A P STATE CIVIL SUPPLIES CORPN Vs. INCOME TAX OFFICER
|
August 28, 1990 |
A V BALAGURUSWAMY Vs. INCOME TAX OFFICER
|
December 31, 1990 |
ABBASBHAI E LOKHANDWALA Vs. INCOME TAX OFFICER
|
August 29, 1990 |
AKME ELECTRONICS AND CONTROL P LTD Vs. INCOME TAX OFFICER
|
October 26, 1990 |
AL RAMANATHAN Vs. INCOME TAX OFFICER
|
December 14, 1990 |
ALI HUSSAIN ABDEALI LOKHANDWALA Vs. INCOME TAX OFFICER
|
June 13, 1990 |
ALMEEZAAN LEATHERS P LTD Vs. INCOME TAX OFFICER
|
June 26, 1990 |
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 20, 1990 |
ANIL KUMAR BISHNOI Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 20, 1990 |
ANUBHAV FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 19, 1990 |
ANURAG AGARWAL Vs. INCOME TAX OFFICER
|
April 2, 1990 |
ARUN SHOURIE Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1990 |
ARUNA PAUL Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 1, 1990 |
ASHOKA BETALNUT CO P LTD Vs. INCOME TAX OFFICER
|
December 26, 1990 |
ASIAN PAINTS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 18, 1990 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B K A V BIRLA
|
August 24, 1990 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJA RAM SANTOSH KUMAR
|
October 30, 1990 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND AND SONS
|
October 25, 1990 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. M ANNAPURNA
|
January 25, 1990 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR AGARWAL
|
October 11, 1990 |
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MOHINDER KAUR
|
November 20, 1990 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. GAUR HARI SINGHANIA
|
October 16, 1990 |
ASSOCIATED COTTON TAPE INDUSTRIES MARKETING CO Vs. INCOME TAX OFFICER
|
February 14, 1990 |
ATLAS COPCO A B OF SWEDEN Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 23, 1990 |
ATLAS COPCO MCT AB OF SWEDEN Vs. INCOME TAX OFFICER
|
April 6, 1990 |
B M CHINAI Vs. INCOME TAX OFFICER
|
August 30, 1990 |
B V RAJAGOPAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
October 29, 1990 |
BAKHTAWAR CONSTRUCTION CO P LTD Vs. GIFT TAX OFFICER
|
November 29, 1990 |
BAKUL JAIN Vs. INCOME TAX OFFICER
|
May 23, 1990 |
BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LTD Vs. INCOME TAX OFFICER
|
November 5, 1990 |
BANQUE NATIONAL DE PARIS Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 31, 1990 |
BEMCEE P LTD Vs. INCOME TAX OFFICER
|
April 26, 1990 |
BHAGWATILAL G SHAH Vs. INCOME TAX OFFICER
|
September 19, 1990 |
BHOIR DREDGING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1990 |
C C GANDHI AND CO Vs. INCOME TAX OFFICER
|
December 7, 1990 |
C COLACO Vs. SECOND WEALTH TAX OFFICER
|
December 31, 1990 |
C M REBELLO Vs. SECOND INCOME TAX OFFICER
|
February 28, 1990 |
CAMPA BEVERAGES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 4, 1990 |
CAWNPORE TEXTILES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 29, 1990 |
CEAT INTERNATIONAL S A Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 27, 1990 |
CENTRAL CLOTH CO Vs. INCOME TAX OFFICER
|
December 31, 1990 |
CENTURY SPG AND MFG CO LTD Vs. INCOME TAX OFFICER
|
September 7, 1990 |
CH SITAMAHALAKSHMAMMA Vs. GIFT TAX OFFICER
|
July 9, 1990 |
CHAMPAKLAL C DHAMANWALA HUF Vs. INCOME TAX OFFICER
|
April 23, 1990 |
CHARBHUJA METAL CORPN Vs. THIRTEENTH INCOME TAX OFFICER
|
December 20, 1990 |
CHILDREN TRUST NATHUBHAI Vs. INCOME TAX OFFICER
|
May 22, 1990 |
CHIMANLAL PAPER CO P LTD Vs. INCOME TAX OFFICER
|
August 30, 1990 |
COMMISSIONER OF INCOME TAX Vs. STEPWELL INDUSTRIES
|
August 17, 1990 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LTD
|
February 6, 1990 |
COMMISSIONER OF INCOME TAX Vs. INDIANA TRAVELS P LTD
|
January 17, 1990 |
COROMANDAL STEELS LTD Vs. INCOME TAX OFFICER
|
October 29, 1990 |
CROYGENICS INDIA LTD Vs. INCOME TAX OFFICER
|
September 28, 1990 |
D C M LTD Vs. INCOME TAX OFFICER
|
August 31, 1990 |
D P KANODIA Vs. INCOME TAX OFFICER
|
October 23, 1990 |
D P RAJ AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1990 |
D S MISTRY Vs. THIRD ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 26, 1990 |
DAISY PAUL Vs. WEALTH TAX OFFICER
|
November 20, 1990 |
DALJIT EXPORTS IND P LTD Vs. INCOME TAX OFFICER
|
October 18, 1990 |
DATA BASE INDUSTRIES Vs. INCOME TAX OFFICER
|
October 11, 1990 |
DEEP CHAND JAIN Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
February 12, 1990 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. INCOME TAX OFFICER
|
October 29, 1990 |
DEWAN RUBBER INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 3, 1990 |
DHIRAJLAL AND BROS Vs. INCOME TAX OFFICER
|
May 21, 1990 |
DHORAJIA CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
July 2, 1990 |
DRILL ROCK ENGG P LTD Vs. INCOME TAX OFFICER
|
August 31, 1990 |
DURGA IRON AND STEEL INDUSTRIES Vs. INCOME TAX OFFICER
|
July 30, 1990 |
DY COMMISSIONER OF WEALTH TAX Vs. INDUSTRIAL OXYGEN CO P LTD
|
March 22, 1990 |
DYNAVISION LTD Vs. INCOME TAX OFFICER
|
September 17, 1990 |
EMCETE AND SONS P LTD Vs. GIFT TAX OFFICER
|
April 17, 1990 |
EMKAY GLASS WORKS Vs. INCOME TAX OFFICER
|
October 31, 1990 |
ESCORTS JCB LTD Vs. INCOME TAX OFFICER
|
June 4, 1990 |
ETHNOR LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 10, 1990 |
EVERSHINE GRANITES P LTD Vs. INCOME TAX OFFICER
|
June 27, 1990 |
FARIDABAD INVESTMENT CO LTD Vs. INCOME TAX OFFICER
|
May 24, 1990 |
FILMISTAN EXHIBITORS P LTD Vs. INCOME TAX OFFICER
|
April 26, 1990 |
FIRST INCOME TAX OFFICER Vs. P ASIRVATHA NADAR AND SONS
|
April 6, 1990 |
G U J JAEGER GMBH Vs. INCOME TAX OFFICER
|
September 20, 1990 |
GIFT TAX OFFICER Vs. RUKMANI CO P LTD
|
August 7, 1990 |
GIFT TAX OFFICER Vs. P SUBBAMMAL
|
February 1, 1990 |
GUDIWADA RAMACHANDRA RAO Vs. INCOME TAX OFFICER
|
September 25, 1990 |
GURDAYAL BERLIA CHARITABLE TRUST Vs. FIFTH INCOME TAX OFFICER
|
June 11, 1990 |
GURUDEV ENGINEERS P LTD Vs. INCOME TAX OFFICER
|
May 30, 1990 |
H D S MALHOTRA Vs. INCOME TAX OFFICER
|
May 11, 1990 |
H H SIR SAWAI MAN SINGHJI HUF Vs. DY COMMISSIONER OF WEALTH TAX
|
July 9, 1990 |
H R JOHNSON INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 26, 1990 |
HAROOCHARAI TEA CO Vs. INCOME TAX OFFICER
|
August 6, 1990 |
HIMAT VALLANJI KARIA Vs. INCOME TAX OFFICER
|
September 21, 1990 |
HINDUSTAN HYDRAULICS Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 19, 1990 |
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 31, 1990 |
HIRA CRUSHING P LTD Vs. INCOME TAX OFFICER
|
May 14, 1990 |
HYDROCARBONS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 21, 1990 |
I D GUPTA Vs. INCOME TAX OFFICER
|
December 14, 1990 |
INCOME TAX OFFICER Vs. B N BHASKAR AND SONS
|
December 7, 1990 |
INCOME TAX OFFICER Vs. Y R CELLY AND SONS
|
December 28, 1990 |
INCOME TAX OFFICER Vs. NAVAND BAI
|
December 24, 1990 |
INCOME TAX OFFICER Vs. MUNAK GALVA SHEETS LTD
|
July 18, 1990 |
INCOME TAX OFFICER Vs. CENTRAL WINES
|
May 3, 1990 |
INCOME TAX OFFICER Vs. A P INDUSTRIAL INFRASTRUCTURE CORPN LTD
|
April 19, 1990 |
INCOME TAX OFFICER Vs. PAN AMERICAN WORLD AIRWAYS
|
August 28, 1990 |
INCOME TAX OFFICER Vs. MOHD HANIF GADDI
|
July 24, 1990 |
INCOME TAX OFFICER Vs. R K SWAMY
|
September 11, 1990 |
INCOME TAX OFFICER Vs. MUTHOOT M GEORGE CHITS INDIA LTD
|
May 21, 1990 |
INCOME TAX OFFICER Vs. KALIMA PLASTICS P LTD
|
September 3, 1990 |
INCOME TAX OFFICER Vs. VAMET INDUSTRIES
|
September 19, 1990 |
INCOME TAX OFFICER Vs. THANGAM ALUMINIUM INDUSTRIES
|
June 6, 1990 |
INCOME TAX OFFICER Vs. SERVALL ENGG WORKS P LTD
|
August 29, 1990 |
INCOME TAX OFFICER Vs. S KUMARASWAMY REDDIAR AND SONS
|
December 31, 1990 |
INCOME TAX OFFICER Vs. K W MUKUNDA MARAR
|
October 5, 1990 |
INCOME TAX OFFICER Vs. FOREST INDUSTRIES P LTD
|
October 11, 1990 |
INCOME TAX OFFICER Vs. A G GAS AGENCY
|
August 31, 1990 |
INCOME TAX OFFICER Vs. PRATIK PRINTS
|
December 31, 1990 |
INCOME TAX OFFICER Vs. TANDEL AUTOMOBILES
|
July 16, 1990 |
INCOME TAX OFFICER Vs. DIANOND CARTONS
|
March 13, 1990 |
INCOME TAX OFFICER Vs. S K FAMILY TRUST
|
October 10, 1990 |
INCOME TAX OFFICER Vs. DELWADA INVESTMENT P LTD
|
October 8, 1990 |
INCOME TAX OFFICER Vs. B N KESHATWAR
|
March 28, 1990 |
INCOME TAX OFFICER Vs. PENINSULAR PLANTATIONS LTD
|
November 30, 1990 |
INCOME TAX OFFICER Vs. MAHARASHTRA KHANDSARI SUGAR MILLS
|
March 16, 1990 |
INCOME TAX OFFICER Vs. UNITED AGENCIES P LTD
|
August 31, 1990 |
INCOME TAX OFFICER Vs. GURU NANAK RICE GENERAL MILLS
|
February 8, 1990 |
INCOME TAX OFFICER Vs. AGARWAL FAMILY TRUST
|
December 21, 1990 |
INCOME TAX OFFICER Vs. SUNNA M PESTONJEE
|
October 10, 1990 |
INCOME TAX OFFICER Vs. RAJ CONSTRUCTION CO
|
March 14, 1990 |
INCOME TAX OFFICER Vs. NIRANJAN SINGH CHADHA
|
June 13, 1990 |
INCOME TAX OFFICER Vs. HAVERO INDUSTRIES LTD
|
December 20, 1990 |
INCOME TAX OFFICER Vs. O P RALHAN
|
July 26, 1990 |
INCOME TAX OFFICER Vs. DEELIP DRESSES
|
January 30, 1990 |
INCOME TAX OFFICER Vs. YUDHVIR SINGH HOMEOPATHIC CHARITABLE TRUST
|
September 28, 1990 |
INCOME TAX OFFICER Vs. GUJARAT TEA PROCESSORS AND PACKERS P LTD
|
April 26, 1990 |
INCOME TAX OFFICER Vs. ARUNA SUGARS LTD
|
May 17, 1990 |
INCOME TAX OFFICER Vs. J K K TEXTILE PROCESSING MILLS
|
July 23, 1990 |
INCOME TAX OFFICER Vs. COIMBATORE ROLLER FLOUR MILLS P LTD
|
August 27, 1990 |
INCOME TAX OFFICER Vs. R B CHY RUCHI RAM KHATTAR AND SONS
|
October 10, 1990 |
INCOME TAX OFFICER Vs. GEMINI PICTURES CIRCUIT P LTD
|
March 16, 1990 |
INCOME TAX OFFICER Vs. DHARAM PAL SINGH HUF
|
November 26, 1990 |
INCOME TAX OFFICER Vs. LILASONS BREWERIES P LTD
|
July 23, 1990 |
INCOME TAX OFFICER Vs. DAVINDER ARORA
|
August 22, 1990 |
INCOME TAX OFFICER Vs. MANGAL METAL INDUSTRIES
|
October 4, 1990 |
INCOME TAX OFFICER Vs. JOTUMAL T THAWANI
|
December 17, 1990 |
INDUMATI CHIMANLAL Vs. INCOME TAX OFFICER
|
April 9, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. GUJARAT GLASS P LTD
|
October 16, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. MADHUSUDAN VEGETABLE PRODUCTS CO LTD
|
January 12, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. VARISTHA UDYOG LTD
|
April 30, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. KEGG FARMS
|
September 3, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. CEMENT DISTRIBUTORS LTD
|
November 19, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN ALUMINIUM CABLES LTD
|
December 3, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. HAR PARSHAD AND CO LTD
|
December 27, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. UNIVERSAL STEEL ALLOYS LTD
|
November 22, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. MAHALAKSHMI SUGAR MILLS CO LTD
|
November 30, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. BARMALT INDIA P LTD
|
November 7, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. TATA PRESS LTD
|
September 22, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. DAIMLER BENZ AG
|
October 30, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. HINDUSTAN CONSTRUCTION CO LTD
|
December 13, 1990 |
INSPECTING ASSISTANT COMMISSIONER Vs. HANUMAN TUBE WELL CO
|
November 30, 1990 |
INVESTMENT TRUST OF INDIA LTD Vs. INCOME TAX OFFICER
|
December 24, 1990 |
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER
|
December 12, 1990 |
J V GUPTA AND SONS Vs. INCOME TAX OFFICER
|
October 12, 1990 |
JABBARMAL DUGAR Vs. INCOME TAX OFFICER
|
February 15, 1990 |
JAI SHARDA RICE MILLS Vs. INCOME TAX OFFICER
|
October 1, 1990 |
JALAN TIMBERS Vs. INCOME TAX OFFICER
|
August 17, 1990 |
JAYANIKUMAR V THAKKAR Vs. INCOME TAX OFFICER
|
August 8, 1990 |
JERBANOO N WADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 21, 1990 |
JHALANI TOOLS I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 20, 1990 |
JIMMY S LAWYER Vs. FIRST INCOME TAX OFFICER
|
August 13, 1990 |
JITAJI CHUNNILAL Vs. INCOME TAX OFFICER
|
May 30, 1990 |
JUSTICE S P GOYAL Vs. INCOME TAX OFFICER
|
February 28, 1990 |
K BEEPATHUMMA Vs. GIFT TAX OFFICER
|
August 28, 1990 |
K C P LTD Vs. INCOME TAX OFFICER
|
June 29, 1990 |
K C P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
May 3, 1990 |
K G KHOSLA COMPRESSORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 30, 1990 |
K MOIDU Vs. WEALTH TAX OFFICER
|
October 11, 1990 |
K RAY Vs. INCOME TAX OFFICER
|
July 9, 1990 |
K S GURUMURTHY Vs. INCOME TAX OFFICER
|
August 30, 1990 |
K V SOMASUNDARAM CHETTIAR AND SONS Vs. INCOME TAX OFFICER
|
January 16, 1990 |
KA KROM RAPSANG Vs. WEALTH TAX OFFICER
|
March 29, 1990 |
KALYANI SUNDARAM Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 14, 1990 |
KAMLA DEVI BISHNOI Vs. INCOME TAX OFFICER
|
December 31, 1990 |
KESHAVLAL CHHABABHAI PATEL Vs. INCOME TAX OFFICER
|
July 31, 1990 |
KESHAVLAL JAWAHARLAL ENTERPRISES Vs. SECOND INCOME TAX OFFICER
|
July 24, 1990 |
KIRAN TOBACCO PRODUCTS P LTD Vs. FIRST INCOME TAX OFFICER
|
October 24, 1990 |
KISHAN LAL Vs. INCOME TAX OFFICER
|
May 7, 1990 |
KISHORE KUMAR GANGULY Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 5, 1990 |
M B MARFATIA EXECUTOR OF THE ESTATE OF LATE SHRI G K VYAS Vs. WEALTH TAX OFFICER
|
February 5, 1990 |
M CT M CHIDAMBARAM CHETTIAR FOUNDATION Vs. INCOME TAX OFFICER
|
June 21, 1990 |
M K KUPPURAJ Vs. ASSISTANT COMMISSIONER OF GIFT TAX
|
June 4, 1990 |
M M MARICAN TRUST Vs. WEALTH TAX OFFICER
|
May 5, 1990 |
M S P RAJAH HUF Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
April 19, 1990 |
M VEDACHALA MUDALIAR AND CO Vs. INCOME TAX OFFICER
|
December 17, 1990 |
MAHABIR PRASAD KEDIA Vs. INCOME TAX OFFICER
|
November 6, 1990 |
MAHALAKSHMI JEWELLERY HOUSE Vs. INCOME TAX OFFICER
|
October 5, 1990 |
MAHESH KR SAHARIA Vs. WEALTH TAX OFFICER
|
October 8, 1990 |
MAHINDRA CO LTD Vs. INCOME TAX OFFICER
|
November 20, 1990 |
MAJOR D M PURANDARE Vs. INCOME TAX OFFICER
|
January 29, 1990 |
MANOHAR LAL MUNSHI LAL Vs. INCOME TAX OFFICER
|
May 16, 1990 |
MANOHARLAL Vs. INCOME TAX OFFICER
|
December 5, 1990 |
MARCHON TEXTILE IND P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 1990 |
MARINE ENGG SERVICES P LTD Vs. INCOME TAX OFFICER
|
April 26, 1990 |
MEENAKSHI ACHI TRUST Vs. WEALTH TAX OFFICER
|
August 31, 1990 |
MEENAKSHI KHOSLA Vs. INCOME TAX OFFICER
|
October 1, 1990 |
MEGHRAJ JESRAJ Vs. INCOME TAX OFFICER
|
April 20, 1990 |
MENON AND MENON P LTD Vs. INCOME TAX OFFICER
|
October 16, 1990 |
MERIND LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 7, 1990 |
MODERN TYRE MOULDS INDIA P LTD Vs. INCOME TAX OFFICER
|
June 1, 1990 |
MOHTA ISPAT LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 20, 1990 |
MORVI HOROLOGICAL INDUSTRIES Vs. INCOME TAX OFFICER
|
September 7, 1990 |
N C J JOHN Vs. INCOME TAX OFFICER
|
October 12, 1990 |
NAGARDAS M SHAH Vs. INCOME TAX OFFICER
|
January 22, 1990 |
NARANDAS KARSANDAS Vs. INCOME TAX OFFICER
|
August 8, 1990 |
NARBOD CONSTRUCTIONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 7, 1990 |
NARTAN ELECTRICAL INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 1990 |
NATIONAL AGRO SERVICE Vs. INCOME TAX OFFICER
|
July 31, 1990 |
NAVNITLAL SAKARLAL Vs. INCOME TAX OFFICER
|
August 3, 1990 |
NAYNABEN MANSUKHLAL RAICHURA Vs. INCOME TAX OFFICER
|
October 12, 1990 |
NELCO INDIA P LTD Vs. INCOME TAX OFFICER
|
November 6, 1990 |
NIKKA MAL DIAMONDS Vs. INCOME TAX OFFICER
|
March 15, 1990 |
NINTH INCOME TAX OFFICER Vs. V R BENDRE AND CO
|
May 4, 1990 |
OIL AND NATURAL GAS COMMISSION Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 20, 1990 |
OMRAO INDUSTRIAL CORPN P LTD Vs. INCOME TAX OFFICER
|
June 28, 1990 |
ORIENTAL ENTERPRISES Vs. INCOME TAX OFFICER
|
August 27, 1990 |
OUDH SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
February 8, 1990 |
P P CHANDRASEKHARA PAI Vs. INCOME TAX OFFICER
|
November 16, 1990 |
P P CHANDRASEKHARA PAI Vs. WEALTH TAX OFFICER
|
November 20, 1990 |
P P VERMA Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 28, 1990 |
P S B FINANCE INVESTMENT LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 22, 1990 |
PARAMANAND L BAJAJ Vs. INCOME TAX OFFICER
|
August 20, 1990 |
PATEL ENTERPRISERS Vs. INCOME TAX OFFICER
|
July 25, 1990 |
PATEL OIL MILLS Vs. INCOME TAX OFFICER
|
July 3, 1990 |
PATSONS PROPERTIES P LTD Vs. INCOME TAX OFFICER
|
November 15, 1990 |
PHOOL O NAVANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1990 |
PRADEEP NARANG Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 11, 1990 |
PRATAP STEEL ROLLING MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 7, 1990 |
PREM RICE AND GEN MILLS Vs. INCOME TAX OFFICER
|
September 18, 1990 |
PREMIER BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 1990 |
PRITHVI BAVEJA Vs. FIRST WEALTH TAX OFFICER
|
August 10, 1990 |
PRODUCERS UNION LTD Vs. ASSESSING OFFICER
|
March 20, 1990 |
PUROLATOR INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 24, 1990 |
R D RAM NATH AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 28, 1990 |
R K AMBADY Vs. INCOME TAX OFFICER
|
November 6, 1990 |
RAJENDRA B NICHANI Vs. ASSISTANT COMMISSIONER
|
May 7, 1990 |
RAKHEE BENEFICIARY TRUST Vs. FOURTH INCOME TAX OFFICER
|
November 30, 1990 |
RAMNATH EXPORTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 26, 1990 |
RENUSAGAR POWER CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 26, 1990 |
REVA INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
July 18, 1990 |
RIETT BUSCUITS CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 12, 1990 |
RISHI ROOP CHEMICAL CO P LTD Vs. INCOME TAX OFFICER
|
December 10, 1990 |
RUPIN INVESTMENT AND TRADING P LTD Vs. INCOME TAX OFFICER
|
September 14, 1990 |
S KANNAN Vs. INCOME TAX OFFICER
|
April 30, 1990 |
S N PRODUCTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 30, 1990 |
S P RAJAGOPALA IYER Vs. GIFT TAX OFFICER
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May 14, 1990 |
S RADHIKA Vs. INCOME TAX OFFICER
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August 31, 1990 |
S S CONTRACTORS Vs. INCOME TAX OFFICER
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June 29, 1990 |
S SARABJIT SINGH Vs. INCOME TAX OFFICER
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October 25, 1990 |
SANABHAI R DALWADI Vs. INCOME TAX OFFICER
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May 22, 1990 |
SANJIV KUMAR DHANJI Vs. INCOME TAX OFFICER
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May 11, 1990 |
SANTOSH ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 5, 1990 |
SARDAR HARBANS SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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June 27, 1990 |
SAREE CENTRE Vs. INCOME TAX OFFICER
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July 24, 1990 |
SARLADEVI SARABHAI TRUST NO 13 Vs. INCOME TAX OFFICER
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October 11, 1990 |
SATINDER KUMAR JAIN HUF Vs. WEALTH TAX OFFICER
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June 13, 1990 |
SECOND GIFT TAX OFFICER Vs. N PRASANNA
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September 6, 1990 |
SHANKAR NARAYANA CONSTRUCTION CO Vs. FIRST INCOME TAX OFFICER
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November 22, 1990 |
SINGAL DIWAN PROPERTIES P LTD Vs. INCOME TAX OFFICER
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October 10, 1990 |
SIXTH INCOME TAX OFFICER Vs. KUMAR METAL INDUSTRIES
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October 26, 1990 |
SOPHIA FINANCE LTD Vs. INCOME TAX OFFICER
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October 5, 1990 |
SOS CHILDRENS VILLAGE OF INDIA Vs. INCOME TAX OFFICER
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May 31, 1990 |
SRIDEVI PRATAP Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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October 29, 1990 |
STANDARD CHARTERED BANK Vs. INSPECTING ASSISTANT COMMISSIONER
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December 13, 1990 |
STATESMAN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 11, 1990 |
STOCK EXCHANGE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 24, 1990 |
STONECRAFT ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 8, 1990 |
SUTLEJ PALACE AND PICTURES Vs. COMPETENT AUTHORITY IAC
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August 24, 1990 |
T DEVAKI DEVI Vs. WEALTH TAX OFFICER
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March 29, 1990 |
T DEVAKIDEVI Vs. WEALTH TAX OFFICER
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April 9, 1990 |
T S KRISHNAPPA CHETTY Vs. INCOME TAX OFFICER
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March 29, 1990 |
TALAKSHI LALJI AND CO Vs. INCOME TAX OFFICER
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May 3, 1990 |
TAMILNADU TRANSPORT DEV FINANCE CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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May 17, 1990 |
THIRD INCOME TAX OFFICER Vs. GREENLINE MOTORS
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October 10, 1990 |
TIN BOX CO Vs. INCOME TAX OFFICER
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October 11, 1990 |
TIRUPATI CONSTRUCTION CO Vs. INCOME TAX OFFICER
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September 4, 1990 |
TRAVANCORE TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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October 24, 1990 |
TRISHLA JAIN Vs. DY COMMISSIONER OF INCOME TAX
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August 3, 1990 |
TRUPTI INVESTMENTS CO Vs. INCOME TAX OFFICER
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July 27, 1990 |
TRUSTEES OF BHANDARI BALWEERCHAND PRATAPCHAND MEMORIAL RESEARCH FOUNDATION Vs. FIRST INCOME TAX OFFICER
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November 17, 1990 |
TUBE INVESTMENTS OF INDIA LTD Vs. WEALTH TAX OFFICER
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May 30, 1990 |
UBS PUBLISHERS DISTRIBUTORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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December 11, 1990 |
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. INCOME TAX OFFICER
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July 25, 1990 |
UNITEX PRODUCTS LTD Vs. INCOME TAX OFFICER
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July 31, 1990 |
V M DUJODWALA Vs. INCOME TAX OFFICER
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October 1, 1990 |
V P GOPINATHAN Vs. INCOME TAX OFFICER
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July 26, 1990 |
V RAMCHANDRA RAO Vs. INCOME TAX OFFICER
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January 17, 1990 |
VOLTAS LTD Vs. FIRST INCOME TAX OFFICER
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April 30, 1990 |
WALAITI RAM GUPTA CO Vs. INCOME TAX OFFICER
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March 20, 1990 |
WEALTH TAX OFFICER Vs. ESTATE OF LATE BALABHAI DAMODARDAS
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February 9, 1990 |
WEALTH TAX OFFICER Vs. JERU M CONTRACTOR
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March 16, 1990 |
WEALTH TAX OFFICER Vs. N RAJAMMAL
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December 17, 1990 |
WEALTH TAX OFFICER Vs. N THEIVAJOTHI AMMAL
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July 11, 1990 |
WEALTH TAX OFFICER Vs. C D R LAXMIDEVI OF GONDAL
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January 18, 1990 |
WEALTH TAX OFFICER Vs. TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST
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June 12, 1990 |
WOULD BE WIFE OF T SENTHIL KUMARAN Vs. INCOME TAX OFFICER
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December 31, 1990 |
ZUBEDA BEGUM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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January 16, 1990 |