REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K CHELLANI Vs. INCOME TAX OFFICER	October 26, 1982
A S K GOTHENBURG Vs. INSPECTING ASSISTANT COMMISSIONER	March 25, 1982
A SEETHARAMAIAH Vs. WEALTH TAX OFFICER	July 17, 1982
ADDL FIRST INCOME TAX OFFICER Vs. J M SHAH	December 18, 1982
AGRO ALLOYS MFG CO Vs. INCOME TAX OFFICER	December 15, 1982
ALBRIGHT AND WILSON LTD Vs. INCOME TAX OFFICER	May 27, 1982
ALLIED CHEMICAL CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER	November 4, 1982
AMRITSAR TRANSPORT CO P LTD Vs. INCOME TAX OFFICER	March 29, 1982
ANAND PRAKASH SAKSENA Vs. INCOME TAX OFFICER	September 16, 1982
ANDHRA PRADESH STATE FILM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER	August 25, 1982
APARA TEXTILE TRADERS LTD Vs. SURTAX OFFICER	November 3, 1982
ARVIND MILLS LTD Vs. INCOME TAX OFFICER	June 8, 1982
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SARDAR MOHANSINGH SANTRAM	February 15, 1982
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. NATHULAL LUNAWAT	July 9, 1982
B D MEHRA Vs. INCOME TAX OFFICER	April 20, 1982
B F DITTIA Vs. INCOME TAX OFFICER	October 20, 1982
B NAGISETTY/P MADDULETAIAH Vs. INCOME TAX OFFICER	December 31, 1982
B P SINGH Vs. INCOME TAX OFFICER	September 15, 1982
B R DUGGAL Vs. WEALTH TAX OFFICER	March 19, 1982
BADRI DASS Vs. INCOME TAX OFFICER	May 25, 1982
BELA SINGH PABLA Vs. INCOME TAX OFFICER	May 30, 1982
BENGAL ELECTRIC LAMP WORKS LTD Vs. INCOME TAX OFFICER	September 23, 1982
BHAGAT SINGH Vs. INCOME TAX OFFICER	November 20, 1982
BHARAT CARPETS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 26, 1982
BHARAT COLD STORAGE Vs. INCOME TAX OFFICER	July 30, 1982
BHARAT TRADING CO Vs. INCOME TAX OFFICER	April 24, 1982
BHARAT VIJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER	August 19, 1982
BHAWANI PRASAD GIRDHAR LAL AND CO Vs. INCOME TAX OFFICER	March 1, 1982
BHAWRIBAI Vs. GIFT TAX OFFICER	July 24, 1982
BHUSHAN INDUSTRIAL CO P LTD Vs. INCOME TAX OFFICER	February 19, 1982
C K MEHTA Vs. FIRST INCOME TAX OFFICER	March 9, 1982
C KISHAN RAO AND CO Vs. INCOME TAX OFFICER	October 1, 1982
CAWNPORE SUGAR WORKS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 7, 1982
CENTURY HOTELS P LTD Vs. INCOME TAX OFFICER	May 31, 1982
CHAUDHRY COTTON GINNING AND PRESSING FACTORY Vs. INCOME TAX OFFICER	March 23, 1982
CHEKKA ANASUYA Vs. INCOME TAX OFFICER	May 5, 1982
CHEMICOAT LTD Vs. INCOME TAX OFFICER	October 29, 1982
CHHOTABAI JEWATRAJ Vs. INCOME TAX OFFICER	April 17, 1982
COMPAGNIE FRANCAISE DETUDES ET DE CONSTRUCTION Vs. INSPECTING ASSISTANT COMMISSIONER	September 24, 1982
D C MEHRA AND CO Vs. INCOME TAX OFFICER	July 28, 1982
D KAMALA BAI Vs. WEALTH TAX OFFICER	March 5, 1982
D P MANDELIA Vs. INCOME TAX OFFICER	February 6, 1982
DAMODAR DASS JAI CHAND AGGARWAL Vs. INCOME TAX OFFICER	February 27, 1982
DAVINDER SINGH Vs. WEALTH TAX OFFICER	March 8, 1982
DEEP CHAND JAIN Vs. INSPECTING ASSISTANT COMMISSIONER	April 27, 1982
DEEPNARAIN NAGU AND CO Vs. INCOME TAX OFFICER	January 18, 1982
DELUXE CO OPERATIVE TRANSPORT SOCIETY LTD Vs. INCOME TAX OFFICER	August 13, 1982
DESAI LALLUBHAI CONSTRUCTION CO Vs. FOURTH INCOME TAX OFFICER	September 30, 1982
DEVKUMAR G AGGARWAL Vs. WEALTH TAX OFFICER	August 31, 1982
DEWA RAM Vs. INCOME TAX OFFICER	July 17, 1982
DOMESTIC GAS P LTD Vs. INCOME TAX OFFICER	April 21, 1982
EASTERN DOOARS TEA CO LTD Vs. INCOME TAX OFFICER	November 27, 1982
EWAC ALLOYS LTD Vs. INCOME TAX OFFICER	February 12, 1982
EXCEL FILM DISTRIBUTORS Vs. INCOME TAX OFFICER	November 5, 1982
EXPORT CREDIT AND GUARANTEE CORPN LTD Vs. INCOME TAX OFFICER	December 24, 1982
FIFTH INCOME TAX OFFICER Vs. SRI BHUVANENDRA COLLEGE TRUST	December 23, 1982
FIRST INCOME TAX OFFICER Vs. MANDOVI SHIPYARD P LTD	June 11, 1982
FIRST INCOME TAX OFFICER Vs. PREM P THARANEE	October 22, 1982
FIRST INCOME TAX OFFICER Vs. A N MAFATLAL HUF	July 31, 1982
FIRST INCOME TAX OFFICER Vs. GASPER GONZALVES JAMES TRUST	May 13, 1982
FIRST INCOME TAX OFFICER Vs. KAKAD GAS SERVICE	February 12, 1982
FLEXICONS LTD Vs. INCOME TAX OFFICER	September 24, 1982
FOURTH INCOME TAX OFFICER Vs. E U MANE	March 18, 1982
FOURTH INCOME TAX OFFICER Vs. SHAKTI SAMANTA	August 31, 1982
G PRABHAMURTHY Vs. WEALTH TAX OFFICER	December 27, 1982
GANGARAM HARGOVANDAS HUF Vs. WEALTH TAX OFFICER	March 26, 1982
GARWARE SYNTHETICS P LTD Vs. INCOME TAX OFFICER	April 30, 1982
GIFT TAX OFFICER Vs. HIRA NAND AND OM PARKASH	April 15, 1982
GIFT TAX OFFICER Vs. JAGIR SINGH	March 12, 1982
GIFT TAX OFFICER Vs. M RAMANNA/M P C SOMANNA/MR NARASAPPA	July 22, 1982
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER	April 17, 1982
GUJARAT NARMADA VALLEY FERTILISER CO LTD Vs. INCOME TAX OFFICER	January 2, 1982
H H MAHARAJA FATESINGH FAMILY TRUST Vs. INCOME TAX OFFICER	July 19, 1982
H M SONS Vs. INCOME TAX OFFICER	August 6, 1982
H S SALIAN Vs. FOURTH INCOME TAX OFFICER	March 6, 1982
H V MIRCHANDANI Vs. FIRST INCOME TAX OFFICER	November 3, 1982
HARI PRAKASH AGARWALLA Vs. INCOME TAX OFFICER	April 13, 1982
HARSHAVADAN MANGALDAS HUF Vs. WEALTH TAX OFFICER	February 19, 1982
HASMUKHLAL DAHYABHAI RESHAMWALA Vs. INCOME TAX OFFICER	October 7, 1982
HEMANT APARTMENTS Vs. INCOME TAX OFFICER	March 6, 1982
HERDILLIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 12, 1982
HIGH RANGE BREWERIES LTD Vs. INCOME TAX OFFICER	March 3, 1982
HIND MOTOR WINDING WORKS Vs. INCOME TAX OFFICER	March 27, 1982
HINDAMATA INDUSTRIES LTD Vs. FIRST INCOME TAX OFFICER	May 20, 1982
HINDUSTAN GENERAL INDUSTRIES LTD Vs. INCOME TAX OFFICER	August 26, 1982
HINDUSTAN TIMES LTD Vs. INCOME TAX OFFICER	October 18, 1982
HINGANGHAT TAHSIL SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. INCOME TAX OFFICER	August 18, 1982
HIS HIGHNESS SIR RAMA VARMA Vs. INCOME TAX OFFICER	June 11, 1982
HUKUMCHAND JAIN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 9, 1982
ILAC LTD Vs. INCOME TAX OFFICER	February 26, 1982
IMPEX TUBE MANUFACTURING CO P LTD Vs. INCOME TAX OFFICER	February 11, 1982
INCOME TAX OFFICER Vs. SIPPY FILMS	May 24, 1982
INCOME TAX OFFICER Vs. USHA SAH	April 20, 1982
INCOME TAX OFFICER Vs. GENERAL TALKIES LTD	November 12, 1982
INCOME TAX OFFICER Vs. GOPI CHAND	October 13, 1982
INCOME TAX OFFICER Vs. KESHARDEO MADANLAL	March 31, 1982
INCOME TAX OFFICER Vs. RAJ KUMAR SETHI	February 27, 1982
INCOME TAX OFFICER Vs. GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD	April 30, 1982
INCOME TAX OFFICER Vs. RANIA CO OPERATIVE MARKETING CUM PROCESSING SOCIETY LTD	May 19, 1982
INCOME TAX OFFICER Vs. M G BAGRECHA UDHNA	June 10, 1982
INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD	October 13, 1982
INCOME TAX OFFICER Vs. VINAY BHARAT RAM	October 30, 1982
INCOME TAX OFFICER Vs. CHARANJIT SINGH	July 3, 1982
INCOME TAX OFFICER Vs. SIR GANGADHARRAO CHITNAVIS MEMORIAL RESEARCH TRUST	August 30, 1982
INCOME TAX OFFICER Vs. ARVIND NARAIN	June 25, 1982
INCOME TAX OFFICER Vs. WESTERN INDIA BAKERS P LTD	September 29, 1982
INCOME TAX OFFICER Vs. GAGRAT AND CO	May 31, 1982
INCOME TAX OFFICER Vs. K P GOENKA AND SONS LTD	October 13, 1982
INCOME TAX OFFICER Vs. MAJOR MANOHAR R HEMMADI	June 30, 1982
INCOME TAX OFFICER Vs. LATA MANGESHKAR	August 18, 1982
INCOME TAX OFFICER Vs. G R STEELS P LTD	June 11, 1982
INCOME TAX OFFICER Vs. ROOKMANS P LTD	May 10, 1982
INCOME TAX OFFICER Vs. MAHALAKSHMI GLASS WORKS P LTD	July 1, 1982
INCOME TAX OFFICER Vs. VENILALS EXPORT HOUSE P LTD	April 30, 1982
INCOME TAX OFFICER Vs. UNIVERSAL TEXTILES P LTD	April 24, 1982
INCOME TAX OFFICER Vs. KAMLA KNITTING WORKS LTD	May 4, 1982
INCOME TAX OFFICER Vs. JETHANAND A PAGARANI	February 2, 1982
INCOME TAX OFFICER Vs. MOTI LAL KHATRI	March 16, 1982
INCOME TAX OFFICER Vs. SHAKTI OFFSET WORKS	October 1, 1982
INCOME TAX OFFICER Vs. R K SAWHNEY J L SAWHNEY AND SUNITA CHADHA	September 17, 1982
INCOME TAX OFFICER Vs. KASTURI RAMESH PAI AND CO	March 15, 1982
INCOME TAX OFFICER Vs. PRIVATE KLINIK DR SACHDEV	April 15, 1982
INCOME TAX OFFICER Vs. N M BHANDARI	January 28, 1982
INCOME TAX OFFICER Vs. AMBALAL SARABHAI TRUSTS NOS 2 3 4 AND 5	May 1, 1982
INCOME TAX OFFICER Vs. KEWAL KRISHAN SAT PAL	March 25, 1982
INCOME TAX OFFICER Vs. BHAVNAGAR VEGETABLE INVESTMENTS	August 3, 1982
INCOME TAX OFFICER Vs. M RAMANLAL	October 16, 1982
INCOME TAX OFFICER Vs. SUMITRA DEVI	August 23, 1982
INCOME TAX OFFICER Vs. GANTUBOINA APPARAO	February 26, 1982
INCOME TAX OFFICER Vs. MRS KAMLESH MADAN	September 17, 1982
INCOME TAX OFFICER Vs. CHAMBA MINERAL CO	September 18, 1982
INCOME TAX OFFICER Vs. A S RAJA AND SONS	April 5, 1982
INCOME TAX OFFICER Vs. SARDAR KEHAR SINGH HUF	February 6, 1982
INCOME TAX OFFICER Vs. K V ZACHARIAH AND SONS P LTD	May 21, 1982
INCOME TAX OFFICER Vs. K C LUKA	February 8, 1982
INCOME TAX OFFICER Vs. FORBES EWART AND FIGGIS P LTD	August 20, 1982
INCOME TAX OFFICER Vs. JINDAL ALUMINIUM LTD	February 6, 1982
INCOME TAX OFFICER Vs. RAJARATNA NARANBHAI MILLS LTD	April 13, 1982
INCOME TAX OFFICER Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LTD	May 14, 1982
INCOME TAX OFFICER Vs. ELITE SEA FOODS	May 31, 1982
INCOME TAX OFFICER Vs. WANSON INDIA LTD	December 6, 1982
INCOME TAX OFFICER Vs. SANGIT KALA MANDIR	March 10, 1982
INCOME TAX OFFICER Vs. COMMONWEALTH TRUST LTD	December 17, 1982
INCOME TAX OFFICER Vs. G N RAMACHANDRAN	April 29, 1982
INCOME TAX OFFICER Vs. TUKARAM S PAI	October 13, 1982
INCOME TAX OFFICER Vs. P KUMARACHANDRAN	December 10, 1982
INCOME TAX OFFICER Vs. D N DHINGRA	April 23, 1982
INCOME TAX OFFICER Vs. SURJAN SINGH	December 7, 1982
INCOME TAX OFFICER Vs. KARNATAKA STATE CO OP APEX BANK LTD	July 30, 1982
INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPN OF INDIA LTD	October 13, 1982
INCOME TAX OFFICER Vs. KAILASH CHAND MAHESHWARI	June 11, 1982
INCOME TAX OFFICER Vs. P N B FINANCE LTD	December 29, 1982
INCOME TAX OFFICER Vs. ORIENTAL BANK OF COMMERCE LTD	August 16, 1982
INCOME TAX OFFICER Vs. BISHAMBER LAL	March 23, 1982
INCOME TAX OFFICER Vs. MUZAFFAR HUSSAIN IQBAL HUSSAIN	July 3, 1982
INCOME TAX OFFICER Vs. WARDEN AND CO INDIA P LTD	August 13, 1982
INCOME TAX OFFICER Vs. KAMSCO INDUSTRIES P LTD	September 23, 1982
INCOME TAX OFFICER Vs. NANAK SINGH SUJANSINGH	June 4, 1982
INCOME TAX OFFICER Vs. EAST COAST FLOUR MILLS LTD	April 21, 1982
INCOME TAX OFFICER Vs. A V APTE	September 15, 1982
INCOME TAX OFFICER Vs. KOLHAPUR CENTRAL CO OP CONSUMERS STORES LTD	October 19, 1982
INCOME TAX OFFICER Vs. P M B AGENCIES	December 15, 1982
INDIAN CARD CLOTHING CO LTD Vs. INCOME TAX OFFICER	July 3, 1982
INDIAN OXYGEN LTD Vs. INCOME TAX OFFICER	July 8, 1982
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. FIRST INCOME TAX OFFICER	July 27, 1982
INGERSOLL RAND CO Vs. INCOME TAX OFFICER	December 6, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. ORIENT ABRASIVES LTD	January 11, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. SOMAWANTI SETHI	February 5, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. PANIPAT CO OPERATIVE SUGAR MILLS LTD	March 11, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. COSMOPOLITAN TRADING CORPN	October 13, 1982
INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LTD Vs. INCOME TAX OFFICER	December 28, 1982
INTERNATIONAL ORE AND FERTILIZER INDIA P LTD Vs. INCOME TAX OFFICER	August 31, 1982
INVESTMENT CORPORATION OF INDIA LTD Vs. INCOME TAX OFFICER	February 15, 1982
JAI HIND RUBBER INDUSTRY Vs. FIRST INCOME TAX OFFICER	March 26, 1982
JAWAHAR UDYOG Vs. INCOME TAX OFFICER	March 27, 1982
JOLLY ENGINEERS AND CONTRACTORS P LTD Vs. INCOME TAX OFFICER	January 24, 1982
JOSEPHINE PINTO Vs. WEALTH TAX OFFICER	February 12, 1982
JUGALKISHORE Vs. INCOME TAX OFFICER	January 18, 1982
JYOTI L GANDHI Vs. FIRST INCOME TAX OFFICER	September 29, 1982
K C KHANNA Vs. INCOME TAX OFFICER	March 20, 1982
K G JETHWANI Vs. SECOND ADDITIONAL INCOME TAX OFFICER	May 17, 1982
K I JOHN Vs. INCOME TAX OFFICER	December 9, 1982
K M SUGAR MILLS P LTD Vs. INCOME TAX OFFICER	April 17, 1982
K V S N PAPA RAO Vs. WEALTH TAX OFFICER	March 9, 1982
KAILASH KUMAR DIXIT HUF Vs. INCOME TAX OFFICER	February 27, 1982
KANODIA COLD STORAGE Vs. INCOME TAX OFFICER	March 16, 1982
KANSHI RAM MADAN LAL Vs. INCOME TAX OFFICER	September 29, 1982
KAPOOR SONS AND CO Vs. INCOME TAX OFFICER	May 28, 1982
KARAM CHAND THAPAR MEMORIAL CHARITABLE TRUST Vs. INCOME TAX OFFICER	February 5, 1982
KAUSHAL DIWAN Vs. INCOME TAX OFFICER	November 30, 1982
KESHO DASS BHUTANI Vs. WEALTH TAX OFFICER	April 29, 1982
KISHAN DEVI Vs. GIFT TAX OFFICER	May 18, 1982
LAXMI RICE MILLS Vs. INCOME TAX OFFICER	April 13, 1982
LAXMINARAYAN SAW MILLS Vs. INCOME TAX OFFICER	October 1, 1982
LIBERTY CINEMA Vs. INCOME TAX OFFICER	December 30, 1982
M K MOHAMED EBRAHIM Vs. ELEVENTH INCOME TAX OFFICER	October 23, 1982
MAGANLAL BROS P LTD Vs. INCOME TAX OFFICER	February 3, 1982
MAGANTI USHADEVI Vs. INCOME TAX OFFICER	October 21, 1982
MAHABANO ALI Vs. COMMISSIONER OF WEALTH TAX AND YAWAR RASHID AND BEGUM SURIYA RASHID	April 30, 1982
MAN SINGH Vs. WEALTH TAX OFFICER	March 24, 1982
MANNALAL SOORANA Vs. WEALTH TAX OFFICER	December 15, 1982
MASTER SAMEER S SOMAIYA Vs. FIRST WEALTH TAX OFFICER	July 24, 1982
MAULIK TRUST Vs. WEALTH TAX OFFICER	April 3, 1982
MEGJI MATHARDAS HUF Vs. FIRST WEALTH TAX OFFICER	May 12, 1982
MILES INDIA LTD Vs. INCOME TAX OFFICER	January 1, 1982
MODI CHARITABLE FUND SOCIETY Vs. INCOME TAX OFFICER	December 28, 1982
MUEEN SIDDIQUI Vs. INCOME TAX OFFICER	August 31, 1982
MURARI MOHAN DUTTA Vs. WEALTH TAX OFFICER	April 28, 1982
N A MAYANNA Vs. THIRD WEALTH TAX OFFICER	November 11, 1982
N M SHAH Vs. SECOND WEALTH TAX OFFICER	January 29, 1982
NATH SURESH CHAND RAM NARESH Vs. INCOME TAX OFFICER	January 30, 1982
NATIONAL CONSTRUCTION CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1982
NAVEEN MECHANISED CONSTRUCTION CO P LTD Vs. FIRST INCOME TAX OFFICER	August 31, 1982
NEW INTERNATIONAL CHEMICALS P LTD Vs. INCOME TAX OFFICER	August 31, 1982
NEW LIGHT TANNERY Vs. INCOME TAX OFFICER	January 30, 1982
NIMISHBHAI UPENDRABHAI PATEL Vs. INCOME TAX OFFICER AND WEALTH TAX OFFICER	March 22, 1982
NOOR MOHD ALLADIN Vs. INCOME TAX OFFICER	November 27, 1982
OM PARKASH Vs. INCOME TAX OFFICER	May 27, 1982
P A MOHAMED ABDUL KHADER AND CO Vs. INCOME TAX OFFICER	May 17, 1982
P K BAJPAIE HUF Vs. WEALTH TAX OFFICER	March 26, 1982
P KAMALAM AMMA Vs. INCOME TAX OFFICER	October 23, 1982
PADAMSEY MULJI GINNING AND PRESSING CO P LTD Vs. INCOME TAX OFFICER	April 30, 1982
PANIPAT CO OP SUGAR MILLS LTD Vs. INCOME TAX OFFICER	March 31, 1982
PARMATMA SARAN HUF Vs. WEALTH TAX OFFICER	September 23, 1982
PARMESHWARI DEVI Vs. INCOME TAX OFFICER	March 18, 1982
PARWATI TRADERS Vs. INCOME TAX OFFICER	February 16, 1982
PATTAN MASTHAN KHAN Vs. GIFT TAX OFFICER	February 25, 1982
PENTAGON ENGINEERING P LTD Vs. FIRST INCOME TAX OFFICER	December 28, 1982
PFIZER LTD Vs. INCOME TAX OFFICER	July 20, 1982
POYSHA INDUSTRIAL CO LTD Vs. INCOME TAX OFFICER	July 8, 1982
PREMIER CABLE CO LTD Vs. INCOME TAX OFFICER	March 20, 1982
PREMIER TYRES LTD Vs. INCOME TAX OFFICER	July 14, 1982
PROGRESSIVE ENGINEERING CO Vs. INCOME TAX OFFICER	August 28, 1982
PUNJAB STATE FEDERATION OF CO OPERATIVE HOUSE BUILDING SOCIETIES LTD Vs. INCOME TAX OFFICER	March 16, 1982
PURISONS AUTO FINANCE P LTD Vs. INCOME TAX OFFICER	May 17, 1982
R D CHADHA Y D SEHGAL S N SIKKA AND P C SACHDEV Vs. COMMISSIONER OF INCOME TAX	April 2, 1982
R M KANDASWAMY Vs. INCOME TAX OFFICER	April 27, 1982
RADHA SWAMI SATSANG Vs. INCOME TAX OFFICER	April 26, 1982
RAJEN RAMESH CHANDRA Vs. INCOME TAX OFFICER	April 14, 1982
RAJENDRA KUMAR TULI Vs. EIGHTH WEALTH TAX OFFICER	January 29, 1982
RAM A JOSHI Vs. THIRD WEALTH TAX OFFICER	July 21, 1982
RAM MURTI SOOD Vs. INCOME TAX OFFICER	April 30, 1982
RAM SINGH HARI CHAND AND CO Vs. INCOME TAX OFFICER	March 15, 1982
RAMAN KRISHNAN Vs. INCOME TAX OFFICER	June 11, 1982
RAMESH KUMAR GUPTA Vs. INCOME TAX OFFICER	July 26, 1982
RAMJILAL SHIVHARE Vs. INCOME TAX OFFICER	March 5, 1982
RANCHHODDAS M SUGNADHI Vs. INCOME TAX OFFICER	July 20, 1982
RAVI SABHARWAL Vs. INCOME TAX OFFICER	April 14, 1982
RAVI VARMA RAVIAPPAN THAMPURAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 27, 1982
RUKMINI BAI Vs. INCOME TAX OFFICER	August 13, 1982
S M MUZUMDAR Vs. NINTH INCOME TAX OFFICER	July 27, 1982
S PRABHAKARAN Vs. INCOME TAX OFFICER	December 17, 1982
S V HALAPPA AND SONS Vs. SECOND WEALTH TAX OFFICER	April 28, 1982
SALABA BEIG Vs. INCOME TAX OFFICER	November 26, 1982
SALUJA COLD STORAGE Vs. INCOME TAX OFFICER	April 19, 1982
SANDEEP NARAIN Vs. INCOME TAX OFFICER	March 17, 1982
SANJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER	March 26, 1982
SARDAR SINGH Vs. INCOME TAX OFFICER	July 30, 1982
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER	February 19, 1982
SECOND INCOME TAX OFFICER Vs. NAGPUR ZILLA KRISHI AUDHOGIK SAHAKARI SANGH LTD	March 29, 1982
SECOND INCOME TAX OFFICER Vs. SANWARMAL PAVANKUMAR HUF	April 27, 1982
SHAGOON EMPORIUM Vs. INCOME TAX OFFICER	December 7, 1982
SHALIMAR IMPEX LTD Vs. INCOME TAX OFFICER	March 17, 1982
SHAN ELAHI Vs. INCOME TAX OFFICER	February 27, 1982
SHANKER LAL GUPTA Vs. INCOME TAX OFFICER	August 23, 1982
SHANTIDEVI DECEASED Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 5, 1982
SHAW WALLACE AND CO LTD Vs. INCOME TAX OFFICER	May 10, 1982
SHAW WALLACE GELATINES LTD Vs. INCOME TAX OFFICER	July 31, 1982
SHETH TRADERS P LTD Vs. INCOME TAX OFFICER	January 7, 1982
SHIRISHBHAI DHIRAJLAL KAPADIA HUF AND BALWANTLAL DHIRAJLAL KAPADIA HUF Vs. INCOME TAX OFFICER	February 1, 1982
SHIV LAL INDER NATH AND SATNAM SINGH Vs. INCOME TAX OFFICER	June 29, 1982
SIR HIRJI CAWASJI JEHANGIR Vs. FIRST GIFT TAX OFFICER	May 25, 1982
SITA RAM SALUJA Vs. INCOME TAX OFFICER	February 26, 1982
SITADEVI N PODAR Vs. SECOND INCOME TAX OFFICER	April 12, 1982
SREE NARAYANA CHANDRIKA TRUST Vs. INCOME TAX OFFICER	April 2, 1982
ST JOSEPHS UPPER PRIMARY SCHOOL Vs. INCOME TAX OFFICER	October 21, 1982
STAR DIAMOND TOOLS Vs. FIRST INCOME TAX OFFICER	January 16, 1982
STATE BANK OF INDORE Vs. INCOME TAX OFFICER	January 20, 1982
STATE BANK OF PATIALA Vs. INCOME TAX OFFICER	July 24, 1982
SUDARSHAN SEWA TRUST Vs. INCOME TAX OFFICER	June 5, 1982
SUKH RAM DASS TELU RAM Vs. INCOME TAX OFFICER	April 17, 1982
SURYA PRAKASH Vs. WEALTH TAX OFFICER	February 17, 1982
SWASTIKA METAL WORKS Vs. INCOME TAX OFFICER	August 27, 1982
SWEDISH EAST ASIA CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 28, 1982
T V MAID Vs. INCOME TAX OFFICER	October 18, 1982
TALWAR AND KHULLAR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 18, 1982
THIRD INCOME TAX OFFICER Vs. POMPEI TILE WORKS	July 27, 1982
TODI INVESTMENTS P LTD Vs. INCOME TAX OFFICER	December 9, 1982
TRAC SALES CORPORATION Vs. FOURTH INCOME TAX OFFICER	May 21, 1982
TRACKPART OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 21, 1982
TRAVANCORE CHEMICAL AND MFG CO LTD Vs. INCOME TAX OFFICER	August 16, 1982
TRUSTEES OF DR SHETHS CHARITABLE TRUST Vs. SEVENTH INCOME TAX OFFICER	April 16, 1982
UNIPOL PLASTIC INDUSTRIES P LTD Vs. INCOME TAX OFFICER	December 13, 1982
V SEKHARAIAH Vs. INCOME TAX OFFICER	May 25, 1982
VANKAYALA VEERARAGHAVULU Vs. INCOME TAX OFFICER	May 18, 1982
VIJAY KUMAR GOYAL Vs. WEALTH TAX OFFICER	March 20, 1982
VIMALSHAH BABABHAI Vs. WEALTH TAX OFFICER	August 19, 1982
VIMLA SIDDHARTHBHAI Vs. INCOME TAX OFFICER	September 2, 1982
VINOD KUMAR Vs. INCOME TAX OFFICER	August 30, 1982
VISHWANATH S SAPRE Vs. FIRST INCOME TAX OFFICER	November 11, 1982
WEALTH TAX OFFICER Vs. SURINDER SINGH BINDRA	October 4, 1982
WEALTH TAX OFFICER Vs. GOPAL RAMNARAYAN	September 27, 1982
WEALTH TAX OFFICER Vs. B K CHATTERJEE	March 20, 1982
WEALTH TAX OFFICER Vs. UMA RANI CHOUDHURANI	March 12, 1982
WEALTH TAX OFFICER Vs. T R AGGARWAL	March 18, 1982
WEALTH TAX OFFICER Vs. NATHALAL JETHA	August 28, 1982
WEALTH TAX OFFICER Vs. P SRIRAMULU NAIDU	March 27, 1982
WEALTH TAX OFFICER Vs. RAMRISHPAL/SHRIPAL	April 26, 1982
WEALTH TAX OFFICER Vs. SHAM LAL	September 7, 1982
WEALTH TAX OFFICER Vs. BHAGWAT SINGH	March 12, 1982
WEALTH TAX OFFICER Vs. HEMLATA SHUKLA/SARLA SHUKLA	October 30, 1982
WEALTH TAX OFFICER Vs. O P KAPOOR	December 16, 1982
WEALTH TAX OFFICER Vs. S D NARGOLWALA	April 7, 1982
WEALTH TAX OFFICER Vs. SUNIL LAMBA	February 6, 1982
WEALTH TAX OFFICER Vs. R D MEHTA	March 24, 1982
WEALTH TAX OFFICER Vs. AISHA BEGAM	November 12, 1982
WEALTH TAX OFFICER Vs. KOMMURI APPADU DORA	January 30, 1982
WEALTH TAX OFFICER Vs. A M SHIVALINGARADHYA AND SONS	March 24, 1982
WEALTH TAX OFFICER/INCOME TAX OFFICER Vs. RADHABAI GOPALDAS BHAGWANDAS TRUST	April 17, 1982
WEST BENGAL POWER SUPPLY CO LTD Vs. INCOME TAX OFFICER	August 10, 1982
WEST COAST CONSTRUCTION CO Vs. INCOME TAX OFFICER	July 27, 1982
WOOD CRAFT PRODUCTS LTD Vs. INCOME TAX OFFICER	January 22, 1982
XAVIER Vs. GIFT TAX OFFICER	June 26, 1982
XYZ Vs. THIRD WEALTH TAX OFFICER	April 12, 1982
YELISETTY BHADRAYYA SETTY Vs. INCOME TAX OFFICER	February 27, 1982

Year 1982 of INCOME TAX APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address