ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
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March 14, 1953 |
COMMERCIAL AND INDUSTRIAL BANK LTD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
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November 24, 1953 |
COMMISSIONER OF INCOME TAX Vs. PINGLE INDUSTRIES LTD SECUNDERABAD
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March 31, 1953 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. BALIRAM SANTHOBA
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March 14, 1953 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. NAGARIA OIL MILLS
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March 8, 1953 |
HAJI MOHAMMAD USMAN SONS KHANDWA Vs. COMMISSIONER OF INCOME TAX CENTRAL PROVINCES AND BERAR
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April 17, 1953 |
INDERJIT SINGH SIAL Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
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January 30, 1953 |
JABALPUR ICE MANUFACTURING ASSOCIATION Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
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December 10, 1953 |
LEKSHMANA SHENOY Vs. INCOME TAX OFFICER
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September 14, 1953 |
SETH NATHURAM MUNNALAL Vs. COMMISSIONER OF INCOME TAX C P AND BERAR
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April 17, 1953 |
THANGALKUNJU MUSALIAR Vs. AUTHORISED OFFICIAL AND INCOME TAX OFF ICER ON SPECIAL DUTY TRIVANDRUM
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September 18, 1953 |