOME TAX
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November 17, 2004 |
SRI BAJAJ ASHOK CHUNNILAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 30, 2004 |
SRI BIDYUT KUMAR SETT Vs. INCOME TAX OFFICER
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October 8, 2004 |
SRI RENUKESWARA RICE MILLS Vs. INCOME TAX OFFICER
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August 27, 2004 |
SRINIVASA CYSTINE LIMITED Vs. JCIT ASSTS
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September 27, 2004 |
STALLION SECURITIES LTD Vs. INCOME TAX OFFICER
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June 24, 2004 |
STAR AGENCIES Vs. ITO
|
October 27, 2004 |
STATE BANK OF PATIALA Vs. JOINT COMMISSIONER OF INCOME TAX
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October 28, 2004 |
SUKHJIT STARCH AND CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 30, 2004 |
SUKHWINDER SINGH Vs. INCOME TAX OFFICER
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May 21, 2004 |
SUMITOMO CORPN INDIA P LTD Vs. ADDITIONAL CIT
|
July 20, 2004 |
SUPER THREADING INDIA P LTD Vs. ASSTT CIT
|
June 15, 2004 |
SWARUP VEGETABLE PRODUCTS INDUS LTD Vs. JT COMMISSIONER OF INCOME TAX ASSTT SPECIAL RANGE
|
June 30, 2004 |
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. COMMISSIONER OF INCOME TAX
|
December 20, 2004 |
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. CIT
|
December 20, 2004 |
SYNTHETIC INDUSTRIAL CHEMICALS LTD Vs. DY COMMISSIONER OF INCOMETAX
|
January 30, 2004 |
T C I FINANCE LTD Vs. ASSTT CIT RANGE 3
|
July 30, 2004 |
T K INTERNATIONAL LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
|
July 30, 2004 |
TECHNOVA IMAGING SYSTEMS LTD Vs. DY CIT
|
July 30, 2004 |
TEJ RAM Vs. ITO
|
July 28, 2004 |
TIVOLI INVESTMENT TRADING CO P LTD Vs. ASSTT CIT
|
September 13, 2004 |
TOCHEUNGLEE STATIONERY MFG CO P LTD Vs. INCOME TAX OFFICER COMPANY WARD III 1
|
June 21, 2004 |
TRACSTAR INVESTMENT P LTD Vs. DY CWT
|
September 13, 2004 |
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. DCIT
|
November 22, 2004 |
TRIVENI PHARMA Vs. INCOME TAX OFFICER
|
September 15, 2004 |
TRIVENI PHARMA Vs. INCOME TAX OFFICER
|
October 14, 2004 |
UNITED HOTELS LTD Vs. INCOME TAX OFFICER
|
November 11, 2004 |
USHA BHARDWAJ Vs. INCOME TAX OFFICER
|
September 15, 2004 |
UTTAM AIR PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 28, 2004 |
V C NANNAPANENI Vs. ASSTT CIT
|
December 31, 2004 |
V NARAYANA Vs. ITO
|
February 26, 2004 |
V P OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV
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September 21, 2004 |
V T R MARKETING Vs. ASSTT CIT
|
April 28, 2004 |
VARINDER DASS Vs. INCOME TAX OFFICER
|
October 7, 2004 |
VASUNDHARA LPG P LTD Vs. INCOME TAX OFFICER
|
April 8, 2004 |
VICTOR CYCLE P LTD Vs. ASSTT CIT
|
June 22, 2004 |
VIJAY SOLVEX LTD Vs. ASSTT COMMR OF INCOME TAX
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October 14, 2004 |
VIJAY SOLVEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 2004 |
VIMALABAI JIJI NEELKANTH JATAR CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
September 13, 2004 |
VINIR ENGINEERING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX INV
|
February 27, 2004 |
VINOD KHATRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 14, 2004 |
VITTA KRISTAPPA Vs. INCOME TAX OFFICER
|
October 8, 2004 |
WESTERN MAHARASHTRA FLOURINE CHEMICAL INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 32
|
August 23, 2004 |
WHIRLPOOL INDIA HOLDINGS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
|
July 21, 2004 |
WIG BROS B E Vs. ASSTT CIT
|
August 1, 2004 |
WINNER ESTATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 8, 2004 |
WINNER ESTATES PVT LTD Vs. DY C I T
|
June 8, 2004 |
WIPRO LTD Vs. INCOME TAX OFFICER
|
December 30, 2004 |
WORLD WIDE EXPORTS P LTD Vs. INCOME TAX OFFICER
|
June 8, 2004 |
Y SUBBARAJU AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 9, 2004 |