A N TRANSPORTS Vs. INCOME TAX OFFICER
|
February 29, 1984 |
A P JAISWAL Vs. GIFT TAX OFFICER
|
December 5, 1984 |
A V RAJANI REDDY Vs. INCOME TAX OFFICER
|
July 30, 1984 |
A VENKATESWARLU Vs. INCOME TAX OFFICER
|
March 30, 1984 |
A Z INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LTD Vs. COMPETENT AUTHORITY IAC
|
September 14, 1984 |
ABHAY L KHATAU HUF Vs. INCOME TAX OFFICER
|
July 28, 1984 |
ADDL FOURTH WEALTH TAX OFFICER Vs. S N DESAI
|
June 29, 1984 |
ADDL SECOND INCOME TAX OFFICER Vs. C J SHAH
|
February 17, 1984 |
AEROFALL MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 10, 1984 |
AHMED HUSSAIN Vs. INCOME TAX OFFICER
|
July 6, 1984 |
AJIT TRADERS Vs. INCOME TAX OFFICER
|
October 26, 1984 |
AKULA SIVANAGESWARA RAO Vs. INCOME TAX OFFICER
|
March 24, 1984 |
ALCHEMIC P LTD Vs. INCOME TAX OFFICER
|
March 6, 1984 |
ALKAPURI INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
August 25, 1984 |
AMBALA CENTRAL CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
March 12, 1984 |
AMBICA MILLS LTD Vs. SURTAX OFFICER
|
March 7, 1984 |
AMEENABAD CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
June 20, 1984 |
AMMONIA SUPPLIES CORPORATION P LTD Vs. INCOME TAX OFFICER
|
April 21, 1984 |
ANANTLAL SINGHEE Vs. INCOME TAX OFFICER
|
August 2, 1984 |
ANIL KUMAR RAHA Vs. WEALTH TAX OFFICER
|
March 28, 1984 |
ANJANA ASHOK Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY
|
March 12, 1984 |
APEEJAY STRUCTURAL WORKS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 4, 1984 |
APEX ELECTRICALS P LTD Vs. INCOME TAX OFFICER
|
January 27, 1984 |
ASHOK KAPUR HUF Vs. INCOME TAX OFFICER
|
December 31, 1984 |
ASHOK THEATRES Vs. INCOME TAX OFFICER
|
July 13, 1984 |
ASHOKE KUMAR DAS Vs. INCOME TAX OFFICER
|
June 28, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. DAYABHAI SHIWABHAI PATEL
|
August 23, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SHAMBHUPRASHAD TIBREWALA
|
September 26, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KRISHNA BHARTIA
|
July 26, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. DURGA DEVI LARA
|
March 31, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. BIMLA DEVI
|
April 19, 1984 |
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. HARCHARAN SINGH BUBBER
|
March 31, 1984 |
ASSOCIATED ENTERPRISES Vs. SECOND INCOME TAX OFFICER
|
November 30, 1984 |
ASSTT CONTROLLER OF ESTATE DUTY Vs. REBALA SUBBARAMI REDDY
|
August 21, 1984 |
B ANANTHAKRISHNAN Vs. INCOME TAX OFFICER
|
September 8, 1984 |
B JAMASJI MISTRY P LTD Vs. THIRD INCOME TAX OFFICER
|
December 13, 1984 |
B K SESHU Vs. INCOME TAX OFFICER
|
June 28, 1984 |
B S RANDHAWA Vs. INCOME TAX OFFICER
|
January 15, 1984 |
B SIVANANDAM Vs. INCOME TAX OFFICER
|
March 29, 1984 |
B V R BALREDDY AND CO Vs. INCOME TAX OFFICER
|
February 29, 1984 |
BACHHRAJ FACTORIES LTD Vs. INCOME TAX OFFICER
|
November 30, 1984 |
BACHU BAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 26, 1984 |
BADRIPRASAD RAMESHWAR Vs. INCOME TAX OFFICER
|
January 25, 1984 |
BAITON CABLES P LTD Vs. INCOME TAX OFFICER
|
November 5, 1984 |
BAJORIA FAMILY TRUST Vs. FIRST INCOME TAX OFFICER
|
November 26, 1984 |
BALWANT SINGH BAWA Vs. INCOME TAX OFFICER
|
December 4, 1984 |
BANK OF TOKYO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 19, 1984 |
BASUDEV MANEKLAL KHETAN Vs. INCOME TAX OFFICER
|
August 4, 1984 |
BAVLA GOPALAK VIVIDH KARYAKARI SAHAKARI MANDLI LTD Vs. INCOME TAX OFFICER
|
March 24, 1984 |
BECK AND CO INDIA LTD Vs. INCOME TAX OFFICER
|
May 23, 1984 |
BHAGWANDAS RAJINDER PRASAD Vs. INCOME TAX OFFICER
|
October 19, 1984 |
BHAI MOHAN SINGH Vs. INCOME TAX OFFICER
|
December 14, 1984 |
BHARAT STEEL TUBES LTD Vs. INCOME TAX OFFICER
|
April 21, 1984 |
BHAWANI COTTON MILLS AND INDUSTRIES LTD Vs. INCOME TAX OFFCER
|
July 20, 1984 |
BIHAR MERCANTILE UNION P LTD Vs. INCOME TAX OFFICER
|
July 13, 1984 |
BIPINCHANDRA NAVNITLAL Vs. INCOME TAX OFFICER
|
April 5, 1984 |
BLUE STAR LTD Vs. INCOME TAX OFFICER
|
October 30, 1984 |
BOLLAM NARAYANA REDDY Vs. INCOME TAX OFFICER
|
July 25, 1984 |
BUDHWAR COLD STORAGE Vs. INCOME TAX OFFICER
|
June 8, 1984 |
CANARA WIRE AND WIRE PRODUCTS LTD Vs. FIRST INCOME TAX OFFICER
|
April 30, 1984 |
CASTROL LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 27, 1984 |
CEAT INTERNATIONAL Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 26, 1984 |
CHANDAN WOOD PRODUCTS Vs. INCOME TAX OFFICER
|
April 12, 1984 |
CHANDULAL VORA AND CO Vs. FIRST INCOME TAX OFFICER
|
September 25, 1984 |
CHEKKA PUNIKESWARA RAO AJJARAM Vs. WEALTH TAX OFFICER
|
July 28, 1984 |
CO OPERATIVE INDUSTRIAL ESTATE LTD Vs. INCOME TAX OFFICER
|
July 30, 1984 |
COLOUR CHEM LTD Vs. INCOME TAX OFFICER
|
March 16, 1984 |
COMMISSIONER OF INCOME TAX Vs. V NATWERLAL AND CO
|
September 29, 1984 |
COMMISSIONER OF INCOME TAX Vs. KHODAY ESWARASA AND SONS
|
October 31, 1984 |
COMMISSIONER OF INCOME TAX Vs. GEDORE TOOLS INDIA P LTD
|
October 27, 1984 |
COMMISSIONER OF WEALTH TAX Vs. BIMLA VATI MEHRA
|
February 18, 1984 |
COMMISSIONER OF WEALTH TAX Vs. RAZIA BEGUM
|
November 17, 1984 |
CONTROLLER OF ESTATE DUTY Vs. HAMIRBHAI B MUNSHAW
|
August 2, 1984 |
CONTROLLER OF ESTATE DUTY Vs. S P KHETAN
|
September 10, 1984 |
CONTROLLER OF ESTATE DUTY Vs. MAHENDRA A PATEL
|
February 17, 1984 |
CONTROLLER OF ESTATE DUTY Vs. RAVI ABRAHAM
|
January 28, 1984 |
D M GHIA Vs. SECOND INCOME TAX OFFICER
|
May 31, 1984 |
D R CHAWLA Vs. INCOME TAX OFFICER
|
February 13, 1984 |
D S CHENAI Vs. WEALTH TAX OFFICER
|
July 27, 1984 |
DALMIA AGENCIES P LTD Vs. INCOME TAX OFFICER
|
September 15, 1984 |
DEEPAK SHARMA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 9, 1984 |
DEEPCHAND MANAKLAL Vs. INCOME TAX OFFICER
|
December 29, 1984 |
DELHI AUTOMOBILES P LTD Vs. INCOME TAX OFFICER
|
July 20, 1984 |
DEMPO STEAMSHIPS LTD Vs. SECOND INCOME TAX OFFICER
|
February 27, 1984 |
DHANGAURI SURAJRAM Vs. INCOME TAX OFFICER
|
November 7, 1984 |
DHARAM PRAKASH JAIN Vs. INCOME TAX OFFICER
|
September 17, 1984 |
DHARAMDAS HARGOVANDAS Vs. FIRST INCOME TAX OFFICER
|
September 24, 1984 |
DHARMA PRATISHTHANAM Vs. INCOME TAX OFFICER
|
August 21, 1984 |
DHOOTAPAPESHWAR LTD Vs. INCOME TAX OFFICER
|
March 5, 1984 |
DOOLCHAND BAWARILAL Vs. INCOME TAX OFFICER
|
May 16, 1984 |
DUNCAN BROS AND CO LTD Vs. INCOME TAX OFFICER
|
October 16, 1984 |
DURGA DEVI PODDAR Vs. WEALTH TAX OFFICER
|
January 30, 1984 |
EDUCATIONAL TRUST FUND Vs. INCOME TAX OFFICER
|
November 26, 1984 |
EIGHTH INCOME TAX OFFICER Vs. ZINC AND CHEMICAL AGENCIES
|
July 13, 1984 |
EMDEE EXPORTS Vs. ELEVENTH INCOME TAX OFFICER
|
December 31, 1984 |
EXCEL PRODUCTIONS Vs. FIRST INCOME TAX OFFICER
|
October 29, 1984 |
FABINDIA OVERSEAS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 20, 1984 |
FIRST INCOME TAX OFFICER Vs. KUMARI ALKA SATYAWAN BHATIA
|
November 30, 1984 |
FIRST INCOME TAX OFFICER Vs. PUSAD GINNING AND PRESSING SAHAKARI SOCIETY LTD
|
April 5, 1984 |
FIRST INCOME TAX OFFICER Vs. M JESWANTHARAJ
|
April 30, 1984 |
FIRST INCOME TAX OFFICER Vs. CHOWGULE AND CO P LTD
|
May 16, 1984 |
FIRST INCOME TAX OFFICER Vs. BHARAT H PATEL
|
October 31, 1984 |
FIRST INCOME TAX OFFICER Vs. SURAJBA PATEL TRUST
|
December 19, 1984 |
FIRST INCOME TAX OFFICER Vs. KUSUMRANI JAIN
|
January 19, 1984 |
FIRST INCOME TAX OFFICER Vs. FRENCH DYES AND CHEMICALS I P LTD
|
July 31, 1984 |
FIRST INCOME TAX OFFICER Vs. YASH RAJ CHOPRA
|
June 29, 1984 |
FIRST INCOME TAX OFFICER Vs. BALSARA HYGIENE PRODUCTS
|
November 19, 1984 |
FIRST WEALTH TAX OFFICER Vs. BOWRING INSTITUTE
|
February 29, 1984 |
FRIFLO ENGINEERS P LTD Vs. INCOME TAX OFFICER
|
July 9, 1984 |
G N GHORPADE Vs. WEALTH TAX OFFICER
|
February 14, 1984 |
G N KAMATH Vs. FIRST INCOME TAX OFFICER
|
May 29, 1984 |
GADI DHARANIJA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
March 25, 1984 |
GHASIRAM KALURAM Vs. INCOME TAX OFFICER
|
April 12, 1984 |
GIFT TAX OFFICER Vs. L BERNARD
|
September 26, 1984 |
GIFT TAX OFFICER Vs. AMBALAL SARABHAI HUF
|
April 3, 1984 |
GIFT TAX OFFICER Vs. MOHRI RAM RAM LAL
|
March 29, 1984 |
GIFT TAX OFFICER Vs. RASHEEDUNNISA BEGUM
|
March 31, 1984 |
GIFT TAX OFFICER Vs. SARWARI BEGUM
|
July 31, 1984 |
GIFT TAX OFFICER Vs. BHUPATI VEERABHADRA RAO
|
March 29, 1984 |
GIFT TAX OFFICER Vs. A V REDDY TRUST
|
March 26, 1984 |
GOBIND SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
March 21, 1984 |
GOODLASS NEROLAC PAINTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 29, 1984 |
GOWDAR JAYADEVAPPA Vs. FIRST INCOME TAX OFFICER
|
August 24, 1984 |
GRACE COLLIS Vs. INCOME TAX OFFICER
|
January 20, 1984 |
H H RAJMATA SHRI GULABKUNVERBA SAHEBA OF NAWANAGAR TRUST FOR RELATIVES Vs. WEALTH TAX OFFICER
|
January 27, 1984 |
H N MALAK Vs. INCOME TAX OFFICER
|
February 10, 1984 |
H NARAYANA REDDY Vs. INCOME TAX OFFICER
|
July 28, 1984 |
HADA TEXTILE INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
April 12, 1984 |
HAJI M ABDUL RAZACK SAHEB Vs. GIFT TAX OFFICER
|
June 18, 1984 |
HANSRAJ VALLABHDAS Vs. TENTH WEALTH TAX OFFICER
|
October 12, 1984 |
HARIDHAN SINGH Vs. WEALTH TAX OFFICER
|
January 11, 1984 |
HARILAL AMBALAL HUF Vs. INCOME TAX OFFICER
|
March 23, 1984 |
HERITAGE ESTATES P LTD Vs. INCOME TAX OFFICER
|
October 10, 1984 |
HOOGHLY MILLS CO LTD Vs. INCOME TAX OFFICER
|
September 29, 1984 |
HOPE TEXTILES LTD Vs. INCOME TAX OFFICER
|
July 10, 1984 |
HUNED T ATTARI Vs. SEVENTH INCOME TAX OFFICER
|
December 19, 1984 |
HYDERABAD RACE CLUB CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
February 29, 1984 |
HYDERABAD ROLLER FLOUR MILL CO LTD Vs. INCOME TAX OFFICER
|
July 30, 1984 |
HYDERABAD STEEL WIRE PRODUCTS Vs. INCOME TAX OFFICER
|
June 28, 1984 |
I D L CHEMICALS LTD Vs. INCOME TAX OFFICER
|
February 29, 1984 |
I G PATEL Vs. EIGHTH WEALTH TAX OFFICER
|
December 11, 1984 |
IMPERIAL BOX AND CARTON MAKERS Vs. INCOME TAX OFFICER
|
June 7, 1984 |
INCOME TAX OFFICER Vs. MANEKLAL RAMANARAYAN
|
February 22, 1984 |
INCOME TAX OFFICER Vs. ATMA RAM TRUST
|
October 16, 1984 |
INCOME TAX OFFICER Vs. LT COL G R CHOPRA
|
November 28, 1984 |
INCOME TAX OFFICER Vs. OMEGA BRIGHT STEEL P LTD
|
September 22, 1984 |
INCOME TAX OFFICER Vs. DEVATHA PAPAIAH
|
March 31, 1984 |
INCOME TAX OFFICER Vs. M S P EXPORTS P LTD
|
May 28, 1984 |
INCOME TAX OFFICER Vs. VIDARBHA METALLICA
|
February 27, 1984 |
INCOME TAX OFFICER Vs. NARAYANA INVESTMENT TRUST P LTD
|
December 28, 1984 |
INCOME TAX OFFICER Vs. BINANI BROS P LTD
|
October 30, 1984 |
INCOME TAX OFFICER Vs. MADHORAM BHAGWANDAS
|
July 26, 1984 |
INCOME TAX OFFICER Vs. S P JAIN
|
October 9, 1984 |
INCOME TAX OFFICER Vs. G R SRINIVASAN
|
July 31, 1984 |
INCOME TAX OFFICER Vs. K RAMANADHAM
|
June 30, 1984 |
INCOME TAX OFFICER Vs. MALEH NARASIMHAIAH SETTY
|
December 19, 1984 |
INCOME TAX OFFICER Vs. PARMOD KUMAR
|
June 21, 1984 |
INCOME TAX OFFICER Vs. ANIL KUMAR SURPAL
|
February 6, 1984 |
INCOME TAX OFFICER Vs. J M P ENTERPRISES
|
December 31, 1984 |
INCOME TAX OFFICER Vs. THIRUMBADI RUBBER CO LTD
|
February 18, 1984 |
INCOME TAX OFFICER Vs. DEVANAND SINGH JOGENDRA SINGH
|
May 16, 1984 |
INCOME TAX OFFICER Vs. BABULAL TULSIRAM BURUD
|
December 20, 1984 |
INCOME TAX OFFICER Vs. MALAYALA MANORAMA CO LTD
|
December 31, 1984 |
INCOME TAX OFFICER Vs. NECHUPADOM CONSTRUCTIONS
|
October 12, 1984 |
INCOME TAX OFFICER Vs. GORDHANDAS KHIMJI
|
August 17, 1984 |
INCOME TAX OFFICER Vs. INDUSTRY HOUSE LTD
|
September 26, 1984 |
INCOME TAX OFFICER Vs. NAVBHARAT POTTERIES P LTD
|
September 24, 1984 |
INCOME TAX OFFICER Vs. JIM RUSDIN P LTD
|
May 31, 1984 |
INCOME TAX OFFICER Vs. AMERSEY EXPORTS P LTD
|
August 13, 1984 |
INCOME TAX OFFICER Vs. AHURA SHIPPING AND ENGG CO P LTD
|
February 27, 1984 |
INCOME TAX OFFICER Vs. CIFFIES CHEMICALS AND PHARMACEUTICALS P LTD
|
November 23, 1984 |
INCOME TAX OFFICER Vs. M L APTE
|
December 27, 1984 |
INCOME TAX OFFICER Vs. BUSH INDIA LTD
|
April 27, 1984 |
INCOME TAX OFFICER Vs. TRIVANDRUM CLUB
|
October 15, 1984 |
INCOME TAX OFFICER Vs. KERALA MINERALS METALS LTD
|
June 29, 1984 |
INCOME TAX OFFICER Vs. AIR INDIA
|
May 16, 1984 |
INCOME TAX OFFICER Vs. POONA CLUB LTD
|
March 12, 1984 |
INCOME TAX OFFICER Vs. NGEF AEG ENGG CO LTD
|
February 27, 1984 |
INCOME TAX OFFICER Vs. NATIONAL ELECTRICAL INDUSTRIES P LTD
|
April 12, 1984 |
INCOME TAX OFFICER Vs. HRISHIKESH FAMILY TRUST NO 1
|
February 10, 1984 |
INCOME TAX OFFICER Vs. RAM MEMORIAL FOUNDATION
|
April 21, 1984 |
INCOME TAX OFFICER Vs. S A HAREFORD
|
July 28, 1984 |
INCOME TAX OFFICER Vs. SOBHA SINGH JAIRAM SINGH
|
March 7, 1984 |
INCOME TAX OFFICER Vs. S TRILOCHAN SINGH SAHNEY
|
September 20, 1984 |
INCOME TAX OFFICER Vs. RENO CHEMICALS PHARMACEUTICALS AND COSMETICS P LTD
|
July 28, 1984 |
INCOME TAX OFFICER Vs. PRIZER CORPORATION
|
November 29, 1984 |
INCOME TAX OFFICER Vs. BANK OF INDIA
|
January 27, 1984 |
INCOME TAX OFFICER Vs. PARAMOUNT PREMISES P LTD
|
March 31, 1984 |
INCOME TAX OFFICER Vs. HUKUMCHAND MILLS LTD
|
November 30, 1984 |
INCOME TAX OFFICER Vs. ROHTAK AND HISSAR DISTT ELECTRIC SUPPLY CO P LTD
|
July 25, 1984 |
INCOME TAX OFFICER Vs. RAM PRASAD
|
March 31, 1984 |
INCOME TAX OFFICER Vs. SWASHRAYA
|
December 18, 1984 |
INCOME TAX OFFICER Vs. DUNLOP LTD
|
May 31, 1984 |
INCOME TAX OFFICER Vs. UNITED BREWERIES LTD
|
May 29, 1984 |
INCOME TAX OFFICER Vs. RUPAL CHEM DYES METAL SALT CORPN
|
November 2, 1984 |
INCOME TAX OFFICER Vs. VIKRAM V PANCHAL
|
October 22, 1984 |
INCOME TAX OFFICER Vs. DAMODARDAS K SHAH
|
September 24, 1984 |
INCOME TAX OFFICER Vs. KARNANI INVESTMENT P LTD
|
December 29, 1984 |
INCOME TAX OFFICER Vs. DEVCHAND CHHAGANLAL SHAH
|
June 30, 1984 |
INCOME TAX OFFICER Vs. KOTTAYAM CO OPERATIVE LAND MORTGAGE BANK LTD
|
January 3, 1984 |
INCOME TAX OFFICER Vs. P KAMALAM AMMA
|
February 13, 1984 |
INCOME TAX OFFICER Vs. BOTCHA GURU NAIDU
|
March 27, 1984 |
INCOME TAX OFFICER Vs. K L RAMACHANDRA
|
April 6, 1984 |
INCOME TAX OFFICER Vs. KWALITY TRADERS
|
March 8, 1984 |
INCOME TAX OFFICER Vs. EAST INDIA RUBBER WORKS P LTD
|
March 23, 1984 |
INCOME TAX OFFICER Vs. SANYASI MAJHI
|
December 4, 1984 |
INCOME TAX OFFICER Vs. S M S INVESTMENT CORPN P LTD
|
April 21, 1984 |
INCOME TAX OFFICER Vs. DEGREMONT INTERNATIONAL
|
October 16, 1984 |
INCOME TAX OFFICER Vs. UNITED TRADING CO
|
November 28, 1984 |
INCOME TAX OFFICER Vs. MYSORE SUGAR CO LTD
|
July 28, 1984 |
INCOME TAX OFFICER Vs. V P GOHEL
|
November 5, 1984 |
INCOME TAX OFFICER Vs. NIPPON ELECTRONICS P LTD
|
March 15, 1984 |
INCOME TAX OFFICER Vs. HOTEL EMERALD P LTD
|
July 31, 1984 |
INCOME TAX OFFICER Vs. CHEKKA SRIRAMACHANDRA MURTY
|
July 26, 1984 |
INCOME TAX OFFICER Vs. EDUCATIONAL TRUST FUND
|
February 28, 1984 |
INCOME TAX OFFICER Vs. GANESH HAPPY WINE STORES
|
July 23, 1984 |
INCOME TAX OFFICER Vs. POLY TECH CABLE AND PRODUCTS P LTD
|
July 13, 1984 |
INCOME TAX OFFICER Vs. RATANLAL BHANGADIA
|
May 30, 1984 |
INCOME TAX OFFICER Vs. MADDALA RAMACHANDRA RAO
|
April 27, 1984 |
INCOME TAX OFFICER Vs. SURESHCHAND JAIN
|
March 27, 1984 |
INCOME TAX OFFICER Vs. BONDADA SATYANARAYANA SONS
|
September 6, 1984 |
INCOME TAX OFFICER Vs. SUNDEEP WINES
|
February 29, 1984 |
INCOME TAX OFFICER Vs. SRI NATCHU SANYASISETTY AND SONS
|
September 5, 1984 |
INCOME TAX OFFICER Vs. GANESH B NEWALKAR
|
August 31, 1984 |
INCOME TAX OFFICER Vs. K KRISHNAMACHARI
|
August 18, 1984 |
INCOME TAX OFFICER Vs. A P STATE FINANCIAL CORPN
|
March 8, 1984 |
INCOME TAX OFFICER Vs. MIRZA WALA QADER BAIG
|
February 29, 1984 |
INCOME TAX OFFICER Vs. G R LORNE
|
March 31, 1984 |
INCOME TAX OFFICER Vs. KRISHNAKUMARSINHJI P PARMAR
|
August 22, 1984 |
INCOME TAX OFFICER Vs. M GOVINDACHARI
|
November 30, 1984 |
INCOME TAX OFFICER Vs. GUJARAT STATE CO OP UNION
|
September 15, 1984 |
INCOME TAX OFFICER Vs. BADIANI ENTERPRISES
|
September 28, 1984 |
INCOME TAX OFFICER Vs. BAJRANG OIL INDUSTRIES
|
September 26, 1984 |
INCOME TAX OFFICER Vs. BANGALORE ANIMAL FOOD CORPORATION LTD
|
June 18, 1984 |
INCOME TAX OFFICER Vs. LALLOOJI AND SONS
|
November 5, 1984 |
INCOME TAX OFFICER Vs. GANESH OIL MILLS
|
July 19, 1984 |
INCOME TAX OFFICER Vs. MANORAMA AGENCIES
|
July 28, 1984 |
INCOME TAX OFFICER Vs. BHARAT ROADWAYS
|
November 30, 1984 |
INCOME TAX OFFICER Vs. ATIABARI TEA CO LTD
|
November 30, 1984 |
INCOME TAX OFFICER Vs. MRITUNJAY MUKHERJEE
|
October 27, 1984 |
INCOME TAX OFFICER Vs. UNIVERSAL ELECTRIC LTD
|
August 10, 1984 |
INCOME TAX OFFICER Vs. GRAND SMITHY WORKS
|
August 18, 1984 |
INCOME TAX OFFICER Vs. UTKAL MACHINERY LTD
|
December 13, 1984 |
INCOME TAX OFFICER Vs. LIONEL EDWARDS LTD
|
July 6, 1984 |
INCOME TAX OFFICER Vs. INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA
|
April 18, 1984 |
INCOME TAX OFFICER Vs. NAVIN INDUSTRIES AND MERCANTILE CORPN P LTD
|
April 26, 1984 |
INCOME TAX OFFICER Vs. PUNJAB MERCANTILE AND TRADERS LTD
|
July 23, 1984 |
INCOME TAX OFFICER Vs. UNITED LINER AGENCIES OF INDIA P LTD
|
July 18, 1984 |
INCOME TAX OFFICER Vs. SUPAN INTERNATIONAL P LTD
|
March 23, 1984 |
INCOME TAX OFFICER Vs. ESPI AGRICULTURAL MACHINERIES LTD
|
March 31, 1984 |
INCOME TAX OFFICER Vs. AMRIT FOODS P LTD
|
March 12, 1984 |
INCOME TAX OFFICER Vs. NIRANJAN SINGH CHADDHA
|
March 7, 1984 |
INCOME TAX OFFICER Vs. CHANDER BHAN
|
May 18, 1984 |
INCOME TAX OFFICER Vs. M M L KHULLAR
|
August 29, 1984 |
INCOME TAX OFFICER Vs. ANSAL PROPERTIES AND INDUSTRIES P LTD
|
August 31, 1984 |
INCOME TAX OFFICER/WEALTH TAX OFFICER Vs. S R KIRLOSKAR HUF
|
February 8, 1984 |
INDIAN RARE EARTHS LTD Vs. INCOME TAX OFFICER
|
February 17, 1984 |
INDIAN SOCIETY OF ADVERTISERS LTD Vs. INCOME TAX OFFICER
|
January 30, 1984 |
INDIAN TELEPHONE INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 23, 1984 |
INDO ASIAN SWITCHGEARS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 30, 1984 |
INSPECTING ASSISTANT COMMISSIONER Vs. S GURMUKH SINGH
|
March 20, 1984 |
INSPECTING ASSISTANT COMMISSIONER Vs. B I C C LTD
|
September 18, 1984 |
INSPECTING ASSISTANT COMMISSIONER Vs. M S P EXPORTS P LTD
|
May 28, 1984 |
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN LIME CORPN
|
March 12, 1984 |
INTRAVEN PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER
|
June 26, 1984 |
J E CHENOY CHARITABLE TRUST Vs. WEALTH TAX OFFICER
|
November 29, 1984 |
JAIPUR METALS AND ELECTRICALS LTD Vs. INCOME TAX OFFICER
|
March 5, 1984 |
JANTA SERVICE STATION Vs. INCOME TAX OFFICER
|
March 28, 1984 |
JANTA WINE STORE Vs. INCOME TAX OFFICER
|
June 30, 1984 |
JAYANTILAL F BHATT Vs. FIRST GIFT TAX OFFICER
|
April 30, 1984 |
JYOTHI CHELLARAM Vs. INCOME TAX OFFICER
|
October 26, 1984 |
K B ROHETGI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 28, 1984 |
K C P LTD Vs. INCOME TAX OFFICER
|
July 30, 1984 |
K K PATEL AND N A KHAN AND CO Vs. INCOME TAX OFFICER
|
August 7, 1984 |
K L SWAMY HUF Vs. WEALTH TAX OFFICER
|
November 30, 1984 |
K P YERISWAMY AND SONS Vs. INCOME TAX OFFICER
|
March 24, 1984 |
K S B PUMP LTD Vs. SECOND INCOME TAX OFFICER
|
December 15, 1984 |
K SHANTHARAMA SHENOY Vs. FIRST INCOME TAX OFFICER
|
July 28, 1984 |
K V IDICULLA Vs. INCOME TAX OFFICER
|
December 18, 1984 |
KALPANA LOK LTD Vs. INCOME TAX OFFICER
|
May 14, 1984 |
KAMALA JINDAL Vs. INCOME TAX OFFICER
|
July 19, 1984 |
KERSONS MFG CO OF INDIA LTD Vs. INCOME TAX OFFICER
|
July 7, 1984 |
KESHABLAL HANSRAJ PATEL Vs. WEALTH TAX OFFICER
|
October 10, 1984 |
KHANDELWAL LABORATORIES P LTD Vs. INCOME TAX OFFICER
|
June 30, 1984 |
KHIMJI VIJPAR CHHEDA Vs. FOURTH INCOME TAX OFFICER
|
March 7, 1984 |
KIRLOSKAR OIL ENGINES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 1, 1984 |
KISHNA BAI BHATIA Vs. WEALTH TAX OFFICER
|
December 31, 1984 |
KISHORILAL KRISHNALAL SHAH Vs. INCOME TAX OFFICER
|
March 27, 1984 |
KLAYMAN PORCELAINS LTD Vs. INCOME TAX OFFICER
|
January 19, 1984 |
KOTHARI CARPETS Vs. INCOME TAX OFFICER
|
March 5, 1984 |
KULDIP PARKASH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
June 28, 1984 |
LAXMI BANK LTD Vs. SECOND INCOME TAX OFFICER
|
November 30, 1984 |
LEUVA PATEL NUTAN KELWANI MANDAL Vs. INCOME TAX OFFICER
|
November 9, 1984 |
LLOYDS REGISTER OF SHIPPING Vs. INCOME TAX OFFICER
|
April 16, 1984 |
M E JALIL Vs. INCOME TAX OFFICER
|
March 24, 1984 |
M G S P LTD Vs. INCOME TAX OFFICER
|
March 28, 1984 |
M M PAUL Vs. INCOME TAX OFFICER
|
February 27, 1984 |
M S P EXPORTS P LTD Vs. INCOME TAX OFFICER
|
November 29, 1984 |
M S TEXTILES Vs. SECOND INCOME TAX OFFICER
|
September 29, 1984 |
MADAN MOHAN Vs. WEALTH TAX OFFICER
|
January 31, 1984 |
MADAN MOHAN LALL SHRIRAM P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 9, 1984 |
MAGANLAL RANCHHODBHAI CHHAYA Vs. INCOME TAX OFFICER
|
September 24, 1984 |
MAHARAJ PRITHVI RAJ Vs. INCOME TAX OFFICER
|
April 12, 1984 |
MANOHAR LAL Vs. WEALTH TAX OFFICER
|
February 15, 1984 |
MEGHDOOT HOTELS P LTD Vs. INCOME TAX OFFICER
|
November 19, 1984 |
METRO THEATRE BOMBAY LTD Vs. INCOME TAX OFFICER
|
October 19, 1984 |
MINNIE R CAMA Vs. INCOME TAX OFFICER
|
November 11, 1984 |
MOHINI DEVI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
December 10, 1984 |
MOHTA INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 18, 1984 |
MOHTA INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 13, 1984 |
MONMOHINI COOMER Vs. WEALTH TAX OFFICER
|
March 24, 1984 |
MOTICHAND VIRPAL SHAH Vs. WEALTH TAX OFFICER
|
March 9, 1984 |
MOVIE SHOTS P LTD Vs. INCOME TAX OFFICER
|
November 23, 1984 |
MRUDULA A TALWAR Vs. INCOME TAX OFFICER
|
July 27, 1984 |
MYSORE AMMONIA SUPPLY CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 20, 1984 |
N K GOPALAN Vs. NINTH WEALTH TAX OFFICER
|
June 29, 1984 |
N R HIREGANGE Vs. WEALTH TAX OFFICER
|
November 30, 1984 |
NARESH KUMAR TULSHAN Vs. FIFTH INCOME TAX OFFICER
|
September 28, 1984 |
NARINDER SINGH ATWAL Vs. INCOME TAX OFFICER
|
February 15, 1984 |
NATHANI STEEL P LTD Vs. FIRST INCOME TAX OFFICER
|
May 17, 1984 |
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 13, 1984 |
NATIONAL GARAGE Vs. SECOND INCOME TAX OFFICER
|
December 12, 1984 |
NATIONAL TRADING SYNDICATE Vs. INCOME TAX OFFICER
|
June 21, 1984 |
NEW DELHI HOTELS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 30, 1984 |
NEW RAJPUR MILLS CO LTD Vs. INCOME TAX OFFICER
|
February 21, 1984 |
NEW SURAJ TRANSPORT CO P LTD Vs. INCOME TAX OFFICER
|
February 18, 1984 |
NIDHIPATI SINGHANIA Vs. WEALTH TAX OFFICER
|
May 25, 1984 |
NINTH WEALTH TAX OFFICER Vs. ABDUL BHAI CURRIMJEE
|
February 4, 1984 |
NIPA TWISTING WORKS Vs. INCOME TAX OFFICER
|
October 1, 1984 |
NIRANJAN J MEHTA Vs. INCOME TAX OFFICER
|
April 24, 1984 |
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 30, 1984 |
P BABULREDDY Vs. WEALTH TAX OFFICER
|
August 16, 1984 |
P L GOEL Vs. INCOME TAX OFFICER
|
October 31, 1984 |
PALIWAL GLASS WORKS Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 17, 1984 |
PAN AMERICAN WORLD AIRWAYS Vs. INCOME TAX OFFICER
|
September 28, 1984 |
PANNABEN H MAFATLAL Vs. FIRST ASSISTANT CONTROLLER OF ESTATE DUTY
|
June 30, 1984 |
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. INCOME TAX OFFICER
|
June 4, 1984 |
POWER TOOLS AND APPLIANCES CO LTD Vs. INCOME TAX OFFICER
|
September 29, 1984 |
PRAKASH YARN TRADING CO Vs. INCOME TAX OFFICER
|
September 28, 1984 |
PRAMILA DEVI JAYASWAL Vs. WEALTH TAX OFFICER
|
October 27, 1984 |
PRAMOD KUMAR K BUSSA Vs. ADDL SECOND INCOME TAX OFFICER
|
May 11, 1984 |
PRATAP STEEL ROLLING MILLS ASR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 28, 1984 |
PRATAPRAO SHANKARRAO DESHMUKH Vs. INCOME TAX OFFICER
|
May 17, 1984 |
PREM RAJ GUPTA HUF Vs. WEALTH TAX OFFICER
|
May 10, 1984 |
PREMNARAIN PRAVEENKUMAR Vs. WEALTH TAX OFFICER
|
June 7, 1984 |
PREMRAJ RAKESH GUPTA TRUST Vs. INCOME TAX OFFICER
|
April 28, 1984 |
PROMINENT BUILDERS AND INVESTORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 30, 1984 |
PUJALAL L SHAH HUF Vs. INCOME TAX OFFICER
|
November 24, 1984 |
PUSARLA NARASARAJU Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 22, 1984 |
PUSHPA KAPOOR Vs. INCOME TAX OFFICER
|
June 19, 1984 |
R D DOONGAJI Vs. FIRST WEALTH TAX OFFICER
|
December 31, 1984 |
R K DEO Vs. INCOME TAX OFFICER
|
April 6, 1984 |
R M YEOLE Vs. INCOME TAX OFFICER
|
March 13, 1984 |
R RAMANUJAM Vs. INCOME TAX OFFICER
|
September 5, 1984 |
R S BHAGAT AND BROS Vs. INCOME TAX OFFICER
|
April 19, 1984 |
R S NARULA Vs. INCOME TAX OFFICER
|
June 15, 1984 |
RAGHUNATH SARDA Vs. WEALTH TAX OFFICER
|
February 20, 1984 |
RAJENDRA TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
|
March 20, 1984 |
RAMESH JAYANTILAL SHAH Vs. ADDITIONAL FIRST ASSISTANT CONTROLLER OF ESTATE DUTY
|
December 26, 1984 |
RAMNARAYAN HARIPRASAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 28, 1984 |
RAMSAHAI NATHULAL Vs. INCOME TAX OFFICER
|
April 26, 1984 |
ROYAL INTEROCEAN LINES Vs. INCOME TAX OFFICER
|
March 24, 1984 |
RUNGTA MINES P LTD Vs. INCOME TAX OFFICER
|
February 3, 1984 |
RUPAKULA KAMALAMMA Vs. INCOME TAX OFFICER
|
May 8, 1984 |
S RATNAM PILLAI Vs. INCOME TAX OFFICER
|
February 27, 1984 |
S SANYAL Vs. INCOME TAX OFFICER
|
November 30, 1984 |
S V DALAPPA Vs. INCOME TAX OFFICER
|
August 17, 1984 |
SAHNEY STEELS AND PRESS WORKS LTD Vs. INCOME TAX OFFICER
|
May 30, 1984 |
SAKKUBI SRINIVASAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
March 23, 1984 |
SALONAH TEA CO LTD Vs. INCOME TAX OFFICER
|
February 1, 1984 |
SAMAJ KALYAN PARISHAD Vs. INCOME TAX OFFICER
|
April 25, 1984 |
SANDVIK ASIA LTD Vs. INCOME TAX OFFICER
|
July 30, 1984 |
SARASWAT CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
November 30, 1984 |
SAVITRI DEVI MAINI Vs. INCOME TAX OFFICER
|
September 29, 1984 |
SECOND INCOME TAX OFFICER Vs. K M D THACKERSEY HUF
|
December 12, 1984 |
SECOND INCOME TAX OFFICER Vs. MRS ARCHANA P ACHARYA
|
March 21, 1984 |
SECOND INCOME TAX OFFICER Vs. M R UPASNI
|
November 23, 1984 |
SECOND INCOME TAX OFFICER Vs. B VASUDEVA RAO
|
March 12, 1984 |
SECOND INCOME TAX OFFICER Vs. M K THACKER
|
May 19, 1984 |
SEVEN SEAS INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
February 6, 1984 |
SHAH ENGG CO Vs. INCOME TAX OFFICER
|
January 24, 1984 |
SHAKTI PRODUCTS Vs. INCOME TAX OFFICER
|
April 3, 1984 |
SHANTABEN GOVINDLAL PATEL Vs. INCOME TAX OFFICER
|
July 21, 1984 |
SHELLEY PRODUCTS Vs. INCOME TAX OFFICER
|
June 14, 1984 |
SHIV RAJ GUPTA Vs. WEALTH TAX OFFICER
|
February 29, 1984 |
SIALKOT TANNERY WORKS Vs. INCOME TAX OFFICER
|
February 18, 1984 |
SIXTH INCOME TAX OFFICER Vs. NARENDRA V PATEL
|
October 18, 1984 |
SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. INCOME TAX OFFICER
|
September 22, 1984 |
SRI GANGANAGAR FERTILIZER CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 28, 1984 |
SRI VINAYAKA INDUSTRIES Vs. SEVENTH INCOME TAX OFFICER
|
August 16, 1984 |
ST GEORGES ORTHODOX SYRIAN CHURCH Vs. INCOME TAX OFFICER
|
July 20, 1984 |
STANDARD BATTERIES LTD Vs. INCOME TAX OFFICER
|
August 31, 1984 |
STATE BANK OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 15, 1984 |
STEEL TRADING CORPN Vs. INCOME TAX OFFICER
|
December 28, 1984 |
SUDERSHAN SONDHI Vs. WEALTH TAX OFFICER
|
June 21, 1984 |
SUKIRAN LTD Vs. SIXTH INCOME TAX OFFICER
|
October 27, 1984 |
SURAJDEO SINGH Vs. INCOME TAX OFFICER
|
March 9, 1984 |
SURTAX OFFICER Vs. INDUSTRIAL MACHINERY MFRS P LTD
|
August 25, 1984 |
SUSHILKUMAR R RUIA Vs. SECOND WEALTH TAX OFFICER
|
November 7, 1984 |
SYNBIOTICS LTD Vs. INCOME TAX OFFICER
|
May 19, 1984 |
TARAKARAMA FILM UNIT Vs. INCOME TAX OFFICER
|
March 31, 1984 |
TATA EXPORTS LTD Vs. INCOME TAX OFFICER
|
June 2, 1984 |
TELEVISTA ELECTRONICS P LTD Vs. INCOME TAX OFFICER
|
October 25, 1984 |
THIRD INCOME TAX OFFICER Vs. G PADMAVATHI
|
December 11, 1984 |
TRACKPARTS OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 14, 1984 |
TRUSTEES OF ANANDANI FAMILY TRUST Vs. INCOME TAX OFFICER
|
March 24, 1984 |
TRUSTEES OF HARIKISHANDAS TULSIRAM AGGARWAL CHARITABLE TRUST Vs. EIGHTH INCOME TAX OFFICER
|
November 14, 1984 |
TRUSTEES OF SHREE MARKET SILK MERCHANTS ASSOCIATION EDUCATION FUND Vs. SEVENTH INCOME TAX OFFICER
|
February 6, 1984 |
TRUSTEES OF SMT RAJKUMARI RADHAKRISHNA RUIA CHARITABLE TRUST Vs. THIRD WEALTH TAX OFFICER
|
January 27, 1984 |
TRUSTEES OF THE PRINCESS HIGH SCHOOL FOR GIRLS BUILDING FUND TRUST Vs. THIRD INCOME TAX OFFICER
|
March 24, 1984 |
TRUSTEES OF THE TAGORE EDUCATIONAL SOCIETY Vs. SEVENTH INCOME TAX OFFICER
|
June 2, 1984 |
TRUSTEES OF VIRJI PERAJ TRUST Vs. EIGHTH INCOME TAX OFFICER
|
January 13, 1984 |
TUNGABHADRA SUGAR WORKS P LTD Vs. INCOME TAX OFFICER
|
December 11, 1984 |
U P FOREST CORPORATION Vs. INCOME TAX OFFICER
|
March 22, 1984 |
UDHOJI SHRIKRISHANDAS BIDI MFRS Vs. INCOME TAX OFFICER
|
August 17, 1984 |
UDUPI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD Vs. INCOME TAX OFFICER
|
February 23, 1984 |
URMILA VAID Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 12, 1984 |
VASANT INVESTMENT CORPN LTD Vs. INCOME TAX OFFICER
|
October 20, 1984 |
VASANTHAKUMARI Vs. THIRD WEALTH TAX OFFICER
|
April 30, 1984 |
VASUDEV GIRDHARILAL SHAH Vs. SECOND INCOME TAX OFFICER
|
January 30, 1984 |
VAZIR SULTAN TOBACCO CO LTD Vs. INCOME TAX OFFICER
|
January 21, 1984 |
VIJAY TRADING CO Vs. INCOME TAX OFFICER
|
December 26, 1984 |
VISAKHAPATNAM PORT TRUST EMPLOYEES CO OPERATIVE STORES LTD Vs. INCOME TAX OFFICER
|
September 29, 1984 |
WALLACE FLOUR MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 11, 1984 |
WEALTH TAX OFFICER Vs. M C MOIDU HAJI
|
October 1, 1984 |
WEALTH TAX OFFICER Vs. RAMANLAL V JARIWALA HUF
|
August 3, 1984 |
WEALTH TAX OFFICER Vs. A V REDDI
|
February 4, 1984 |
WEALTH TAX OFFICER Vs. GOKULCHAND BANGUR
|
February 18, 1984 |
WEALTH TAX OFFICER Vs. SHIVANAND V SALGAOCAR
|
June 27, 1984 |
WEALTH TAX OFFICER Vs. DHANGAURI GOPALJI
|
August 30, 1984 |
WEALTH TAX OFFICER Vs. GOPALJI JAGMAL
|
November 24, 1984 |
WEALTH TAX OFFICER Vs. P SANJEEVA REDDY
|
June 30, 1984 |
WEALTH TAX OFFICER Vs. HARINDER SINGH
|
January 25, 1984 |
WEALTH TAX OFFICER Vs. KOOKATI KOTHANDARAMA REDDY
|
January 31, 1984 |
WEALTH TAX OFFICER Vs. KIRTICHAND TAUK
|
August 24, 1984 |
WEALTH TAX OFFICER Vs. S K SINGLA
|
December 20, 1984 |
WEALTH TAX OFFICER Vs. C K DAPHTARY
|
August 23, 1984 |
WEALTH TAX OFFICER Vs. MRS RITU NANDA
|
March 8, 1984 |
WEALTH TAX OFFICER Vs. SNEH KUMAR GADHAIYA
|
March 26, 1984 |
WEALTH TAX OFFICER Vs. KARODIMAL THAWARDAS
|
February 24, 1984 |
WEALTH TAX OFFICER Vs. INDERJITSINGH TULI
|
September 5, 1984 |
X Vs. INCOME TAX OFFICER
|
April 23, 1984 |