Case Title | Date |
---|---|
DWARKADAS AND CO P LTD Vs. INCOME TAX OFFICER | July 27, 1979 |
INCOME TAX OFFICER Vs. VICKERS SPERRY OF INDIA | October 1, 1979 |
INCOME TAX OFFICER Vs. BHAWANI SINGH | December 24, 1979 |
MAHINDRA AND MAHINDRA LTD Vs. INCOME TAX OFFICER | May 18, 1979 |
NAR HARI DALMIA Vs. INCOME TAX OFFICER | January 31, 1979 |
PELIKAN PAPER AND STATIONERY MART Vs. INCOME TAX OFFICER | February 8, 1979 |
SETH PANCHHI RAM AND CO Vs. INCOME TAX OFFICER | March 26, 1979 |
SOFT BEVERAGES P LTD Vs. SECOND INCOME TAX OFFICER | June 12, 1979 |