| Case Title | Date |
|---|---|
| G AND CO Vs. INCOME TAX OFFICER | June 23, 1978 |
| JAI HIND CO OP HOUSING SOCIETY LTD Vs. SIXTH INCOME TAX OFFICER | March 17, 1978 |
| SECOND WEALTH TAX OFFICER Vs. SURESH KRISHNA | March 23, 1978 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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