| Case Title | Date |
|---|---|
| THIRD INCOME TAX OFFICER Vs. INDIAN RUBBER AND PLASTIC CO | September 30, 1972 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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