A C I T Vs. SH A R DAHIYA
|
October 8, 2003 |
A C I T Vs. BAIKUNTH NATH SINGHAL
|
March 31, 2003 |
A C I T Vs. HANSABEN B MEHTA
|
February 21, 2003 |
A C I T Vs. AMAR CHAND RAJ KUMAR
|
December 9, 2003 |
A C I T Vs. NARENDRA I BHUVA
|
May 12, 2003 |
A K MODI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 2003 |
A P MOLLER MAERSK AGENCY INDIA PVT LTD Vs. DCIT SPECIAL RANGE 31
|
January 27, 2003 |
A P SAHGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
A T E PVT LTD Vs. A C I T
|
February 24, 2003 |
A V M GLASS INDUSTRIES Vs. ITO
|
December 11, 2003 |
ABRAHAM KOSHY Vs. DCIT
|
August 5, 2003 |
ACIT Vs. DABUR INDIA LTD
|
July 24, 2003 |
ACIT INV CIRCLE 10 1 Vs. KAMAX CORPORATION
|
February 28, 2003 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGARWAL METAL WORKS LTD
|
May 30, 2003 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIRA INDUSTRIES LTD
|
July 4, 2003 |
AGARWAL DEVELOPERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 2003 |
AJAY SINGH DEOL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 21
|
October 22, 2003 |
AMARJIT SINGH BAKSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 24, 2003 |
ANAND AND COMPANY Vs. ACIT
|
February 27, 2003 |
ANANDILAL Vs. ASSTT CIT
|
July 25, 2003 |
ANIL S GORE Vs. ASSTT COMMISSIONER OF IT
|
September 23, 2003 |
ANIL SANGHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 7, 2003 |
ANURAG PICTURES Vs. INCOME TAX OFFICER
|
July 18, 2003 |
ANZ GRINDLAYS BANK Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2
|
August 29, 2003 |
APR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 2003 |
ARUNA M KATARA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 4, 2003 |
ASHOK KUMAR COMPANY Vs. ITO
|
June 25, 2003 |
ASHOKKUMAR ZINZUWADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 31, 2003 |
ASIA INVESTMENT LTD Vs. DCIT SPL RG 5
|
May 8, 2003 |
ASIA RESORT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 11, 2003 |
ASSAM STATE TEXTBOOK PRODUCTION AND PUBLICATION CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMKALI SHIVHAREY
|
November 28, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGGARWAL
|
June 16, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AIR CANADA
|
March 28, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEA AGENCY TRADING CENTRE
|
September 8, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY
|
June 10, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY
|
June 5, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURQUOISE INVESTMENTS AND FINANCE LTD
|
May 27, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEBAJIT BEZBARUA
|
May 23, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGGARWAL SANITARY AND HARDWARE CO
|
April 7, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IIS INFOTECH LTD
|
July 7, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ONKAR ENGINEERING P LTD
|
January 15, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR
|
April 2, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH INVESTMENTS
|
February 18, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MALU KHAN AND PARTY
|
September 10, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND SONI
|
May 9, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR
|
March 28, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD
|
January 21, 2003 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEERAL CONSTRUCTIONS P LTD
|
November 27, 2003 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. B E L EMPLOYEES DEATH RELIEF BENEFIT FUND
|
April 30, 2003 |
ASST COMMISSIONER OF INCOME TAX Vs. HONBLE JUSTICE SHRI MOTILAL B NAIK
|
September 30, 2003 |
ASST COMMISSIONER OF INCOME TAX Vs. SRI DAKSHESH S SHAH
|
February 19, 2003 |
ASSTT C I T Vs. PAMIR INTERNATIONAL CO
|
July 23, 2003 |
ASSTT CIT Vs. MANOJ KUMAR SEKHRI
|
November 13, 2003 |
ASSTT CIT Vs. AVTAR SINGH
|
June 1, 2003 |
ASSTT CIT Vs. SHIVA SHANKAR GRANITES P LTD
|
June 27, 2003 |
ASSTT CIT Vs. RADHEY SHYAM PODDAR
|
January 8, 2003 |
ASSTT CIT Vs. KIRAN SEHGAL VIVEK SEHGAL
|
September 12, 2003 |
ASSTT CIT Vs. MUNNI DEVI ICE COLD STORAGE P LTD
|
May 30, 2003 |
ASSTT CIT Vs. MEAL AUTO CREDIT LTD
|
September 18, 2003 |
ASSTT CIT Vs. SHAH ENGINEERING CO
|
January 23, 2003 |
ASSTT COMMISSIONER OF INCOME TAX Vs. SANT SHOE STORE
|
May 29, 2003 |
ASSTT COMMISSIONER OF INCOME TAX CC II Vs. MADAN LAL BASSI
|
June 11, 2003 |
B KARAMCHAND PIARELAL Vs. INCOME TAX OFFICER
|
December 12, 2003 |
B S AGRICULTURAL INDUSTRIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2003 |
B SUBHADRA Vs. INCOME TAX OFFICER
|
December 15, 2003 |
BAIDYANATH AYURVED BHAWAN LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 31, 2003 |
BALAJI MOTORS P LTD Vs. DY CIT
|
July 30, 2003 |
BANARSILAL MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 9, 2003 |
BANWARILAL BHARTIYA Vs. INCOME TAX OFFICER
|
September 12, 2003 |
BEHRAM B DUBASH Vs. ITO
|
November 27, 2003 |
BHAGAWANDAS SHARDA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 2003 |
BHAGIRATHI RAM THROUGH HIS LEGAL HEIRS SMT GANGOTRI DEVI Vs. INCOME TAX OFFICER
|
February 10, 2003 |
BHAGYODAY INVESTMENTS PVT LTD Vs. A C G T
|
August 1, 2003 |
BHANU R SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 30, 2003 |
BHAVAL SYNTHETICS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2003 |
BHAVNAGAR ELECTRICITY COMPANY LTD Vs. ASSTT CGT
|
July 17, 2003 |
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 6, 2003 |
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 28, 2003 |
BRIJ LAL GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 2003 |
BRITISH AIRWAYS PLC Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 2003 |
BUDHEWAL CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 20, 2003 |
C E S C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 6, 2003 |
C MALATHY Vs. INCOME TAX OFFICER
|
April 30, 2003 |
C P TEXTILE Vs. INCOME TAX OFFICER
|
January 7, 2003 |
C RAMAIAH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 25, 2003 |
C RAMAN REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV
|
July 25, 2003 |
CEA CONSULTANTS P LTD Vs. ITO
|
December 19, 2003 |
CENTRE FOR WOMENS DEVELOPMENT STUDIES Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION
|
January 7, 2003 |
CHANDRA AGENCIES Vs. INCOME TAX OFFICER
|
August 29, 2003 |
CHARBHAI BIDI WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 7, 2003 |
CHAWLA TECHNO CONSTRUCT LTD Vs. D C I T
|
June 30, 2003 |
CHHABRIA TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 8, 2003 |
CHROMA BUSINESS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 17, 2003 |
COMET FOODS AND METAL LTD Vs. INCOME TAX OFFICER
|
July 7, 2003 |
CONNEMARA BUSINESS ASSOCIATES Vs. ASSTT COMMISSIONER OF INCOMETAX
|
June 24, 2003 |
COROMANDEL MARKETING IND Vs. ADDL COMMISSIONER OF INCOME TAX ASST SPL RANGE 1
|
January 17, 2003 |
D C I T Vs. AVERY CYCLE INDS
|
June 16, 2003 |
D P KARAI Vs. ASSTT CIT
|
March 1, 2003 |
DCIT Vs. PAUL DHILLON
|
January 31, 2003 |
DCIT SPL RANGE Vs. UNITED VANASPATI LTD
|
December 10, 2003 |
DCIT SPL RANGE 18 Vs. AAKROSH INVESTMENT AND LEASING P LTD
|
August 7, 2003 |
DCIT SPL RANGE 6 Vs. A TOSH AND SONS LTD
|
April 30, 2003 |
DEBAPRIYA GUHA Vs. ACIT
|
January 21, 2003 |
DEENA NATH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR
|
June 4, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD
|
July 10, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD
|
January 28, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPN LTD
|
May 20, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAI MATA PLYWOOD CO P LTD
|
June 9, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. UNITED VANASPATI LTD
|
December 10, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS LEELA PRASAD
|
December 26, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. FINLAY CORPORATION LTD
|
January 22, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GIRNAR INVESTMENT LTD
|
July 17, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LTD
|
October 20, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. A K GANJU
|
September 4, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALLEN AND ALVAN P LTD
|
September 18, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVIND RUBBER P LTD
|
January 29, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. EVEREST WOOLLEN MILLS P LTD
|
October 13, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BICYCLE MFG CORPN
|
June 9, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN MANAGEMENT ADVISORS AND LEASING P LTD
|
September 27, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONCEPT DATA MANAGEMENT P LTD
|
September 11, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LOTUS FINANCE AND INVESTMENT P LTD
|
May 30, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P AGARWALLA AND SONS LTD
|
June 30, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. V M JOG CONSTRUCTION LTD
|
September 8, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. I T C HOTELS LTD
|
April 25, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURFACE FINISHING EQUIPMENT
|
July 14, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHURU ZILA SAHAKARI DUGDH UTPADAK SANG LTD
|
May 28, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROYAL METAL PRINTERS P LTD
|
October 8, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DWARKA CEMENT WORKS LTD
|
August 12, 2003 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABU DHABI COMMERCIAL BANK LTD
|
June 30, 2003 |
DEPUTY DIRECTOR OF INCOME TAX EXEMPTION Vs. VISHWA HINDU PARISHAD
|
June 30, 2003 |
DEV KUMAR JAIN Vs. INCOME TAX OFFICER
|
October 23, 2003 |
DEVANG S DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 23, 2003 |
DHIRUBHAI H AMBANI HUF Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE
|
June 18, 2003 |
DHRUV N SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
DILIP S DAHANUKAR Vs. ASST COM OF INCOME TAX
|
May 27, 2003 |
DINA METAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 26, 2003 |
DRISH SHOES LTD Vs. ASSTT CIT
|
January 7, 2003 |
DULI CHAND LUXMI NARAIN Vs. ACIT
|
December 17, 2003 |
DURGESHWARI INVESTMENTS P LTD Vs. INCOME TAX OFFICER
|
December 4, 2003 |
DY CIT Vs. MAGHAR SINGH SONS
|
November 13, 2003 |
DY CIT Vs. HARJAS P LTD
|
May 2, 2003 |
DY CIT Vs. GEETA GUPTA
|
June 30, 2003 |
DY CIT SPECIAL RANGE 18 Vs. RELIANCE INDUSTRIES LTD
|
October 23, 2003 |
DY CIT SPECIAL RANGE 54 Vs. GODREJ PROPERTIES AND INVESTMENTS LTD
|
November 14, 2003 |
DY CIT SPL R 26 Vs. GIRNAR INVESTMENT LTD
|
July 17, 2003 |
DY CIT V M/S PRAKASH INDUSTRIES LTD Vs. STATE
|
December 19, 2003 |
DY COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
|
January 31, 2003 |
DY COMMISSIONER OF INCOME TAX SP RG Vs. SIEMENS AG
|
April 17, 2003 |
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. STERLING STEELS AND WIRE LTD NOW JCT LTD
|
December 30, 2003 |
DY COMMISSIONER OF INCOME TAX SPL RANGE 45 Vs. TRISTAR CONSULTANTS
|
November 5, 2003 |
DY COMMISSIONER OF IT SPECIAL RANGE Vs. CWC WINES P LTD
|
November 14, 2003 |
DY CWT Vs. PURE DRINKS CAL LTD
|
April 23, 2003 |
EASTERN INTERNATIONAL HOTELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE 15
|
December 16, 2003 |
EDWARD KEVENTER PVT LTD Vs. DCIT
|
January 18, 2003 |
EICHER LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 4, 2003 |
ESTATE LATE SHRI DHARAMBIR HANSRAJ AGGARWAL THROUGH LEAL HEIR SHRI ARUN KUMAR D AGGARWAL Vs. DCIT
|
October 14, 2003 |
ESTATE OF LATE SHRI DHARAMBIR HANSRAJ AGGARWAL V DY CIT Vs. STATE
|
October 14, 2003 |
FATEH MAIDAN CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 2003 |
FINOLEX COIL P LTD Vs. JOINT CIT
|
October 2, 2003 |
FINQUICK FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 25, 2003 |
FISONS PLC Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 26
|
November 18, 2003 |
FIZZ DRINKS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 30, 2003 |
FLOATGLASS INDIA LIMITED Vs. A C W T RANGE 10 1
|
January 7, 2003 |
GAGAN TRADING CO LTD Vs. ACIT
|
December 15, 2003 |
GANESH ALU BHANDAR Vs. INCOME TAX OFFICER
|
June 19, 2003 |
GARWARE WALL ROPES LTD Vs. ADDL CIT SPL RG 26
|
January 21, 2003 |
GEM MOTORS Vs. INCOME TAX OFFICER
|
June 30, 2003 |
GIFT TAX OFFICER Vs. DEEP SURGICAL CENTRE
|
July 5, 2003 |
GODAVARI DRUGS LTD Vs. JCIT ASSTS SR 1
|
January 24, 2003 |
GOPAL DASS KULWANT RAI Vs. INCOME TAX OFFICER
|
May 13, 2003 |
GULAB SINGH Vs. ACIT
|
August 13, 2003 |
GYAN CHAND JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 18, 2003 |
GYNENDRA BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 21, 2003 |
H P STATE FOREST CORPN LTD Vs. JOINT CIT
|
March 10, 2003 |
H P STATE INDUSTRIAL DEV CORPN LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 9, 2003 |
HAMILTON RESEARCH TECHNOLOGY P LTD Vs. ASSTT CIT
|
August 25, 2003 |
HANSA BAI SANGHI Vs. INCOME TAX OFFICER
|
April 24, 2003 |
HARI PRASAD GUPTA Vs. JOINT CIT
|
November 12, 2003 |
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE I
|
July 31, 2003 |
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 3, 2003 |
HINDALCO INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
November 25, 2003 |
HINDUSTAN CONDUCTORS LIMITED Vs. DCIT SPECIAL RANGE 1
|
January 31, 2003 |
HINDUSTAN CONDUCTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 2003 |
HINDUSTAN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT SPECIAL RANGE
|
September 1, 2003 |
HITKARI FIBRES LTD Vs. JT COMMR OF INCOME TAX SPL RG 1
|
May 26, 2003 |
HORIZON Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 2003 |
HOTEL HIGHWAY INN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 24, 2003 |
HOUSING AND URBAN DEVELOPMENT CORPN Vs. DCIT SPL RANGE 24
|
March 17, 2003 |
HUGES ESCORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 24, 2003 |
HYCRON INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 14, 2003 |
ICI INDIA LTD Vs. DCIT SR 15
|
November 25, 2003 |
ICICI LTD Vs. DY CIT SPECIAL RANGE 36
|
August 14, 2003 |
INCOME TAX OFFICER Vs. RADHA KRISHNA JALAN
|
September 17, 2003 |
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE SHRI ATIQUER REHMAN
|
October 12, 2003 |
INCOME TAX OFFICER Vs. SUNIL M KASLIWAL
|
March 7, 2003 |
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE ATIQUER REHMAN
|
August 12, 2003 |
INCOME TAX OFFICER Vs. PATIL AUTOMOBILES
|
March 7, 2003 |
INCOME TAX OFFICER Vs. SINAR MAS PULP AND PAPER INDIA LIMITED
|
January 22, 2003 |
INCOME TAX OFFICER Vs. SHAKUN JAIN
|
October 27, 2003 |
INCOME TAX OFFICER Vs. P SHANKARAIAH YADAV
|
June 30, 2003 |
INCOME TAX OFFICER Vs. TIRLOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST
|
December 20, 2003 |
INCOME TAX OFFICER Vs. GURDEV SINGH
|
March 6, 2003 |
INCOME TAX OFFICER Vs. HONEY ENTERPRISES
|
December 15, 2003 |
INCOME TAX OFFICER Vs. DHARAM VIR TULI
|
March 20, 2003 |
INCOME TAX OFFICER Vs. VINITA BAID
|
April 25, 2003 |
INCOME TAX OFFICER Vs. MATADIN SNEHLATA HUF
|
July 25, 2003 |
INCOME TAX OFFICER Vs. VEGUNTA SURYA PRAKASA RAO SONS AND CO
|
April 21, 2003 |
INCOME TAX OFFICER Vs. K RAMABRAHMAM AND SONS P LTD
|
March 31, 2003 |
INCOME TAX OFFICER Vs. RAMABEN MEHTA
|
November 10, 2003 |
INCOME TAX OFFICER Vs. MAHIPAL TEXTILES MILLS
|
September 16, 2003 |
INCOME TAX OFFICER Vs. LIYAKAT ALI MOHD SADIK
|
September 17, 2003 |
INCOME TAX OFFICER Vs. CHOUDHURY FARRQUE ALI AND MARBLE CO
|
September 10, 2003 |
INCOME TAX OFFICER Vs. MAHAVEER INDUSTRIES
|
December 4, 2003 |
INCOME TAX OFFICER Vs. NARMADA CEMENT CO LTD
|
April 17, 2003 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. DCIT SPL RANGE 36
|
January 3, 2003 |
ITO Vs. RAMNIVAS AGRAWAL
|
December 29, 2003 |
ITO Vs. TULSI RAM TEJ CHAND
|
January 28, 2003 |
ITO Vs. MOHAN SINGH
|
October 21, 2003 |
ITO Vs. TRILOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST
|
December 20, 2003 |
ITO Vs. GARG ENTERPRISES
|
July 18, 2003 |
ITO Vs. MANJIT SINGH SEKHON
|
January 30, 2003 |
ITO Vs. BRAGWANT KISHORE SOOD
|
March 3, 2003 |
ITO Vs. GDB SHARE STOCK BROKING SERVICES LTD
|
August 26, 2003 |
ITO Vs. EVERSHIN PLATERS
|
May 30, 2003 |
ITO Vs. GARGH SONS
|
March 11, 2003 |
J C I T SPL RANGE Vs. MASTER CAPITAL SERVICES LTD
|
May 8, 2003 |
J M SHARES AND STOCK BROKERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 9, 2003 |
J T HOLDINGS PVT LTD Vs. ITO
|
January 23, 2003 |
JAGADAMBA CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
September 10, 2003 |
JAGATJIT INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
May 2, 2003 |
JAGDISH LAL KHURANA Vs. DY CIT
|
January 9, 2003 |
JAI MICA SUPPLY CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 7, 2003 |
JAIN IRRIGATION SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 2003 |
JAWAHAR JINDAL CO OWNERS Vs. ITO
|
March 21, 2003 |
JCIT Vs. SARASWATI REAL ESTATES AND INVESTMENTS P LTD
|
December 5, 2003 |
JCIT SPL RANGE I Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
|
December 26, 2003 |
JEETAY INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. MASTER CAPITAL SERVICES LTD
|
August 9, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE CO OF INDIA LTD
|
April 29, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. SIGNATURE
|
July 31, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD
|
December 18, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
|
December 5, 2003 |
JOINT COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR AGGARWALA AND SONS
|
December 31, 2003 |
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 14 Vs. GRAPHITE INDIA LTD
|
May 30, 2003 |
JOINT COMMISSIONER OF INCOME TAX SPL RANGE Vs. MANGALAM TIMBER PRODUCTS LTD
|
December 12, 2003 |
JT C I T SPECIAL RANGE 13 Vs. TATA FINANCE LTD
|
October 17, 2003 |
JYOTI PRABHA SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2003 |
JYOTI PRASAD MITTAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 2003 |
K B MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 5, 2003 |
K C K A GUPTA Vs. ASSTT CIT
|
July 31, 2003 |
KAILASHANAND MISSION TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 2003 |
KANDABAI S BALDAWA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 29, 2003 |
KANHAIYA ICE FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 3, 2003 |
KANTILAL T SANGHVI K SANGHVI AND CO Vs. ACIT
|
January 21, 2003 |
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXE
|
July 31, 2003 |
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXEMPTION SPECIAL RANGE III
|
March 12, 2003 |
KOLAHPUR SUGAR MILLS LTD Vs. DY CIT
|
August 29, 2003 |
KRIPA CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 2003 |
KRISHNA ELECTRICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 2003 |
KRISHNAGOPAL NAGPAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 7, 2003 |
KUMAR AGENCIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 26, 2003 |
LARENCE TRADERS LTD Vs. INCOME TAX OFFICER
|
June 30, 2003 |
LATHIA RUBBER MFG CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 8, 2003 |
LAXMI JAIN Vs. DY C I T SPECIAL RANGE 11
|
February 26, 2003 |
LLOYDS REALTY LIMITED Vs. D C I T SPECIAL RANGE 36
|
July 1, 2003 |
LUCENT TECHNOLOGIES HINDUSTAN LTD Vs. INCOME TAX OFFICER
|
October 31, 2003 |
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 13, 2003 |
M C ABRAHAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 26, 2003 |
M DAMODARAN NAIR Vs. INCOME TAX OFFICER
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January 31, 2003 |
M S AGGARWAL Vs. D C I T
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January 19, 2003 |
M S CHAHAL Vs. INCOME TAX OFFICER
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December 31, 2003 |
MAFATLAL HOLDINGS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 23, 2003 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 29, 2003 |
MAHENDRA SINGH NARENDRA SINGH Vs. INCOME TAX OFFICER
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March 28, 2003 |
MAHESHWARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 6, 2003 |
MALA DAYANITHI Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 5, 2003 |
MALWA COTTON SPINNING MILLS Vs. ASSTT COMMISSIONER OF INCOME TAX
|
December 10, 2003 |
MAMATHA HOTELS BY K L GEORGE AND 11 ORS ERSTWHILE PARTNERS Vs. ASST COMMR OF INCOME TAX
|
October 31, 2003 |
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 31, 2003 |
MANGAT SINGH Vs. ITO
|
April 30, 2003 |
MARG CONSTRUCTIONS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 27, 2003 |
MASTER VIJAY R OSWAL Vs. INCOME TAX OFFICER
|
March 4, 2003 |
MATHURA ZILA SAHKARI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 6, 2003 |
MAX INDIA LTD Vs. ASSTT CIT
|
August 1, 2003 |
MEGA MANAGEMENT SERVICES P LTD Vs. INCOME TAX OFFICER
|
November 12, 2003 |
MELVILLE FINVEST LTD Vs. JOINT COMMISSIONER OF I T ASSTS SPL RG 6
|
February 28, 2003 |
MID EAST PORT FOLIO MANAGEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 14, 2003 |
MINDA HUF LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 25, 2003 |
MINWOOL ROCK FIBERS LTD Vs. JOINT CIT
|
October 30, 2003 |
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER
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December 4, 2003 |
MS AMITA BATRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 21, 2003 |
MUNJAL SALES CORPN Vs. ASSTT CIT
|
January 3, 2003 |
NABHA RICE OIL MILLS Vs. ITO
|
April 8, 2003 |
NAGIN DAS M GORADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 27, 2003 |
NANDI HOUSING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 21, 2003 |
NAWAL KISHORE AND SONS JEWELLERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 12, 2003 |
NEETA EXPORTS Vs. INCOME TAX OFFICER
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July 27, 2003 |
NEO PIPES TUBES CO LTD Vs. DY CIT
|
April 29, 2003 |
NETRA PAL SINGH Vs. ASSTT CIT
|
April 23, 2003 |
NEW HOLLAND TRACTORS INDIA P LTD Vs. INCOME TAX OFFICER
|
March 21, 2003 |
NIRMALA BAXI Vs. ITO
|
February 28, 2003 |
OM BUILDERS P LTD Vs. ACIT
|
December 2, 2003 |
OMAN INTERNATIONAL BANK SAOG Vs. DY COMMISSIONER OF INCOME TAX
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November 27, 2003 |
P DINESHKUMAR CO Vs. ASSTT CIT
|
September 10, 2003 |
P RAMA RAO Vs. JOINT COMMISSIONER OF INCOME TAX SPL RANGE 4
|
January 9, 2003 |
PARASMANI INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 2003 |
PARASMANI INVESTMENT CO P LTD Vs. ASSTT CIT
|
January 16, 2003 |
PARMINDER SINGH Vs. ITO
|
May 28, 2003 |
PATEL NARAYANDAS BHAGWANDAS FERT P LTD Vs. DY COMMISSIONER OF IT RANGE 2
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March 7, 2003 |
PATEL NARAYANDAS BHAGWANDAS FERTILISER P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 6, 2003 |
PEERLESS GENERAL FINANCE & INVESTMENT CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 7, 2003 |
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. JT CIT
|
March 7, 2003 |
PEERLESS HOTELS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 14, 2003 |
POYSHA OXYGEN P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 3, 2003 |
PRAGATI CONSTRUCTION CO Vs. ASSTT COMMISSIONER OF INCOME TAX
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December 9, 2003 |
PRAKASH BHALAJI BAFNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 5, 2003 |
PREMIER POLY SACKS P LTD Vs. JOW CIT
|
December 19, 2003 |
PRESSMAN ADVERTISING MARKETING LTD Vs. ASSTT CIT
|
December 31, 2003 |
PRINCE GUTKA LTD Vs. DCIT
|
May 29, 2003 |
PRINCE RUBBER PLASTICS Vs. DY CIT
|
January 27, 2003 |
PUNJAB STATE CO OP MILK PRODUCERS FEDERATION LTD Vs. JT CIT
|
April 10, 2003 |
PUNJAB TRACTOR AGRICULTURAL IMPLEMENTS Vs. ITO
|
April 21, 2003 |
PURE DRINKS NEW DELHI LTD Vs. DY CWT
|
April 23, 2003 |
PUSHPABEN H KOTICHA Vs. DY CIT
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November 29, 2003 |
R K SWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 8, 2003 |
R K SYNTHETICS Vs. INCOME TAX OFFICER
|
October 17, 2003 |
R R SEN AND BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 30, 2003 |
RAJASTHAN SYNTEX LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
December 22, 2003 |
RAJATH LEASING AND FINANCE LTD Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE 1
|
October 22, 2003 |
RAJESHWAR RAO Vs. CIT
|
January 31, 2003 |
RAJGARH LIQUORS Vs. COMMISSIONER OF INCOME TAX
|
February 7, 2003 |
RAM NATH CHADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 2003 |
RANBIR CHEMICALS P LTD Vs. DY CIT
|
April 4, 2003 |
RANJNABEN MANSUKHLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 22, 2003 |
RAPTAKOS BRETT CO LTD Vs. DY CIT
|
September 30, 2003 |
RATI RAM GOTEWALA Vs. DCIT
|
August 7, 2003 |
RIKHABCHAND M LALWANI HUF Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 31, 2003 |
RITA GAUR NOW RITA DIXIT Vs. DY CIT ASSESSMENT SPL RANGE II
|
July 21, 2003 |
ROADMASTER CYCLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 11, 2003 |
ROGER ENTERPRISES PVT LTD Vs. DCIT SPL RANGE 5
|
May 8, 2003 |
RUPALI R DESAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
S E INVESTMENTS LIMITED Vs. A C I T
|
August 14, 2003 |
SACHDEVA AND SONS E O U Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 30, 2003 |
SAINICO ENTERPRISES Vs. INCOME TAX OFFICER
|
May 30, 2003 |
SAIPEM S P A Vs. DCIT ASSTT SPECIAL RANGE 1
|
December 24, 2003 |
SAIPEM S P A Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2003 |
SAMCOR GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 21, 2003 |
SANJAY CHAWLA Vs. INCOME TAX OFFICER
|
November 14, 2003 |
SANJAY D GUPTA Vs. A C I T
|
June 11, 2003 |
SANTOSH KUMAR KEJRIWAL EXECUTOR OF THE ESTATE OF LATE GIRDHARI LAL KEJRIWAL Vs. ACIT
|
November 25, 2003 |
SAPNA TOURS TRAVELS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 8, 2003 |
SATYABHUSHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 21, 2003 |
SAVIOUR CLINIC P LTD Vs. INCOME TAX OFFICER
|
December 19, 2003 |
SAYAR COTTON CO Vs. INCOME TAX OFFICER
|
July 8, 2003 |
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1
|
July 15, 2003 |
SDB CISCO INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 23, 2003 |
SH TIRATH RAM HUF Vs. ASSESSING OFFICER
|
November 28, 2003 |
SHEILA ANIL PAUL Vs. ACIT
|
April 23, 2003 |
SHEVANTIBHAI C MEHTA Vs. INCOME TAX OFFICER
|
August 28, 2003 |
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 27, 2003 |
SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DY CIT
|
December 23, 2003 |
SIGMA SEARCH LIGHTS LTD Vs. INCOME TAX OFFICER
|
June 6, 2003 |
SIKANDER PUBLISHING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2003 |
SIVABALA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 14, 2003 |
SOMAYAJULU AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 2003 |
SRI A D KUSHALAPPA AGRO INPUT CONSULTANCY CENTRE Vs. INCOME TAX OFFICER
|
November 27, 2003 |
SRI D ANAND BASAPPA Vs. INCOME TAX OFFICER
|
October 28, 2003 |
SRI S SANKARA REDDY Vs. COMMISSIONER OF INCOME TAX
|
December 31, 2003 |
SRJ SECURITIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 6, 2003 |
ST DON BOSCO EDUCATIONAL SOCIETY Vs. CIT
|
December 30, 2003 |
STAR CHEMICALS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2003 |
STERI MOULD P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
SUBHASH KUMAR JAIN Vs. ASSTT CIT
|
May 5, 2003 |
SUDHIR INDUSTRIES Vs. INCOME TAX OFFICER
|
September 17, 2003 |
SUDISHA FARM NURSERY Vs. INCOME TAX OFFICER
|
September 18, 2003 |
SUHAS K LUNKAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2003 |
SUJANI TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 2003 |
SUNIL LAMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 2003 |
SUNRISE SALES CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 10, 2003 |
SUPREME TYRES Vs. ASSESSING OFFICER
|
February 28, 2003 |
SURENDER KUMAR MADAN Vs. ITO
|
May 7, 2003 |
SURESH CHAND VERMA Vs. ASSTT CIT
|
September 22, 2003 |
SUSHIL KUMAR AND CO Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 14, 2003 |
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 22, 2003 |
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 10, 2003 |
SWASIK ASBESTOS PRODUCTS LTD Vs. DY CIT
|
August 7, 2003 |
TAPAN KUMAR SAHA Vs. INCOME TAX OFFICER
|
June 3, 2003 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. DCIT SPL RANGE 2
|
December 17, 2003 |
TEDCO INVESTMENT AND FINANCIAL SERVICES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 2003 |
THARD HARDWARE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 30, 2003 |
TIRUPATI MERCANTILE LTD Vs. DY CIT
|
May 28, 2003 |
TIVOLI INVESTMENT AND TRADING CO PVT LTD Vs. ACIT
|
June 30, 2003 |
TREASURE ISLAND RESORTS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX INV
|
August 27, 2003 |
TRIVENI ENGG WORKS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 20
|
July 5, 2003 |
TWENTY FIRST CENTURY STEELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 15
|
December 3, 2003 |
U S SRIVASTAVA EDUCATIONAL MEMORIAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 2003 |
VASAVI PRATAP CHAND Vs. D C I T OSD XI
|
November 25, 2003 |
VEENA KANORIA Vs. INCOME TAX OFFICER
|
January 16, 2003 |
VEENA KANORIA Vs. ITO
|
January 16, 2003 |
VIJAY KAPOOR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 13, 2003 |
VINOD KOTHARI CONSULTANTS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
August 4, 2003 |
VINOD KOTHARI CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 12, 2003 |
VINSONS Vs. 3RD INCOME TAX OFFICER
|
February 5, 2003 |
VIPAN KUMAR SUDESH KUMAR HUF Vs. INCOME TAX OFFICER
|
August 1, 2003 |
WALKESHWAR TRIVENI CO OP HSG SOC LTD Vs. INCOME TAX OFFICER WARD 7 7
|
July 4, 2003 |
WEALTH TAX OFFICER Vs. KARAN KUMAR PARIHAR
|
December 22, 2003 |
WIPRO FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 2003 |
WIPRO LTD Vs. INCOME TAX OFFICER
|
April 25, 2003 |
WTO Vs. PRATAP VILLAS PALACE TRUST
|
March 25, 2003 |
YAGYAWATI JAYSWAL FAMILY TRUST Vs. INCOME TAX OFFICER
|
July 21, 2003 |
ZAZMAN EXPORTS Vs. ITO
|
August 12, 2003 |