BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP KHAMGAON Vs. COMMISSIONER OF INCOME TAX/EXCESS PROFITS TAX MADHYA PRADESH AND BHOPAL NAGPUR
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April 13, 1956 |
COCHIN COTTAGE INDUSTRIES CO OPERATIVE MARKETING SOCIETY LTD TRICHUR Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
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March 16, 1956 |
JAINARAYAN BALABAKAS OF KHAMGAON Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
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September 7, 1956 |
LAJWANTI SIAL AND OTHERS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
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February 3, 1956 |
MINISTER IN CHARGE INCOME TAX DEPARTMENT Vs. PRAN NATH OM PARKASH
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January 2, 1956 |
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX
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February 27, 1956 |
PADMANABHAN KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX BANGALORE
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February 8, 1956 |
R B BANSILAL ABIRCHAND SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
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October 31, 1956 |
REV FATHER PRIOR SACRED HEARTS MONASTERY Vs. INCOME TAX OFFICER ERNAKULAM AND OTHERS
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August 29, 1956 |
SETH KHUSHALCHAND DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
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October 31, 1956 |