A B C Vs. THIRD INCOME TAX OFFICER
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October 22, 1981 |
ANILKUMAR CHHOTELAL PATEL Vs. INCOME TAX OFFICER
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September 22, 1981 |
ARUNDHATI BALKRISHNA Vs. WEALTH TAX OFFICER
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October 1, 1981 |
ATLAS COMMERCIAL CORPORATION Vs. INCOME TAX OFFICER
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December 11, 1981 |
BHISHAM CHANDRA Vs. INCOME TAX OFFICER
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September 3, 1981 |
BIJU PATNAIK Vs. WEALTH TAX OFFICER
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February 17, 1981 |
CHETAN KOTAN P LTD Vs. INCOME TAX OFFICER
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November 13, 1981 |
CHITTALUR PEDDA VENKATA SUBBAIAH AND CO Vs. INCOME TAX OFFICER
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September 4, 1981 |
CONTROLLER OF ESTATE DUTY Vs. MAFALDA FARIA
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September 5, 1981 |
CONTROLLER OF ESTATE DUTY Vs. J T WADHWANI
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June 10, 1981 |
E C BOSE AND CO P LTD Vs. INCOME TAX OFFICER
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September 23, 1981 |
EIGHTH INCOME TAX OFFICER Vs. TRUSTEES OF MARATHI MISSION
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February 23, 1981 |
ESTATE OF LATE SHRI MANEKLAL A MEHTA Vs. FOURTH WEALTH TAX OFFICER
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October 31, 1981 |
FIRST GIFT TAX OFFICER Vs. XYZ
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August 29, 1981 |
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER
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September 4, 1981 |
GUJARAT NARMADA VALLEY FERTILISERS CO LTD Vs. INCOME TAX OFFICER
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June 29, 1981 |
GUJARAT OIL AND ALLIED INDUSTRIES Vs. INCOME TAX OFFICER
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September 29, 1981 |
H H GOSWAMI SHRI GOKULNATHJI MAHARAJA HUF Vs. THIRTEENTH INCOME TAX OFFICER
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April 6, 1981 |
H H SETHU PARVATHI BAI Vs. WEALTH TAX OFFICER
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September 30, 1981 |
HANDLOOM SYNDICATE Vs. INCOME TAX OFFICER
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June 30, 1981 |
HARI SINGH HUF Vs. INCOME TAX OFFICER
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December 11, 1981 |
HARPYARI DEVI GARG Vs. WEALTH TAX OFFICER
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December 5, 1981 |
HEDGEWAR SMARAK SAMITI Vs. INSPECTING ASSISTANT COMMISSIONER
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October 16, 1981 |
INCOME TAX OFFICER Vs. S S SHETTY
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April 16, 1981 |
INCOME TAX OFFICER Vs. HOECHST PHARMACEUTICALS LTD
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April 24, 1981 |
INCOME TAX OFFICER Vs. SHUSHILA DEVI
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December 7, 1981 |
INCOME TAX OFFICER Vs. K R GUPTA
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September 17, 1981 |
INCOME TAX OFFICER Vs. RAMA BAI
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September 16, 1981 |
INCOME TAX OFFICER Vs. XYZ LTD
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September 14, 1981 |
INCOME TAX OFFICER Vs. OM PARKASH AND CO
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September 24, 1981 |
INCOME TAX OFFICER Vs. ALAPPAT BROTHERS
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June 22, 1981 |
INCOME TAX OFFICER Vs. C L SADANI FAMILY TRUST
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December 7, 1981 |
INCOME TAX OFFICER Vs. HINDUSTAN VACUUM GLASS LTD
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August 7, 1981 |
INCOME TAX OFFICER Vs. PARVINDER SINGH
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December 14, 1981 |
INCOME TAX OFFICER Vs. X
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August 25, 1981 |
INCOME TAX OFFICER Vs. SUMAN PRAKASHAN P LTD
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December 17, 1981 |
INCOME TAX OFFICER Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LTD
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August 14, 1981 |
INCOME TAX OFFICER Vs. R M NAYAR
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November 28, 1981 |
INCOME TAX OFFICER Vs. RUKMANI METAL AND GASEOUS LTD
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October 31, 1981 |
INCOME TAX OFFICER Vs. NARENDER MOHAN FOUNDATION
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October 21, 1981 |
INCOME TAX OFFICER Vs. GOKAL CHAND JAGAN NATH NAHAR
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December 31, 1981 |
INCOME TAX OFFICER Vs. ELPHINSTONE SPG AND WVG MILLS CO LTD
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August 20, 1981 |
INCOME TAX OFFICER Vs. SRI VENKATARAMANA METAL INDUSTRIES
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September 18, 1981 |
INDIAN CASHEW MFG CO Vs. INCOME TAX OFFICER
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September 30, 1981 |
INTERNATIONAL WOOLLEN MILLS Vs. INCOME TAX OFFICER
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December 31, 1981 |
IYOR AND SONS P LTD Vs. INCOME TAX OFFICER
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October 22, 1981 |
J K JUTE MILLS CO LTD Vs. INCOME TAX OFFICER
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September 14, 1981 |
J N MOKASHI Vs. INCOME TAX OFFICER
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July 20, 1981 |
JAMNAGAR MOTOR TRUCK OWNERS ASSOCIATION Vs. INCOME TAX OFFICER
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August 20, 1981 |
JITENDRA AND CO Vs. THIRD INCOME TAX OFFICER
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September 10, 1981 |
K S MOHAN RAO Vs. INCOME TAX OFFICER
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November 7, 1981 |
K V SATYANARAYANA GUPTA HUF Vs. SIXTH INCOME TAX OFFICER
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March 27, 1981 |
KAMAL K PARIKH Vs. WEALTH TAX OFFICER
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August 11, 1981 |
KESHAV SHUKLA Vs. INCOME TAX OFFICER
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February 23, 1981 |
L J P LTD Vs. INCOME TAX OFFICER
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January 7, 1981 |
M PATHUMMA KUTTY UMMA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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July 27, 1981 |
MAHABIR RICE AND DAL MILLS Vs. INCOME TAX OFFICER
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November 26, 1981 |
MANMOHAN KAPUR JAGMOHAN KAPUR HUF Vs. INCOME TAX OFFICER
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October 12, 1981 |
MAQBOOL AHMED LARI Vs. WEALTH TAX OFFICER
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February 6, 1981 |
MASTER MAHABIR JAIN Vs. WEALTH TAX OFFICER
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April 16, 1981 |
MRIDU HARI DALMIA Vs. INCOME TAX OFFICER
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May 15, 1981 |
NALINIKANT D DALAL Vs. TWELFTH INCOME TAX OFFICER
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August 7, 1981 |
NEW INDIAN TEXTILE PRODUCTS Vs. INCOME TAX OFFICER
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September 1, 1981 |
NICOBAR INVESTMENT P LTD Vs. INCOME TAX OFFICER
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November 13, 1981 |
PARAS OIL INDUSTRIES Vs. INCOME TAX OFFICER
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December 10, 1981 |
PATEL BHOGILAL HARGOVINDAS CHARITABLE TRUST Vs. THIRD INCOME TAX OFFICER
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August 7, 1981 |
PODAR TRADING CO P LTD Vs. INCOME TAX OFFICER
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February 11, 1981 |
POYSHA INDUSTRIAL CO LTD Vs. INCOME TAX OFFICER
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August 31, 1981 |
PREMCHAND CHAGANLAL/SARDARILAL Vs. INCOME TAX OFFICER
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February 28, 1981 |
PRINTERS HOUSE P LTD Vs. INCOME TAX OFFICER
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September 26, 1981 |
R B DHURU CHUFI HUF Vs. SEVENTH WEALTH TAX OFFICER
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April 10, 1981 |
RAJ RANA HIMMAT SINGHJI Vs. WEALTH TAX OFFICER
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March 28, 1981 |
RAJASTHAN STATE WAREHOUSING CORPN Vs. INCOME TAX OFFICER
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April 30, 1981 |
RAM GOPAL NEOTIA Vs. INCOME TAX OFFICER
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October 20, 1981 |
RAMESH CHANDER Vs. INCOME TAX OFFICER
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December 30, 1981 |
RAWALPINDI FLOUR MILLS P LTD Vs. INCOME TAX OFFICER
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October 22, 1981 |
REX CINEMA CO OWNERS Vs. SIXTH INCOME TAX OFFICER
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July 13, 1981 |
S D SURI Vs. WEALTH TAX OFFICER
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December 31, 1981 |
SAHNEY STEEL AND PRESS WORKS LTD Vs. INCOME TAX OFFICER
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January 24, 1981 |
SARLA DEVI Vs. WEALTH TAX OFFICER
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December 28, 1981 |
SECOND INCOME TAX OFFICER Vs. A JOHNSON
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November 10, 1981 |
SECOND INCOME TAX OFFICER Vs. RAMJI DAYAWALLA AND SONS
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July 22, 1981 |
SHRINIVAS PICTURES Vs. INCOME TAX OFFICER
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May 7, 1981 |
SINGHAL AND CO Vs. INCOME TAX OFFICER
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December 29, 1981 |
SRI JOOKANTI RAMULU Vs. INCOME TAX OFFICER
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August 27, 1981 |
STAR PUBLICATION P LTD Vs. INCOME TAX OFFICER
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December 14, 1981 |
STRETCHLON P LTD Vs. INCOME TAX OFFICER
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July 7, 1981 |
SUBHASH VITHALRAO KAWDE Vs. WEALTH TAX OFFICER
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January 22, 1981 |
TAJ PAL OM PARKASH Vs. INCOME TAX OFFICER
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September 21, 1981 |
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. EIGHTH INCOME TAX OFFICER
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June 18, 1981 |
V B RAMACHANDRAN Vs. FIRST GIFT TAX OFFICER
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September 21, 1981 |
V S MADHUSUDAN DAYAL AND CO Vs. INCOME TAX OFFICER
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December 9, 1981 |
WEALTH TAX OFFICER Vs. S KUMARASWAMY REDDIAR AND SONS HUF
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November 25, 1981 |