| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX M P AND BHOPAL Vs. N J NAIDU | April 24, 1952 |
| COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. C P SYNDICATE NAGPUR | April 23, 1952 |
| CONCORDIA CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX TRIVANDRUM | March 31, 1952 |
| HIRANAND RAMSUKH Vs. STATE OF HYDERABAD | March 1, 1952 |
| JALURAM BHIKULAL FIRM OF ITWARA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH | April 22, 1952 |
| MOHANLAL HIRALAL Vs. COMMISSIONER OF INCOME TAX C P AND BERAR NAGPUR | April 24, 1952 |
| TEJMAL BHOJRAJ Vs. COMMISSIONER OF INCOME TAX | March 28, 1952 |
| WAMAN PADMANABH DANDE Vs. COMMISSIONER OF INCOME TAX NAGPUR | April 24, 1952 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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