1ST INCOME TAX OFFICER Vs. VIRUDHUNAGAR CO OPERATIVE MILK SUPPLY SOCIETY LTD
|
February 9, 1996 |
A PACKIRISAMY Vs. WEALTH TAX OFFICER
|
April 25, 1996 |
A S VANNIA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
ABC INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 29, 1996 |
ADITYA CHANDRA AGARWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 1996 |
ALARIPPU Vs. INCOME TAX OFFICER
|
November 18, 1996 |
ALLIED MARBLES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1996 |
AMAR ASSOCIATES Vs. INCOME TAX OFFICER
|
May 30, 1996 |
AMAR NATVARLAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AMAR NATVARLAL
|
September 23, 1996 |
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 6, 1996 |
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 1996 |
AMISHA TRUST NO 1 ORS Vs. WEALTH TAX OFFICER
|
March 27, 1996 |
AMORA CHEMICALS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ITO V AMORA CHEMICALS PVT LTD
|
July 5, 1996 |
AMPRO PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
APPAREL EXPORT PROMOTION COUNCIL Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
April 8, 1996 |
ARABINDA MITRA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 11, 1996 |
ARASAN ALUMINIUM INDUSTRIES P LTD Vs. FIRST INCOME TAX OFFICER
|
March 29, 1996 |
ARASINA HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 7, 1996 |
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 1996 |
ASSISTANT COMMISSIONER Vs. PRASAD PRODUCTIONS P LTD
|
March 14, 1996 |
ASSISTANT COMMISSIONER OF GIFT TAX Vs. LAXMANBHAI R GANDHI HUF
|
January 31, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI SONS
|
January 8, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESHBHAI JAGJIVANDAS THAKKAR
|
February 28, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VALLABHBHAI DHANJIBHAI CO ALSO VALLABHBHAI DHANJIBHAI CO VS ASSTT CIT
|
January 30, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DESHRAJ CO
|
January 23, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GORDHANDAS K PARIKH
|
December 19, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THERMOFLICS INDIA
|
September 30, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD
|
February 13, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJRANIDEVI SARAF
|
June 25, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEGHRAJ GOLECHA MEGHRAJ GOLECHA V ASSTT CIT
|
March 12, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHADDHA WINE STORES P LTD
|
March 11, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SNIA FIBRE SPA SNIA FIBRE SPA V ASSTT CIT
|
May 13, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOLARAM HASSOMAL
|
October 31, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IVES DRUGS INDIA P LTD
|
June 12, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CONSTRUCTION INDIA P LTD
|
September 20, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M SRINIVASULU
|
December 20, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAYATRI TRADERS
|
April 30, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
|
August 30, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M MANI
|
July 18, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M V KENLUCKY
|
September 9, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING WVG MILL CO LTD
|
May 27, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONDUCTORS P LTD
|
March 19, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIGYAN PRAKASHAN P LTD
|
December 23, 1996 |
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. BADRINARAYAN GOVINDNARAYAN KAMAL KISHORE
|
October 16, 1996 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SUDEEP CHITLANGIA
|
March 26, 1996 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANUPAM PICTURES P LTD
|
September 9, 1996 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEXIN MEDICAMENTS P LTD
|
December 6, 1996 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MUKESH STEEL P LTD
|
April 19, 1996 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KAILASH ENTERPRISES P LTD
|
April 30, 1996 |
ASSISTANT COMMISSIONER WEALTH TAX Vs. SULTAN BROTHERS P LTD ALSO SULTAN BROTHERS P LTD V ASSTT CWT
|
March 3, 1996 |
ASSOCIATED ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 27, 1996 |
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 1996 |
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
AZIMGANJ ESTATES PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
August 28, 1996 |
B I C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
B N JHUNJHUNWALLA CHARITY TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
January 17, 1996 |
B T AGARWAL Vs. INCOME TAX OFFICER
|
March 12, 1996 |
BABUBHAI BHIKHABHAI PATEL Vs. DY COMMISSIONER OF INCOME TAX
|
April 15, 1996 |
BALDEVRAJ SITARAM MALHOTRA HUF Vs. INCOME TAX OFFICER
|
February 5, 1996 |
BANSAL CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
December 31, 1996 |
BANSAL ISPAAT LUCKNOW P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1996 |
BAYER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1996 |
BENNETT COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
BHARAT DAIRY FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
BHARAT HARI SINGHANIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1996 |
BHASIN TOBACCOS P LTD Vs. DEPUTY COMMISSIONER
|
June 14, 1996 |
BIHARIJEE EXPORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 1996 |
BOMBAY HOUSEHOLD AND INDUSTRIAL PLASTIC MFG CO P LTD Vs. INCOME TAX OFFICER
|
June 28, 1996 |
BRIJ LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
C L MEHRA Vs. INCOME TAX OFFICER
|
May 31, 1996 |
C R MURUGESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 5, 1996 |
CHANDRA KUMAR SETH Vs. INCOME TAX OFFICER
|
December 23, 1996 |
CHANDRAKANT G PATEL Vs. INCOME TAX OFFICER
|
February 19, 1996 |
CHANDULAL KALIDAS MEHTA Vs. COMPETENT AUTHORITY
|
April 11, 1996 |
CITY MONTESSORI SCHOOL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1996 |
CLIFTONS PEARSON EXPORT AGENCIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1996 |
COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD
|
September 16, 1996 |
COMMISSIONER OF INCOME TAX Vs. ATLAS MARKETING MFG CO PVT LTD
|
May 13, 1996 |
COMMISSIONER OF INCOME TAX Vs. EASTERN SUPPLY CORPORATION
|
December 10, 1996 |
COMMISSIONER OF INCOME TAX Vs. ANDHRA VALLEY POWER SUPPLY CO LTD
|
February 9, 1996 |
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
|
June 28, 1996 |
COMPUTILITY COMPUTER SYSTEMS P LTD Vs. INCOME TAX OFFICER
|
August 30, 1996 |
CONCORD CONTROLS Vs. INCOME TAX OFFICER
|
May 31, 1996 |
CONTROLLER OF ESTATE DUTY Vs. R C DALAL
|
June 24, 1996 |
D H SECHERON ELECTRODES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
D N PRASANNA KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
DADAR W RLY SIDHACHAKRA VARDHMAN TAP AYAMBIL KHATA Vs. DEPUTY DIRECTOR OF INVESTIGATION E
|
May 8, 1996 |
DEEPAK MUCHALA Vs. INCOME TAX OFFICER
|
February 26, 1996 |
DEEPIKA A MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX SUDHIR S MEHTA V ASST CIT
|
June 26, 1996 |
DEGREMONT INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. COAL ASH DISTRIBUTORS
|
January 29, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MAHESHWARI
|
March 29, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. DEWAN TYRES LTD
|
August 31, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEE MUIRHEAD LTD
|
March 25, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAH SHANTILAL KHUBCHAND SHAH SHANTILAL KHUBCHAND V DY CIT
|
October 10, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS SHOBHALAL JAIN
|
August 9, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KICHA SUGAR CO LTD
|
February 8, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BIHAR STATE LEATHER DEVELOPMENT CORPN P LTD
|
January 24, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA YODOGAWA LTD
|
December 13, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CARDAMOM MARKETING CORPN
|
July 2, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHEM CONTRACT PVT LTD
|
August 21, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPN LTD
|
June 11, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
March 7, 1996 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANIPAL INDUSTRIES LTD
|
September 13, 1996 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. D P DHAWAN
|
September 18, 1996 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. BRITISH MOTOR CAR CO LTD
|
April 2, 1996 |
DES RAJ CHIRANJILAL STEEL ROLLING MILLS Vs. INCOME TAX OFFICER
|
April 25, 1996 |
DEVELOPMENT CONSULTANTS LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
|
December 13, 1996 |
DEVENDER SINGH HUF Vs. INCOME TAX OFFICER
|
March 18, 1996 |
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
January 10, 1996 |
DINESH MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 1996 |
ELECTRONIC CONSORTIUM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 11, 1996 |
EMTICI ENGINEERING LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 1996 |
EXECUTORS OF THE WILL OF LATE SOHANLAL G SANGHI Vs. INCOME TAX OFFICER
|
June 28, 1996 |
EXECUTRIX OF ESTATE OF LATE SHRI L M KHATAU Vs. INCOME TAX OFFICER
|
March 10, 1996 |
FATTECHAND RAJMAL JAIN Vs. INSPECTING ASSISTANT COMMISSIONER JIVARAJ RAJMAL JAIN V ASSTT CIT
|
August 13, 1996 |
FIFTH INCOME TAX OFFICER Vs. DEEPAK L BANKAR
|
June 28, 1996 |
FIST INCOME TAX OFFICER Vs. SADANAND A SHETTY
|
May 31, 1996 |
FOURTH INCOME TAX OFFICER Vs. BALAKRISHNA MILLS P LTD
|
June 24, 1996 |
G B H EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1996 |
G D PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 1996 |
G S METALICA Vs. INCOME TAX OFFICER
|
August 30, 1996 |
GANAPATHY ENGINEERING MFRS P LTD Vs. INCOME TAX OFFICER
|
March 25, 1996 |
GANGA BISHAN SONS Vs. ASSESSING OFFICER
|
November 22, 1996 |
GIAN CHAND BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
GOPAL R MERWADE Vs. TWELFTH INCOME TAX OFFICER
|
June 26, 1996 |
GOVIND GLASS INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1996 |
GOVINDRAM M OBEROI Vs. INCOME TAX OFFICER
|
April 23, 1996 |
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
GREAT INDIAN TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
September 16, 1996 |
GROWMORE RESEARCH ASSETS MANAGEMENT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 1996 |
GUJARAT MACHINERY MANUFACTURERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V GUJARAT MACHINARY MANUFACTURES LTD
|
March 25, 1996 |
H M PUNWANI Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
December 31, 1996 |
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 7, 1996 |
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 1996 |
HALDOR TOPSOE Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V HALDOR TOPSOE
|
May 30, 1996 |
HATKESH CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
|
October 28, 1996 |
HEMINDER KUMARI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
HILTON RUBBERS P LTD Vs. INCOME TAX OFFICER
|
May 31, 1996 |
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 4, 1996 |
HOMI MEHTA SONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 23, 1996 |
INCOME TAX OFFICER Vs. SANDEEP NARANG AND VICE VERSA
|
March 29, 1996 |
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
|
January 3, 1996 |
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
|
March 1, 1996 |
INCOME TAX OFFICER Vs. NARENDRA S KAPADIA
|
February 14, 1996 |
INCOME TAX OFFICER Vs. HIRACHAND B VAYA
|
February 19, 1996 |
INCOME TAX OFFICER Vs. CHIRAG FAMILY TRUST
|
February 8, 1996 |
INCOME TAX OFFICER Vs. BHARTI TRUST ITO V MADHU TRUST; ITO V KALINDI TRUST AND ITO V SMITA TRUST
|
August 21, 1996 |
INCOME TAX OFFICER Vs. HIND FILDERS [P ] LTD
|
March 30, 1996 |
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
|
April 10, 1996 |
INCOME TAX OFFICER Vs. N R P LTD
|
April 3, 1996 |
INCOME TAX OFFICER Vs. M BALAN
|
March 30, 1996 |
INCOME TAX OFFICER Vs. RIFOX ENGG INDIA P LTD
|
January 18, 1996 |
INCOME TAX OFFICER Vs. ANNA MASU DEOKAR
|
December 23, 1996 |
INCOME TAX OFFICER Vs. COCHIN CO P LTD
|
April 23, 1996 |
INCOME TAX OFFICER Vs. R SHYAMALA
|
May 7, 1996 |
INCOME TAX OFFICER Vs. ASHOK SURI
|
October 23, 1996 |
INCOME TAX OFFICER Vs. G N AGARWAL
|
September 18, 1996 |
INCOME TAX OFFICER Vs. YUGAL VIJAYVARGIYA
|
July 19, 1996 |
INCOME TAX OFFICER Vs. NARENDER KUMAR BHARTI
|
December 31, 1996 |
INCOME TAX OFFICER Vs. ADARSH KAUR
|
March 1, 1996 |
INCOME TAX OFFICER Vs. MEGHALAYA BONDED WAREHOUSE
|
March 18, 1996 |
INCOME TAX OFFICER Vs. P SEETHAMMA
|
May 7, 1996 |
INCOME TAX OFFICER Vs. NAVRAN ROMANIA
|
March 2, 1996 |
INCOME TAX OFFICER Vs. H H RAGHAVACHARI
|
March 11, 1996 |
INCOME TAX OFFICER Vs. CARBORUNDUM UNIVERSAL LTD
|
April 18, 1996 |
INCOME TAX OFFICER Vs. SESHASAYEE ENTERPRISES [P ] LTD
|
March 29, 1996 |
INCOME TAX OFFICER Vs. PURSHOTTAM LAL ROONGATA FAMILY WELFARE TRUST
|
May 21, 1996 |
INCOME TAX OFFICER Vs. BANDI AGENCIES BANDI AGENCIES V ITO
|
September 4, 1996 |
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
|
October 4, 1996 |
INCOME TAX OFFICER Vs. BECHANLAL AMAR NATH
|
March 27, 1996 |
INCOME TAX OFFICER Vs. TIKMANI METAL INDUSTRIES
|
March 24, 1996 |
INCOME TAX OFFICER Vs. RADHA KRISHAN DISTRIBUTORS
|
February 7, 1996 |
INCOME TAX OFFICER Vs. SRICHAND HARIRAM
|
September 11, 1996 |
INCOME TAX OFFICER Vs. RAJAN MATHUR
|
May 17, 1996 |
INCOME TAX OFFICER Vs. RAKESH SINGH ITO V PREM SINGH ITA NO 8422/DEL/1991; ASST YR 1988 89 DY CIT V KAMAL SINGH ITA NO 5405/DEL/1990; ASST YR 1988 89 KAMAL SINGH V ITO ITA NO 5899/DEL/1990; ASST YR 1988 89
|
September 30, 1996 |
INCOME TAX OFFICER Vs. SRI SANKU SUBBALAKSHMAIAH AND SONS
|
March 4, 1996 |
INCOME TAX OFFICER Vs. RAMA MEDICAL STORES
|
March 27, 1996 |
INCOME TAX OFFICER Vs. PRADEEPKUMAR BADJATIYA CO
|
October 30, 1996 |
INCOME TAX OFFICER Vs. RAJENDRA GOYAL
|
June 18, 1996 |
INCOME TAX OFFICER Vs. D K PANDURANGA SHETTY SONS
|
February 1, 1996 |
INCOME TAX OFFICER Vs. RECOKE AND COAL P LTD
|
June 12, 1996 |
INCOME TAX OFFICER Vs. HARPREET INDUSTRIES
|
June 20, 1996 |
INDIA POLYFIBRES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 1996 |
INDIAN AIRLINES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 24, 1996 |
INDIAN DELCO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
INDIAN MAIZE CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
INDIRA CHEMICALS Vs. INCOME TAX OFFICER
|
May 20, 1996 |
INDOCAN ENGG SYSTEMS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 6, 1996 |
INSPECTING ASSISTANT COMMISSIONER Vs. RAMKUMAR JALAN
|
January 5, 1996 |
J K COTTON SPINNING WEAVING MILLS CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
J N SAPRU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
JAGDISH CHAND GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 1996 |
JAGJIT INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 17, 1996 |
JAI BHARAT ENGINEERING CO Vs. INCOME TAX OFFICER
|
March 4, 1996 |
JAI TALKIES Vs. INCOME TAX OFFICER
|
October 31, 1996 |
JANATA AGENCIES P LTD Vs. INCOME TAX OFFICER
|
March 3, 1996 |
JAYANTI COMMERCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 15, 1996 |
JITENDRA R SHROFF Vs. INCOME TAX OFFICER
|
April 25, 1996 |
JODHANI NINA PITAMBER Vs. INCOME TAX OFFICER
|
March 12, 1996 |
K DAMODARASWAMY NAIDU Vs. ASSISTANT COMMISSIONER
|
June 19, 1996 |
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 1996 |
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
K E HANSEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
K GOVINDAN Vs. GIFT TAX OFFICER
|
March 3, 1996 |
K GOVINDAN Vs. GIFT TAX OFFICER
|
July 3, 1996 |
K N DADINA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
K PARAMESHWARAN Vs. INCOME TAX OFFICER
|
February 26, 1996 |
K RAMU Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 4, 1996 |
K SAMBASIVA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO K SRINIVASA RAO VS ASSTT CWT K V SUBBA RAO VS ASSTT CWT
|
January 31, 1996 |
KALPANA KHATWANI Vs. WEALTH TAX OFFICER
|
March 12, 1996 |
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. INCOME TAX OFFICER
|
May 30, 1996 |
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 3, 1996 |
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 1996 |
KEJRIWAL BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
KHANDELWAL TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 24, 1996 |
KISHORE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
March 29, 1996 |
KUNTE JOSHI VAIDYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 8, 1996 |
LAKSHMI PRECISION SCREWS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
LEADER VALVES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 10, 1996 |
LENSES CENTRE Vs. INCOME TAX OFFICER
|
March 23, 1996 |
LENSES CENTRE Vs. INCOME TAX OFFICER
|
July 23, 1996 |
LODGE HAMILTON 26 Vs. INCOME TAX OFFICER
|
March 18, 1996 |
M CT MUTHIAH CHETTIYAR FAMILY TRUST Vs. THIRD INCOME TAX OFFICER
|
June 11, 1996 |
M M PATEL AND SONS P LTD Vs. INCOME TAX OFFICER
|
August 20, 1996 |
M N DASTUR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 26, 1996 |
M P RAJYA VAN VIKAS NIGAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 1996 |
M R MUCHHALA Vs. FOURTH INCOME TAX OFFICER ALSO ITO V MAHESH R MUCHHALA
|
March 31, 1996 |
M R RAGHURAM HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 31, 1996 |
M R RAGHURAM HUF ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1996 |
M RAVJI CO Vs. INCOME TAX OFFICER DY CIT V M RAVJI CO M RAVJI CO V DY CIT
|
March 22, 1996 |
MACHINO TECHNO SALES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
MADRAS RADIATORS PRESSINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 1996 |
MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V MAHARISHI INSTITUTE OF CREATIVE IINTELLIGENCE
|
December 18, 1996 |
MAHAVIR AGENCY Vs. INCOME TAX OFFICER
|
March 8, 1996 |
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES P LTD
|
March 22, 1996 |
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES PVT LTD
|
March 22, 1996 |
MANHARLAL MANILAL FOUNDATION TRUST Vs. ASSISTANT DIRECTOR OF INSPECTION
|
December 31, 1996 |
MANNALAL NIRMAL KUMAR SOORANA Vs. INCOME TAX OFFICER
|
May 13, 1996 |
MANOHARLAL KASTURCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1996 |
MATHEW M THOMAS Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 20, 1996 |
MAZDA INDUSTRIES LEASING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
MEHTA PARVESH Vs. INCOME TAX OFFICER
|
November 21, 1996 |
MEWAR MOTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1996 |
MITTA MAHENDRA CHETTY/MITTA KRISHNIAH CHETTY Vs. WEALTH TAX OFFICER
|
January 5, 1996 |
MOHAN EXPORTS I P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
November 29, 1996 |
MOOL CHAND SALECHA Vs. INCOME TAX OFFICER
|
March 12, 1996 |
MORVI TIME CO Vs. INCOME TAX OFFICER
|
March 29, 1996 |
MURTUZABHAI MOHAMMEDBHAI Vs. INCOME TAX OFFICER
|
December 31, 1996 |
N MANONMANI Vs. INCOME TAX OFFICER
|
January 12, 1996 |
NAHAR INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1996 |
NAHAR SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 1996 |
NAIK SEA FOODS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
NAIT RAM GOEL Vs. INCOME TAX OFFICER
|
March 12, 1996 |
NAMO NARAYAN AGARWAL Vs. WEALTH TAX OFFICER
|
May 13, 1996 |
NANDAN TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1996 |
NARINDER BEDI Vs. INCOME TAX OFFICER
|
June 26, 1996 |
NAROTTAM SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 12, 1996 |
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 1996 |
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 1996 |
NINTH INCOME TAX OFFICER Vs. S J FRAMJI
|
August 28, 1996 |
NOBLE INSTITUTE EDUCATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 23, 1996 |
NU STORES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 25, 1996 |
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
O K RAVUNNI MENON Vs. GIFT TAX OFFICER
|
August 31, 1996 |
OCEANIC INVESTMENT LTD Vs. ASSISTANT COMMISSIONER INCOME TAX
|
September 13, 1996 |
OFF SHORE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
ORIENT CARTONS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 7, 1996 |
ORISSA OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
OVERSEAS CHINESE CUISINE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 1, 1996 |
P K S P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 14, 1996 |
P K SUBRAMANIAN HUF Vs. INCOME TAX OFFICER
|
January 12, 1996 |
P M ABDUL RAZACK Vs. INCOME TAX OFFICER
|
March 5, 1996 |
P M THACKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 1996 |
P N KHANNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 24, 1996 |
P NARENDRANATH Vs. WEALTH TAX OFFICER
|
March 25, 1996 |
P V AJAY NARAYAN Vs. INCOME TAX OFFICER
|
March 31, 1996 |
PACKWELL PRINTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
PADMA CHARY Vs. INCOME TAX OFFICER
|
May 31, 1996 |
PARAM ANAND BUILDERS PVT LTD Vs. INCOME TAX OFFICER
|
March 29, 1996 |
PATEL SOMABHAI KANCHANLAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V PATEL SOMABHAI KANCHANLAL CO
|
December 26, 1996 |
PEARL AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
PENINSULAR PLANTATIONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 16, 1996 |
PENNAR STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
PHILIPS INDIA LTD Vs. INCOME TAX OFFICER
|
March 1, 1996 |
PODDAR TYRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 13, 1996 |
PONDS EXPORTS LTD Vs. INCOME TAX OFFICER ALSO DY CIT V PONDS EXPORTS LTD
|
February 29, 1996 |
PONDS INDIA LIMITED Vs. DPUTY COMMISSIONER OF INCOME TAX
|
November 1, 1996 |
POONA PEARLS POULTRY BREEDING FARMS HATCHERIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 1996 |
POONAM KUMARI Vs. INCOME TAX OFFICER
|
March 29, 1996 |
PRAGATI CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
PRAGATI CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
October 29, 1996 |
PRESTIGE FOODS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 1996 |
PRINCESS SHRI KUMARI OF KISHANGARH Vs. INCOME TAX OFFICER
|
May 31, 1996 |
PURUSHOTTAM CHAWRASIA Vs. GIFT TAX OFFICER
|
September 2, 1996 |
R S AVTAR SINGH CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
RAJ MANOHAR AND BROS Vs. INCOME TAX OFFICER
|
April 8, 1996 |
RAJEES Vs. INCOME TAX OFFICER
|
January 8, 1996 |
RAJENDRA KUMAR SETHIA Vs. WEALTH TAX OFFICRER
|
August 21, 1996 |
RAJINDER TIKU Vs. INCOME TAX OFFICER
|
March 24, 1996 |
RAJNI KANT DAVE Vs. INCOME TAX OFFICER
|
February 29, 1996 |
RAM BALAK SINGH CO Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1996 |
RAM CHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 12, 1996 |
RAMCHANDRA D THAKUR HUF Vs. INCOME TAX OFFICER
|
December 31, 1996 |
RAMESHWARDAS NARSINGHDAS Vs. INCOME TAX OFFICER
|
June 13, 1996 |
RANI BAI Vs. GIFT TAX OFFICER
|
January 18, 1996 |
RASBIHARI TOBACCO PROCESSORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 1996 |
RASIKLAL T ACHARYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 1996 |
RATNAKAR BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
RAVJIBHAI R PATEL Vs. INCOME TAX OFFICER
|
January 17, 1996 |
RENDEZVOUS ESTATES P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
December 9, 1996 |
ROHIT N SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V ROHIT N SHAH
|
May 24, 1996 |
S ANNAMALAI ORS Vs. ASSISTANT COMMISSIONER OF GIFT TAX
|
August 29, 1996 |
S C DANI RESEARCH FOUNDATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
S K ESTATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
S K SOMAIYA Vs. 10TH INCOME TAX OFFICER
|
February 15, 1996 |
S M AHMED TAJ SONS Vs. INCOME TAX OFFICER
|
January 17, 1996 |
S PAL CO Vs. INCOME TAX OFFICER
|
October 31, 1996 |
SAFIA ASIF ALI KHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASST CIT V DR SMT ASIF ALI KHAN
|
September 26, 1996 |
SAINI CONTRACTORS Vs. INCOME TAX OFFICER
|
March 4, 1996 |
SALGAOCAR MINING INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 7, 1996 |
SAMBA TRADING INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER
|
March 14, 1996 |
SAMIR DIAMOND MANUFACTURING P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1996 |
SAMRATH KNITTERS P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 22, 1996 |
SANCO TRANS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1996 |
SANJIV P DESAI Vs. INCOME TAX OFFICER
|
January 16, 1996 |
SAROSH H KANGA AND MRS PIROJA H KANGA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 6, 1996 |
SATISHBHAI JAYANTILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 1996 |
SATTU MALLAIAH SONS Vs. INCOME TAX OFFICER
|
June 28, 1996 |
SAURASHTRA SAMACHAR PVT LTD Vs. INCOME TAX OFFICER
|
December 27, 1996 |
SAVANI TRANSPORT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 4, 1996 |
SEDCO FOREX INTERNATIONAL DRILLING INC ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
SEETHA SUBRAMANIAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
SEHGAL OIL GENERAL MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 14, 1996 |
SHANKARBHAI KHODABHAI BHOI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 1996 |
SHASHI MANGLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 10, 1996 |
SHIVJI RAM AGARWAL Vs. INCOME TAX OFFICER
|
June 24, 1996 |
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
|
March 1, 1996 |
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
|
July 1, 1996 |
SHREENATHJI CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 17, 1996 |
SHRIRAM INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
SHRIRANG TOBACCO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
SHROFF LEASING P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
February 1, 1996 |
SIBONARAYAN PATRO BROS Vs. INCOME TAX OFFICER
|
February 16, 1996 |
SINGLA AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
SIVA TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 10, 1996 |
SKIN INSTITUTE PUBLIC SERVICES CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
November 21, 1996 |
SKYLARK CHIT FUND FINANCIERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 14, 1996 |
SNC/ACRES Vs. DEPUTY COMMISSIONER
|
February 23, 1996 |
SOM VIHAR APARTMENT OWNERS HOUSING MAINTENANCE SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 19, 1996 |
SPADE ELECTRO P LTD Vs. ASSISTANT COMMISSIONER
|
August 28, 1996 |
SREEDHARAN CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
June 20, 1996 |
SRI TELAPROLU BAPANIAH VIDYA DHARMANIDHI TRUST Vs. INCOME TAX OFFICER
|
May 8, 1996 |
SUBROTO GHOSE SATYABROTO GHOSE TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO ASST CWT V SUBROTO GHOSE TRUST
|
April 12, 1996 |
SUDARSHAN CHEMICAL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 19, 1996 |
SUDERSHAN AUTO GENERAL FINANCE Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1996 |
SUJATHA VENKATESWARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 19, 1996 |
SUNCITY ENGLISH WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 16, 1996 |
SUPER LEASING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SUPER LEASING LTD
|
March 25, 1996 |
SURTAX OFFICER Vs. MEHRAE DI HATTI [P ] LTD
|
May 31, 1996 |
SUSHIL KUMAR JAISWAL Vs. INCOME TAX OFFICER
|
September 18, 1996 |
SUVARNA ACQUA FARM EXPORTS LTD Vs. INCOME TAX OFFICER
|
January 23, 1996 |
SWADESH COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
|
December 30, 1996 |
SWAJAN PARIWAR TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
March 11, 1996 |
SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 1996 |
T M YUSUF Vs. INCOME TAX OFFICER
|
December 30, 1996 |
T P S BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
TAMILNADU TOURISM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
|
March 24, 1996 |
TARAD CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
August 28, 1996 |
TATA UNISYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
TAXATION OWNERS SARLA BHARGAVA MEMORIAL TRUST Vs. INCOME TAX OFFICER
|
March 25, 1996 |
TELEMECANIQUE AND CONTROLS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
THIRD INCOME TAX OFFICER Vs. M CT M CHIDAMBARAM CHETTIAR FOUNDATION
|
February 28, 1996 |
THIRD WEALTH TAX OFFICER Vs. G UMAPATHY
|
April 15, 1996 |
THOMAS VAIDYAN Vs. INCOME TAX OFFICER
|
January 17, 1996 |
U K PAINTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1996 |
UHDE GMBH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 23, 1996 |
UNITED CREDIT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 27, 1996 |
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 1996 |
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 10, 1996 |
V B KALE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
May 4, 1996 |
V H JAJOO Vs. INCOME TAX OFFICER
|
July 26, 1996 |
V N DUBEY Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V V N DUBEY V N DUBEY V DY CIT
|
October 22, 1996 |
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
|
March 11, 1996 |
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
|
July 11, 1996 |
V NARAYANSWAMY Vs. INCOME TAX OFFICER
|
March 31, 1996 |
VAIKUNDAM RUBBER CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 1996 |
VAMANA APPANNA SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 26, 1996 |
VARIETY CLOTH CENTRE Vs. INCOME TAX OFFICER
|
February 8, 1996 |
VIJAY PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V VIJAY PROTEINS LTD
|
January 18, 1996 |
VIJAYKUMAR DATLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 1996 |
VINTAGE CARDS CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 2, 1996 |
VIRENDRA CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 19, 1996 |
VISVESWARAYA INDUSTRIAL RESEARCH DEVELOPMENT CENTRE Vs. DEPUTY COMMISSIONER
|
March 29, 1996 |
VISWAPRIYA FINANCIAL SERVICES SECURITIES LTD Vs. INCOME TAX OFFICER
|
February 14, 1996 |
WEALTH TAX OFFICER Vs. K VIVEKANATHAN AND VICE VERSA
|
February 8, 1996 |
WEALTH TAX OFFICER Vs. A A HEPTULLA
|
February 8, 1996 |
WEALTH TAX OFFICER Vs. MRS GRACE COLLIS/HAZEL COLLIS/IVOR COLLIS
|
May 31, 1996 |
WILLARD INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V WILLARD INDIA LTD
|
August 27, 1996 |
YASHWANT CO OP PROCESSORS LTD Vs. INCOME TAX OFFICER
|
January 3, 1996 |
YOGESH NANALAL JOGI Vs. GIFT TAX OFFICER
|
March 25, 1996 |
ZEEBUNISSA BEGUM Vs. WEALTH TAX OFFICER
|
April 3, 1996 |