| Case Title | Date |
|---|---|
| BUCHIBAI Vs. NAGPUR UNIVERSITY | August 24, 1945 |
| CENTRAL PROVINCES AND BERAR PROVINCIAL CO OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX C P U P | December 7, 1945 |
| FATEHCHAND CHHAKODILAL Vs. COMMISSIONER OF INCOME TAX C P U P | March 8, 1945 |
| INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. MANAGING TRUSTEE SHRI RADHA MADHO TRUST SAUGOR | December 3, 1945 |
| INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. BACHRAJ NATHANI OF RAIPUR | April 4, 1945 |
| INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. B P BYRAMJI AND CO | March 23, 1945 |
| SHAMSHER ALI ABDUL HUSSAIN Vs. COMMISSIONER OF INCOME TAX C P U P | April 6, 1945 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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