REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K MISHRA Vs. INCOME TAX OFFICER	April 25, 1997
A THANGAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 28, 1997
ABHAY KUMAR SHROFF Vs. INCOME TAX OFFICER	June 20, 1997
ACME CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 28, 1997
AEGIS CHEMICAL IND LTD Vs. INCOME TAX OFFICER	April 17, 1997
AKAYS EXPORTOS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 16, 1997
AKHILESHWAR PD SINHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1997
ALEMBIC CHEMICALS WORKS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 8, 1997
ALEXANDER GEORGE Vs. INCOME TAX OFFICER	December 10, 1997
ALL INDIA FLAT TAPE MANUFACTURES ASSOCIATION Vs. INCOME TAX OFFICER	March 31, 1997
ALLIMMAL Vs. COMPETENT AUTHORITY	June 20, 1997
AMBALAL L THAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIT V AMBALAL L THAKKAR	July 28, 1997
AMERICAN EXPRESS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 2, 1997
AMRITLAL BHAGWANDAS SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 6, 1997
AMRITLAL BHAGWANDAS SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 10, 1997
AMULYA GENERAL TRADING AGENCIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 11, 1997
APOLLO TYRES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 27, 1997
APS ELECTRO STAMPINGS I PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 28, 1997
ARCO SPUN SILK MILLS P LTD Vs. INCOME TAX OFFICER	September 4, 1997
ARCO SPUN SILK P LTD Vs. INCOME TAX OFFICER	September 4, 1997
ARUN KUMAR SRIVASTAVA Vs. INCOME TAX OFFICER	June 12, 1997
ASA RAM MUKAND LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 4, 1997
ASHOK NATVARLAL PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 5, 1997
ASSISTANT COMMISSIONER Vs. VARMA MUKHERJI P LTD	January 17, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G S BHATIA ALSO G S BHATIA V ASSTT CIT	May 27, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S A PLANT P LTD	August 28, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRILOK SHIPBREAKING LTD	June 20, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAJIANI KUDIA FAMILY TRUST	March 31, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. R TAHILRAM	April 7, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARISH JAIN	January 30, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VARDHMAN DIE CASTER	January 31, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUPER INSTRUMENTS LTD	November 5, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPALDAS VALLABHDAS GOPALDAS VALLABHADAS V ASSTT CIT	September 19, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TUSNIAL TRADING CO	October 29, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHOBHA SAREE CENTRE	June 30, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FARIDA BEGUM TAZUDEEN	March 27, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ATTUR THULUVA VELALAR SANGAM	March 14, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEROCEAN SHIPPING I P LTD	February 24, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S M NATU	January 28, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS K VASANTHA	December 3, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUBHADRA RAVI KARUNAKARAN	October 31, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BABY MARINE EXPORTS	June 26, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G VENKATESWARAN	May 12, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESHWARI MAHESHWARI	February 19, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRAVAN MAHIPAT HEDAU HUF	February 28, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DULICHAND DEVENDRA KUMAR	April 25, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI MALATHI CHIT FUNDS P LTD	December 30, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT INDUSTRIES	September 4, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KUMAR ICE	May 12, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARMA COLD STORAGE ICE FACTORY PVT LTD	September 26, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAGESHWAR PRASAD	March 24, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRINIVASA ENTERPRISES	February 12, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITU TRADING CO LTD	September 12, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT INDUSTRIES	April 9, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAILESH S SHAH	March 11, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOTICHAND CONSTRUCTION CO P LTD	July 29, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARANG HOTELS RESORTS P LTD NARANG HOTELS RESORTS P LTD V I	March 6, 1997
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. MEWAR GARRAGE	November 21, 1997
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KARTIKEYA SARABHAI N TRUST NO 27	September 29, 1997
ASSISTANT DIRECTOR OF INSPECTION INCOME TAX EXEMPTION Vs. FRENY SIYAVAKHSH ANJIRBAUG SIYAVAKHSH RUSTOMJI ANJIRBAUG CHARITABLE TRUST FRENY SIYAVAKHSH ANJIRBAUG SIYAWAKHSH RUSTOMJI ANJIRBAUG CHARITABLE TRUST V ASSTT DIRECTOR OF INSPECTION IT EXEMPTION	February 17, 1997
ASSOCIATED ENGG PRODUCTS Vs. INCOME TAX OFFICER	March 21, 1997
ASSOCIATED TECKNO PLASTICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 1997
ASVINI COLD STORAGE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 1997
ATMARAM J MANGHIRMALANI HUF Vs. INCOME TAX OFFICER	December 5, 1997
AZAD BUILDERS CCL Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 21, 1997
B D A LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 1997
B H P ENGINEERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V BHP ENGINEERS LTD	November 27, 1997
B INDIRA RANI Vs. INCOME TAX OFFICER	November 10, 1997
B M CHINAI Vs. INCOME TAX OFFICER	March 4, 1997
B R ENGINEERING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 24, 1997
BABU RAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO PRABHU DAYAL V ASSTT CIT GIANCHAND V ASSTT CIT ASSTT CIT V GIANCHAND	April 30, 1997
BABUL PRODUCTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V BABUL PRODUCTS	April 7, 1997
BAGHI ESTATES TRADERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 14, 1997
BAI DAYAMBAI ADAMJI RANGWALA CHARITY TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	October 31, 1997
BAKHTAWARSINGH BALKRISHAN BUILDERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 21, 1997
BANCO PRODUCTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 28, 1997
BANSAL BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 19, 1997
BANWARI LAL ANAND Vs. INCOME TAX OFFICER	June 30, 1997
BFC OFFICERS WELFARE TRUST NO VI ORS Vs. INCOME TAX OFFICER	April 25, 1997
BHAG CHAND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 27, 1997
BHARAT MINING ENGG CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 25, 1997
BHARAT R SHAH Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	May 13, 1997
BHILAI ENGG CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 11, 1997
BOLLARD OILFIELD P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 29, 1997
BOMBAY BRUSH INDORE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 20, 1997
BOMBAY CABLE CO P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX ALSO DY CWT V BOMBAY CABLE CO P LTD	April 21, 1997
C E BAILEY Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 1997
CAPITAL RUBBER INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 10, 1997
CAPRIHANS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 20, 1997
CAPT HARMINDER SINGH Vs. INCOME TAX OFFICER	April 9, 1997
CENTRAL INDIA GASES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 1997
CENTRAL MINE PLANNING DESIGN INSTT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 24, 1997
CHACKO MATHEW Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 1997
CHEMICAL CONSTRUCTION INTERNATIONAL P LTD Vs. CHEMICAL CONSTRUCTION INTERNATIONAL P LTD	July 15, 1997
CHENGALRAYAN CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 17, 1997
CHETNA ENTERPRISES Vs. INCOME TAX OFFICER	July 4, 1997
CHILODA FARMS P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	November 19, 1997
CLARIANT INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 5, 1997
COMFUND FINANCIAL SERVICES I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1997
COMMISSIONER OF INCOME TAX Vs. SURAJ PARKASH GUPTA	December 23, 1997
COMMISSIONER OF INCOME TAX Vs. D R DESAI	October 6, 1997
COMMISSIONER OF INCOME TAX Vs. MEERA ENGG COMMERCIAL CO P LTD	August 5, 1997
D K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 23, 1997
DABUR INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 1997
DARABSHAW B CURSETJEES SONS INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT INSTRUMENT LTD	December 19, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. TORRENT LABORATORIES P LTD	August 14, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE CO OPERATIVE BANK LTD	February 3, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUBSEA OFFSHORE LTD	October 6, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS MAYURIKA S PODDAR	May 29, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. NIMAR KSHITRIYA GRAMIN BANK	May 21, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUNI LAL ORS	January 14, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. NAGARJUNA INVESTMENT TRUST LTD	April 21, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRECISION GEARS INDORE P LTD	September 24, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS J ZAVERI	August 28, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY CHEMICAL CO LTD	September 1, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. ESTER INDUSTRIES LTD	March 26, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE CO OPERATIVE BANK LTD GUJARAT STATE CO OPERATIVE BANK LTD V DY CIT	December 3, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA SCOOTERS LTD	February 5, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANILAL BAPALAL FAMILY BENEFIT TRUST	August 26, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. L S MILLS P LTD	March 27, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOTEL SRILEKHA P LTD	October 14, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. GEM GRANITES	June 11, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. A TENZING	January 16, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHADEO R MAHADIK	December 9, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAGDISH ELECTRONICS P LTD	November 11, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPN	November 10, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. SOCIEDADE DE FOMENTO INDUSTRIAL LTD	March 20, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPN LTD	December 30, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL HATECHERIES P LTD CENTRAL HATECHERIES P LTD V DY CIT A	January 21, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUNJAB KIRANA BHANDAR	February 12, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. VINDHYA TELELINKS LTD ALSO VINDHYA TELELINKS LTD V DY CIT	February 13, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACHINO TECHNO SALES P LTD	February 26, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIRA CONSTRUCTION CO	February 7, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. RELIANCE COMMERCIAL CORPN	October 14, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. REDIFFUSION ADVERTISING LTD	June 9, 1997
DEPUTY COMMISSIONER OF INCOME TAX Vs. CAPRIHANS I LTD	December 5, 1997
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SAMIR DIAMOND MANUFACTURING P LTD	April 17, 1997
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. ANIL KUMAR ANIL KUMAR V DY CIT ASSTT	February 24, 1997
DEPUTY COMMISSIONER OF INCOME TAX ORS Vs. APOLLO VIKAS STEELS P LTD ORS	September 30, 1997
DESAI BROTHERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 27, 1997
DHARAMCHAND SURANA Vs. INCOME TAX OFFICER	February 21, 1997
DISTRICT EXCISE OFFICER DEHRADUN Vs. INCOME TAX OFFICER ITO V DISTT EXCISE OFFICER DEHRADUN	December 31, 1997
EASTERN CONSTRUCTION COMPANY Vs. INCOME TAX OFFICER	August 29, 1997
ELDORADO INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 1997
EXPRESS MOVERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 1997
EXPRESS NEWSPAPERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 1997
FLUID AIR INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 1997
FRANCIS JOSEPH Vs. INCOME TAX OFFICER	June 30, 1997
FREEZEKING INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 13, 1997
FREEZEKING INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 13, 1997
G ANIRUDHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 24, 1997
G KRISHNAMMAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 27, 1997
G L REXROTH INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V G L REXROTH INDUSTRIES LTD	September 5, 1997
GALLOTTI RAOUL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 1997
GEM JEWELLERY EXPORT PROMOTION COUNCIL Vs. SIXTH INCOME TAX OFFICER	October 3, 1997
GENERAL SALES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 26, 1997
GHISA RAM TARA CHAND Vs. INCOME TAX OFFICER	August 21, 1997
GIRDHAR AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 1997
GOD GRANITES Vs. INCOME TAX OFFICER	May 19, 1997
GODAWARI DEVI SARAWAGI Vs. DEPUTY COMMISSIONER OF WEALTH TAX	January 13, 1997
GOPAL BINDRABAN AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 17, 1997
GOPICHAND P GODHWANI Vs. GIFT TAX OFFICER	June 12, 1997
GRAMOPHONE CO OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 1997
GROWTH LEASING FINANCE LTD Vs. INCOME TAX OFFICER	September 5, 1997
GURMAIL SINGH GURJIT SINGH CO Vs. INCOME TAX OFFICER	March 18, 1997
HALDOR TOPSOE Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 18, 1997
HARISHCHAND BROS Vs. INCOME TAX OFFICER	June 5, 1997
HARYANA WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V HARYANA WAREHOUSING CORPN	June 5, 1997
HENKEL SPIC INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 21, 1997
HIMATSINGIKA SEIDA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 19, 1997
HIMATSINGIKA SEIDA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 19, 1997
HINDUSTAN FASHIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 6, 1997
IMRAN UR REHMAN KIDWAI Vs. INCOME TAX OFFICER	March 14, 1997
INCOME TAX OFFICER Vs. RADHA DHARMARTH TRUST AND OTHERS	December 5, 1997
INCOME TAX OFFICER Vs. MADHURAM	November 4, 1997
INCOME TAX OFFICER Vs. VOEST ALPINE INDUSTRIEANLAGENBAU GMBH	November 24, 1997
INCOME TAX OFFICER Vs. SADHU RAM GUPTA STEELS	November 28, 1997
INCOME TAX OFFICER Vs. QUALITY CHEMICALS	October 13, 1997
INCOME TAX OFFICER Vs. MANAKCHAND MUSHARAF	September 18, 1997
INCOME TAX OFFICER Vs. JAGDISH J KANSAGARA ITO V DR SMT DAXABEN J KANSAGARA ITO V J J KANSAGARA HUF ITO V PRADEEP J KANSAGARA INDIVIDUAL	September 16, 1997
INCOME TAX OFFICER Vs. LALITABEN HARIPRASAD SHAH	March 31, 1997
INCOME TAX OFFICER Vs. MILLING TRADING CO LTD	April 22, 1997
INCOME TAX OFFICER Vs. GIRDHARLAL RATANLAL	June 10, 1997
INCOME TAX OFFICER Vs. M A CHIDAMBARAM	June 12, 1997
INCOME TAX OFFICER Vs. M M SUBRAMANIA MUDALIAR	December 19, 1997
INCOME TAX OFFICER Vs. DEVI SILKS	October 15, 1997
INCOME TAX OFFICER Vs. TROPICAL TIMBERS	February 4, 1997
INCOME TAX OFFICER Vs. NANDI STEEL WORKS P LTD	February 10, 1997
INCOME TAX OFFICER Vs. ISLAM MUJTABA KHAN	June 25, 1997
INCOME TAX OFFICER Vs. KAILASH CH AGARWALLA	August 11, 1997
INCOME TAX OFFICER Vs. CHUNILAL JAIN	August 20, 1997
INCOME TAX OFFICER Vs. C V HAKKAPAKKI	June 24, 1997
INCOME TAX OFFICER Vs. NAYAN CAST	April 28, 1997
INCOME TAX OFFICER Vs. ASHWANI KUMAR	May 28, 1997
INCOME TAX OFFICER Vs. VIRUBHAI H PATEL	April 21, 1997
INCOME TAX OFFICER Vs. SUPTDG ENGINEER O M DIVISION M S E B	February 27, 1997
INCOME TAX OFFICER Vs. SARASWATIBAI JAISWAL SMT SARASWATIBAI JAISWAL V ITO	November 26, 1997
INCOME TAX OFFICER Vs. LAXMI PRASAD	March 29, 1997
INCOME TAX OFFICER Vs. LAXMI PRASAD	July 29, 1997
INCOME TAX OFFICER Vs. GAYATRI COAL SUPPLY CO	June 12, 1997
INCOME TAX OFFICER Vs. DWARKA PRASAD DWARKA PRASAD V ITO	June 10, 1997
INCOME TAX OFFICER Vs. KANCHANGANGA ESTATES P LTD	October 23, 1997
INCOME TAX OFFICER Vs. RESHAM DEVI JAIN	May 30, 1997
INCOWE TAX OFFICER Vs. PRAVINCHANDRA GIRDHARLAI	October 29, 1997
INDIAN REGISTER OF SHIPPING Vs. ASSISTANT DIRECTOR OF INCOME TAX	September 18, 1997
INDIRA CHEMICALS Vs. INCOME TAX OFFICER	October 27, 1997
INDOTIA CONSTRUCTION CO Vs. INCOME TAX OFFICER	December 8, 1997
INDRA CHAND JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V DR INDRA CHAND JAIN	June 30, 1997
INNOSEARCH LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 4, 1997
INNOSEARCH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 11, 1997
INSPECTING ASSISTANT COMMISSIONER Vs. D R BANSAL	September 23, 1997
INSPECTING ASSISTANT COMMISSIONER Vs. TAMILNADU HANDLOOM DEVELOPMENT CORPN LTD	December 30, 1997
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. ASSISTANT DIRECTOR OF INCOME TAX	December 24, 1997
INTERNATIONAL COMPUTERS INDIA MFRS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 1997
INTERNATIONAL NEEDS INDIA Vs. INCOME TAX OFFICER	June 3, 1997
INVESTMENT CORPN OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 10, 1997
J C T LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 18, 1997
JAGATJIT INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 6, 1997
JAGDISH CHANDER MALHOTRA Vs. INCOME TAX OFFICER ALSO ITO V JAGDISH CHANDER MALHOTRA	September 24, 1997
JAI MAHAL HOTEL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1997
JAMNADAS RAMJI Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 1997
JAY BEE INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V JAY BEE INDUSTRIES	December 18, 1997
JAYANT SILK MILLS P LTD Vs. INCOME TAX OFFICER	May 29, 1997
JAYANTILAL J SONI Vs. INCOME TAX OFFICER	August 27, 1997
JODHPUR WOOLLEN MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ALSO JODHPUR WOOLLEN MILLS LTD V DY CIT	December 3, 1997
JODHPUR WOOLLEN MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ALSO JODHPUR WOOLLEN MILLS LTD V DY CIT	March 12, 1997
JYOTINDRASINHJI OF GONDAL Vs. INCOME TAX OFFICER	May 7, 1997
JYOTSNA SURI Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 3, 1997
K E C INTERNATIONAL LTD Vs. INCOME TAX OFFICER	April 21, 1997
K K KURIAN Vs. GIFT TAX OFFICER	July 2, 1997
K NARAYANA SETTY RAMARATHANAMMA TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 18, 1997
KALYANI STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 1997
KAMLA WEAVING FACTORY Vs. INCOME TAX OFFICER	August 19, 1997
KAMLESH DATTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 1997
KANCHANBAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 23, 1997
KARAM CHAND THAPAR BROS COAL SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V KARAM CHAND THAPER BROS COAL SALES LTD	October 28, 1997
KARNATAKA BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 27, 1997
KASAT TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 6, 1997
KASTURCHAND BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX SURESHCHAND BAID V ASSTT CIT PARASCHAND BAID V ASSTT CIT KAMALCHAND BAID V ASSTT CIT	April 10, 1997
KEYSTONE VALVES I LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 1997
KIRLOSKAR ELECTRODYNE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 1997
KIRTILAL KALIDAS CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 17, 1997
KLM ROYAL DUTCH AIRLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V KLM ROYAL DUTCH AIRLINES	July 22, 1997
KUNDANLAL PYARELAL CO Vs. INCOME TAX OFFICER	May 16, 1997
LAKSHMI ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 16, 1997
LAKSHMI METAL WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 10, 1997
LALIT CALENDERING WORKS Vs. INCOME TAX OFFICER	October 6, 1997
LATE S AYYAKANNU BY LR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 20, 1997
LAXMI FEEDS EXPORT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 12, 1997
LEASING INDUSTRIAL FINANCE CO LTD Vs. INCOME TAX OFFICER	August 29, 1997
LINDE A G Vs. INCOME TAX OFFICER ALSO ITO V LINDE A G	January 24, 1997
LMP PRECISION ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME	March 31, 1997
LMP PRECISION ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME	March 30, 1997
M D KHANDELWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 29, 1997
M ETHURAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 3, 1997
M GEORGE Vs. GIFT TAX OFFICER	January 7, 1997
M M RATNAM Vs. INCOME TAX OFFICER	March 13, 1997
M N DASTUR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 2, 1997
M N KARANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1997
M P RAMACHANDRAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 19, 1997
MACHINERY EQUIPMENT MFG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 1997
MAFATLAL APPAREL MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1997
MAHARAJA BAHADURSINGH KASLIWAL Vs. WEALTH TAX OFFICER	April 15, 1997
MAHENDRA PRAKASH SARRAF Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 8, 1997
MAHINDRA MAHINDRA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 1997
MANIBEN HIRJI JADAVJI BHATT SMT SARASWATI JAYANTILAL HIRJIBHAI BHATT SMARAK SHRI GOPAL KRISHNA TRUST Vs. INCOME TAX OFFICER	January 31, 1997
MANJU SANGHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 4, 1997
MANSINH DHARAMSEY CHICKAL Vs. INCOME TAX OFFICER	November 26, 1997
MARKANDA VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 30, 1997
MASTER SUKHWANT SINGH Vs. INCOME TAX OFFICER	August 29, 1997
MAULIK JASUBHAI TRUST Vs. INCOME TAX OFFICER	July 9, 1997
MCDOWELL CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 1997
MEERA ENGINEERING COMMERCIAL CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 3, 1997
MEMON FRUIT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 3, 1997
MITHILA PROPERTIES PUBLICATION CONTRACT ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	May 2, 1997
MODERN MINERALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 6, 1997
MOHINIDEVI T CHUDIWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 21, 1997
MUKESH CHOURASIA Vs. INCOME TAX OFFICER	December 3, 1997
MUKESH CHOURASIA Vs. INCOME TAX OFFICER	March 12, 1997
MURLIDHAR CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V MURLIDHAR CORPORATION	February 24, 1997
MYSORE AMMONIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 16, 1997
N C E P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1997
N C PATODIA Vs. INCOME TAX OFFICER	May 16, 1997
NALIN DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 5, 1997
NALIN DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 7, 1997
NARAYAN GLASS WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V NARAYAN GLASS WORKS	March 6, 1997
NARENDRA MAFATLAL MEHTA Vs. INCOME TAX OFFICER	May 26, 1997
NATIONAL MINERAL DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 17, 1997
NATIONAL NEWSPRINT PAPER MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V NATIONAL NEWSPRINT PAPER MILLS LTD	July 15, 1997
NEELAM CABLE MANUFACTURING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 5, 1997
NEERJA BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 23, 1997
NEERJA BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 31, 1997
NESTLE INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1997
NIRMAL UDYOG CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 24, 1997
NISHA MULCHANDANI Vs. WEALTH TAX OFFICER	February 21, 1997
OIL NATURAL GAS CORPORATION LTD Vs. INCOME TAX OFFICER	September 23, 1997
OLYMPIA PAPER STATIONERY STORES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 24, 1997
OM BUILDERS ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 4, 1997
ORIENT GOA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 2, 1997
P N DEVGIRIKAR Vs. INCOME TAX OFFICER	January 21, 1997
PALLAVI HARIBHAI TANDEL Vs. COMPETENT AUTHORITY	April 1, 1997
PANNA MILLS Vs. INCOME TAX OFFICER	July 22, 1997
PARAKH FOODS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 1997
PATEL COTTON CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 28, 1997
PORRITTS SPENCER ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V PORRITTS SPENCER ASIA LTD	February 27, 1997
PRABHUDAS TULSIDAS CO Vs. INCOME TAX OFFICER	February 12, 1997
PRADIP C PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 8, 1997
PRADIP KUMAR LOYALKA Vs. INCOME TAX OFFICER	June 19, 1997
PRAHLADDAS HARI KISHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 8, 1997
PRANAV CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 1997
PREMIER AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 4, 1997
PROF CHITTARANJAN DASGUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 13, 1997
R C STORES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 23, 1997
R K K R INTERNATIONAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 29, 1997
R RAMANATHAN Vs. ASSISTANT COMMISSIONER	June 12, 1997
RADHARANI TEA ESTATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 2, 1997
RAHUL KUMAR BAJAJ Vs. INCOME TAX OFFICER	July 8, 1997
RAHUL STEEL FORGINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 11, 1997
RAJAS R DOSHI Vs. WEALTH TAX OFFICER	December 23, 1997
RAJASTHAN FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1997
RAJASTHAN PETRO SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 17, 1997
RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 1997
RAJASTHAN TRIBAL AREA DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. INCOME TAX OFFICER	April 8, 1997
RAJASTHAN TRIBAL AREA DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. INCOME TAX OFFICER	August 4, 1997
RALSON INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 1997
RAM MURTI GUPTA Vs. ASSISTANT DIRECTOR OF INCOME TAX	July 23, 1997
RAM PIYARE SATISH KUMAR ORS Vs. INCOME TAX OFFICER	May 7, 1997
RAM PRINTING WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 1997
RAM SARAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 5, 1997
RAM SARAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 20, 1997
RAMESHCHANDRA BORDIA Vs. INCOME TAX OFFICER	October 24, 1997
RAMILABEN RATILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 15, 1997
RAMKUMAR JALAN Vs. INCOME TAX OFFICER	September 29, 1997
RAMKUMAR JALAN Vs. INCOME TAX OFFICER ALSO ITO V RAMKUMAR JALAN	December 15, 1997
RENUKA TRAVELS Vs. INCOME TAX OFFICER	October 15, 1997
ROSE BEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 20, 1997
RSDV FINANCE CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 17, 1997
S A GROWTH FUND P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SUDHA GROWTH FUND P LTD V ASSTT CIT	May 29, 1997
S KUMARS TYRE MANUFACTURING CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 3, 1997
SACHIN BHAUMICK Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION ASSTT CIT INV V SACHIN BHAUMIK	June 6, 1997
SANDIP MANI HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 1997
SARVPRIYA CHITS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 1997
SATISH KUMAR SOOD HUF Vs. INCOME TAX OFFICER	April 3, 1997
SATPAUL D AGARWAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SATPAUL D AGARWAL HUF	November 26, 1997
SAVITA AGARWAL Vs. ASSESSING OFFICER ASSESSING OFFICER V DR MRS SAVITA AGARWAL	February 17, 1997
SEASON RUBBERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V SEASON RUBBERS LTD	August 6, 1997
SHANKAR BHAGWAN ESTATE Vs. INCOME TAX OFFICER	January 13, 1997
SHANTI COMPLEX Vs. INCOME TAX OFFICER	May 13, 1997
SHANTI VIJAY CO ORS Vs. INCOME TAX OFFICER	January 30, 1997
SHIV METAL ENGG WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 1997
SHREPAK ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 1997
SHRIKUMAR PODDAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 1997
SINGH CONSTRUCTION AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 26, 1997
SONA CONSTRUCTION Vs. INCOME TAX OFFICER	April 22, 1997
SREE MURUGAN TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 29, 1997
SREE SURYODAYA INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	February 26, 1997
SREEPATI HOSIERY MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 28, 1997
SRI VENKATRAJU MODERN BOILED RAW RICE MILL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ORS ASSTT CIT V SRI VENKATRAJU MODERN BOILED RAW RICE MILL; SRI VENKATRAJU MODERN BOILED RAW RICE MILL V DY CIT	January 17, 1997
SRINIVASA ULTRASOUND SCANNING CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 31, 1997
SRIRAM TRANSPORT FINANCE CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 29, 1997
STATE BANK OF HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V STATE BANK OF HYDERABAD	October 22, 1997
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX	May 23, 1997
STATE BANK OF MYSORE Vs. INSPECTING ASSISTANT COMMISSIONER	March 27, 1997
SUBHASH CHAND GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 5, 1997
SUBHRA MOTEL P LTD Vs. COMMISSIONER OF INCOME TAX	September 30, 1997
SUDARSHAN KUMAR Vs. INCOME TAX OFFICER	March 25, 1997
SUNDER AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 16, 1997
SUNDERDAS HARIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 24, 1997
SUNFLOWER BUILDERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 10, 1997
SUNIL GRAIN AGENCY Vs. INCOME TAX OFFICER	April 29, 1997
SURJEET SINGH MAHAN SING Vs. WEALTH TAX OFFICER	August 27, 1997
SUSHILA DEVI GUPTA Vs. INCOME TAX OFFICER ALSO ANIL KUMAR GUPTA V ITO	November 24, 1997
SUVARDHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 1997
SWAMY STUDIO Vs. INCOME TAX OFFICER	August 29, 1997
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 9, 1997
T S KUMARASAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 27, 1997
T T LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 15, 1997
TARAWATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 1997
TATA CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 5, 1997
TATA POWER CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO TATA HYDRO ELECTRIC POWER SUPPLY V DY CIT	July 11, 1997
TEJINDER SINGH MAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 30, 1997
TEK CHAND Vs. INCOME TAX OFFICER	May 19, 1997
THOMSON PRESS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 13, 1997
TILAK RAJ MOHAN LAL Vs. STATE	February 19, 1997
TONY ELECTRONICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 1997
TREETY K SAHNI Vs. INCOME TAX OFFICER	September 8, 1997
TRITON VALVES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 20, 1997
TULSIDAS V PATEL P LTD Vs. WEALTH TAX OFFICER	June 17, 1997
UDEYRAJA GOLIYA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 27, 1997
UNITED CORES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V UNITED CORES P LTD	July 17, 1997
UPASANA HOSPITAL NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 20, 1997
UPCOM CABLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 24, 1997
URMILA CHANDAK ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 8, 1997
UTTAM CHUNA PATHAR UDYOG Vs. INCOME TAX OFFICER	August 14, 1997
VADILAL GASES CHEMICALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V VADILAL GASES CHEMICAL P LTD	July 30, 1997
VETTRI WINES Vs. INCOME TAX OFFICER	May 20, 1997
VIJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 7, 1997
VIJAY PAL SINGH Vs. INCOME TAX OFFICER	March 14, 1997
VIJAY PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 6, 1997
VIKSHARA TRADING INVESTMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 27, 1997
VIMALCHAND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 1997
VIRENDRAKUMAR SAKLECHA Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 23, 1997
VOLTAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 1997
WEALTH TAX OFFICER Vs. N N ATAL	May 20, 1997
WEALTH TAX OFFICER Vs. JASWANT SINGH	April 30, 1997
WORKS OF ART P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 1997
YOGESHCHANDRA KANJIBHAI Vs. INCOME TAX OFFICER	April 21, 1997

Year 1997 of INCOME TAX APPELLATE TRIBUNAL

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