REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M AWASTHY Vs. INCOME TAX OFFICER	July 2, 1983
A M SADICK Vs. WEALTH TAX OFFICER	April 26, 1983
A R AZIMULLAH Vs. INCOME TAX OFFICER	June 17, 1983
A S GANESH MURTHY Vs. INCOME TAX OFFICER	September 19, 1983
A S ROSEBROOK Vs. FIRST INCOME TAX OFFICER	February 28, 1983
ADARSH CHEMICALS AND FERTILIZERS LTD Vs. INCOME TAX OFFICER	October 11, 1983
AGENTS INDIA LTD Vs. INCOME TAX OFFICER	January 29, 1983
AHMEDABAD MILITARY AND RIFLE TRAINING ASSOCIATION Vs. INCOME TAX OFFICER	March 2, 1983
AMERICAN EXPRESS INTERNATIONAL BANKING CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	October 13, 1983
AMIT TEXTILES Vs. FIRST INCOME TAX OFFICER	August 27, 1983
ANDHRA PRADESH STATE SEEDS DEVELOPMENT CORPN Vs. INCOME TAX OFFICER	January 29, 1983
ANIL M PARIKH Vs. SECOND INCOME TAX OFFICER	August 3, 1983
AROOR UDYOG P LTD Vs. FIRST INCOME TAX OFFICER	November 25, 1983
ASHOKA HOLDINGS LTD Vs. INCOME TAX OFFICER	July 11, 1983
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. REENA PADHY	February 5, 1983
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KHAIRUNNISA BEGUM	November 14, 1983
ATLAS SHOE COMPANY Vs. INCOME TAX OFFICER	August 18, 1983
B RAMAMOHAN RAO BROS Vs. INCOME TAX OFFICER	December 27, 1983
BADRIVISHAL PANNALAL Vs. INCOME TAX OFFICER	November 14, 1983
BAKEMANS HOME PRODUCTS Vs. INCOME TAX OFFICER	September 12, 1983
BANWARI LAL AND SONS LTD Vs. INCOME TAX OFFICER	February 28, 1983
BELGAUM GARDENERS CO OP PRODUCTION SUPPLY AND SALE SOCIETY LTD Vs. FIFTH INCOME TAX OFFICER	October 21, 1983
BHAGWATIPRASAD JHUNJHUNWALA Vs. FIRST WEALTH TAX OFFICER	August 19, 1983
BHARAT HEAVY ELECTRICALS LTD Vs. INCOME TAX OFFICER	May 16, 1983
BIRDICHAND Vs. INCOME TAX OFFICER	January 28, 1983
BRIJ MOHAN LAL Vs. GIFT TAX OFFICER	February 14, 1983
CALICO INDUSTRIAL ENGINEERS Vs. FIRST ADDITIONAL INCOME TAX OFFICER	November 15, 1983
CENTRAL COTTAGE INDUSTRIES CORPN OF INDIA LTD Vs. INCOME TAX OFFICER	November 30, 1983
CENTRAL WINES Vs. INCOME TAX OFFICER	February 28, 1983
CHAMPION CONSTRUCTION CO Vs. FIRST INCOME TAX OFFICER	April 12, 1983
CHITTALURI PEDA VENKATA SUBBAIAH AND CO Vs. INCOME TAX OFFICER	June 29, 1983
COMMISSIONER OF WEALTH TAX Vs. ILLA DALMIA	April 14, 1983
COMMISSIONER OF WEALTH TAX Vs. RAM PERSHAD	May 31, 1983
CONTROLLER OF ESTATE DUTY Vs. SUNANDA S GOSAVI	February 25, 1983
CONTROLLER OF ESTATE DUTY Vs. AMBALAL P PATEL	September 8, 1983
CONTROLLER OF ESTATE DUTY Vs. KUNVERJI VELJI	November 30, 1983
CONWEST P LTD Vs. FIRST INCOME TAX OFFICER	October 21, 1983
COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. FIRST INCOME TAX OFFICER	February 26, 1983
CRESCENT IRON AND STEEL CORPN LTD Vs. INCOME TAX OFFICER	October 28, 1983
D A IRANI Vs. FIRST INCOME TAX OFFICER	November 29, 1983
D P KANUDIA Vs. INCOME TAX OFFICER	March 15, 1983
D R VADERA Vs. WEALTH TAX OFFICER	September 30, 1983
DARSHAN KAUR Vs. INSPECTING ASSISTANT COMMISSIONER	October 20, 1983
DAULAT RAM Vs. INCOME TAX OFFICER	December 8, 1983
DESU VENKATA SUBBA RAO Vs. WEALTH TAX OFFICER	August 10, 1983
DEVI DASS GOCAL KRISHAN Vs. INCOME TAX OFFICER	February 18, 1983
DILIPKUMAR JAIN Vs. INCOME TAX OFFICER	January 21, 1983
DURANDEL FOODS P LTD Vs. INCOME TAX OFFICER	July 30, 1983
EAST COAST MARINE PRODUCTS P LTD Vs. INCOME TAX OFFICER	March 16, 1983
EAST COAST PACKAGING LTD Vs. INCOME TAX OFFICER	March 17, 1983
EASTERN BULK SERVICES Vs. INCOME TAX OFFICER	August 5, 1983
EIGHTH INCOME TAX OFFICER Vs. INDO CHEM PHARMA INC	May 9, 1983
ELECTROLYTIC FOIL LTD Vs. INCOME TAX OFFICER	October 31, 1983
ELPHINSTONE SPG AND WVG MILLS CO LTD Vs. INCOME TAX OFFICER	October 14, 1983
ESCORTS EMPLOYEES WELFARE TRUST Vs. INCOME TAX OFFICER	February 4, 1983
FERRO ALLOYS CORPORATION LTD Vs. INCOME TAX OFFICER	June 2, 1983
FIFTH INCOME TAX OFFICER Vs. SARVODAYA FILMS	January 4, 1983
FIRST INCOME TAX OFFICER Vs. M E A PACE	August 30, 1983
FIRST INCOME TAX OFFICER Vs. C B THADANI	November 19, 1983
FIRST INCOME TAX OFFICER Vs. VISWESWARAIAH LUCKY CENTRE	March 18, 1983
FIRST INCOME TAX OFFICER Vs. P VITTAL BHAT	October 14, 1983
FIRST INCOME TAX OFFICER Vs. SOUTH INDIA CORPN AGENCY LTD	July 22, 1983
FIRST SON OF PANKAJ MOHAN P TRUST Vs. WEALTH TAX OFFICER	February 8, 1983
FIRST WEALTH TAX OFFICER Vs. P H HARILELA	August 31, 1983
FIRST WEALTH TAX OFFICER Vs. SETH GWALDAS MATHURADAS MOHOTA TRUST	January 22, 1983
G KAMALAMBA Vs. INCOME TAX OFFICER	May 24, 1983
G SESHAGIRI RAO Vs. INCOME TAX OFFICER	September 20, 1983
G W LAWRIE AND CO Vs. INCOME TAX OFFICER	January 22, 1983
GANGADHAR NARSINGDAS AGRAWAL HUF Vs. FIRST WEALTH TAX OFFICER	November 25, 1983
GARWARE SHIPPING CORPN LTD Vs. INCOME TAX OFFICER	October 26, 1983
GHANSHYAMBHAI BACHUBHAI WADIWALA Vs. WEALTH TAX OFFICER	September 27, 1983
GIFT TAX OFFICER Vs. MIHIR TEXTILES LTD	December 19, 1983
GIFT TAX OFFICER Vs. RUDRARAJU CHANDRAVATHI	March 31, 1983
GIFT TAX OFFICER Vs. MOHAN DEVI OSWAL PUBLIC CHARITABLE TRUST	April 15, 1983
GIFT TAX OFFICER Vs. ANAM SARASWATI	September 29, 1983
GLOBAL TECHNICAL SERVICES P LTD Vs. INCOME TAX OFFICER NZ	August 17, 1983
GOETZE INDIA LTD Vs. INCOME TAX OFFICER	August 23, 1983
GOKUL DAS NAGORY Vs. INCOME TAX OFFICER	January 18, 1983
GOPAL SHEET BHANDAR Vs. INCOME TAX OFFICER	September 12, 1983
GOPALDAS T AGGARWAL Vs. INCOME TAX OFFICER	June 13, 1983
GOVIND PROPERTY AND INVESTMENT P LTD Vs. INCOME TAX OFFICER	January 14, 1983
GULU THADANI Vs. INSPECTING ASSISTANT COMMISSIONER	March 3, 1983
GURJIT SINGH MANSAHIA Vs. INCOME TAX OFFICER	March 22, 1983
GURMIT SINGH Vs. INSPECTING ASSISTANT COMMISSIONER	November 22, 1983
H H GOURI LAKSHMI BAYI Vs. WEALTH TAX OFFICER	November 24, 1983
H H MAHARAO BHIM SINGHJI Vs. WEALTH TAX OFFICER	September 27, 1983
HANSALAYA PROPERTIES Vs. INCOME TAX OFFICER	April 15, 1983
HARBANS SINGH Vs. INCOME TAX OFFICER	January 19, 1983
HARSHADRAI SUNDERLAL HUF Vs. INCOME TAX OFFICER	September 24, 1983
HASMUKHLAL CHHOTALAL Vs. INCOME TAX OFFICER	October 13, 1983
HAWALBAGH PANCHAYAT UDYOG Vs. INCOME TAX OFFICER	May 2, 1983
HIGHWAY CONSTRUCTION CO P LTD Vs. INCOME TAX OFFICER	May 9, 1983
HIMACHAL PRADESH STATE FOREST CORPN LTD Vs. INCOME TAX OFFICER	November 16, 1983
HINDUSTAN HOSIERY INDUSTRIES Vs. FIRST INCOME TAX OFFICER	May 11, 1983
HINDUSTAN POLYMERS LTD Vs. INCOME TAX OFFICER	December 13, 1983
INCOME TAX OFFICER Vs. K NATARAJA RAO	December 31, 1983
INCOME TAX OFFICER Vs. FATHEMAIDAN CLUB	October 27, 1983
INCOME TAX OFFICER Vs. LACHMANDAS RAGHUNATH DAS PARIHAR	October 21, 1983
INCOME TAX OFFICER Vs. SRI AMBAT ECHUKUTTY MENON	October 13, 1983
INCOME TAX OFFICER Vs. SURAJ PRAKASH	November 29, 1983
INCOME TAX OFFICER Vs. HOTEL MANASAROVAR	December 27, 1983
INCOME TAX OFFICER Vs. BOHRA FILM FINANCE	March 16, 1983
INCOME TAX OFFICER Vs. KANORTA CHEMICALS AND INDUSTRIES LTD	July 23, 1983
INCOME TAX OFFICER Vs. MYSORE ROLLING MILLS P LTD	September 13, 1983
INCOME TAX OFFICER Vs. H M T LIMITED	September 28, 1983
INCOME TAX OFFICER Vs. ELECTRONICS RESEARCH INDUSTRIES P LTD	September 27, 1983
INCOME TAX OFFICER Vs. JOSHUA GOOTAM	September 26, 1983
INCOME TAX OFFICER Vs. MADDI SATYANARAYANA AND CO P LTD	December 30, 1983
INCOME TAX OFFICER Vs. A BRAHMARAMBA	December 24, 1983
INCOME TAX OFFICER Vs. NEELAM THEATRE	March 28, 1983
INCOME TAX OFFICER Vs. ALLEPPEY CO LTD	December 12, 1983
INCOME TAX OFFICER Vs. KANNAM LATEX INDUSTRIES P LTD	December 23, 1983
INCOME TAX OFFICER Vs. P S BHARATHA IYER	November 17, 1983
INCOME TAX OFFICER Vs. V S KUMARASWAMY REDDIAR	November 18, 1983
INCOME TAX OFFICER Vs. RAJPRAKASH SPG MILLS LTD	August 8, 1983
INCOME TAX OFFICER Vs. VUDDAGIRI RAMAMURTHY AND CO	March 22, 1983
INCOME TAX OFFICER Vs. MOHANLAL CHHOTALAL MANEKCHAND HUF	November 23, 1983
INCOME TAX OFFICER Vs. HIREN KIREN JAGRUTI HINA TRUST	October 27, 1983
INCOME TAX OFFICER Vs. BHOGILAL HIRALAL	September 23, 1983
INCOME TAX OFFICER Vs. PREM CHAND	February 8, 1983
INCOME TAX OFFICER Vs. ABDULRAHIM KHAN M PATHAN	August 26, 1983
INCOME TAX OFFICER Vs. C VIJAYA KUMAR REDDY	July 27, 1983
INCOME TAX OFFICER Vs. SHRENIKBHAI KASTURBHAI	June 29, 1983
INCOME TAX OFFICER Vs. KASHIRAM TEXTILE MILLS P LTD	July 26, 1983
INCOME TAX OFFICER Vs. DESH RAKSHAK AUSDHALAYA P LTD	November 30, 1983
INCOME TAX OFFICER Vs. HYDLE CONSTRUCTIONS P LTD	October 20, 1983
INCOME TAX OFFICER Vs. MANDIR PARBANDHKARNI COMMITTEE JAWALAMUKHI TEMPLE	June 21, 1983
INCOME TAX OFFICER Vs. HIRA LAL SIBBAL	July 22, 1983
INCOME TAX OFFICER Vs. RATTI RAM MOHAN LAL	May 31, 1983
INCOME TAX OFFICER Vs. ANIL STARCH PRODUCTS LTD	June 3, 1983
INCOME TAX OFFICER Vs. LUXMI RICE MILLS	July 18, 1983
INCOME TAX OFFICER Vs. PHULKA RICE MILLS	February 23, 1983
INCOME TAX OFFICER Vs. SRIYANSH KNITTERS	January 7, 1983
INCOME TAX OFFICER Vs. K B RAMACHANDRARAJ URS	March 22, 1983
INCOME TAX OFFICER Vs. WARREN TEA LTD	November 11, 1983
INCOME TAX OFFICER Vs. KUSUM PRODUCTS LTD	November 25, 1983
INCOME TAX OFFICER Vs. SREEHARI LODGE	October 31, 1983
INCOME TAX OFFICER Vs. GUJARAT HANDICRAFT AND HANDLOOM DEVELOPMENT CORPN LTD	December 30, 1983
INCOME TAX OFFICER Vs. SAVITA RANI	July 22, 1983
INCOME TAX OFFICER Vs. OGESH INDUSTRIES	June 7, 1983
INCOME TAX OFFICER Vs. HARYANA HARIJAN KALYAN NIGAM LTD	June 14, 1983
INCOME TAX OFFICER Vs. VIDYAWATI MEHTA	June 13, 1983
INCOME TAX OFFICER Vs. V RAMALINGHASWAMI	August 10, 1983
INCOME TAX OFFICER Vs. MRS AVTAR MOHAN SINGH	August 17, 1983
INCOME TAX OFFICER Vs. MASTER GAURAV DALMIA	February 2, 1983
INCOME TAX OFFICER Vs. APAR P LTD	April 30, 1983
INCOME TAX OFFICER Vs. HEDAVKAR MECHANICAL WORKS P LTD	July 30, 1983
INCOME TAX OFFICER Vs. GEORGE MOTORS P LTD	February 26, 1983
INCOME TAX OFFICER Vs. SUDERSHAN KUMARI	December 9, 1983
INCOME TAX OFFICER Vs. SHOBNA CHOPRA PICTURES	November 26, 1983
INCOME TAX OFFICER Vs. S S BARODAWALA	January 31, 1983
INCOME TAX OFFICER Vs. VINE CHEMICALS LTD	December 31, 1983
INCOME TAX OFFICER Vs. RAMESHWAR PRASAD KISHAN GOPAL	August 2, 1983
INCOME TAX OFFICER Vs. RAMA SHANKER SINGH BECHU RAM MOTILAL HIRALAL	July 21, 1983
INCOME TAX OFFICER Vs. GAURI SHANKAR DALAL	March 25, 1983
INCOME TAX OFFICER Vs. INTERCONTINENTAL HOTELS CORPORATION	March 8, 1983
INCOME TAX OFFICER Vs. VIDARBHA REFINERIES P LTD	August 27, 1983
INCOME TAX OFFICER Vs. METAL DECORATORS P LTD	March 2, 1983
INCOME TAX OFFICER Vs. CHANDRAKALABAI	August 4, 1983
INCOME TAX OFFICER Vs. R S ENTERPRISES	February 28, 1983
INCOME TAX OFFICER Vs. P C A ENGINEERS LTD	December 31, 1983
INCOME TAX OFFICER Vs. S M CHEMICALS AND ELECTRONICS P LTD	July 19, 1983
INCOME TAX OFFICER Vs. MADAN LAL	September 12, 1983
INCOME TAX OFFICER Vs. DYESTUFFS AND CHEMICALS P LTD	July 22, 1983
INCOME TAX OFFICER Vs. DAKS COPY SERVICES P LTD	December 31, 1983
INCOME TAX OFFICER Vs. UNITED CARBON I LTD	October 31, 1983
INCOME TAX OFFICER Vs. RUP LAL JALOTA	December 21, 1983
INCOME TAX OFFICER Vs. C GOVINDAN NAIR	September 28, 1983
INCOME TAX OFFICER Vs. BAJAJ AUTO LTD	November 25, 1983
INDIA FRUITS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 30, 1983
INDIAN ALUMINIUM COMPANY LTD Vs. INCOME TAX OFFICER	March 1, 1983
INDIAN CARD CLOTHING CO LTD Vs. INCOME TAX OFFICER	February 28, 1983
INDIAN EMPORIUM Vs. INCOME TAX OFFICER	October 13, 1983
INDIAN INSTITUTE OF PUBLIC OPINION Vs. INCOME TAX OFFICER	October 19, 1983
INDIAN OXYGEN LTD Vs. INCOME TAX OFFICER	May 31, 1983
INDUMATI V ADYA Vs. NINTH INCOME TAX OFFICER	January 31, 1983
INGENIEURS AND AGENTS Vs. INCOME TAX OFFICER	June 29, 1983
INGERSOLL ROAD INDIA LTD Vs. INCOME TAX OFFICER	March 29, 1983
INSPECTING ASSISTANT COMMISSIONER Vs. KAKKAR COMPLEX STEELS P LTD	August 11, 1983
INSPECTING ASSISTANT COMMISSIONER Vs. GARWARE PAINTS LTD	November 15, 1983
INSPECTING ASSISTANT COMMISSIONER Vs. MERCANTILE BANK LTD	February 18, 1983
INSPECTING ASSISTANT COMMISSIONER Vs. GHAZIABAD ENGINEERING CO P LTD	September 30, 1983
IVORY MART Vs. INCOME TAX OFFICER	February 11, 1983
J J FOAMS P LTD Vs. COMMISSIONER OF INCOME TAX	March 30, 1983
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER	November 15, 1983
J SRINIVASAN Vs. FIRST INCOME TAX OFFICER	September 7, 1983
JADAVJIBHAI AMBARAM KATHRANI Vs. EIGHTH INCOME TAX OFFICER	August 26, 1983
JAGARAN PUBLICATIONS Vs. INSPECTING ASSISTANT COMMISSIONER	January 27, 1983
JASOBAHEN DESAI Vs. INCOME TAX OFFICER	January 3, 1983
JATINDER KUMAR BERI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	September 16, 1983
JUSTICE G RAMANUJULU NAIDU Vs. INCOME TAX OFFICER	July 30, 1983
JUSTICE K K DUBE Vs. INCOME TAX OFFICER	October 6, 1983
K MAHALAKSHMAMMA Vs. INCOME TAX OFFICER	September 20, 1983
K P PEDNEKAR Vs. INCOME TAX OFFICER	August 25, 1983
KAMALA DEVI JHAWAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 21, 1983
KAMLAVATI V MEHRA Vs. FIFTH WEALTH TAX OFFICER	November 19, 1983
KANAIYALAL J CHINAI Vs. EIGHTH WEALTH TAX OFFICER	June 20, 1983
KANCHANJUNGA INVESTMENT P LTD Vs. INCOME TAX OFFICER	July 23, 1983
KANHAIYALAL AGRAWAL Vs. INCOME TAX OFFICER	August 9, 1983
KANTADEVI SAJJANKUMAR Vs. SIXTH WEALTH TAX OFFICER	March 31, 1983
KARTAR SINGH Vs. INSPECTING ASSISTANT COMMISSIONER	March 21, 1983
KASHIRAM TEXTILE MILLS Vs. INCOME TAX OFFICER	July 20, 1983
KWALITY OVERSEAS EMPLOYMENT CORPN Vs. NINTH INCOME TAX OFFICER	December 3, 1983
LALIT KUMAR NAUTAMLAL MEHTA Vs. WEALTH TAX OFFICER	January 28, 1983
LAXMIKANT BHAGUBHAI Vs. INCOME TAX OFFICER	June 6, 1983
LAXMINARAYAN TRADING CO Vs. INCOME TAX OFFICER	April 29, 1983
LEELA PURIE Vs. INCOME TAX OFFICER	October 26, 1983
LOK PRAKASHAN LTD Vs. INCOME TAX OFFICER	January 3, 1983
M A PANCHALI Vs. WEALTH TAX OFFICER	September 28, 1983
M A R RAJAKUMAR Vs. WEALTH TAX OFFICER	September 14, 1983
M G K BLUM Vs. SECOND INCOME TAX OFFICER	November 28, 1983
M L SHUKLA AND CO Vs. INCOME TAX OFFICER	January 13, 1983
M M GANDHY Vs. NINTH WEALTH TAX OFFICER	November 1, 1983
M P DEVE Vs. WEALTH TAX OFFICER	October 4, 1983
M RAJASEKHARA MURTHY Vs. ELEVENTH INCOME TAX OFFICER	November 14, 1983
M T RAJU HUF Vs. WEALTH TAX OFIFCER	September 30, 1983
MA SHREE KISHORIJI BISHWA HITKARAK TRUST Vs. WEALTH TAX OFFICER	August 29, 1983
MADAN LAL WAHI Vs. INCOME TAX OFFICER	April 2, 1983
MAHALAXMI RICE FACTORY Vs. INCOME TAX OFFICER	February 22, 1983
MAHENDRA T PANCHAL Vs. INCOME TAX OFFICER	July 29, 1983
MAHESH C MATHUR Vs. SECOND INCOME TAX OFFICER	December 1, 1983
MAJOR TIKKA KHUSHWANT SINGH Vs. INSPECTING ASSISTANT COMMISSIONER	August 30, 1983
MANIBHAI J PATEL Vs. WEALTH TAX OFFICER	July 23, 1983
MD IBRAHIM Vs. INCOME TAX OFFICER	February 28, 1983
MECO P LTD Vs. INCOME TAX OFFICER	May 5, 1983
MHP CHEMICAL INDUSTRIES P LTD Vs. INCOME TAX OFFICER	August 12, 1983
MODERN ROOFINGS LTD Vs. INCOME TAX OFFICER	December 23, 1983
MOHIT KUMAR JAIN Vs. INCOME TAX OFFICER	July 16, 1983
MOLINS OF INDIA LTD Vs. INCOME TAX OFFICER	December 30, 1983
MOPEDS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 30, 1983
MOTOR INDUSTRIES CO LTD Vs. INCOME TAX OFFICER	November 22, 1983
MULKANOOR CO OPERATIVE RURAL BANK LTD Vs. INCOME TAX OFFICER	December 28, 1983
MUNIZ FATIMA Vs. INCOME TAX OFFICER	February 28, 1983
N LAKSHMIKUTTY AMMA Vs. WEALTH TAX OFFICER	May 30, 1983
NAGARJUNA FERTILISERS AND CHEMICALS LTD Vs. INCOME TAX OFFICER	January 27, 1983
NARESH KUMAR GUPTA HUF Vs. WEALTH TAX OFFICER/INCOME TAX OFFICER	February 24, 1983
NARSIMHA SONS Vs. INCOME TAX OFFICER	September 23, 1983
NATHALAL KARSANDAS Vs. INCOME TAX OFFICER	November 30, 1983
NATHMAL JALAN Vs. WEALTH TAX OFFICER	September 9, 1983
NEELAM GROVER Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 30, 1983
NISHIT SYNTHETICS P LTD Vs. INCOME TAX OFFICER	November 23, 1983
NIZAM CLUB Vs. INCOME TAX OFFICER	December 27, 1983
NORTHERN INDIA MOTION PICTURES ASSOCIATION Vs. INCOME TAX OFFICER	February 28, 1983
ORIENTAL SCIENCE APPARATUS WORKSHOP Vs. INCOME TAX OFFICER	March 23, 1983
ORKAY SILK MILLS P LTD Vs. INCOME TAX OFFICER	May 3, 1983
P G NARAYANASWAMY Vs. INCOME TAX OFFICER	October 22, 1983
P JANARDHAN REDDY MEMORIAL TRUST Vs. INCOME TAX OFFICER	November 30, 1983
P KRISHNANKUTTY MENON Vs. INCOME TAX OFFICER	October 22, 1983
P SUBRAHMANYAM GUPTA Vs. INCOME TAX OFFICER	June 21, 1983
PANZARA KAN SAHAKARI SAKHAR KARKHANA LTD Vs. INCOME TAX OFFICER	April 29, 1983
PAPER HOUSE Vs. INCOME TAX OFFICER	February 21, 1983
PATWANT KAUR Vs. WEALTH TAX OFFICER	January 28, 1983
PHOENIX CHEMICAL WORKS P LTD Vs. INCOME TAX OFFICER	December 2, 1983
PRABHA GOLECHA Vs. INSPECTING ASSISTANT COMMISSIONER	November 30, 1983
PRAHLAD DAS AND CO Vs. INCOME TAX OFFICER	February 24, 1983
PREM NARAYAN SOMANI Vs. INCOME TAX OFFICER	February 18, 1983
PULIN KRISHNA ROY Vs. WEALTH TAX OFFICER	April 7, 1983
PURAN CHAND SAWHNEY Vs. INCOME TAX OFFICER	January 22, 1983
PURNASREE CINEMA Vs. INCOME TAX OFFICER	March 14, 1983
RACHEL DAVID Vs. THIRD WEALTH TAX OFFICER	November 29, 1983
RADHAKRISHNA FRUITS CO Vs. INCOME TAX OFFICER	August 19, 1983
RAJ KUMAR BANSAL/MRS KAMLA DEVI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 3, 1983
RAJESH B RATHI TRUST Vs. INCOME TAX OFFICER	December 30, 1983
RAJNEESH FOUNDATION Vs. INCOME TAX OFFICER	January 21, 1983
RAJPATH CLUB LTD Vs. INCOME TAX OFFICER	December 22, 1983
RAM RATAN AND CO Vs. INCOME TAX OFFICER	August 30, 1983
RAMANLAL I JOSHI Vs. NINTH INCOME TAX OFFICER	February 11, 1983
RAMBHAI LAKHABHAI PATEL HUF Vs. INCOME TAX OFFICER	September 19, 1983
RAMESH CHANDER Vs. INCOME TAX OFFICER	November 14, 1983
RAMESH ENTERPRISES P LTD Vs. INCOME TAX OFFICER	March 15, 1983
RATTAN CHAND AND SONS Vs. WEALTH TAX OFFICER	June 9, 1983
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO P LTD Vs. COMMISSIONER OF INCOME TAX	September 7, 1983
RUBABBAI INAYAT HUSSAIN Vs. WEALTH TAX OFFICER	May 9, 1983
RUPAREL TRADING CO Vs. INCOME TAX OFFICER	September 1, 1983
S GURDIAL SINGH Vs. WEALTH TAX OFFICER	February 3, 1983
S R KORADIA Vs. INCOME TAX OFFICER	March 28, 1983
S S KANWAR HUF Vs. INCOME TAX OFFICER	February 14, 1983
S V GHATALIA Vs. SECOND INCOME TAX OFFICER	February 1, 1983
SAMANTHU RAGHURAMI REDDY Vs. INSPECTING ASSISTANT COMMISSIONER	April 28, 1983
SANDWELL AND CO LTD Vs. INCOME TAX OFFICER	January 7, 1983
SANGAM MOTELS P LTD Vs. INCOME TAX OFFICER	September 3, 1983
SANGLI BANK LTD Vs. INCOME TAX OFFICER	July 11, 1983
SARDAR HARBANSINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	November 30, 1983
SATYANARAYANA PEETI Vs. INCOME TAX OFFICER	November 8, 1983
SECOND INCOME TAX OFFICER Vs. NARENDRA A SHETH HUF	August 5, 1983
SEVANTILAL M SHETH Vs. FIRST WEALTH TAX OFFICER	March 22, 1983
SEVENTH INCOME TAX OFFICER Vs. TRUSTEES OF SILK AND RAYON TEXTILE EXPORT PROMOTION COUNCIL	August 1, 1983
SHAHZADA BEGUM Vs. INCOME TAX OFFICER	April 8, 1983
SHALINI TRUST Vs. WEALTH TAX OFFICER	October 25, 1983
SHAMBHU V SISTA Vs. FIFTH INCOME TAX OFFICER	May 4, 1983
SHER I ESTATE Vs. INCOME TAX OFFICER	March 28, 1983
SHIV KUMAR SHARMA Vs. INCOME TAX OFFICER	November 29, 1983
SHYAM SUNDER LAL KHEMKA Vs. WEALTH TAX OFFICER	March 18, 1983
SIXTH INCOME TAX OFFICER Vs. PITHVA ENGINEERING WORKS	September 3, 1983
SOUTH INDIA ROAD TRANSPORT Vs. INCOME TAX OFFICER	January 29, 1983
STATE BANK OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER	July 20, 1983
SUDERSHAH KUMAR JAIN Vs. WEALTH TAX OFFICER	December 23, 1983
SUNDARAM TOBACCOS Vs. INCOME TAX OFFICER	December 23, 1983
SUNDERLAL JAISWAL AND CO Vs. INCOME TAX OFFICER	September 13, 1983
SURINDER KUMAR AHUJA Vs. WEALTH TAX OFFICER	January 19, 1983
TEXTILE AGENCIES Vs. INCOME TAX OFFICER	October 12, 1983
THAKUR DAS Vs. INCOME TAX OFFICER	February 25, 1983
THIRD INCOME TAX OFFICER Vs. S K SENGUPTA	April 21, 1983
THIRD INCOME TAX OFFICER Vs. SHIVAJI PARK GYMKHANA	April 30, 1983
THIRD INCOME TAX OFFICER Vs. RAMANLAL VITHALDAS AND CO	November 29, 1983
TITAGHUR PAPER MILLS CO LTD Vs. INCOME TAX OFFICER	May 31, 1983
TOLARAM JALAN Vs. INCOME TAX OFFICER	September 14, 1983
TORSION PRODUCTS LTD Vs. INCOME TAX OFFICER	September 29, 1983
TORSION PRODUCTS LTD Vs. INCOME TAX OFFICER	August 29, 1983
TRUSTEES OF H E H THE NIZAMS DEPENDENTS AND KHANAZADS TRUST Vs. INCOME TAX OFFICER	March 24, 1983
UDAY C NANAVATI Vs. INCOME TAX OFFICER	January 24, 1983
VAMANBHAI BHAGWANDAS Vs. NINTH WEALTH TAX OFFICER	April 21, 1983
VARMA FAMILY TRUST Vs. SIXTH INCOME TAX OFFICER	October 29, 1983
VASANT J SHETH Vs. INCOME TAX OFFICER	January 7, 1983
VASANT J SHETH HUF Vs. COMMISSIONER OF INCOME TAX	November 17, 1983
VERMA FOUNDATION Vs. EIGHTH INCOME TAX OFFICER	July 14, 1983
VICTORY P H M TRANSPORT CO P LTD Vs. INCOME TAX OFFICER	October 3, 1983
VIJAY KUMAR MALAIYA Vs. WEALTH TAX OFFICER	September 8, 1983
VISHNU INDUSTRIES Vs. INCOME TAX OFFICER	November 30, 1983
VORAS EXCLUSIVE TOOLS P LTD Vs. INCOME TAX OFFICER	November 11, 1983
WEALTH TAX OFFICER Vs. SHYAMLA PAPPU	February 10, 1983
WEALTH TAX OFFICER Vs. RAJA TEJ KUMAR BHARGAVA	March 15, 1983
WEALTH TAX OFFICER Vs. C J SHETH	May 9, 1983
WEALTH TAX OFFICER Vs. BRIJ BHUSHAN SANWALKA	February 26, 1983
WEALTH TAX OFFICER Vs. BUNIYAD HUSSAIN	August 11, 1983
WEALTH TAX OFFICER Vs. M L JANARDHANA SETTY AND SONS	April 30, 1983
WEALTH TAX OFFICER Vs. S K BOSE	March 1, 1983
WEALTH TAX OFFICER Vs. H H SETU PARVATHI BAYI MAHARANI OF TRAVANCORE	December 12, 1983
WEALTH TAX OFFICER Vs. NARENDRA KUMAR GUPTA	May 16, 1983
WEALTH TAX OFFICER Vs. MRS PREMAL KUMARI JAIN	December 23, 1983
WEALTH TAX OFFICER Vs. HOMI F GAZDAR	February 18, 1983
WEALTH TAX OFFICER Vs. RASIKLAL DAHYABHAI AMIN	March 9, 1983
WEALTH TAX OFFICER Vs. GAMANLAL KACHARABHAI	March 9, 1983
WEALTH TAX OFFICER Vs. VIMALBHAI N SHAH	March 19, 1983
WEALTH TAX OFFICER Vs. PABITRA KR BARUA	April 30, 1983
WEALTH TAX OFFICER Vs. S D NARGOLWALA	February 18, 1983
WEALTH TAX OFFICER Vs. LATE H H SIR SAWAI MAN SINGHJI OF JAIPUR HUF	September 28, 1983
WEALTH TAX OFFICER Vs. HUKAM CHAND	June 15, 1983
WEALTH TAX OFFICER Vs. GOPI CHAND RAWAT	August 11, 1983
WEST BENGAL STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER	May 18, 1983
WG CDR K P K GHOSE Vs. INCOME TAX OFFICER	May 11, 1983

Year 1983 of INCOME TAX APPELLATE TRIBUNAL

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