REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 1995
A A PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 12, 1995
A M MOOSA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 14, 1995
A V R AND CO Vs. INCOME TAX OFFICER	February 28, 1995
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 26, 1995
AGRO AID AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 15, 1995
AIMS OXYGEN P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	April 28, 1995
ALEX JOSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ALEX JOSEPH VS WTO	March 30, 1995
AMAR SINGH Vs. INCOME TAX OFFICER	May 25, 1995
AMBAJI DYEING PRINTING MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 16, 1995
AMULYA OILS AND CHEMICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 25, 1995
ANAND AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 8, 1995
ANDHRA PRADESH YARN COMBINES P LTD Vs. INCOME TAX OFFICER	October 31, 1995
ANGHI BROTHERS INDORE LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	April 24, 1995
ANIL DEV DASS Vs. INCOME TAX OFFICER	March 24, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRABHAT OIL MILLS	April 3, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JEY KEY WOOLLEN INDUSTRIES	June 19, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHINDER KUMAR PARTY; MOHINDER KUMAR PARTY V ASST CIT	June 16, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MODERN RICE MILLS	April 4, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JINDAL IRRIGATION SYSTEMS LTD	August 22, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARIKRISHNA FAMILY TRUST	September 8, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR SONI	November 24, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANMOHAN D MEHTA	December 27, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES GINNING FACTORY	April 28, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAYANTILAL TRIBHOVANDAS	August 31, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES GINNING FACTORY PRAKASH OIL INDUSTRIES GINNING FACTORY V ITO ITA NO 3636/AHD/1990; ASST YR 1984 85	April 18, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V B C EXPORTS	February 28, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AXIA ENGINEERING CO	November 27, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHANALAXMI STEEL RE ROLLING MILLS	March 31, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STRONG FOUNDATION INDIA P LTD	August 28, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU TRUST	November 9, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. T N VENKATARAMAN	May 16, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MYSORE EXPORTS LTD	May 19, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KUNTE JOSHI VAIDYA	May 4, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MODI ENGINEERS	March 8, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UJJAWALA SHARMA DR SMT UJJAWALA SHARMA V ASSTT CIT; ASSTT CIT V DR SMT UJJAWALA SHARMA; DR SMT UJJAWALA SHARMA V ASSTT CIT	January 6, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAM NIWAS JAGWAYAN	June 29, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOPSEL P LTD	July 28, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANORAJYAM	January 20, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K B INVESTMENT AND FINANCE CO LTD	March 20, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA THEATRES PVT LTD	December 4, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES	October 18, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH TEXTILE ASSOCIATES ALSO ALSO ASSTT CIT V H BHAGWATI SONS ASSTT CIT V HIRALAL CHANDULAL CHOKSHI ASSTT CIT V HIRALAL H BHAGWATI	April 26, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CUTCH OIL AND ALLIED INDUSTRIES 1949 P LTD	December 27, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S N GUPTA	September 25, 1995
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. L M SINGHVI	May 5, 1995
ATLAS COPCO AB OF SWEDEN Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 18, 1995
ATLAS CORPORATION Vs. INCOME TAX OFFICER	June 30, 1995
B F GOODRICH CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 10, 1995
B RAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 9, 1995
B S AND W WHITELEY LTD Vs. INCOME TAX OFFICER	May 10, 1995
BABUBHAI BHIKHABHAI PATEL HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 17, 1995
BACHHRAJ FACTORIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 11, 1995
BADRUDEEN PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO BHADAR KHAN PUKHRAJ ORS V DY CIT	July 10, 1995
BAFAKYH EXPORT HOUSE Vs. INCOME TAX OFFICER; ITO V BAFAKYH EXPORT HOUSE	May 26, 1995
BAJAJ AUTO FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 10, 1995
BALWANT SINGH Vs. INCOME TAX OFFICER	June 26, 1995
BARAMATI GRAPE INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 30, 1995
BERTIE PINTO FOUNDATION Vs. SIXTH INCOME TAX OFFICER	January 24, 1995
BHARAT ELECTRONICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 21, 1995
BHARAT FORGE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 21, 1995
BHARAT HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 17, 1995
BHUSHAN CHEMICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 23, 1995
BOMBAY CONDUCTORS ELECTRICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 1995
BOMBAY KERALEEYA SAMAJ Vs. INCOME TAX OFFICER	August 23, 1995
C P ADAM Vs. INCOME TAX OFFICER	January 23, 1995
CADELL WEAVING MILL CO PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 15, 1995
CAPT K C SAIGAL Vs. INCOME TAX OFFICER	April 17, 1995
CHADHA SUDHIR KUMAR Vs. INCOME TAX OFFICER	November 22, 1995
CHAKKIATH BANKERS Vs. INCOME TAX OFFICER	July 27, 1995
CHAMAN LAL CO Vs. INCOME TAX OFFICER ITO V CHAMAN LAL CO ; RATAN LAL CO V ITO; ITO V RATTAN LAL CO	June 8, 1995
CHANDAN METAL PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 1995
CHANDER KANT JAIN Vs. STATE	January 27, 1995
CHAWLA ARCHITECTS AND CONSULTANTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 5, 1995
CHOICE TRADING CORPN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 31, 1995
CHOUDHARI METAL INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 1995
COMMISSIONER OF INCOME TAX Vs. SENIOR POST MASTER	April 26, 1995
COMMISSIONER OF INCOME TAX Vs. CHATRAPATI SAHAKARI SAKHAR KARKHANA LTD ALSO CIT V MALEGAON SAHAKARI SARKAR KARKHANA LTD	August 25, 1995
CONCAST INDIA EDUCATIONAL TRUST Vs. INCOME TAX OFFICER	December 1, 1995
CONSOLIDATED INVESTMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 4, 1995
D C RASTOGI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 28, 1995
D D KUTHIALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 19, 1995
DALMIA CEMENT BHARAT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 1995
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER	January 24, 1995
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER	February 13, 1995
DELHI TOURISM AND TRANSPORT DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 1995
DEPUTY COMMISSIONER Vs. TEXMO INDUSTRIES	February 24, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. THANTHAI PERIYAR TRANSPORT CORPN LTD	May 24, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOHAN V KALBURGI	October 27, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. LIPTON INDIA LTD	November 29, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIA THERMIT CORPN LTD	September 29, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIA FOUNDATIONS AND CONSTRUCTION LTD	March 29, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. BAJARIA BROS ALSO BAJARIA BROS BOI V DY CIT	August 24, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. SODIUM METAL P LTD SODIUM METAL P LTD V DY CIT	September 28, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD	August 22, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. LUDHIANA STEELS P LTD	June 16, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALIZING EQUIPMENT CO P LTD	March 16, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. K C JHANWAR	June 12, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. PAKS TRADE CENTRE	January 4, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRABHUDAS KISHOREDAS TOBACCO PRODUCTS P LTD	January 31, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. WALKER ANJARIA AND SONS P LTD	July 31, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRIYAMBHAI BIPINBHAI MEHTA	December 21, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR JAIN	June 26, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. SRI GOPALA KRISHNA JUTE MILLS LTD	October 25, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. EXCEL GLASSES LTD	January 4, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. P G SHANBAGH	March 14, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. V K CONSTRUCTION WORKS P LTD	March 21, 1995
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIA CINE AGENCIES	February 10, 1995
DHANDHANIA BROS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1995
DHANOOLAL AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 1995
DUDHGANGA VEDGANGA S S K LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 2, 1995
EMPIRE STORES Vs. INCOME TAX OFFICER	August 31, 1995
ENCON FURNACES P LTD Vs. ASSISTANT COMMISSIONER	September 15, 1995
FAB EXPORT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 25, 1995
FIRST INCOME TAX OFFICER Vs. SOUTH INDIA CORPORATION A LTD	July 25, 1995
FOOD SPECIALITIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 29, 1995
G D AGARWALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 7, 1995
G D APTE Vs. INCOME TAX OFFICER	April 24, 1995
G D RATHI STEELS LTD Vs. DEPUTY COMMISSIONER	August 31, 1995
G L CHABADA Vs. INCOME TAX OFFICER	January 9, 1995
G S KASAT Vs. INCOME TAX OFFICER	February 1, 1995
GAJANANA AGENCIES Vs. INCOME TAX OFFICER	April 7, 1995
GENERAL INDUSTRIAL SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 2, 1995
GFA ANLAGENBAU GMBH Vs. INCOME TAX OFFICER	August 21, 1995
GHALIB INSTITUTE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
GIFT TAX OFFICER Vs. ACHLA TIKKU ORS	April 10, 1995
GIFT TAX OFFICER Vs. MANOHARLAL ANAND	May 16, 1995
GOODRICKE GROUP LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 8, 1995
GOPAL CHAND KHANDELWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 1995
GREATER KAILASH NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 15, 1995
GREWAL HOTELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 1995
GTC INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
GUJARAT FORGING P LTD Vs. INCOME TAX OFFICER	June 29, 1995
GUJARAT PROCESSING WORKS Vs. INCOME TAX OFFICER GUJARAT ALUMINIUM EXTRUSION P LTD V DY CIT	June 12, 1995
GULAMRASUL M PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 22, 1995
GULRAJ ENGINEERING CONSTRUCTION CO Vs. STATE	March 28, 1995
GUPTA GARMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 20, 1995
GURUJYOTHI ENTERPRISES Vs. FIRST INCOME TAX OFFICER	May 31, 1995
H H MAHARAJA DALJITSINGH Vs. WEALTH TAX OFFICER	October 31, 1995
H M T LTD Vs. COMMISSIONER OF INCOME TAX	September 21, 1995
HARBOUR ENGG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 5, 1995
HARISONS MALAYALAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 1995
HERCULES HOLDINGS P LTD Vs. INCOME TAX OFFICER	November 28, 1995
HIFCO MARWEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 1995
HINDUSTAN TILE WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 4, 1995
HMT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 1995
HOTEL RADHIKA Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 28, 1995
HUNSUR PLYWOOD WORKS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 21, 1995
INCOME TAX OFFICER Vs. SURESH MAHINDRA	February 2, 1995
INCOME TAX OFFICER Vs. NURUL HUDA G ABOOBKAR	March 4, 1995
INCOME TAX OFFICER Vs. M P KONANHALLI	April 10, 1995
INCOME TAX OFFICER Vs. SEA PEARL INDUSTRIES	March 28, 1995
INCOME TAX OFFICER Vs. SOUTH INDIA CORPORATION A LTD ITO V ALBERTWILL OF TRANSTRADE SHIPPING CO ; FIRST ITO V J M BAXI CO ; ITO V HIRALAL CO ; ITO V M V ARISTIDES XILAS OF EXORMISIS SHIPPING CO	July 25, 1995
INCOME TAX OFFICER Vs. B A PATRAVALI AND SONS	May 4, 1995
INCOME TAX OFFICER Vs. HOTEL PAL PALACE	August 21, 1995
INCOME TAX OFFICER Vs. P M SUTHAR	January 25, 1995
INCOME TAX OFFICER Vs. CADILA LABORATORIES PVT LTD	November 9, 1995
INCOME TAX OFFICER Vs. PRUTHU TRUST ORS	September 12, 1995
INCOME TAX OFFICER Vs. GURUBACHHAN SINGH J JUNEJA	August 3, 1995
INCOME TAX OFFICER Vs. YOGESHCHANDRA V SHAH	March 19, 1995
INCOME TAX OFFICER Vs. GURUBACHANSINGH J JUNEJA	June 16, 1995
INCOME TAX OFFICER Vs. RADIANT INDUSTRIAL DOORS MANUFACTURING CO	July 18, 1995
INCOME TAX OFFICER Vs. UMEDRAM	February 15, 1995
INCOME TAX OFFICER Vs. MANINDRA NATH DUTTA	March 14, 1995
INCOME TAX OFFICER Vs. GUPTA TRADERS	April 4, 1995
INCOME TAX OFFICER Vs. NARESH BATRA HUF	August 31, 1995
INCOME TAX OFFICER Vs. HARBANS LAL	May 31, 1995
INCOME TAX OFFICER Vs. PIROJSHA FAKIRJI JOKHI	July 28, 1995
INCOME TAX OFFICER Vs. ASHOKKUMAR LALITKUMAR	February 7, 1995
INCOME TAX OFFICER Vs. MANSI SALES P LTD	April 5, 1995
INCOME TAX OFFICER Vs. HOTEL HILLTOP	January 30, 1995
INCOME TAX OFFICER Vs. SMS SCHLOEMANN SIEMAG AKTIENGESELLSCHAFT	July 24, 1995
INCOME TAX OFFICER Vs. LAXMI NARAYAN AND CO	April 28, 1995
INCOME TAX OFFICER Vs. RIFOX ENGINEERING INDIA P LTD	October 30, 1995
INCOME TAX OFFICER Vs. JITENDER MEHRA	March 23, 1995
INCOME TAX OFFICER Vs. GHANSHYAMBHAI R THAKKAR ALSO ITO V SMT BHARTIBEN GHANSHYAMBHAI THAKKAR	November 30, 1995
INDIAN AIRLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 31, 1995
INDIAN MAIZE AND CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 6, 1995
INDIAN TRANSFORMERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 1995
INSPECTING ASSISTANT COMMISSIONER Vs. MOTOR INDUSTRIES CO LTD	March 28, 1995
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJ AND SONS	October 31, 1995
INSPECTING ASSISTANT COMMISSIONER Vs. LOK PRAKASHAN LTD	May 29, 1995
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAJAJ TEMPO LTD	December 30, 1995
INTERNATIONAL FIBRE SACKS CO Vs. INCOME TAX OFFICER ALSO ITO V INTERNATIONAL FIBRE SACKS CO	February 21, 1995
J C N JOSHIPURA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 23, 1995
JAGAN NATH RAM SAHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V JAGANNATH RAM SAHAI ITA NO 807 C O NO 87/CHD/1992; ASST YR 1990 91	May 17, 1995
JAGDISH CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 28, 1995
JAIN HANDLOOM EMPORIUM Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 24, 1995
JAYALAKSHMI COTTON OIL PRODUCTS P LTD Vs. INCOME TAX OFFICER	May 23, 1995
JEWELLERIE HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1995
JEWELLERIES HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1995
JHULELAL LAND DEVELOPMENT CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 13, 1995
JITENDRA S CHOWDHURY Vs. INCOME TAX OFFICER	October 26, 1995
JODHAN REAL ESTATE DEVELOPMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	July 10, 1995
JOHNSON PEDDER PVT LTD Vs. INCOME TAX OFFICER DY CIT V JOHNSON PEDDER P LTD	May 17, 1995
JOSE JULIO DCOSTA Vs. INCOME TAX OFFICER	March 6, 1995
JUSTICE A GANGADHARA RAO Vs. INCOME TAX OFFICER	March 28, 1995
K A RAJAGOPAL Vs. INCOME TAX OFFICER	September 20, 1995
K AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 1995
K C P MENON Vs. INCOME TAX OFFICER	February 28, 1995
K GANGADHAR RAMAREDDY Vs. INCOME TAX OFFICER	December 26, 1995
K S S MANI Vs. INCOME TAX OFFICER	March 16, 1995
K T JOSSA Vs. INCOME TAX OFFICER	January 24, 1995
KANCHANAGANGA SEA FOODS LTD Vs. INCOME TAX OFFICER	February 14, 1995
KANHAIYA LAL DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V KANHAIYALAL DOSHI	July 19, 1995
KANHAIYA LAL DOSHI Vs. ASSISTANT COMMISSIONER	February 10, 1995
KANOI UDYOG Vs. INCOME TAX OFFICER	March 1, 1995
KANYAKUMARI DISTRICT CO OP MILK SUPPLY PRODUCERS UNION LTD Vs. INCOME TAX OFFICER	September 20, 1995
KELVINATOR OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 22, 1995
KHANDELWAL GEMS TRADING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 5, 1995
KHUSHMANLAL HIRALAL KANSARA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 16, 1995
KISHORE TEXTILES Vs. INCOME TAX OFFICER	May 5, 1995
KOTHARI VORA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 1995
KUMAR PRINTERS P LTD Vs. INCOME TAX OFFICER	November 30, 1995
KUSUMBEN KANTILAL SHAH Vs. INCOME TAX OFFICER	July 28, 1995
LINGAPUR ESTATES LTD Vs. INCOME TAX OFFICER	May 9, 1995
LUDHIANA AGGARWAL CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. INCOME TAX OFFICER	March 11, 1995
LUDHIANA STEELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 21, 1995
M ABDUL BASHEER Vs. INCOME TAX OFFICER	February 24, 1995
M K AWASTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
M NARASIMHA RAO Vs. INCOME TAX OFFICER	January 30, 1995
M VENKATA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 6, 1995
MAGNIRAM BAIJNATH Vs. WEALTH TAX OFFICER	July 13, 1995
MAGNUM EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 9, 1995
MAHENDRA KUMAR SETHIA Vs. WEALTH TAX OFFICER PREM KUMAR SETHIA V WTO ABHAY CHAND CHHAJLANI V WTO VINAY CHAND CHHAJLANI V WTO AJAY CHAND CHHAJLANI V WTO	May 6, 1995
MAHESH KUMAR Vs. INCOME TAX OFFICER	April 27, 1995
MALHAR RAO TATYA SAHEB HOLKAR Vs. INCOME TAX OFFICER	April 26, 1995
MALIK FOUNDRY Vs. INCOME TAX OFFICER	June 21, 1995
MANNESMANN DEMAG A G Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 20, 1995
MANOHARLAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 13, 1995
MARNITE POLYCAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 16, 1995
MASONEILAN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 4, 1995
MATURA PROPERTY DEALER Vs. INCOME TAX OFFICER	February 8, 1995
MEGHJI GIRDHARILAL Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASSTT CWT V MEGHJI GIRDHARILAL	March 6, 1995
MEHTA SPICES CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 13, 1995
MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEFERRED FAMILY TRUST ORS Vs. INSPECTING ASSISTANT COMMISSIONER	May 29, 1995
MODERN TRADERS CHINEASE ROOM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 1, 1995
MODIPON LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 10, 1995
MODU TIMBLO Vs. FIRST WEALTH TAX OFFICER	April 6, 1995
MOHINDER PAL SINGH Vs. INCOME TAX OFFICER	May 30, 1995
MOHINDER VERMA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	October 31, 1995
MONARCH FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 27, 1995
MONARCH FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 25, 1995
MOTOR INDUSTRIES CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 29, 1995
MULA SAHAKARI SAKHAR KARKHANA LTD Vs. INCOME TAX OFFICER	March 29, 1995
MUNAK INVESTMENT P LTD Vs. INCOME TAX OFFICER	June 9, 1995
MUNISH KUMAR Vs. INCOME TAX OFFICER	July 7, 1995
MUTHOOT BANKERS Vs. INCOME TAX OFFICER	February 28, 1995
MUVATTUPUZHA LIQUORS Vs. INCOME TAX OFFICER	June 14, 1995
N A N WOOLLEN MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1995
N S ICHHOPANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 1995
N T RAMA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 30, 1995
NAHAR TRUST Vs. INCOME TAX OFFICER	December 6, 1995
NAND LAL H RAMANI Vs. INCOME TAX OFFICER	September 29, 1995
NANDLAL H RAMANI Vs. INCOME TAX OFFICER	September 29, 1995
NARAYAN GANESH PRABHU ZANTYE P LTD Vs. FIRST INCOME TAX OFFICER	May 4, 1995
NATHANI STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 15, 1995
NORTHLAND DEVELOPMENT AND HOTEL CORPN Vs. ASSESSING OFFICER	February 24, 1995
O R DISTILLERIES LTD Vs. COMMISSIONER OF INCOME TAX	July 10, 1995
OM PRAKASH AGGARWAL Vs. INCOME TAX OFFICER	February 5, 1995
ORIENTAL BUILDING AND FURNISHING CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 22, 1995
P GOPINATHAN Vs. WEALTH TAX OFFICER	January 24, 1995
P K NARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX; ASSTT CIT V P K NARAYANAN	May 9, 1995
PANKAJ DHIRAJLAL DHRUVE Vs. INCOME TAX OFFICER	October 30, 1995
PARAMJIT SINGH Vs. WEALTH TAX OFFICER	June 16, 1995
PARASMAL PAREKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 9, 1995
PARIKH ENTERPRISES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO DY CIT V PARIKH ENTERPRISES PVT LTD	November 17, 1995
PATHARE DHRU AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 2, 1995
PATIL ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 22, 1995
PHOENIX OVERSEAS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1995
PIONEER ENTERPRISES Vs. INCOME TAX OFFICER	February 16, 1995
POLSERVICE AS AGENT OF MR WIECH KAZIMIERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1995
POLYCAST SPUN PIPES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 24, 1995
PRABHAT OIL TRADERS Vs. INCOME TAX OFFICER NO 3	September 21, 1995
PRABHAT OIL TRADERS Vs. INCOME TAX OFFICER NO 2	August 31, 1995
PRADUMAN RANCHHODBHAI PATEL Vs. INSPECTING ASSISTANT COMMISSIONER	January 3, 1995
PRAGATI CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 24, 1995
PRAKASHCHAND LUNIA Vs. INCOME TAX OFFICER	June 23, 1995
PRANEET ENVIROQUIPS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 31, 1995
PRASHANT KHOSLA PNEUMATICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
PREM CABLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 28, 1995
PREM CABLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
PUNJAB CHEMICALS PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 24, 1995
PUNJAB GAS CYLINDERS LTD Vs. INCOME TAX OFFICER	July 20, 1995
PUSHPA DEVI BHOJNAGARWALA Vs. INCOME TAX OFFICER	September 26, 1995
PYDAH SURYANARAYANA MURTHY Vs. INCOME TAX OFFICER	November 9, 1995
R K VISHAL RICE GENERAL MILLS Vs. INCOME TAX OFFICER ITO V R K VISHAL RICE GENERAL MILLS ITA NO 1057/ASR/1989; ASST YR 1988 89 R K VISHAL RICE GENERAL MILLS V ITO C O NO 120/ASR/1989 ASST YR 1988 89	April 17, 1995
R N GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1995
RAASI CEMENT LTD Vs. INCOME TAX OFFICER	April 10, 1995
RAJ KUMAR MILLS LTD Vs. INCOME TAX OFFICER	March 9, 1995
RAJ MOTORS Vs. INCOME TAX OFFICER	June 30, 1995
RAJATHDRI HOTEL P LTD Vs. WEALTH TAX OFFICER	April 18, 1995
RAJENDER KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 17, 1995
RAKESH KUMAR JAYANTI LAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 1995
RAKESH KUMAR JAYANTILAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 28, 1995
RALLIS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 18, 1995
RAMPARSHAD MEHRA FAMILY TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 1995
RATTANLAL DANGI Vs. INCOME TAX OFFICER	January 17, 1995
RAYMOND WOOLLEN MILLS LTD Vs. INCOME TAX OFFICER	December 1, 1995
REDDY LABORATORIES LTD Vs. INCOME TAX OFFICER	December 15, 1995
REMAL DASS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 31, 1995
REVATHI Vs. SIXTH INCOME TAX OFFICER	September 4, 1995
RIPUDAMAN SINGAL Vs. INCOME TAX OFFICER	April 26, 1995
RISHI ELECTRONICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 17, 1995
ROYAL COFFEE WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 1995
RUHEE ENTERPRISES Vs. INCOME TAX OFFICER	June 22, 1995
RUPAYAN ASSOCIATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 13, 1995
SAGAR BOSE Vs. INCOME TAX OFFICER	May 24, 1995
SAHELI SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 19, 1995
SANDVIK A B SWEDEN Vs. INSPECTING ASSISTANT COMMISSIONER	July 18, 1995
SANGRUR VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 17, 1995
SANITAX CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	November 16, 1995
SANITAX CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	November 10, 1995
SAQI BROTHERS Vs. INCOME TAX OFFICER	July 28, 1995
SARKAGHAT WINE TRADERS Vs. INCOME TAX OFFICER ALSO NARESHCHAND CO V ITO	August 31, 1995
SARWAN SINGH CONTRACTORS Vs. INCOME TAX OFFICER	June 19, 1995
SASME CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER	January 13, 1995
SATISH CHANDRA GUPTA Vs. ASSESSING OFFICER	May 22, 1995
SBI CAPITAL MARKETS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 28, 1995
SHAH TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 11, 1995
SHAILENDRA BHARGAVA Vs. WEALTH TAX OFFICER	June 16, 1995
SHAM LAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX	March 20, 1995
SHARMA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 25, 1995
SHARP ELECTRONICS P LTD Vs. ASSISTANT COMMISSIONER	February 10, 1995
SHIVALIK HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 27, 1995
SITARAM TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 26, 1995
SRI LAKSHMI TRUST Vs. COMMISSIONER OF INCOME TAX	February 28, 1995
SRI M SRINIVASA RAO UNITED BREWERIES LTD Vs. INCOME TAX OFFICER	September 22, 1995
SRINIVASA KHANDASARI UDYOG Vs. SECOND INCOME TAX OFFICER	September 21, 1995
SRINIVASA SEA FOODS LTD Vs. INCOME TAX OFFICER	January 30, 1995
STEEL STRIPS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 24, 1995
SUPERINTENDING ENGINEER Vs. INCOME TAX OFFICER	March 31, 1995
SURYA PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 16, 1995
SWARAN KANTA JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1995
T D RATHOD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 9, 1995
T G MUTHA Vs. INCOME TAX OFFICER	April 21, 1995
T K ABDUL KHADER HAJI Vs. INCOME TAX OFFICER	January 20, 1995
T S HEGDE AND SONS Vs. INCOME TAX OFFICER	February 1, 1995
TALBROS AUTOMOTIVE COMPONENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 31, 1995
TATA YODOGAWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 12, 1995
THANKAMMA KOMARANCHATH Vs. GIFT TAX OFFICER	March 13, 1995
THIRUMALAI MOTORS P LTD Vs. ASSISTANT COMMISSIONER	September 13, 1995
THIRUPATHY CREDIT CORPORATION P LTD Vs. INCOME TAX OFFICER	May 31, 1995
TRADE TEAM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 1995
TRAVANCORE TITANIUM PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 1995
TRAVANCORE TITANIUM PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 1995
TRUSTEES OF PARSI PANCHAYAT FUNDS AND PROPERTIES Vs. DIRECTOR OF INCOME TAX	October 18, 1995
UNIVERSAL TEA SPICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 13, 1995
V K S BAWA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 1995
VENTURE GRAPHICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 22, 1995
VIKHROLI METAL FABRICATORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 15, 1995
VINCHHI BROS Vs. INCOME TAX OFFICER	August 23, 1995
VISHAL STEEL ROLLING MILLS Vs. INCOME TAX OFFICER	September 19, 1995
VISHWA DHARMAYATAN TRUST Vs. DEPUTY DIRECTOR OF INCOME TAX	October 13, 1995
VORA FOOD SPECIALITIES P LTD Vs. INCOME TAX OFFICER	March 5, 1995
WEALTH TAX OFFICER Vs. BOBITA CHORARIA	August 31, 1995
WEALTH TAX OFFICER Vs. RAMKALYAN PANSARI	April 10, 1995
WEALTH TAX OFFICER Vs. RAMESHWARLAL PUROHIT	August 4, 1995
WEALTH TAX OFFICER Vs. EXECUTOR SHRI MANOHARSINHJI P JADEJA	December 26, 1995
WEALTH TAX OFFICER Vs. SHAILESHCHANDRA D SHAH ORS WTO V SHAILESHCHANDRA FAMILY TRUST WTA NO 379/AHD/1983; ASST YR 1975 76 WTO V SHRI V DONGZATHANG CHANDRA DAHYABHAI FAMILY TRUST WTA NO 385/AHD/1983; ASST YR 1975 76	March 15, 1995
WEALTH TAX OFFICER Vs. H H KRISHNAJIRAO PUAR	January 30, 1995
WEIKFIELD PRODUCTS CO I P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1995
WOLKEM PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V WOLKEM PRIVATE LTD	May 7, 1995

Year 1995 of INCOME TAX APPELLATE TRIBUNAL

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