| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX C P AND BERAR Vs. SETHI LAXMI NARAYAN RAGHUNATHDAS | February 25, 1948 |
| MAHENDRALAL CHOUDHARI Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | October 22, 1948 |
| SETH SUWALAL CHHOGALAL Vs. COMMISSIONER OF INCOME TAX U P AND C P | April 9, 1948 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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