A P MINING CORPN LTD Vs. INCOME TAX OFFICER
|
April 28, 1986 |
A S KALKUNDRI Vs. THIRD GIFT TAX OFFICER
|
January 28, 1986 |
A YUNUS KUNJU Vs. INCOME TAX OFFICER
|
May 20, 1986 |
AHMED OOMERBHOY WAKF TRUST Vs. FOURTH WEALTH TAX OFFICER
|
April 28, 1986 |
ALIM SHAMJI Vs. WEALTH TAX OFFICER
|
December 16, 1986 |
ALLIED EXPORT INDUSTRIES Vs. INCOME TAX OFFICER
|
May 30, 1986 |
AMARNATH KHANDELWAL AGENCIES P LTD Vs. INCOME TAX OFFICER
|
October 21, 1986 |
AMBALAL JIVABHAI PATEL Vs. GIFT TAX OFFICER
|
April 29, 1986 |
AMERICAN BUREAU OF SHIPPING Vs. INCOME TAX OFFICER
|
June 23, 1986 |
ANDHRA CEMENT CO LTD Vs. INCOME TAX OFFICER
|
March 25, 1986 |
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 30, 1986 |
ANURAG DALMIA FAMILY TRUST Vs. WEALTH TAX OFFICER
|
May 12, 1986 |
ASHA M PRIMLANI Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 28, 1986 |
ASHA MEHRA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 22, 1986 |
ASHWANI KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 18, 1986 |
ASIAN STEEL INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
September 18, 1986 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KAILASH CHAND AMIR CHAND PRATAP CHAND MAHESHWARY
|
March 29, 1986 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. GHANSHYAMDAS BINANI
|
July 23, 1986 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. TIRATH RAM HAND
|
November 6, 1986 |
ASSOCIATED EXCAVATORS AND DOZERS P LTD Vs. INCOME TAX OFFICER
|
December 10, 1986 |
B CHANDRAMOULI Vs. WEALTH TAX OFFICER
|
August 29, 1986 |
B D DAL AND OIL INDUSTRIES Vs. INCOME TAX OFFICER
|
February 5, 1986 |
B D FIBRE ENTERPRISES Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 18, 1986 |
B K CHADHA Vs. INCOME TAX OFFICER
|
July 29, 1986 |
B K TAPARIA Vs. WEALTH TAX OFFICER
|
October 22, 1986 |
B NARAYANA REDDY Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 31, 1986 |
B SATYANARAYANA Vs. INCOME TAX OFFICER
|
February 5, 1986 |
BAKIMCHANDRA LAXMIKANT Vs. NINTH INCOME TAX OFFICER
|
July 8, 1986 |
BANK OF CHINA Vs. INCOME TAX OFFICER
|
March 12, 1986 |
BANSHIDHAR PANDA Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 14, 1986 |
BHADRACHALAM PAPER BOARDS LTD Vs. INCOME TAX OFFICER
|
April 4, 1986 |
BHANBAI NENSHI MAHILA VIDYALAYA Vs. SIXTH INCOME TAX OFFICER
|
March 31, 1986 |
BISHAMBER DAYAL BADRI PRASAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 23, 1986 |
BRIJLAL RAMJI DAS HUF Vs. THIRD INCOME TAX OFFICER
|
March 13, 1986 |
BURRAKUR COAL CO LTD Vs. INCOME TAX OFFICER
|
February 28, 1986 |
C SRIKANTAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 22, 1986 |
CAMA MOTORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 26, 1986 |
CHANDRASEN HEMNANI Vs. WEALTH TAX OFFICER
|
August 8, 1986 |
CHANDULAL GULABCHAND MEHTA HUF Vs. INCOME TAX OFFICER
|
March 4, 1986 |
CHEMICALS AND AROMATICS Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 19, 1986 |
CHIGIREDDY POTHIREDDY CO Vs. INCOME TAX OFFICER
|
August 29, 1986 |
CHOTANAGPUR DIOCESAN TRUST Vs. INCOME TAX OFFICER
|
July 24, 1986 |
COMMISSIONER OF INCOME TAX Vs. RANJANA KUMARI
|
July 28, 1986 |
CONTROLLER OF ESTATE DUTY Vs. KUNDANMAL
|
January 24, 1986 |
CONTROLLER OF ESTATE DUTY Vs. NORA AITKEN
|
February 27, 1986 |
COROMANDEL FERTILIZERS LTD Vs. INCOME TAX OFFICER
|
March 18, 1986 |
D S NARAYANA AND CO Vs. INCOME TAX OFFICER
|
February 3, 1986 |
DALMIA CEMENT BHARAT LTD Vs. INCOME TAX OFFICER
|
February 12, 1986 |
DALMIA DAIRY INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
February 21, 1986 |
DALMIA DAIRY INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
January 14, 1986 |
DAYA UKABHAI AND CO Vs. INCOME TAX OFFICER
|
November 25, 1986 |
DAYA VATI Vs. INCOME TAX OFFICER
|
October 3, 1986 |
DELHI TAMBAKU AND UDYOG LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 24, 1986 |
DHARIWAL SALES ENTERPRISES Vs. INCOME TAX OFFICER
|
November 25, 1986 |
DIPAK A SHETH Vs. GIFT TAX OFFICER
|
October 16, 1986 |
DOLLY J IRANI Vs. SEVENTH ASSTT CONTROLLER OF ESTATE DUTY
|
July 18, 1986 |
DOSHI VASTRALAYA Vs. INCOME TAX OFFICER
|
May 22, 1986 |
DOSSANI FILMS Vs. INCOME TAX OFFICER
|
June 3, 1986 |
DUNCAN INTERNATIONAL INDIA LTD Vs. INCOME TAX OFFICER
|
January 27, 1986 |
EARL W TALLENT Vs. SECOND INCOME TAX OFFICER
|
October 8, 1986 |
EASTERN CIRCUIT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 1, 1986 |
EIGHTH WEALTH TAX OFFICER Vs. S D SATHE
|
September 22, 1986 |
ELECTRIC CONTROL GEAR LTD Vs. INCOME TAX OFFICER
|
July 9, 1986 |
ESTATE INVESTMENT CO P LTD Vs. INCOME TAX OFFICER
|
March 4, 1986 |
ESTATE OF BAIJNATH JALAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
October 1, 1986 |
ESTATE OF LATE P G MEHTA Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY
|
January 9, 1986 |
ETCO ENGG CO Vs. INCOME TAX OFFICER
|
May 27, 1986 |
EXECUTIVE ENGINEER T L C DIVISION A P STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER
|
August 28, 1986 |
FIFTEENTH INCOME TAX OFFICER Vs. P J ANTHONY
|
August 11, 1986 |
FIFTH WEALTH TAX OFFICER Vs. SAVITRI T MEHTA
|
March 5, 1986 |
FIFTH WEALTH TAX OFFICER Vs. A K BHANSALI
|
May 12, 1986 |
FIRST INCOME TAX OFFICER Vs. D K MARATHE
|
September 23, 1986 |
FIRST INCOME TAX OFFICER Vs. H J WATSON
|
September 9, 1986 |
FIRST INCOME TAX OFFICER Vs. CALTEX OIL REFINING I LTD
|
October 15, 1986 |
FIRST INCOME TAX OFFICER Vs. RICHARDSON HINDUSTAN LTD
|
April 30, 1986 |
FIRST WEALTH TAX OFFICER Vs. PRAKASHCHAND DEOKARANJI BHOOT
|
November 14, 1986 |
FOURTH WEALTH TAX OFFICER Vs. ASHALATA G KELKAR
|
August 12, 1986 |
G APPASWAMY SHIPPING CO Vs. INCOME TAX OFFICER
|
September 30, 1986 |
G V RATTAIAH AND CO Vs. INCOME TAX OFFICER
|
June 30, 1986 |
G VENKATESHAM Vs. INCOME TAX OFFICER
|
February 13, 1986 |
GAEKWAD REAL ESTATE TRADERS Vs. INCOME TAX OFFICER
|
October 21, 1986 |
GANGESHWAR LTD Vs. ISPECTING ASSISTANT COMMISSIONER
|
October 8, 1986 |
GAUR HARI SINGHANIA Vs. INCOME TAX OFFICER
|
January 21, 1986 |
GAUTAM SARABHAI TRUST NO 31 Vs. INCOME TAX OFFICER
|
November 19, 1986 |
GEM INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 21, 1986 |
GIFT TAX OFFICER Vs. KAMLA DEVI
|
July 24, 1986 |
GIFT TAX OFFICER Vs. ADAPA VEERARAGHAVAMMA
|
October 29, 1986 |
GIFT TAX OFFICER Vs. MAHBOOB MOHAMMAD
|
September 1, 1986 |
GIFT TAX OFFICER Vs. B V RATNAKUMAR
|
August 14, 1986 |
GIFT TAX OFFICER Vs. MAMMEN ABRAHAM
|
July 23, 1986 |
GIFT TAX OFFICER Vs. SARALABEN S MEHTA
|
November 20, 1986 |
GLAXO LABORATORIES INDIA LTD Vs. SECOND INCOME TAX OFFICER
|
May 30, 1986 |
GOLDWYN TRADERS P LTD Vs. INCOME TAX OFFICER
|
July 10, 1986 |
GOMTI DEVI BANARSIDAS VAID CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
January 13, 1986 |
GRAPHITE VICARB INDIA LTD Vs. INCOME TAX OFFICER
|
April 21, 1986 |
GURDAS RAM AND CO Vs. INCOME TAX OFFICER
|
July 31, 1986 |
GURDAS RAM AND CO Vs. INCOME TAX OFFICER
|
July 22, 1986 |
HANUMAN ESTATES LTD Vs. INCOME TAX OFFICER
|
June 23, 1986 |
HARBHAJAN SINGH Vs. GIFT TAX OFFICER
|
September 30, 1986 |
HARILELAS Vs. FIRST INCOME TAX OFFICER
|
January 28, 1986 |
HARNAM KAUR Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 21, 1986 |
HERDILLA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 7, 1986 |
HIND WIRE INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 24, 1986 |
HINDUSTAN MARBLES P LTD Vs. INCOME TAX OFFICER
|
October 29, 1986 |
HINDUSTAN TRADING CO Vs. FIRST INCOME TAX OFFICER
|
March 5, 1986 |
HOTEL BANJARA LTD Vs. INCOME TAX OFFICER
|
February 18, 1986 |
HUKAM CHAND TALWAR Vs. WEALTH TAX OFFICER
|
May 19, 1986 |
HUKAM SINGH INDER MOHAN SINGH Vs. INCOME TAX OFFICER
|
March 20, 1986 |
HYPO PHOSPHITE AND CO Vs. FIRST INCOME TAX OFFICER
|
November 11, 1986 |
I B M WORLD TRADE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 14, 1986 |
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 6, 1986 |
INCOME TAX OFFICER Vs. SHARWAN KUMAR
|
August 25, 1986 |
INCOME TAX OFFICER Vs. KUTHIALA COLD STORAGE
|
March 31, 1986 |
INCOME TAX OFFICER Vs. LAXMI NARAIN HAR NARAIN
|
July 15, 1986 |
INCOME TAX OFFICER Vs. PUNJAB RICE MILLS
|
March 15, 1986 |
INCOME TAX OFFICER Vs. MRS MARY ANTONY
|
September 4, 1986 |
INCOME TAX OFFICER Vs. SREE PADMANABHA JEWELLERY MART
|
August 29, 1986 |
INCOME TAX OFFICER Vs. PANCHGANGA SAHAKARI PANI PURVATHA MANDALI LTD
|
February 25, 1986 |
INCOME TAX OFFICER Vs. S PARVATHAVARDHINI AMMAL
|
February 28, 1986 |
INCOME TAX OFFICER Vs. T A M ATTAKOYA THANGAL
|
May 30, 1986 |
INCOME TAX OFFICER Vs. SWASTIK BOARD AND PAPER MILLS P LTD
|
September 10, 1986 |
INCOME TAX OFFICER Vs. APEEJAY P LTD
|
June 12, 1986 |
INCOME TAX OFFICER Vs. ASIATIC WIRES LTD
|
August 26, 1986 |
INCOME TAX OFFICER Vs. BANARHAT TEA CO LTD
|
August 20, 1986 |
INCOME TAX OFFICER Vs. V M SALGAOCAR AND BROS P LTD
|
May 30, 1986 |
INCOME TAX OFFICER Vs. GENERAL ELECTRIC CO OF INDIA LTD
|
October 30, 1986 |
INCOME TAX OFFICER Vs. MANOJ KUMAR CHATTERJEE
|
October 23, 1986 |
INCOME TAX OFFICER Vs. I B P CO LTD
|
November 28, 1986 |
INCOME TAX OFFICER Vs. S C S MALIK
|
September 1, 1986 |
INCOME TAX OFFICER Vs. MOHAN MEAKIN BREWERIES
|
October 23, 1986 |
INCOME TAX OFFICER Vs. SREE DHANALAKSHMI RICE CO
|
August 26, 1986 |
INCOME TAX OFFICER Vs. RAMAKRISHNA CINE STUDIOS
|
July 29, 1986 |
INCOME TAX OFFICER Vs. SANDUR MANGANESE AND IRON ORES LTD
|
February 20, 1986 |
INCOME TAX OFFICER Vs. SARAF TEXTILE MILLS P LTD
|
June 30, 1986 |
INCOME TAX OFFICER Vs. HINDUSTAN PETROLEUM CORPN LTD
|
February 19, 1986 |
INCOME TAX OFFICER Vs. S V EARTHS AND CHEMICALS P LTD
|
April 16, 1986 |
INCOME TAX OFFICER Vs. S V ANANDMOHAN NANDYAL
|
July 22, 1986 |
INCOME TAX OFFICER Vs. KRISHNA DIST CO OPERATIVE MARKETING SOCIETY LTD
|
March 13, 1986 |
INCOME TAX OFFICER Vs. K SURYANARAYANA
|
June 27, 1986 |
INCOME TAX OFFICER Vs. RADIANT CABLES P LTD
|
February 25, 1986 |
INCOME TAX OFFICER Vs. SANTHOSH WINES
|
March 20, 1986 |
INCOME TAX OFFICER Vs. KOTHAPALLI BOILED AND RAW RICE MILL
|
March 18, 1986 |
INCOME TAX OFFICER Vs. N K PATEL AND CO
|
November 28, 1986 |
INCOME TAX OFFICER Vs. LAXMICHAND BHAGUBHAI
|
October 31, 1986 |
INCOME TAX OFFICER Vs. SANATKUMAR JAYANTILAL
|
August 26, 1986 |
INCOME TAX OFFICER Vs. NANKIBAI
|
June 11, 1986 |
INCOME TAX OFFICER Vs. JOHN DE SOUZA
|
September 26, 1986 |
INCOME TAX OFFICER Vs. RAJA SHIV DEV INDER SINGH
|
June 30, 1986 |
INCOME TAX OFFICER Vs. HARJASPAL SINGH AND CO
|
January 13, 1986 |
INCOME TAX OFFICER Vs. NAGARJUNA COATED TUBES LTD
|
January 30, 1986 |
INCOME TAX OFFICER Vs. B RAJENDRA OIL MILLS AND REFINERY
|
January 23, 1986 |
INCOME TAX OFFICER Vs. BRIGHT MACHINE TOOLS CORPN
|
July 25, 1986 |
INCOME TAX OFFICER Vs. G K CHOKSHI CO
|
March 4, 1986 |
INCOME TAX OFFICER Vs. BHUPENDRA RASIKLAL
|
September 30, 1986 |
INCOME TAX OFFICER Vs. S K SALIMULLAH
|
May 21, 1986 |
INCOME TAX OFFICER Vs. H L CHANDOK
|
August 14, 1986 |
INCOME TAX OFFICER Vs. H S TIAGI
|
July 24, 1986 |
INCOME TAX OFFICER Vs. VIDARBHA VIBHAGIYA MACCHHIMAR SAHAKARI SANGH
|
April 23, 1986 |
INCOME TAX OFFICER Vs. U P TRACTORS
|
April 7, 1986 |
INCOME TAX OFFICER Vs. FOREMOST DAIRIES LTD
|
March 27, 1986 |
INCOME TAX OFFICER Vs. REHMAT KHAN
|
June 19, 1986 |
INCOME TAX OFFICER Vs. PREM DAS
|
June 20, 1986 |
INCOME TAX OFFICER Vs. MEGHJI JADAV AND CO
|
June 16, 1986 |
INCOME TAX OFFICER Vs. THAKERSI BABUBHAI AND CO
|
July 1, 1986 |
INCOME TAX OFFICER Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD
|
May 30, 1986 |
INCOME TAX OFFICER Vs. KUNDANMAL SURESHKUMAR AND CO
|
January 9, 1986 |
INCOME TAX OFFICER Vs. STALLION TYRES P LTD
|
February 24, 1986 |
INCOME TAX OFFICER Vs. MATRUSRI ENTERPRISES
|
February 27, 1986 |
INCOME TAX OFFICER Vs. K RAMI REDDY AND SONS
|
August 30, 1986 |
INCOME TAX OFFICER Vs. PUSHPABEN B WADHWANI
|
March 4, 1986 |
INCOME TAX OFFICER Vs. MAYABHAI LAXMICHAND HUF
|
August 21, 1986 |
INCOME TAX OFFICER Vs. TRANSPORT CORPN OF INDIA LTD
|
September 22, 1986 |
INCOME TAX OFFICER Vs. Y V SUBBA RAO
|
October 31, 1986 |
INCOME TAX OFFICER Vs. TIRUMALA CONSTRUCTIONS LTD
|
August 26, 1986 |
INCOME TAX OFFICER Vs. SOHAN SINGH DHINGRA
|
July 30, 1986 |
INCOME TAX OFFICER Vs. S L BATRA
|
July 17, 1986 |
INCOME TAX OFFICER Vs. J K SYNTHETICS LTD
|
April 11, 1986 |
INCOME TAX OFFICER Vs. DHARAMSI MORARJI CHEMICALS CO LTD
|
January 31, 1986 |
INCOME TAX OFFICER Vs. VIJAY M MERCHANT
|
July 31, 1986 |
INCOME TAX OFFICER Vs. INDIA PHOTOGRAPHIC CO LTD
|
August 20, 1986 |
INCOME TAX OFFICER Vs. MADURA COATS LTD
|
July 31, 1986 |
INCOME TAX OFFICER Vs. HINDUSTAN DIAMOND CO P LTD
|
June 17, 1986 |
INCOME TAX OFFICER Vs. V R NIMBKAR
|
August 28, 1986 |
INCOME TAX OFFICER Vs. E F FERGUSON AND CO
|
April 9, 1986 |
INCOME TAX OFFICER Vs. GANESH TRADING CO
|
February 7, 1986 |
INCOME TAX OFFICER Vs. DEEPAK RATHI
|
September 5, 1986 |
INCOME TAX OFFICER Vs. SHARDA SESHADRI
|
February 28, 1986 |
INCOME TAX OFFICER Vs. AGARWAL STONE INDUSTRIES
|
August 29, 1986 |
INCOME TAX OFFICER Vs. RAJASTHAN STATE CO OPERATIVE BANK LTD
|
December 18, 1986 |
INCOME TAX OFFICER Vs. LALIT EXHIBITORS
|
October 30, 1986 |
INCOME TAX OFFICER Vs. RAJASTHAN STATE CO OPERATIVE BANK LTD
|
June 3, 1986 |
INCOME TAX OFFICER Vs. BHANWARLAL SATYANARAIN
|
November 24, 1986 |
INCOME TAX OFFICER Vs. MERCURY TRAVELS I LTD
|
April 23, 1986 |
INCOME TAX OFFICER Vs. RAMESH CHANDRA GHOSH
|
April 18, 1986 |
INCOME TAX OFFICER Vs. MACHINE TECHNO SALES P LTD
|
April 16, 1986 |
INCOME TAX OFFICER Vs. KERALA VALLEY TEA CO LTD
|
June 2, 1986 |
INCOME TAX OFFICER Vs. PAHARPUR COOLING TOWERS P LTD
|
March 25, 1986 |
INCOME TAX OFFICER Vs. RATAN DEVI DUGAR
|
September 3, 1986 |
INCOME TAX OFFICER Vs. TRUSTEES OF MANGAL FOUNDATION
|
March 24, 1986 |
INDIA COFFEE AND TEA DISTRIBUTING CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 31, 1986 |
INDIAN METALS AND CARBIDE LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 15, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. SWITCHGEAR MFG CO P LTD
|
July 4, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. BLACK DIAMOND BEVERAGES LTD
|
June 13, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. SWEDISH EAST ASIA CO LTD
|
May 27, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. MILL STORES SYNDICATE
|
November 7, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. JEETENDRA KAPOOR
|
July 1, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. GILARD ELECTRONICS
|
April 23, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. CADILA LABORATORIES P LTD
|
November 27, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. NEELAM KUMAR OSWAL
|
October 27, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. S KHUSHWANT SINGH
|
July 4, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. ANIL KUMAR JALAN
|
November 28, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. DREDGING CORPN OF INDIA LTD
|
September 30, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. HYDERABAD ALLWYN METAL WORKS LTD
|
May 23, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. HAJI LAL MOHD BIRI WORKS WAQF
|
June 12, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. LUBRIZOL INDIA LTD
|
April 15, 1986 |
INSPECTING ASSISTANT COMMISSIONER Vs. STANDARD CHARTERED BANK
|
March 14, 1986 |
IVY OOMMEN Vs. GIFT TAX OFFICER
|
May 19, 1986 |
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER
|
March 14, 1986 |
J M P MFG CO Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 19, 1986 |
J NARAYANA MURTHY Vs. INCOME TAX OFFICER
|
April 8, 1986 |
JAGJIT SAHNI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 7, 1986 |
JASPAT LAL SEHGAL Vs. INCOME TAX OFFICER
|
July 25, 1986 |
JOINT RECEIVERS IN THE CASE OF UNITED FILM EXHIBITORS Vs. INCOME TAX OFFICER
|
May 29, 1986 |
JUTURU SANKARAIAH Vs. INCOME TAX OFFICER
|
September 25, 1986 |
K G VYAS Vs. SEVENTH INCOME TAX OFFICER
|
January 6, 1986 |
K GOPALA RAO Vs. INCOME TAX OFFICER
|
September 9, 1986 |
K M SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
June 12, 1986 |
K P RAMANNA SHETTY Vs. FIRST WEALTH TAX OFFICER
|
April 15, 1986 |
K PATTABHIRAMAREDDY Vs. INCOME TAX OFFICER
|
September 22, 1986 |
KAMAL CHAND KASLIWAL Vs. WEALTH TAX OFFICER
|
February 5, 1986 |
KAMLA DEVI Vs. WEALTH TAX OFFICER
|
March 25, 1986 |
KANOI UDYOG Vs. INCOME TAX OFFICER
|
December 8, 1986 |
KANORIA OVERSEAS LTD Vs. INCOME TAX OFFICER
|
March 25, 1986 |
KANTA KUMARI Vs. COMPETENT AUTHORITY
|
January 29, 1986 |
KAPADWANJ TOWN CO OP ELECTRICITY ASSOCIATION LTD Vs. INCOME TAX OFFICER
|
November 10, 1986 |
KARAM CHAND THAPAR AND BROS LTD Vs. INCOME TAX OFFICER
|
May 2, 1986 |
KAVITA CRIMPING AND PROCESSING INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
September 29, 1986 |
KEVIN ENTERPRISES Vs. INCOME TAX OFFICER
|
March 24, 1986 |
KEWALRAMANI BROS Vs. THIRD INCOME TAX OFFICER
|
August 19, 1986 |
KISHAN DASS Vs. INCOME TAX OFFICER
|
June 20, 1986 |
KISHORE B SETALVAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 14, 1986 |
KISHORE KUMAR GANGULY Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 13, 1986 |
KNIK CHEMICAL ENGINEERS P LTD Vs. INCOME TAX OFFICER
|
October 27, 1986 |
KODAK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 11, 1986 |
KROVVIDI SUBBALAKSHMI Vs. GIFT TAX OFFICER
|
December 31, 1986 |
KUNWAR GIRWAR SINGH Vs. WEALTH TAX OFFICER
|
October 24, 1986 |
L KAMAKSHI AMMA Vs. WEALTH TAX OFFICER
|
February 27, 1986 |
L M S TOOL ROOM Vs. FIRST INCOME TAX OFFICER
|
March 14, 1986 |
LA MEDICA Vs. INCOME TAX OFFICER
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April 10, 1986 |
LAND AND ESTATE CORPN Vs. INCOME TAX OFFICER
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April 9, 1986 |
LAXMI INDUSTRIES Vs. INCOME TAX OFFICER
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December 2, 1986 |
LEENA A SARABHAI Vs. INCOME TAX OFFICER
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June 16, 1986 |
LEKH RAJ NARINDER KUMAR Vs. INCOME TAX OFFICER
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January 13, 1986 |
LILA GHOSH Vs. INCOME TAX OFFICER
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March 11, 1986 |
LUCAS INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 28, 1986 |
M HARICHANDRA PRASAD Vs. WEALTH TAX OFFICER
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October 17, 1986 |
MADHUSUDAN VEGETABLE PRODUCTS CO LTD Vs. INCOME TAX OFFICER
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August 29, 1986 |
MAHENDER KUMAR AGARWAL Vs. INCOME TAX OFFICER
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August 25, 1986 |
MAHENDRA GARG P FAMILY SPECIFIC TRUST Vs. INCOME TAX OFFICER
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October 24, 1986 |
MANEESH KUMAR MINOR Vs. WEALTH TAX OFFICER
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April 28, 1986 |
MANGAL SAIN RAM NIWAS Vs. INCOME TAX OFFICER
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November 6, 1986 |
MANGALAM CEMENT LTD Vs. INCOME TAX OFFICER
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March 20, 1986 |
MANIPAL POWER PRESS Vs. INCOME TAX OFFICER
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February 18, 1986 |
MANOHERSINHJI P JADEJA Vs. INCOME TAX OFFICER
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November 6, 1986 |
MASOOD HALIM Vs. WEALTH TAX OFFICER
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August 1, 1986 |
MEGHA NAND Vs. INCOME TAX OFFICER
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November 21, 1986 |
MICHIGAN ENGINEERS P LTD Vs. INCOME TAX OFFICER
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June 3, 1986 |
MIRJE FAMILY TRUST Vs. INCOME TAX OFFICER
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February 26, 1986 |
MITTAL ALUMINIUM CO Vs. INCOME TAX OFFICER
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October 22, 1986 |
MOHAN LAL BHAGWATI PD Vs. INCOME TAX OFFICER
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May 21, 1986 |
MOHINDER KUMAR BHATIA Vs. INCOME TAX OFFICER
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February 24, 1986 |
MOOLCHAND Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 18, 1986 |
MRINALINI PROPERTIES AND MERCANTILE CO P LTD Vs. INCOME TAX OFFICER
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August 7, 1986 |
MULCHAND PATTI MFG CO Vs. INCOME TAX OFFICER
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November 14, 1986 |
MUNCHUR INDUSTRIES P LTD Vs. INCOME TAX OFFICER
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August 20, 1986 |
MURARKA DEALERS AND INVESTORS P LTD Vs. INCOME TAX OFFICER
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August 18, 1986 |
MURUBHAI RAMJI Vs. INCOME TAX OFFICER
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January 23, 1986 |
N R GOPALAKRISHNA HUF Vs. WEALTH TAX OFFICER
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March 3, 1986 |
NALINIDEVI ASSOCIATES Vs. INCOME TAX OFFICER
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May 26, 1986 |
NANDKISHORE SAKARLAL INDIVIDUAL Vs. GIFT TAX OFFICER
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March 13, 1986 |
NARAYANIBAI R HEDA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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December 24, 1986 |
NASIK DISTRICT LABOUR SOCIETIES CO OP FEDERATION LTD Vs. INCOME TAX OFFICER
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May 5, 1986 |
NATHULAL Vs. INCOME TAX OFFICER
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March 6, 1986 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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November 20, 1986 |
NEIL TRUST Vs. INCOME TAX OFFICER
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July 31, 1986 |
NEW JAGAT TEXTILE MILLS LTD Vs. INCOME TAX OFFICER
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February 11, 1986 |
NINTH WEALTH TAX OFFICER Vs. EXECUTIVE OF THE ESTATE OF DR SAROSH S GANDHI
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January 3, 1986 |
NIRMAL KAPOOR Vs. WEALTH TAX OFFICER
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September 29, 1986 |
NIZAMUDDIN Vs. INCOME TAX OFFICER
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August 8, 1986 |
OFFICIAL TRUSTEE OF W B FOR TRUST OF SMT SHITRA DASSI Vs. INCOME TAX OFFICER
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March 6, 1986 |
OMRAO INDUSTRIAL CORPN P LTD Vs. INCOME TAX OFFICER
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December 31, 1986 |
P VASUDEVA KAMATH Vs. GIFT TAX OFFICER
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February 28, 1986 |
PADARTHY BABY SAROJINI Vs. WEALTH TAX OFFICER
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August 18, 1986 |
PATEL ENTERPRISES Vs. INCOME TAX OFFICER
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January 7, 1986 |
PATI DURGA COLD STORAGE Vs. INCOME TAX OFFICER
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May 30, 1986 |
PEARL POLYMERS P LTD Vs. INCOME TAX OFFICER
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March 21, 1986 |
PEE RAJ INTERNATIONAL P LTD Vs. INCOME TAX OFFICER
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May 21, 1986 |
POPULAR GARAGE Vs. INCOME TAX OFFICER
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February 27, 1986 |
PRABHUDAYAL AMICHAND Vs. INCOME TAX OFFICER
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March 5, 1986 |
PROGRESSIVE CONSTRUCTIONS P LTD Vs. INCOME TAX OFFICER
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November 6, 1986 |
R K CHHIBBAR Vs. INCOME TAX OFFICER
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August 18, 1986 |
R KRISHNARJUNAN Vs. INCOME TAX OFFICER
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June 12, 1986 |
R M CAPTAIN Vs. WEALTH TAX OFFICER
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September 29, 1986 |
R S RANGADAS Vs. WEALTH TAX OFFICER
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December 29, 1986 |
RADHAKRISHNA OIL MILLS Vs. INCOME TAX OFFICER
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August 11, 1986 |
RADHESHYAM P TRIVEDI Vs. INCOME TAX OFFICER
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July 31, 1986 |
RAI BAHADUR SHREERAM DURGAPRASAD AND FATECHAND NARSINGDAS EXPORT FIRM Vs. INCOME TAX OFFICER
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September 29, 1986 |
RAJ KABRA Vs. INCOME TAX OFFICER
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November 12, 1986 |
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LTD Vs. INCOME TAX OFFICER
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June 30, 1986 |
RAJENDRA PRASAD Vs. INSPECTING ASSISTANT COMMISSINER
|
November 27, 1986 |
RAJIV INVESTMENT P LTD Vs. INCOME TAX OFFICER
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December 1, 1986 |
RAMNATH NURSING HOME Vs. INCOME TAX OFFICER
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February 28, 1986 |
RAMPYARIBAI Vs. WEALTH TAX OFFICER
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July 18, 1986 |
RANJIT KUMAR BOSE Vs. INCOME TAX OFFICER
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February 26, 1986 |
RATI LAL J JANI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
October 23, 1986 |
RAYMOND WOOLLEN MILLS LTD Vs. INCOME TAX OFFICER
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March 31, 1986 |
RISK CAPITAL FOUNDATION Vs. INCOME TAX OFFICER
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January 15, 1986 |
ROY M MATHEW Vs. GIFT TAX OFFICER
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September 29, 1986 |
S F WADIA Vs. INCOME TAX OFFICER
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August 14, 1986 |
S GOVINDARAJA REDDIAR Vs. INCOME TAX OFFICER
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July 31, 1986 |
S N BHARGAVA Vs. INCOME TAX OFFICER
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November 12, 1986 |
S PURAN SETHI Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 9, 1986 |
S R M T STAFF ASSOCIATION Vs. INCOME TAX OFFICER
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February 11, 1986 |
S RATNAM PILLAY Vs. INCOME TAX OFFICER
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December 4, 1986 |
S S JAISINGHANI HUF Vs. INCOME TAX OFFICER
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January 6, 1986 |
S SOHAN SINGH Vs. INCOME TAX OFFICER
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November 22, 1986 |
SABOO BROTHERS Vs. INCOME TAX OFFICER
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November 25, 1986 |
SAJJAN KUMARI Vs. WEALTH TAX OFFICER
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November 30, 1986 |
SAMIR PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER
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August 26, 1986 |
SARDANA CLOTH STORE Vs. INCOME TAX OFFICER
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April 26, 1986 |
SAT NARAIN KHANNA Vs. WEALTH TAX OFFICER
|
August 30, 1986 |
SAU JAMNADEVI BALKISAN JAJU Vs. FIRST WEALTH TAX OFFICER
|
September 12, 1986 |
SAURASHTRA TRUST Vs. SEVENTH INCOME TAX OFFICER
|
November 27, 1986 |
SCHRADAR SCOVTLL DUNCAN LTD Vs. INCOME TAX OFFICER
|
February 5, 1986 |
SECOND INCOME TAX OFFICER Vs. S S MATHUR
|
January 27, 1986 |
SECOND WEALTH TAX OFFICER Vs. J K BABLA
|
November 19, 1986 |
SHA RAICHAND CHAGGANRAJ AND CO Vs. INCOME TAX OFFICER
|
April 23, 1986 |
SHAH NANJI NAGSI EMPLOYEES WELFARE TRUST Vs. INCOME TAX OFFICER
|
July 25, 1986 |
SHAKTIGARH TEXTILES AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 31, 1986 |
SHAPOORJI PALLONJI AND CO P LTD Vs. INCOME TAX OFFICER
|
February 7, 1986 |
SHARAD D MUNI HUF Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 13, 1986 |
SHASHIBEN Vs. WEALTH TAX OFFICER
|
January 15, 1986 |
SHEO PRASAD SINGHAL Vs. INCOME TAX OFFICER
|
February 28, 1986 |
SHERPUR MEDICAL RESEARCH CO Vs. INCOME TAX OFFICER
|
April 30, 1986 |
SHIV NARAIN KARMENDER NARAIN Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 30, 1986 |
SHRENIK KASTURBHAI HUF Vs. GIFT TAX OFFICER
|
August 21, 1986 |
SIGMA PAINTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 4, 1986 |
SINGH POULTRY P LTD Vs. INCOME TAX OFFICER
|
September 29, 1986 |
SITARAM ARVIND KUMAR Vs. WEALTH TAX OFFICER
|
August 30, 1986 |
SIXTH INCOME TAX OFFICER Vs. I P PEREIRA
|
July 28, 1986 |
SNEHLATA SANGHI Vs. WEALTH TAX OFFICER
|
May 22, 1986 |
SOLID STATE DEVICES INDIA LTD Vs. INCOME TAX OFFICER
|
July 15, 1986 |
SRI MAHALAKSHMI FINANCE CORPN Vs. INCOME TAX OFFICER
|
July 28, 1986 |
SRI NARAINDAS MULCHAND HUF Vs. WEALTH TAX OFFICER
|
September 30, 1986 |
SRI PANDURANGA ENGG CO Vs. INCOME TAX OFFICER
|
August 26, 1986 |
SRI RAJARAM Vs. INCOME TAX OFFICER
|
July 17, 1986 |
SRI VEGI BHADRACHALAM Vs. WEALTH TAX OFFICER
|
December 31, 1986 |
SRINIVASA METAL WORKS Vs. INCOME TAX OFFICER
|
December 31, 1986 |
STAR TRADING CO P LTD Vs. INCOME TAX OFFICER
|
September 19, 1986 |
SUBOL KUMAR CHANDRA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
October 23, 1986 |
SUKHRAJ SHANTILAL CO Vs. INCOME TAX OFFICER
|
September 26, 1986 |
SUMITRA BHALLA Vs. WEALTH TAX OFFICER
|
October 21, 1986 |
SURENDER SINGH Vs. WEALTH TAX OFFICER
|
November 5, 1986 |
SURESH KUMAR KOTHARI Vs. INCOME TAX OFFICER
|
October 20, 1986 |
SURJIT AND SURINDER INVESTMENTS P LTD Vs. INCOME TAX OFFICER
|
June 30, 1986 |
SUSHILABEN A MAFATLAL Vs. WEALTH TAX OFFICER
|
May 13, 1986 |
SWAMY AND PATHY Vs. INCOME TAX OFFICER
|
May 13, 1986 |
TARA CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1986 |
TAYLOR INSTRUMENT CO I LTD Vs. INCOME TAX OFFICER
|
February 14, 1986 |
TECHNO ELECTRIC AND ENGG CO LTD Vs. INCOME TAX OFFICER
|
August 8, 1986 |
THIRD WEALTH TAX OFFICER Vs. USHA S PATEL
|
November 25, 1986 |
TOCO ENGG CO Vs. INCOME TAX OFFICER
|
April 14, 1986 |
TRUSTEES OF ANIL KUMAR TRUST Vs. INCOME TAX OFFICER
|
February 18, 1986 |
TRUSTEES OF MOUNT NEPEAN TRUST Vs. FIRST GIFT TAX OFFICER
|
October 22, 1986 |
TURNER MORRISON AND CO LTD Vs. INCOME TAX OFFICER
|
December 5, 1986 |
UNIVERSAL FOODS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 28, 1986 |
V B NARANIA AND CO Vs. INCOME TAX OFFICER
|
January 23, 1986 |
V GOVINDAIAH Vs. INCOME TAX OFFICER
|
October 16, 1986 |
V K GOVIL AND G K ARORA Vs. WEALTH TAX OFFICER
|
August 11, 1986 |
V RAMESH BABU Vs. WEALTH TAX OFFICER
|
February 7, 1986 |
VASANT WVG FACTORY Vs. INCOME TAX OFFICER
|
October 24, 1986 |
VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
|
February 28, 1986 |
VINODKUMAR JAICHAND SHAH Vs. FIFTH INCOME TAX OFFICER
|
April 30, 1986 |
VIPRO PRODUCTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 16, 1986 |
VISHAL INTERNATIONAL PRODUCTIONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 10, 1986 |
WEALTH TAX OFFICER Vs. SUDHA CHOPRA
|
September 29, 1986 |
WEALTH TAX OFFICER Vs. A K JOHAR
|
December 19, 1986 |
WEALTH TAX OFFICER Vs. VITTA KRISTAPPA HUF
|
September 30, 1986 |
WEALTH TAX OFFICER Vs. NB SARWAR ALI KHAN
|
August 7, 1986 |
WEALTH TAX OFFICER Vs. MOOTHA GOPALAKRISHNA
|
November 6, 1986 |
WEALTH TAX OFFICER Vs. RAM AUTAR PRASAD CHOUDHARY
|
September 24, 1986 |
WEALTH TAX OFFICER Vs. SARLA DEBI BIRLA
|
December 22, 1986 |
WEALTH TAX OFFICER Vs. K S RANGANNA
|
December 17, 1986 |
WEALTH TAX OFFICER Vs. SHIV MOHAN SHARMA HUF
|
July 3, 1986 |
WEALTH TAX OFFICER Vs. ALKA MAHAJAN
|
July 31, 1986 |
WEALTH TAX OFFICER Vs. L RAJESHWAR PARSHAD
|
September 2, 1986 |
WEALTH TAX OFFICER Vs. SHYAM MOHAN RAWAT
|
January 13, 1986 |
WEALTH TAX OFFICER Vs. GOPICHAND
|
January 10, 1986 |
WEALTH TAX OFFICER Vs. GULSHAN RAI SACHDEV
|
September 23, 1986 |
WEALTH TAX OFFICER Vs. S INDER SINGH
|
December 19, 1986 |
WEALTH TAX OFFICER Vs. S K GUPTA
|
November 25, 1986 |
WEALTH TAX OFFICER Vs. SHEO PROSAD NOPANY
|
January 6, 1986 |
YELUKURU SATYANARAYANA SETTY Vs. GIFT TAX OFFICER
|
May 15, 1986 |