REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GOMES Vs. FIFTH WEALTH TAX OFFICER	October 19, 1987
A H BHIWANDIWALLA Vs. INSPECTING ASSISTANT COMMISSIONER	December 1, 1987
A K MUKHERJEE Vs. WEALTH TAX OFFICER	January 28, 1987
A R ABU BAKER Vs. WEALTH TAX OFFICER	November 9, 1987
A R CHADHA Vs. COMMISSIONER OF WEALTH TAX	March 2, 1987
ADITYA MINERALS P LTD Vs. INCOME TAX OFFICER	August 24, 1987
AGRO EXPORTS LTD Vs. INCOME TAX OFFICER	September 28, 1987
AHMEDABAD KAISER I HIND MILLS CO LTD Vs. INCOME TAX OFFICER	November 13, 1987
ALTAF V ISANI Vs. THIRD GIFT TAX OFFICER	March 3, 1987
AMRUTLAL MULJIBHAI Vs. WEALTH TAX OFFICER	March 13, 1987
ANA MARIA CARDOZO Vs. THIRD WEALTH TAX OFFICER	March 2, 1987
APEEJAY EDUCATION TRUST Vs. INCOME TAX OFFICER	November 12, 1987
APPOLLO TUBES LTD Vs. INCOME TAX OFFICER	September 24, 1987
ARUN SHOURIE Vs. INCOME TAX OFFICER	August 21, 1987
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. LATE SHRI J P SRIVASTAVA	August 25, 1987
ASSOCIATED ENGG CONSTRUCTION CO Vs. FOURTH INCOME TAX OFFICER	November 6, 1987
ATAM PRAKASH AND SONS HUF Vs. INCOME TAX OFFICER	September 22, 1987
B N GEETHA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 15, 1987
B RAMACHANDRA REDDY Vs. INCOME TAX OFFICER	May 25, 1987
BANGARU MANIKYAM Vs. INCOME TAX OFFICER	February 27, 1987
BARKHA INVESTMENTS AND TRADING CO PVT LTD Vs. INCOME TAX OFFICER	October 7, 1987
BASTI SUGAR MILLS CO LTD Vs. INCOME TAX OFFICER	April 23, 1987
BENGAL TAR PRODUCTS Vs. INCOME TAX OFFICER	July 31, 1987
BENI PRASAD SIDH GOPAL Vs. INCOME TAX OFFICER	August 7, 1987
BHARAT COMMERCE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER	July 17, 1987
BHARAT GENERAL AND TEXTILE INDUSTRIES LTD Vs. INCOME TAX OFFICER	December 28, 1987
BHARAT VIJAY MILLS LTD Vs. INCOME TAX OFFICER	February 2, 1987
BHAVANA N NANAVATY Vs. GIFT TAX OFFICER	December 15, 1987
BISHAMBER SAHAI ROORKEE Vs. INCOME TAX OFFICER	February 27, 1987
BRONEY A FERNS Vs. GIFT TAX OFFICER	April 3, 1987
C KRISHNA RAO Vs. INCOME TAX OFFICER	April 27, 1987
C V VIVEKANAND Vs. INCOME TAX OFFICER	May 15, 1987
CALICUT TRADING CO Vs. INCOME TAX OFFICER	August 19, 1987
CHAMPUBAI D KHATAU Vs. FOURTH WEALTH TAX OFFICER	January 7, 1987
CHANDRABAI NAIR Vs. SEVENTH WEALTH TAX OFFICER	February 20, 1987
CHEEMAKURTHI SRI KRISHNAMOHANA RAO Vs. INCOME TAX OFFICER	November 30, 1987
CHOITHRAM G ASRANI Vs. INCOME TAX OFFICER	March 12, 1987
COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES AND INDUSTRIES P LTD	December 23, 1987
COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD	November 23, 1987
COMMISSIONER OF INCOME TAX Vs. D M K S MAINTENANCE TRUST	August 7, 1987
COMMISSIONER OF INCOME TAX Vs. M P SUGAR MILL CO P LTD	May 25, 1987
COMMISSIONER OF INCOME TAX Vs. ANGOORI DEVI SHER SINGH	May 26, 1987
COMMISSIONER OF INCOME TAX Vs. KATARIA TRANSPORT CO	October 15, 1987
COMMISSIONER OF WEALTH TAX Vs. SHYAM MOHAN RAWAT	September 29, 1987
COMMISSIONER OF WEALTH TAX Vs. RAM PERSHAD AND SONS	October 15, 1987
COMMISSIONER OF WEALTH TAX Vs. JAGMOHAN SINGH KOCHHAR	October 16, 1987
CONTINENTAL FILMS Vs. INCOME TAX OFFICER	October 27, 1987
CONTROLLER OF ESTATE DUTY Vs. VIPIN K NAGORI	September 24, 1987
D B MALHOTRA Vs. INCOME TAX OFFICER	June 30, 1987
D RAJESHKUMAR AND CO Vs. INCOME TAX OFFICER	March 31, 1987
DALMIA DAIRY INDUSTRIES LTD Vs. INCOME TAX OFFICER	April 30, 1987
DARA B MISTRY Vs. THIRD ASSISTANT CONTROLLER OF ESTATE DUTY	March 6, 1987
DARSHAN INVESTMENTS P LTD Vs. THIRD INCOME TAX OFFICER	December 31, 1987
DASHRATLAL C SHAH Vs. INCOME TAX OFFICER	December 11, 1987
DAVID SHRIEVES Vs. INCOME TAX OFFICER	March 13, 1987
DECCAN CONDUCTORS P LTD Vs. INCOME TAX OFFICER	April 22, 1987
DEEPAK A SHETH Vs. WEALTH TAX OFFICER	November 19, 1987
DELTON SALES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 9, 1987
DENA BANK Vs. INSPECTING ASSISTANT COMMISSIONER	November 19, 1987
DETECTIVE DEVICES P LTD Vs. INCOME TAX OFFICER	April 23, 1987
DEVIDAYAL SALES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 28, 1987
DHANRAJ AND SONS Vs. INCOME TAX OFFICER	February 4, 1987
DHARMENDRA PRASAD SINGH Vs. WEALTH TAX OFFICER	March 27, 1987
DHIRAJLAL MORARJI HUF Vs. FIRST INCOME TAX OFFICER	September 28, 1987
ECHJAY INDUSTRIES P LTD Vs. SECOND INCOME TAX OFFICER	December 1, 1987
ELECTRA JAIPUR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 15, 1987
ELEMECH INDUSTRIAL CONSTRUCTIONS Vs. INCOME TAX OFFICER	November 13, 1987
ELEVENTH WEALTH TAX OFFICER Vs. RAMABEN H THAKKAR	January 9, 1987
ENTERTAINMENT ELECTRONICS P LTD Vs. INCOME TAX OFFICER	September 23, 1987
ERACH S MEHTA Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY	February 23, 1987
ESCORTS FOUNDERS WELFARE TRUST Vs. INSPECTING ASSISTANT COMMISSIONER	January 9, 1987
EVES APPAREL Vs. FIRST INCOME TAX OFFICER	January 30, 1987
EXECUTORS AND TRUSTEES OF THE ESTATE OF LATE SHRI R G SARAIYA Vs. SECOND WEALTH TAX OFFICER	August 19, 1987
FAIRDEAL INVESTMENTS Vs. INCOME TAX OFFICER	October 5, 1987
FIFTEENTH WEALTH TAX OFFICER Vs. RAMGOPAL GANPATRAI HUF	February 18, 1987
FIFTH INCOME TAX OFFICER Vs. HASTIMAL MADANRAJ AND CO	August 13, 1987
FIFTH INCOME TAX OFFICER Vs. D M C C EMPLOYEES MEDICAL AID TRUST	April 21, 1987
FIFTH WEALTH TAX OFFICER Vs. VISHWANATH MITTAL	January 30, 1987
FIFTH WEALTH TAX OFFICER Vs. P D STORE	April 10, 1987
FIRST INCOME TAX OFFICER Vs. GOGTE SALT AND CHEMICALS	April 16, 1987
FIRST INCOME TAX OFFICER Vs. RAJDHANI	October 13, 1987
FIRST INCOME TAX OFFICER Vs. P B HINGWAY	May 27, 1987
FIRST INCOME TAX OFFICER Vs. KOLHAPUR OXYGEN AND ACETYLENE P LTD	March 2, 1987
FIRST WEALTH TAX OFFICER Vs. OMPRAKASH T AGGARWAL	January 19, 1987
FLORES GUNTHER Vs. INCOME TAX OFFICER	April 30, 1987
FOODS FATS AND FERTILISERS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 28, 1987
FOURTH WEALTH TAX OFFICER Vs. SRI M V PATEL	January 28, 1987
GEO SEA FOODS Vs. INCOME TAX OFFICER	September 9, 1987
GHAI LAMBA CATERING CONSULTANTS Vs. INCOME TAX OFFICER	June 29, 1987
GIFT TAX OFFICER Vs. NEELA RAJESH SHAH	February 23, 1987
GIFT TAX OFFICER Vs. K V JOSEPH	May 8, 1987
GIFT TAX OFFICER Vs. M HYMAVATHAMMA	December 29, 1987
GIRDHARILAL R SONI Vs. SIXTH INCOME TAX OFFICER	January 7, 1987
GOEL BOOK DEPOT Vs. INCOME TAX OFFICER	October 21, 1987
GOETZE INDIA LTD Vs. INCOME TAX OFFICER	May 20, 1987
GOVINDLAL Vs. INCOME TAX OFFICER	June 25, 1987
GUJARAT SAFE DEPOSIT CO LTD Vs. INCOME TAX OFFICER	October 26, 1987
H N J DADY Vs. FOURTH INCOME TAX OFFICER	March 19, 1987
HARDCASE ENGG WORKS P LTD Vs. INCOME TAX OFFICER	April 8, 1987
HARNAM SINGH Vs. INCOME TAX OFFICER	April 27, 1987
HELIPLASTICS LTD Vs. INCOME TAX OFFICER	July 31, 1987
HEMSONS INDUSTRIES Vs. INCOME TAX OFFICER	June 18, 1987
HIND TOOLS AND DIES P LTD Vs. FOURTH INCOME TAX OFFICER	January 21, 1987
HINDUSTAN COMPUTERS LTD Vs. INCOME TAX OFFICER	April 9, 1987
HIREN L PATEL TRUST NO 10 Vs. NINTH WEALTH TAX OFFICER	February 10, 1987
HYDROCARBONS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 21, 1987
I MARKANDEYA Vs. INCOME TAX OFFICER	June 18, 1987
INCOME TAX OFFICER Vs. SETH ABDUL GAFFAR HAJI SHUKOOR	July 31, 1987
INCOME TAX OFFICER Vs. NAGARJUNA CEMENTS LTD	June 29, 1987
INCOME TAX OFFICER Vs. N SAIKRISHNA	June 4, 1987
INCOME TAX OFFICER Vs. L HASTIMAL CHOWDARY	June 30, 1987
INCOME TAX OFFICER Vs. KRISHAN LAL GOEL	May 11, 1987
INCOME TAX OFFICER Vs. SHUKBA MUKHERJEE	March 3, 1987
INCOME TAX OFFICER Vs. TIRUMALAI TRADERS	June 2, 1987
INCOME TAX OFFICER Vs. MATRUSRI ENTERPRISES	February 27, 1987
INCOME TAX OFFICER Vs. S R M FOUNDATION OF INDIA	April 14, 1987
INCOME TAX OFFICER Vs. AJIT VIKRAM SINGH	October 9, 1987
INCOME TAX OFFICER Vs. INDIA INTERNATIONAL CENTRE	December 15, 1987
INCOME TAX OFFICER Vs. J K SYNTHETICS LTD	August 12, 1987
INCOME TAX OFFICER Vs. OM PRAKASH	August 27, 1987
INCOME TAX OFFICER Vs. ANNU KNITTING MILLS P LTD	July 29, 1987
INCOME TAX OFFICER Vs. DEEPAK RAJ NARANG	June 18, 1987
INCOME TAX OFFICER Vs. ARIHANT KALYAN TRUST	September 16, 1987
INCOME TAX OFFICER Vs. NENMANY INVESTMENTS AGENCIES LTD	August 21, 1987
INCOME TAX OFFICER Vs. KAILASH RICE MILLS	September 15, 1987
INCOME TAX OFFICER Vs. GUJARAT MINI STEEL LTD	September 24, 1987
INCOME TAX OFFICER Vs. GANESH CHHABABHAI VALABHAI PATEL FAMILY TRUST	July 13, 1987
INCOME TAX OFFICER Vs. SILK MUSEUM	May 25, 1987
INCOME TAX OFFICER Vs. DILIPKUMAR MANHARLAL AND CO	May 21, 1987
INCOME TAX OFFICER Vs. KISHANLAL GADODIA	November 23, 1987
INCOME TAX OFFICER Vs. SAMIR BUILDERS	August 3, 1987
INCOME TAX OFFICER Vs. RAJNIKANT GULABDAS SHETH FAMILY TRUST	January 2, 1987
INCOME TAX OFFICER Vs. LEONHARDT ANDRA UND PARTNER	February 24, 1987
INCOME TAX OFFICER Vs. UNIQUE MFG AND MARKETING CO LTD	March 26, 1987
INCOME TAX OFFICER Vs. ARVIND KUMAR LOHIA	February 11, 1987
INCOME TAX OFFICER Vs. PARK HOTEL P LTD	July 24, 1987
INCOME TAX OFFICER Vs. MRS BILAS RAZDAN	June 5, 1987
INCOME TAX OFFICER Vs. THANMAL MOHANLAL	November 23, 1987
INCOME TAX OFFICER Vs. AJIT KUMAR ARYA	August 26, 1987
INCOME TAX OFFICER Vs. VIJAY AND CO	September 15, 1987
INCOME TAX OFFICER Vs. NEW INDIA INDUSTRIAL CORPN LTD	October 26, 1987
INCOME TAX OFFICER Vs. AUTO METERS LTD	July 20, 1987
INCOME TAX OFFICER Vs. JAIPUR DEVELOPMENT CO LTD	June 29, 1987
INCOME TAX OFFICER Vs. RANJAN KUMAR DASGUPTA	November 25, 1987
INCOME TAX OFFICER Vs. BIHARIJI MILLS LTD	November 11, 1987
INCOME TAX OFFICER Vs. Y K HAMIED	November 10, 1987
INCOME TAX OFFICER Vs. ANCHOR LINES LTD	July 10, 1987
INCOME TAX OFFICER Vs. SHASHI RAJ KAPOOR	March 11, 1987
INCOME TAX OFFICER Vs. METAZINC P LTD	May 28, 1987
INCOME TAX OFFICER Vs. GARWARE PLASTICS AND POLYESTERS P LTD	March 3, 1987
INCOME TAX OFFICER Vs. CHEMICON ENGG CONSULTANTS P LTD	April 8, 1987
INCOME TAX OFFICER Vs. MEWA LAL DWARIKA PD	September 22, 1987
INCOME TAX OFFICER Vs. L P NAITHANI	November 16, 1987
INCOME TAX OFFICER Vs. GEEP INDUSTRIAL SYNDICATE LTD	July 13, 1987
INCOME TAX OFFICER Vs. BHARAT TRADERS	August 27, 1987
INCOME TAX OFFICER Vs. SATYA INDUSTRIAL CORPN	January 28, 1987
INCOME TAX OFFICER Vs. DHARAMBIR HANSRAJ AGARWAL	July 24, 1987
INCOME TAX OFFICER Vs. MURLIDHAR PREMCHAND AND CO	June 26, 1987
INCOME TAX OFFICER Vs. K C A LIMITED	May 28, 1987
INCOME TAX OFFICER Vs. P B PUSALKAR	May 7, 1987
INCOME TAX OFFICER Vs. NOVELTY WINE TRADERS	February 4, 1987
INCOME TAX OFFICER Vs. OCEANIC PRODUCTS EXPORTING CO	March 31, 1987
INCOME TAX OFFICER Vs. MALABAR INDUSTRIAL CO LTD	August 21, 1987
INCOME TAX OFFICER Vs. HARRISONS CROSSFIELD INDIA LTD	September 11, 1987
INCOME TAX OFFICER Vs. POYILAKKADA FISHERIES P LTD	September 7, 1987
INCOME TAX OFFICER Vs. ARUNA INDUSTRIES	May 6, 1987
INCOME TAX OFFICER Vs. CHEMEENS REGD	January 21, 1987
INCOME TAX OFFICER Vs. TULI VENEER PLYWOOD INDUSTRIES	September 3, 1987
INCOME TAX OFFICER Vs. G E HAWN	February 25, 1987
INCOME TAX OFFICER Vs. JOSEF MEISSNER	May 28, 1987
INCOME TAX OFFICER Vs. GIMRET AND CO	May 15, 1987
INCOME TAX OFFICER Vs. MOHUN BAGAN ATHLETIC CLUB	November 2, 1987
INCOME TAX OFFICER Vs. N P RADHAKRISHNA	February 27, 1987
INCOME TAX OFFICER Vs. SRI RAMACHANDRA RICE MILL	February 27, 1987
INCOME TAX OFFICER Vs. VIDOGUM AND CHEMICALS LTD	June 30, 1987
INCOME TAX OFFICER Vs. LAKSHMANDAS SITALDAS	May 28, 1987
INCOME TAX OFFICER Vs. AMORA CHECMICALS P LTD	September 23, 1987
INCOME TAX OFFICER Vs. LASAR AND CO	October 15, 1987
INCOME TAX OFFICER Vs. R SURENDER REDDY	August 26, 1987
INCOME TAX OFFICER Vs. DEEPAK NITRITE LTD	March 4, 1987
INCOME TAX OFFICER Vs. LOKESWARA TRADING CORPN	February 27, 1987
INCOME TAX OFFICER Vs. HEILGERS LTD	November 12, 1987
INCOME TAX OFFICER Vs. JIFRI AND KAREEM	September 7, 1987
INCOME TAX OFFICER Vs. GHANSHYAM A PANDIT	February 25, 1987
INCOME TAX OFFICER Vs. S DAVE AND CO	October 28, 1987
INCOME TAX OFFICER Vs. GUJARAT PRINTING PRESS	July 21, 1987
INCOME TAX OFFICER Vs. GOKALDAS PRAGJI	July 3, 1987
INCOME TAX OFFICER Vs. THAKERSHI CHUNILAL PARIKH	July 1, 1987
INCOME TAX OFFICER Vs. KLIN PRODUCTS MORVI P LTD	June 29, 1987
INCOME TAX OFFICER Vs. NEMICHAND GARG	April 10, 1987
INCOME TAX OFFICER Vs. HECKETT ENGG AND CO	January 21, 1987
INCOME TAX OFFICER Vs. GOVERDHAN DASS AND SONS	January 12, 1987
INDIA COFFEE AND TEA DISTRIBUTING CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 10, 1987
INDIAN DAIRY ENTREPRENEURS AGRL CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 17, 1987
INDO BANGLADESH TRADING CO P LTD Vs. INCOME TAX OFFICER	May 28, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. ROLLATAINERS LTD	July 23, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. TELETUBE ELECTRONICS P LTD	February 23, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. JAYANTILAL CHIMANLAL HUF	December 2, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. SARDARMAL DHADDA/UMRAOMAL DHADDA	September 15, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. BAREILLY CORPN BANK	September 23, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. PREM HEAVY ENGG WORKS P LTD	June 30, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. HY WAY TRANSPORT	February 27, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. RAJKUMAR V RUPANI	August 30, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. GARWARE PAINTS LTD	March 9, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. TARAJAN TEA CO P LTD	September 3, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. PALIWAL GLASS WORKS	January 9, 1987
INSPECTING ASSISTANT COMMISSIONER Vs. BALLARPUR INDUSTRIES LTD	January 20, 1987
IRAQI AIRWAYS Vs. INSPECTING ASSISTANT COMMISSIONER	May 15, 1987
J NAGESWAR RAO Vs. INCOME TAX OFFICER	November 13, 1987
JAGBIR SINGH Vs. INCOME TAX OFFICER	May 6, 1987
JAGDAMBA DAL OIL MILLS Vs. INCOME TAX OFFICER	June 2, 1987
JAI DRINKS P LTD Vs. INCOME TAX OFFICER	November 10, 1987
JAIRAMBHAI D CHAUHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 16, 1987
JANTA NIRMAN Vs. INCOME TAX OFFICER	March 12, 1987
JEWELLERS CO Vs. INCOME TAX OFFICER	May 19, 1987
JITMAL BHURCHAND PAREKH Vs. INCOME TAX OFFICER	March 25, 1987
K C MALHOTRA Vs. INCOME TAX OFFICER	March 18, 1987
K KANNA RAO Vs. INCOME TAX OFFICER	February 27, 1987
K SREENIVASA RAO Vs. WEALTH TAX OFFICER	February 27, 1987
KALAVATI VEERENDER DHOOT Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 9, 1987
KANAM LATEX INDUSTRIES P LTD Vs. INCOME TAX OFFICER	May 28, 1987
KANORIA FERMIER LTD Vs. INCOME TAX OFFICER	October 16, 1987
KANTILAL K ADANI Vs. SECOND INCOME TAX OFFICER	November 24, 1987
KAPOOR MOTOR ENGINEERING P LTD Vs. INCOME TAX OFFICER	January 16, 1987
KAY DISTILLERY INDUSTRIES LTD Vs. SECOND INCOME TAX OFFICER	August 13, 1987
KEWATI DEVI JAIN Vs. INCOME TAX OFFICER	May 19, 1987
KHALIQ AHMAD Vs. WEALTH TAX OFFICER	January 30, 1987
KRISHNA ASSOCIATES Vs. INCOME TAX OFFICER	April 16, 1987
KULDIP SINGH Vs. FIRST INCOME TAX OFFICER	April 9, 1987
KURISETTI SATYANARAYANAMURTHY Vs. INCOME TAX OFFICER	September 27, 1987
LAKHANPAL NATIONAL LTD Vs. INCOME TAX OFFICER	September 9, 1987
LILABAI Vs. WEALTH TAX OFFICER	June 24, 1987
M B S PURUSHOTHAM Vs. INCOME TAX OFFICER	October 14, 1987
M C BASS Vs. INCOME TAX OFFICER	June 22, 1987
M L AGGARWAL Vs. INSPECTING ASSISTANT COMMISSIONER	May 11, 1987
M P UDYOG LTD Vs. INCOME TAX OFFICER	December 30, 1987
M R WAGLE Vs. FIRST WEALTH TAX OFFICER	February 19, 1987
M V R K MUTYALU Vs. WEALTH TAX OFFICER	October 20, 1987
M V TEXTILES Vs. THIRD INCOME TAX OFFICER	June 26, 1987
M V V S MURTHY Vs. INCOME TAX OFFICER	July 10, 1987
MADAN FRUIT AGENCY Vs. INCOME TAX OFFICER	October 21, 1987
MADANLAL GUPTA Vs. INCOME TAX OFFICER	July 27, 1987
MADDI LAKSHMAIAH AND CO P LTD Vs. INCOME TAX OFFICER	January 30, 1987
MAHAVIR TRANSPORT CO Vs. INCOME TAX OFFICER	May 28, 1987
MALAYALAM PLANTATIONS INDIA LTD Vs. INCOME TAX OFFICER	November 4, 1987
MALIKA PARVEZ SAMSAYARA Vs. WEALTH TAX OFFICER	January 21, 1987
MANGALORE NURSING HOME Vs. INCOME TAX OFFICER	January 9, 1987
MANI RAM HUF Vs. GIFT TAX OFFICER	April 30, 1987
MANNESMANN DEMAG LAUCHHAMMER Vs. COMMISSIONER OF INCOME TAX	November 29, 1987
MANUBHAI D PATEL HUF Vs. INCOME TAX OFFICER	July 22, 1987
MASCOT INDIA TOOLS AND FORGINGS P LTD Vs. INCOME TAX OFFICER	June 30, 1987
MIRA GOBINDRAM GEHANI Vs. TENTH GIFT TAX OFFICER	May 28, 1987
MODERN CONSTRUCTION CO Vs. INCOME TAX OFFICER	January 6, 1987
MOHD HAROON JAPANWALA Vs. INCOME TAX OFFICER	March 17, 1987
MUTHOOTTU CHARITABLE TRUST Vs. INCOME TAX OFFICER	July 2, 1987
N K JAIN Vs. WEALTH TAX OFFICER	February 6, 1987
N RAJI Vs. INCOME TAX OFFICER	May 12, 1987
NARENDRA ASSOCIATES ENGINEERS AND CONTRACTORS Vs. INCOME TAX OFFICER	August 26, 1987
NARENDRA CERAMICS P LTD Vs. INCOME TAX OFFICER	August 20, 1987
NATHALAL MANEKLAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 13, 1987
NAVINCHANDRA H SOMAIYA Vs. NINTH INCOME TAX OFFICER	January 5, 1987
NINTH WEALTH TAX OFFICER Vs. BHAGUBHAI CHANDULAL FAMILY TRUST	January 7, 1987
OFISADE P LTD Vs. INCOME TAX OFFICER	February 10, 1987
P K TIWARI Vs. WEALTH TAX OFFICER	August 31, 1987
PARMANAND T PATEL Vs. FIRST WEALTH TAX OFFICER	December 5, 1987
PATCHIPULUSU SUBBARAYUDU Vs. INCOME TAX OFFICER	April 30, 1987
PFIZER CORPN Vs. INCOME TAX OFFICER	August 3, 1987
PHELPS AND CO P LTD Vs. INCOME TAX OFFICER	July 20, 1987
PHOTOPHONE LTD Vs. SURTAX OFFICER	July 31, 1987
PRABHU DAYAL DIDWANIA Vs. INCOME TAX OFFICER	January 19, 1987
PRADEEP OIL CORPN Vs. INCOME TAX OFFICER	February 20, 1987
PRADESHIYA INDUSTRIAL AND INVESTMENT CORPN LTD Vs. INCOME TAX OFFICER	March 17, 1987
PREM KUMARI DEVI Vs. INCOME TAX OFFICER	November 27, 1987
PROGRESSIVE ENGG CO Vs. INCOME TAX OFFICER	May 28, 1987
PURSHOTTAM V RAHEJA Vs. SECOND INCOME TAX OFFICER	July 16, 1987
R B SHREERAM AND CO P LTD Vs. INCOME TAX OFFICER	October 16, 1987
R B V K UDYOG MANDIR CHARITY TRUST Vs. SIXTH INCOME TAX OFFICER	May 20, 1987
RAGHUBIR SARAN CHARITABLE TRUST Vs. INCOME TAX OFFICER	March 23, 1987
RAJESH KUMAR PHOOLCHAND AGRAWAL Vs. FIRST WEALTH TAX OFFICER	January 16, 1987
RALLIS INDIA LTD Vs. INCOME TAX OFFICER	May 27, 1987
RALLIS INDIA LTD Vs. INCOME TAX OFFICER	July 20, 1987
RAMAKARAN HUF Vs. INCOME TAX OFFICER	March 31, 1987
RAMKRISHNA BAJAJ Vs. WEALTH TAX OFFICER	January 13, 1987
RAW FLINTS P LTD Vs. INCOME TAX OFFICER	January 20, 1987
RAWOOF ENTERPRISES Vs. INCOME TAX OFFICER	July 30, 1987
REJINI ICE AND COLD STORAGE Vs. INCOME TAX OFFICER	May 29, 1987
RISHAD S MOLOOBHOY Vs. FIRST WEALTH TAX OFFICER	February 27, 1987
ROLLS ROYCE INDIA LTD Vs. INCOME TAX OFFICER	October 13, 1987
S PRABHAKAR THOLAR Vs. WEALTH TAX OFFICER	June 26, 1987
S SURJIT SINGH MAJITHA HUF Vs. COMMISSIONER OF WEALTH TAX	January 28, 1987
S VANGALA Vs. INCOME TAX OFFICER	April 30, 1987
SACHDEVA FANCY STORE Vs. INCOME TAX OFFICER	January 27, 1987
SAPNA BENEFIT TRUST Vs. INCOME TAX OFFICER	September 14, 1987
SEA PEARL INDUSTRIES Vs. INCOME TAX OFFICER	November 3, 1987
SECOND INCOME TAX OFFICER Vs. BHARAT B SHAH	October 9, 1987
SECOND WEALTH TAX OFFICER Vs. RADHA R JOSHI	January 21, 1987
SECOND WEALTH TAX OFFICER Vs. N V IYER	February 3, 1987
SEVENTH INCOME TAX OFFICER Vs. LEGAL HEIRS OF LATE SRI RAMRAO K RUPJI	October 19, 1987
SHAH GRANITES P LTD Vs. INCOME TAX OFFICER	January 13, 1987
SHANTI SARUP JAIN Vs. FIRST INCOME TAX OFFICER	February 18, 1987
SHANTILAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	May 11, 1987
SHIKHA GUPTA Vs. INCOME TAX OFFICER	June 19, 1987
SHIV MOHAN SHARMA HUF Vs. WEALTH TAX OFFICER	February 24, 1987
SIDNEY MOSES Vs. COMMISSIONER OF INCOME TAX	January 27, 1987
SIEMENS AKTIENGESELLSCHAFT Vs. INCOME TAX OFFICER	July 6, 1987
SIR SURENDER SINGH MAJITHIA Vs. GIFT TAX OFFICER	July 31, 1987
SIRHIND STEEL P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 10, 1987
SITARATNAM FAMILY TRUST Vs. INCOME TAX OFFICER	February 27, 1987
SIXTH INCOME TAX OFFICER Vs. LAKHAMSEY NAPOO SMARAK SADHARAN FUND	June 29, 1987
SOBHAGMAL NEMCHAND AND CO Vs. INCOME TAX OFFICER	April 1, 1987
SOMAWANTI SETHI Vs. INSPECTING ASSISTANT COMMISSIONER	April 2, 1987
SRI BHAVIRISETTY SURYANARAYANA MURTY Vs. INCOME TAX OFFICER	March 31, 1987
SRI MADHUSUDAN I DALAL Vs. SEVENTH WEALTH TAX OFFICER	January 20, 1987
SRI SAMUDRALLA SATYANARAYANA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	May 28, 1987
SRINIWAS AGARWALLA Vs. INCOME TAX OFFICER	June 26, 1987
STANDARD CYLINDERS P LTD Vs. INCOME TAX OFFICER	January 6, 1987
STANDARD TEA EXPORTS Vs. INCOME TAX OFFICER	August 31, 1987
STATE BANK OF SAURASHTRA Vs. INCOME TAX OFFICER	September 7, 1987
SUHAS Y CHOGLE Vs. SIXTH INCOME TAX OFFICER	June 19, 1987
SUMAN SAVINGS AND INVESTMENTS P LTD Vs. INCOME TAX OFFICER	June 15, 1987
SUNITA R MAHTANI Vs. SEVENTH WEALTH TAX OFFICER	May 14, 1987
SUSHIL KISHORE PREMCHAND Vs. TWELFTH INCOME TAX OFFICER	October 5, 1987
SWAN MILLS LTD Vs. INCOME TAX OFFICER	March 19, 1987
SWASTIK HOUSEHOLD AND INDUSTRIAL PRODUCTS P LTD Vs. INCOME TAX OFFICER	November 9, 1987
TEJ KUMAR BHARGAVA Vs. INCOME TAX OFFICER	April 17, 1987
THIRD INCOME TAX OFFICER Vs. PITUMAL J POHANI	April 14, 1987
THIRD WEALTH TAX OFFICER Vs. SORAB RUSTOM VATCHA	March 19, 1987
TINO KAUIN KAISHA LTD Vs. INCOME TAX OFFICER	October 12, 1987
TRANSACTIONAL ANALYTIC CENTRE FOR EDUCATION RESEARCH AND TRNG Vs. INCOME TAX OFFICER	November 13, 1987
TYAGI ANAND AND CO P LTD Vs. INCOME TAX OFFICER	January 28, 1987
U P CO OPERATIVE FEDERATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1987
U P EXPORT CORPORATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 29, 1987
UNITED PROVINCES ELECTRIC SUPPLY CO LTD Vs. INCOME TAX OFFICER	June 3, 1987
V N SARPOTDAR Vs. INCOME TAX OFFICER	March 6, 1987
V SAGAR Vs. INSPECTING ASSISTANT COMMISSIONER	September 2, 1987
VINAY D VALIA Vs. ADDL SECOND INCOME TAX OFFICER	December 3, 1987
WEALTH TAX OFFICER Vs. GRAND LODGE OF INDIA	February 26, 1987
WEALTH TAX OFFICER Vs. H M DALAL	January 28, 1987
WEALTH TAX OFFICER Vs. K H GHARDA	April 24, 1987
WEALTH TAX OFFICER Vs. T S BEDI AND FAMILY HUF	March 24, 1987
WEALTH TAX OFFICER Vs. K P SAROJINI	February 25, 1987
WEALTH TAX OFFICER Vs. GITA ABHYANKAR	August 31, 1987
WEALTH TAX OFFICER Vs. A K SEN	June 5, 1987
WEALTH TAX OFFICER Vs. SHANTI DEVI MEATTLE	May 12, 1987
WEALTH TAX OFFICER Vs. SHYAM SUNDER GOENKA	November 26, 1987
WEALTH TAX OFFICER Vs. GOPICHAND PREMCHAND	September 29, 1987
WEALTH TAX OFFICER Vs. SARDARMAL DHADDA	September 15, 1987
WEALTH TAX OFFICER Vs. KISHANDAS	July 29, 1987
WEALTH TAX OFFICER Vs. KISHANDAS	March 29, 1987
WEALTH TAX OFFICER Vs. S S DHARMENDRA KUMAR	March 27, 1987
WEALTH TAX OFFICER Vs. GULSHANRAI SACHDEV	January 30, 1987
WEALTH TAX OFFICER Vs. BHAGWANSINGH ONKARSINGH	April 22, 1987
WESTERN INDIA WAREHOUSING CORPN Vs. TENTH INCOME TAX OFFICER	May 25, 1987
WHIFFENS INDIA LTD Vs. INCOME TAX OFFICER	June 19, 1987

Year 1987 of INCOME TAX APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address