| Case Title | Date |
|---|---|
| AGARCHAND CHUNNILAL Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | December 16, 1947 |
| SIR MANECKJI B DADABHOY Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | December 3, 1947 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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