REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KAVITA PRASAD DR A J PRASAD AND SMT A UMA DEVI Vs. JOINT COMMISSIONER OF GIFT TAX	November 27, 2001
A N Z GRINDLAYS BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 21, 2001
A P INDUSTRIAL COMPONENTS LTD Vs. DY CIT	January 15, 2001
A P STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 3, 2001
A P WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 27, 2001
A R CHADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 19, 2001
A S SUNDARARAMA DIKSHITHULHU Vs. ITO	July 16, 2001
A S SUNDARARAMA DIKSHITHULU Vs. INCOME TAX OFFICER	July 16, 2001
ABAD FISHERIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 18, 2001
ABIDA MOHAMMED DOSSA Vs. COMPETENT AUTHORITY MUMBAI	October 16, 2001
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALHOUSIE INVESTMENT TRUST CO LTD	April 27, 2001
ADDITIONAL DIRECTOR OF INCOME TAX Vs. M D MEMORIAL CHARITABLE EDUCATIONAL SOCIETY	November 29, 2001
AMERICAN EXPRESS BANK LTD Vs. INCOME TAX OFFICER	April 24, 2001
ANDHRA PRADESH INDUSTRIAL COMPONENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 15, 2001
ANIL AGGARWAL Vs. DY CIT	August 2, 2001
ANIL KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 2001
ANIL KUMAR ANOOP KUMAR SMT SOMA DEVI Vs. ASSTT CIT	November 29, 2001
AQUAPHARM CHEMICAL CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	April 19, 2001
ARVIND GORE Vs. INCOME TAX OFFICER	March 23, 2001
ASHOK KUMAR KATARIA Vs. DY CIT	November 28, 2001
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 27, 2001
ASSISTANT COMMISSIONER Vs. G T C ENTERPRISES	October 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIA MAGNUM FUND	January 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BISSHESHWARLAL MANNALAL SONS	February 16, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BEEHIVE ENGINEERING ALLIED INDUSTRIES P LTD	September 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANCHANGANGA SEEDS CO P LTD	February 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAMATHA PICTURES	January 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KING TAUDEVIN AND GREGSON LTD	January 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VEER CHEMIE AND AROMATICS P LTD	June 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MASTER STORES	April 17, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VINODKUMAR AGARWAL AND ASHOKKUMAR AGARWAL	November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANGRA VALLEY INVESTMENT FINANCE CO LTD	August 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EXECUTORS OF THE ESTATE OF BHAGWAN DEVI SAROGI	July 16, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAL BHARTI NURSERY SCHOOL	October 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJOY BHAUWALA	June 11, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J G VACUUM FLASKS P LTD	April 3, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RASILA S MEHTA AND SMT PRATIMA H MEHTA	February 19, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE A S SENGODA GOUNDER	April 20, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHIEF OFFICER WALCHANDNAGAR INDUSTRIES LTD	July 13, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HERBAL ISOLATES P LTD	October 10, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A RAJINIKANTH AND K RAGHAVENDRA RAO	November 13, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES P LTD	February 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHAVIR METALS ALLOYS	October 18, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PROCESSORS LTD	October 18, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND MODI	August 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGUSTE TANDALE CO AND GANESH TRADING CO	March 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARTAR BUS SERVICE P LTD	November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER CHHUGANI	November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEWLETT PACKARD LTD	August 14, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMADEUS INDIA P LTD	January 17, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEETA DEVI	July 2, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GALLIUM EQUIPMENT P LTD	April 23, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHUBHAM CONSTRUCTION	July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EASTERN INDUSTRIAL ENTERPRISES LTD	July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BANDANA ROY	September 14, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P M BHARGAVA	December 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAGHU NANDAN LAL	July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G RAJAIAH SETTY	September 21, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ELECTRICAL GENERAL WOOD INDUSTRIES	April 26, 2001
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. S KUMARA PILLAI	September 17, 2001
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KAILASH CHAND AMIR CHAND PRATAP CHAND MAHESHWARY	March 29, 2001
ASSTT CIT Vs. JAGUSTE TANDALE CO	March 28, 2001
ASSTT CIT Vs. KARTAR BUS SERVICE P LTD	November 29, 2001
ASSTT CIT Vs. RAJENDRA MULAK	December 31, 2001
ASSTT CIT Vs. SOMRAS DISTILLERS	January 11, 2001
ASSTT CIT Vs. SHUBHAM CONSTRUCTION	July 31, 2001
ASSTT CIT Vs. ELECTRICAL GENERAL WOOD INDUSTRIES	April 26, 2001
ASSTT CIT Vs. K B JEWELLERS CO	October 30, 2001
ASSTT CIT Vs. EXECUTORS OF THE ESTATE OF BHAGWAN DEVI SAROGI	July 16, 2001
ASSTT CIT Vs. MAMATHA PICTURES	January 31, 2001
ASSTT CIT Vs. SUDHA AGENCIES	September 25, 2001
ASSTT CIT Vs. VEER CHEMIE AROMATICS P LTD	June 29, 2001
ASSTT CIT Vs. VINODKUMAR AGARWAL	November 29, 2001
ASSTT CIT Vs. INDIA MAGNUM FUND	January 22, 2001
ASSTT CIT Vs. RAGHU NANDAN LAL	July 31, 2001
ASSTT CIT Vs. MAHAVIR METALS ALLOYS	October 18, 2001
ASSTT CIT CHIEF OFFICER Vs. WALCHANDNAGAR INDUSTRIES LTD	July 13, 2001
AUTO PISTON MFG CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 20, 2001
AZAD RAHIM Vs. GIFT TAX OFFICER	November 19, 2001
B D PATNAIK Vs. DY CIT	February 7, 2001
B K AGRAWAL Vs. ASSTT CIT	May 31, 2001
B K AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 31, 2001
B P RASQUINHA AND SONS Vs. INCOME TAX OFFICER	February 28, 2001
BABCOCK POWER OVERSEAS PROJECTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 21, 2001
BABULAL LATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 29, 2001
BADRIDAS KESHAWPRASAD Vs. DEPUTY CIT	June 20, 2001
BADRIDAS KESHAWPRASAD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 20, 2001
BAKULESH T SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 28, 2001
BANK OF PUNJAB LTD Vs. JOINT CIT	August 28, 2001
BANSAL RICE MILLS Vs. INCOME TAX OFFICER	March 30, 2001
BANSAL RICE MILLS Vs. ITO	March 30, 2001
BANSAL TRADING CO Vs. ASSTT CIT	October 18, 2001
BANSAL TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 18, 2001
BEACON ROTORK CONTROLS LTD Vs. DY CIT	May 25, 2001
BEARDSELL LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 26, 2001
BEAT ALL SPORTS Vs. INSPECTING ASSISTANT COMMISSIONER	March 29, 2001
BHARATKUMAR SAKHSARIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 31, 2001
BHARKHA SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2001
BHILAI ENGINEERING CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 29, 2001
BOMBAY BURMAH TRADING CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 15, 2001
BOMBAY HOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 14, 2001
BOMBAY SNUFF CO Vs. ASSTT CIT	October 12, 2001
BRITISH AIRWAYS PLC Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 2001
C GOVINDAPPA Vs. ASSTT CIT	November 20, 2001
C GOVINDAPPA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 20, 2001
C J INTERNATIONAL HOTELS LTD Vs. INCOME TAX OFFICER TDS	August 30, 2001
C M CHOPDA Vs. INCOME TAX OFFICER	June 22, 2001
C M CHOPDA Vs. ITO	June 22, 2001
C T R MFG INDUSTRIES LTD Vs. DY CIT	January 1, 2001
C T R MFG INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 1, 2001
CADELL WEAVING MILLS CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 23, 2001
CAPT A L FERNANDES Vs. INCOME TAX OFFICER	December 19, 2001
CHAKIRI ASHOK KUMAR Vs. INCOME TAX OFFICER	May 30, 2001
CHANDRA BHAN BANSAL Vs. DY CIT	June 29, 2001
CHANDRA BHAN BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 29, 2001
CHANDRA BHAN BANSAL Vs. DY CIT	July 29, 2001
CHENAI FINANCE CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 18, 2001
CHODAVARAM CO OPERATIVE SUGARS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 2001
CLIFFORD CHANCE Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 27, 2001
COMMERCIAL MOTORS FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 28, 2001
CORROSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 21, 2001
CREDIT RATING INFORMATION SERVICES OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 3, 2001
CRESENT HOUSING P LTD Vs. INCOME TAX OFFICER	July 25, 2001
DALJIT SINGH EYE HOSPITAL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 24, 2001
DECCAN CEMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2001
DELHI AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 2001
DEPUTY CIT Vs. BHARAT KUMAR PATEL CO	July 6, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LTD	January 12, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHARAT KUMAR PATEL CO	July 6, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD	March 30, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. THIRUMBADI RUBBER CO LTD	February 16, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD	November 23, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD	October 17, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEELS P LTD	December 10, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMAR UBROMAL CHAWLA	December 13, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. C J INTERNATIONAL HOTELS LTD	May 15, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KANJIMAL SONS	May 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE STORES LTD	July 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. R J WOOD CO P LTD	September 11, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. METRO TYRES LTD	August 3, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRANSPOWER P LTD	July 17, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. GARWARE SHIPPING CORPN LTD	September 26, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHADIK BROS	March 9, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR LEASING FINANCE LTD	March 13, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD	October 16, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. K M CHINNAPPA HUF	September 7, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMNATH AND CO	November 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LTD	March 22, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANJAY WAMAN CO	November 28, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. G K ENTERPRISES	December 31, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. VERIFONE SOFTWARE SYSTEMS P LTD	February 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR MOHTA	October 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMAKSHIDEVI	January 31, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANDHRA PETRO CHEMICALS LTD	April 11, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN CO LTD	August 30, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA UNISYS LTD	April 26, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. DIAMOND CREEK	January 8, 2001
DEPUTY COMMISSIONER OF WEALTH TAX Vs. ASHWIN C SHAH	December 10, 2001
DEVICHAND B JAIN Vs. ITO	July 31, 2001
DGP WINDSOR INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 17, 2001
DILLU CINE ENTERPRISES P LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 17, 2001
DILLU CLIVE ENTERPRISES P LTD Vs. ADDL CIT	September 27, 2001
DURAMETALLIC INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 2001
DY CIT Vs. KIRLOSKAR LEASING FINANCE LTD	March 13, 2001
DY CIT Vs. RAJNEESH FOUNDATION NEO SANNYAS FOUNDATION	October 19, 2001
DY CIT Vs. ALLEN BRADLEY INDIA LTD	June 13, 2001
DY CIT Vs. THAKUR TOBACCO PRODUCTS CO	August 8, 2001
DY CIT Vs. KAMAKSHIDEVI	January 31, 2001
DY CIT Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD	March 14, 2001
DY CIT Vs. AMAR UBROMAL CHAWLA DY CIT V UBROMAL PRABHUDAS CHAWLA DY CIT V HIRANAND UBROMAL CHAWLA	December 13, 2001
DY CIT Vs. PRADEEP OXYGEN P LTD	February 8, 2001
DY CIT Vs. SWARAJ ENGINE LTD	December 3, 2001
DY CIT Vs. PAVANAPUTRA FINANCIAL INVESTMENTS LTD	February 27, 2001
ELLENBARRIE INDUSTRIAL GASES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	November 20, 2001
ERICSSON COMMUNICATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 14, 2001
FASTO CONTROLS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	July 5, 2001
FASTO CONTROLS LTD Vs. JOINT CIT	July 5, 2001
FIVE BROTHERS TRADING INVESTMENT CO LTD Vs. ASSTT CIT	August 24, 2001
FREDERIC R HARRIS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 23, 2001
FRICK INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 16, 2001
G KANAGARAJ Vs. DY CIT	October 24, 2001
G R AGENCIES Vs. INCOME TAX OFFICER	October 31, 2001
GALLIUM EQUIPMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 13, 2001
GANDHI BHANDARI & CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 15, 2001
GEORGE EDUCATIONAL MEDICAL CHARITABLE SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	April 23, 2001
GIAN CHAND GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 11, 2001
GIFT TAX OFFICER Vs. P E SANTHA	February 16, 2001
GOPI CHAND PREM KUMAR Vs. INCOME TAX OFFICER	March 30, 2001
GOYAL IRON STEEL WORKS INDIA Vs. CIT	September 28, 2001
GREATER ASHOKA LAND DEV CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 21, 2001
H M CONSTRUCTIONS Vs. JOINT CIT	January 29, 2001
H P STATE FOREST CORPN LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 28, 2001
H P STATE INDL DEV CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 11, 2001
HARI OM KUMAR UMESH CHAND Vs. INCOME TAX OFFICER	October 17, 2001
HEM RAJ VIJAY KUMAR CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 18, 2001
HIGHWAY CYCLE INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 5, 2001
HIGHWAY CYCLE INDUSTRIES LTD Vs. ASSTT CIT	September 5, 2001
HINDUSTAN PROCESSORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 15, 2001
HINDUSTAN ZINC LTD Vs. INSPECTING ASSTT CIT	November 22, 2001
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 30, 2001
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 6, 2001
HIRALAL PARASHARAM WANI Vs. ITO	June 14, 2001
HOTEL AND ALLIED TRADES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2001
HYDERABAD RACE CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 22, 2001
ICI INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 18, 2001
INCOME TAX OFFICER Vs. SRI SAI LAKSHMI FINANCIERS	December 11, 2001
INCOME TAX OFFICER Vs. UPPALA VENKAT RAO	November 8, 2001
INCOME TAX OFFICER Vs. BHATIA ENTERPRISES	August 10, 2001
INCOME TAX OFFICER Vs. D BHASKAR	September 11, 2001
INCOME TAX OFFICER Vs. IRAN TEA TRADING CO P LTD	March 5, 2001
INCOME TAX OFFICER Vs. P THILAGAVATHY	June 26, 2001
INCOME TAX OFFICER Vs. TILAK RICE MILLS	October 23, 2001
INCOME TAX OFFICER Vs. SHANTI PARKASH ARORA	March 28, 2001
INCOME TAX OFFICER Vs. TRIMURTHY TYRE WORKS	July 13, 2001
INCOME TAX OFFICER Vs. BRANCH MANAGER CENTRAL BANK OF INDIA	November 7, 2001
INCOME TAX OFFICER Vs. BRANCH MANAGER STATE BANK OF INDIA	July 26, 2001
INCOME TAX OFFICER Vs. FASHIONWAYS	February 8, 2001
INCOME TAX OFFICER Vs. SUBHASH CHANDRA WADHWA	June 20, 2001
INCOME TAX OFFICER Vs. NEW WINNER RAW HIDE CO	June 12, 2001
INCOME TAX OFFICER Vs. JAGATPAL SINGH	September 25, 2001
INCOME TAX OFFICER Vs. PRAKASH TIMAJI DHANJODE LEGAL HEIR OF LATE TIMAJI SAKHARAMA DHANJODE	November 26, 2001
INCOME TAX OFFICER Vs. HEMODHAR GOGAOI	October 29, 2001
INCOME TAX OFFICER Vs. ANOJ KUMAR AGARWALLA	September 20, 2001
INCOME TAX OFFICER Vs. LALIT KUMAR AGARWALLA	October 31, 2001
INCOME TAX OFFICER Vs. CHEM MECH P LTD	June 28, 2001
INCOME TAX OFFICER Vs. MOTILAL RAKHABCHAND	December 21, 2001
INCOME TAX OFFICER Vs. MRS VANISHREE KARUNAKARAN	March 9, 2001
INCOME TAX OFFICER Vs. VEENA ESTATES P LTD	October 30, 2001
INCOME TAX OFFICER Vs. ANANDA NILAYAM	August 30, 2001
INCOME TAX OFFICER Vs. S.L. CHOUDHARY	October 25, 2001
INCOME TAX OFFICER Vs. BARODAWALA PROPERTIES LTD	December 26, 2001
INCOME TAX OFFICER Vs. CLOTHING EXPORT PROCESSING ZONE IND CO OP EST LTD	January 16, 2001
INCOME TAX OFFICER EXEMPTIONS Vs. BAJORIA FOUNDATION	January 2, 2001
INCOME TAX OFFICER T D S VIII MADRAS Vs. RAJ TELEVISION NETWORK LTD TEYNAMPET MADRAS	October 30, 2001
INCOME TAX OFFICER TDS Vs. TITAGARH STEELS LIMITED	July 18, 2001
INDIAN FURNITURE WORKS Vs. ASSTT CIT	February 28, 2001
INDIAN INSTITUTE OF BANKERS Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION	February 12, 2001
INDIAN RAYON AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	July 31, 2001
INVESTORS CLUB Vs. INCOME TAX OFFICER	April 11, 2001
ITO Vs. SHM GAJANAN AUTO ENGG P LTD	March 7, 2001
ITO Vs. ANANDA NILAYAM	August 30, 2001
ITO Vs. JAGATPAL SINGH	September 25, 2001
ITO Vs. K RAMULLAN	April 27, 2001
ITO Vs. TATA IRON STEEL CO LTD	January 12, 2001
ITO Vs. SUSHIL OIL MILLS	May 11, 2001
ITO Vs. FASHIONWAYS	February 8, 2001
ITO Vs. TILAK RICE MILLS	October 23, 2001
ITO Vs. DEVI DAYAL RICE MILIS	November 12, 2001
J H METALS Vs. INCOME TAX OFFICER	March 29, 2001
JAGAN NATH SYAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX	September 27, 2001
JAGAT RAI VERMA Vs. ITO	September 25, 2001
JAGAT RAI VERMA Vs. INCOME TAX OFFICER	September 25, 2001
JANAK RAJ CHAUHAN ORS Vs. ASSTT CIT	November 29, 2001
JANATA PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 23, 2001
JOINT COMMISSIONER OF INCOME TAX Vs. DR REETA SINGH	October 1, 2001
JUPITER TEXTILE Vs. INCOME TAX OFFICER	November 19, 2001
JYOTI AGARWAL Vs. INCOME TAX OFFICER	September 11, 2001
K KURIAKOSE Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	February 19, 2001
K MOIDU ALIAS KUNHIPPA AND K KUNHEEDUTTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 2, 2001
K NARENDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 2001
K R SRINATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 17, 2001
K V PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 17, 2001
KALYANI EXPORTS INVESTMENTS P LTD /JANNHAVI INVESTMENTS P LTD /RAJGAD TRADING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 15, 2001
KANGRA VALLEY INVESTMENT FINANCE CO LTD Vs. STATE	August 24, 2001
KANMAL BIRLA TEXTILES Vs. ITO	January 5, 2001
KANMAL BIRLA TEXTILES Vs. INCOME TAX OFFICER	January 5, 2001
KANOI PAPER INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 28, 2001
KANTILAL B DESAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2001
KANTILAL MANILAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 17, 2001
KAPASHI COMMERCIAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 24, 2001
KARAM CHAND THAPAR & BROS COAL SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 25, 2001
KARAMJIT ELECTRICAL MFG CO P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	November 29, 2001
KARKATVALLIL KARTHIKEYAN Vs. INCOME TAX OFFICER	February 7, 2001
KARKATVALLIL KARTHIKEYAN Vs. ITO	February 7, 2001
KHODAY DISTILLERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 2001
KIRLOSKAR OIL ENGINES LTD Vs. DY CIT	March 20, 2001
KIRTI BABULAL SHAH Vs. INCOME TAX OFFICER	September 5, 2001
KRIPA INDUSTRIES I LTD Vs. JT CIT	October 30, 2001
KRIPA INDUSTRIES I LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 30, 2001
L P INVESTMENT LTD Vs. INCOME TAX OFFICER	March 29, 2001
LAKE PALACE HOTELS AND MOTELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 21, 2001
LATE SHRI MUKUND V KAPADIA Vs. INCOME TAX OFFICER	August 10, 2001
LATE SIR PADAMPAT SINGHANIA THROUGH LR Vs. DEPUTY CWT	November 29, 2001
LAXMI BAI A WAGALE Vs. INCOME TAX OFFICER	May 14, 2001
LAXMI BAI A WAGALE Vs. ITO	May 14, 2001
LIC OF INDIA Vs. JOINT COMMISSIONER OF INCOME TAX	March 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. JOINT COMMISSIONER OF INTEREST TAX	March 20, 2001
LLOYDS INSULATIONS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 22, 2001
M A AZIZ NEW BHARAT KIRANA STORES Vs. INCOME TAX OFFICER	July 17, 2001
M A AZIZ NEW BRARAT KIRANA STORES Vs. ITO	July 17, 2001
M G KALYAN Vs. ITO	January 15, 2001
M G KALYAN AND S G KALYAN Vs. INCOME TAX OFFICER	January 15, 2001
M R PRABHAVATHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 2001
MADHUVANA HOUSE BUILDING CO OPERATIVE SOCIETY Vs. ASSTT CIT	December 31, 2001
MAHABIR PRASAD RUNGATA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 2001
MAHADEVIA MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 11, 2001
MAHANAGAR TELEPHONE NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 20, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JOINT COMMISSIONER OF INCOME TAX	August 6, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JOINT COMMISSIONER OF INCOME TAX	March 5, 2001
MALWA TEXTURISING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 2001
MALWA TEXTURISING P LTD ORS Vs. ASSTT CIT	November 26, 2001
MAMITA RAUTO Vs. ITO	May 4, 2001
MAMITA RAUTO Vs. INCOME TAX OFFICER	May 4, 2001
MANDHANA EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 4, 2001
MANDHANA EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 14, 2001
MARUBENI CORPORATION LIAISON OFFICE AND MARUBENI CORP PROJECT OFFICE Vs. JOINT COMMISSIONER OF INCOME TAX	December 11, 2001
MAX TEXTCHEM PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 16, 2001
MAYA LENA MILAP KAUR TOOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 5, 2001
MAYA LENA MILAP KAUR TOOR Vs. ASSTT CIT PAUL JAWANT SINGH TOOR V ASSTT CIT	December 5, 2001
MERFIN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 24, 2001
MICOPERI S P A MILANO Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 2001
MISBAH ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 16, 2001
MOHAR SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 17, 2001
MOLD TEK PLASTICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 18, 2001
MOTILAL HATHIBHAI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 27, 2001
MUKTA BIRI FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 23, 2001
MUKTA BIRI FACTORY Vs. ASSTT CIT	February 23, 2001
N D SHROFF SMALLER HUF Vs. JOINT COMMISSIONER OF INCOME TAX	August 10, 2001
NANDLAL MUKUNDLAL PITTIE Vs. WEALTH TAX OFFICER	October 9, 2001
NARENDRA KUMAR JAIN Vs. DY CIT SMT RADHA JAIN V DY CIT	July 31, 2001
NARESH PRABHAKAR HUF Vs. ITO	September 28, 2001
NATIONAL ENGINEERING INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 26, 2001
NEW AJANTA ROAD LINES Vs. INCOME TAX OFFICER	July 4, 2001
NEW HOLLAND TRACTORS INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX	November 12, 2001
NEW PARIS COMPLEX Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 9, 2001
NISSHINBO INDUSTRIES INC Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 2, 2001
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER	August 10, 2001
OM SINDHOORI CAPITAL INVESTMENT LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 27, 2001
ONKAR NATH GUPTA Vs. ITO	February 8, 2001
ONKAR NATH GUPTA Vs. INCOME TAX OFFICER	February 8, 2001
ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX	April 30, 2001
OVERSEAS MERCHANDISE INSPECTION CO INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 8, 2001
OVERSEAS SANMAR FINANCIAL LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 5, 2001
P K GANESHWAR Vs. DY CIT	September 27, 2001
P K GANESHWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 27, 2001
P M S ENTERPRISES Vs. INCOME TAX OFFICER	March 29, 2001
PARAMJIT KAUR Vs. ITO	July 10, 2001
PARAMOUNT ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 17, 2001
PARAS RICE MILLS Vs. ASSTT CIT	December 26, 2001
PARKSIDE HOLDINGS LTD Vs. DY CIT	June 4, 2001
PATHI SILK HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 2001
PATHI SILK HOUSE Vs. DY CIT	March 30, 2001
PAWAN KUMAR LADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 18, 2001
PEARL POLYMERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 12, 2001
POOMPUHAR SHIPPING CORPN LTD Vs. JT CIT	November 23, 2001
PORBALYDAR COAL AGENCY NO 2 Vs. JOINT CIT	June 29, 2001
PRAFULLA CHANDRA R DOSHI ORS Vs. ASSTT CIT	January 10, 2001
PUNJ SONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. ITO	October 25, 2001
PUSHPA SOFAT Vs. INCOME TAX OFFICER	July 4, 2001
RAIKAR THEATRES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2001
RAJABAI B KADAM L/H OF LATE S B KADAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 12, 2001
RAM AGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX	September 26, 2001
RAMANLAL P CHORDIA Vs. ASTT CIT	July 2, 2001
RAMCHAND BHURA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 23, 2001
RAMCHAND BHURA Vs. ASSTT CIT	July 23, 2001
RAVI PAUL Vs. ASSTT CIT	January 31, 2001
REDHEY SHYAM TANWAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 16, 2001
REGENT CHAMBERS PREMISES CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER	October 25, 2001
RELIANCE INDUSTRIAL INFRASTRUCTURE LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 4, 2001
RELIANCE JUTE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 18, 2001
RELIANCE TRADING CORPORATION Vs. ITO	September 25, 2001
S PRIYADARSAN Vs. JT CIT	July 16, 2001
S S GEMS INTERNATIONAL Vs. DEPUTY CIT	May 31, 2001
S S GEMS INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 31, 2001
S W CHAUDHARI Vs. INCOME TAX OFFICER	March 20, 2001
SAFFRON TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 2001
SAIPEM S P A Vs. DCIT ASSTT SPL RANGE I	November 1, 2001
SANDIP KOHLI AND VISHAL KOHLI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 29, 2001
SANDVIK ASIA LTD Vs. JOINT CIT	February 2, 2001
SANGAM ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 22, 2001
SANGRUR VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 31, 2001
SARAF ELECTRICALS P LTD Vs. ASSTT CIT	February 28, 2001
SARAL ENTERPRISES Vs. AC INV	August 31, 2001
SARISHTI PAL Vs. ITO	July 27, 2001
SATNAM SINGH CHHABRA Vs. DY CIT	December 31, 2001
SHAJAPUR SOLVENT EXTRACTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 27, 2001
SHANTI BUILDERS Vs. JOINT COMMISSIONER OF INCOME TAX	May 22, 2001
SHANTI BUILDERS Vs. JOINT CIT	May 22, 2001
SHARYANS RESOURCES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 7, 2001
SHAW WALLACE AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2001
SHIV NANDAN KAUSHIK Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2001
SHIV NANDAN KAUSHIK Vs. DY CIT	April 30, 2001
SHIVA SHANKAR GRANITES P LTD Vs. INCOME TAX OFFICER	October 9, 2001
SIMBHAOLI INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 2001
SIR PADAMPAT SINGHANIA Vs. DEPUTY COMMISSIONER OF WEALTH TAX	November 29, 2001
SIR SOBHA SINGH PUBLIC CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX	June 28, 2001
SIRIUS SHIPPING CO LTD Vs. ASSISTANT COMMISSIONER	April 25, 2001
SITARAM S SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 9, 2001
SITARAM S SHETTY Vs. ASSTT CIT	March 9, 2001
SOL PHARMACEUTICALS LTD Vs. INCOME TAX OFFICER	November 21, 2001
SONA STEERING SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 31, 2001
SOUTHERN GAS FITTINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 11, 2001
SREE SEETHARAMA ANJANEYA VEDA KENDRA Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	June 11, 2001
SRI MAHALAKSHMI FLOOR MILLS Vs. ASSTT CIT	March 13, 2001
SRI MAHALAKSHMI FLOOR MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 13, 2001
SRINIVASA HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 16, 2001
STANDARD METAL CORPORATION Vs. INCOME TAX OFFICER	September 14, 2001
STAR ESTATES MANAGEMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 11, 2001
SU RAJ DIAMONDS INDIA LTD Vs. INCOME TAX OFFICER	October 29, 2001
SUBASH DALL MILL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT	November 26, 2001
SUBHASH ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 31, 2001
SUBHASH CHAND AGARWAL Vs. ITO	August 21, 2001
SUBHASH CHAND AGARWAL Vs. INCOME TAX OFFICER	August 21, 2001
SUJATA GROVER Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 5, 2001
SURESH N SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 10, 2001
SURJEET KAUR Vs. ITO	February 22, 2001
TAMIL NADU MINERALS LTD Vs. JT COMMR OF I T SPL RANGE VII	May 16, 2001
TARAPORE & CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 24, 2001
TATA SPONGE IRON LTD Vs. JOINT CIT	August 30, 2001
TELETUBE ELECTRONICS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 28, 2001
THAKUR RAM LAXMAN JANKIJI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 30, 2001
THERMAX BABCOCK WILCOX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 11, 2001
TIRATH AUTOMOBILES Vs. INCOME TAX OFFICER	November 12, 2001
TORRENT FINANCIERS Vs. ASSTT CIT	June 29, 2001
TRINITY FORGE Vs. ASSTT CIT	February 20, 2001
TRUSTEES THE B N GAMADIA PARSI HUNNARSHALA Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	April 12, 2001
UMA BORKAR Vs. INCOME TAX OFFICER	June 1, 2001
UP STATE INDUSTRIAL DEVELOPMENT CORPN LTD Vs. ITO	September 20, 2001
V BHASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 22, 2001
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2001
V N SUDHAKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2001
VARDHINI UDYOG Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 21, 2001
VIDEO MASTER Vs. JOINT COMMISSIONER OF INCOME TAX	September 24, 2001
WAJRACHAND G JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 20, 2001
WALAITI RAM ASHOK KUMAR JINDAL Vs. INCOME TAX OFFICER	April 23, 2001
WEALTH TAX OFFICER Vs. HARBANS LAL	March 29, 2001
WEALTH TAX OFFICER Vs. BANERJI MEMORIAL CLUB	January 31, 2001
WEALTH TAX OFFICER Vs. RATI M FYZEE	August 21, 2001
WEIKFIELD PRODUCTS CO I P LTD Vs. DY CIT	August 29, 2001
YASHODHAN INDUSTRIAL INVESTMENT CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 26, 2001

Year 2001 of INCOME TAX APPELLATE TRIBUNAL

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