A M MOOSA Vs. WEALTH TAX OFFICER
|
September 30, 1988 |
ABDULGAFAR A MANIYAR Vs. FIRST GIFT TAX OFFICER
|
December 19, 1988 |
AEROPLANE SHOE FACTORY Vs. INCOME TAX OFFICER
|
August 3, 1988 |
AGNEL CHARITIES Vs. INCOME TAX OFFICER
|
March 10, 1988 |
ARSH INDUSTRIALS AND INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
September 9, 1988 |
ARTOS BREWERIES LTD Vs. INCOME TAX OFFICER
|
October 31, 1988 |
ASPINWALL AND CO LTD Vs. INCOME TAX OFFICER
|
October 6, 1988 |
ASSOCIATED CAPSULES P LTD Vs. INCOME TAX OFFICER
|
July 18, 1988 |
B RAMASWAMY HUF Vs. INCOME TAX OFFICER
|
September 30, 1988 |
BORHAT TEA CO LTD Vs. INCOME TAX OFFICER
|
June 3, 1988 |
BRIG SUKHJIT SINGH Vs. WEALTH TAX OFFICER
|
March 8, 1988 |
CAPT A L KAPOOR Vs. FIRST INCOME TAX OFFICER
|
March 25, 1988 |
CHANDA DEVI SARAF Vs. INCOME TAX OFFICER
|
December 26, 1988 |
CHANDER BALA MODI Vs. INCOME TAX OFFICER
|
March 16, 1988 |
CHANDRAKANTA JHAVAR Vs. INCOME TAX OFFICER
|
December 22, 1988 |
CHANDRU L RAHEJA Vs. THIRD INCOME TAX OFFICER
|
February 15, 1988 |
CHUNILAL PRANJIVANDAS AND CO Vs. SECOND INCOME TAX OFFICER
|
October 13, 1988 |
COMMISSIONER OF INCOME TAX Vs. PURE DRINKS NEW DELHI LTD
|
June 8, 1988 |
COMMISSIONER OF WEALTH TAX Vs. KRISHAN KUMAR AGARWAL
|
August 26, 1988 |
D C GANDHI ASSOCIATES Vs. INCOME TAX OFFICER
|
August 12, 1988 |
D D KOCHHAR AND SONS Vs. INCOME TAX OFFICER
|
March 30, 1988 |
D H JOSHI Vs. INCOME TAX OFFICER
|
December 12, 1988 |
D S BUILDERS Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 30, 1988 |
DALMIA AGENCIES LTD Vs. INCOME TAX OFFICER
|
April 22, 1988 |
DANA CORPN Vs. INCOME TAX OFFICER
|
April 8, 1988 |
DANDELI FERRO ALLOYS P LTD Vs. INCOME TAX OFFICER
|
May 16, 1988 |
DCM LTD Vs. INCOME TAX OFFICER
|
October 11, 1988 |
DEEPAK NITRITE LTD Vs. INCOME TAX OFFICER
|
August 23, 1988 |
DIXILYN FIELD INTERNATIONAL DRILLING CO Vs. INCOME TAX OFFICER
|
March 22, 1988 |
DRILL ROCK ENGG CO P LTD Vs. INCOME TAX OFFICER
|
April 29, 1988 |
ELCHEM SALES CORPN P LTD Vs. INCOME TAX OFFICER
|
February 9, 1988 |
ESTATE OF LATE SHRI K N KAULA Vs. APPELLATE CONTROLLER OF ESTATE DUTY
|
March 25, 1988 |
EXECUTORS OF THE ESTATE OF LATE D S MISTRY Vs. SECOND INCOME TAX OFFICER
|
March 29, 1988 |
EXECUTORS TO THE ESTATE OF LATE SMT SHRIMATIBEN P HUTHEESING Vs. INCOME TAX OFFICER
|
February 19, 1988 |
F HOFFMAN LA ROCHE AND CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 20, 1988 |
FEDDERS LLOYD CORPN P LTD Vs. INCOME TAX OFFICER
|
March 25, 1988 |
FIRST INCOME TAX OFFICER Vs. V J PAYMASTER
|
February 9, 1988 |
G R VISWANATH Vs. FIFTH INCOME TAX OFFICER
|
October 17, 1988 |
GEORGE WILLIAMSON ASSAM LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 29, 1988 |
GIFT TAX OFFICER Vs. K B B SUBUDHI
|
July 29, 1988 |
GIFT TAX OFFICER Vs. SARABHAI MANAGEMENT CORPN LTD
|
September 6, 1988 |
GIFT TAX OFFICER Vs. NANDKISHORE SAKARLAL HUF
|
May 10, 1988 |
GIFT TAX OFFICER Vs. GAUTAM SARABHAI LTD
|
July 20, 1988 |
GOBIND RAM SETHI Vs. GIFT TAX OFFICER
|
June 30, 1988 |
GODORE TOOLS INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 25, 1988 |
GOLCHA PROPERTIES P LTD Vs. INCOME TAX OFFICER
|
June 14, 1988 |
GOPI DEVI Vs. INCOME TAX OFFICER
|
February 29, 1988 |
GOYAL TRADING CO Vs. INCOME TAX OFFICER
|
June 20, 1988 |
GREEN CARRIERS AND CONTRACTORS DELHI P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 19, 1988 |
GUJARAT STATE FERTILIZERS CO LTD Vs. INCOME TAX OFFICER
|
February 18, 1988 |
H H RAHDADI SMT BADAN KANWAR MEDICAL TRUST Vs. WEALTH TAX OFFICER
|
May 23, 1988 |
H H SHRI SHIVENDRASINHJI B GOHIL Vs. WEALTH TAX OFFICER
|
January 15, 1988 |
H S SHIVARUDRAPPA Vs. FIFTH INCOME TAX OFFICER
|
February 11, 1988 |
HINDUSTAN COMMERCIAL CORPN Vs. SECOND INCOME TAX OFFICER
|
September 16, 1988 |
HINDUSTAN MARKETING AND ADVERTISING CO LTD Vs. INCOME TAX OFFICER
|
June 30, 1988 |
HINDUSTHAN WELFARE TRUST Vs. INCOME TAX OFFICER
|
April 28, 1988 |
IBM WORLD TRADE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 28, 1988 |
INCOME TAX OFFICER Vs. DHRANGADHRA CHEMICAL WORKS P LTD
|
July 27, 1988 |
INCOME TAX OFFICER Vs. TARLOCK SINGH AND SONS
|
April 29, 1988 |
INCOME TAX OFFICER Vs. ISPAT UDYOG
|
September 12, 1988 |
INCOME TAX OFFICER Vs. GURU NANAK VIDYA BHANDAR TRUST
|
May 23, 1988 |
INCOME TAX OFFICER Vs. EMCO TRANSFORMERS LTD
|
December 30, 1988 |
INCOME TAX OFFICER Vs. SANAK STEEL TUBES P LTD
|
April 25, 1988 |
INCOME TAX OFFICER Vs. VISAKHAPATNAM DISTRICT MILK PRODUCERS CO OP UNION LTD
|
December 25, 1988 |
INCOME TAX OFFICER Vs. GULAB RAI GOVIND PRASAD
|
January 29, 1988 |
INCOME TAX OFFICER Vs. R B G M MODI AND BROS P LTD
|
July 6, 1988 |
INCOME TAX OFFICER Vs. PHILIPS PETROLEUM CO
|
March 22, 1988 |
INCOME TAX OFFICER Vs. MOTI RAM SUBHASH CHAND JAIN
|
March 9, 1988 |
INCOME TAX OFFICER Vs. HYDERABAD INDUSTRIES LTD
|
August 4, 1988 |
INCOME TAX OFFICER Vs. GOKUL GAS P LTD
|
April 29, 1988 |
INCOME TAX OFFICER Vs. JUPUDI PARTHASARATHY
|
June 13, 1988 |
INCOME TAX OFFICER Vs. TAXPRINT ENGINEERS P LTD
|
September 1, 1988 |
INCOME TAX OFFICER Vs. DEEPAK FAMILY TRUST NO 1
|
June 15, 1988 |
INCOME TAX OFFICER Vs. KANCHANLAL MANCHHARAM
|
June 18, 1988 |
INCOME TAX OFFICER Vs. BAKUL CASHEW CO
|
June 6, 1988 |
INCOME TAX OFFICER Vs. NAGARDAS JASHRAJ
|
July 12, 1988 |
INCOME TAX OFFICER Vs. DECCAN GYMKHANA
|
February 10, 1988 |
INCOME TAX OFFICER Vs. BHOJRAJ CHARITABLE TRUST
|
July 13, 1988 |
INCOME TAX OFFICER Vs. SHILPI ADVERTISING LTD
|
May 30, 1988 |
INCOME TAX OFFICER Vs. GLACIER INVESTMENTS CO
|
September 6, 1988 |
INCOME TAX OFFICER Vs. JANAK STEEL TUBES P LTD
|
March 15, 1988 |
INCOME TAX OFFICER Vs. RANGRAJ KESHRIMAL
|
January 28, 1988 |
INCOME TAX OFFICER Vs. MRS SUNITA KUMAR
|
May 6, 1988 |
INCOME TAX OFFICER Vs. SETH GANGAJAL JALURAM CHARITY TRUST
|
April 20, 1988 |
INCOME TAX OFFICER Vs. MANI BHAI AND BROS
|
March 21, 1988 |
INCOME TAX OFFICER Vs. SUNIL KRISHNA GANGULY
|
March 10, 1988 |
INCOME TAX OFFICER Vs. KISHORE CHAND AND SONS
|
May 27, 1988 |
INCOME TAX OFFICER Vs. T K SANUKI
|
July 11, 1988 |
INCOME TAX OFFICER Vs. UDUPI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
|
March 8, 1988 |
INDIAN INDUSTRIAL TRADERS AND DEALERS LTD Vs. INCOME TAX OFFICER
|
December 9, 1988 |
INDOCEAN ENGINEERS P LTD Vs. INCOME TAX OFFICER
|
March 23, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. S CHARANJIT SINGH
|
September 29, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. VAZIR SULTAN TOBACCO CO LTD
|
July 29, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. COROMANDAL FERTILIZERS LTD
|
November 30, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB NATIONAL BANK
|
October 6, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. DHAMPUR SUGAR MILLS LTD
|
July 29, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. MRS SAKINA
|
March 10, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. RENUSAGAR POWER CO
|
January 28, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. MECON INDIA LTD
|
February 18, 1988 |
INSPECTING ASSISTANT COMMISSIONER Vs. TRIGON METAL SECTIONS
|
January 8, 1988 |
INTRAVEN PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER
|
November 28, 1988 |
ISHRAT INDUSTRIES Vs. INCOME TAX OFFICER
|
July 19, 1988 |
ISLAND SEA FOODS P LTD Vs. INCOME TAX OFFICER
|
February 15, 1988 |
ISPAT PROJECTS LTD Vs. INCOME TAX OFFICER
|
January 15, 1988 |
JAHANGANJ COLD STORAGE Vs. INCOME TAX OFFICER
|
January 18, 1988 |
JAMMU AND KASHMIR INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
April 27, 1988 |
JAMNALAL SONS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 16, 1988 |
K G KHOSLA Vs. WEALTH TAX OFFICER
|
November 25, 1988 |
KALINDI INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
February 5, 1988 |
KELVINATOR OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 29, 1988 |
KISHANCHAND J BHAVNANI HUF Vs. WEALTH TAX OFFICER
|
August 29, 1988 |
KOLLIPARA SUBBA RAO Vs. INCOME TAX OFFICER
|
April 29, 1988 |
KUSUM PRODUCTS LTD Vs. INCOME TAX OFFICER
|
December 29, 1988 |
LATA MANGESHKAR Vs. FIRST WEALTH TAX OFFICER
|
September 7, 1988 |
M S PATWARDHAN Vs. FIFTH INCOME TAX OFFICER
|
February 16, 1988 |
MAHENDRA FINANCIAL CORPN Vs. INCOME TAX OFFICER
|
November 30, 1988 |
MAMAN CHAND RAMJI DAS Vs. INCOME TAX OFFICER
|
August 3, 1988 |
MD UMAR Vs. INCOME TAX OFFICER
|
February 11, 1988 |
MEGHALAYA ROAD CARRIERS Vs. INCOME TAX OFFICER
|
June 14, 1988 |
MILESTONE TYRES P LTD Vs. INCOME TAX OFFICER
|
July 29, 1988 |
MITCO FABRICATION CONSULTANTS P LTD Vs. INCOME TAX OFFICER
|
February 12, 1988 |
MODIPON LTD Vs. INCOME TAX OFFICER
|
April 29, 1988 |
MOLLETI RAMASWAMY Vs. INCOME TAX OFFICER
|
February 8, 1988 |
MOTILAL CHHADAMI LAL JAIN HUF Vs. WEALTH TAX OFFICER
|
April 21, 1988 |
N V PANDURANGAYYA Vs. INCOME TAX OFFICER
|
August 19, 1988 |
NAVA BHARAT FERRO ALLOYS Vs. INCOME TAX OFFICER
|
December 30, 1988 |
NAVINBHAI M PATEL Vs. INCOME TAX OFFICER
|
February 11, 1988 |
NIRMAL MEHRA Vs. INCOME TAX OFFICER
|
February 24, 1988 |
OMPRAKASH Vs. GIFT TAX OFFICER
|
August 22, 1988 |
P S Vs. RASQUINHA V INCOME TAX OFFICER
|
October 18, 1988 |
P S SARINE Vs. WEALTH TAX OFFICER
|
March 15, 1988 |
PANKAJ KUMAR MEHTA Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 29, 1988 |
PAY AND ACCOUNTS OFFICER EW Vs. INCOME TAX OFFICER
|
July 14, 1988 |
PRADEEP AND CO Vs. INCOME TAX OFFICER
|
April 28, 1988 |
PRAKASH CHAND NAHATA Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 11, 1988 |
PRAKASH TALKIES P LTD Vs. FIRST WEALTH TAX OFFICER
|
June 24, 1988 |
PRATAP SINGH Vs. INCOME TAX OFFICER
|
April 29, 1988 |
PREM CHAND GOEL Vs. GIFT TAX OFFICER
|
April 13, 1988 |
PREMLA VOHRA Vs. INCOME TAX OFFICER
|
March 11, 1988 |
PRESTOLITE OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1988 |
R S REKHCHAND MOHOTA AND SONS Vs. FIRST INCOME TAX OFFICER
|
February 29, 1988 |
RADHABEN P ZAVERI Vs. INCOME TAX OFFICER
|
April 26, 1988 |
RAJ TRADING CO Vs. INCOME TAX OFFICER
|
May 16, 1988 |
RAJENDRA AUTOMOBILES Vs. INCOME TAX OFFICER
|
February 17, 1988 |
RAJESH CORPN Vs. INCOME TAX OFFICER
|
April 12, 1988 |
RAJESWARI EXPORT HOUSE Vs. INCOME TAX OFFICER
|
January 29, 1988 |
RAJJAN LAL MISRA Vs. INCOME TAX OFFICER
|
January 15, 1988 |
RAMA TRADERS Vs. FIRST INCOME TAX OFFICER
|
February 18, 1988 |
RAMESH PERSHAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 29, 1988 |
RANBIR RAJ KAPOOR Vs. INCOME TAX OFFICER
|
January 8, 1988 |
RANBIR RAJKAPOR Vs. WEALTH TAX OFFICER
|
February 9, 1988 |
ROLLATAINERS LTD Vs. INCOME TAX OFFICER
|
April 12, 1988 |
S S FILMS Vs. INCOME TAX OFFICER
|
November 25, 1988 |
S U PUMPS P LTD Vs. INCOME TAX OFFICER
|
January 14, 1988 |
S V DHANWATAY Vs. WEALTH TAX OFFICER
|
December 5, 1988 |
S V LIMAYE Vs. FOURTH INCOME TAX OFFICER
|
August 25, 1988 |
SAMIR DIAMONDS EXPORTS P LTD Vs. INCOME TAX OFFICER
|
January 4, 1988 |
SHAM DASS INDER RAJ Vs. INCOME TAX OFFICER
|
March 30, 1988 |
SHAPOORJI AND CO RAJKOT P LTD Vs. INCOME TAX OFFICER
|
May 20, 1988 |
SHISHIRKUMAR BAJAJ Vs. FIRST WEALTH TAX OFFICER
|
April 18, 1988 |
SHRIRAM SMARAK NIDHI Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 15, 1988 |
SINGH POULTRY P LTD Vs. INCOME TAX OFFICER
|
May 31, 1988 |
SIS RAM SHARMA AND CO Vs. INCOME TAX OFFICER
|
March 15, 1988 |
SOM BHOPAL Vs. INCOME TAX OFFICER
|
November 28, 1988 |
SREE BALAJI ESTATES Vs. INCOME TAX OFFICER
|
December 20, 1988 |
SRI BALAJI AND CO Vs. EIGHTH INCOME TAX OFFICER
|
October 12, 1988 |
SRI GOPAL CO Vs. INCOME TAX OFFICER
|
February 23, 1988 |
SRI HAR SARUP COLD STORAGE AND GENERAL MILLS Vs. INCOME TAX OFFICER
|
May 27, 1988 |
SRI RANGANATHA ENTERPRISES Vs. INCOME TAX OFFICER
|
September 23, 1988 |
STATESMAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 5, 1988 |
SUBARNA PLANTATION AND TRADING CO LTD Vs. INCOME TAX OFFICER
|
June 7, 1988 |
T RAJA RAMA MOHANA RAO Vs. INCOME TAX OFFICER
|
July 29, 1988 |
TENTH INCOME TAX OFFICER Vs. B C DESHPANDE
|
January 4, 1988 |
THIRD INCOME TAX OFFICER Vs. FAVOURITE BOOK CLOTH AND PAPER MART
|
January 12, 1988 |
TOOLSIDASS JEWRAJ Vs. INCOME TAX OFFICER
|
March 10, 1988 |
TORSION PRODUCTS LTD Vs. INCOME TAX OFFICER
|
March 30, 1988 |
U P ELECTRONICS CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 17, 1988 |
UPASANA HOSPITAL AND NURSING HOME Vs. INCOME TAX OFFICER
|
July 27, 1988 |
V RATNA Vs. NINTH INCOME TAX OFFICER
|
December 30, 1988 |
VASANTIKABEN J DAVE Vs. INCOME TAX OFFICER
|
June 13, 1988 |
VIJAYA ENTERPRISES Vs. INCOME TAX OFFICER
|
April 27, 1988 |
VINOD GOEL Vs. INCOME TAX OFFICER
|
July 27, 1988 |
WEALTH TAX OFFICER Vs. KAUSHALYA RANI
|
July 26, 1988 |
WEALTH TAX OFFICER Vs. ABDUL MALIK
|
June 6, 1988 |
WEALTH TAX OFFICER Vs. V K BUTY
|
April 5, 1988 |
WEALTH TAX OFFICER Vs. DHANNI DEVI DUGGAR
|
April 5, 1988 |
WEALTH TAX OFFICER Vs. RANJIT SINGH
|
January 4, 1988 |
WEALTH TAX OFFICER Vs. M L MALHOTRA
|
May 10, 1988 |
WEALTH TAX OFFICER Vs. SHRIMANT F P GAEKWAD
|
March 15, 1988 |
WEALTH TAX OFFICER Vs. CHANDRAKANT MANSUKHLAL
|
April 8, 1988 |
WEALTH TAX OFFICER Vs. KANTILAL GULABCHAND SHAH
|
January 27, 1988 |
WEALTH TAX OFFICER Vs. TEJ PARTAP SINGH
|
July 21, 1988 |
WEALTH TAX OFFICER Vs. CHINUBHAI LALLUBHAI HUF
|
May 13, 1988 |
WEALTH TAX OFFICER Vs. ANIK PAL CHOWDHURY
|
February 19, 1988 |