REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ONE CYCLES LTD VS ASSTT CIT 1997 59 TTJ CHD 75 CIT Vs. J H GOTLA 1985 156 ITR 323 SC	June 24, 1998
A T E P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 27, 1998
ABH1SHEK CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 8, 1998
ABHISHEK CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 4, 1998
ACCU DRESS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 1998
AGRAWAL MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1998
AGRAWAL MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 21, 1998
AGRO PIPES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 15, 1998
AHUJA RICE GENERAL MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 1998
AJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1998
ALOK AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 8, 1998
AMBUJA PETROCHEMICALS ITD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 29, 1998
AMI DIAMOND EXPORTERS Vs. INCOME TAX OFFICER VIKAS INTERNATIONAL V ITO	August 19, 1998
AMULAKHBHAI R PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 1, 1998
ANSEL PEREIRA Vs. ASSISTANT COMMSSIONER OF INCOME TAX	April 6, 1998
ASIAN TECHS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 1998
ASSESSING OFFICER Vs. GANESH COOPERATIVE L&C SOCIETY LTD ALSO GANESH CO OPERATIVE L&C SOCIETY LTD	February 20, 1998
ASSESSING OFFICER Vs. POOJA CONSTRUCTION CO	August 31, 1998
ASSISTANT COMMISSIONER OF GIFT TAX Vs. K K GOSAIN	January 13, 1998
ASSISTANT COMMISSIONER OF GIFT TAX Vs. MUNJAL CASTINGS	October 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVINDAN ALSO V GOVINDAN V ASSTT CIT	June 29, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M V NAGARAJA	August 21, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G D THIRANI	August 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G KANAGAMBAL	July 15, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ABRIL PHARMACEUTICALS P LTD ABRIL PHARMACEUTICALS P LTD V ASST CIT	August 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ELECTRICAL TRANSFORMER CO	September 16, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMIER SOYA OIL LTD	July 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B N RATHI SECURITIES LTD	November 12, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAT PAL PANDIT CO	May 5, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PUNJAB SALT SUPPLIERS	September 22, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PURI BROS	August 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PATEL RAJESHKUMAR KANTILAL	June 3, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRATIBHA SYNTEX LTD	June 16, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIDHATA TEXTILES P LTD	August 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD OIL INDUSTRIES P LTD ALSO HYNOUP FOOD OIL INDUSTRIES P LTD V ASSTT CIT	March 18, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR MILLS LTD	August 12, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SONI PHOTO FILMS P LTD	May 26, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOHAN LAL CHAJJAN MAL	September 8, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CAPITAL FLOUR MILLS P LTD	March 11, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHAVNABEN S SHAH	April 7, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KHAMB11ATTA FAMILY TRUST	February 10, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STEEL STEEL FABRICATORS	July 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLAYTONE COMMERCIAL CO LTD	April 20, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHANDRI N SHAH	November 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DINESH PAPER MART	August 17, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELL CERAMICS LTD	August 24, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU RAM DASS FRUIT VEGETABLE AGENCY	April 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHIV METAL ENGG WORKS	February 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GARG ROLLER FLOUR MILLS P LTD	June 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHTA SOAP FACTORY	December 22, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K C VANASPATI	February 23, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES P LTD AMBADI ENTERPRISES P LTD V ASSTT CIT	March 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BUNDY TUBING OF INDIA LTD	April 7, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD INVESTMENT TRUST OF INDIA LTD V ASSTT CIT	May 26, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SURESH N SHELAT	March 4, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B K JHALA ASSOCIATES	August 14, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANGAL SAIN	March 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARSUKHLAL DHIRAJLAL DOSHI	September 25, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DATTA DAIRY	February 13, 1998
ASSISTANT COMMISSIONER OF INCOME TAX VS Vs. GOVINDAN	June 29, 1998
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. NANUBHAI B AMIN	June 16, 1998
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. LATA RANI MEHTA	September 3, 1998
B P SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 24, 1998
BANK OF RAJASTHAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 7, 1998
BATLIBOI CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 19, 1998
BEARDSELL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 23, 1998
BERLIA CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 1998
BHARAT BIJLEE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 15, 1998
BHUSHAN INDUSTRIAL CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 15, 1998
BIPIN R SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 1998
BONGAIGAON REFINERY PETRO CHEMICAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 18, 1998
C A DOSHI Vs. INCOME TAX OFFICER	August 21, 1998
C RAMASWAMY Vs. INCOME TAX OFFICER	July 31, 1998
CAROL FRIEDEL Vs. INCOME TAX OFFICER	October 30, 1998
CHIEF ELECTORAL OFFICER HARYANA Vs. INCOME TAX OFFICER	May 15, 1998
COCA COLA EXPORT CORPN Vs. INCOME TAX OFFICER	November 20, 1998
COMMISSIONER OF INCOME TAX Vs. GARG ENTERPRISES	February 18, 1998
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAQI	October 26, 1998
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAQI ITAT JAIPUR BENCH	October 26, 1998
COMMISSIONER OF WEALTH TAX Vs. SHANTI DEVI MEATTIE	June 22, 1998
CORROSION CONTROL SERVICES BOMBAY P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 6, 1998
CUMI EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER	July 13, 1998
CUMI EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER	September 28, 1998
D GOWRAMMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 5, 1998
D H SECHERON ELECTRODES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 1998
DAULAT RAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 1998
DAULATRAM VYAS Vs. INCOME TAX OFFICER	December 22, 1998
DAVID DHAWAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 18, 1998
DEBIKAY INFORMATION TECHNOLOGY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 4, 1998
DEPUTY COMMISSIONER OF GIFT TAX Vs. SUNIL SIDDHARTHBHAI	September 9, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMIR DIAMONDS EXPORTS P LTD	October 15, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUBHASH KUMAR JAIN	September 2, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. O N G C AS AGENT OF FORAMER FRANCE	October 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMIR DIAMOND MFG P LTD	January 27, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. I RGHLAND PRODUCE CO LTD	April 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA	March 25, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARUTI TEXTILES P LTD	December 10, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. M M J PLANTATIONS	February 19, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. CH AISHI RAM BATRA CHARITABLE TRUST	October 30, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS CHEMICALS LTD	April 15, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. HIGHLAND PRODUCE CO LTD	April 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANYAN BERR	August 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. CH AISHI RAM BATRA CHARITABLE TRUST	July 31, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRAJAPITA BRAHMA KUMARIS ISHWARIYA VISHWA VIDHYALAYA PRAJAPITA BRAHMA K	September 23, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILES MILLS LTD MEWAR TEXTILE MILLS LTD V DY CIT	September 8, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SPENCES HOTEL P LTD SPENCES HOTEL P LTD V DY CIT ASSTT CIT V	June 26, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILES MILLS ITD	September 9, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJGIR BUILDERS	September 4, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CAPSULES P LTD	November 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P RAJKIYA NIRMAN NIGAM LTD	October 30, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. DIMEXON	February 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. HIMSON TEXTILE ENGG IND LTD	August 21, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALASTHOM EXPORTS ALSTHOM EXPORTS VS DY CIT	November 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITSUBISHI HEAVY INDUSTRIES LTD	February 19, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. GEARHERT INDIA LTD	August 10, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. P U R POLYURETHENE PRODUCTS P LTD P U R POLYURETHENE PRODUCTS	August 14, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. S MAN MOHAN SINGH	April 24, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAI NARAIN RADHEY SHYAM CO	August 10, 1998
DEVI LAL SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ITA NO 2253/JP/1995; ASST YR 1989 90	April 2, 1998
DEVINDER KAUR SEKHON Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 1998
DHANIKA JAGGI Vs. COMPETENT AUTHORITY	January 23, 1998
DIVINE MEDICAL CENTRE P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	December 31, 1998
EASTERN LEATHER PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 24, 1998
EASTERN RETREADS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 17, 1998
EICHER MOTORS ITD Vs. COMMISSIONER OF INCOME TAX	July 31, 1998
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 1998
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX	July 31, 1998
ELCON FINLEASE INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 18, 1998
ESCORTS TRACTORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 23, 1998
ESKAYEF LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 15, 1998
FRENCH MOTOR CAR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 1998
GOKAL CHAND SHAMMI KUMAR Vs. INCOME TAX OFFICER	February 19, 1998
GOODEARTH ENGINES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 1998
GOPAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 21, 1998
GORAWARA PLASTICS GENERAL INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 16, 1998
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. INCOME TAX OFFICER	December 11, 1998
GUJARAT STATE COOPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 1998
GULAB OIL MILL Vs. INCOME TAX OFFICER ITO V GULAB OIL MILL	June 19, 1998
GULAKANDI DEVI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1998
H P FINANCIAL CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 26, 1998
HANSA AGENCIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 21, 1998
HARAKCHAND N JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 16, 1998
HARGOVIND INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 1998
HARISH CHANDER SURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX HAR KISHAN SURI V ASSTT CIT ITA NO 2235/DEL/1997 3541/DEL/1996; ASST YRS 1992 93 1991 92 AND BALDEV RAJ SURI V ASSTT CIT ITA NO 2236/DEL/1997 3517/DEL/1996; ASST YRS 1992 93 1991 92	January 8, 1998
HARSIDDH CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 11, 1998
HEMLA EMBROIDERY MILLS PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX ALSO ASSTT CWT V HEMLA EMBROIDERY MILLS P LTD	March 16, 1998
HERO CYCLES ITD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 5, 1998
HERO CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V HERO CYCLES LTD	May 12, 1998
HIND SYNTEX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 1998
HINDUSTAN LEVER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 1998
HITACHI ZOSEN CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 29, 1998
HOTEL KIRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 20, 1998
HYDERABAD CHEMICAL PRODUCTS P LTD Vs. INCOME TAX OFFICER	September 3, 1998
INCOME TAX OFFICER Vs. INDIAN AIRLINES LTD	April 29, 1998
INCOME TAX OFFICER Vs. MANJIT SINGH BALDEV SINGH COMMISSION AGENTS	August 28, 1998
INCOME TAX OFFICER Vs. OM PRAKASH AMARNATH KHATRI	August 21, 1998
INCOME TAX OFFICER Vs. PRABHATKUMAR AGRAWAL	September 11, 1998
INCOME TAX OFFICER Vs. PRIX SMALL SAVINGS INVESTMENTS LTD PRIX SMALL SAVINGS INVESTMENTS LTD V ITO	July 31, 1998
INCOME TAX OFFICER Vs. STATE BANK OF SAURASHTRA ALSO DY CIT V STATE OF SAURASHTRA	August 3, 1998
INCOME TAX OFFICER Vs. NIKKA RAM SANJEEV KUMAR	March 17, 1998
INCOME TAX OFFICER Vs. ANILKUMAR RUDRA	October 9, 1998
INCOME TAX OFFICER Vs. SHARMA BROTHERS	February 26, 1998
INCOME TAX OFFICER Vs. SHARMA BROS	February 26, 1998
INCOME TAX OFFICER Vs. VADILAL NANCHAND	December 7, 1998
INCOME TAX OFFICER Vs. JAGDIP KANJIBHAI	March 26, 1998
INCOME TAX OFFICER Vs. VADILAL NANCHAND	July 12, 1998
INCOME TAX OFFICER Vs. VINOD TRADING COMPANY	July 6, 1998
INCOME TAX OFFICER Vs. VANAZ ENGINEERS P LTD VANAZ ENGINEERS P LTD V ITO	November 12, 1998
INCOME TAX OFFICER Vs. STATE BANK OF SAURASHTRA	March 8, 1998
INCOME TAX OFFICER Vs. A K SHARMA	December 3, 1998
INCOME TAX OFFICER Vs. RAMESH STONE WARES	March 16, 1998
INCOME TAX OFFICER Vs. A K SHARMA	March 12, 1998
INCOME TAX OFFICER Vs. JAI JINENDRA INVESTMENT P LTD	October 30, 1998
INCOME TAX OFFICER Vs. D M ENTERPRISES	April 1, 1998
INCOME TAX OFFICER Vs. JINVIN BUILDERS P LTD	September 25, 1998
INCOME TAX OFFICER Vs. DINESH PAPER MART	September 3, 1998
INCOME TAX OFFICER Vs. LEELA MAMMEN	May 1, 1998
INCOME TAX OFFICER Vs. LAJWANTI DEVI	May 29, 1998
INCOME TAX OFFICER Vs. PREMLATA MANOHAR	August 13, 1998
INCOME TAX OFFICER Vs. FERRY SALES CORPN	September 23, 1998
INCOME TAX OFFICER Vs. SUNNY UPPAL ALSO ITO V SMT PRABHA UPPAL	November 9, 1998
INCOME TAX OFFICER Vs. LEELA MAMME	January 5, 1998
INCOME TAX OFFICER Vs. ALHUSAIN CONSTRUCTIONS P LTD	June 18, 1998
INDIA WOOLLEN TEXTILE MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 21, 1998
INDIAN EXPRESS MADURAI P LTD Vs. DEPUTY COMMISSINER OF INCOME TAX	May 29, 1998
INDIAN HANDLOOM TEXTILES Vs. INCOME TAX OFFICER	June 30, 1998
INDIAN MACHINE TOOLS MFRS ASSOCIATION Vs. ASSISTANT DIRECTOR OF INCOME TAX	September 30, 1998
INDORE CONSTRUCTION P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 29, 1998
INNOSEARCH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 25, 1998
INSPECTING ASSISTANT COMMISSIONER Vs. TATA CHEMICALS LTD TATA CHEMICALS LTD V IAC	May 8, 1998
INSTRUMED INDIA INTERNATIONAL Vs. INCOME TAX OFFICER	May 29, 1998
IQBAL CHAND KHURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 1998
ISHAR ALLOY STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 27, 1998
J K CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V J K CORPORATION LTD	June 9, 1998
J K NARAYANAN HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 1998
J K NARAYANAN HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 1998
J R DIAMONDS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1998
J R SOLVENT INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V J R SOLVENT	September 29, 1998
JAGTAR SINGH Vs. INCOME TAX OFFICER	August 4, 1998
JAIN EXPORTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 12, 1998
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER	October 29, 1998
JAYA S SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 1998
JAYANT VEGOILS CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	December 18, 1998
JEHAN NUMA PALACE HOTEL P LTD Vs. COMMISSIONER OF INCOME TAX	December 9, 1998
JHAI NARAIN TRADES Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 15, 1998
JHALANI TOOLS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1998
JILA SAHAKARI BHOOMI VIKAS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT ASST V JILA SAHAKARI BHOOMI VIKAS BANK LTD	February 1, 1998
JILA SAHAKARI BHOOMI VIKAS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST	February 26, 1998
K C N CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 11, 1998
K K STEELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 13, 1998
KAMAL COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V KAMAL CO ITA NO 756/JP/1992; ASST YR 1987 88 KEWALRAM NARSINGDAS V ASSTT CIT ITA NO 658/JP/1992; ASST YR 1987 88 AND ASSTT CIT V KEWALRAM NARSINGDAS ITA NO 757/JP/1992; ASST YR 1987 88	June 16, 1998
KAMKAP INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 6, 1998
KAMLESH KUMARI SHARMA Vs. INCOME TAX OFFICER	February 26, 1998
KANTILAL CHHOTALAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 1998
KARNAL CO OP SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1998
KASINKA TRADINGS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 23, 1998
KEWALRAM NARSINGHDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 1998
KHIMJEE HUNSRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 1998
KIRLOSKAR INVESTMENTS FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 4, 1998
KISHOR MOHANLAL TELWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 2, 1998
KISHORE MOHANLAL TELWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1998
KNITMAN P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1998
KSHEMODAYAM KURIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 19, 1998
KURIES ITD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 19, 1998
LACHHMANDAS Vs. INCOME TAX OFFICER	February 11, 1998
LAKSHMI DHATU UDYOG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1998
LATE T GOVINDASWAMY BY LRS Vs. INCOME TAX OFFICER	March 17, 1998
LIBERTY GROUP MARKETING DIVISION Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V LIBERTY GROUP MARKETING DIVISION	February 18, 1998
LLOYD TRIESTINO Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 31, 1998
LONGOWALIA POULTRY FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 30, 1998
MAHADEOBARI TEA CO P LTD Vs. DY CIT	May 8, 1998
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 12, 1998
MANEKCHOWK CO OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 2, 1998
MANILAL BHAICHAND MEHTA FAMILY CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	August 24, 1998
MCDOWELL CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 26, 1998
MEERA GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 1, 1998
MEWAR SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 9, 1998
MICROLAND LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 17, 1998
MILKFOOD LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 14, 1998
MINESH J MEHTA Vs. INCOME TAX OFFICER	June 4, 1998
MODERN THREADS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 30, 1998
MODI XEROX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 29, 1998
MOOL RAJ SINGH ORS Vs. INCOME TAX OFFICER	July 28, 1998
MTZ POLYESTERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 6, 1998
MUSTAQ AHMED ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 23, 1998
NATIONAL HEALTH EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTIONS ASSTT DIRECTOR OF INCO	July 30, 1998
NEENA SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 1998
NEERJA KUMARMANGALAM BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 4, 1998
NEETA NITIN BHANUSHALI Vs. COMPETENT AUTHORITY	February 12, 1998
NIPPON DENRO ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 20, 1998
NIRMAL AGRICULTURAL SOCIETY Vs. INCOME TAX OFFICER	December 28, 1998
NIRVAN PRINTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 11, 1998
NIRVAN PRINTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 6, 1998
OIL NATURAL GAS COMMISSION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	August 24, 1998
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX	April 27, 1998
P K FABRICS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 5, 1998
P K KALIANNAN ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1998
P NAVINKUMAR CO Vs. INCOME TAX OFFICER	August 7, 1998
P NAVINKUMAR CO Vs. INCOME TAX OFFICER	July 8, 1998
P RAMA GOPAL VARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 28, 1998
PANKAJ DAHYABHAI PATEL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX CHANDRAKANT	August 4, 1998
PARIKH ENGG BODY BLDG CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 11, 1998
PATEL INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 1998
PATEL RAJESHWMAR KANTILAL CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 5, 1998
PENINSULAR PLANTATIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 23, 1998
PRABHU DAYAL LALLU RAM Vs. INCOME TAX OFFICER	July 6, 1998
PRITAM SINGH HUNJAN BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 26, 1998
PSI DATA SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	June 23, 1998
PUNJAB BREWERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V PUNJAB BREWERIES LTD	August 25, 1998
PUSHPABEN P SONARUPAWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1998
R K SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 16, 1998
R M L MEHROTRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX DR SANJAY MEHROTRA V ASSTT CIT	May 29, 1998
RAMA DASS VIDYA SAGAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 1998
RATTAN CHAND OSWAL Vs. WEALTH TAX OFFICER	February 26, 1998
RAVINDRA NATH KHANNA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASHOK KHANNA V ASSTT CWT	October 5, 1998
RISHAB KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 28, 1998
ROCKEY C NEROTH Vs. INCOME TAX OFFICER	January 8, 1998
ROHIT PRAKASH GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 6, 1998
ROSHAN LAL MADAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 1998
RUBY BUILDERS Vs. INCOME TAX OFFICER	July 3, 1998
RUBY BUILDERS Vs. INCOME TAX OFFICE	March 7, 1998
S K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO S K GUPTA HUF V DY CIT	July 20, 1998
S K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 1998
S K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 24, 1998
S N MISHRA Vs. INCOME TAX OFFICER ITO V PRAKASH KUMAR AGRAWAL PRAKASH KUMAR AGRAWAL V ITO K K PATHAK V VIJAY KUMAR ELWADHI V ITO K N KATIYAR V ASSTT CIT	November 25, 1998
S PUNJABI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1998
SACHUMAL JAGUMAL CHETNANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION	November 10, 1998
SAMIR DIAMOND MFG P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 27, 1998
SANDVIK ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 22, 1998
SANDVIK ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 4, 1998
SANDVIK ASIA LTD Vs. DY COMMISSIONER OF INCOME TAX	April 12, 1998
SANJEEV BATRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 14, 1998
SANJEEV M DESHMUKH AND ANOTHER Vs. COMPETENT AUTHORITY AND ANOTHER	April 17, 1998
SAT PAL PANDIT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SAT PAL PANDIT CO	May 5, 1998
SEWA SINGH CO Vs. INCOME TAX OFFICER	January 28, 1998
SHAKTI RICE GENERAL MILLS Vs. INCOME TAX OFFICER	February 16, 1998
SHANKAR SSK ITD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 1998
SHANTI DEVI PROGRESSIVE EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX	September 28, 1998
SHASHIKALA RAJKUMAR KABRA Vs. INCOME TAX OFFICER	August 31, 1998
SHAW WALLACE COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 22, 1998
SHEEBA RAPHEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 7, 1998
SHIVAMITUT DUDH UTPADAR SAH SANGH MARYADIT Vs. DEPUTY COMMIMONER OP INCOME TAX	March 12, 1998
SHIVAMRUT DUDH UTPADAK SAH SANGH MARYADIT Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 3, 1998
SHIVRAM CO OPERATIVE HOUSING SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 17, 1998
SHREENATH BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 11, 1998
SHRIGONDA S S K LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 18, 1998
SHYLA N PATEL Vs. ASSISTANT COMMISSIONER OF GIFT TAX	October 15, 1998
SILVER PALACE Vs. INCOME TAX OFFICER	June 24, 1998
SITADEVI DAGA Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SMT KAMLESH DAGA V ASSTT CIT	February 27, 1998
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 1998
SOLAPUR ZILLA VINKAR SAHAKARI FEDERATION NIYAMIT Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 1998
SOLAPUR ZILLA VINKAR SARAKARI FEDERATION N1YAMIT Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 1998
SREE RAJENDRA MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 7, 1998
SRI AMBUJA PETROCHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 29, 1998
SRIRAM KAPUR Vs. WEALTH TAX OFFICER	October 21, 1998
STATE BANK OF BIKANER JAIPUR Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 1998
STATE BANK OF HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 19, 1998
STATE BANK OF SAURASHTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 3, 1998
STATE BANK OF SAURASHTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 8, 1998
STEEL HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 1998
SUNIL SAHNI Vs. INCOME TAX OFFICER	October 30, 1998
SUPERNAL CORPN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 28, 1998
SUTLEJ COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SUTLEJ COTTON MILLS LTD V ASSTT CIT	January 29, 1998
SYNTHITE INDUSTRIAL CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 17, 1998
T C USHA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 27, 1998
T P ROY CHOWDHURY CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	August 17, 1998
T R GANAPATHY CHETTIAR Vs. INCOME TAX OFFICER	November 9, 1998
TATA IRON STEEL CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 17, 1998
TATA YODOGWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 8, 1998
TATIA SKYLINE HEALTH FARMS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1998
TORRENT DRUGS CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V TORRENT DRUGS CHEMICALS	September 1, 1998
U P NALKOOP NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 24, 1998
UNITED BANK OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V UNITED BANK OF INDIA	March 27, 1998
UTTAM S ARORA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1998
V BASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 7, 1998
V KATHIRVEL Vs. INCOME TAX OFFICER	September 8, 1998
V P THOMAS SONS Vs. ASSTT COMMISSIONER OF INCOME TAX	March 5, 1998
V T SOMASUNDARAM Vs. INCOME TAX OFFICER	July 17, 1998
VELJI TOKARSHI VIKMANI Vs. INCOME TAX OFFICER	June 8, 1998
VESTA INVESTMENTS TRADING CO P LTD Vs. COMMISSIONER OF INCOME TAX	May 27, 1998
VIDARBHA LIQUOR CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1998
VIJAY I SHETH Vs. INCOME TAX OFFICER	June 5, 1998
VIJAY I SHETH Vs. INCOME TAX OFFICER	May 6, 1998
VIKSHARA TRADING INVESTMENT AHMEDABAD LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 1998
VIRENDRA KUMAR RAI AND OTHERS Vs. COMPETENT AUTHORITY	January 28, 1998
VOLTAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V VOLTAS LTD	January 27, 1998
VORA WAREHOUSING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 9, 1998
WEALTH TAX OFFICER Vs. ADITYA NARULA	February 24, 1998
WEALTH TAX OFFICER Vs. WALAITI RAM HUF	May 28, 1998
WESTERN MAHARASHTRA WEAVERS CENTRAL CO OPERATIVE FEDERATION Vs. INCOME TAX OFFICER	December 16, 1998
WOLKEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 14, 1998
WOLKEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 10, 1998
ZAFRUL HASSAN IRAQI Vs. INCOME TAX OFFICER	March 31, 1998
ZEEKO SHOE FACTORY Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 2, 1998

Year 1998 of INCOME TAX APPELLATE TRIBUNAL

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