A ABDUL RAHIMAN Vs. INCOME TAX OFFICER
|
January 6, 1993 |
A M MOOSA Vs. INCOME TAX OFFICER ITO V A M MOOSA
|
December 28, 1993 |
A SREENIVASA PAI Vs. INCOME TAX OFFICER
|
March 15, 1993 |
A YOUNUS KUNJU Vs. WEALTH TAX OFFICER
|
March 2, 1993 |
ABDUL KARIM STONE CONTRACTORS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
July 29, 1993 |
AEG AKTIENGESSELSCHAFT Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 24, 1993 |
AGENCIA GERAL P LTD Vs. FIRST INCOME TAX OFFICER
|
February 11, 1993 |
AMARPALI MERCANTILE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 11, 1993 |
AMIR CHAND Vs. INCOME TAX OFFICER
|
December 7, 1993 |
ANAM MACHINERY FABRICATORS LTD Vs. INCOME TAX OFFICER
|
November 22, 1993 |
ANAND MANOHAR AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V ANAND MANOHAR AGENCIES ANAND MANOHAR AGENCIES V DY CIT A
|
March 17, 1993 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER
|
December 31, 1993 |
ANJALA EXHIBITORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 5, 1993 |
APPOLLO TRADE LINKS Vs. INCOME TAX OFFICER
|
October 11, 1993 |
ASHOK KUMAR FARMING CORPN Vs. ASSTT COMMISSIONER OF INCOME TAX
|
March 15, 1993 |
ASHOK SAPRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1993 |
ASHWINI KUMAR CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1993 |
ASIATIC OXYGEN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 15, 1993 |
ASSAM FRONTER TEA CO LTD Vs. INCOME TAX OFFICER
|
December 3, 1993 |
ASSISTANT COMMISSIONER Vs. N TRIVIKRAMA RAO
|
September 13, 1993 |
ASSISTANT COMMISSIONER OF GIFT TAX Vs. RUSTOM DUBASH INVESTMENT P LTD
|
March 1, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DALAMAL AND SONS INVESTMENT CO
|
October 27, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NUCHEM INVESTMENTS P LTD
|
March 15, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN VANASPATI PRODUCERS ASSOCIATION
|
February 11, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING PVT LTD
|
February 16, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RADHA MOHAN GOENKA
|
June 28, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPORATION LTD
|
July 19, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BALRAM GIDDUMAL
|
August 20, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARODILAL AGRAWAL KARODILAL AGRAWAL V ASSTT CIT KARODILAL AGRAWAL V ITO
|
December 17, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL JAIN
|
January 28, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPN LTD
|
July 19, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOMANY PILKINGTON LTD
|
March 31, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNA TRANS LAMINA P LTD
|
May 28, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAMPALAL KISHANLAL
|
October 21, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LTD
|
August 18, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KISHANCHAND BAHETI
|
August 23, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILAP TEXTILE MILLS
|
March 31, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNIVERSAL CABLES LTD
|
March 22, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CAMILLA INVESTMENT CO
|
December 1, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD
|
July 26, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HAMOSONS EXPORT P LTD
|
October 13, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UMA J KOTHARI
|
July 23, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAKSHIDEVI AVARU
|
July 7, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAGGAR FORGINGS AND ALLIED INDUSTRIES
|
July 30, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ILAXI TEXTILES INDUSTRIES
|
October 19, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LEAD SLIPS PRODUCTS P LTD
|
September 8, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING P LTD
|
February 16, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P J EAPEN
|
October 7, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MENEZES ELECTRONICS P LTD
|
April 2, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTINATH SILK MILLS
|
December 2, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
|
December 28, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHITTARANJAN DATTA
|
June 8, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR OF THE ESTATE OF LATE SHRI E F DINSHAW
|
May 19, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DOSHI EXPORTS
|
February 17, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMODYAN P LTD
|
February 25, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI SHANKAR SARAN KOTHIWAL HUF
|
September 28, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOOLS INDIA CORPORATION
|
September 30, 1993 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAASI CEMENTS LTD
|
July 29, 1993 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. CANARA FOOD PROCESSORS P LTD
|
March 12, 1993 |
ASSOCIATED CABLES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 25, 1993 |
ATMA RAM TRUST Vs. INCOME TAX OFFICER
|
February 26, 1993 |
AVA SPICEX P LTD Vs. INCOME TAX OFFICER
|
August 30, 1993 |
AVON CYCLES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 2, 1993 |
AVON CYCLES PVT LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 2, 1993 |
AVON SALES CORPORATION Vs. INCOME TAX OFFICER
|
July 30, 1993 |
AYER MANIS RUBBER ESTATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 28, 1993 |
B R T LTD Vs. INCOME TAX OFFICER
|
August 23, 1993 |
B TEX CORPORATION Vs. INCOME TAX OFFICER
|
March 24, 1993 |
BACHUBHAI K PATEL Vs. INCOME TAX OFFICER
|
August 19, 1993 |
BADRI SINGH THAKUR Vs. INCOME TAX OFFICER
|
August 6, 1993 |
BAJAJ AUTO EMPLOYEES WELFARE FUND NO 1 Vs. INCOME TAX OFFICER
|
November 2, 1993 |
BALAJI TEXTILE INDUSTRIES P LTD Vs. THIRD INCOME TAX OFFICER
|
August 20, 1993 |
BANGALORE TOOL WORKS P LTD Vs. INCOME TAX OFFICER
|
July 19, 1993 |
BARODA ACETATES Vs. INCOME TAX OFFICER
|
April 23, 1993 |
BATRA FINANCE CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 18, 1993 |
BETA NAPHTHOL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 15, 1993 |
BHAGWATI DEVI Vs. INCOME TAX OFFICER
|
April 26, 1993 |
BHAGYANAGAR CONSTRUCTIONS P LTD Vs. INCOME TAX OFFICER
|
April 12, 1993 |
BHAGYODAYAM CO LTD Vs. INCOME TAX OFFICER
|
March 10, 1993 |
BIRENDRA KUMAR GUPTA Vs. WEALTH TAX OFFICER
|
June 25, 1993 |
BIRESWAR MUKHERJEE Vs. GIFT TAX OFFICER
|
October 29, 1993 |
BISHWANATH TRADERS AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 24, 1993 |
BRAHMI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 21, 1993 |
BRITE AUTOMOTIVE AND PLASTICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 10, 1993 |
BURLINGTONS OF CALCUTTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 1993 |
C NIRANJAN Vs. INCOME TAX OFFICER
|
August 17, 1993 |
C P FOUNDRY WORKS Vs. INCOME TAX OFFICER
|
July 23, 1993 |
C RAJALAKSHMI Vs. INCOME TAX OFFICER
|
July 14, 1993 |
CH AJAD KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1993 |
CHANDRA PRABHA SYNTEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 19, 1993 |
CHAWLA BRASS AND ALUMINIUM FACTORY Vs. INCOME TAX OFFICER
|
August 30, 1993 |
CHOPRA BROS INDIA PVT LTD Vs. INCOME TAX OFFICER
|
March 31, 1993 |
CHUNNILAL PRAKASH HUF Vs. INCOME TAX OFFICER
|
June 29, 1993 |
COIMBATORE ALCOHOLS AND CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 31, 1993 |
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
|
August 23, 1993 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA JAGAT SINGH
|
March 19, 1993 |
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
|
September 22, 1993 |
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD
|
July 26, 1993 |
D BOSE AND BROS Vs. INCOME TAX OFFICER
|
April 15, 1993 |
D K B CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 17, 1993 |
D K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 1993 |
D R DESAI Vs. THIRTEENTH INCOME TAX OFFICER
|
August 26, 1993 |
D VENKATA SUBBARAO SONS Vs. INCOME TAX OFFICER
|
March 31, 1993 |
DAULAT CHITRA MANDIR P LTD Vs. WEALTH TAX OFFICER
|
February 3, 1993 |
DEEPAK SINGH AND FAMILY HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 1, 1993 |
DEEPAK TRADERS Vs. INCOME TAX OFFICER
|
March 31, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. NABHA SOLVEX P LTD
|
April 16, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MODI CEMENT LTD
|
April 27, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LTD
|
April 20, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMESHBHAI MANIBHAI PATEL
|
September 13, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT SMALL INDUSTRIES CORPORATION
|
March 15, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD DY CIT V WIDIA INDIA LTD ; DY CIT V KAP STEEL LTD
|
December 17, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPN LTD
|
December 17, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOKAI INDIA LTD
|
April 29, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAYENDRA V SHARMA
|
May 13, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARISH NIHALCHAND
|
July 26, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUREWAL AND ASSOCIATES LTD
|
October 21, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CIT ALCATEL
|
September 20, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORNING GLASS WORKS USA CORNING INC
|
November 17, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BENGAL ROWING CLUB
|
August 6, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. COMPAGNIE GENERAL DE GEOPHYSIQUE
|
October 27, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. KALPAKA BAZAR
|
May 4, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SULZER BROS
|
June 30, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. NEW COMMERCIAL MILLS
|
November 9, 1993 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMARAJU SURGICAL COTTON MILLS LTD
|
December 30, 1993 |
DHIRENDRA S PARIKH Vs. FIFTH INCOME TAX OFFICER
|
October 22, 1993 |
DHRUV NARAIN GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 1993 |
DIAMOND TRUST INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 17, 1993 |
DILSHAD TRADING CO P LTD Vs. INCOME TAX OFFICER
|
September 16, 1993 |
DIOR INTERNATIONAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1993 |
DY COMMISSIONER Vs. MULTIMETALS LTD
|
March 26, 1993 |
E I D PARRY INDIA LTD Vs. DY COMMISSIONER OF INCOME TAX
|
January 29, 1993 |
ELSCOPE PVT LTD Vs. INCOME TAX OFFICER ALSO ITO V ELSCOPE PVT LTD
|
April 16, 1993 |
ENTREPRENEURSHIP DEVELOPMENT INSTITUTE OF INDIA Vs. INCOME TAX OFFICER
|
September 8, 1993 |
ERIC JAG MENEZES Vs. INCOME TAX OFFICER
|
July 23, 1993 |
ESKAYEF LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 17, 1993 |
EXECUTIVE ENGINEER Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1993 |
FACIT ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 14, 1993 |
FAG PRECISION BEARING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 1993 |
FAGUN CO P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
January 27, 1993 |
FARUKH AHMED Vs. INCOME TAX OFFICER
|
May 28, 1993 |
FIFTH INCOME TAX OFFICER Vs. R M B ARADHYA
|
October 18, 1993 |
FINOLEX PLASTICS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 23, 1993 |
FORBES EWART FIGGIS P LTD Vs. INCOME TAX OFFICER ALSO LAC V FORBES EWART FIGGIS P LTD
|
April 12, 1993 |
FOURTH INCOME TAX OFFICER Vs. S M SHAFIQ TRUSTEE OF KARIMIA TRUST AND KARIMIA TRUST
|
March 5, 1993 |
FOURTH INCOME TAX OFFICER Vs. KARIMIA TRUST
|
February 18, 1993 |
FUTURE SOFTWARE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 15, 1993 |
G L VERMA Vs. INCOME TAX OFFICER
|
June 15, 1993 |
G T N TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 29, 1993 |
GANESH CHHABABHAI FAMILY TRUST Vs. INCOME TAX OFFICER
|
March 3, 1993 |
GIFT TAX OFFICER Vs. MANJUSHREE MUKHERJEE
|
September 22, 1993 |
GINNERS AND PRESSERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 1993 |
GOINDWAL INDUSTRIAL AND INVESTMENT CORPN OF PUNJAB LTD Vs. INCOME TAX OFFICER
|
November 8, 1993 |
GOKAK PATEL VOLKART LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 1993 |
GOPAL SRINIVASAN TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
April 28, 1993 |
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 22, 1993 |
GRAMOPHONE CO OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 1993 |
GUNVANTI R MEHTA Vs. INCOME TAX OFFICER
|
February 23, 1993 |
H AJITBHAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1993 |
H T POWER STRUCTURES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 10, 1993 |
HAMILTON AND CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
September 28, 1993 |
HASMUKHLAL AMBARAM JARIWALA Vs. INCOME TAX OFFICER
|
October 29, 1993 |
HERO CYCLES P LTD Vs. SURTAX OFFICER
|
October 21, 1993 |
HIGHLAND PRODUCE CO LTD Vs. INCOME TAX OFFICER
|
February 26, 1993 |
HIRA LAL VIRMANI Vs. INCOME TAX OFFICER
|
November 9, 1993 |
HOTEL ASRANI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1993 |
HOTEL JAGADESWARI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1993 |
I T H AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 22, 1993 |
ILYAS KADER SHEIKH Vs. TENTH INCOME TAX OFFICER
|
October 26, 1993 |
INALSA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 1, 1993 |
INCOME TAX OFFICER Vs. DIPSON AND CO
|
September 14, 1993 |
INCOME TAX OFFICER Vs. P VENKATARAMANA
|
May 29, 1993 |
INCOME TAX OFFICER Vs. REPUBLIC POULTRY FOOD
|
February 25, 1993 |
INCOME TAX OFFICER Vs. MOHAN LAL THAPER AND BROS
|
August 23, 1993 |
INCOME TAX OFFICER Vs. MOHAN LAL THAPER BROS
|
August 23, 1993 |
INCOME TAX OFFICER Vs. AMBICA AGENCIES
|
December 31, 1993 |
INCOME TAX OFFICER Vs. VENKTESH ELECTRO PLATERS
|
January 15, 1993 |
INCOME TAX OFFICER Vs. RAMESHCHANDRA CO
|
March 16, 1993 |
INCOME TAX OFFICER Vs. JEWELLS EMPORIUM
|
August 23, 1993 |
INCOME TAX OFFICER Vs. KRISHNAVATI VAHUJI MAHARAJ
|
September 17, 1993 |
INCOME TAX OFFICER Vs. USHAKANT N PATEL ALSO USHAKANT N PATEL V ITO
|
April 29, 1993 |
INCOME TAX OFFICER Vs. KAILASHBEN R GAJJAR
|
April 25, 1993 |
INCOME TAX OFFICER Vs. SOCIAL ACTION TRUST
|
March 30, 1993 |
INCOME TAX OFFICER Vs. DEEPAK AGARWAL P FAMILY TRUST
|
April 30, 1993 |
INCOME TAX OFFICER Vs. HARBANS KAUR
|
March 29, 1993 |
INCOME TAX OFFICER Vs. H S CHITTARANJAN
|
January 21, 1993 |
INCOME TAX OFFICER Vs. PYARELAL GAUR
|
July 19, 1993 |
INCOME TAX OFFICER Vs. AHMEDABAD HOSPITAL
|
July 26, 1993 |
INCOME TAX OFFICER Vs. ASSOCIATED PHARMACEUTICAL INDUSTRIES P LTD
|
July 30, 1993 |
INCOME TAX OFFICER Vs. CARMELITE CONVENT
|
February 5, 1993 |
INCOME TAX OFFICER Vs. HINDUSTHAN COCONUT OIL MILL
|
December 17, 1993 |
INCOME TAX OFFICER Vs. PRABHAT MATCH FACTORY
|
August 4, 1993 |
INCOME TAX OFFICER Vs. JIWAN SINGH PRITAM SINGH
|
August 13, 1993 |
INCOME TAX OFFICER Vs. RAM NIHORA THAKUR
|
February 12, 1993 |
INCOME TAX OFFICER Vs. M M ABDUL HAMID SONS
|
May 5, 1993 |
INCOME TAX OFFICER Vs. KOONANS JEWELLERY
|
August 26, 1993 |
INCOME TAX OFFICER Vs. MAHESH M CHANDAN
|
May 26, 1993 |
INCOME TAX OFFICER Vs. JAIDEO OIL MILLS P LTD
|
March 4, 1993 |
INCOME TAX OFFICER Vs. SHANTILAL CHUNILAL AND CO
|
March 19, 1993 |
INCOME TAX OFFICER Vs. KUTHIALA COLD STORAGE
|
July 16, 1993 |
INCOME TAX OFFICER Vs. NARSING RAM ASHOK KUMAR
|
March 15, 1993 |
INCOME TAX OFFICER Vs. D B ELECTRONICS
|
March 18, 1993 |
INCOME TAX OFFICER Vs. CHOKHAWALA ENTERPRISES
|
February 1, 1993 |
INCOME TAX OFFICER Vs. E V AJJAPPA
|
November 11, 1993 |
INCOME TAX OFFICER Vs. V S V TRUST
|
June 24, 1993 |
INCOME TAX OFFICER Vs. M V MATHEW
|
April 26, 1993 |
INCOME TAX OFFICER Vs. JALAN TIMBERS
|
April 13, 1993 |
INCOME TAX OFFICER Vs. SWASTIK OIL PRODUCTS MFG CO
|
February 5, 1993 |
INCOME TAX OFFICER Vs. D D HAZARE
|
October 13, 1993 |
INCOME TAX OFFICER Vs. MATHURADAS MOTICHAND
|
March 29, 1993 |
INCOME TAX OFFICER Vs. K RAMI REDDY
|
July 21, 1993 |
INCOME TAX OFFICER Vs. DR B KALAVATHI
|
May 31, 1993 |
INCOME TAX OFFICER Vs. P VENKATARAMANA
|
June 14, 1993 |
INCOME TAX OFFICER Vs. RAJYALAKSHMI MAHAL
|
April 30, 1993 |
INDIA BREWERY AND DISTILLERY P LTD Vs. INCOME TAX OFFICER
|
August 25, 1993 |
INDIA BREWERY DISTILLERY P LTD Vs. INCOME TAX OFFICER
|
August 25, 1993 |
INDIAN COIR TRADES Vs. INCOME TAX OFFICER
|
September 2, 1993 |
INDIAN POTASH LTD Vs. DEPUTY COMMISSIONER
|
July 30, 1993 |
INDIAN POTASH LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 6, 1993 |
INDIAN SHIPPING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 1993 |
INSPECTING ASSISTANT COMMISSIONER Vs. MATRUSRI EDUCATIONAL SOCIETY
|
October 15, 1993 |
INSPECTING ASSISTANT COMMISSIONER Vs. CHANDIGARH INDUSTRIAL AND GENERAL DEVELOPMENT CORPN LTD
|
July 23, 1993 |
INSPECTING ASSISTANT COMMISSIONER Vs. P C S DATA PRODUCTS P LTD
|
April 2, 1993 |
INSPECTING ASSISTANT COMMISSIONER Vs. SWASTIKA METAL WORKS
|
November 9, 1993 |
INSPECTING ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SRIKRISHAN KHANNA
|
September 8, 1993 |
INTERNATIONAL DATA MANAGEMENT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 27, 1993 |
IRA NEMAZIE Vs. FIFTH INCOME TAX OFFICER
|
March 18, 1993 |
JAGAN NATH GURBACHAN SINGH Vs. INCOME TAX OFFICER
|
June 28, 1993 |
JAGDISH H CHOKSHI Vs. INCOME TAX OFFICER
|
February 16, 1993 |
JAI DEV JAIN AND CO Vs. INCOME TAX OFFICER
|
June 30, 1993 |
JAWAHAR LAL GOYAL Vs. INCOME TAX OFFICER
|
March 23, 1993 |
JAYALAKSHMI ESTATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 27, 1993 |
JEYAR CONSULTANT AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER
|
March 31, 1993 |
JHALANI AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 12, 1993 |
JINDAL STRIPS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 24, 1993 |
JITPAN HOLDINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 1993 |
JUSTICE KULDIP SINGH Vs. INCOME TAX OFFICER
|
May 12, 1993 |
K HARI PRASAD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
November 22, 1993 |
K INNAIAH Vs. INCOME TAX OFFICER
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September 10, 1993 |
K JYOTHI Vs. INCOME TAX OFFICER
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March 31, 1993 |
K M BAHETI Vs. INCOME TAX OFFICER
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July 15, 1993 |
KADODARA PAPER INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1993 |
KAILASH INVESTMENTS P LTD Vs. INCOME TAX OFFICER
|
April 16, 1993 |
KALASAGAR PHOTO STUDIO Vs. INCOME TAX OFFICER
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February 10, 1993 |
KANAM LATEX INDUSTRIES P LTD Vs. INCOME TAX OFFICER
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June 9, 1993 |
KANCHEEPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD Vs. INCOME TAX OFFICER
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September 17, 1993 |
KAPOOR SONS Vs. INCOME TAX OFFICER
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March 3, 1993 |
KARINGJI Vs. INCOME TAX OFFICER
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March 12, 1993 |
KASHIRAM TEXTILE MILLS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 5, 1993 |
KASHIRAM TEXTILE MILLS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 25, 1993 |
KEC INTERNATIONAL LTD Vs. INCOME TAX OFFICER
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October 28, 1993 |
KERALA ROADLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 10, 1993 |
KERALA TRANSPORT COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 28, 1993 |
KESHAVRAM NEMICHAND Vs. INCOME TAX OFFICER
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December 21, 1993 |
KIRTIKUMAR VINODRAY Vs. INCOME TAX OFFICER
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October 15, 1993 |
KOPARAN CHEMICAL CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 28, 1993 |
KRISHNA SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 23, 1993 |
KRISHNAN KUPPUSWAMI Vs. INCOME TAX OFFICER
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May 5, 1993 |
KRITKUMAR M MUCHHALA Vs. INCOME TAX OFFICER
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May 13, 1993 |
KUM AMRITA NANDKISHORE SHODHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 5, 1993 |
KUMAR BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 11, 1993 |
LAKSHMI TALKIES Vs. INCOME TAX OFFICER
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August 19, 1993 |
LATE SHRI NARESH RAJPAL Vs. INCOME TAX OFFICER
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September 17, 1993 |
LAXMICHAND BHAGAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 22, 1993 |
LEGAL HEIR OF LATE B S GAJRA Vs. SECOND WEALTH TAX OFFICER
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June 30, 1993 |
LENSES CENTRE Vs. INCOME TAX OFFICER
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June 29, 1993 |
M A C KHALEELI Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 30, 1993 |
M S CHAWLA AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
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January 25, 1993 |
MAHAVEER KUMAR JAIN Vs. INCOME TAX OFFICER
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February 26, 1993 |
MAJESTIC AUTO LTD Vs. SURTAX OFFICER
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February 25, 1993 |
MAJETY AND SONS OIL CO P LTD Vs. INCOME TAX OFFICER
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June 29, 1993 |
MALINI RAMNATH RELE Vs. THIRD INCOME TAX OFFICER
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September 8, 1993 |
MANGLA S PARANJAPE Vs. INCOME TAX OFFICER
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July 1, 1993 |
MARWAH AND CO Vs. ASSTT COMMISSIONER OF INCOME TAX
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February 26, 1993 |
MASTER DEVESH DARSHAN Vs. INCOME TAX OFFICER
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March 30, 1993 |
MCLEOD RUSSEL INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 28, 1993 |
MINAR MANUFACTURERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 18, 1993 |
MODERN WOOLLENS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 9, 1993 |
MOHINI DEVI BAJORIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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March 31, 1993 |
MOTISAGAR ESTATE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 10, 1993 |
MRUNALINIDEVI PAUR OF DHAR Vs. INCOME TAX OFFICER
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October 29, 1993 |
MUNJAL SALES CORPN Vs. INCOME TAX OFFICER
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November 24, 1993 |
MUTHOOT M GEORGE BANKERS Vs. ASSTT COMMISSIONER OF INCOME TAX
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April 16, 1993 |
MUTHOOT M GEORGE BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 16, 1993 |
N SOUNDARAJAN Vs. INCOME TAX OFFICER
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August 18, 1993 |
N T RAMA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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August 24, 1993 |
NARAYANAN AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 2, 1993 |
NATASHA AUTOMOBILES P LTD Vs. ASSISTANT COMMISSIONER
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August 16, 1993 |
NEW SWASTIK FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 30, 1993 |
NEW UNITED MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 3, 1993 |
NORTHERN INDIA THEATRES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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January 27, 1993 |
NRB BEARINGS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
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October 6, 1993 |
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 30, 1993 |
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 23, 1993 |
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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June 22, 1993 |
NUTHERN P LTD Vs. INCOME TAX OFFICER
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November 17, 1993 |
ORIENT BEVERAGS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 3, 1993 |
ORIENTAL HOTELS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASST
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April 27, 1993 |
ORNAMENTAL TRADING ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 12, 1993 |
P C MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 9, 1993 |
P K NARAYANAN Vs. INCOME TAX OFFICER
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September 21, 1993 |
P RAMASWAMY SETTY AND SONS Vs. FOURTH INCOME TAX OFFICER
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January 7, 1993 |
P SAMBAIAH Vs. INCOME TAX OFFICER
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August 27, 1993 |
P T ANTONY AND SONS Vs. INCOME TAX OFFICER
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April 29, 1993 |
P V JOSHI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
January 29, 1993 |
P VENKATA SUBBARAO AND SONS Vs. INCOME TAX OFFICER
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March 31, 1993 |
PADAMSHI MEGHJI Vs. SECOND INCOME TAX OFFICER
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October 11, 1993 |
PAILY PILLAI AND CO Vs. INCOME TAX OFFICER
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April 28, 1993 |
PANCHRATNA HOTELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 30, 1993 |
PARESH SAW MILLS Vs. INCOME TAX OFFICER
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August 3, 1993 |
PENNZOL INVESTMENT AND TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 27, 1993 |
PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT & INVESTMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 5, 1993 |
POONA INDUSTRIAL HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 30, 1993 |
PRABHAT RANJAN SARKAR Vs. INCOME TAX OFFICER
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January 29, 1993 |
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 27, 1993 |
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 27, 1993 |
PRIMA INDIA PRODUCTS Vs. INCOME TAX OFFICER
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February 18, 1993 |
PRITHVIRAJ BHOORCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 21, 1993 |
PUNJAB CON CAST STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 19, 1993 |
PUNJAB STATE WAREHOUSING CORPN Vs. INCOME TAX OFFICER
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July 14, 1993 |
PURANMALL NARAYAN PRASAD KEDIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 12, 1993 |
PUSHPA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 30, 1993 |
R K BHATNAGAR Vs. INCOME TAX OFFICER
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January 27, 1993 |
R S AVTAR SINGH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 30, 1993 |
RAJ KUMAR SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 23, 1993 |
RAJ NANDA Vs. GIFT TAX OFFICER
|
October 25, 1993 |
RAJAS R DOSHI Vs. EIGHTH INCOME TAX OFFICER
|
October 8, 1993 |
RAJASTHAN SPG AND WVG MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 1993 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER
|
July 23, 1993 |
RAJASTHAN STATE MINES AND MINERALS LTD Vs. DEPUTY COMMISSIONER
|
October 29, 1993 |
RAKESH K KAPADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 28, 1993 |
RAMA INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 18, 1993 |
RAMCHANDRA MAHASETH Vs. INCOME TAX OFFICER
|
February 16, 1993 |
RAMLAL KEWALCHAND Vs. INCOME TAX OFFICER
|
April 28, 1993 |
RANA SHER SINGH Vs. INCOME TAX OFFICER
|
July 15, 1993 |
RATHI ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 23, 1993 |
RATTAN CHAND OSWAL Vs. GIFT TAX OFFICER
|
February 24, 1993 |
RAYMON GLUES CHEMICALS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
April 25, 1993 |
ROYAL CUSHION VINYL PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 29, 1993 |
RUPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 30, 1993 |
S GURUCHARAN SINGH ANAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 9, 1993 |
S K UMAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
July 16, 1993 |
S L GANERIWAL Vs. INCOME TAX OFFICER
|
July 30, 1993 |
SANGITA TRUST NO 1 Vs. WEALTH TAX OFFICER
|
December 30, 1993 |
SANGLI BANK LTD Vs. INCOME TAX OFFICER
|
February 9, 1993 |
SANJIV FAMILY TRUST Vs. INCOME TAX OFFICER
|
May 21, 1993 |
SHANTI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1993 |
SHANUDEEP LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
|
November 8, 1993 |
SHAPOORJI PALLONJI AND CO RAJKOT P LTD Vs. INCOME TAX OFFICER
|
November 17, 1993 |
SHEILA RANI ANAND Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 6, 1993 |
SHIMLA GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 29, 1993 |
SHIV MOHAN KAPUR Vs. WEALTH TAX OFFICER
|
November 24, 1993 |
SHYAMSUNDER MUSAHIB Vs. WEALTH TAX OFFICER
|
August 25, 1993 |
SINDHI YOUTH ASSOCIATION LADIES WING Vs. INCOME TAX OFFICER
|
September 7, 1993 |
SIPANI AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 27, 1993 |
SIR SHADI LAL ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 24, 1993 |
SITA WORLD TRAVEL I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 31, 1993 |
SKYLARK CMC P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 11, 1993 |
SKYLARK CMC PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 11, 1993 |
SODHI HARBHAJAN SINGH Vs. INCOME TAX OFFICER
|
July 28, 1993 |
SOUTH INDIA SHIPPING CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 29, 1993 |
SRF LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 30, 1993 |
SRI GANAPATHY MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 17, 1993 |
SRI SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
November 2, 1993 |
SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASST CWT V SRI SRIKANTADATTANARASIMHARAJA WADIYAR
|
November 2, 1993 |
STEEL TRADING CO Vs. INCOME TAX OFFICER
|
December 31, 1993 |
STURDIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 16, 1993 |
SUDHA COMMERCIAL CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 3, 1993 |
SUNIL SILK MILLS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
March 26, 1993 |
SUNIT ENGINEERING AND INDUSTRIAL CORPORATION Vs. INCOME TAX OFFICER
|
October 20, 1993 |
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTS III
|
February 4, 1993 |
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO AGROHA EXTRACTION LTD V ASST CIT BINJUSARIA METAL BOX CO PVT LTD V DY CIT
|
February 4, 1993 |
SUSHMA MALIK Vs. INCOME TAX OFFICER
|
August 25, 1993 |
SWAMI ATMANAND SARASWATI AYURVEDIC SAHAKARI PHARMACY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 4, 1993 |
T K JAYRAJ Vs. INCOME TAX OFFICER
|
December 29, 1993 |
T R RAGHAVAN ELITE FABRICS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 1993 |
TAKTAWALA INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 11, 1993 |
TAMIL NADU CEMENTS CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 25, 1993 |
TAMILNADU SUGAR CORPN LTD Vs. INCOME TAX OFFICER
|
October 18, 1993 |
TANGERINE EXPORTS Vs. INCOME TAX OFFICER
|
December 3, 1993 |
TELETHERM INSTRUMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 1993 |
TRAVANCORE CHEMICALS AND MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 1993 |
TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
August 30, 1993 |
TRUSTEES OF WATUMULL FOUNDATION I Vs. ASSISTANT DIRECTOR OF INSPECTION
|
May 17, 1993 |
TULSI RAM AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 21, 1993 |
U SHAHUL HAMEED AND BROS Vs. ASSTT COMMISSIONER OF INCOME TAX
|
March 16, 1993 |
UNION CARBIDE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 30, 1993 |
V B C INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 23, 1993 |
V N CANTOL Vs. WEALTH TAX OFFICER
|
November 30, 1993 |
V N SARPOTDAR Vs. DY COMMISSIONER OF WEALTH TAX
|
March 3, 1993 |
VENKATALAKSHMI TALKIES Vs. INCOME TAX OFFICER
|
December 13, 1993 |
VIJAY KUMAR Vs. INCOME TAX OFFICER
|
November 23, 1993 |
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1993 |
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO UDAY TRUST V ASSTT CIT SITARATNAM FAMILY TRUST V ASSTT CIT
|
August 25, 1993 |
VIJAYALAKSHMI AGARBATHI WORKS Vs. SECOND INCOME TAX OFFICER
|
September 22, 1993 |
VIPPY SALVEX PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 1993 |
VIR SALES CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 19, 1993 |
VISHAL INTERNATIONAL PRODUCTION P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 24, 1993 |
VYAS CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 16, 1993 |
WASHABARIE TEA CO P Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 1993 |
Y S SRINIVAS Vs. INCOME TAX OFFICER
|
October 20, 1993 |
YASHODHAN INDUSTRIAL INVESTMENT CO LTD Vs. INCOME TAX OFFICER
|
March 11, 1993 |
YASMIN PROPERTIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 30, 1993 |
ZAVERI PAPER BOARD MILL Vs. INCOME TAX OFFICER
|
February 9, 1993 |