15TH INCOME TAX OFFICER Vs. M M AGA
|
February 25, 1994 |
A D MEHNDROO Vs. ASSESSING OFFICER
|
November 28, 1994 |
AGARWAL ICE FACTORY Vs. INCOME TAX OFFICER
|
December 23, 1994 |
AGGARWAL AGRICULTURAL INDUSTRIES Vs. INCOME TAX OFFICER
|
October 10, 1994 |
AIRTECH PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
June 15, 1994 |
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 27, 1994 |
AMRIT BOTTLERS P LTD Vs. INCOME TAX OFFICER
|
January 20, 1994 |
ANIL ENGINEERING CORPN Vs. INCOME TAX OFFICER
|
January 27, 1994 |
ARVIND CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
July 12, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANODIA BROS
|
February 4, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAKSHILA HANDLOOM INDUSTRIES
|
October 24, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUPAMA GIJRE
|
August 23, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRADE LINKS LTD
|
December 16, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEROCEAN SHIPPING I P LTD
|
September 30, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. POORAN PRAKASH GUPTA
|
November 30, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A P TRADING COMPANY
|
January 31, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMALABEN CHUNILAL
|
December 21, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELUR INVESTMENTS P LTD
|
August 18, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N S GUZDER AND CO P LTD
|
April 4, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U SHAHUL HAMEED AND BROS
|
September 29, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A G C HOSPITAL
|
January 31, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ORIENTAL
|
December 8, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTIDEVI SARAF
|
May 31, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGARWAL CEMENT AND CHEMICALS P LTD
|
December 29, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. REKHA MUNJAL
|
November 14, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B M SINGH AND SONS
|
November 24, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AXIA ENGINEERING CO ALSO AXIA ENGG CO V ASSTT CIT
|
May 13, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING WEAVING MILLS LTD ; OSWAL SPINNING WEAVING MILLS VS ASSTT
|
June 10, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S DUNGARNATH
|
March 17, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI VISHNU SILK MILLS
|
March 18, 1994 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUSHILADEVI S AGARWAL
|
March 11, 1994 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANJARIA ESTATE P LTD
|
December 1, 1994 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM JAH TRUST
|
November 28, 1994 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SITABAI
|
October 19, 1994 |
AUTO BHARTI Vs. INCOME TAX OFFICER
|
January 4, 1994 |
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 28, 1994 |
B P L INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 15, 1994 |
BALARAMAKRISHNA ENGG CONTRS CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 15, 1994 |
BALBIR SINGH NARULA Vs. INCOME TAX OFFICER
|
November 9, 1994 |
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER
|
February 3, 1994 |
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER
|
March 30, 1994 |
BEE VEE LIQUORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 28, 1994 |
BEERBAL KHAN CHANDAN KHAN AND PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 19, 1994 |
BELAGODU TRADERS Vs. INCOME TAX OFFICER
|
December 16, 1994 |
BHARTI BHUSHAN JINDAL Vs. INCOME TAX OFFICER
|
October 19, 1994 |
BHASKARACHARYA PRATISHTHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1994 |
BIRBAL KHAN CHAND KHAN AND PARTY Vs. INCOME TAX OFFICER
|
December 15, 1994 |
BLACK DIMOND BEVERAGES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 11, 1994 |
BOMMISETTI LAKSHMI RAJENDRA PRASAD Vs. INCOME TAX OFFICER
|
March 31, 1994 |
BRIG DEWAN SINGH Vs. WEALTH TAX OFFICER
|
April 12, 1994 |
BRIJ RAJ SINGH Vs. GIFT TAX OFFICER
|
October 26, 1994 |
C G PAUL AND CO Vs. INCOME TAX OFFICER
|
February 28, 1994 |
CADILA EXPORTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 26, 1994 |
CHANDRA CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
July 20, 1994 |
CHLORIDE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 19, 1994 |
COLOUR HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 21, 1994 |
COMMISSIONER OF INCOME TAX Vs. R S AVTAR SINGH AND CO
|
April 26, 1994 |
COMMISSIONER OF INCOME TAX Vs. INDO JAVA AND CO
|
February 18, 1994 |
COMMISSIONER OF INCOME TAX Vs. K M WADHWANI CONTRACTOR
|
February 17, 1994 |
CONTINENTAL FLOAT GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 11, 1994 |
CONTROLLER OF ESTATE DUTY Vs. GAUTAM SARABHAI
|
March 4, 1994 |
CROYDON CHEMICAL WORKS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 5, 1994 |
DEBICHAND MOHALLAL Vs. INCOME TAX OFFICER
|
March 16, 1994 |
DECENT DYEING CO Vs. INCOME TAX OFFICER
|
September 29, 1994 |
DELHI AUTO AND GENERAL FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 10, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. A P STATE TEXTILES DEVELOPMENT CORPN LTD
|
October 31, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
|
August 31, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. M P LAGHU UDYOG NIGAM LTD M P LAGHU UDYOG LTD V DY CIT
|
May 6, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAKTIGARH TEXTILES AND INDUSTRIES LTD
|
June 27, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH GOENKA
|
September 30, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADDISON AND CO LTD
|
May 19, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN SHIPPING CO COCHIN LTD
|
August 23, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOWRA PHARMACEUTICALS
|
February 25, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALARSIN MARKETING P LTD
|
October 14, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JYOTSANA HOLDING P LTD
|
February 11, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHAJAN OVERSEAS P LTD
|
September 30, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGEERATHA ENGINEERING CO LTD
|
January 13, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PADINJAREKKARA AGENCIES LTD
|
December 20, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SCHLUMBERGER SEACO INC
|
February 28, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. I O L LTD
|
March 30, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO LTD
|
February 4, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
|
January 31, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TOLLYGUNJ CLUB
|
October 28, 1994 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONTINENTAL ENGINEERING INDUSTRIES P LTD
|
April 26, 1994 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. SANJAY SINGH SANDHU
|
October 27, 1994 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. KIRANKUMAR J PATEL
|
June 17, 1994 |
DEVILAL GHERILAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 10, 1994 |
DHIMANT THAKKAR Vs. FIFTH INCOME TAX OFFICER
|
September 13, 1994 |
DIGVIJAY CEMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 16, 1994 |
DILIP KUMAR KALI CHARAN Vs. INCOME TAX OFFICER
|
November 30, 1994 |
DUNI CHAND RAM SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 20, 1994 |
DWARKA PROSAD AGARWAL Vs. INCOME TAX OFFICER
|
October 27, 1994 |
EAGLE INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 21, 1994 |
F G P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1994 |
FABRKONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 25, 1994 |
FORAMER S A Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 7, 1994 |
FOURTH INCOME TAX OFFICER Vs. M Y PAWAR AND SONS
|
January 28, 1994 |
G GANGADHARAN NAIR Vs. INCOME TAX OFFICER
|
December 31, 1994 |
G MITRA Vs. INCOME TAX OFFICER
|
February 25, 1994 |
G WINPENNY Vs. INCOME TAX OFFICER
|
May 20, 1994 |
GANESH CHHABABHAI VAALABHAI PATEL FAMILY TRUST Vs. INCOME TAX OFFICER
|
August 30, 1994 |
GANESH STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 4, 1994 |
GEETANJALI WOOLLENS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 27, 1994 |
GEEVA FILMS Vs. INCOME TAX OFFICER
|
September 23, 1994 |
GENDALAL RAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 27, 1994 |
GIFT TAX OFFICER Vs. MRS CHAMPA RANI AGGARWAL
|
August 4, 1994 |
GIFT TAX OFFICER Vs. SHAMJIBHAI KHIMJIBHAI PATEL
|
July 29, 1994 |
GOPAL KRISHAN JAISWAL Vs. GIFT TAX OFFICER
|
July 5, 1994 |
GUJARAT STATE FOREST DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 8, 1994 |
H G NARAYAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 1994 |
H K MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 16, 1994 |
HANUMANJI CHARITABLE TRUST Vs. A D I EXEMPTION TRUST
|
November 30, 1994 |
HARSHAD J CHOKSI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 19, 1994 |
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 9, 1994 |
HYUNDAI HEAVY IND CO LTD Vs. INCOME TAX OFFICER
|
June 30, 1994 |
INCOME TAX OFFICER Vs. ANJANEYA COLD STORAGE LTD
|
April 6, 1994 |
INCOME TAX OFFICER Vs. FOOD SPECIALITIES LTD
|
February 2, 1994 |
INCOME TAX OFFICER Vs. B K JAIN
|
November 22, 1994 |
INCOME TAX OFFICER Vs. R KRISHNASWAMY
|
December 19, 1994 |
INCOME TAX OFFICER Vs. TEK CHAND
|
November 22, 1994 |
INCOME TAX OFFICER Vs. ABDUL MAJID VALIMOHMAD DAL
|
May 30, 1994 |
INCOME TAX OFFICER Vs. M SHIMIZU
|
December 9, 1994 |
INCOME TAX OFFICER Vs. SATYA KABIR SAHABANI GADI SHRI SATYA KABIR SAHABANI GADI V ITO
|
July 14, 1994 |
INCOME TAX OFFICER Vs. SHAYAM TIMBER TRADERS
|
August 2, 1994 |
INCOME TAX OFFICER Vs. LALLS GEM EXPORTS
|
December 13, 1994 |
INCOME TAX OFFICER Vs. KASTURBA MEDICAL COLLEGE TRUST
|
March 8, 1994 |
INCOME TAX OFFICER Vs. SUKHDEV SUNAR
|
December 1, 1994 |
INCOME TAX OFFICER Vs. M G PLASTICS P LTD
|
July 7, 1994 |
INCOME TAX OFFICER Vs. HEMESH FAMILY TRUST
|
June 22, 1994 |
INCOME TAX OFFICER Vs. JAGDISH RAI
|
July 22, 1994 |
INCOME TAX OFFICER Vs. N BALASUBRAMANIAM
|
June 17, 1994 |
INCOME TAX OFFICER Vs. SIVALINGAM AGENCIES
|
April 27, 1994 |
INCOME TAX OFFICER Vs. VIJAY KUMAR KHANDELWAL
|
February 1, 1994 |
INCOME TAX OFFICER Vs. A C SARKAR
|
November 29, 1994 |
INCOME TAX OFFICER Vs. B NAGESWARA RAO
|
March 31, 1994 |
INCOME TAX OFFICER Vs. N JANARDHANA REDDY
|
March 15, 1994 |
INCOME TAX OFFICER Vs. GANESH FACTORY
|
January 31, 1994 |
INCOME TAX OFFICER Vs. PREM CO
|
January 5, 1994 |
INCOME TAX OFFICER Vs. SURENDER SINGH GILL
|
February 25, 1994 |
INCOME TAX OFFICER Vs. TRUSTEES OF HEH THE NIZAMS WEDDING GIFT TRUST
|
April 28, 1994 |
INCOME TAX OFFICER Vs. T S PADMANABHAN
|
June 8, 1994 |
INCOME TAX OFFICER Vs. PATIDAR GINNING AND PRESSING CO LTD
|
March 2, 1994 |
INCOME TAX OFFICER Vs. GOPAL PULSE MILLS
|
September 30, 1994 |
INCOME TAX OFFICER C WARD Vs. BHOIR DREDGING CO PVT LTD
|
July 19, 1994 |
INDIA RICE MILL Vs. INCOME TAX OFFICER
|
July 18, 1994 |
INDIAN COMMUNICATION NETWORK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 29, 1994 |
INDIAN COMMUNICATION NETWORK P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
January 28, 1994 |
INDIAN MANAGEMENT ADVISERS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 7, 1994 |
INDIAN SPICES CO Vs. INCOME TAX OFFICER
|
December 31, 1994 |
INDUSTRIAL PACKERS AND CO Vs. INCOME TAX OFFICER
|
September 26, 1994 |
INSPECTING ASSISTANT COMMISSIONER Vs. RANKA CONSTRUCTION P LTD
|
September 19, 1994 |
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN ART EMPORIUM
|
June 10, 1994 |
IQBAL CHAND KHURANA Vs. INCOME TAX OFFICER
|
August 31, 1994 |
J N PARABIA TRANSPORT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 1994 |
JAGVIJAY AUTO FINANCE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 5, 1994 |
JAI KUMAR MANI CHAND Vs. INCOME TAX OFFICER
|
April 11, 1994 |
JAMSHEDPUR ENGG AND MACHINERY MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 16, 1994 |
JATTA POLY YARN P LTD Vs. INCOME TAX OFFICER
|
April 4, 1994 |
K P DAVIS Vs. INCOME TAX OFFICER
|
December 15, 1994 |
K S DATTATHREYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 17, 1994 |
KAILASH ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 1994 |
KALASA TEA AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 14, 1994 |
KAMLA AHLUWALIA Vs. WEALTH TAX OFFICER
|
February 22, 1994 |
KANDASWAMY SHOPPING COMPLEX AND LODGING Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 25, 1994 |
KANTI BROS Vs. INCOME TAX OFFICER
|
March 9, 1994 |
KANTILAL AND BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 7, 1994 |
KARTAR SINGH AND CO P LTD Vs. INCOME TAX OFFICER
|
April 12, 1994 |
KHIVRAJ MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 21, 1994 |
KHODAY INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 3, 1994 |
L R TALWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 28, 1994 |
LAKSHMI VENKATESWARA KALYANA MANDAPAM Vs. INCOME TAX OFFICER
|
February 25, 1994 |
LAXMI COTTON MILLS Vs. INCOME TAX OFFICER
|
November 8, 1994 |
LOHARU STEEL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 1994 |
LOHTSE CO OP HOUSING SOCIETY LTD Vs. SEVENTH INCOME TAX OFFICER
|
September 5, 1994 |
M ANANDAN Vs. INCOME TAX OFFICER
|
June 17, 1994 |
M P AGRICULTURAL CORPN Vs. INCOME TAX OFFICER
|
February 7, 1994 |
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 21, 1994 |
MACHINE TECHNO SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 30, 1994 |
MAHENDRA CHIMANLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 24, 1994 |
MAHILA SIDH NIRMAN YOJNA Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 6, 1994 |
MAINA DEVI NAHATA Vs. INCOME TAX OFFICER
|
June 29, 1994 |
MALHOTRA MARKETING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 7, 1994 |
MALWA COTTON SPG MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 11, 1994 |
MANEKLAL SAKARCHAND Vs. INCOME TAX OFFICER
|
July 29, 1994 |
MANJU KUMAR Vs. INCOME TAX OFFICER
|
February 3, 1994 |
MCDERMOTT INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 21, 1994 |
MEGHJI GIRDHARLAL HUF Vs. WEALTH TAX OFFICER
|
October 7, 1994 |
MEKINS AGRO PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 30, 1994 |
MEWAR CHEMICAL PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OR INCOME TAX
|
January 31, 1994 |
MIRI LAL MULK RAJ Vs. INCOME TAX OFFICER
|
December 15, 1994 |
MOHAN KARKARE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1994 |
MOLA BUX Vs. INCOME TAX OFFICER
|
October 12, 1994 |
MOUNT SHIVALIK BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 31, 1994 |
N BEAMAN Vs. INCOME TAX OFFICER
|
September 29, 1994 |
N KRISHNAN Vs. INCOME TAX OFFICER
|
May 31, 1994 |
N T A KAREEM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 1994 |
NALINIBAI V SARAF Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
August 23, 1994 |
NARAYAN PRASAD KOTRIWAL Vs. INCOME TAX OFFICER
|
March 31, 1994 |
NATHU RAM AND CO Vs. INCOME TAX OFFICER
|
March 28, 1994 |
NATIONAL RAYON CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 26, 1994 |
NAV BHARAT CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
November 29, 1994 |
NAVDEEP INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
March 24, 1994 |
NAVDEEP INVESTMENT PVT LTD Vs. INCOME TAX OFFICER
|
March 24, 1994 |
NAYAN TRUST Vs. INCOME TAX OFFICER
|
April 19, 1994 |
NIRFABRICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 1994 |
NISHANT HOUSING DEVELOPMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 26, 1994 |
OSWAL AGRO MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 1994 |
OYSTER INVESTMENT AND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 14, 1994 |
P L CHAUDHARI Vs. INCOME TAX OFFICER
|
July 26, 1994 |
PAHWA CYCLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 1994 |
PARSIK JANATA SAHAKARI BANK LTD Vs. INCOME TAX OFFICER
|
April 28, 1994 |
PATEL BRASS WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1994 |
PATEL MANAGEMENT CONSULTANCY PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 1994 |
POLYMER ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 17, 1994 |
POLYMER AND ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 17, 1994 |
PRABHAT SAW MILLS AND TIMBER MERCHANTS Vs. INCOME TAX OFFICER
|
February 21, 1994 |
PRABHAVSHALI CHIT FUND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1994 |
PRABODHAN PRAKASHAN Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 10, 1994 |
PRAKASHCHAND BAHETY HUF Vs. ASSISTANT COMMISSIONER OF WEALTH TAX SUSHILKUMAR BAHETI HUF V ASSTT CWT WTA NOS 59 TO 62/IND/1990; ASST YRS 1978 79 TO 1981 82 GOVINDLAL BAHETI HUF V ASSTT CWT WTA NOS 63 TO 66/IND/1990; ASST YRS 1978 79 TO 1981 82 RAMKISHAN BAHETI HUF V ASSTT CWT WTA NO 67/IND/1990; ASST YR 1978 79
|
December 20, 1994 |
PRASANNA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 16, 1994 |
PREMIER BRASS AND METAL WORKS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1994 |
PROMILA BAJAJ Vs. INCOME TAX OFFICER
|
September 9, 1994 |
PUNJAB SMALL INDUSTRIES EXPORT CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER DY CIT VS PUNJAB SMALL INDUSTRIES EXPORT CORPORATION LTD ITA NO 239/CHD/1989 ASSTT YR 1984 85
|
March 9, 1994 |
PUSHPA B SHETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 11, 1994 |
R JAGADISH CHANDRAN IND Vs. INSPECTING ASST COMMISSIONER OF INCOME TAX
|
December 26, 1994 |
R T BALASUBRAMANIAM Vs. INCOME TAX OFFICER
|
January 28, 1994 |
RADHAKRISHNA RAMNARAIN LTD Vs. INCOME TAX OFFICER
|
February 16, 1994 |
RAJENDRA PRASAD AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 24, 1994 |
RAJMOTI INDUSTRIES Vs. INCOME TAX OFFICER
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November 30, 1994 |
RAM COMMERCIAL ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 11, 1994 |
RAM HARI RAM Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTT
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January 18, 1994 |
RAMSON BROS Vs. INCOME TAX OFFICER
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June 28, 1994 |
RASAN DETERGENTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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April 19, 1994 |
RELIABLE CIGARETTE TOBACCO INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX; DY CIT V RELIABLE CIGARATTE TOBACCO INDUSTRIES P LTD
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September 2, 1994 |
ROSHAN ALIAS RAKESH G SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 22, 1994 |
ROSHAN D NARIMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 19, 1994 |
S B GOWDIAH AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 3, 1994 |
S N BHARGAVA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 24, 1994 |
S PREMALATA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 31, 1994 |
SARVARAYA TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 17, 1994 |
SATINDER BHALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 25, 1994 |
SATINDERJIT KAUR Vs. INCOME TAX OFFICER ITO V SMT SALINDERJIT KAUR ITA NO 919/CHD/1989; ASST YR 1985 86 SMT SATINDERJIT KAUR V ITO C O NO 83/CHD/1989 IN ITA NO 919/CHD/1989; ASST YR 1985 86
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June 8, 1994 |
SHAHABAD CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 5, 1994 |
SHAHIBAG ENTREPRENEURS Vs. INCOME TAX OFFICER
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February 21, 1994 |
SHAUKAT SHAH KHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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March 31, 1994 |
SHIVJI MANJI AMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 28, 1994 |
SHIVNATHSINGH CHOUDHARY ORS Vs. INCOME TAX OFFICER ITO V SHIVANATHSINGH CHOWDHARY ORS ITA NOS 891 892/IND/1989; ASST YR 1982 83
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August 31, 1994 |
SHOBHA TRADING CO P LTD Vs. INCOME TAX OFFICER
|
October 17, 1994 |
SIDHIVINAYAK CHEMICALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 14, 1994 |
SILVER AND ARTS PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 22, 1994 |
SINGARENI COLLIERIES CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 30, 1994 |
SITA EXPORTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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September 28, 1994 |
SITARAM ARVIND KUMAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 21, 1994 |
SITARAM PARITA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 18, 1994 |
SIVA PARVATHI TRADERS Vs. INCOME TAX OFFICER
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January 31, 1994 |
SOUTH INDIA PRODUCE CO Vs. INCOME TAX OFFICER
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October 5, 1994 |
SRI HANUMAN TRADERS Vs. INCOME TAX OFFICER
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February 25, 1994 |
SRINIVASAN CO Vs. INCOME TAX OFFICER
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April 12, 1994 |
STARTRONICS ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 24, 1994 |
SUBHASH CHAND DINESH CHAND Vs. DEPUTY COMMISSIONER OF WEALTH TAX
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December 13, 1994 |
SYNDICATE BANK Vs. ASSTT CIT
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March 2, 1994 |
T ASHOK PAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 25, 1994 |
TARA AGENCIES Vs. INCOME TAX OFFICER
|
February 28, 1994 |
THAKUR DEVI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 28, 1994 |
TIRUSELVI Vs. INCOME TAX OFFICER
|
April 11, 1994 |
TRUSTEES OF WEDDING GIFTS TRUST OF HEH THE NIZAMS TWO GRAND DAUGHTERS Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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December 23, 1994 |
U P CERAMICS AND POTTERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 10, 1994 |
UNITED INDIA PERIODICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 9, 1994 |
UNITIKA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 29, 1994 |
V ANANDMULL JAIN INDL Vs. ASSISTANT COMMISSIONER
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October 28, 1994 |
V BANKA Vs. WEALTH TAX OFFICER
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June 14, 1994 |
V M SALGAOCAR AND BRO P LTD Vs. INCOME TAX OFFICER
|
February 10, 1994 |
V M SALGAOCAR AND BROS P LTD Vs. INCOME TAX OFFICER
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June 29, 1994 |
VED PARKASH LOONA Vs. INCOME TAX OFFICER
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August 12, 1994 |
VERMA FERTILIZERS Vs. INCOME TAX OFFICER
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March 29, 1994 |
VIJAY KUMAR MUNJAL Vs. WEALTH TAX OFFICER
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November 23, 1994 |
VIKAS CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 21, 1994 |
VIR KHANNA Vs. INSPECTING ASSISTANT COMMISSIONER
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December 8, 1994 |
WEALTH TAX OFFICER Vs. H N VISHALAKSHAMMA ANR
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December 5, 1994 |
WEALTH TAX OFFICER Vs. BRIG DEWAN SINGH
|
May 4, 1994 |
WEALTH TAX OFFICER Vs. RAVINDRA M PATEL
|
January 28, 1994 |
WEALTH TAX OFFICER Vs. SARDAR HARDIT SINGH
|
October 5, 1994 |
WEALTH TAX OFFICER Vs. K M MISTRY
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December 20, 1994 |