REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 1999
ABDULGAFAR A NADIADWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX ABDULGAFAR A NADIADWALA V ASSTT CIT	November 15, 1999
ACCURATE PIPES PLASTICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 2, 1999
AGRAWAL FLOORING STONE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AGRAWAL FLOORING STONE CO	May 7, 1999
AJAI CHOUDHARY Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 21, 1999
AKHARA GHAMANDA DASS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 26, 1999
AL MADEENA CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 1, 1999
ALEMBIC CHEMICAL WORKS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 1999
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 1999
ALUKKAS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 27, 1999
AMAR SINGH KISHAN CHAND Vs. INCOME TAX OFFICER	December 10, 1999
AMINABI KASKAR Vs. COMPETENT AUTHORITY	February 11, 1999
ANANT CHUNILAL KATE Vs. INCOME TAX OFFICER	May 28, 1999
ANIL DUGGAL Vs. ASSTT CIT	June 24, 1999
ANKIT DIAMONDS Vs. INCOME TAX OFFICER	December 14, 1999
ANSAR RAHMAN AND OTHERS Vs. COMPETENT AUTHORITY	April 6, 1999
AQUA ALLOYS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 17, 1999
ASHOK KUMAR JORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 18, 1999
ASHOK SOI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIT V ASHOK SOI	August 31, 1999
ASMAN INVESTMENTS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	August 20, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGHVI TEXTILE ENGG P LTD	January 15, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS CO LTD	May 10, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEETA MAYOR	July 23, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH NARAIN GUPTA	May 25, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BRIJ BHUSHAN LAL SONS	December 16, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARP SPRINGS STAPLES CO P LTD	January 21, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SINORA TRADING LTD	February 26, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAKTIKUMAR M SANCHETI	May 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLASSIC DIAMONDS I LTD	October 28, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDERS	February 5, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR CONSTRUCTION CO P LTD	July 28, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPI TALKIES	July 27, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MANUFACTURERS LTD	November 30, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MFG LTD ASSTT CIT V CINNI LTD ASSTT CIT V TULLO MOTORS P LTD	April 12, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAGWAT PRASAD SARAF	January 8, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. O P GUPTA	December 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAWAL KISHORE AGARWAL	November 18, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI LAL SONI	December 7, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TUSHAR HARIT P LTD	October 5, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD	April 21, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJAPPA HUF	September 27, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S M KANNAPPA AUTOMOBILES P LTD	March 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAKAY TRADERS	September 16, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ISHAR DASS MAHAJAN SONS	May 31, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI	August 17, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MUGAT DYEING PRINTING MILLS	November 29, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARDA GUMS CHEMICALS INDUSTRIAL AREA	December 17, 1999
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEHERJIBHOY NAWROZJI SATHA CHARITABLE TRUST	May 11, 1999
ASSOCIATE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1999
B VIJAYKUMAR CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 26, 1999
BACHRAJ SONS Vs. INCOME TAX OFFICER	September 20, 1999
BADHURANI DEEPINDER KAUR ORS Vs. WEALTH TAX OFFICER	June 28, 1999
BALAJI CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 1999
BALAJI CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 1999
BALCHAND K VORA Vs. EIGHTH INCOME TAX OFFICER	January 28, 1999
BARAMATI TALUKA SAHAKARI DOODH PURVATHA SANGH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 22, 1999
BENNET COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 3, 1999
BERLIA CHEMICALS TRADERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 25, 1999
BHOOPALAM COMMERCIAL COMPLEX INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX	April 15, 1999
BIRLA AT T COMMUNICATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX	December 17, 1999
BKI/HAM V O F C/O ARTHUR ANDERSON CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 8, 1999
BLUE DART EXPRESS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	December 6, 1999
BUSINESS INFORMATION PROCESSING SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 26, 1999
C B M WARRIER Vs. T PRASANNAKUMARI	August 17, 1999
C M P D I Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 19, 1999
CHANDER MOHAN MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION	January 13, 1999
CHEMINOR DRUGS LTD Vs. INCOME TAX OFFICER	December 22, 1999
CHINTAMANI HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 14, 1999
CHIRANJILAL S GOENKA Vs. WEALTH TAX OFFICER	September 27, 1999
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD	May 24, 1999
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD	May 25, 1999
CONCEPT PHARMACEUTICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 12, 1999
D A PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 11, 1999
D N KAMANI HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 6, 1999
DARSHAN SUMAN ZAVERI Vs. INCOME TAX OFFICER	June 30, 1999
DATAR CO Vs. INCOME TAX OFFICER	June 25, 1999
DEPUTY COMMISSIONER Vs. PROMINENT HOTELS LTD	April 29, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURES LTD	August 6, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LTD	February 25, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOUNT SHIVALIK BREWERIES LTD	May 28, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMER	July 13, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMAR	July 13, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. O N G C	August 12, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JANATHA STEEL MILLS P LTD	March 25, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P L INDIA LTD	April 8, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD	April 19, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARLE BISCUITS P LTD	July 12, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. BACHHRAJ CO LTD	July 20, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARYANA OXYGEN LTD	December 28, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH EICHER GOODEARTH V DY CIT	April 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS	October 28, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD	April 22, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOSHI FORMULABS P LTD JOSHI FORMULABS P LTD V DY CIT	January 18, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD	July 26, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. ESQUIRE VIDEO FILM SERVICES P LTD	June 18, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOKALBARI KANOI TEA ESTATE P LTD	September 15, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHANDER MOHAN	April 29, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LTD	May 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARAMOUNT HOTELS LTD	November 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURERS LTD	August 6, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. JUPITER DISTILLERY	November 2, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANISH ORGANICS INDIA LTD	December 27, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON PHARMACEUTICALS GUJARAT LTD	May 7, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON ANALGESIC P LTD	May 7, 1999
DHANVI TRADING INVESTMENT P LTD Vs. ASSESSING OFFICER	March 11, 1999
DIGVIJAY CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1999
DINESH MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 25, 1999
DISTRICT EXCISE OFFICER Vs. INCOME TAX OFFICER	December 20, 1999
DIVINE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 20, 1999
DRILL WELL ASSOCIATES CO OP SOCIETY LTD Vs. INCOME TAX OFFICER	May 7, 1999
DY CIT Vs. ARAF TRADING CORPORATION	March 18, 1999
E R TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1999
EAGLE FLASK INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 19, 1999
EASTERN CLAY CERAMICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 17, 1999
ELITE DEVELOPERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 24, 1999
ESSEM INTRA PORT SERVICES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1999
FANCY CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1999
FINOLEX PIPES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1999
G D APTE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 23, 1999
G INDIRA K REDDY AND OTHERS Vs. INCOME TAX OFFICER	January 14, 1999
G N GHORPADE HUF Vs. DY CIT	December 24, 1999
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER	March 30, 1999
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER	March 20, 1999
GEARHART INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 15, 1999
GEHLOT PAN BHANDAR Vs. INCOME TAX OFFICER	November 18, 1999
GENERAL EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1999
GKW LTD Vs. JOINT COMMISSIONER OF INCOME TAX	July 14, 1999
GOLANI BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 27, 1999
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER ASSTT CIT V GOODYEAR INDIA LTD	October 11, 1999
GUJARAT THEMIS BIOSYN LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 20, 1999
GULAKANDI DEVI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1999
GULATI SAREE CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 9, 1999
GULF OIL INDIA LTD Vs. INCOME TAX OFFICER	December 21, 1999
GULSHAN AHUJA AND OTHERS Vs. COMPETENT AUTHORITY	July 23, 1999
H P AGRO INDUSTRIES CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 17, 1999
HANSA AGENCIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 26, 1999
HARISHKUMAR J GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 27, 1999
HARNAM SINGH BISHAN SINGH JEWELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 11, 1999
HARSHAD P MEHTA AND OTHERS Vs. COMPETENT AUTHORITY	June 3, 1999
HASINA IBRAHIM PARKAR AND ANOTHER Vs. COMPETENT AUTHORITY	February 10, 1999
HEMLA EMBROIDERY MILLS P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	October 27, 1999
HINDUSTAN MARKETING ADVERTISING CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	June 3, 1999
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 28, 1999
HOLLYHOCK ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 1999
HOOGHLY MILLS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 3, 1999
HOTEL VRINDAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 16, 1999
IDEAL PLOT VIKRI KENDRA/KHOPADE FAMILY TRUST/JAYENDRA K KHOPADE/MS ANITA K KHOPADE/KIRAN KISENRAO KHOPADE/MRS KAMLABAI K KHOPADE/DR SANJAY K KHOPADE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 8, 1999
IN RE; DAMANI BROTHERS Vs. STATE	April 15, 1999
INCOME TAX OFFICER Vs. MOHINDER SINGH DAVINDER SINGH CO	July 16, 1999
INCOME TAX OFFICER Vs. MANGALAM CHEMICALS	October 20, 1999
INCOME TAX OFFICER Vs. BRAHMAN KARYALAYA	August 5, 1999
INCOME TAX OFFICER Vs. SADHU SINGH AND SONS	May 27, 1999
INCOME TAX OFFICER Vs. SOHAN LAL GOEL	February 9, 1999
INCOME TAX OFFICER Vs. UITEC INTERNATIONAL	May 4, 1999
INCOME TAX OFFICER Vs. EAST INDIAN COAL CO LTD	April 28, 1999
INCOME TAX OFFICER Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE	November 1, 1999
INCOME TAX OFFICER Vs. SKYJET AVIATION PVT LTD AND VICE VERSA	July 19, 1999
INCOME TAX OFFICER Vs. NAYANA K SHAH	August 31, 1999
INCOME TAX OFFICER Vs. MAGANBHAI S PATEL	September 30, 1999
INCOME TAX OFFICER Vs. BIPIN FARASHKHANA	July 1, 1999
INCOME TAX OFFICER Vs. SAPHIRE TRADERS P LTD	March 17, 1999
INDIAN ALUMINIUM CABLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 17, 1999
INDIAN HOTELS COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 2, 1999
INDUCTOTHERM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 16, 1999
INDUSTRIAL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX ITO V INDUSTRIAL ENTERPRISES	May 13, 1999
INDUSTRIAL FINANCE CORPORATION I LTD Vs. INCOME TAX OFFICER	April 21, 1999
IQBAL CHAND KHURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 26, 1999
IRCON INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 19, 1999
ITO Vs. DINESH SARAA	October 26, 1999
J AND K SHEEP AND SHEEP PRODUCTS DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 19, 1999
J C CHANDIOK Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 25, 1999
J K INVESTORS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 30, 1999
J K SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 25, 1999
J P SHAH ADV Vs. K V DAVE ADV	May 31, 1999
J R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 3, 1999
JAGAN NATH GURBACHAN SINGH Vs. ITO	June 28, 1999
JAGAN NATH SAYAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX	November 8, 1999
JAGDAMBA RICE MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 29, 1999
JAI PAL SHARMA Vs. INCOME TAX OFFICER	April 20, 1999
JAIKISAN R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 17, 1999
JAINSONS SS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 31, 1999
JANTA TILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 6, 1999
JAWAHAR LAL OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1999
JAY BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 11, 1999
JHANTALA INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 25, 1999
JME EMPLOYEES CO OPERATIVE CREDIT THRIFT SOCIETY LTD Vs. INCOME TAX OFFICER	April 28, 1999
JOSE BROTHERS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 24, 1999
JOSTS ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 1999
K K KUNCHERIA Vs. COMPETENT AUTHORITY	February 3, 1999
KAILASH MOUDGIL Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 2, 1999
KANHAYA LAL SURINDER KUMAR Vs. ASSESSING OFFICER	May 31, 1999
KANS RAJ AND SONS Vs. INCOME TAX OFFICER	June 28, 1999
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1999
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 30, 1999
KARIMJEE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 28, 1999
KASAM HUSSAIN THAIM Vs. COMPETENT AUTHORITY	May 10, 1999
KASAT PAPER PULP LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 4, 1999
KASHIRAM ATMARAM AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 31, 1999
KASTURI LAL DHIR Vs. INCOME TAX OFFICER	January 1, 1999
KAVERI WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 10, 1999
KEDAR DARGAR Vs. INCOME TAX OFFICER	December 27, 1999
KERALA FINANCIAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	August 24, 1999
KESHAV B BHUJLE Vs. E B V NAIR	December 20, 1999
KEWAL G BAJAJ Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 2, 1999
KHANDELWAL INDUSTRIAL GASES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 6, 1999
KHOZEM F KAUKAWALA Vs. COMPETENT AUTHORITY	April 13, 1999
KOMARLA FEEDS Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 5, 1999
KOTI ENTERPRISES P LTD Vs. INCOME TAX OFFICER	October 14, 1999
LAKHANPAL NATIONAL LTD Vs. INCOME TAX OFFICER	March 9, 1999
LAKSHMI GNANESWARA ENTERPRISES AND FINANCIERS Vs. INCOME TAX OFFICER	February 22, 1999
LALITHA RAMASWAMY Vs. V INCOME TAX OFFICER	December 21, 1999
LATE ANANTA N NAIK THROUGH LR Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 7, 1999
LUPIN AGROCHEMICAL I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 1999
M M NAGALINGA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 9, 1999
MAJOR D M PURANDARE Vs. INCOME TAX OFFICER	January 29, 1999
MANOHAR LAL Vs. INCOME TAX OFFICER	December 24, 1999
MEGJI MATHRADAS Vs. JOINT COMMISSIONER OF INCOME TAX	October 7, 1999
MITSUI COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 27, 1999
MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 30, 1999
MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 20, 1999
MODERN THREADS I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 12, 1999
MONGA METALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1999
MS POOJA BHATT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 31, 1999
MS REENA H MIRCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 5, 1999
MTZ POLYESTERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 24, 1999
MUKESH MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 18, 1999
NAIK WEAVING MILLS Vs. INCOME TAX OFFICER ITAT PUNE BENCH	August 25, 1999
NAIK WEAVING MILLS Vs. INCOME TAX OFFICER	August 25, 1999
NAIK WVG MILLS Vs. INCOME TAX OFFICER	August 25, 1999
NAKLANK DIAMONDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 10, 1999
NARANGS HOTELS P LTD Vs. INCOME TAX OFFICER	December 8, 1999
NATIONAL DAIRY DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 7, 1999
NATIONAL PLASTIC ALLIED INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX NATIONAL PLASTIC ENTERPRISES V DY CIT M V PAREKH V DY CIT MANHAR V PAREKH HUF V DY CIT	May 28, 1999
NAVJIVAN ROLLER FLOUR PULSE MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V NAVJIVAN ROLLER FLOUR PULSE MILLS LTD	May 20, 1999
NEW RAJASTHAN TRADING CO Vs. INCOME TAX OFFICER	October 11, 1999
NIRAJ PETROCHEMICALS LTD Vs. INCOME TAX OFFICER	August 20, 1999
O P GUPTA Vs. INCOME TAX OFFICER	April 29, 1999
P A CHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 5, 1999
PATEL CHEMICAL WORKS Vs. INCOME TAX OFFICER	August 6, 1999
PENZOL INVESTMENT TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	October 8, 1999
PETROLEUM INDIA INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 25, 1999
PINK STAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1999
POYILAKKADA FISHERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 1999
PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 23, 1999
PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 1999
PRAMOD S TALWALKAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 12, 1999
PRARTHANA CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 1999
PRUDENTIAL CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 30, 1999
PUNJAB FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 1999
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 28, 1999
R B SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 19, 1999
R K SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 11, 1999
R PRAKASH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 18, 1999
RAINBOW DISTILLERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 9, 1999
RAJ PAL ASHWANI KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 15, 1999
RAJRANI GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 25, 1999
RAM LAL SONS Vs. INCOME TAX OFFICER	January 28, 1999
RAMAKANT UMASHANKAR KHETAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 28, 1999
RAMDAS TRAMBAK NARKHEDE CO Vs. INCOME TAX OFFICER	August 10, 1999
RAMESH T SALVE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 1999
RAMESHWAR LAL AHUJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 23, 1999
RASESH COMMERCIAL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 1999
RAVI IRON SCRAP CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V RAVI IRON SCRAP CO	December 6, 1999
RENU GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 25, 1999
ROADMASTER INDUSTRIES OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 31, 1999
ROLLATAINERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 7, 1999
ROXY ENGG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 8, 1999
ROXY ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 8, 1999
S GURLAL SINGH TULI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 9, 1999
S R DOSHI FINANCE INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 9, 1999
S SURENDRANATH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 1999
SAHARA INDIA SAVINGS INVESTMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 15, 1999
SAJJANSINH N CHAUHAN Vs. INCOME TAX OFFICER ITO V SAJJAN SINGH N CHAUHAN	April 22, 1999
SALVI DIVAKAR SHANKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 1, 1999
SANGAM PAPER CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 6, 1999
SANJAY KUMAR GOYAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 22, 1999
SARAF TRADING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1999
SAVITRI CO Vs. INCOME TAX OFFICER	July 16, 1999
SAYAJI INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 15, 1999
SEASON RUBBERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 12, 1999
SEDCO FOREX INTERNATIONAL DRILLING INC Vs. DEPUTY COMMISSIONER OF INCOME TAX SEDCO FOREX INTERNATIONAL INC V DY CIT	March 23, 1999
SENIOR ACCOUNTS OFFICER THERMAL POWER PROJECT ANPARA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 26, 1999
SEVANTILAL MANILAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 8, 1999
SHAMALSHA GIRDHARI CO Vs. ASSISTANT COMMISSIONER	April 22, 1999
SHANKER LAL VED PRAKASH Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 11, 1999
SHANKER RICE CO Vs. INCOME TAX OFFICER	December 6, 1999
SHARDABEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 1, 1999
SHIVAM ART PROCESSORS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 4, 1999
SHRADHA CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 29, 1999
SHRIRAM PISTONS RINGS LTD Vs. INCOME TAX OFFICER	May 27, 1999
SINGHAL BROTHERS Vs. INCOME TAX OFFICER	June 21, 1999
SOHAN LAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 11, 1999
SOU VIDYA MADANLAL MALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 14, 1999
SPARTEK CERAMICS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 1999
STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 25, 1999
STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 24, 1999
SUMAN DHANJI ZALTE Vs. ASSISTANT COMMISSIONER OF INCOME TAX VILAS D ZALTE V ASSTT CIT GAUTAM D ZALTE V ASSTT CIT	February 17, 1999
SURAT TENNIS CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 1999
SURENDRA M KHANDHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 3, 1999
SYNCO INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 20, 1999
T S CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 26, 1999
T S VENKATESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 13, 1999
T UGAM BAI Vs. COMPETENT AUTHORITY	May 5, 1999
TATA CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 14, 1999
TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 1999
THERMAX BABCOCK AND WILCOX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 8, 1999
TITAN INVESTMENT FINANCE CO LTD Vs. INCOME TAX OFFICER	October 8, 1999
TITANOR COMPONENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 29, 1999
UNIMED TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 16, 1999
UNIQUE INVIN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 21, 1999
UNITED BUILDERS Vs. ASSTT COMMISSIONER OF INCOME TAX	November 1, 1999
UNITED BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 1, 1999
USHA HEMANT BAROT AND OTHERS Vs. COMPETENT AUTHORITY	September 16, 1999
USHA TRIPATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 1999
V V S ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 30, 1999
VED PARKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1999
VED PRAKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1999
VEENA BHALLA Vs. WEALTH TAX OFFICER	November 25, 1999
VERMA ROADWAYS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 15, 1999
VIJAY SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 1999
VIKAS DEVELOPERS Vs. ASSTT CIT	August 10, 1999
VINOD KUMAR PRAMOD KUMAR Vs. INCOME TAX OFFICER	December 10, 1999
VISHWA HINDU PARISHAD SANKAT MOCHAN ASHRAM Vs. DEPUTY DIRECTOR OF INCOME TAX	December 14, 1999
VISHWAKARMA PAIJAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1999
VRISHALI HOTELS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 12, 1999
WALL STREET CONSTRUCTION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 6, 1999
YESHWANT B CHIGTERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 1999
ZAHID PARWEZ Vs. COMPETENT AUTHORITY	July 26, 1999

Year 1999 of INCOME TAX APPELLATE TRIBUNAL

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