A M MOOSA BHARAT SEA FOODS Vs. INCOME TAX OFFICER
|
August 8, 1985 |
A P INDUSTRIAL INFRASTRUCTURE CORPN LTD Vs. INCOME TAX OFFICER
|
June 21, 1985 |
A RASHID Vs. INCOME TAX OFFICER
|
April 26, 1985 |
ABBAS WAZIR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 5, 1985 |
ABDUL MAJID PARAMJIT SINGH Vs. INCOME TAX OFFICER
|
March 28, 1985 |
ACCOUNTANT MEMBER ZAINALABDEEN MUSALIAR Vs. INCOME TAX OFFICER
|
November 29, 1985 |
ADDITIONAL INCOME TAX OFFICER Vs. M N NAMBIAR
|
January 24, 1985 |
ADVANCE AUTOTECHNICO P LTD Vs. INCOME TAX OFFICER
|
July 30, 1985 |
ALBRIGHT AND WILSON LTD Vs. INCOME TAX OFFICER
|
December 20, 1985 |
AMIYA KUMAR TARAFDAR Vs. INCOME TAX OFFICER
|
April 18, 1985 |
AMRITSAR TRANSPORT CO P LTD Vs. INCOME TAX OFFICER
|
January 21, 1985 |
ANAND DYES INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
December 19, 1985 |
ANARKALI SARABHAI Vs. GIFT TAX OFFICER
|
June 10, 1985 |
ANIL KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 16, 1985 |
ARRAH SASARAM LIGHT RAILWAY CO LTD Vs. INCOME TAX OFFICER
|
April 18, 1985 |
ASHOK KUMAR AJMANI Vs. INCOME TAX OFFICER
|
August 30, 1985 |
ASIMNATH ROY CHOWDHURY Vs. INCOME TAX OFFICER
|
February 6, 1985 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. RAJAH MANYAM KANAKAYYA
|
December 31, 1985 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. RADHA KRISHAN TANDON
|
August 29, 1985 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. K RAGHAVAMMA
|
March 30, 1985 |
ATTILI NARAYANA RAO Vs. INCOME TAX OFFICER
|
October 10, 1985 |
AZOLLA SHIPPING CO LTD Vs. INCOME TAX OFFICER
|
September 30, 1985 |
B A RAJAKRISHNAN Vs. INCOME TAX OFFICER
|
June 14, 1985 |
B R SINGHAL Vs. INCOME TAX OFFICER
|
September 27, 1985 |
B SAMPATHLAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 21, 1985 |
BAJAJ TEMPO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 23, 1985 |
BAJRANGLAL SABOO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
May 22, 1985 |
BALKRISHNA V DOSHI Vs. INCOME TAX OFFICER
|
July 29, 1985 |
BANARSI LAL AGGARWAL Vs. GIFT TAX OFFICER
|
May 23, 1985 |
BANK OF MAHARASHTRA Vs. INCOME TAX OFFICER
|
September 1, 1985 |
BHATIA IMPEX INDIA Vs. INCOME TAX OFFICER
|
April 9, 1985 |
BHOPAL STUD AND AGRICULTURAL FARM Vs. INCOME TAX OFFICER
|
August 13, 1985 |
BHUPENDRA RASIKLAL SHAH Vs. INCOME TAX OFFICER
|
December 27, 1985 |
BLUE MOUNTAIN FOOD PRODUCTS LTD Vs. INCOME TAX OFFICER
|
May 6, 1985 |
BOYD SMITHS P LTD Vs. INCOME TAX OFFICER
|
March 4, 1985 |
BRITISH AEROSPACE AIRCRAFT GROUP Vs. INCOME TAX OFFICER
|
January 31, 1985 |
BROOKE BOND INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 6, 1985 |
C C DOROUGH Vs. INCOME TAX OFFICER
|
June 7, 1985 |
C S TIWANA AND SONS HUF Vs. INCOME TAX OFFICER
|
May 23, 1985 |
CENTRAL WINES Vs. INCOME TAX OFFICER
|
September 13, 1985 |
CHANDAN AND BHARAT ENTERPRISES Vs. INCOME TAX OFFICER
|
March 26, 1985 |
CHANDRAKANTA ROHATGI Vs. INCOME TAX OFFICER
|
December 26, 1985 |
CHHABRANI FAMILY TRUST Vs. INCOME TAX OFFICER
|
February 21, 1985 |
CHLORIDE INDIA LTD Vs. INCOME TAX OFFICER
|
December 20, 1985 |
CMAI FAMILY TRUST Vs. NINTH WEALTH TAX OFFICER
|
April 19, 1985 |
COMILLA MOHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 15, 1985 |
COMMISSIONER OF INCOME TAX Vs. SEQUOIA CONSTRUCTION P LTD
|
October 24, 1985 |
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD
|
January 29, 1985 |
COMMISSIONER OF INCOME TAX Vs. MOTICHAND VIRPAL SHAH
|
December 31, 1985 |
COMMISSIONER OF WEALTH TAX Vs. TULSI DEVI
|
August 16, 1985 |
COMMISSIONER OF WEALTH TAX Vs. P K SAMAL
|
March 26, 1985 |
COMMISSIONER OF WEALTH TAX Vs. ARUN KUMAR
|
June 28, 1985 |
CONTROLLER OF ESTATE DUTY Vs. ALOP R NARIELWALA
|
February 7, 1985 |
CYRIL ALBERT DSOUZA Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 31, 1985 |
D N DASTUR AND CO Vs. ELEVENTH INCOME TAX OFFICER
|
December 20, 1985 |
DAISY PAUL Vs. WEALTH TAX OFFICER
|
April 30, 1985 |
DALMIA CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
September 6, 1985 |
DES RAJ NAGPAL Vs. INCOME TAX OFFICER
|
June 28, 1985 |
DEVENDRA CHANDRA JAIN HUF Vs. INCOME TAX OFFICER
|
October 3, 1985 |
DILIP CHINUBHAI SHAH Vs. INCOME TAX OFFICER
|
September 20, 1985 |
E BATTELLI Vs. INCOME TAX OFFICER
|
November 20, 1985 |
EDUCATION FOUNDATION OF INDIA Vs. FOURTH INCOME TAX OFFICER
|
July 23, 1985 |
EIGHTH INCOME TAX OFFICER Vs. M V GOKARNAM
|
December 31, 1985 |
ESTATE OF C M MODY A P J C MODY Vs. CONTROLLER OF ESTATE DUTY
|
September 23, 1985 |
EXPORT HOUSE Vs. INCOME TAX OFFICER
|
March 28, 1985 |
FEDERAL BANK LTD Vs. INCOME TAX OFFICER
|
December 27, 1985 |
FIDA FILM AND HOTEL CO P LTD Vs. FIRST INCOME TAX OFFICER
|
April 17, 1985 |
FIFTH INCOME TAX OFFICER Vs. S K DEENADAYALU
|
August 9, 1985 |
FIRST INCOME TAX OFFICER Vs. GARWARE WALL ROPES LTD
|
January 29, 1985 |
FIRST INCOME TAX OFFICER Vs. S K KHANDEKAR
|
December 4, 1985 |
FIRST INCOME TAX OFFICER Vs. P KARUNAKARA ALVA
|
May 9, 1985 |
FIRST INCOME TAX OFFICER Vs. MEGARAVALLI FINANCING CO
|
January 10, 1985 |
FIRST INCOME TAX OFFICER Vs. MANGALORE GANESH BEEDI WORKS
|
September 19, 1985 |
FIRST WEALTH TAX OFFICER Vs. G E THIPPAIAH
|
May 22, 1985 |
FIRST WEALTH TAX OFFICER Vs. S B GARWARE HUF
|
June 24, 1985 |
FOURTH INCOME TAX OFFICER Vs. SHRIMPEL
|
January 19, 1985 |
G GOPINATHAN Vs. INCOME TAX OFFICER
|
August 19, 1985 |
GANJI KRISHNA RAO Vs. INCOME TAX OFFICER
|
July 22, 1985 |
GEDORE TOOLS INDIA Vs. INCOME TAX OFFICER
|
May 29, 1985 |
GIFT TAX OFFICER Vs. R ANIL
|
April 9, 1985 |
GIRI LAND AND FINANCE CO Vs. INCOME TAX OFFICER
|
August 20, 1985 |
GIRIRAJ MITTAL Vs. INCOME TAX OFFICER
|
November 8, 1985 |
GITABEN HASMUKHLAL SHAH Vs. WEALTH TAX OFFICER
|
June 11, 1985 |
GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPN Vs. FIRST INCOME TAX OFFICER
|
June 25, 1985 |
GOMTI DEVI BANARSI DAS VAID CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
July 1, 1985 |
GOVARDHANA VARADHACHARYULU Vs. INCOME TAX OFFICER
|
July 12, 1985 |
GUJARAT AGRO INDUSTRIES CORPN LTD Vs. INCOME TAX OFFICER
|
May 2, 1985 |
GURKARTAR FINANCE AND AGENCIES P LTD Vs. INCOME TAX OFFICER
|
June 27, 1985 |
H H MAHARANI MANEKARAJE PAWAR Vs. INCOME TAX OFFICER
|
September 23, 1985 |
H H RAJA AJIT SINGH OF JHABUA Vs. WEALTH TAX OFFICER
|
August 24, 1985 |
HAJEE ABDUL SATTAR SAIT Vs. INCOME TAX OFFICER
|
September 19, 1985 |
HANUMANMALL BENGANI Vs. APPELLATE CONTROLLER OF ESTATE DUTY
|
February 15, 1985 |
HATHISING H SHAH Vs. INCOME TAX OFFICER
|
December 31, 1985 |
HIMATLAL N JHAVERI Vs. SEVENTH INCOME TAX OFFICER
|
August 26, 1985 |
HIMSON TEXTILE ENGG INDUSTRIES Vs. INCOME TAX OFFICER
|
June 6, 1985 |
HOTEL EMERALD P LTD Vs. INCOME TAX OFFICER
|
November 15, 1985 |
INCOME TAX OFFICER Vs. V R GANTI
|
March 30, 1985 |
INCOME TAX OFFICER Vs. CHAKKA APPO RAO
|
August 21, 1985 |
INCOME TAX OFFICER Vs. TIRUMALAI HOTELS BUILDERS P LTD
|
March 12, 1985 |
INCOME TAX OFFICER Vs. M SYAMALA RAO
|
October 22, 1985 |
INCOME TAX OFFICER Vs. ADITYA MINERALS P LTD
|
November 15, 1985 |
INCOME TAX OFFICER Vs. V CHIDAMBARESWARA RAO
|
October 30, 1985 |
INCOME TAX OFFICER Vs. YESHODABAI TIWARI
|
June 27, 1985 |
INCOME TAX OFFICER Vs. HARBANSLAL MALHOTRA AND SONS LTD
|
June 3, 1985 |
INCOME TAX OFFICER Vs. RANEEGUNGE COAL ASSOCIATION LTD
|
May 9, 1985 |
INCOME TAX OFFICER Vs. R B SETH MOOLCH AND NEMICHAND P LTD
|
November 4, 1985 |
INCOME TAX OFFICER Vs. POOSARLA VISWESWARA RAO AND V NOOKAIAH CHETTY
|
August 13, 1985 |
INCOME TAX OFFICER Vs. KISAN TRACTORS
|
March 22, 1985 |
INCOME TAX OFFICER Vs. ARUN OIL INDUSTRIES
|
March 30, 1985 |
INCOME TAX OFFICER Vs. CHAKKA BAI BAID
|
August 26, 1985 |
INCOME TAX OFFICER Vs. GWALIOR WEBBING CO LTD
|
August 30, 1985 |
INCOME TAX OFFICER Vs. A AMRUTLAL CO
|
August 7, 1985 |
INCOME TAX OFFICER Vs. SWARAJ TALKIES
|
October 29, 1985 |
INCOME TAX OFFICER Vs. H A SODHAN GREATER HUF
|
August 7, 1985 |
INCOME TAX OFFICER Vs. MISHRILAL GORDHANLAL
|
November 14, 1985 |
INCOME TAX OFFICER Vs. HALMIRA ESTATE TEA P LTD
|
August 23, 1985 |
INCOME TAX OFFICER Vs. OBEROI PROPERTIES P LTD
|
December 13, 1985 |
INCOME TAX OFFICER Vs. SONODYNE TELEVISION CO P LTD
|
December 10, 1985 |
INCOME TAX OFFICER Vs. GANGES PRINTING CO LTD
|
August 9, 1985 |
INCOME TAX OFFICER Vs. PRATAPPUR SUGAR AND INDUSTRIES LTD
|
April 26, 1985 |
INCOME TAX OFFICER Vs. MEERA AND CO
|
June 25, 1985 |
INCOME TAX OFFICER Vs. BELLISS AND MORCOM
|
May 8, 1985 |
INCOME TAX OFFICER Vs. K G PATHKI
|
November 20, 1985 |
INCOME TAX OFFICER Vs. COLOREX DYES P LTD
|
June 27, 1985 |
INCOME TAX OFFICER Vs. RAJ KISHAN
|
June 24, 1985 |
INCOME TAX OFFICER Vs. RAJAGIRI RUBBER AND PRODUCE CO LTD
|
October 29, 1985 |
INCOME TAX OFFICER Vs. SHYAM SUNDER DHOOT
|
June 10, 1985 |
INCOME TAX OFFICER Vs. MANNALAL NIRMAL KUMAR
|
October 31, 1985 |
INCOME TAX OFFICER Vs. J J INVESTMENT
|
March 31, 1985 |
INCOME TAX OFFICER Vs. VIJAYALAXMI N MAFATLAL
|
February 26, 1985 |
INCOME TAX OFFICER Vs. SATYA CO LTD
|
December 13, 1985 |
INCOME TAX OFFICER Vs. SOUTH INDIAN BANK LTD
|
April 16, 1985 |
INCOME TAX OFFICER Vs. GEMLINES P LTD
|
April 29, 1985 |
INCOME TAX OFFICER Vs. GOPALPUR TEA CO LTD
|
February 5, 1985 |
INCOME TAX OFFICER Vs. BRISH BHAN GUPTA
|
January 3, 1985 |
INCOME TAX OFFICER Vs. R T LAWRENCE
|
October 29, 1985 |
INCOME TAX OFFICER Vs. GENERAL METAL WORKS
|
May 27, 1985 |
INCOME TAX OFFICER Vs. JAGMOHAN SARAN KAILASH CHANDRA
|
May 27, 1985 |
INCOME TAX OFFICER Vs. JAINA TEXTILES
|
October 30, 1985 |
INCOME TAX OFFICER Vs. RAM KISHORE RAM GOPAL
|
October 24, 1985 |
INCOME TAX OFFICER Vs. NETRA PANDEY
|
April 30, 1985 |
INCOME TAX OFFICER Vs. RAM DAS DEOKINANDAN PRASAD
|
March 28, 1985 |
INCOME TAX OFFICER Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LTD
|
July 2, 1985 |
INCOME TAX OFFICER Vs. GAJRIA ELECTRICAL INDUSTRIES CO P LTD
|
January 31, 1985 |
INCOME TAX OFFICER Vs. P N SHUKLA
|
March 22, 1985 |
INCOME TAX OFFICER Vs. SAMAR MANMADE FIBRES P LTD
|
September 6, 1985 |
INCOME TAX OFFICER Vs. HOMI MEHTA AND SONS P LTD
|
March 22, 1985 |
INCOME TAX OFFICER Vs. NATIONAL PHARMACEUTICALS AND MEDICAL SERVICE P LTD
|
March 26, 1985 |
INCOME TAX OFFICER Vs. N T SAROJINI AMMA
|
February 13, 1985 |
INCOME TAX OFFICER Vs. SHAHAJI CHHATRAPATI GENERAL CHARITABLE TRUST
|
October 21, 1985 |
INCOME TAX OFFICER Vs. BIBHUTI MISHRA
|
January 11, 1985 |
INCOME TAX OFFICER Vs. N S S MURTHY
|
April 26, 1985 |
INCOME TAX OFFICER Vs. K P SREEMATHY
|
August 7, 1985 |
INCOME TAX OFFICER Vs. SIYA RAM BROS
|
July 30, 1985 |
INCOME TAX OFFICER Vs. POYILAKKADA FISHERIES P LTD
|
June 12, 1985 |
INCOME TAX OFFICER Vs. SHITAL PRASAD KHARAG PRASAD
|
September 13, 1985 |
INCOME TAX OFFICER Vs. OSWAL WOOLLEN MILLS
|
January 29, 1985 |
INCOME TAX OFFICER Vs. V S CHABBRA
|
April 30, 1985 |
INCOME TAX OFFICER Vs. RUSTON AND HORNSBY LTD
|
February 28, 1985 |
INCOME TAX OFFICER Vs. ROMESH SETHI
|
May 25, 1985 |
INCOME TAX OFFICER Vs. KANHAYA LAL RAMESHWAR DASS AND CO
|
December 30, 1985 |
INCOME TAX OFFICER Vs. GITAR LABORATORIES
|
January 25, 1985 |
INCOME TAX OFFICER Vs. SETTY PHARMACEUTICALS AND BIOLOGICAL SCIENCES
|
May 16, 1985 |
INCOME TAX OFFICER Vs. C M PANT
|
June 5, 1985 |
INCOME TAX OFFICER Vs. INDO GULF
|
December 30, 1985 |
INCOME TAX OFFICER Vs. R J TRIVEDI AND SONS
|
March 26, 1985 |
INCOME TAX OFFICER Vs. ABDUL MAJID
|
June 19, 1985 |
INCOME TAX OFFICER Vs. DEOKI NANDAN OM PRAKASH
|
April 27, 1985 |
INDIAN ALUMINIUM CABLES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 29, 1985 |
INDIAN NATIONAL THEATRE TRUST Vs. INCOME TAX OFFICER
|
January 16, 1985 |
INDOCEAN ENGINEERING P LTD Vs. INCOME TAX OFFICER
|
June 21, 1985 |
INDURI FARM LTD Vs. INCOME TAX OFFICER
|
May 14, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. DORR OLIVER INDIA LTD
|
January 19, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. S R BHAWSINGHKA
|
May 14, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. CONSOLIDATED PNEUMATIC TOOL CO INDIA LTD
|
October 14, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. COMMISSION GENERAL AGENCY
|
May 24, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. GOODRICKE GROUP LTD
|
February 23, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. DHANSIRAM AGARWALLA
|
November 15, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. I C GANDHI SILK MILLS LTD
|
September 30, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB BEVERAGES P LTD
|
March 19, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. DREDGING CORPORATION LTD
|
April 27, 1985 |
INSPECTING ASSISTANT COMMISSIONER Vs. CUTLER HAMMER EUROPA LTD
|
September 19, 1985 |
ISHWARI BAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
January 28, 1985 |
J B BODA MARINE AND GENERAL SURVEY AGENCIES P LTD Vs. SIXTH INCOME TAX OFFICER
|
February 6, 1985 |
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER
|
June 28, 1985 |
J N LUTHRA Vs. INCOME TAX OFFICER
|
December 17, 1985 |
JAGANNATH JEEWANMAL WOOLLEN MILLS P LTD Vs. INCOME TAX OFFICER
|
June 19, 1985 |
JAIPUR TRADERS P LTD Vs. INCOME TAX OFFICER
|
March 4, 1985 |
JANATA TRUST Vs. FIFTH INCOME TAX OFFICER
|
November 18, 1985 |
JANKI PRASAD SINHA Vs. INCOME TAX OFFICER
|
February 12, 1985 |
JAWAHARLAL PANNALAL Vs. INCOME TAX OFFICER
|
July 23, 1985 |
JEEWAN LTD Vs. INCOME TAX OFFICER
|
November 26, 1985 |
JUSTICE ANANDAMOY BHATTACHARJEE Vs. INCOME TAX OFFICER
|
November 15, 1985 |
K C GOKANI Vs. INCOME TAX OFFICER
|
June 18, 1985 |
K D DATWANI Vs. WEALTH TAX OFFICER
|
December 6, 1985 |
K RAMI REDDY AND SONS Vs. INCOME TAX OFFICER
|
March 25, 1985 |
KALOOMAL SHORIMAL SACHDEV RANGWALLA P LTD Vs. FIRST INCOME TAX OFFICER
|
August 5, 1985 |
KANTILAL AND SONS Vs. SECOND INCOME TAX OFFICER
|
June 13, 1985 |
KASHIBA FAMILY TRUST Vs. INCOME TAX OFFICER
|
July 26, 1985 |
KHORSHED B MODY Vs. THIRD ASSISTANT CONTROLLER OF ESTATE DUTY
|
August 19, 1985 |
KMA LTD Vs. INCOME TAX OFFICER
|
September 9, 1985 |
KOLLURU RAVI Vs. INCOME TAX OFFICER
|
December 31, 1985 |
KRISHNA MOHAN AGARWAL Vs. INCOME TAX OFFICER
|
February 12, 1985 |
KRISHNA PLASTIC INDUSTRIES P LTD Vs. THIRD INCOME TAX OFFICER
|
April 16, 1985 |
LALIT N BHAGWATI Vs. INCOME TAX OFFICER
|
August 2, 1985 |
M A LATEEF Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 18, 1985 |
M ANASUYA DEVI Vs. SECOND INCOME TAX OFFICER
|
May 9, 1985 |
M JAFFER SAHEB Vs. INCOME TAX OFFICER
|
October 29, 1985 |
M K S SHIVRAJSINHJI Vs. GIFT TAX OFFICER
|
October 31, 1985 |
M L RAWAT Vs. INCOME TAX OFFICER
|
April 27, 1985 |
M N BHAT Vs. THIRTEENTH GIFT TAX OFFICER
|
June 28, 1985 |
M RAGHAVAN Vs. INCOME TAX OFFICER
|
January 28, 1985 |
M S MANVI Vs. ADDITIONAL INCOME TAX OFFICER
|
May 14, 1985 |
MADHU KRIMPS Vs. FOURTH INCOME TAX OFFICER
|
January 8, 1985 |
MAGOR HOLDINGS LTD Vs. INCOME TAX OFFICER
|
April 18, 1985 |
MAHARAJA SHRI DEVI SINGH JI Vs. WEALTH TAX OFFICER
|
October 31, 1985 |
MAHENDRA M AJMERA HUF Vs. SIXTH INCOME TAX OFFICER
|
November 26, 1985 |
MAJOR BIRENDRA SINGH NEGI Vs. INCOME TAX OFFICER
|
February 15, 1985 |
MANBHUM COAL SYNDICATE P LTD Vs. INCOME TAX OFFICER
|
May 28, 1985 |
MANGALA G ABHYANKAR Vs. FIRST ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 22, 1985 |
MCDONNELL 1948 P LTD Vs. INCOME TAX OFFICER
|
January 23, 1985 |
METEOR SATELLITE LTD Vs. INCOME TAX OFFICER
|
August 20, 1985 |
MONTREAL ENGG INTERNATIONAL LTD Vs. INCOME TAX OFFICER
|
January 11, 1985 |
MULKRAJ HURIA Vs. WEALTH TAX OFFICER
|
February 14, 1985 |
MURLI PACKING AND TRADING P LTD Vs. INCOME TAX OFFICER
|
October 11, 1985 |
N J HARTNETT Vs. SECOND INCOME TAX OFFICER
|
August 19, 1985 |
N R KARIA Vs. WEALTH TAX OFFICER
|
April 8, 1985 |
NAGPUR ZILLA NUTAN DUGHD UTPADAK SAHAKARI SANGH LTD Vs. INCOME TAX OFFICER
|
April 9, 1985 |
NANDANAM CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
March 29, 1985 |
NANDI HASBI TEXTILE MILLS LTD Vs. FIRST INCOME TAX OFFICER
|
May 27, 1985 |
NATIONAL THERMAL POWER CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 31, 1985 |
NEW CAWNPORE FLOUR MILLS P LTD Vs. INCOME TAX OFFICER
|
November 29, 1985 |
NIRANJANLAL Vs. INCOME TAX OFFICER
|
October 31, 1985 |
NISHAN SINGH Vs. INCOME TAX OFFICER
|
November 29, 1985 |
NITIN RAOJIBHAI HUF Vs. INCOME TAX OFFICER
|
September 2, 1985 |
O P RALHAN Vs. WEALTH TAX OFFICER
|
December 23, 1985 |
OFF SHORE INDIA LTD Vs. INCOME TAX OFFICER
|
September 19, 1985 |
ORIENT EXPRESS CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 26, 1985 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 11, 1985 |
ORISSA STATE FINANCIAL CORPORATION Vs. INCOME TAX OFFICER
|
March 12, 1985 |
OUTDOOR PUBLICITY Vs. INCOME TAX OFFICER
|
August 2, 1985 |
P GOURIKUTTY AMMA Vs. INCOME TAX OFFICER
|
August 7, 1985 |
P S PARGONKAR Vs. INCOME TAX OFFICER
|
November 28, 1985 |
PARLE PRODUCTS P LTD Vs. FIRST INCOME TAX OFFICER
|
June 12, 1985 |
PIRAMAL SONS P LTD Vs. INCOME TAX OFFICER
|
December 20, 1985 |
PRADHAN CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
March 18, 1985 |
PUNJAB NATIONAL BANK Vs. SURTAX OFFICER
|
July 25, 1985 |
PURAN CHAND LAXMI CHAND Vs. INCOME TAX OFFICER
|
November 29, 1985 |
PURUSHOTTAM GOVIND BHAT Vs. FIRST INCOME TAX OFFICER
|
March 28, 1985 |
R S AVTAR SINGH AND CO Vs. INCOME TAX OFFICER
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October 28, 1985 |
R S LAMBA AND CO Vs. INCOME TAX OFFICER
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February 25, 1985 |
RAJ KUMAR SINGH AND CO Vs. INCOME TAX OFFICER
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December 23, 1985 |
RAJENDRA RATILAL Vs. SECOND WEALTH TAX OFFICER
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December 13, 1985 |
RAM VAIKUNTHA TRUST Vs. INCOME TAX OFFICER
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July 30, 1985 |
RANI GUNWANT KAUR Vs. WEALTH TAX OFFICER
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January 28, 1985 |
RAOJIBHAI CHHOTABHAI PATEL Vs. FIRST INCOME TAX OFFICER
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May 31, 1985 |
RAOJIBHAI H DESAI Vs. INCOME TAX OFFICER
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March 27, 1985 |
RAVAL PADMANABHA SHASTRI ADIGA Vs. INCOME TAX OFFICER
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February 12, 1985 |
RAVI TEXTILE P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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June 11, 1985 |
REKAPALLE RAMCHANDRA RAO Vs. INCOME TAX OFFICER
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September 13, 1985 |
RELIANCE INTERNATIONAL CORPORATION LTD Vs. INCOME TAX OFFICER
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October 31, 1985 |
ROHINIBEN TRUST Vs. INCOME TAX OFFICER
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June 30, 1985 |
RUIA STUD AND AGRICULTURAL FARMS P LTD Vs. SIXTH INCOME TAX OFFICER
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May 30, 1985 |
S B BHARGAVA Vs. INCOME TAX OFFICER
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May 3, 1985 |
S FATHIMABI Vs. WEALTH TAX OFFICER
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November 14, 1985 |
S M HAEEMS Vs. INCOME TAX OFFICER
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January 19, 1985 |
S P SINGLA Vs. INCOME TAX OFFICER
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December 31, 1985 |
S R KALANI HUF Vs. INCOME TAX OFFICER
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August 21, 1985 |
S VENKATA KANNAIAH Vs. INCOME TAX OFFICER
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March 28, 1985 |
SAILAJA KINKAR SAMANTA Vs. INCOME TAX OFFICER
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March 4, 1985 |
SAIN DASS Vs. GIFT TAX OFFICER
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May 25, 1985 |
SALMA IRANI Vs. FIFTH INCOME TAX OFFICER
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April 25, 1985 |
SANDVIK ASIA LTD Vs. INCOME TAX OFFICER
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June 25, 1985 |
SANGAM ENTERPRISES Vs. INCOME TAX OFFICER
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August 29, 1985 |
SANTOKH SINGH Vs. GIFT TAX OFFICER
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May 24, 1985 |
SARABHAI CHEMICALS P LTD Vs. INCOME TAX OFFICER
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February 15, 1985 |
SARAYA SUGAR MILLS P LTD Vs. INCOME TAX OFFICER
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September 13, 1985 |
SARAYA SUGAR MILLS P LTD Vs. INCOME TAX OFFICER
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March 6, 1985 |
SARDA DEVI SINGHANIA Vs. WEALTH TAX OFFICER
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July 25, 1985 |
SARLA JAIN Vs. INSPECTING ASSISTANT COMMISSIONER
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November 29, 1985 |
SATISHCHAND SANGHI Vs. INCOME TAX OFFICER
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March 20, 1985 |
SATYA PROSAD SEN Vs. INCOME TAX OFFICER
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December 13, 1985 |
SECOND INCOME TAX OFFICER Vs. DIAS AND CO
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December 4, 1985 |
SECOND INCOME TAX OFFICER Vs. JAYANTILAL S PORWAL
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September 23, 1985 |
SECOND INCOME TAX OFFICER Vs. SRI VINOD D AROOR
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December 6, 1985 |
SECOND INCOME TAX OFFICER Vs. MITTAL AND CO MRP
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October 4, 1985 |
SECOND INCOME TAX OFFICER Vs. BOROSIL GLASS WORKS LTD
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August 30, 1985 |
SECOND INCOME TAX OFFICER Vs. NATIONAL MACHINERY MFRS
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October 14, 1985 |
SECOND INCOME TAX OFFICER Vs. BISLERI I P LTD
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January 31, 1985 |
SHANKAR GHOSH Vs. INCOME TAX OFFICER
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January 21, 1985 |
SHARMA TEXTILE Vs. INCOME TAX OFFICER
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May 19, 1985 |
SHASHI KANT GUPTA Vs. INCOME TAX OFFICER
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August 19, 1985 |
SHYAMSUNDAR NASKAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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February 8, 1985 |
SIDDHARTH SHRINIVAS JHAVER Vs. INCOME TAX OFFICER
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July 16, 1985 |
SIXTH INCOME TAX OFFICER Vs. GENERALS NEW TREAD
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May 1, 1985 |
SIXTH INCOME TAX OFFICER Vs. COMMUNIDADE DE MAPUSA
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September 3, 1985 |
SIXTH WEALTH TAX OFFICER Vs. B R SHELLY
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June 19, 1985 |
SKOL BREWERIES LTD Vs. THIRD INCOME TAX OFFICER
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May 10, 1985 |
SOHAN NAYYAR Vs. INCOME TAX OFFICER
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December 31, 1985 |
SRI BALAJI METAL FINISHERS Vs. INCOME TAX OFFICER
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September 30, 1985 |
STATE BANK OF HYDERABAD Vs. SURTAX OFFICER
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October 22, 1985 |
SUDHA DEVI RAMPURIA Vs. INCOME TAX OFFICER
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December 6, 1985 |
SUKHDAYAL SHEONANDAN SHUKLA Vs. INCOME TAX OFFICER
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February 22, 1985 |
SUNJOY DAIRY FARM Vs. SECOND INCOME TAX OFFICER
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January 8, 1985 |
SURENDRA NATH MALHOTRA HUF Vs. GIFT TAX OFFICER
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January 28, 1985 |
SURINDER LAL Vs. ADDITIONAL ASSISTANT CONTROLLER OF ESTATE DUTY
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December 6, 1985 |
SURYAVEER SINGH Vs. WEALTH TAX OFFICER
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April 23, 1985 |
SUSHILA DEVI TULI Vs. WEALTH TAX OFFICER
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July 25, 1985 |
SYNDICATE BANK Vs. FIRST INCOME TAX OFFICER
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October 10, 1985 |
T SATYANARAYANA MURTY Vs. INCOME TAX OFFICER
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December 31, 1985 |
T T P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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February 26, 1985 |
THIRD INCOME TAX OFFICER Vs. MRS VEERA D THACKERSEY
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March 25, 1985 |
TIRUMALA BORE WELLS DRILLING CO Vs. INCOME TAX OFFICER
|
October 11, 1985 |
TIRUMALESA BRICKS AND TILES FACTORY Vs. INCOME TAX OFFICER
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June 28, 1985 |
TODI PROPERTIES LTD Vs. INCOME TAX OFFICER
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August 6, 1985 |
TRACTOR ENGINEERS LTD Vs. FIRST INCOME TAX OFFICER
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December 31, 1985 |
TRILOKI NATH Vs. WEALTH TAX OFFICER
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January 21, 1985 |
TRUSTEES OF SHRI RAMNAGAR TRUST NO 1 Vs. THIRD INCOME TAX OFFICER
|
February 16, 1985 |
TRUSTEES OF TEKCHAND CHANDIRAM TRUST Vs. FOURTH INCOME TAX OFFICER
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July 31, 1985 |
UPVAN INTERNATIONAL Vs. INCOME TAX OFFICER
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July 31, 1985 |
V MADHAVA MENON Vs. GIFT TAX OFFICER
|
September 13, 1985 |
VASTAL N PARIKH Vs. INCOME TAX OFFICER
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July 10, 1985 |
VEE KAY ENTERPRISES Vs. INCOME TAX OFFICER
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March 23, 1985 |
VELJAN HYDRAIR P LTD Vs. INCOME TAX OFFICER
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April 30, 1985 |
VIJAY KUMAR Vs. INCOME TAX OFFICER
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July 29, 1985 |
VINAYAKRAO D CHAUDHARY Vs. INCOME TAX OFFICER
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May 31, 1985 |
WEALTH TAX OFFICER Vs. A K TANDON
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September 27, 1985 |
WEALTH TAX OFFICER Vs. KULDIP RAJ NARANG
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May 24, 1985 |
WEALTH TAX OFFICER Vs. R K BHATTACHARJEE
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August 29, 1985 |
WEALTH TAX OFFICER Vs. PREMCHAND JAIN
|
February 28, 1985 |
WEALTH TAX OFFICER Vs. NIRANJAN NAROTTAM INDIVIDUAL
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June 19, 1985 |
WEALTH TAX OFFICER Vs. RADHIKA RANJAN
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March 1, 1985 |
WEALTH TAX OFFICER Vs. TIKA MANJENDRA SHAH
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March 2, 1985 |
WEALTH TAX OFFICER Vs. SETH SUDHIR KUMAR MODI
|
August 2, 1985 |
WEALTH TAX OFFICER Vs. MANJUSREE BISWAS
|
September 12, 1985 |
WEBBS AGRICULTURAL AND AUTOMOBILE INDUSTRIES Vs. INCOME TAX OFFICER
|
February 13, 1985 |