A K MAHINDRA Vs. INCOME TAX OFFICER
|
May 6, 1992 |
ABDULLA GANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 21, 1992 |
ABDULRASAK D DHANANI Vs. WEALTH TAX OFFICER
|
July 29, 1992 |
ACHOOMAL Vs. INCOME TAX OFFICER
|
October 19, 1992 |
ACME BOBBINS AND SHUTTLES P LTD Vs. FIRST INCOME TAX OFFICER
|
October 16, 1992 |
ADDITIONAL INCOME TAX OFFICER Vs. T MUDDUVEERAPPA SONS
|
December 23, 1992 |
AGRAWAL BROTHERS Vs. INCOME TAX OFFICER
|
November 9, 1992 |
AHMED HASSAN AND CO Vs. INCOME TAX OFFICER
|
October 29, 1992 |
AJAIB SINGH Vs. COMPETENT AUTHORITY
|
June 22, 1992 |
ALMONARD P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 13, 1992 |
AMBER ELECTRICAL CONDUCTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 17, 1992 |
AMRIT BANASPATI CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 14, 1992 |
ANAND AGENCIES Vs. INCOME TAX OFFICER
|
May 22, 1992 |
ANDHRA STEEL CORPN LTD Vs. INCOME TAX OFFICER
|
January 10, 1992 |
APEEJAY MEDICAL RESEARCH AND WELFARE ASSOCIATION P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 9, 1992 |
APOLLO TYRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 29, 1992 |
APSARA CINEMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 4, 1992 |
ARCHAKA VENKOBACHARYA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 22, 1992 |
ARVIND METAL INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 20, 1992 |
ASHA DALMIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 14, 1992 |
ASHA GOLCHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 17, 1992 |
ASHWANI KUMAR AGGARWAL Vs. STATE
|
February 7, 1992 |
ASPINWALL CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER ALSO ASPINWALL CO TRAVANCORE LTD V IAC ASST
|
August 18, 1992 |
ASSAM ASBESTORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 4, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIVEDAN VANIJYA NIYOJAN LTD
|
August 31, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIRLA BUILDINGS LTD
|
September 15, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DAWARKADAS GHASIRAM HUF
|
May 29, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OM PRAKASH AGRAWAL
|
February 12, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAKSHMI PORCELANS LTD
|
February 21, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADVANCE FILM CLUB
|
July 24, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES LTD
|
August 21, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MIPA INVESTMENT LTD
|
April 29, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAVDEEP CO OPERATIVE BANK LTD
|
April 20, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADVANCE FILM CLUB ALSO ITO V ADVANCE FILM CLUB
|
July 21, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ABDUL RASOOL H MUJAWAR
|
December 23, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJENDRA KR DENGAYADH AND CO
|
December 31, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUBARNA PLANTATION AND TRADING CO LTD
|
October 23, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATTI S VACHANI
|
June 1, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SWAMI OMKARA NAND SARASWATI
|
August 14, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LALLACHERRA TEA CO P LTD
|
May 7, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARABINDA ROY
|
March 31, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI RADHESHYAM PODDAR
|
February 26, 1992 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN P LTD
|
May 13, 1992 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. PARK HOTEL P LTD
|
February 24, 1992 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. CLUB OF MAHABALESHWAR
|
December 11, 1992 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. HAJEE MOOSA LTD
|
May 29, 1992 |
ASSISTANT COMMISSIONER OR INCOME TAX Vs. ABDUL RASOOL H MUJAWAR ALSO ASST CIT V ABDUL RASHID H MUJAWAR ASSTT CIT V ABDUL SALAM H MUJAWAR ASSTT CIT V KUTBUDDIN H MUJAWAR ASSTT CIT V ABDUL HAMEED H MUJAWAR ASSTT CIT V ARIF A SALAM MUJAWAR
|
December 23, 1992 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. MRS LILY D SILVA
|
March 5, 1992 |
ASSOCIATED MARKETING AGENCIES Vs. INCOME TAX OFFICER
|
July 27, 1992 |
ASSTT COMMISSIONER OF INCOME TAX Vs. J N MARSHALL P LTD
|
August 31, 1992 |
ASSTT COMMISSIONER OF INCOME TAX Vs. NAVDEEP CO OP BANK LTD
|
April 20, 1992 |
ASSTT COMMISSIONER OF WEALTH TAX Vs. ALLIED MOTORS P LTD
|
December 15, 1992 |
ATLAS AND UNION JUTE PRESS CO LTD Vs. INCOME TAX OFFICER
|
September 10, 1992 |
AUTO SQUARE Vs. INCOME TAX OFFICER
|
July 31, 1992 |
B M RELE Vs. INCOME TAX OFFICER
|
August 26, 1992 |
B NARASIMHA REDDY Vs. INCOME TAX OFFICER
|
December 18, 1992 |
B R MAHESHWARI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 16, 1992 |
B R PACKAGING INDUSTRIES Vs. INCOME TAX OFFICER
|
July 10, 1992 |
BABULAL CHANDAK Vs. INCOME TAX OFFICER
|
March 31, 1992 |
BADHAR KHAN Vs. DEPUTY COMMISSIONER
|
June 30, 1992 |
BANYAN AND BERRY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 9, 1992 |
BANYAN BERRY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 9, 1992 |
BAVA CHERIAN Vs. INCOME TAX OFFICER
|
June 24, 1992 |
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1992 |
BHAGAT BROS Vs. INCOME TAX OFFICER
|
April 9, 1992 |
BHARAT MOTOR PARCEL SERVICE Vs. INCOME TAX OFFICER
|
June 25, 1992 |
BHARTIYA ANTAR RASHTRIYA BYOPARI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 25, 1992 |
BHASKAR B PATIL Vs. INCOME TAX OFFICER
|
September 29, 1992 |
BINOY AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 1992 |
BIRUMAL GAURISHANKAR JAIN AND CO Vs. INCOME TAX SETTLEMENT COMMISSION
|
March 9, 1992 |
BOMBAY COAL ASH CO Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 5, 1992 |
BURLINGTONS EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1992 |
BUSH BOAKE ALLEN INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 30, 1992 |
C AJITHKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 18, 1992 |
C STILL EXPORT GMBH Vs. INCOME TAX OFFICER
|
February 16, 1992 |
CADILA LABORATORIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 24, 1992 |
CALCUTTA MANAGEMENT ASSOCIATION Vs. INCOME TAX OFFICER
|
April 24, 1992 |
CHANABHAI VIRABHAI Vs. INCOME TAX OFFICER
|
April 22, 1992 |
CHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 1992 |
CHETTINAD AGENCIES P LTD Vs. INCOME TAX OFFICER
|
October 22, 1992 |
CO OPERATIVE SUGARS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 20, 1992 |
COIMBATORE PIONEER ROLLING MILLS Vs. INCOME TAX OFFICER
|
May 22, 1992 |
COMMISSIONER OF INCOME TAX Vs. NEW GUM PRODUCTS INDIA P LTD
|
March 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. KISHANCHAND ALSO CIT V KISHANCHAND SOBHRAJMAL
|
August 7, 1992 |
COMMISSIONER OF WEALTH TAX Vs. MRS LUCY KOCHUVAREED
|
June 22, 1992 |
CONTINENTAL CONSTRUCTION LTD Vs. INCOME TAX OFFICER
|
April 6, 1992 |
CONTINENTAL DEVICE INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 28, 1992 |
CONTROLLER OF ESTATE DUTY Vs. MRS MARY CHERIAN
|
May 29, 1992 |
CONTROLLER OF ESTATE DUTY Vs. D G COOPER
|
September 14, 1992 |
D K NOWLAKHA Vs. WEALTH TAX OFFICER
|
June 25, 1992 |
D R VADERA AND SONS HUF Vs. INCOME TAX OFFICER
|
September 30, 1992 |
DEPUTY COMMISSIONER OF GIFT TAX Vs. VASANTRAO S DEMPO
|
August 25, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAYANT PAPER MILLS
|
January 23, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJASTHAN PATRIKA P LTD
|
February 25, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRABHAT CHANDRA SEN
|
June 17, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. BISLERI BEWERAGES P LTD
|
April 20, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEUOKOPLAST INDIA P LTD
|
September 30, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LALIT FABRICS PVT LTD
|
February 25, 1992 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. FILM ANGELS
|
August 7, 1992 |
DEPUTY COMMISSIONER OF SURTAX Vs. SIR SHADI LAL ENTERPRISES LTD
|
June 5, 1992 |
DEPUTY COMMISSIONER OF SURTAX Vs. MAHARASHTRA SCOOTERS LTD
|
September 30, 1992 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. FOREMOST DAIRIES LTD
|
July 28, 1992 |
DEPUTY COMMISSIONER OF WEALTH TAX Vs. SREOSHI PAL CHOWDHURY
|
May 20, 1992 |
DETER AND DETER Vs. INCOME TAX OFFICER
|
June 16, 1992 |
DHIRAJ A SHARMA Vs. INCOME TAX OFFICER
|
March 18, 1992 |
DINDAYAL PRASAD Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1992 |
DOLLARRAI N PORECHA Vs. DY COMMISSIONER OF INCOME TAX
|
August 25, 1992 |
DUNLOP INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 27, 1992 |
DY COMMISSIONER OF INCOME TAX Vs. JAMIRAH TEA CO LTD
|
August 28, 1992 |
ELEGANT INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
March 27, 1992 |
ELEKTRIM POLSKIE TOWARZYSTWG HANDLU ZAGRANICZNGODLA ELECTROTECHNIKI Vs. FIRST INCOME TAX OFFICER
|
June 9, 1992 |
ELGI EQUIPMENTS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
March 26, 1992 |
EWAC ALLOYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 12, 1992 |
EXECUTORS OF THE ESTATE OF LATE MRS SHIRIN S MODI Vs. WEALTH TAX OFFICER
|
December 22, 1992 |
EXPRESS NEWSPAPERS LTD Vs. INCOME TAX OFFICER
|
March 11, 1992 |
FISONS ISPAT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 1992 |
FLUID CONTROLS MFG CO Vs. INCOME TAX OFFICER
|
March 16, 1992 |
FOOD CORPN OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 31, 1992 |
GAURISHANKAR MADHAVJI AND CO Vs. INCOME TAX OFFICER
|
May 7, 1992 |
GIFT TAX OFFICER Vs. RAJUBAI RAOJI DOSHI
|
June 10, 1992 |
GIFT TAX OFFICER Vs. MEKA CHANDRAMATHI
|
March 24, 1992 |
GIGGLES P LTD Vs. INCOME TAX OFFICER
|
August 11, 1992 |
GILL AND CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
May 29, 1992 |
GODFREY PHILIPS INDIA LTD Vs. INCOME TAX OFFICER
|
February 12, 1992 |
GOEL JEWELLERS Vs. ASSTT COMMISSIONER OF INCOME TAX
|
September 4, 1992 |
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 1992 |
GRAPHITE VICARB INDIA LTD Vs. INCOME TAX OFFICER
|
September 12, 1992 |
GUJARAT GINNING AND MFG CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 6, 1992 |
GUJARAT MACHINERY MFRS LTD Vs. INCOME TAX OFFICER
|
March 3, 1992 |
GUJARAT MACHINERY MFRS LTD Vs. INCOME TAX OFFICER
|
February 26, 1992 |
HARBANS LAL GUPTA Vs. INCOME TAX OFFICER
|
November 27, 1992 |
HARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 25, 1992 |
HERO CYCLES P LTD Vs. INCOME TAX OFFICER
|
May 21, 1992 |
HERTZ AND WAVES ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 1992 |
HERTZ WAVES ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 1992 |
HIMACHAL PLASTICS P LTD Vs. INCOME TAX OFFICER
|
April 3, 1992 |
HIND CONDENSOR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 28, 1992 |
HOWE INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 29, 1992 |
HYDERABAD STOCK EXCHANGE LTD Vs. INCOME TAX OFFICER
|
October 13, 1992 |
HYNOUP FOOD AND OIL INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 10, 1992 |
INCOME TAX OFFICER Vs. AHMEDABAD ENGG AND SERVICES CO OP SOCIETY
|
March 10, 1992 |
INCOME TAX OFFICER Vs. H C SHAH
|
October 8, 1992 |
INCOME TAX OFFICER Vs. A K N GOVINDASWAMY CHETTIAR
|
August 27, 1992 |
INCOME TAX OFFICER Vs. PADMABATI CHATTERJEE
|
June 30, 1992 |
INCOME TAX OFFICER Vs. JNANODAYAM SABHA
|
August 6, 1992 |
INCOME TAX OFFICER Vs. HINDUSTAN LATEX LTD
|
April 26, 1992 |
INCOME TAX OFFICER Vs. K RAVINDRANATHAN NAIR
|
February 26, 1992 |
INCOME TAX OFFICER Vs. SUBHASH METAL INDL
|
November 30, 1992 |
INCOME TAX OFFICER Vs. MANOHAR LAL
|
October 12, 1992 |
INCOME TAX OFFICER Vs. GAITRI DEVI AGARWALA
|
April 30, 1992 |
INCOME TAX OFFICER Vs. B D YADAV AND M R MESHRAM
|
September 14, 1992 |
INCOME TAX OFFICER Vs. HANSALAYA PROPERTIES
|
January 2, 1992 |
INCOME TAX OFFICER Vs. PITAMBER INDUSTRIES P LTD
|
June 1, 1992 |
INCOME TAX OFFICER Vs. MOOL CHAND PARVEEN KUMAR
|
May 22, 1992 |
INCOME TAX OFFICER Vs. MODI RUBBER LTD
|
August 12, 1992 |
INCOME TAX OFFICER Vs. HINDUSTAN ELECTRO GRAPHITES LTD
|
January 30, 1992 |
INCOME TAX OFFICER Vs. FOOD CORPORATION OF INDIA ALSO ITO V CENTRAL STATE WARE HOUSING LABOUR CONTRACT CO OPERATIVE SOCIETY LTD
|
December 16, 1992 |
INCOME TAX OFFICER Vs. MOHD CONSTRUCTION CO
|
September 25, 1992 |
INCOME TAX OFFICER Vs. MANOHAR LAL GUPTA
|
March 27, 1992 |
INCOME TAX OFFICER Vs. VINEDALE DISTILLERIES P LTD
|
October 23, 1992 |
INCOME TAX OFFICER Vs. BANGARU MANIKYAM
|
June 30, 1992 |
INCOME TAX OFFICER Vs. NATIONAL MINERAL DEVELOPMENT CORPN LTD
|
April 30, 1992 |
INCOME TAX OFFICER Vs. B V REDDY
|
November 30, 1992 |
INCOME TAX OFFICER Vs. SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY
|
April 29, 1992 |
INCOME TAX OFFICER Vs. N T RAMA RAO
|
July 22, 1992 |
INCOME TAX OFFICER Vs. FOOD CORPORATION OF INDIA AND CENTRAL STATE WARE HOUSING LABOUR CONTRACT CO OPERATIVE SOCIETY LTD
|
December 16, 1992 |
INCOME TAX OFFICER Vs. SOOD ENTERPRISES
|
March 13, 1992 |
INCOME TAX OFFICER Vs. MOHINDER KUMAR
|
May 19, 1992 |
INCOME TAX OFFICER Vs. HAZARI LAL MARWAH AND SONS
|
January 30, 1992 |
INCOME TAX OFFICER Vs. RAMKRISHNA BAJAJ
|
March 30, 1992 |
INCOME TAX OFFICER Vs. W D ESTATE P LTD
|
November 3, 1992 |
INCOME TAX OFFICER Vs. ST MICHAEALS EDUCATION FOUNDATION
|
September 25, 1992 |
INCOME TAX OFFICER Vs. SURINDER MOHAN JALOTA
|
August 18, 1992 |
INCOME TAX OFFICER Vs. RAJMAL LAKHICHAND
|
July 9, 1992 |
INCOME TAX OFFICER Vs. UMA TEXTILES
|
July 17, 1992 |
INCOME TAX OFFICER Vs. INDIA WOOLLEN EMPORIUM
|
March 20, 1992 |
INCOME TAX OFFICER Vs. MRS MARRY JOSEPH
|
March 2, 1992 |
INCOME TAX OFFICER Vs. DARUL ULAM SHAH E ALAM
|
July 17, 1992 |
INCOME TAX OFFICER Vs. G G VAGHELA
|
August 29, 1992 |
INCOME TAX OFFICER Vs. JACOB PUCADYIL
|
July 23, 1992 |
INCOME TAX OFFICER Vs. GHUGE CO
|
October 23, 1992 |
INCOME TAX OFFICER Vs. POONAWALA ESTATE STUD AND AGRICULTURAL FARM
|
December 11, 1992 |
INCOME TAX OFFICER Vs. PETLAD TALUKA PURCHASE AND SALES UNION LTD
|
May 7, 1992 |
INCOME TAX OFFICER Vs. SANCHETI TRADERS
|
May 11, 1992 |
INCOME TAX OFFICER Vs. MALLIKARJUN SIDRAMAPPA BIDWE
|
January 15, 1992 |
INCOME TAX OFFICER Vs. RAJMAL LAKHICHAND
|
August 24, 1992 |
INCOME TAX OFFICER Vs. SHIVANAND V SALGAOCAR
|
November 4, 1992 |
INCOME TAX OFFICER Vs. M B R MEDICAL TRUST ALSO M B R MEDICAL TRUST V ITO
|
August 28, 1992 |
INCOME TAX OFFICER Vs. PREETHAM PIPE SYNDICATE
|
December 2, 1992 |
INCOME TAX OFFICER Vs. V R V AND CO
|
January 10, 1992 |
INCOME TAX OFFICER Vs. BASKARAN AND CO
|
April 30, 1992 |
INCOME TAX OFFICER Vs. CHAMPALAL SURAJMAL SHARMA
|
November 13, 1992 |
INCOME TAX OFFICER Vs. ASHOKANAND INVESTMENTS
|
December 22, 1992 |
INCOME TAX OFFICER Vs. KATWA PLASTICS SYNTHETICS
|
December 16, 1992 |
INCOME TAX OFFICER Vs. KATWA PLASTICS AND SYNTHETICS
|
December 16, 1992 |
INCOME TAX OFFICER Vs. LADI RAMA RAO PATRA ALSO LADI RAMA RAO PATRA V ITO
|
April 29, 1992 |
INCOME TAX OFFICER Vs. MARSHALL SONS AND CO I LTD
|
May 11, 1992 |
INCOME TAX OFFICER Vs. RAMLALJI DHAPIDEVI GOLCHHA CHARITY TRUST
|
May 29, 1992 |
INCOME TAX OFFICER Vs. RAM KUMAR AGARWAL
|
May 18, 1992 |
INCOME TAX OFFICER Vs. JAIPUR ZILA DUGDHA UTPADAK SAHKARI SANGH LTD
|
August 28, 1992 |
INCOME TAX OFFICER ORS Vs. KALANI ASBESTOS PVT LTD ALSO KALANI ASBESTOS P LTD V INCOME TAX OFFICER DY CIT V KALANI ASBESTOS P LTD VICE VERSA KALANI ASBESTOS P LTD V ITO
|
July 29, 1992 |
INDIRA BAI Vs. INCOME TAX OFFICER
|
May 26, 1992 |
INDO ADEN SALT MFG AND TRADING CO P LTD Vs. INCOME TAX OFFICER
|
February 18, 1992 |
INDO ASAHI GLASS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 10, 1992 |
INDO GERMAN ELECTRICALS Vs. INCOME TAX OFFICER
|
March 24, 1992 |
INDRA COTTON MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 10, 1992 |
INDRAJIT SETH Vs. INCOME TAX OFFICER
|
February 24, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. RELIANCE TEXTILE INDS LTD
|
February 27, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. DECCAN MECHANICAL AND CHEMICAL IND P LTD
|
September 30, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. ASIA MATCH CO LTD
|
January 31, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. S M S INVESTMENT CORPN P LTD
|
August 19, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. RAMANATHAPURAM DIST CO OP PRINTING WORKS LTD
|
June 15, 1992 |
INSPECTING ASSISTANT COMMISSIONER Vs. NASIK EGGS ENTERPRISES
|
February 17, 1992 |
INTERNATIONAL SERVICES Vs. INCOME TAX OFFICER
|
June 30, 1992 |
IRITTY TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 1992 |
J A VENKOBA RAO Vs. INCOME TAX OFFICER
|
October 30, 1992 |
J B BODA AND CO P LTD Vs. INCOME TAX OFFICER
|
January 1, 1992 |
J N MARSHALL ENGG P LTD Vs. INCOME TAX OFFICER
|
July 14, 1992 |
J P GOEL HUF Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 24, 1992 |
J RAJMOHAN PILLAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 6, 1992 |
JAFKAY INDIA LTD Vs. INCOME TAX OFFICER
|
March 24, 1992 |
JAJODIA PARIVAR NIDHI TRUST Vs. INCOME TAX OFFICER
|
February 19, 1992 |
JATIN ALIAS RAJESH KHANNA Vs. FIRST INCOME TAX OFFICER
|
April 24, 1992 |
JAY ENGG WORKS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 12, 1992 |
JAYKUMAR B PATIL Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
December 3, 1992 |
JEEVANLAL NARSI AND SONS Vs. INCOME TAX OFFICER
|
June 11, 1992 |
JEHANGIR P VAZIFDAR Vs. INCOME TAX OFFICER
|
April 24, 1992 |
JOKAI INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 1992 |
JOSEPH MICHAEL AND BROS Vs. INCOME TAX OFFICER
|
June 4, 1992 |
JOSHI AND SAHNEY Vs. INCOME TAX OFFICER
|
April 10, 1992 |
JUGAL KISHORE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 7, 1992 |
JUSTICE H R SODHI Vs. INCOME TAX OFFICER
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April 3, 1992 |
JYOTHI TIN ALLIED INDUSTRIES Vs. INCOME TAX OFFICER
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November 30, 1992 |
JYOTHI TIN AND ALLIED INDUSTRIES Vs. INCOME TAX OFFICER
|
November 30, 1992 |
K K KHEMKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1992 |
K L RATHI STEELS LTD Vs. INCOME TAX OFFICER
|
May 14, 1992 |
K M NATARJAN Vs. INCOME TAX OFFICER
|
February 4, 1992 |
K T PALOD Vs. INCOME TAX OFFICER
|
June 22, 1992 |
KALLAKURI NAGESWARARAO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 27, 1992 |
KANTI SWARUOOP SHARMA Vs. INCOME TAX OFFICER
|
January 15, 1992 |
KANYAKUMARI DISTRICT CO OPERATIVE SPG MILLS LTD Vs. INCOME TAX OFFICER
|
February 12, 1992 |
KARTHIKA ENTREPRENURES Vs. INCOME TAX OFFICER
|
December 30, 1992 |
KARUR VYSYA BANK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 23, 1992 |
KASHIRAM TEXTILE MILLS P LTD Vs. INCOME TAX OFFICER
|
October 8, 1992 |
KAVERI ENGG INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 31, 1992 |
KERALA RUBBER RECLAIMS LTD Vs. INCOME TAX OFFICER ALSO ITO V KERALA RUBBER RECLAIMS LTD
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June 16, 1992 |
KERALA SMALL INDUSTRIES DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
|
February 20, 1992 |
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. INCOME TAX OFFICER
|
February 20, 1992 |
KESARIA TEA CO LTD Vs. INCOME TAX OFFICER ALSO INCOME TAX OFFICER V KESARIA TEA CO LTD
|
September 21, 1992 |
KESORAM INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 26, 1992 |
KIRANBHAI H SHEELAT Vs. INCOME TAX OFFICER
|
June 5, 1992 |
KIRLOSKAR CUMMINS LTD Vs. SURTAX OFFICER
|
June 30, 1992 |
KODISETTY SURYANARAYANA Vs. GIFT TAX OFFICER
|
July 13, 1992 |
KOTTUR RENGASWAMY MUDALIAR ESTATE Vs. INCOME TAX OFFICER
|
January 10, 1992 |
KRISHNAKESHAV LABORATORIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF GIFT TAX
|
August 28, 1992 |
LALITCHANDRA M PATEL Vs. INCOME TAX OFFICER
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July 21, 1992 |
LATA MANGESHKAR Vs. DEPUTY COMMISSIONER OF WEALTH TAX
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June 25, 1992 |
LATE SHRI J B NAIK Vs. DEPUTY COMMISSIONER OF WEALTH TAX
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August 10, 1992 |
LUXMI TEA CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 1992 |
M GULAB SINGH AND SONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 10, 1992 |
M JANARDHAN RAO Vs. INCOME TAX OFFICER
|
September 15, 1992 |
M MANICKRAO Vs. INCOME TAX OFFICER
|
September 29, 1992 |
M P AGRICULTURAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 7, 1992 |
M P JAIPURIA HUF Vs. INCOME TAX OFFICER
|
December 17, 1992 |
M R RADHIKA Vs. THIRD INCOME TAX OFFICER
|
August 28, 1992 |
M SUHRAMANIAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 11, 1992 |
MADRAS SPINNERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 12, 1992 |
MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. INCOME TAX OFFICER
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March 9, 1992 |
MAHAVIR TRADING CO Vs. INCOME TAX OFFICER
|
February 26, 1992 |
MAHENDRA SINGH Vs. WEALTH TAX OFFICER
|
September 15, 1992 |
MALWA SUGAR MILLS CO LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
January 13, 1992 |
MANGALAM CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
MARSHALL SONS AND CO I LTD Vs. INCOME TAX OFFICER
|
June 4, 1992 |
MASTER ANUPAM PODDAR MINOR Vs. INCOME TAX OFFICER
|
January 27, 1992 |
MILAP KOTHARI Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 26, 1992 |
MOHAN M MEHARWADE Vs. STATE
|
March 25, 1992 |
MOHINI DEVI BHAGWANI Vs. INCOME TAX OFFICER
|
January 22, 1992 |
MOTI CHAND RAWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 31, 1992 |
MOTI LAL SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1992 |
N KRISHNAN NAVABHARAT CASHEW TRADERS Vs. INCOME TAX OFFICER
|
November 18, 1992 |
N M NAGPAL AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 14, 1992 |
N R DONGRE Vs. INCOME TAX OFFICER
|
January 13, 1992 |
N SAR Vs. INCOME TAX OFFICER
|
July 14, 1992 |
NAGPUR ALLOYS CASTINGS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
September 8, 1992 |
NARAYANA PRASAD GUPTA Vs. INCOME TAX OFFICER
|
November 18, 1992 |
NARESH BEHAL Vs. INCOME TAX OFFICER
|
February 24, 1992 |
NARULA AND CO P LTD Vs. INCOME TAX OFFICER
|
January 9, 1992 |
NATIONAL ENGG CO ORDINATION COMMITTEE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 1992 |
NEDLLOYD LINES B V Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 23, 1992 |
NEMCO ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 7, 1992 |
NEO TRUST Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 24, 1992 |
NILGIRI ENGINEERING CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
|
January 27, 1992 |
NIRMALA CONTRACTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1992 |
NODIT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 18, 1992 |
NOOR MOHD ALLADIN Vs. INCOME TAX OFFICER
|
November 30, 1992 |
ORIENT TRADING CO Vs. INCOME TAX OFFICER
|
February 21, 1992 |
ORISSA CEMENT LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 3, 1992 |
P M D THACKERSEY Vs. WEALTH TAX OFFICER
|
July 2, 1992 |
P V BASHEER AHAMMED Vs. INCOME TAX OFFICER
|
December 4, 1992 |
PANALAL SILK MILLS P LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
|
October 30, 1992 |
PAPPU SUBBARAO Vs. INCOME TAX OFFICER
|
June 30, 1992 |
PARAKH FOODS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 11, 1992 |
PARAS V DOSHI Vs. INCOME TAX OFFICER
|
May 27, 1992 |
PARWATIBHAI TRUST Vs. COMMISSIONER OF WEALTH TAX
|
February 10, 1992 |
PEARL MECH ENGG AND FOUNDRY WORKS P LTD Vs. INCOME TAX OFFICER
|
May 27, 1992 |
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 30, 1992 |
POTTA HARGOPAL Vs. INCOME TAX OFFICER
|
March 27, 1992 |
POULOSE AND MATTHEN P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 15, 1992 |
PRASAD AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 9, 1992 |
PRASAD CO Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO PRASAD CONSTRUCTIONS CO V DY CIT
|
March 9, 1992 |
PREM PRAKASH Vs. INCOME TAX OFFICER
|
May 19, 1992 |
PRESIDENCY SHOE CO P LTD Vs. INCOME TAX OFFICER
|
June 25, 1992 |
R AND P EXPORTS Vs. INCOME TAX OFFICER
|
November 17, 1992 |
R K AGARWAL Vs. INCOME TAX OFFICER
|
October 9, 1992 |
R K KARTHA Vs. INCOME TAX OFFICER
|
March 17, 1992 |
R K SWAMY ADVERTISING ASSOCIATES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 14, 1992 |
R R INGALE AND CO Vs. INCOME TAX OFFICER
|
March 11, 1992 |
RAASI CEMENT LTD Vs. INCOME TAX OFFICER
|
March 10, 1992 |
RAGI RAMULU AND CO Vs. INCOME TAX OFFICER
|
March 20, 1992 |
RAHUL KUMAR BAJAJ Vs. INCOME TAX OFFICER
|
April 2, 1992 |
RAJ AUTO DIESEL SERVICE Vs. INCOME TAX OFFICER
|
February 4, 1992 |
RAJ KUMAR RAWLA Vs. ASSTT COMMISSIONER OF INCOME TAX
|
May 29, 1992 |
RAJAN ENTERPRISES P LTD Vs. INCOME TAX OFFICER
|
February 7, 1992 |
RAJENDRA NATH AGARWAL Vs. INCOME TAX OFFICER
|
February 6, 1992 |
RAM GOPAL GARODIA Vs. WEALTH TAX OFFICER
|
March 20, 1992 |
RAM NIWAS AND SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 29, 1992 |
RAMESH NARHARI JAKHADI Vs. INCOME TAX OFFICER
|
February 20, 1992 |
RAMILABEN RATILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 9, 1992 |
RANGA STRUCTURALS Vs. INCOME TAX OFFICER
|
June 26, 1992 |
RASHRON HEAVY ENGG P LTD Vs. INCOME TAX OFFICER
|
July 14, 1992 |
RECKITT AND COLMAN I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 18, 1992 |
RODA MISTRY Vs. INCOME TAX OFFICER
|
January 31, 1992 |
ROYAL CALCUTTA TURF CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 20, 1992 |
S D MUDHOLKAR Vs. INCOME TAX OFFICER
|
June 3, 1992 |
S H KELKAR AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 31, 1992 |
S N GADEKAR Vs. GIFT TAX OFFICER
|
October 29, 1992 |
S P JAISWAL ESTATES P LTD Vs. INCOME TAX OFFICER
|
February 4, 1992 |
S PALA SINGH Vs. INCOME TAX OFFICER
|
January 20, 1992 |
SADANAND E MADKAIKAR Vs. INCOME TAX OFFICER
|
September 23, 1992 |
SADHU RAM AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 14, 1992 |
SAGI RAMA RAJU AND CO Vs. INCOME TAX OFFICER
|
February 7, 1992 |
SAMAKAR NASTIK KENDRAM Vs. INCOME TAX OFFICER
|
October 30, 1992 |
SAMY AUTO PARTS Vs. FIRST INCOME TAX OFFICER
|
September 30, 1992 |
SARLABEN GOPALBHAI BHAGCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 31, 1992 |
SAROJ SIRSELEWALA PROP Vs. INCOME TAX OFFICER
|
September 8, 1992 |
SAVERA ENTERPRISES LTD Vs. INCOME TAX OFFICER
|
July 30, 1992 |
SECOND INCOME TAX OFFICER Vs. G N AGRAWAL HUF
|
November 12, 1992 |
SECURITY AND DETECTIVE BUREAU LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 20, 1992 |
SECURITY AND DETECTIVE BUREAU LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 9, 1992 |
SENCORP INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1992 |
SHAMA RAISING CHANDEL Vs. INCOME TAX OFFICER
|
January 24, 1992 |
SHANTI BHUSHAN Vs. INCOME TAX OFFICER
|
April 20, 1992 |
SHARAT PROMOTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 24, 1992 |
SHILAVATI AGARWAL Vs. FIFTH INCOME TAX OFFICER
|
July 14, 1992 |
SHITAL TRADING AND INVESTMENT CO P LTD Vs. INCOME TAX OFFICER
|
December 28, 1992 |
SHIVLAL DULICHAND AGARWAL Vs. INCOME TAX OFFICER
|
December 18, 1992 |
SIBNATH PRAMANICK Vs. INCOME TAX OFFICER
|
November 25, 1992 |
SIMPSON AND GENERAL FINANCE CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 19, 1992 |
SINGH POULTRY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 3, 1992 |
SLOTCO CHIT AND FINANCE P LTD Vs. INCOME TAX OFFICER
|
September 4, 1992 |
SOCOTRA INTERNATIONAL P LTD Vs. INCOME TAX OFFICER
|
September 4, 1992 |
SOUTHERN CABLES ENGINEERING WORKS Vs. INCOME TAX OFFICER
|
May 31, 1992 |
SREE PADMALAYA MOVIES Vs. INCOME TAX OFFICER
|
April 30, 1992 |
SRI AMBICA INDUSTRIES AND LEASING LTD Vs. INCOME TAX OFFICER
|
April 7, 1992 |
SRI GOPALAKRISHNA RICE MILLS Vs. INCOME TAX OFFICER
|
January 31, 1992 |
SRI SACHINDRA CHOWDHURY Vs. WEALTH TAX OFFICER
|
November 18, 1992 |
SRI SURAJBHAN AND SONS Vs. INCOME TAX OFFICER
|
June 17, 1992 |
SUDHA SHARMA Vs. INCOME TAX OFFICER
|
November 17, 1992 |
SULZER BROS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 8, 1992 |
SUMATILAL H KAPADIA HUF Vs. GIFT TAX OFFICER
|
August 28, 1992 |
SUNAM RICE AND DAL MILLS Vs. INCOME TAX OFFICER
|
August 10, 1992 |
SUNAM RICE DAL MILLS Vs. INCOME TAX OFFICER
|
August 10, 1992 |
SUNDARAMMA Vs. INCOME TAX OFFICER
|
January 31, 1992 |
SUNITA VERMA Vs. INCOME TAX OFFICER
|
November 30, 1992 |
SUPER CASSETTES INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1992 |
SURAT COTTON SPG AND WVG MILLS P LTD Vs. DY COMMISSIONER OF INCOME TAX
|
January 8, 1992 |
SURESH CHAND GARG Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 21, 1992 |
SUTLEJ COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 26, 1992 |
SYLVANIA AND LAXMAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 31, 1992 |
T A DEVAGNANAM JR Vs. INCOME TAX OFFICER
|
December 31, 1992 |
TELETRONIX LTD Vs. INCOME TAX OFFICER
|
February 25, 1992 |
TILAK RAJ SEWA RAM Vs. INCOME TAX OFFICER
|
January 29, 1992 |
TOR STEEL RESEARCH FOUNDATION Vs. INCOME TAX OFFICER
|
April 23, 1992 |
TRUSTEES OF THE GOVIND TRUST Vs. INCOME TAX OFFICER
|
June 8, 1992 |
TULSIRAM GILDA PUBLIC CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1992 |
TYABJI ESTATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 23, 1992 |
U P STATE HANDLOOM CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 10, 1992 |
U P STATE HANDLOOM CORPN LTD Vs. DY COMMISSIONER OF INCOME TAX
|
March 31, 1992 |
UNITED BANK OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 14, 1992 |
UNITED INK AND VARNISH CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 4, 1992 |
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 28, 1992 |
UPASANA HOSPITAL AND NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 10, 1992 |
UPASANA HOSPITAL NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 10, 1992 |
UTTAMCHAND BHUTANI AND CO Vs. INCOME TAX OFFICER
|
May 8, 1992 |
V D SWAMI AND CO LTD Vs. DY COMMISSIONER OF INCOME TAX
|
August 28, 1992 |
V GOPAL Vs. INCOME TAX OFFICER
|
October 30, 1992 |
V V TRANS INVESTMENTS P LTD Vs. INCOME TAX OFFICER
|
March 23, 1992 |
VAKIL CHAND JAIN Vs. INCOME TAX OFFICER
|
August 17, 1992 |
VASANTI SETHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 7, 1992 |
VIMALA PANNALAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1992 |
VRAJ LAL MANI LAL AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 6, 1992 |
WALLACE PHARMACEUTICALS LTD Vs. SECOND SURTAX OFFICER
|
December 18, 1992 |
WALLACE PHARMACEUTICALS LTD Vs. SECOND INCOME TAX OFFICER
|
December 1, 1992 |
WALLACE PHARMACEUTICALS LTD Vs. SECOND SURTAX OFFICER
|
December 1, 1992 |
WEALTH TAX OFFICER Vs. NAND KUMAR PD SHAH
|
January 31, 1992 |
WEALTH TAX OFFICER Vs. IBRAHIM A KAPASI
|
August 28, 1992 |
WEALTH TAX OFFICER Vs. DACHEPALLI JAYALAKSHMI
|
March 27, 1992 |