A P SHRIMP SEED PRODUCTION SUPPLY REASARCH CENTRE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 12, 2000 |
A RAVOOF CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 9, 2000 |
A S K BROTHERS LTD Vs. DY CIT/DY CIT V A S K BROTHERS LTD
|
November 21, 2000 |
A SADASIVAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 26, 2000 |
ABEX CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 22, 2000 |
ACCUMAX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 31, 2000 |
ACE BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 13, 2000 |
ADITI BUILDERS Vs. CIT
|
June 13, 2000 |
AHMEDABAD CO OPERATIVE DEPARTMENT STORES APNA BAZAR Vs. ITO
|
October 12, 2000 |
AJAY ENTERPRISES Vs. INCOME TAX OFFICER
|
April 25, 2000 |
ALIDAC DISTRIBUTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 24, 2000 |
ALLANA FROZEN FOODS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 6, 2000 |
ALPANA PIRAMAL Vs. INCOME TAX OFFICER
|
January 12, 2000 |
AMBIKA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2000 |
AMBIKA ENTERPRISES Vs. ASSTT CIT
|
July 18, 2000 |
AMRIT BANASPATI CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
July 12, 2000 |
AMRIT STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 14, 2000 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DY CIT
|
November 20, 2000 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 20, 2000 |
ANITA BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 13, 2000 |
ANJANEYA TABLEMOULD BRICKS Vs. INCOME TAX OFFICER
|
July 12, 2000 |
ANSARI BUILDERS Vs. INCOME TAX OFFICER ITO V ANSARI BUILDERS
|
February 28, 2000 |
ARUN SAMEER ASSOCIATES P LTD Vs. INCOME TAX OFFICER
|
November 30, 2000 |
ASARA SALES AND INVESTMENTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 11, 2000 |
ASIA TRANSPORT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 28, 2000 |
ASOKA TILE WORKS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 2000 |
ASPY B TALATI Vs. INCOME TAX OFFICER
|
June 20, 2000 |
ASSISSTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO
|
June 29, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO
|
May 29, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJI TOPANBHAI CO
|
January 19, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR BARDIA
|
April 24, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS ZITA WELINKAR
|
January 17, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SKYPAK COURIERS P LTD
|
February 24, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AKASH INDUSTRIES
|
May 23, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PIONEER TUBEWELL INDUSTRIES PVT LTD
|
July 31, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAMAJ
|
May 10, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND COMMISSIONER OF INCOME TAX
|
October 17, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N BALAKRISHNA
|
October 20, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUP INDIA LTD
|
July 7, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SEKHAR GUPTA
|
August 2, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PEARE LAL SHARMA MEMORIAL TRUST SOCIETY
|
March 24, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTI DYEING FINISHING WORKS
|
March 21, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI SILKS
|
November 20, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAGGAS INDUSTRIES DEVELOPMENT LTD
|
September 7, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRASIM INDUSTRIES
|
November 9, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRCON ENGG CONSULTANTS MADRAS P LTD
|
November 19, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR SARUPARIA
|
November 30, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A S WARDEKAR
|
March 31, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AGARWAL
|
October 17, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJIV JAIN
|
June 14, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M N PALIA
|
February 4, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMAL WAREHOUSING AGENCY
|
February 1, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITIN STEEL CENTRE
|
November 8, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAGESH C KAWALE
|
July 11, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V M IYER
|
May 16, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH T PATODIA
|
March 21, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRIPA CHEMICALS P LTD
|
December 6, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAM MARINE PRODUCTS P LTD
|
January 31, 2000 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARMOHAN LAL CO
|
February 25, 2000 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MAHMOOD ALI MUMTAZ ALI
|
February 29, 2000 |
ASSOCIATED CEMENT CO LTD Vs. INCOME TAX OFFICER
|
June 6, 2000 |
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION
|
December 20, 2000 |
ASSTT CIT Vs. H M SATHYANARAYANA SETTY
|
December 5, 2000 |
ASSTT CIT Vs. N BALAKRISHNA
|
October 20, 2000 |
ASSTT CIT Vs. KAMDHENU FOOD PRODUCTS
|
January 12, 2000 |
ASSTT CIT Vs. NAGESH C KAWALE
|
July 11, 2000 |
ATUL R AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 26, 2000 |
AYUSH AJAY CONSTRUCTION LTD Vs. INCOME TAX OFFICER
|
July 20, 2000 |
B SHYLAJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 30, 2000 |
B SHYLAJA Vs. DY CIT
|
June 30, 2000 |
BABULAL SAMDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX SMT PREMLATA SAMDANI V ASSTT CIT
|
July 14, 2000 |
BABY MARINE EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 2000 |
BANK OF AMERICA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 2000 |
BEENA KAK Vs. INCOME TAX OFFICER
|
December 5, 2000 |
BHAGWAN DASS KHANNA ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 19, 2000 |
BHARAT A MEHTA Vs. ITO
|
May 17, 2000 |
BHOIR SAND ALLIED INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 11, 2000 |
BIRU MAL PYARE LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2000 |
BIRU MAL PYARE LAL Vs. ASSISTANT CIT
|
August 28, 2000 |
BOMBAY OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 15, 2000 |
C D SINGH Vs. INCOME TAX OFFICER
|
April 16, 2000 |
C SUBRAMANIAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2000 |
CAMPHOR ALLIED PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 16, 2000 |
CAMPHOR ALLIED PRODUCTS LTD Vs. DY CIT
|
August 16, 2000 |
CH AISHI RAM BATRA Vs. ITO
|
February 24, 2000 |
CHANDAN METAL PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2000 |
CHANDRA CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 2000 |
CHHABRIA MARKETING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 21, 2000 |
CHHAJED STEEL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 25, 2000 |
CLASSIC ELECTRONICS Vs. INCOME TAX OFFICER
|
March 6, 2000 |
COIMBATORE INSULATION TAPES P LTD Vs. INCOME TAX OFFICER
|
June 30, 2000 |
COMPUCOM TECHNOLOGIES P LTD Vs. INCOME TAX OFFICER
|
February 29, 2000 |
CONTROL TOUCH ELECTRONICS PUNE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 6, 2000 |
CORE HEALTH CARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 6, 2000 |
D D INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 2000 |
DATTA DIGAMBER SAHAKARI KAMGAR SANSTHA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 2000 |
DCW LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 2000 |
DEPUTY CIT Vs. PANNABEN P DESAI
|
May 25, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS
|
February 2, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
|
June 26, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI BANK LTD
|
August 31, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PANNABEN P DESAI
|
May 25, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE P LTD
|
November 29, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADAD ALI ANSARI CO
|
April 27, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD
|
February 28, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALMAN AUTO P LTD
|
June 30, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPORATION OF PUNJAB LTD
|
January 24, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPN OF PUNJAB LTD
|
January 24, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TURNKEY INTERNATIONAL LTD
|
April 3, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P STRAW AGRO PRODUCTS LTD
|
August 25, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LTD
|
October 19, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P FOREST CORPORATION
|
September 8, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH FOREST CORPORATION
|
September 8, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN DISTRIBUTORS LTD
|
January 11, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI CO
|
July 20, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI & CO
|
July 20, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMFORGE INDUSTRIES LTD
|
January 25, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LTD
|
January 10, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LIMITED
|
January 10, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOODRICKS GROUP LTD
|
March 31, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
|
March 8, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACHINO TECHNO SALES LTD
|
November 10, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAYUR SALES
|
March 10, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAMILNADU WAREHOUSING CORPN
|
July 31, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL CORPORATION
|
April 17, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SATNAM PAPER MILLS P LTD
|
April 27, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE
|
September 12, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CREST HOTELS LTD
|
February 28, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARIKH PETRO CHEMICALS AGENCIES P LTD
|
August 17, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. NASIK GYMKHANA
|
March 22, 2000 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANSILAL C BIYANI
|
July 18, 2000 |
DEPUTY EXCISE AND TAXATION COMMISSIONER E AND T Vs. INCOME TAX OFFICER TDS
|
March 29, 2000 |
DEPUTY EXCISE TAXATION COMMISSIONER E T Vs. INCOME TAX OFFICER TDS
|
March 29, 2000 |
DY CIT Vs. ELOOR CONSTRUCTIONS
|
September 13, 2000 |
DY CIT Vs. U P FOREST CORPORATION
|
September 8, 2000 |
DY CIT Vs. VIJAY ELECTRICALS LTD
|
December 25, 2000 |
DY CIT Vs. DHANALAKSHMI BANK LTD
|
August 31, 2000 |
DY CIT Vs. SARAF TRADING CORPN
|
June 26, 2000 |
ESCORTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 5, 2000 |
FARZANA FAROOQ DESAI Vs. DY CIT
|
December 20, 2000 |
FARZANA FAROOQ DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 20, 2000 |
FENOPLAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2000 |
FIRST LEASING CO OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 9, 2000 |
FLINT PHARMA P LTD Vs. ASSTT CIT
|
October 12, 2000 |
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DY CIT
|
August 18, 2000 |
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 18, 2000 |
G C ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 18, 2000 |
G L REXROTH INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 1, 2000 |
G VENKATAREDDY CO Vs. DY CIT
|
October 20, 2000 |
GANESH FOUNDRY Vs. INCOME TAX OFFICER
|
April 4, 2000 |
GANGA VISHAN RADHA VALLABH Vs. INCOME TAX OFFICER
|
April 18, 2000 |
GEETA DEVI Vs. INCOME TAX OFFICER
|
January 25, 2000 |
GEI HAMON INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 31, 2000 |
GHANSHYAM DAS JETHWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 9, 2000 |
GIFT TAX OFFICER Vs. RAJMATA SHANTA DEVI P GAEKWAD
|
February 1, 2000 |
GIFT TAX OFFICER Vs. KANHIYALAL
|
June 30, 2000 |
GIFT TAX OFFICER Vs. SUSHILABAI HIMMATMAL JAIN
|
September 20, 2000 |
GROWMORE EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 27, 2000 |
GUJARAT FLUORO CHEMICALS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 24, 2000 |
GUJARAT PETROSYNTHESE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 15, 2000 |
H H SHRI MAHARAWAL SURYAVEER SINGH Vs. WEALTH TAX OFFICER
|
July 24, 2000 |
H P STATE SMALL INDUSTRIES EXPORT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 28, 2000 |
HARAKCHAND P VORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 24, 2000 |
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSTT CIT
|
June 21, 2000 |
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 21, 2000 |
HIND LAMPS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 26, 2000 |
HONDA SIEL POWER PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2000 |
HONDA SIEL POWER PRODUCTS LTD FORMERLY SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME
|
March 24, 2000 |
INCOME TAX OFFICER Vs. KALYAN KUMAR ROY TRUST
|
July 31, 2000 |
INCOME TAX OFFICER Vs. AMD EXPORT CORPORATION KANDLA
|
September 20, 2000 |
INCOME TAX OFFICER Vs. MANAV GREYS EXIM P LTD
|
September 11, 2000 |
INCOME TAX OFFICER Vs. RURAL SUPPLIERS
|
September 14, 2000 |
INCOME TAX OFFICER Vs. SHAKUNTALA DEVI AJMERA
|
March 10, 2000 |
INCOME TAX OFFICER Vs. MARUDHAR CONSTRUCTION
|
January 25, 2000 |
INCOME TAX OFFICER Vs. V SUBBARAJU
|
May 11, 2000 |
INCOME TAX OFFICER Vs. JKS EMPLOYEES WELFARE FUND
|
June 27, 2000 |
INCOME TAX OFFICER Vs. PERIASAMY RAMESH RAJAH
|
March 3, 2000 |
INCOME TAX OFFICER Vs. N SUNITHA
|
October 10, 2000 |
INCOME TAX OFFICER Vs. C CHADRASHEKAR ORS
|
September 29, 2000 |
INCOME TAX OFFICER Vs. A SUNITHA
|
September 11, 2000 |
INCOME TAX OFFICER Vs. R N DALICHAND JAIN
|
September 29, 2000 |
INCOME TAX OFFICER Vs. HINDUSTAN TRADERS HINDUSTAN TRADERS V ITO
|
January 25, 2000 |
INCOME TAX OFFICER Vs. KHOSLA CONSTRUCTION CO
|
December 8, 2000 |
INCOME TAX OFFICER Vs. C CHANDRASHEKAR ORS
|
September 29, 2000 |
INCOME TAX OFFICER Vs. MANMOHAN KRISHNA GUPTA
|
November 10, 2000 |
INCOME TAX OFFICER Vs. CHETAN RAM RAM GOPAL CHETAN RAM RAM GOPAL V ITO
|
April 24, 2000 |
INCOME TAX OFFICER Vs. GULABDASS STORES
|
July 31, 2000 |
INCOME TAX OFFICER Vs. BHARAT MOTORS
|
April 11, 2000 |
INCOME TAX OFFICER Vs. AJEETNATH MANDIR
|
February 8, 2000 |
INCOME TAX OFFICER Vs. BHOMRAJ AGARWAL
|
November 28, 2000 |
INCOME TAX OFFICER Vs. NARESH FABRICS
|
July 21, 2000 |
INCOME TAX OFFICER Vs. GOLDPAR HOSIERY MILLS KNITWEARS
|
March 21, 2000 |
INCOME TAX OFFICER Vs. LIC OF INDIA
|
July 31, 2000 |
INCOME TAX OFFICER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 31, 2000 |
INCOME TAX OFFICER Vs. HATSU TAKAYANAGI ORS
|
July 17, 2000 |
INCOME TAX OFFICER Vs. ESTATE OF LATE K S ENGINEER
|
February 7, 2000 |
INCOME TAX OFFICER Vs. FASHION SPORTS I P LTD
|
March 22, 2000 |
INCOME TAX OFFICER Vs. BINDRA BAN BANSI LAL
|
May 30, 2000 |
INCOME TAX OFFICER Vs. MODEL INSTITUTE OF EDUCATION RESEARCH
|
May 11, 2000 |
INCOME TAX OFFICER Vs. CHAMBA MAL ROOP CHAND
|
August 31, 2000 |
INCOME TAX OFICER Vs. JKS EMPLOYEES WELFARE FUND
|
June 27, 2000 |
INDER SINGH SHANKLA Vs. INCOME TAX OFFICER
|
April 20, 2000 |
INDIA PACKING PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 20, 2000 |
INNOVATIVE TECH PACK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2000 |
IOL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 2000 |
IPCA LABORATORIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 29, 2000 |
ISHAR DASS SAHNI AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 2000 |
ISHWARADHYA TRADERS Vs. ITO
|
December 27, 2000 |
ISHWARADHYA TRADERS Vs. INCOME TAX OFFICER
|
December 27, 2000 |
ITO Vs. MEHSANA DISTRICT CENTRAL CO OP BANK LTD
|
June 21, 2000 |
ITO Vs. GURCHARAN SINGH CO
|
December 26, 2000 |
ITO Vs. MANILAL S DAVE
|
August 7, 2000 |
J K HOLDINGS Vs. INCOME TAX OFFICER
|
June 26, 2000 |
JAGDAMBA EMERY STONE Vs. INCOME TAX OFFICER
|
August 4, 2000 |
JAGIR SINGH SANDHU Vs. WEALTH TAX OFFICER
|
July 27, 2000 |
JAGTAR SINGH SADHU SINGH Vs. ITO
|
April 28, 2000 |
JAIN FARM AGENCIES Vs. DEPUTY COMMISSIONER OF GIFT TAX
|
May 29, 2000 |
JAY BROS INVESTMENT TRADING CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 6, 2000 |
JAYA HIND SCIAKY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 26, 2000 |
JAYA HIND SCIAKY LTD Vs. DY CIT
|
July 26, 2000 |
JAYAPRAKASH MADY Vs. INCOME TAX OFFICER
|
June 30, 2000 |
JAYAPRAKASH MADY Vs. ITO
|
June 30, 2000 |
JHALANI CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 17, 2000 |
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2000 |
JUSTICE SRI MOTILAL B NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 25, 2000 |
K CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 16, 2000 |
KALPAKA TRANSPORT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 23, 2000 |
KALYANI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2000 |
KAMALJEET SINGH AHLUWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 19, 2000 |
KAMALJEET SINGH AHLUWALIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 19, 2000 |
KAMAT HOTELS I LTD Vs. INCOME TAX OFFICER
|
March 6, 2000 |
KAMLA DEVI SETHIA Vs. INCOME TAX OFFICER
|
January 31, 2000 |
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 23, 2000 |
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT CIT
|
October 23, 2000 |
KARNATAKA GINNING AND PRESSING FACTORY Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 27, 2000 |
KATHIAWAR GYMKHANA COMMUNITY HALL Vs. INCOME TAX OFFICER
|
April 4, 2000 |
KAYUM KHAN Vs. INCOME TAX OFFICER
|
December 6, 2000 |
KEVIN ENTERPRISE Vs. JOINT CIT
|
April 12, 2000 |
KEVIN ENTERPRISE Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 12, 2000 |
KINETIC HONDA MOTOR LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 23, 2000 |
KIRTANE AND PANDIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 19, 2000 |
KISHORCHAND K BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 14, 2000 |
KNB INVESTMENTS P ITD Vs. ASSTT CIT
|
May 29, 2000 |
KNB INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 2000 |
KUMBH SINGH Vs. INCOME TAX OFFICER
|
November 30, 2000 |
L M PATEL AND B M PATEL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 2000 |
LAKE PALACE HOTELS & MOTELS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
September 22, 2000 |
LATE SHRI G S KAMATH THROUGH LR Vs. INCOME TAX OFFICER
|
July 20, 2000 |
LAVRIDS KNUDSEN MASKINFABRIK I LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 18, 2000 |
LML FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 31, 2000 |
M M J PLANTATIONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 29, 2000 |
M P RAJYA VAN VIKAS NIGAM Vs. DY CIT
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June 20, 2000 |
MADAD ALI ANSARI CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 19, 2000 |
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DY CIT
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February 18, 2000 |
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 2000 |
MAHENDRA R PATEL HUF Vs. ASSTT CIT
|
January 8, 2000 |
MALHOTRA INDUSTRIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 21, 2000 |
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 8, 2000 |
MANDIDEEP ENGG PACKAGING INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 27, 2000 |
MARWAR PETROL SERVICE Vs. INCOME TAX OFFICER
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April 24, 2000 |
MASTER SILK MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 2000 |
MAYANK ELECTRO LTD Vs. ITO
|
December 14, 2000 |
MEDICAL GENETIC CLINIC AND LABORATORY Vs. INCOME TAX OFFICER
|
June 21, 2000 |
MEENAKSHY LUCKY CENTRE Vs. JOINT COMMISSIONER OF INCOME TAX
|
November 30, 2000 |
MEENAKSHY LUCKY CENTRE Vs. JOINT CIT
|
November 30, 2000 |
METALLIZING EQUIPMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 2000 |
METALLIZING EQUIPMENT CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 27, 2000 |
MIRJE FAMILY TRUST Vs. INCOME TAX OFFICER
|
January 10, 2000 |
MITSUI ENGG & SHIP BUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2000 |
MITSUI ENGG AND SHIPBUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2000 |
MOHANBHAI U PATEL Vs. INCOME TAX OFFICER
|
July 21, 2000 |
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 3, 2000 |
MORINDA CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 9, 2000 |
MUKESH KUMAR JAIN Vs. INCOME TAX OFFICER
|
January 13, 2000 |
MULTI CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 3, 2000 |
MUMTAZBANU M RAFIQBHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 3, 2000 |
MUNJAL SHOWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 2000 |
N K LEASING CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 14, 2000 |
N K LEASING CONSTRUCTION P LTD Vs. DY CIT
|
December 14, 2000 |
NAGARJUNA FERTILISERS CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 17, 2000 |
NARASAMMA Vs. ASSTT CIT
|
November 21, 2000 |
NARASAMMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 21, 2000 |
NASIK BREEDING RESEARCH FARM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 2000 |
NATIONAL THERMAL POWER CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
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July 18, 2000 |
NINAL LAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 10, 2000 |
NIRMAL KUMAR SHEEL KUMAR JAIN Vs. ITO
|
January 13, 2000 |
NYLO PLAST INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2000 |
OLYMPUS ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 17, 2000 |
OM PRAKASH MUNJAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 28, 2000 |
OVAL SHIV SHANTI BHUVAN CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
|
June 16, 2000 |
P R PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 8, 2000 |
PADMA JAIN Vs. GIFT TAX OFFICER
|
February 10, 2000 |
PADMA JAIN Vs. GIFT TAX OFFICER
|
February 1, 2000 |
PAL PROPERTIES I P LTD Vs. INCOME TAX OFFICER
|
September 5, 2000 |
PANNA LAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
June 27, 2000 |
PAREKH AUTOMOBILES Vs. INCOME TAX OFFICER
|
February 24, 2000 |
PAWAN CONSTRUCTION Vs. ITO
|
April 28, 2000 |
PAWAN CONSTRUCTION Vs. INCOME TAX OFFICER
|
April 28, 2000 |
PERVIN N IRANI Vs. GIFT TAX OFFICER
|
December 5, 2000 |
PRABHAT CHANDRA PAUL BY L/R Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 14, 2000 |
PRADEEP BANKERS Vs. INCOME TAX OFFICER
|
July 26, 2000 |
PREMJI HARIDAS CO Vs. INCOME TAX OFFICER
|
January 24, 2000 |
PRIYANKA OVERSEAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 20, 2000 |
R WADIWALA CO Vs. ASSTT CIT
|
November 30, 2000 |
RAJ KUMAR SARUPARIA Vs. INCOME TAX OFFICER
|
July 17, 2000 |
RAJENDER KUMAR GARG Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 30, 2000 |
RAJINDER GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 15, 2000 |
RAJINDER GUPTA Vs. DY CIT
|
May 15, 2000 |
RAKESH S MARDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 24, 2000 |
RAKESH S MARDIA Vs. DY CIT
|
October 24, 2000 |
RAM PRAKASH C PURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 2000 |
RAM SWARUP COLD STORAGE ALLIED LTD Vs. INCOME TAX OFFICER
|
November 15, 2000 |
RAVINDRA TRADERS Vs. INCOME TAX OFFICER
|
February 15, 2000 |
RAVINDRA VISHNU PATIL Vs. INCOME TAX OFFICER
|
April 19, 2000 |
ROHINI BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 15, 2000 |
ROHITA SUBRAMANIAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 2, 2000 |
ROYAL CALCUTTA TURF CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER
|
January 14, 2000 |
RPG ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 14, 2000 |
S GOPAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 2000 |
S GOPAKUMAR Vs. ASSTT CIT
|
January 20, 2000 |
S L SURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 12, 2000 |
S M SUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 13, 2000 |
S R ENTERPRISE Vs. INCOME TAX OFFICER
|
July 20, 2000 |
S S GUPTA Vs. INCOME TAX OFFICER
|
January 13, 2000 |
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 23, 2000 |
SAIPEM SPA AS AGENT OF D N VITTORIA ORS Vs. INCOME TAX OFFICER
|
November 16, 2000 |
SAMAJBADI SOCIETY Vs. ASSISTANT CIT
|
June 30, 2000 |
SAMPATRAJ RANKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 2000 |
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 10, 2000 |
SANGLI BANK LTD Vs. DY CIT
|
August 10, 2000 |
SANTOSH KUMAR AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2000 |
SAROJ KUMAR PODDAR Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 22, 2000 |
SAT PAL SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2000 |
SATYENDRA PAL CHAUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 2000 |
SESHASAYEE PAPER AND BOARDS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 20, 2000 |
SHANKAR GHOSH Vs. WEALTH TAX OFFICER
|
August 9, 2000 |
SHANTILAL M LALWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 2000 |
SHAW SCOTT DISTILLERIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 12, 2000 |
SHIV NARAIN KARMENDRA NARAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 2000 |
SHIVAM SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2000 |
SHRIRAM INDUSTRIAL HOLDINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 5, 2000 |
SILPA FINANCE AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 9, 2000 |
SITA STEEL TUBES P LTD Vs. ASSESSING OFFICER
|
December 29, 2000 |
SMRUTI TRADING COMPANY Vs. INCOME TAX OFFICER
|
January 11, 2000 |
SPIRAX MARSHALL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 14, 2000 |
SRF LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2000 |
SRI SHANMUGA TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 4, 2000 |
STANES AMALGAMATED ESTATES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 19, 2000 |
STERLING CONSTRUCTION INVESTMENT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 2000 |
SUBBIAH NADAR & SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 2000 |
SUMATI CHAND KOTHARI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 24, 2000 |
SURAT CITY GYMKHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 2000 |
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 23, 2000 |
T I M LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
February 18, 2000 |
TARA DEVI Vs. INCOME TAX OFFICER
|
April 24, 2000 |
TARUNKUMAR V SHAH Vs. INCOME TAX OFFICER
|
October 30, 2000 |
TEJ INTERNATIONAL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 2000 |
TIPS CASSETTES RECORD CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2000 |
TRIBHOVANDAS BHIMJI ZAVERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 2000 |
TRICHY EVEREST AUTOMOBILES AND AGENCIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 31, 2000 |
TRUSTEES OF INDORE CANCER FOUNDATION CHARITABLE TRUST Vs. UNION OF INDIA
|
October 12, 2000 |
UNIQUE ORGANISERS DEVELOPERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 30, 2000 |
UNIVERSAL CAPSULES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 28, 2000 |
USHA MARTIN INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 24, 2000 |
UVIFORT METALIZERS Vs. DY CIT
|
December 7, 2000 |
V H JEWELLERS Vs. ASSTT CIT
|
October 10, 2000 |
V K MATHUR Vs. INCOME TAX OFFICER
|
July 25, 2000 |
V K MATHUR Vs. ITO
|
July 25, 2000 |
V KALIRAJAN Vs. INCOME TAX OFFICER
|
January 25, 2000 |
V N SARPOTDAR Vs. DY CIT
|
December 12, 2000 |
V N SARPOTDAR DECD THROUGH LEGAL HEIR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 12, 2000 |
VEENA CHOKHANI Vs. INCOME TAX OFFICER
|
December 19, 2000 |
VIDESH SANCHAR NIGAM LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 14, 2000 |
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 5, 2000 |
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 8, 2000 |
VISHWANATH MANSINGKA Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 30, 2000 |
WADILAL DAIRY INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 2000 |
WEALTH TAX OFFICER Vs. SATYANARAIN SARAF
|
September 29, 2000 |
WESTERN AGENCIES MADRAS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 21, 2000 |
WESTERN INDIA OIL DISTRIBUTING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2000 |
YARN SYNDICATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 28, 2000 |
ZF STEERING GEAR INDIA LTD Vs. DY CIT
|
February 28, 2000 |