A P STATE CIVIL SUPPLIES CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 26, 2002 |
ACIT Vs. C K MALIK I G
|
September 26, 2002 |
ACIT INV Vs. NAGESH KNITWEARS PVT LTD
|
December 17, 2002 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHODAVARAM CO OP SUGARS LTD
|
August 23, 2002 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL ENTERPRISES LTD
|
February 21, 2002 |
AGRA COLOUR LAB P LTD Vs. ITO
|
August 27, 2002 |
AJITSINGH RAISINGH Vs. INCOME TAX OFFICER
|
May 20, 2002 |
ALL INDIA CHILDREN CARE AND EDUCATIONAL DEVELOPMENT SOCIETY Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 26, 2002 |
AMBICA CHEMICAL PRODUCTS REGD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 10, 2002 |
AMRUTA ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 27, 2002 |
ANJALI GOEL Vs. INCOME TAX OFFICER
|
May 27, 2002 |
ANJANEYA BRICK WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV
|
January 18, 2002 |
ARJUN D BHARAD Vs. INCOME TAX OFFICER
|
April 18, 2002 |
ARUNA A BHAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 11, 2002 |
ARUNKUMAR CHAMPALAL HUF Vs. INCOME TAX OFFICER
|
June 18, 2002 |
ASHOK BROTHERS Vs. INCOME TAX OFFICER
|
April 19, 2002 |
ASHUTOSH DAWAR TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
|
March 14, 2002 |
ASHWIN S MEHTA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 24, 2002 |
ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 1, 2002 |
ASIAN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 28, 2002 |
ASSISTANT CIT Vs. VINOD RAI H PAREKH
|
August 19, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SINGLA RICE AND GEN MILLS
|
April 17, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUDHA BURMAN
|
June 3, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI NARAIN MEHTA
|
February 27, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHOICE TRADING CORPORATION LTD
|
July 3, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. L N MEHTA
|
July 9, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. L N MEHTA
|
April 23, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VINOD RAI H PAREKH
|
August 19, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATYA NARAYAN AGARWALLA
|
March 8, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD
|
February 28, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAGNUM INTERNATIONAL TRADING CO P LTD
|
January 3, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD
|
November 26, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATINDER KAUR LEGAL REPRESENTATIVE OF LATE INDERMOHAN SINGH GREWAL
|
February 28, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANTARCTICA INVESTMENT P LTD
|
May 9, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIRKMYRE EXPORT CO P LTD
|
January 29, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S S PHARMACEUTICALS P LTD
|
September 18, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS DILNAVAZ S VARIAVA
|
July 31, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESH COTTON CO
|
August 6, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEEPCHAND MANGILAL
|
November 25, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI NARAYAN MEHTA
|
July 8, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOUTHAM PUBLIC SCHOOL
|
September 16, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K S SHETTY AND CO
|
October 25, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR
|
October 17, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V K GUPTA
|
August 16, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P HOTEL LTD
|
January 31, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MARG MARKETING AND RESEARCH GROUP
|
October 30, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PHOENIX MILLS LTD
|
February 14, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAYANG TIMBER PRODUCTS P LTD
|
February 8, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITIN MUKESH MATHUR
|
April 17, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH G HEBLKAR
|
January 17, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DELHI INDUSTRIAL SYNDICATE
|
April 2, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAIN MOTORS TRACTORS
|
October 4, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SARDAR DAVINDER SINGH KOHLI
|
July 29, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P N SAPRA
|
January 29, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PUNNA TEXTILES INDUSTRIES P LTD
|
February 26, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIVAS CHEMICALS
|
March 8, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OSCAR LABORATORIES P LTD
|
March 14, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GARG
|
April 26, 2002 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR GUPTA
|
November 26, 2002 |
ASSTT CIT Vs. MARKETEERS
|
April 17, 2002 |
ASSTT CIT Vs. KAKKAR COLD STORAGE
|
December 27, 2002 |
ASSTT CIT Vs. SOHANLAL SHANTILAL BROS
|
March 27, 2002 |
ASSTT CIT Vs. M K CHATTERJEE
|
September 27, 2002 |
ASSTT CIT Vs. PALLAWI RESOURCES LTD
|
May 11, 2002 |
ASSTT CIT Vs. CHOICE TRADING CORPORATION LTD
|
July 3, 2002 |
ASSTT CIT INV Vs. GURUNANAK CONCRETE PRODUCTS PUNE
|
March 15, 2002 |
ATMA RAM PROPERTIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 31, 2002 |
BAID LEASING FINANCE LTD Vs. ITO
|
January 31, 2002 |
BAJAJ AUTO LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 43
|
December 31, 2002 |
BALDEO COLD STORAGE ICE FACTORY P ITD Vs. ASSTT CIT
|
November 29, 2002 |
BALJEES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2002 |
BANK OF RAJASTHAN LTD Vs. I A C ASSTT
|
May 14, 2002 |
BARMER TRAVELLS Vs. INCOME TAX OFFICER
|
November 27, 2002 |
BATA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 24, 2002 |
BDA LTD Vs. INCOME TAX OFFICER
|
May 31, 2002 |
BHAGANI NIVEDITA SAH BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2002 |
BHAGYANAGAR ASBESTOS CEMENT PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2002 |
BHARATIYA JANATA PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 11, 2002 |
BISHNAUTH TEA CO LTD AND STEWART HOLL INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 28, 2002 |
BISHNAUTHA TEA CO LTD Vs. JOINT CIT
|
June 28, 2002 |
BRAGIM NIVEDITA SAHARART BANK LTD Vs. AO
|
December 19, 2002 |
BRIJ BALA CHAUDHARY Vs. INCOME TAX OFFICER
|
December 30, 2002 |
BRIJ LAL Vs. INCOME TAX OFFICER
|
January 24, 2002 |
CANARA BANK Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 26, 2002 |
CENTEX PUBLICATION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 18, 2002 |
CENTRE FOR WOMENS DEVELOPMENT STUDIES Vs. DEPUTY DIRECTOR OF INCOME TAX
|
August 19, 2002 |
CHAMAN LAL Vs. ASSTT CIT
|
February 25, 2002 |
CHATRABHUJ DWARAKADAS Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 29, 2002 |
CHITRA DEVI PREM PRAKASH SONI AND RAJ KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 17, 2002 |
CHOUDHARY GARMENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 19, 2002 |
CHOUDHARY MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 14, 2002 |
COAL INDIA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 19, 2002 |
COAL INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 19, 2002 |
CONSORTIUM FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 30, 2002 |
DALHOUSIE HOLDINGS LTD Vs. INCOME TAX OFFICER
|
December 10, 2002 |
DASS FRIENDS BUILDERS P LTD Vs. DY CIT
|
March 27, 2002 |
DAVI SARIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 10, 2002 |
DCIT ASSTS SPL RANGE Vs. DHANALAKSHMI COTTON AND RICE MILLS LTD
|
November 29, 2002 |
DECCAN CEMENTS LTD Vs. DEPUTY CIT
|
February 28, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD
|
August 9, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. A T V PROJECTS INDIA LTD
|
June 20, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. A G GOVINDARAJULU
|
May 17, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANMUKHDAS WADHWANI
|
October 22, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. METRO SHOES P LTD
|
August 9, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DALJIT SINGH EYE HOSPITAL P LTD
|
September 30, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAJ NEDOU HOTEL P LTD
|
June 27, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. VICKERS SYSTEMS INTERNATIONAL LTD
|
March 21, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. AROON PURIE
|
April 8, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHENDRA GUPTA AND GOLDEN FIBRE N FABRICS
|
April 1, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. I C I INDIA LTD
|
January 31, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD
|
October 1, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. I T C LTD
|
February 26, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SADHURAM WADHWANI
|
November 13, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GLAMOUR RESTAURANT
|
April 17, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BALLARPUR INDUSTRIES LTD
|
September 30, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD
|
December 30, 2002 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAGRAN PRAKASHAN VARANASI P LTD
|
July 15, 2002 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. I C KHURANA
|
April 29, 2002 |
DEV KUMAR JAIN Vs. INCOME TAX OFFICER
|
November 14, 2002 |
DHANJI R ZALTE Vs. ASSTT C I T
|
September 13, 2002 |
DHANJI R ZALTE Vs. ASSTT CIT
|
September 13, 2002 |
DHARMODAYAM CO Vs. INCOME TAX OFFICER
|
February 11, 2002 |
DHUNJIBHOY STUD AGRICULTURAL FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 2002 |
DISTRICT EXCISE OFFICER Vs. INCOME TAX OFFICER
|
April 1, 2002 |
DOMINIC DIAS MARGAAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 21, 2002 |
DY CIT Vs. JINDAL ALUMINIUM LTD
|
September 25, 2002 |
DY CIT Vs. VIJAY MEHTA HUF
|
August 29, 2002 |
DY CIT Vs. ANKIT STEELS
|
August 27, 2002 |
DY CIT Vs. SURESH KUMAR JAIN
|
November 18, 2002 |
DY CIT Vs. TAJ NEDOU HOTEL P LTD
|
June 27, 2002 |
DY CIT Vs. SYNTHETICS LTD
|
March 7, 2002 |
DY CIT Vs. A G GOVINDARAJULU
|
May 17, 2002 |
DY CIT Vs. SANMUKHDAS WADHWANI
|
October 22, 2002 |
DY CIT Vs. I C I INDIA LTD
|
January 31, 2002 |
DY COMMISSIONER OF I T SPECIAL RANGE 5 Vs. BOROSIL GLASS WORKS LTD
|
May 24, 2002 |
EAST WEST RESCUE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 13, 2002 |
ECHJAY INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 24, 2002 |
EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
February 28, 2002 |
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST
|
May 31, 2002 |
EICHER TRACTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 4, 2002 |
ELECTRA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 24, 2002 |
ENTEE BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 7, 2002 |
FARIDKOT BATHINDA KSHETRIYA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 30, 2002 |
FARRUKHABAD INVESTMENT I LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 27, 2002 |
FILM NAGAR CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
|
July 29, 2002 |
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. JOINT CIT
|
December 9, 2002 |
G VEERANNA CO Vs. ITO
|
May 21, 2002 |
G VEERANNA CO Vs. INCOME TAX OFFICER
|
May 21, 2002 |
GANESH FOUNDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 2002 |
GIFT TAX OFFICER Vs. V SRINIVASAN
|
January 29, 2002 |
GOVIND RAM CHHUGANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 2002 |
GRAPHITE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 2002 |
GULABRAI V GANDHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 28, 2002 |
GULSHANBANOO R MUKHI Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 16, 2002 |
GUPTA CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 20, 2002 |
GUPTAJEE TENT DECORATORS Vs. INCOME TAX OFFICER
|
January 22, 2002 |
H E NASSER ABDULLA HUSSAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 2002 |
H G MALIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 22, 2002 |
HARBANSLAL AURORA Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 31, 2002 |
HARSHA BHOGLE Vs. ASSESSING OFFICER
|
May 27, 2002 |
HAZARI LAL OM PARKASH Vs. ITO
|
October 30, 2002 |
HCL INFOSYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 2002 |
HCL INFOSYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 3, 2002 |
HEMALATHA D SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 29, 2002 |
HEWLETT PACKARD INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 29, 2002 |
HINDUSTAN CONDUCTORS LTD Vs. D C I T SPL RG 1
|
February 8, 2002 |
HOTEL DHANOLTI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 17, 2002 |
IBP CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 2, 2002 |
IFB AGRO INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 29, 2002 |
INCOME TAX OFFICER Vs. V K BANSAL
|
December 16, 2002 |
INCOME TAX OFFICER Vs. PATKAI MINING ENGG CO P LTD
|
February 8, 2002 |
INCOME TAX OFFICER Vs. R K BROS
|
June 27, 2002 |
INCOME TAX OFFICER Vs. TARLOCHAN SINGH
|
December 16, 2002 |
INCOME TAX OFFICER Vs. NAND LAL ISHAR DASS
|
June 4, 2002 |
INCOME TAX OFFICER Vs. SHREYAS SHIPPING LTD
|
May 24, 2002 |
INCOME TAX OFFICER Vs. PRADIP KUMAR RATHI
|
April 11, 2002 |
INCOME TAX OFFICER Vs. SUSEELARAM ENTERPRISES
|
January 23, 2002 |
INCOME TAX OFFICER Vs. ROOPCHAND JAIN
|
September 17, 2002 |
INCOME TAX OFFICER Vs. DEVIBAI H PARMANI
|
February 5, 2002 |
INCOME TAX OFFICER Vs. KULDEEP JAIN
|
January 2, 2002 |
INCOME TAX OFFICER Vs. L N MEHTA HUF
|
July 4, 2002 |
INCOME TAX OFFICER Vs. BHARADIYA TRADING CO
|
February 21, 2002 |
INCOME TAX OFFICER Vs. HANUMAN MANDIR TRUST
|
February 21, 2002 |
INCOME TAX OFFICER Vs. SUBHASH SYNTHETICS
|
September 30, 2002 |
INCOME TAX OFFICER Vs. MADAN LAL
|
September 13, 2002 |
INDEXCO INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 2002 |
INDO US WIRE CASTING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 2002 |
INFOSYS TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 2002 |
ISBC CONSULTANCY SERVICES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 29, 2002 |
ITC LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 29, 2002 |
ITO Vs. S K IRON FOUNDRY ENGINEERING CO
|
April 12, 2002 |
ITO Vs. SURINDER CYCLES P LTD
|
January 17, 2002 |
ITO Vs. RATNESH ENTERPRISES P LTD
|
July 29, 2002 |
ITO Vs. SUPERINTENDING ENGINEER KC M S E B
|
August 1, 2002 |
J C MALHOTRA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 7, 2002 |
J R C BHANDARI AND S C SETHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 27, 2002 |
JAI MARWAR CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 8, 2002 |
JAMNADAS T MEHTA Vs. INCOME TAX OFFICER
|
January 11, 2002 |
JASHUA GOOTAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 2002 |
JAY BEE PROPERTIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 26, 2002 |
JEWEL OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 16, 2002 |
JINDAL UDYOG Vs. INCOME TAX OFFICER
|
February 28, 2002 |
JINDAL VIJAYANAGAR STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 2002 |
JINKA PLAZA Vs. ASSTT CIT
|
March 14, 2002 |
JOHN VARGHESE DEV OFFICER LIC OF INDIA Vs. JT COMMISSIONER OF INCOMETAX SPL RANGE
|
October 29, 2002 |
JOINT CIT Vs. KAPOORCHAND BANSAL
|
January 28, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. SHYAMA PRASAD AGARWAL
|
August 20, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. INDIA STEAMSHIP CO LTD
|
July 24, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. BINANI ZINC LTD
|
March 15, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. PANKAJ OXYGEN LTD
|
August 8, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. HALDIA INVESTMENT CO LTD
|
September 2, 2002 |
JOINT COMMISSIONER OF INCOME TAX Vs. NOWRANGROY METALS P LTD
|
May 30, 2002 |
K ABOO BAKAR Vs. ASSTT CIT
|
July 11, 2002 |
K C VERMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 2002 |
KADRI MILLS CBE LTD Vs. JOINT CIT
|
March 22, 2002 |
KAJODIMAL VIRDI CHAND Vs. INCOME TAX OFFICER
|
October 11, 2002 |
KALINDEE RAIL NIRMAN ENGINEERS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 5, 2002 |
KAMAL NARAYAN JAISWAL Vs. DY CIT
|
November 29, 2002 |
KANGRA BAJRI CO Vs. A C I T
|
November 26, 2002 |
KARNATAKA BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 24, 2002 |
KUMAR AGENCIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 27, 2002 |
L H SUGAR FACTORIES LTD Vs. ASSTT CIT
|
February 28, 2002 |
L N MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 29, 2002 |
LEATHERAGE Vs. INCOME TAX OFFICER
|
July 31, 2002 |
M J EXPORTS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 31, 2002 |
M PAPAIAH REDDY Vs. INCOME TAX OFFICER
|
December 3, 2002 |
M SELVARAJ Vs. INCOME TAX OFFICER
|
July 6, 2002 |
MADANLAL SABOO Vs. ASST COMMISSIONER OF I T
|
March 27, 2002 |
MAFATLAL INDUSTRIES LIMITED Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 20
|
December 31, 2002 |
MAHAKOSHAL ENGINEERS & CONTRACTORS CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 2002 |
MAHAVEER CORPORATION Vs. INCOME TAX OFFICER
|
August 23, 2002 |
MAHESH PRASAD SONI Vs. ADDL CIT
|
November 29, 2002 |
MALLI RAM CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
December 18, 2002 |
MANALI SINGHAL Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 28, 2002 |
MANOHAR JEWELLERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 2002 |
MAYA LENA MILAP KAUR TOOR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
January 4, 2002 |
MAYA LENA MILAP KAUR TOOR Vs. ASSTT CWT
|
January 4, 2002 |
MEENAKSHI SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 21, 2002 |
MEHAR PROJECTS INDIA P LTD Vs. ASSTT CIT
|
April 5, 2002 |
METROPOLITAN TRADING CO Vs. D C I T SPL RANGE 9
|
September 4, 2002 |
MOHAN ANAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 13, 2002 |
MOHINDER PAUL Vs. ASSTT CIT
|
January 18, 2002 |
MP MADHYAM Vs. JOINT CIT
|
September 30, 2002 |
MUDIT REFRIGERATION INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 24, 2002 |
MUTHOOT LEASING & FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 28, 2002 |
NAIM ALI KHAN Vs. ASSTT CIT
|
May 7, 2002 |
NANDI HOUSING P LTD Vs. DEPUTY CIT
|
March 4, 2002 |
NANDI HOUSING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 4, 2002 |
NAROTAM SINGH MANN Vs. ITO
|
January 25, 2002 |
NARULA TRANSPORT COMPANY Vs. ASTT CIT
|
June 26, 2002 |
NATCO EXPORTS Vs. DY CIT
|
June 11, 2002 |
NATIONAL MINERAL DEVELOPMENT CORPORATION LTD Vs. DY CIT
|
March 11, 2002 |
NAVIN BHARAT INDUSTRIES LTD Vs. DEPUTY C I T SPECIAL RANGE 5
|
October 1, 2002 |
NAYANA P DEDHIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 20, 2002 |
NCL INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 30, 2002 |
NETWORK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 25, 2002 |
NEW ERA EDUCATION SOCIETY Vs. DY DIRECTOR OF IT EXEMPTION
|
April 4, 2002 |
NIRMAL GHOSH BAG Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 25, 2002 |
NOBLE PICTURES Vs. JT COMMR OF INCOME TAX ASST SPL RANGE
|
October 30, 2002 |
NOBLE PICTURES Vs. JOINT CIT
|
October 30, 2002 |
OIL NATURAL GAS CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 1, 2002 |
P L DEYBEY Vs. ITO
|
November 14, 2002 |
PAHARPUR COOLING TOWERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 16, 2002 |
PARAS COLD STORAGE AND ICE FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 2002 |
PREMIER AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 18, 2002 |
PREMLATA JALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 2002 |
PRINCIPAL OFFICER SOMANI IRON AND STEEL P LTD Vs. INCOME TAX OFFICER
|
June 26, 2002 |
PROGRESSIVE CONSTRUCTION SEENAIAH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 28, 2002 |
PUNJAB COMMUNICATIONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 2002 |
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 2002 |
PURNIMA BERI Vs. DY CIT
|
May 28, 2002 |
PURNIMA BERI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 28, 2002 |
R A M EARTH MOVERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 2002 |
R A M EARTH MOVERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 8, 2002 |
R B NARAIN SINGH SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 10, 2002 |
R H KASTURI Vs. DY CIT
|
September 30, 2002 |
R P C INDUSTRIES LTD Vs. ASSTT CIT
|
December 10, 2002 |
R P MONGA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 17, 2002 |
R P MONGA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 2002 |
R R HOLDINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 22, 2002 |
R S BHAGWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2002 |
R SREEVIDYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 25, 2002 |
RADHA PICTURE PALACE Vs. DY COMMISSIONER OF INCOME TAX
|
September 13, 2002 |
RADHA PICTURE PALACE Vs. DEPUTY CIT
|
September 13, 2002 |
RAJ BAHRI Vs. ASSTT CIT
|
August 26, 2002 |
RAJEEV ENTERPRISES Vs. ASSESSING OFFICER
|
August 29, 2002 |
RAJENDRA BEESANI Vs. INCOME TAX OFFICER
|
May 17, 2002 |
RAMBAGH PALACE HOTEL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 2, 2002 |
RAMLAL AGRAWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 2002 |
RAVINDER SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2002 |
RAVINDRA K MARIWALA Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 31, 2002 |
RAYMOND LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 24, 2002 |
RUPA RANI Vs. DCIT SPL RANGE 29
|
September 27, 2002 |
S A BUILDERS LTD Vs. ASSTT CIT
|
June 20, 2002 |
S P GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 5, 2002 |
S S NAGANAND Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 30, 2002 |
SAGAR TYRE HOUSE Vs. ITO
|
November 6, 2002 |
SAHARA AIRLINES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 12, 2002 |
SALORA INTERNATIONAL LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 2, 2002 |
SANDEEP MANI HUF Vs. DCIT SPL RANGE 7
|
December 3, 2002 |
SANGHVI SWISS REFILLS P LTD Vs. INCOME TAX OFFICER
|
April 9, 2002 |
SATPAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 2002 |
SATURDAY CLUB LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 8, 2002 |
SAVITRI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2002 |
SAVITRI DEVI Vs. ASSTT CIT
|
March 28, 2002 |
SBM ENGG PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 2, 2002 |
SECUNDERABAD CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 5, 2002 |
SETH TEXTILES Vs. INCOME TAX OFFICER
|
March 6, 2002 |
SHABNAM MARBLES P LTD Vs. ASSTT CIT
|
September 23, 2002 |
SHABNAM MARBLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 2002 |
SHAKTI CLEARING AGENCY P LTD Vs. INCOME TAX OFFICER
|
October 11, 2002 |
SHAKTI INSULATED WIRES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 31, 2002 |
SHAMNUR MURUGAPPA SONS Vs. ASSTT CIT
|
August 26, 2002 |
SHANKARRAO SATHWANE Vs. INCOME TAX OFFICER
|
December 13, 2002 |
SHERATON INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2002 |
SHIVALIK HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 6, 2002 |
SHOBAN LAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 17, 2002 |
SHRIRAM CHITS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 2002 |
SHYAM BIRI WORKS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 2002 |
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF INCOME TAX
|
May 30, 2002 |
SKODA EXPORT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 17, 2002 |
SKY HIGH PROPERTIES PVT LTD Vs. INCOME TAX OFFICER
|
August 2, 2002 |
SOCIETY FOR INTEGRATED DEVELOPMENT IN URBAN AND RURAL AREAS SIDUR Vs. DY COMMISSIONER OF INCOME TAX
|
December 27, 2002 |
SOND BHARAT PEDALS INDIA Vs. INCOME TAX OFFICER
|
June 10, 2002 |
SOUTH EASTERN COALFIELDS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 28, 2002 |
SOUTH EASTERN COALFIELDS LTD Vs. JT CIT
|
February 28, 2002 |
SRI GIRDHAR GOPAL GULATI Vs. DY CIT
|
October 18, 2002 |
SRI M V CHANDRASHEKAR Vs. DY COMMISSIONER OF INCOME TAX
|
December 6, 2002 |
SRI MAHALUXMI OIL DAL MILL Vs. ASSTT CIT
|
June 13, 2002 |
STAR ESTATES MANAGEMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 11, 2002 |
STRAPTEX INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 2002 |
SUBASH CHANDER Vs. JOINT CIT
|
October 11, 2002 |
SUDHADEVI MODI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 10, 2002 |
SULOCHANA DEVI JAISWAL Vs. DY CIT
|
November 29, 2002 |
SUMAK POWERCAP LTD Vs. ASSTT CIT
|
October 31, 2002 |
SUMERPUR CO OPERATIVE MARKETING SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 5, 2002 |
SUMERPUR TRUCK OPERATORS UNION Vs. INCOME TAX OFFICER
|
February 22, 2002 |
SUNIL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 2002 |
SUNRISE METAL INDUSTRIES Vs. INCOME TAX OFFICER
|
November 21, 2002 |
SURENDRA ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 12, 2002 |
SWAGAT SYNTHETICS P LTD Vs. INCOME TAX OFFICER
|
April 26, 2002 |
T P KULKARNI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 19, 2002 |
TAMILNADU MINERALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 2002 |
TARA FINVEST LTD Vs. INCOME TAX OFFICER
|
July 10, 2002 |
TATA TEA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
November 27, 2002 |
TECHNICAL GLASS INDUSTRIES Vs. ASSTT CIT
|
November 7, 2002 |
TEJ QUEBECOR PRINTING LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
November 12, 2002 |
THAKUR SINGH HUF Vs. ITO
|
March 22, 2002 |
TOKARSHI LALJI KAPADIA FAMILY TRUST Vs. INCOME TAX OFFICER
|
February 8, 2002 |
TOLANI LTD Vs. DCIT SPECIAL RANGE 31
|
December 4, 2002 |
TRANSPORT CORPORATION OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 15, 2002 |
TRILOK SHIP BREAKERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 2002 |
U P STATE BRIDGE CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 7, 2002 |
UDAICHAND SANTOSH KUMAR JAIN Vs. INCOME TAX OFFICER
|
April 18, 2002 |
ULKA ADVERTISING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 37
|
August 8, 2002 |
UPENDRA M DALAL Vs. DY CIT
|
September 4, 2002 |
USHA MARTIN INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 2002 |
USHA MARTIN INDUSTRIES LTD Vs. ASSTT CIT
|
July 25, 2002 |
UTKAL ALLOYS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 2002 |
UTKAL STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 2002 |
UTTAM CHAND NAHAR Vs. INCOME TAX OFFICER
|
September 18, 2002 |
UTTAM LIME TRADERS Vs. INCOME TAX OFFICER
|
January 23, 2002 |
V NARAYANAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 29, 2002 |
V V INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 2002 |
VAM ORGANIC CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 14, 2002 |
VANSON KIDS STUFF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 2002 |
VELAYUDHAN NAIR Vs. INCOME TAX OFFICER
|
February 22, 2002 |
VENKATESHWARA FARMS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 24, 2002 |
VIGNESH FLAT HOUSING PROMOTERS Vs. DY CIT
|
February 28, 2002 |
VIGNESH FLAT HOUSING PROMOTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 2002 |
VIJAY SHIP BREAKING CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 16, 2002 |
VIJAY SHIP BREAKING CORPN Vs. DEPUTY CIT
|
April 16, 2002 |
VINOD KUMAR Vs. ADDL CIT
|
October 9, 2002 |
VIPUL DYE CHEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 29, 2002 |
WEALTH TAX OFFICER Vs. SURENDER SINGH
|
January 22, 2002 |
WESTERN INDIA BAKERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 2002 |
WIPRO FINANCE LTD Vs. INCOME TAX OFFICER
|
August 30, 2002 |
WIPRO GE MEDICAL SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 8, 2002 |
WIPRO LTD Vs. INCOME TAX OFFICER
|
July 24, 2002 |